LexThe CHHATTISGARH APPROPRIATION (No. 4) ACT, 2006
Chhattisgarh · state statute
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03 ~ ~ 9, 34, 78,089 0 9,34,78 ,089
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05 ·E ITT~ 8,30,64,000 0 8,30,64,000
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19 ~~e:;:i~~ u~ 2,00,00 ,600 0 2,00.00,600
20 &1"1~~ n~ 42,00,000 0 4:Z,00,000
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23 ~mmr.rfcnm ~ 30, 20,50 ,000 0 30,20 .50,000
24 ~ f.mfur cfil?t-~ 31"'tt ~ ~ 2,00.00,000 60,00,000 2,60,00,000
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15 ~mtHfcNTlr~~~ ~ 8,00,000 0 8,00,000
26 ~fcNPT~..imira~ ~ 1,00,00, 100 0 1,00,00, 100
27 ~P"~TT ~ 10,09,91,500 0 10,09 ,91,500
~ 12,00,oao 0 12,00.000
29 ~~~~ nm:cf J.04,79.500 0 1,04 , 79,500
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30 ~ om mi:ftur mrn ~ ~ 19,33,6 1, 100 0 )9,JJ,6 1,100
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3 I ~. -mm i'f'2IT ~ ITTffq 40,68,000 0 40,68,000
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32 ~~~~~ ITTffq 8,50,00,000 0 8,50,00 ,000
33 ~11Rii;:;i1fcl ~ mR<J 12,75,000 0 12,75,000
36 ~ mR<J 100 0 1.00
39 &m.~~o'<TTJlllTTmT mR<J I ,.00,00,00,J00 8, 12,000 1,00 ,08, 12,300
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41 ~~T:i~ mR<J 41,22,00,000 13,66,000 41 ,35,66, 000
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42 ~~T:i~~~ ttt 200 0 200
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43 ~m{~~ ~~ !0,00 ,000 6 10,00,000
44 ~fm.lT ~ 6,20,40,000 0 6,20,40,000
45 ~ ~ RlTT1lT ffl ttt 1,05,00,000 0 I ,05,00,000
46 fcffir-r~2cfil('ll..fl ~ 1,oo,00,000 0 1,00,00,000
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47 ~ ma.-ir ~ siR' ~ ~ I 9, I 5,300 0 19, 15,300
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51 mfircf;~~~ ~ 2,50 ,00,000 0 2,50,00 ,000
55 ~ ~ iITT? cfi?.1Tur ~ ~ ~ 4,38,0 0, 100 0 4,38,00,100
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56 !JJ'fiti)•J ~ 7,48,0 0,000 0 7 ;48,00,0 00
57 ~m:iJlH~ il ~ ~ 6 ,00,000 0 6,00,000
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!llijifficfi ~ C1.'f ~ ~ ~ 85,54,2 5,000 0 85,54 ;25,000
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3,60 ,00,000
8,46,99,000
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l , 15,13,81,000
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2,79 , 50,100
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28,33,3 00
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39, 17,00,000
20,00, 00,00 0
2,64,00, 000
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2, 77, 56,59,900
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8,46 ,99,000
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5,00,00,000
2,79,50,100
3,00,00,000
28,33,3 00
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39, I 7 ,00, 000
· 20, 00,00,000
2,64,00,000
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605 ( 1 .'.: )
~hort titJ1.•.
lss1:e of Rs.
952.H.IS. 7!!9 _from
and out of tl,t
C.m,olid &t~d Fund
or the Stale for the
Financial Year
2006-2007.
Appropriation.
No. of
Vote
(I)
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CHHATT!SGAPH ACT
tNn . . 'I of 200n)
THE CHH!,TTt SGARB APPROPRIATION tNo. •1l /'"CT. 2011'.i
An Act to aut.hori,;e payment and app ro1:nfa tio11 of certa in furfh:r ~u1•1; from :mcl cut of iile Consolidaled Fund of tbe Slate of Chhattis garh rOI· the services or lhe Financi -~1 Year 20%-2007.
Be it enacted hy· the Chhaui,garh L~gis!t.ture in the rii"ly So.:vcnth year nl lhl' Rcpuhli~
of India as follows:-
I.
'I
~-
This Act may he call.:,! the Chh:mi,ga rh Apprnpria1i11n Act. W~l;1 <N,1. ~ I nf ~tl(\6 1.
