LexThe CHHATTISGARH APPROPRIATION (No. 3) ACT, 2002
Chhattisgarh · state statute
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553 (5) ,h1lll'I~ m, k-fi,i; 28 ~ 2002
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(~ 27 tfl2002)
0fllfl•11f fc1f.l,;i\,1 ( <;fii,ji<fi _3) ~, 2002
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'!Tful fcif.!>irT-<'flq, ~ 1oft 0 75,96,800 75,96,800
01 "\-IT'!Pl "IRITTR ~ 1,74,63,700 2,20,000 1,76,83,700
02 "\-IT'!Pl "IRITTR fci'llll u oo>la 3FI ~ 44,00,000 0 44,00,000
"&f'.l.
03· ~ ~ 85,67,800 0 85,67,800
04 ~ fci'llll ii w.ra = = ~ 5,00,000 0 5,00,000
06 fclu fci'llll u mTT!ffi = ~ 59,00,000 0 59,00,000
07 q 1fiilf ""-lili "'' fci'llll U "\-i,if'ld "&f'.l ~ 5,51,88,300 2,00,000 5,53,88,300
10 <A ~ 5,00, 700 0 s,00,-100
11 ~ 11."i oW1 fci'llll ii oo!ffi "&f'.l ~ 2,00,00,000 0 2,00,00,000
12 ~ fci'llll u oo>la = ~ 15,77,48,000 0 15,77,48,000
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\l'ffiWI~ ~. ~ 28 ~ 2002 55, (6)
( 1) (2) (3) (4) (5)
m m m
13 'f/4 u;;w! 13,00, 100 0 13,00, 100
14 9'tl91<'H fta'WJ ii wifmi af'! u;;w! 4, 17,06,700 0 4, 17,06,700
15 ~"'1fu,:ij~~fcmtl~ u;;w! 4, 18,00,000 0 4, 18,00,000
<!1•11ia•fd f;mru,;i ~ Uii1 m:>!113TI
'li'l~Wl'@T.
16 qg~l41C'H u;;w! 34, 10,000 0 34, 10,000
17 tlt<lilfl:dl u;;w! 75,49,000 0 75,49,000
~ 36,04,47,500 0 36,04,47,500
18 'Jill u;;w! 2,50,000 0 2,50,000
19 ~~v.ci'lf1:crR<liF'!l"l u;;w! 9,89,240 5,38,000 15,27,240
20 ~~'ll'ITT"l>l u;;w! 100 0 100
~ 38,75,000 0 38,75,000
21 3l1elRI v.ci ~ f<i'WT ii wifmi af'! u;;w! 4,41,44,000 0 4,41,44,000
23 -;,f(-fWtf'lf<i'WT ~ 40,00,000 0 40,00,000
24 ~ f.rGlui "<lil<f-~ am '3<'I u;;w! 20,05,00,000 0 20,05,00,000
~ 63,77,00, 100 0 63,77,00, 100
25 "&Roi <ll'a-l f<l'WT ii wifmi af'! u;;w! 7,00,000 0 7,00,000
26 ~ f<l'WT ii ~ af'! u;;w! 69,00,000 0 69,oo;ooo
27 ~fu!\ll u;;w! 18,67,43,800 0 18,67,43,800
~ 5,00,00,000 0 5,00,00,000
28 'U"'l'f<ilaR~ u;;w! 56,00,000 0 56,00,000
29 "'II'! 'IR'ITTR 11.ci mR'I u;;w! 5,49,43,000 5,00,000 5,54,43,000
30 'RT<@ <I'll mtj\uJ f<l<lim f<l'WT ii u;;w! •71.07,48,000 0 71,07,48,000
wifmi af'!.
32 "11B9ai; ft,wJ,) ~ = u;;w! 1,47,86,000 0 1,47,86,000
34 Wllol~ u;;w! 48,80,000 0 48,80,000
36 ~ u;;w! 42,00,000 0 42,00,000
37 ,:r,k';i . u;;w! 1,50,00,000 0 1,50,00,000
39 l'.llm, '1JT1ITT> 3l1'lf<! <I'll o'!'Timl u;;w! 2,01,99,40,000 0 2,01,99,40,000
"ffi8;1Ul f<l,wi ii wifmi af'!.
