LexThe CHHATTISGARH APPROPRIATION (No.3) ACT, 2008
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act"m:ru ~ it 3Rl1'@ ~
~it,1R:'T@l, (~~
WR) it ffl ~ ~- ~
-m. 2-22-@'ffift•i~ 'l\lR:/38 fu. it
f~, ~ 30-5-2001."
#
~220]
( ~~~1~01)
-~* Yefilf~1a
w~ .3fu: fumm ffl fu'qTT[
1-bllt-P-I, ~ c.fi (R-1 IO I ~ cqcr,:f, ~
/
~.~43lll«f2008
cfcfi. 1.14'-000i2003!2C ··01 · C ~-:·
~ 7678/~T. 226/21-31/1JT.ffl. Tf./08.-~.9\lltt•i~ fcfm, 'B'ITI cf>I f1t.if<1r~ 3ffe_if,,.:rq 'fm:l W, R'-'ifcFi' 30-07 -2()\ ~
cfil~cf>l ~>1ram~t ~~~.ffi1Jl~ Zilt1<fitU it~~lwi~~%.
439
'm·ftw1~ '?ii~ if; ,11=! ii cl9.TT .1-ll~~llj,f!R.
!,
0
I -
'!: "ili. ~. '3tf-ITT:L
. \\. .... ·~
".·· ., , . . ,.,.,,.
440 ,.§-cth-fll~ m, ~ 4 3l1T0 2008
~.h11 fl' I~ -m't:ff.-r.m
(~ 15 "{R'._2008)
~q!f 2008-2009cfilm:rlaTT~~ 0"1iWI~ ~qft~f.ITT.Ti'{~~ 3fn.'.
~~~31ttfof.i41,,;il'~cnB~~~-
'it:- ..
.. TTrTll"lf cf'i 2008- 2. ~h-11~,1~ ~ cfi1 ~ f.if'cl ~ ~ ~ ( 3) ii fcrr~rn1ftr:rr it 3'.Rf''tfcf, it ufu;:rt,
~. ¥1 <llTl 1J:fi~-lr"Bl~~. 1J:fi~, 1-TTR~, -;ft:m~~it'll
t' ~ fcff-.:r,:;, >f'ITIU cfil ~~ fffir_. "11 ~ ~ W'll ( 2) ii fqf.rfzy "W-IT3TT ~ ~ fcRr'-1
cf6I 2008-2009 'Efl -ey{R ~ -~ mrt. 3lR d4lflf'51ct q;l -iIT ffl .
2009~~~1.fif
"#fmr f:rt'u 1t. -«
13,87,01, 70,950
. ~<f>Tfu:m-i!Rl.
•
~- 3. ~ 3lf'tlf.p:p:J mu. ,jfil~•llf ~ cfi1 ~ f.if'cl ~: ~~-<ft~ .<lfu: aq,~''if-,,a fcfi'ir ~ ~ fu,~
mf~-nw:rt, "3mcf61~~'clii ~iicfPJTct. ,di 3W~:1t~ fc1f.p.i)\:51ac;;f
~- '
~-
(mu 2 3fu:. 3 ~)
f.i1-1f?if@a ~ ~ uwn -~-----·-- ---- ----··--------------·----··-
fcfw-:r Bm ~f.w-1 mrr
. IDU~ 111:mfuf
(2)
01 .~~- ~
02 ffil1P.r smra:r fcnwr ~ ~ ~
~ap:f.
03. 3ftm.
05 ~ .
_1,83,50,000
7,00,000
93,03,00,300
7,67,08,000 ·
06 mP-NPT~~ap:f · . ~. 73,s1,4so · .
" \: ,,r .: ~.·.·.· •. ·· · .fa~ :li·'~•:Jfa;w•,;/~ -Pf-~. 2
o7· ~ .. ci1fti1P.ti:fi cRfcNr:i';in~ ·• >•-; ~-'' .:'.::z, ,10~-20;19;600-.
