LexThe CHHATTISGARH APPROPRIATION (No.2) ACT, 2010
Chhattisgarh · state statute
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mfur~-~;€t~ ~ ·o 13,08,04,81,000 13,08,04,81,000
afu:~~.
mfur ~-fficliiur -~ 0 9,02,21,31,000. 9,02,21,31,000
01 ~irom;r ~- 79,22,91,000 9,57 ,28,000 . 88,80,19,000
~ 15,00,000. ·o 15,00,000
02 ~ irom;r fcNrTr ~ ~ ~ 9,19,00,000 0 9,19,00,000
~oll<f •.
03 ~ ~- 10,86,28,55,000 26,00,000 10,86,54,55,000
tfilt 5,75,00,000 0 · 5,75,00,000
..
~~tPI~ ~, ~ 31 ~ 2010 ' 216 (1)
( 1) (2) (3)
~
04 ~rcNllT~~~~ ~ 26,01 ,21,000 0 26,01 ,21,000
05 ~ 53,07, 70,000 10,000 53;07,80,000
06 ~~~~~ ~ 16,83, 79,26,000 17,59,000 16,83 ,96,85,000
~ 21,01,000 0 21,01 ,000
07 qlfill~cfi<fi\~~~ ~ 1,31 ,11,42,000 24,05,56,000 1,55,16,98,000
~-
08 .'1-~<f21'T~5mrn;f ~ 3,42,38,60,000 5,45,000 3,42,44·,05,ooo
-~ 3,00,00,000 0 3,00,00,000
0·9 ~~~~~ ~ 10,19,85,000 10,000 10, 19,95,000
~ 64,50,000 ·O 64,50,000
10 q.'f ~ 4,66,34, 71,000 20,26,J5,000 4,86,61,46,000
~ 16,90,00,000 0 16,90,00,000
11 · cm'~~ m fuwr ~~ ~ 37,78,56,000 2,35,000 37,80,91,000
~- ~ 45; 79,00,000 15,00,000 45,94,00,000
12 ~f ~ n-~ ~ ~ 1,43, 79,88,000 1,00,90,00,000 2,44,69,88,000
13 ~ ~ 3,91,54,55,000 4,85,000 3,91,59,40,000
~ - 30,50,00,000. 0 30,50,00,000
14 ~fuwr*~~ ~ 1,95,47,44,000 20,000 1,95,47,64,000
~ ~ 3q41;;,1-11.:a1fct $R=q 15 43,69,27 ,000 0 43,69,27,000
- ~~~~ ~ 2,40,00,000 0 2,40,00,000
cfil"~~-
16 ~~ ~ 21,12,81,000 20,000 21,13,01,000
~ 50, 10,000 0 50, 10,000
J 7 tlt;c:filP:dl ~ 63,57,14,000 15,000 63 ,57, 29,000
~ 25,80,03,000 0 25,80,03,000
18 ~ ~ 17, 76,95,000 20,000 17,77,15,000
~ 3,43,00,000 0 3,43,00,000
19 ~ ~~ qftcffi ~ ~ 4,59,55,50,000 15,50,000 4,59,71,00,000
~ 20,54,90,000 0 20,54,90,000
216 (2) mfl~11~ ~. ~ 31 ~, 2010:
(1) (2) (3)
m m . ~
20 ~~~- ~ 2,12,17,55,000 5,00,000 2,12,22,55,000
~ 31 ,35, 10,000 .o 31 ,35·, 10,000
21 ~~~rcN'JIT~ ~ 16,04,85,000 0 16,04,85,000
~&l'<l". ~ 3,65,63,00,000 · 0 3,65,63,00,000
22 ~smm;T~rcrcfim~- ~- 1,92,85,000 10,000 · 1,92,95,000
~~.·
23 ~~fcNllT- ~ 2,14,17,o~,ooo 1,10,000 2, 14, 18, 13,000
~ 3,14,04,65,000 25,00,000 · 3,14,29,65,000
.24 ~ f.rntut cfil.f-m ~. ... ~ ~ 3,32,02,60,000 5,50,00,000 · 3,37,52,60,000
~- 3,54,51,00,000 1,30,000 3,54,52,30,000 ,.
I
~@H~~~ 25 ~ 1,08·,42,89,ooo 50,000 1,08,43 ,39,000
. .