~ 50,00,000 0 50,00,000
40 31f'll<g m'WI '1 ~ = u;;w! 32,35,000 0 32,35,000
~ 1,31,50,000 0 1,31,50,000
41 ~ 1\1~ 39<!1"111 u;;w! 1, 10, 16,63,400 0 1, 10, 16,63,400
~ 35,65,20,600 0 35,65,20,600
42 ~ 1\1~ 39<!1"111 tl wifmi ~ 97,18,00,100 0 97,18,00,100
ffiq, f.rGlui "<lil<f-~ am '3<'f.
43 ~ am~~ . u;;w! 32,00,000 6 32,00,000
44 '3"irl fu!\ll u;;w! 22,48,300 0 22,48,300
45 ~ ~ f.!i:rtuJ ffl ~ 20,00,00,000 0 20,00,00,000
47 ~ fu!\ll am ~ f-rmR u;;w! 73, 19,200 0 73,19,200
fta'WJ.
. • -- a:_ __ r·-. _-----
553 (7) ,h1lw,4 m, ~ 28 ~ 2002
(1) (2) (3) (4) (5)
m m m
49 ~o!I@~ ~ 99,07,000 0 99,07,000
55 'lITTl1 ll:'i "IR'I ~ 'l'I ;r,ifi,ra °"" ~ 2,55,00,000 0 2,55,00,000
56 !.liit'ltl111 ~· 1,86, 16,000 1,75,076 1,87,91,076
57 ~ mTTtr-1 fia'l1TJ 'l'I <fiif'-IB ~ 1;;ft 3,52,00,000 0 3,52,00,000
'l't ~ "ll"I" qfl4)"11iii.
58 II I qi fa a; 3'f11,1;Tai\ ll:'i <I_@ !I \-<I !$fl if ~ 29,00,000 0 29,00,000
TIITTl 'Ro!!'<.
60 mil qfi.4l;,,.,,dif 'l'I <fiif'-IB o1!<i 1;;ft 7,50,00,000 0 7 ,50,00,000
64 ~"'1ITTl'IT~~f<mq= ~ 18,53,91,600 0 18,53,91,600
7.ITTRI.
1;;ft . 3,20,00,200 0 3,20,00,200
66 ~cfl!~ ~ 1,58,00,000 0 1,58,00,000
67 eftq;f.rq\ur<nflf-'l<R ~ 8,90,000 0 8,90,000
1;;ft 6,93,21,000 0 6,93,21,000
68 3Tift:<mit ~~ 3Y'<l"1'il ~ ;r,ifi,ra ffl 1;;ft 400 0 400
f.rqjur ffl'l<R.
75 ~ mTTtr-1 fia'l1TJ 'l'I ;r,ifi,ra ~ 'l'I 1;;ft 6,00,00,000 0 6,00,00,000
~ "ll"I" qfi.41"1'11~.
78 !11'11\'l)•i fq'flTT 'H <fiif'-IB ~ mTT<l1l1 1;;ft 1,00,00,000 0 1,00,00,000
ml! qfi.41;,,11~.
79 Fiiil¼;ct-u fu!ffi W'Wl 'l'I zj.ff,.m °"" ~ · 6, 71,34,000 0 6,71,34,000
1;;i\ 1,50,00,000 0 1,50,00,000
80 ~ ~ u;;r .wnaif '11ft ~ ~ 27,69,60,000 0 27,69,60,000
mTT<l1!1.
81 '-l7Tft;j f.iffl '11ft ~ ~ ~ 7,88,24,000 0 7,88,24,000
82 3Tift:<mit I'd";! 69 7.ITTRI ~ 3TTflIB ~ 5,62,00,000 0 5,62,00,000
~ tj"ll'TTit u;;r .wnaif '11ft ~ .
~-
~ 5,49,21,46,340 23,48,48,076 5,72,69,94,416
1;;i\ 2,89,90,14,900 75,96,800 2,90,66, 11,700
~'<!Ill 8,39,11,61,240 24,24,44,876 8,63,36,06, 116
"'W, ~ 28 ~ 2002
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,hrl~•liq ~. ~ 28 ~ 2002
CHHA TilSGARH ADHINIY AM
(No. 27 of 2002)
THE CHHA TIISGARH APPROPRIATION (No. 3) ADHINIY AM, 2002
An Act to authorise payment and appropriation of certain further sums from and out of
the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2002-
2003.