ap:r_:
(3)
100
0
0
0
0
()
· 49,000
1,83,50, 100
7,00,00,)
93,03,00,J00
7",67,08,00()
73,81,4)0
10')
I 0, 20,68,(i00
mft«i1~ ~, ~ 4 31ll«f 200s 440 (,)
( 1) (2) ' (3)
m
08 ~~om~~ ~ 14,75,48,100 0 14,75,48, 100
10 q.f ~ 17 ,52,67 ,000 0 17 ,52,67 ,000
• 11 ~ ~ m r<NrT ~ ~ ~ 4,04,46,100 0 4;04,46, roo
~-
I 2 ~r<NPTB·~~ ~ l ,98,58,000 0 1,98.58.000
13 ~ ~ 50, 78,65, 100 0 50, 78;<i'-, 1 ()t)
~ \°,00,00,000 0 30.00.00,0()()
14 ~fcfflrTB~~ ~ 12, 18,50,300 0 12, 18.50,:S0 1)
~ ~ 3q~'isii-tl~•ld 15 ~ 75,00,100 :0 75,00, 1 (l)
I
~~~~ . -~ 300 o, 30)
cm~~-
16 ~~ ~ 3,00,00,000 0 3,00,00,00.)
17 «t;i:filf<d I ~ 4,08,18,000 0 4,08, 18,00..) .
~ 4,53,49,000 0 4,53,49,00,)
· 19 ~ ~ ~ crftm: ~ ~ 33,54, 74,000
..
0 3 3, 54. 7 4.0()()
~ 3,.37,50,000 0 3,37,50.000
20 ~~zjOO ~ 18,92,50,000 0 18.92,50,00i)
21 3TicrIB ~ cr.imur r<NrT B -~ 75,61,000 0 75.61,001)
~~-
23 ~ ffiITTH r<NrT ~ 9,28,06,000 0 9,28,06,000
~ 3 ,04, 94,000 0 3,04,94,00')
24 ~ f.n:riur ffl-~ ~ ~ ~ 10,21 ,00,,000 0 1 o,21 ,00,000
~ 12,00,00,000 0 .12,Q?,00,000
25 ~~~~~fun ~ 34,00,000 0 34,0(),()()()
~- ~ 100 0 100
26 ~fcr.nrr.it~~ ~ ss.on.ooo 0 55.00,000
27 ~~lT ~-q 40. 79,88,000 o. 40. 79.88,0()')
~ 60.CU,nO\: 0 60.00.0fY)
. .
... -,fo l'ii'• , ..
~~:r::.··
. '
1§c1'1~ m, ~ 4 m 2008
====================::--===========-·--·--- -· ----=======~===================
( I ) (2) (3)
~- m
29 ~~~~ ~ 3,06,59,000 · ' 0
~ 10,00,{)0,000 0
30 ri"iWm _am !ITtftUT ~ ~ ~ 27 ,05,25, 100 0
~~~- -~
. 99,57,000 0
31 <ITTRT, ~ am (-li@-1chl ~ 1,55,61,000. 0
f$wril-~~-
32 ~~~~~ ~
,,
19,32,00,000 0
I .
·:n 3TT~~ ~ 3,35,00,000 0
34 ~~1.ITUf ~ 1,00,00,000 0
~ 200 0
/
38 ~fcffi~cfil".~q"{ -~ / .
~-911lir.f~m.p.ra,-~.
-64,86, 94,000 0
44,73,14,000 0
39 &m,.=wrft;;f; • am·~ ~ 1,37 ,39,43, 1 oe
' o.
ma:1UT ~ ~ ~ ar,;r ..
41 ~-~Jq?,\l-3·HI· TT,s[fq 2,05,40, 79,800 0
~ 62,30,00, l 00 0
43 ~:sfR-~~ ~ 50,00,000 0
"
44 ~fiha:n ~ 1 ,05,00,000 0
45. ~~f.n:rrurr.fif't ~ 15,00, 100 0
46 . mA 3lR ?:<-f-TTviT~f ~ l ,00,00,000 0
47 ~ f.!1i:=rr 3f1i:. ;,r,:i ~rfu:i ~ 1,96,40,000 0
~~~TTT. ~ 7 ,00,00,200 0
49 ~-3TTfu~TUT ~ . J, 19,00,000 0
50 mB ~ ofiT'-11~~;:r f~TTT fl". ~ l l ,33,500 0
~afl.f .
55 ~ ~ cm-0 ~iJT ff . .:-0ifhe1 ~ 5,00,00, 100 0
~-
56 i,
'\ '\
!ll4H.li'I ~T~ 5,8fi,50,000 0
•. ~iH;!f
.½ -?--}--- [~ .,
'I. \{ (~
·1,!
~-
"
. ~! . ·, -:i}' : o,:J,' ,., ~f:' ,. ~-
:.··1 ,t,ll".''' • '1_.