From and out of the Cnnsolidmcd Fund 111" the State of Chhalli~garh the1c· may hc paiJ and appHed sum, mH ex:cel·J ing tho,.: spccilk d in c,,lumn (> l or the Schl·<luk :imoun, · ing in the agg.rl'gatc to thc sum~ llf Nine Hundred Fifty Two Cron:, rN\y Four L:ild,, Fiflcs::n Thous:ind Scven Hundred Eighty Ninc n1pees towards ddr:iying the ~cver:.i\ charges which will come in the course of p:iymcnt during the financial year 20(){,_ '.!007 in respect of !,Crvices i.pcciti cd in column (2) of the ~chcduk .
The sum~ :iulhllrised \o he p.:id :md applicd from .. nd nut of the C'nnsolidatcJ Fund,,, · the State of Chhattisg:irh hy this Act, shall he apprnpri:ited for \hc service~ and purposes exprcs~e<l in the Sche<lulc in relation lo the saiJ year.
THE SCHEDULE
\ Sc..: Sect ion '.! and 3 l
. ' I
Services and
Purposc!i
Su!ns n~)t e_xeccding
\'l11cd hy the Charged on
(2)
Legi!,\ativc
Assemhly
Rs.
(3)
Consolidated
Fund
Rs.
(4)
Rs.
() I Genl!ral Adminimation Revenue 400 l:!.4:!.0()() \2.9'.!.400
()~ Other expenditure pcnaining Re\'enuc
to Gl!neral Admini~tration
Dcpartrncm.
ReYCnue
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l)
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(2)
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Or- Exri:ndi1urc r crtaining to
Finan..:c D,:rartmcnt.
07 Expc·nditun: pertaining to
Co111111t·rcial Tax Department.
();{ Land r.:venue and di~trict
administration.
l O f-ore~t
II Expcnditure pertaining to
Commcn.:e and Industry
Department.
I'.? Expcndiwre pertaining 10
Energy I:kpartment.
D Agriculture
14 Expenditure pertaining to
Animal Husbandry
Dl!partmcnt.
15 Financial assistance to three
ti.:r Panchayati Raj Institu-
lions under Special Compo-
ne 111 Plan for Scheduled
Castes.
16 Expenditure pertaining to
Fisheries Department.
17 Co-operation
18 Labour
I 9 Public Health and Family
Welfare.
20 Puhlic Health En1,!incering
21 Expenditure pertaining to
Housing and Environment
D.:partml!nt.
,
Rc•\'Cnl1 C
Rc\'enuc
Carita!
Revenue
Revenue
Rew nuc
Capital
Revenue
Revenue .
Revenue
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Revenue
Capital
Rc\'enuc
23 Wah!r Resources Dcp:irtmcnl Capital
R~.
8 . .10.6-1.000
-l3.3H. I 00
100
8.40.75.200
46.K0.000
] 2.99; 19.200
100
5.45.65 .000
12.55.500
3.57.41,000
45,42 .000
1.60.00,000
J.00.00.000
15.00.000
12.25.00,000
10,00.000
2,00,00.600
42,(X).000
42,73.45.000
9,98.52,100
:m.20.so.000
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-16.X0.000
_';'.?.99.1 9.'.:t)()
too
5A5 .65.000
l'.?.55.500
3.57.41 .000
45.42 .000
1.60.00.000
:um.00.000
15.00.000
12.25.00.000
10.00,000
:! JIO JI0.600
-ll .00.0()()
42.7\45 .ooo--
9.9~52.100
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605 (17)
(I) ( 2)
2-t Puhlic works-roads anJ
hrid,;ie.s.
25 ExpenJiwre pertaining hl
Mineral Resource~ Depart· mcnt.
26 Expenditure pertaining to Cullur e Department.
27 School Education
29 Administration of Justice .... and Elections.
JO Expenditure pertaining to
Panchayat and Rural
Development Department.
JI Expenditure pertaining to Planning Economics and
Statistics Department.
-.
J2 Expenditure pertaining to Public Relations Depart-
ment.
J3 Expenditure pertaining to
Tribal Welfare Department.
36 Transport
39 . Expenditure pertaining to Food, Civil Supplies and
Consumer Protection
Department.
41 Tribal Areas Sub-pla n
42 Public Works relating to
Tribal Areas Sub-Plan-
roads and hridgcs .
43 _ Expenditure pertaining to
Sports and Youth Wclfart!
Department.