Be it enacted by the Chhattisgarh Legislature in the Fjfly Second year of the Republic oflndia
as follows :-
I.
2.
3.
This Act may be called the Chhattisgarh Appropriation Act, 2002 (No. 27 of 20~2),
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and
applied sums not exceeding those specified in column (3) of the Schedule amounting in the
aggregate to the sums of Eight Hundred Sixty Three Crore Thiny Six Lakh Six Thousand One
Hundred Sixteen rupees towards defraying the several charges which will come in the course
of payment during the financial year 2002-2003 in respect of services specified in column (2)
of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the State
of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in
the Schedule in relation to the said year.
THE SCHEDULE
(Sec Section 2 and 3)
No. of Vote Services and purposes Sums not exceeding
Voted by the Charged on
Legislative Assembly Consolidated Fund
(1) (2) (3) (4)
Rs. Rs.
Charged Appropriation-Interest Revenue. 0 23,32, I 5,000
Payments and Servicing of Debt.
Ch~ged Appropriation-Public Debt. Capital 0 75,96,goo
01 General Administration Revenye 1,74,63,700 2,20,000
02 Other expenditure penaining to Revenue 44,00,000 0
(!eneral Administration Department.
03 Police Revenue 85,67,800 0
04 Other expenditure penaining to Home Revenue 5,00,000 0
Depanment.
06 Expenditure pertaining to Finance Revenue 59,00,000 0
Department.
553 rsf·
Short title .
Issue of . Rs.
863,36,06,116 from
and out of the Con
solidated l<~und or the
State forthe
Financeial Year 2002-
2003.
Appropriation.
Total
(5)
Rs.
23,32.15.000
75,96,800
1,76,83, 700
44.00.000
85.67,800
5.00.000
59.00.000
553 (9) 0'iftlil•I~~.~ 28~2002
(1) (2) (3) (4) (5)
Rs. Rs. Rs.
07 Expenditure pertaining to Commer- Revenue 5,51,88,300 2,00,000 5,53,88,300
cial Tax Department.
10 Forest Revenue 5,00,100 0 5,00,100
11 Expenditure pertaining to Commerce Revenue 2,00,00,000 0 2,00,00,000
and Industry Department.
12 Expenditure pertaining to Energy Revenue 15,77,48,000 0 15, 77,48,000
Department.
13 Agriculture Revenue 13,00,100 0 13,00,100
14 Expenditure pertaining toAnimal Revenue
Husbandry Department.
4,17,06,700 0 4, 17 ,06, 700
15 Financial assistance to Three tier Revenue 4,18,00,000
Panchayati Raj Institutions under
0 4, 18,00,000
.,
\
Special Component Plan for
Scheduled Castes.
16 Expenditure pertaining to Fisheries Revenue 34, 10,000 0 34,10,000
Department.
17 Co-operation Revenue 75,49,000 0 75,49,000
Capital 36,04,47,500 0 36,04,47,500
18 Labour Revenue 2,50,000 0 2,50,000
19 Public Health and Family Welfare Revenue 9,89,240 5,38,000 15,27,240
20 Public Health Engineering Revenue 100 0 100
Capital 38,75,000 0 38,75,000
21 Expenditure pertaining to Housing Revenue
and Environment Department.
4,41,44,000 0 4,41,44,000
23 Water Resources Department Capital 40,00,000 0 40,00,000
24 Public works-Roads and Bridges Revenue 20,05,00,000 0 20,05,00,000
Capital 63, 77 ,00, I 00 0 63,77,00, 100
25 Expenditure pertaining to Mineral Revenue 7,00,000 0 7,00,000 1 Resources Department.
26 Expenditure pertaining to Culture Revenue 69,00,000 0 69,00,000
Department.
27 School Education Revenue 18,67,43,800 0 18,67,43,800
Capital 5,00,00,000 0 5,00,00,000
28 State Legislature Revenue 56,00,000 0 56,00.000
... '9'iTI!il'I~ mi:ra, ~ 28 ~ 2002 5531101
(1) (2) (3) (4) (5)
•
Rs. Rs . Rs.