•
~ ;:c
1;,:p.i
3,0(,,59,000
10.00,00,000
27,0~,25,100
99,57.000.
1 ,55,61,000
19,32.00,000
3,35,00,000
1.00,00,oon
20,)
64,86,94.000
44, ,3, 14,00'.)
1,37,39,43, 1 ()<)
2,05,40, 79,i;()•)
62,30,00, iO,)
50,00,00:)
1,05,00,00()
lS,00, I 0·1
1,00,0Cl,OO:)
1,96,40,000
7 ,00,00,200 .
l, 19,00,000
11,33,500
5,00,00, 100
5,8(>,5('.0():')
{h1ll:P1~ '(.~, ~ 4 m 200s 440 (3)
-· ===-===============================-- --_-_-_-
( I ) . ( 2)
()0 ~ qf(,4"1;,i.i1m ii-~~ m
~
66·. ~qll~
6 7 ~-:f, ~ ffl -'l:fcH . m
~
68 ~ ~ 3q,4"1;ji.i1 fl" ~
00:r.l ~if; f.rmur ffl-'llc.R.
71 ~ sfr~Tfrr.f;'r Q.ci ~ ,;i'm '1 frpfil m
7•) · Rlffim fu1tn r.riwr i:1- ~ m
c7.:17-r. ~
80 f~ ~ ~ m:'4T3TT ci)- 'D~
fum,.r Uf.PTTTT. ~
~I. ;:;r-RP.r ~ cil- fcl-w:r ~ m
" ' I.,_ ;lf~~ff ~ MJRT D~
~ ,:,,twhr ~ lffiiTT ~ i~
~1rit cFl f:nfr.nmn:rnT.
<ITl'f - ~
t~
<{~<ITlT
·----~-
~
1,71,00,000
10,66,000
58,12,65,900
200
1,81,80,000
70,00,000
23,00,00, 100
\66,79,300
35,47,87 jbo
12,85,.)0,000
2;00,00,200
2,50,00,000
15,90,00,000
500
2,00,00,oo,ooo
26,64, 70,200
400
I
11,58,06,62,050
2,28,94,59,800
13,87,01,21,850
..
(3)
~ l;,tl?:r
0 I, 71 ,00,000
0 i 0,66,00()
0 58, I 2 ,<)5, 900
0 200
0 1,81,80,000
0 70,00,00()
0 23,00,00, I 00
0 10,()(,, 79,300 .
0 35.47 ,87 ,30')
0 I? ,85, 30,000
() 2.00,00,20,) .
0 2,50.00,001)
0 15,90,00,00)
(J . so)
,". 0 :: .oo,oo ,00.0(1.)
() 1<,.64, 70.20 1)
() 40, 1
49,100 i I , 5 8 , 0 7, 1 1 , I 5 c)
0 ?,28,94,59:800
49,100 13,87,01,"70,9'.iJ
-~ 7678isl. 226/21--3=!,'"9"i. -;~_ 1:.!l)S.-''11{(1 if. #i'cFo1T~ 'fi 3~}C: 3...\8 if;- '3f'Ts ( :,. ) ~F ;i"?F'fl ii ~V~',i':f
~ ( 9f,*, 3) 31f'~-lR7.fl=l. 2008 ( 9f>'ITTcf 1 s ':fl 2008) <til ~~~if. ::nf~.fof.R ir_ 1~rr~rn 1,.:r,f.Tf.!F'l ~ ~ar
~
(>.
'i;.9,:,lfllj~ ~ ~ ~ ~~. ·.q -;.~~~.r ~:,Tp-;~,i~~:11?,
-q. 7:f.. ·;..lill~. ''!. ;:;,·.";l.
440 (4) ·
Short title.
Issue of Rs·.
13,87,01, 70,950
from and out of the
Consolidated Fund
of the State for the
Financial Year
2008-2009.
Appropriation.
, ill'ffiflll~ ~, ~• 4 ~ 2008
CHHA TIISGARH ACT
(No: 15 of 2008)
THE. CHHA TTISGARH APPROPRIATION (No. 3) ACT, 2008 .
An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial
Year 2008-2009.
Be it enacted by the Chhattisgarh legislature in the Fifty-Nine year of the Republic CJf
India as follows :- · · ·
1.
2.
3.
This Act may he called the Chhattisgarh Appropriation Act, 2008.