~- ~ 30,00,00,000 0 30,00,00,000
~ rcN'JlT ~ ~ ~
.,
26 ~ 15,20, 10,000 0 15,20, 10,000
27 ~~lT ~ 20,66, 72,25,000 3,20,000 20,66, 75,45,000
~- 71,92,62,000 0 · 71,92,62,000
28 ~~~ ~ 22,47,30,000 60,80,000 23,08,10,000
29 ~~~Ffci'm ~ 1,01, 71,60,000 23,24,80,000 1,24,96,40,000
30 . tr,:IT<@ ~ !JllfiuT rcrcfim rcN'JlT ~- 4,54, 75;26,000 1,00,oqo 4,54, 76;26,000
?r~cxp:f. -~ 3,~5, 75',000 0 3,35, 75,000
31 <ITTRT, ~ o~Hl if&-lcfil ~- 12,83,22,000 35,000. 12,83,57,900
C>
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"
32 ~ rcN'JlT ~ ~ &l'<l" ~ 39, 16,40,000 10,000 · 39, 16,50,000
~ 1,00,000 0 1,00,000
33 3·t1RJ.J-511fa ~ ~ 8,62,32,00,000 1,00,000 8,62,~3,00,000
34 ~~ -~ 28,61,37,000~ 40,000 28,61, 77,000
-~ 1,24,00,000 0 l ,24,0o,ooo
35 ~ ~ 1,49,05,000 0 l,49,05,000
36 ~ ~-- 21,83,60,000 20,10,000 22,03, 70!000
~ 10,00,90,000 0 ·10,00,00,000
'
216 (3)
(1) (2) (3)
m- m-
37 ~ ~ . 32,35,00,000 0 . 32,35,00,000
t,.ft 13,00,00,000 0 13,00,00,000.
38 · ~ rcfif ~ cfit ~ IR ~ 19,79,99,000 0 19,79,99,000
~~.cffi>~BW«IT~- t,.ft 30,20,01 ,000 0 30,20,01,000
39 &TU,~ ~om~ ~ 8,04,69,95,000 50,000 8,04, 70,45,000
tfOOUT fcNf'T ~ ~.~. t,.ft 3 ;04,00,00,000 0 3,04,00,00,000
40 ~.fcNf'T~~ ~ ~ 3,88,20,000 20,000 3,88,40,000
~ 3.8,88,00,000 0 38,88,00,000
41 ~~ 344)1"'1-ll ~ 23, 76, 71,56,000 14,10,000 23, 76,85,66,000
~ 11,21,27, 70,000 15,00,000 11,21 ,42, 70,000
42 ~ ~ 3441""-ll « ~ 2,67 ,86,50,000 10,00,000 2,67, 96,50,000
~~f.rmurffl-~
~~-
..... '-.
43 ~3lt{~~ ~ 32,93,00,000 10,000 32,93,10,000
44 ~fmn ~ 3,59,07 ,ob,ooo 70,000 3,59,07,70,000
45 ~Rll'furffl ~. ~ 37,89,25,000 0 37,89,25,000
~ 4,22,80,00,000 0 . 4,22,80,00,000
46 ~ 3fn: lcfilcll-'l ~ 8,31,00,000 0 8,31,00,000
47 ~ fm.ir 3lt{ '1f.J' fi ~ 1, 17 ,45,20,000 20,000 1, 17 ,45,40,000
~ fcNJ1T. ·~ 41,61,00,000 0 41,61,00,000
I • - 49 .~~~ ~ 33,52,00,000 0 33,52,00,000
50 ~~cfil•-lfr<:144 ~~ ~ 1,60,55,000 · 0 1,60,55,000
~~-
51 ~~3lt{~ ~ 4,90,30,000 0 4,90,30,000
53 ~ ""™" "' . f 3441"'1-lld• d ~ 13,98,50,000 0 13,98,50,000
m<r ~ cfiT ~ ~ 10,00,00,000 0
. 10,00,00,000
~-
54 ~~~fm:n~~ ~ 37 ,50,00,000 o. 3.7,50,00,000
~-
---
216 (4)
(1) (2·) (3)
m m m
55 ~~~~~~ ~ 5;52,94,52,000 0 5,52,94,52,000
lxl<f. it,fr 11,05,00,000 0 11,05,00,000 ..
56 ~ ~ 51, 11, 75,000 10,000 51,14,85,000
it,fr 1,80,00,000 0 1,80,00,000
57 ~mmH~ ~ ~ it,fr 62,20, 70,000 0 62,20,70,000
.~ ~ ~-mt<f ql{41;;,H1~·.
58 ~~~ll<9f!IBr ~ 3,09,53,50,000 0 3,09,53,50,{)00
~lt{!Wfq{lxl<f. ~ M,50,000. · 0 46,50,000
59 ~~.~r~~ ~ · 2,70,00,_000 0 2,70,00,000
~ ~ ~ ~ ~-mt<f
qf<41;;,H1~:
60 ~ qf<4'1-ii1..Jl-ffi ~·~ lxl<f . ~ 86,00,000 0 86,00,000
~ 30,50,00,000 0 30,50,00,000 .