44 Expenditure pertaining to
Higher Education Depart-
ment.
~ 6 ~200 6 ~~. - ==-
Revenue
Capital
Revenue
Revenue
Revenue
Capital
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Capital
Revenue
Capital
Capit_al
Revenue
Revenue
(3)
Rs.
2.00.00 .000
66. 13.00.100
8.00.000
1.00.00. I 00
I 0,09.91,500
12,00,000
1.04,79,500
19.:H,61,100
40.68.000
8,50,00,000
12.75.000
100
1,00,00,00.300
1.95.42.000
41.22,00.000
. 3,22,56,500
200
10,00,000
'
6,20,40.000
Rs.
60.00 .1100
()
()
()
0
0
·o
()
()
0
()
0
8,12,000
0
13,66,000_
20.95.000
0
()
0
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(4)
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2 .60.00.0()()
66. 1 ~-(~). 1011
'
irno.ooo
1.00,00 .100
10.09,91,500
12.00.000
\.0-t.79.500
19.:n.61.100
40.68.000
8.50.00.000
\ 2.75.lXXl •
100
I .00.08. I 2.3(Xl
1.95.42.000
4 I ,35,66,000
3,43.S I ,500
200
10,00.000
6,20.40,000
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~~.~ 6 ~2006 605( 18)
(1) (2)
(3) (4)
Rs. Rs. Rs.
45 Minor Irriga1ion Works Capital 1,05,00,000 0 1,os,00.om
46 Expenditure pertaining to Revenue 1,00.00,000 0 1.00,00.000
Science and Technology
Department.
47 Man-Power Planning and Revenue 19,15,300 0 19.15,300
Technica l Education
Depart ment.
51 Expenditure pertai ning to Revenue 2,50,00,000 0 2,50.00.000
Religious Trusts and
Endowments Department.
55 Expe nditure pertaining to Revenue 4,38,00, 100 0 4,38,00, I 00
Women and Child Welfare. Capital 100 0 100
56 Rural Industries Revenue 7,48,00,000 0 7,48.00.000
57 Externally aided Projects . Capital 6.00,000 0 6.00.000
pertaining to Water Resour-
ces Department.
58 Expenditure on R elief on Revenue 85,54,25,000 0 85,54,25.000
accoun t of Natural Calami-
ties and Scarcity.
60 Expenditure pertaini ng to Capital 2,81,000 0 · 2.81,000
District plan schemes.
64 Special Component Sub Plan Revenue 1, 17,62,98,200
o· I, 17 ,62,98,200
Capital 53,78,85,800 0 53,78.85,800
65 Aviatio n Departme nt Revenue 1,47,65,000 0 1,47,65,000
Capital 24,50,00,000 0 24!50,00,000
66 Welfare of Backward Classes Revenue 10.94,96,000 0 I 0,94,96.000
67 Public Works-Buildi ngs Revenue 3,60,00,000 0 3,60,00,000
Capital 8,46,99,000 0 8,46,99,000
69 Expe nditure pertaining to Revenue 1,15,13,81,000 0 1, 15, 13,81,000
· Urban Administration and
Development Department-
Urban Welfare.
77 Externally aided Projects Revenue 5,00,00,000 0 5.00,00,000
pertaining to Development
of Triba l areas in Bilaspur
Division .
79 Expenditure pertaining to Revenue 2,79,50, 100 0 2,79,50,100
Medical Education Depart- Capital 3,00,00,000 0 3,00,00,000
ment.
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605 (19)
(I) (2)
Rs.
80 Finan c ial ass istance to Three Revenue 28,33,300 tier Panchayati Raj Institu- Capital 4,00,00,000 lions.
8 1 Financial assistance to Urba n Revenue 39, I 7 ,00.000 bodies. Capital 20,00 ,00,000
82 Financial assistance to Three Revenue 2,64,00,000
tier Parichayati Raj Jnstitu- Capital 3,00,00,000
lions under the tribal area
sub-plan .
Total Revenue 6,73,71,90,889
Capital 2,77,56,59 ,900
Grand Total 9,51,28,50,789
(3)
Rs.
0
0
0
0
0
0
94,70,000
20,95,000
1,15,65,000
-
-:
(4)
Rs.
28.:U.300
4.00.00 .000
39, 17 .00.000
20.00.00.000
2,64.00.000
."\,00,00,000
6,74 ,66,60,889
2,77 ,77 .54,900
\
9,52,44,15 ,789
.. \