From and out of the Consolidated Fund of the State of Chhattisgarh there may he p,tid
and applied sums not exceeding those specified iri column (3) oft he Schedule an)0unt
ing in the aggregate to the sums of One Thousand Three Hundred Eig!ity Seven' Crorc
One Lakh Seventy Thousand Nine Hundred and Fifty rupees towar~s defraying tile
several charges which v/J come in the course of payment during thl; financial ye 1r
2008-2009 in respect of services specified in column (2) of the schedule.
The ~ums authorised to be paid and applied from and out of the C~nsolidatcd Fund lf
the State of C~hattisgarh hy this Act, shall he appropriated for the services ai;d
purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( Sec Section 2 and 3 )
No. of Services and · Surns not exceeding __ •-· -~- .
Vote · Purposes V otecl hy the Charged on Total
Legislative Consolidated
Assembly Fund
( I ) (2) (3)
Rs. Rs. R».
01 Gcn~ral Administration Revenue 1,83,50,000 100 1.x3.so.1 on
02 Other expenditure pertaining Revenue 7,00,000 0 7,0/),000
to General Administration
Department.
()> Police Revenue 93,03,00J00 0 9:1.03.00J00
_ 05 Jail Revenue 7,67,08.000 0 7,67,mi.O00
06 Expenditure pertaining lo Revenue - 73,81,450 () 7:Ul.450
Finance Department. Capi~al 100 () I{)()
07 Expenditure pertaining to Revenue 10,20,19,600 49,()00 I 0,20.68,600
Commercial Tax Department.
08 Land revenue and district Revenue 14,75,48', I 00 0 14,75,48, 100
administration:
J
mih~p1~ ~, ~ 4 ~ 200s 440 ( 5)
(I) (2) (3)
Rs. Rs. Rs.
10 f:orcsl · Revenue 17 ,52,67 ,000 0 17.52.67,000
11 Expenditure pertaining to Revenue 4,04,46, I 00 0- 4,04,46, I 00
Commerce and Industry
Department.
12 Expenditure pertaining to . Revenue 1,98,58,000 0. 1.98.58,000
Energy Depart1pen·t.
13 Agriculture Revenue 50,78,65, I 00 ,0 50,78,65, I 00
Capital 30i00,00,000 0 .30,00,00,000
14 Expenditure pertaining to Revenue ]~8,50,300 0 12, 18,50,300
Animal Husbandry
Department.
15 Financial ·assistance to three Revenue 75,00,100 0 75.00. J()i)
tier Panchayati Raj Institu- Capital 300 0 :mo
tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue 3,00,00,000 0 3,00.00,00()
Fisheries Department. '
17 Co-operation Revenue .4,08, 18,000 0 4,08, 18,00•)
Capital 4,53,49,000 0 4,53;49,00)
19 Public Health and Family Revenue 33,54,74,000 0 33,54,74,00)
Welfare . Capital 3,37 ,50,000 o. 3,37 ,50.00'.)
•
20 Puhlic Health Engineering Revenue 18,92,50,000 0 I &,92,50.000
21 Expenditure pertaining to Capital 75,61,000 () 75,61,000
Housing and Environment
Department.
23 Water Resources Department Revenue 9,28,06,000 0 9,28,06,000
Capital . .3,04,94,000 0 3.04,94,000
24 Public works-roads and Revenue · I 0,21,00,000 0 I 0,21 :00,000
bridges. Capital 12,00,00,000 0 12,00,00.000
25 Expenditure pertaining to Revenue 34,00,000 0 34,00,000
Mineral Resources Depart- Capital. 100 0 JOO
ment,,
26 Expenditure pertaining to Revenue 55,00,000 0 55,00,000
Culture Department.
27 School t.'ducation Revenue 40,79,88,000 0 40,79.88,000
Capital- 00,00,000 0 60,00,000
. f
4-:l0 (6)
( 1 ) (2)
29 Administration of Justice
and Elections.
30 Expenditure pertaining to
Panchayat and Rural
Development Department.
31 Expenditure pertaining to
Planning Economics and
Statistics Department.
32- Expenditure pertaining lo
Public Relations bepart
ment.
33 Expendtture pertaining to
· Tribal Welfare Department.
34 Expenditure pertaining to
Social Welfare Department.
38 Grant from centre on the
basis of Twelth ·Finance
Commission Recommendation .
39
41
43
44
45
... ,
Expenditure pertaining to
Food, Civil Supplies and
Consumer Protection
Department.
