LexThe CHHATTISGARH APPROPRIATION (No. 4) ACT, 2012
Chhattisgarh · state statute
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Short title.
Issue of Rs.
15,08,97,35,000/
from and out of the
Consolidated Fund
of the State for the
Financia l Year
2012-2013 .
Appropriation .
CHHA TIISGARH ACT
(No. 20 of 20 12)
THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2012
An Act to authorise payment an_d appropriatio n of certa in further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financia l
Year 2012-2013.
Be it enacted by the Chhattisgarh Legislature in the Sixty third year of the Republic of
India, as follows :-
I.
2.
3.
This Act may be called the Chhattisgarh Appropriation Act, 2012.
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of including the sums those specified in Lhe column
(3) of the Schedule of the Chhattisgarh Appropriation Act. Fifteen Hundred Eight Cron:
Ninety Seven Lac Thirty Five Thou sand rupees toward s defraying the several charges
which will come in the course of payment during the financial year 2012-2013 in
respect of se.rvices specified in column (2) of the schedule .
The sums authorised to be paid and applied from and out of the Consolidated Fund
of the State of Chhattisgarh by this Act, shall be appropriated for the services and
purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 )
No. of Services and Sums not exceeding
Vote Purposes Voted by the Charged on Total
Legislative Consolidated
Assembly Fund
(l) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue 10,25,00,000 8,00,000 10,33,00,()(''•
02 Other expendit ure pertaining Revenue 2,64,29,000 0 2,64,29,000
to General Administration
Department.
03 Police Revenue 25,38,80,300 0 25,38,80,:W
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(3) (2)
Rs. R~. R~
0-1 ( llhl'I' expcnditun: pcnaining Revenue IIU)0.000 () 10.()().()()0
1<1 Home Department.
(\) fail Rc1\·nuc -1.-HU{-1.100 () -1.-Hl.8-l.l(HI
()(l Expenditure pertaining to Revenue 1.00.<Xl.000 0 1.()(J.{X).(XH )
Finance Department.
07 Expenditure pertaining to Rcn:nue IJ.87.49.000 () 13.87.-ttJJ)I)()
Commen:ial Tax Department. Capital 1,46.44.000 0 I ,-Hi.-4-1.()()()
08 Land revenue and district Revenue 10,03.24,600 0 I O,IU.24.oOO
administration.
09 Expenditure pertaining to Revenue 1,01,10,000 0 1.01.10,000
Revenue Department.
IU Forest Revenue 2.04.00.000 25,00,000 2,29,00,000
I
11 Expenditure pertaining 1,, R,·1\·n11,· 4,00.000 u -1,00.lX)O
Commerce and lndthln
Department.
12 Expenditure pertaining 111 Rcv..:nm: 1.-IOJ I. 79 .000 tt 1.-IOJJ.JlJ.(KII,
Energy Department.
13 Agriculture Revcnm: 1.2-1.15, l(M) 0 1,24.15. IIHJ
14 Expenditure pertaining to Revenue 10,09,79,000 II J0,09. 7lJ.ilt ~ I
Animal Husbandry
Department.
15 Financial assistance to three Revenue 10,95,59,000 0 10.95.59,000
tier Panchayati Raj Institu-
lions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue · 1,25,00,000 1,25,00,000
Fisheries Department.
17 Co-operation Revenue 17,88,00,000 0 17,88,00,000
Capital 7 ,50,00,000 0 7 ,50,00,000
18 Labour Revenue 13,05,00,000 0 13,05,00,000
19 Public Health and Family Revenue 11,24,00,000 0 11,24,00,000 Welfare.
20 Public Health Engineering Revenue 1,00,00,000 0 l,00,00,000
24 · Public works-roads and Capital 80,00,100 1,65,00,000 2,45,00,100 bridges.
. .
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652 (6) ~"Uffl. ~28~2012
~
(1) (2) (3) ~
Rs. Rs. Rs.
94.58,04,500 0 94.58.04,500 27 School education Revenue
0 l 6,i I ,GOG Capital 16,71,000
29 Administration of Justice
and Ekctio ns.
Revenue J 0,31,80,000 0 I 0,31,80,000
30 Expenditure pertaining to 28,50,36,600 0 28,50,36,600 · Revenue
0 1,600 Panchayat and Rural Capital 1,600 Development Department.