I 29 Administration of Justice and Ele- Revenue 5.49.43,000 5,00,000 5,54,43,000
ctions.
30 Expenditure pertaining to Panchayat Revenue 71,07,48,000 0 71.07.48,000
and Rural Development Department.
32 Expenditure pertaining to Public Revenue 1,47,86,000 0 1.47,86,000
Relations Department.
34 Expenditure pertaining to Social Revenue 48,80,000 0 48,80,000
Welfare Department.
36 Transport Revenue · 42,00,000 0 42,00,000
37 Tourism Revenue 1,50,00,000 0 1,50,00,000
39 Expenditure pertaining to Food, Civil Revenue 2,01 ,99,40,000 0 2,01 ,99,40,000
Supplies and Consumer Protection Capital 50,00,000 0 50,00,000
Department.
..
40 Expenditure pertaining to Ayacut Revenue 32,35,000 0 32,35,000
Department. Capital .1,31,50,000 0 1,31,50,000
41 Tribal Areas Sub-plan Revenue I, JO, 16,63,400 0 I. I 0, 16,63,400
Capital 35,65,20,600 0 35,65.20.600
42 Public Works relating to Tribal Areas Capital 97,18,00,100 0 97,18,00, IOO
S~b-plan-Roads and Bridges.
43 Expenditure pertaining to Sports and Revenue 32.00,000 0 32,00,000
Youth Welfare Department.
44 Expenditure pertaining to Higher Revenue 22,48,300 0 22.48.300
Education Department.
45 Minor Irrigation Works Capital 20,00,00,000 0 20,00.00.000
47 Man-Power Planning and Technical Revenue 73,19,200 0 73.19.200
Education Department.
49 Expenditure pertaining to Scheduled Revenue 99,07,000 0 99.07,000
t Caste Welfare.
55 Expenditure pertaining to Women Revenue 2,55,00,000 0 2.55,00,000
and Child Welfare.
56 Rural Industries Revenue 1,86, I 6,000 1,75,076 1.87.91.076
57 Externally aided Projects pertaining Capital 3,52,00,000 0 3.52,00.000
to Water resources Department.
553 (II) ~•;11.l'I;; ~. ~ 28 ~ 2002 ,..
(1) (2) (3) (4) (5)
Rs. Rs. Rs. .,
58 Expenditure on Relief on account Revenue 29,00,000 0 29,00,000
of Natural Calamities and Scarcity.
60 Expenditure pertaining to District Capital 7 ,50,00,000 0 7 ,50,00.000
plan schemes.
64 Special Component Plan for Sche· Revenue l 8,53,91,600 0 18,53,91,600
duled Castes. Capital 3,20,00,200 0 3,20,00,200
66' Welfare of Backward Classes Revenue 1,58,00,000 0 1,58,00,000
67 Public Works-Buildings Revenue 8,90,000 0 8,90,000
Capital 6,93,2 I ,000 0 6.93,21,000
68 Public Works relating to Tribal Capital 400 0 400
Areas Sub-plan-Buildings. ... \
75 NABARD aided Projects pertaining Capital 6,00,00,000 0 6,00,00,000
to Water Resources Department.
78 Externally Aided Projects pertaining Capital 1,00,00,000 0 I ,00,00,000
to Rural Industries Department.
79 Expenditure pertaining to Medical Revenue· 6, 71,34,000 () 6,71,34,000
Education Department. Capital 1,50,00,000 0 1,50,00.000
80 Financial assistance to Three tier Revenue 27,69,60,000 0 27,69,60.000
Panchayati Raj Institutions.
81 Financial assistance to Urban bodies Revenue 7,88,24,000 0 7,88,24.000
82 Financial assistance to Three tier Revenue 5,62,00,000 0 5,62,00,000
Panchayati Raj Institutions under the
tribal area sub-plan.
Total Revenue 5,49,21,46,340 23,48,48,076 5,72,69,94,416
Capital 2,89,90, 14,900 75,96,800 2,90,66, 11,700
Grand Total 8.39, 11,61.240 24,24,44,876 8,63,36,06, 116
♦