Tribal Areas Sub-plan
Expenditure pertaining lo
Sports and Youth Wcm,re
Department.
Expenditure pertaining to
1:f ighcr Education Depart
ment.
Minor Irrigation Works
46 Expenditure pertaining to
Science and Technology
Department.
47 Man-Power Planning and
Technical Education
Department.
,~9 Expenditure pertaining to
Scheduled Casie Welfare.
Revenue
Capital
Revenue
C;ipital
Revenue
Revynue
Revenue
Revenue
Capital
Revenµe
Capital
Revenue
Revenue
~apital
Revenue
Revenue
Capital"
Rs.
3,06,59,000'
I 0,00,00,000
27,05,25,100
-· 99,57,000
,J 1,55,61,000
· 19,32,00,000
I
3,35,90,000
1,00,00,000
200
64,86,94,000
44,73, 14·,000
1,37,39,43, 100.
2,05,40,79,800
62,30,00, I 00
50,00,000_
1,05,00,000
15,00,100
Revenue 1,00,00,000
Revenue
Capital
Revenue
,
I ,96.40,000
7 ,00,00,200
I, 19,00,000
Rs.
\
()
0
0
0
0
0
0
0
0
0
()
0
()
()
0
()
0
()
()
0
Rs.
3.06.59,000
I 0,00,00,000
2"7,05,25, 100
99,57,000
1,55,61,000
19,32;00,000
':\35 .00.001)
1 I ,00,00,00 1)
20()
M.86.94,000
14,73, I 4,00()
1.37 .. W.43.l(l(l
2,05,40,79,80i)
62,30,00, I ( )I l
50,00.0( )·)
1.05,00.000
15 ,00. l 00
1,00,00,000
1,%.40.000
7 .00.00,2()()
I. 19.00,000
l ~ffi~ll~ ~, ~ 4 311mf 2008 .. 440 ( 7)
(1) (2)
" (3)
Rs. Rs. Rs.
50 Expenditure pertaining to Revenue 11,33,500 0 11 .. 33.5()0
20 Point Implementation 1'I"'
Department.
55 Expenditure pertaining to Revenue 5,00;00,100 0 5.00.00.100
Women and Child Welfare.
56 • Rural Industries Revenue 5,86,50,000 0 5.86,50.00,J
60 Expenditure pertaining to Revenue 1, 71,00,000 0 I, 71.00.()()')
District plan schemes. Capital 10,66,000 0 I 0,66,00.)
64 Scheduled Caste Sub Plan Revenue 58, 12,65,900 0 58.12.65.9()1)
Capital
\
200 0 20,)
66 Welfare of Backward Classes Revenue 1,81,80,000 0 1 ,8 ! .tv,0tJU
Capital 70,00,000 0 70,00.00()
67 PublicWorks-Buildin~s Revenue 23,00,00, 100 0 23.00.00, l 00 .
Capi~I I 0,66, 79,300 0 I0.66,79,30i)
68 Public works rel~ting to Capital 35,47,87,300 0 35,47,87 .30')
Tribal Areas Sub-Plan-
Buildings.
71 Information Technology Revenue 12,85,30,000 0 12.85.30,0(}[)
and Biotechnology.
79 Expenditure pertaining to Revenue 2,00,00,200 0 2,00.00,20•.)
. Medical Education Depart- Capital 2,50,00,000 0 2,50,00,000
ment.
80 Financial assistance to Three Revenue 15,90,00,000 0 15,90,00.001)
tier Panchayati Raj Institu- Capital 500 0 Sil.)
tions.
81 Financial assistance to Urban Revenue 2,00.00,00,000 0 2,00,00,0(.l.00'. l
bodies.
82 Financial assistance to Three Revenue , 26,64,70,200 0 26.64.70.20i)
tier Panchayati Raj Institu- Capital 400 0 40')
tions under the tribal area
sub-plan.
Total Revenue 11,58,06,62,050 49,100 11,58,07,11,15!)
Capital 2,28,94,59 ,800 0 2,28,94,59 ,800
Grand Total 13,87,01,21,850 49,100 13,87,01,70,95i)
-··-----·---------------------· - ··------ -----·.
~. ~w.u~~~mu~m~. <1-il-1iG•1ic:1 a1ffi::o~~-2oos.
'.
• r
'··
,·,' ri,
,.
I
' ,
0 ~ t' ·, •
·,
. .. \.