31 Expenditure pertaining to Revenue 9,35,25,000 0 9,35,25,000 Planning Economics and
Statistics Department.
32 Expenditure pertaining to Revenue 10,4 I ,70,000 0 I 0,41, 70,000 Public Relations Depart-
ment.
33 Expenditure pertaining to Revenue 5,40,30,000 0 5,40,30,000 Tribal Welfare Department.
34 Expenditure pertaining to Revenue 13,00,00,000 0 13,00,00,000 Social Welfare Department.
36 Transport Revenue 17,82,100 0 17,82,100 39 Expenditure pettammg to Revenue 15,95,66,400 0 15,95,66,400 Food, Civil Supplies and Capital 100 0 100 Consumer Protection
Department.
40 Expenditure pertaining to Capital 13.70,00,000 0 13,70,00,000 AY,acut Department.
41 Tfibal Areas Suh-plan Revenue 2.22,59.02,200 0 2,22,59,02,200 Capital 14,26,22,200 0 14,26,22,200
42 Public Works relating to Capital 30,00.100 0 30,00,100 Tribal Areas Sub-Plan-
'roads and bridges.
-U Expenditure pertain~ng to Revenue 24,25,00,000 0 24,25,00,000 II. Sports and Youth We tare
Department.
I
2,73,60,200 0 2,73,60,200
44 Expenditure pertain\ng to Revenue
Higher Education ~part-
ment.
45 Minor Irrigation Works • Capital 10.00,100 0 10,00,100
,47 '- Man:Powed>-Jat1n'ing:11t1d '-'.Revenue ., 9,00.00;100 0 9,00,00,100 i·ectucMkin , 'CaJ)i(al ·200 0 200 Technical
Department.
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48 Grant Under thirteenth
Finance Commis sion.
so Expenditure pertaining to
20 Point Implementation
Department.
54 Expenditure pertaining to
Agricultural Research and
Education.
55 Expenditure pertaining to
Women and Child Welfare.
56 Rural Industries
58 Expenditure on Relief on
account of Natural Calami-
tics and Scarcity.
59 Externally aided Projects
pertaining to Panchayat
and Rural Development
Department.
64 Scheduled Caste Sub Plan
65 Aviation Department
66 Welfare of Backward Classes
67 Public Works-Buildings
69 Expenditure pertaining to
Urban Administration and
Development Department-
Urban Welfare.
71 Information Technology
and Bio Technology.
79 Expenditure pertaining to
Medical Education Depart-
mcnt.
80 Ffnancial assistance to Three
tier Panchayati Raj Institu-
tions.
Rs. Rs. Rs.
300
Revenue 300 0
Revenue 5,00,000 0 5,00.000
Revenue 23,00,00,000 0 23,00,00,000
Revenue 23,81,95,500
0 23,81,95,500
Revenue 39,90,000
0 39,90,000
Capital 98,39.000
0 98,39.000
Revenue 200 0 200
Revenue 2,75,23,000
0 2,75,23,000
Revenue 99,46,80,000 0 99,46,80.000
Capital 26,00,000 0 26,00,000
Revenue 20,00,00.000 0 20,Q0,00,000
Revenue 24, 18,30,000 0 24, 18,30,000
Revenue 82,43,000 0 82,43,000
Capital 10,00,200 0 10,00,200
Revenue 5,93,00,000 0 5,93,00,000
-
· Revenue 9,62,00,000 0 9,62,00.000
Revenue 200 0 200
Revenu·e 2,62,77,74,000 0 2.62.77,74,000
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( I ) (2) (3)
Rs. Rs. Rs.
8 1 Finan cial assistanc<! to Urban Revenu e 2,26,: ~ 1,22.000 11,R-l ,OO,OO(l 2.38, 15 .22,<)()(' nnrli ••~
82 Financial assistance to Three Reven ue 32,27 ,32,000 0 32,27 .~n.ouo tier Panchayat i Raj Institu-
tions under t he tribal area
sub-p lan.
Total Revenu e 14,55,51,56,400 12, 17 ,00,000 14,67 ,68,56,400
Capital 39 ,63, 78,600 1,65,00,0 00 41,28,78,600
Grand Total 14,95,15 ,35,000 13,82,00,000 15,08,97,35,000