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The CHHATTISGARH APPROPRIATION (No. 5) ACT, 2001

Chhattisgarh · state statute
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361 
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362 ,h,l\-f'l<S m, f<::wl; 10 3fiml 2001 
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(~ 9 W!,2001) 
0ftlfl•I~ fc:1f-i41•1 ( 1'i'lii:fi-5) ~, 2001 
fl.,afi-q cN 2001- 200 2 ,1,'h)mm ii;~ IJl'ffl\-fli~ {T"f Cf,'htfun f.lfu ll'-« <li@'lf!l' aftnmrm 
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'11«1 TJ1Jffi"'l "'f; ~ q,,j -q' 0,11\-f•i~ fol~~ 1,RI f1"1f<'lf@a "\o"1! -q' 'Ill" 3lf'lf.ralfi@ 
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4,49 ,31,62,057 li"QlU 
2. 0ul \-fl·~ <P"l '!ft-@;@ f.if•Pl ~ 1'i«WFl''i 2001 - 2002 % fuit ~ ~~ ( 3) # ~ UWTT 
ii 3Rfqq,~ '1ful;rt, f.;r:rcf;J '.!i<'I <l1T1 '<IR m ~~.~<'!ml. "1\-fo 1f<i!R, ~ = ~ 
% -a"! M,r,r ,!'TIU q;) '¥1'! % fuit ;;JJ ~ % «IT-'11 ( 2) if Fc1F1F~I\-! uanau '!ft =<I. fcri-ft'! <1-.f 
2001-2002 ~ c;lU'I f<:ii oJR mrr, <ft am: 3q41fo1a '!ft "11.wil. ~~=-
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(1) 
01. 
02. 
03. 
05. 
06. 
07. 
3. ~ 3TT'IR'f'! 1,i(I 0ulM~ U"'l" '!ft-@;@ f.lf¼ #~<ft oJA 3ffi 3q4)fo1a rq;;i o!R ~ full 11lf~ 
'1ful;rt, "3m <1-.f ~ <isi"' if ~ # qfufo uanau am:~~ m" rc1f.i-,',ro11 ,.,1 om:Mt. 
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'11«1 f<lf.i>rr,j-"'ln'I '!ft 3Jzyl1TT 
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mtlPl ~ fe.-'IJTTT ~ sraif"la ;,p:f oq,j ,,... 
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f<N fe.-'IJTTT ii sraif"la = 
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f1"1f<'1fo.a ii 3Rfqq, '1fu1;rt 
fol~ sl'll -@;@ f-lf"l 
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(3) (4) 
m m 
~ 0 35, 15,00,000 
~ 1,54,26,000 62,79,000 
~ 36,00,000 0 
~ 200 0 
~ 25,00,000 0 
~ 9,30,000 0 
~ 43, 70,49,000 0 
(5) 
35, 15,00,000 
2, 17,05,000 
36,00,000 
200 
25,00,000 
9,30,000 
43,70,49,000 
-
~ffi{FIG ~. ~ 10 3l'IBi 2001 ~62 (I) 
',/ (1) . (2) (3) (4) (5) 
m j 
'l-~o'IT~~ 0 7,00,000 08 . u;iITq 7,00,000 
... 10. q,{ u;iITq 2,88,80,000 0 2,88,80,000 
i_.il 10,00,200 0 10,00,200 
11. ~ ~ 6WI P,'WT ii .taif,.ra <J'iWl 6,34,94,000 0 6,34,94,000 
=- i_.il 15,00,000 0 15,00,000 
12. "3,af1 R'Wl il .taif,.ra "&.!<! u;iITq 8 ,61,64 ,000 0 8,61,64,000 
13, ¥'! ~ 37,84,68,057 0 37,84,68,057 
-j.. 14. q'/iql,11 P,'WT <l .taif,;ro °'!<! ~ 12,75,000 0 12,75,000 
15. ~ oflfu,;ff if;- fu,) fcrnq = ~ 14,00,000 0 14,00,000 
>i1"' 11-<1, 1 a ~ ~ mi msn31i 
cf.\~~-
17. {<t''f.tfo:tt u;iITq 25,38,000 0 25,38,000 
i_.il 9,26,04,000 0 9,26,04,000 
[. 
18. WI ~ 4,92,000 0 4,92,000 
19. <'l[q;-~"lRi'IT{~ ~ 4,85,88,000 0 4,85,88,000 
20. <'l[q; - ~ ~ 23,45,92,500 0 23,45,92,500 
i_.il 10,00,00,000 0 10,00,00,000 
·r 
21. 3l1eJRI ~ ~ fc!'WT ii ~ ~ 6, 18,68,000 0 6, 18,68,000 
=· i_;;il 55,43,40,000 0 55,43,40,000 
23. of<'! mrt•-R R'iJT11 t.fl 25,00,000 0 25,00,000 
24. ~ f.fJ:!t"l '!if'!~ :;i\,: :!<'I i_.il 16,22,42,000 0 16,22,42,000 
26. ~ P,'W] il .taif,.ra °'!<! 1Tlffq 1,21,42,000 0 1,21,42,000 
27. ~rnllJT ~ 34,64,33,000 0 34,64,33,000 
( 
28. U"'l1""1R~ u;iITq 1,72,57,000 0 1,72,57,000 
29. ?.!P-!~Tl_cif.r<WR 65,29,000 21,00,000 86,29,000 
362 (2) >?ffisl'I~ -u;;rq-;,, WJi'!i 10 3'TITTI 2001 
'<;' 
(1) (2) (3) (4) (5) 
~ ~ I 
30. ,r,:(J'!@ om '!lli:fiuT f<f<ml fei'lT'! <'I ~ 65,51,31, 100 0 65,51,31,100 
st.if'tf<I o!I'!. . .. 
32. <il1~q,t f<i'lT'T s't ~ o!I'! 100 0 100 
36. ~ ~ 15,80,000 0 15,80,000 !'1"""" 
37. 'PITT ~ 85,20,000 0 85,20,000 
41. ~ $ aq,.,'1<i111 ~ 25,60,29,000 0 25,60,29,000 
tit. 5, 10,00,000 0 5, 10,00,000 
42. ~ $ aq'-11<i111 <'I st.if'tf<I tit 2,26,00,000 0 2,26,00,000 
<11'1> f.rqfoT ffl-~ am~-
45. <'l'j fu<ll{ R'!fur ffl ~ 8,75,000 0 8,75,000 
tit 8,35,00,000 0 8,35,00,000 
47. ait>~l..,, F.,1~ am oR fi ~ fei'lT'! ~ 1,02,00,000 0 1,02,00,000 J 
48. ~ firn 3TI'IT'1 ~ 3WIB 'lmIB1' -,.,i tit 3,50,00,000 0 3,50,00,000 
' oWR~. 
52. ~ fcl'WT <'I T<if'tf<I ~ <'I mIT'@I ~ 11,00,000 0 1i,oo,ooo 
llltt qi1:«1<il~iti. 
54. ~ 3f:iijm:t l!;<i ~eyi <'I ,ta/f>f<i = ~ 1,00,00,000 0 1,00,00,000 ~· 
55. ~ l!;<i ,00 ~ <'I ~ oq,:i -~ 2,64,00,000 iJ 2,64,00,000 
56. Uiit1i!1•1 ~ 2, 11, 94,000 0 2,11,94,000 
64. 31:!<'lFcia ~ ~@ll f<lit<I ~ ~ mH<I 9, 13,82,000 0 9, 13,82,000 
tit 10,31,34,900 0 10,31,34,900 
67. <11'1> f.fliiUi ffl-~ tit 2,60, 16,000 0 2,60, 16,000 
68. 31if~t11m ~ d<iiil<i11i <'I ~.rn 
' <11'1> f.i1lfefl ffl-\f<R. 
tit 
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10,00,000 0 10,00,000 
79. r~r.;;tt, ~Wt f<i,wj ~ ~'t@ ~ 2,77,00,000 0 2,77,00,000 
~ 0ffisl'lia ~. ~ 10 3'!Tffil 2001 362 (3) 
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(1) (2) (3) (4) (5) 
._,, m m m 
80, f,rnmq ~ 'U"' Wl13TI <iil fc«fl'l ~ 87, 19,000 0 87, 19,000 
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81. 'l'1U'l ~ <iil ~ ~ 2,76,90,000 0 2,76,90,000 
'lii1 ~ 2,89,68,45,9S7 35,98,79,000 . 3,25,67,24,957 
t;;ft 1,23,64,37, 100 ·o 1,23,64,37, 100 
~'lii'I 4, 13,32,83,057 35,98,79,000 4;49,31,62,057 
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~ : 2 wml, 2001. 
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