64 ~;;,rrfu 3441;;.Hf ~ 9,59,36,63,000 10,000 9,59,36, 73,000
~ · ·6, 77, 79,40,000 0 6, 77 ,79,40,000
65 ~~ ~ 11,24,59;000 10,000 11,24,69,000
~ 10,000 0 10,000
I
I
~crt~ ~ 66 46,17,80,000 0 46, 17,80,000.
~ 1,24,00,000 0 l, 24,00,000
67 ~fcfi RmuT ffl-~ ~ 2,65,32,24,000 10,00,00(') 2,65,42,24,000
~ i,10,96,49,000 0 2, 10,96,49,000
..
68 ~~~~ ~ l 714,34,50,000 0 1, 14,34,50,000
.«-~~ f.mtur ffl-~.
69 ~-5mTffi ~ ~ RmlT- ~ 3,03,02,00,000 (: · · 3,03,02,00,000
~~-
~· gfo)fi'i<f1 ~ ~ !llm fi'icfi'l
J
'71. ~ 40,86,30,000 0 40,86,30,000
<
75· ~~·~fcNN·~ mffira . ~· 70,00,00,000 0 70,00,00,000
. ~ ~ ' . . · ~ «6R«ff 5JTC<f 4 {4!"1-ll~.
76 .~ f.mfur ~·-e- ~· ~ 2,10,00,00,oqo 0 2,10,00,oo,ooo
. fcmrt ~ ~ -mt<f qftm,~ .
. ~-:
,· '·· ·, ~t , ' •.h,
(1)
79
80
81
82
83
~'ffiflll(il ~, ~ 31 'tffi:f 2010
(2) (3)
~ ~
~~lT~~~ ~ 1,98,34,60,000 4,20,000
~- ~ 22,50,00,000 0
~ ~ ~ m:mm cfi1" ~ I 0,23, 73,09,000 0
~~- ~ 10,22,00,000 0
~~cfil"~~ ~ 6,52,26,113,000 21,25,00,000
~ 32,50,00,000 0
~ ~ Jqlll<i!-ll ~ ~ 5,33,22, 75,000 0
3lcflfcf ~~~· ~ 7 ,60,00,000 0
~cfil"~~-
~ ~ .Jq~j,'iHI ~. ~ 22,25,00,000 0
3lcflfcf ~ ~ cfi1" ~
~-
lfl1T - ~ 1,86,31,46,63,000 15,14,80,84,000
t~ · 50,50,51,56,000 9,02,87,61,000
216 (5)
~
l ,98,3'8,80,000
22,50,00,000
10,23, 73,09,000
10,22,00,000
6,73,51,13,000
3-2,50,00,000.
5,33,22., 75,000
7 ,60,00,000
22,25,00,000
2,01 ,46,27,47,000
59,53,39,17,000
~lfllf 2,36,81,98,19,000 24,17,68,.45,000 2,60,99,66,64,000
~I ft;-rjcfi 31 ~ 2010
sf>lTicfi 3350fit. 77/21-3l~.ro. TT./10.-\fl«f ~ zjfq~ ~ ~ 348 ~ lg"O's (3) ~ ~ 1l 0'ffifl•I~
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216 (6)
Short title.
Issue of Rs.
2,60,99,66,64,000/-·
from and out oi'the.
Consolidated Fund
· of the State for the
Financial Year
2010-2011.
Appropriation.
CHHATTIS
0
GARH ACT
• .· (No. 2 of 2010)
THE CHHATTI~GAR:i:I APfROPRIATION (No. 2) ACT, 2010
An Act to authorise paym_ent and appropriati~~ of certain further slims from and
out of the Consolidated Fund of the State of Chhattisg~rh for the services of the Financial
Year 2010-2011. · ·
Be it enacted by the Chhattisgarh Legis1ature in the Sixty first year of the Republic of .
India as fol1ows :-
1.
2.
3.
This Act may be called the Chhaft1sgarh Appropriation Act, 2010 (No. of 2010).
From and out of the Consolidated Fund of the _State of'Chhattisgarh there may be paid
and applied sums not exceeding those specified in.column (3) of the Schedule amount
ing in 'the aggregate to the s~ms of including the sums those specified in the column·
(3) of the schedule of the Chhattisgarh Appropriation Act, 2010 Twenty ,Six
Thousand Ninty Nine Crore Sixt:, Six Lakh Six.ty Four Thousand rupees towards
. ·defraying the several charges which; will come in the course of payment during the
: financial year 2010-2011 in respe<;t of services specified in column (2) of the
schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund
of the.State of Chhattisgarh by this Act, shall be appropriated for the services and
purposes expressed in the Schedule in relation to the said year. ·
THE SCHEDULE
( See Section 2 and 3)
No.of Services and Sums not exceeding
Vote Purposes Voted by the Charied on Total
Legislative Consolidated
Assembly Fund
(1) (2) (3)
Rs. Rfl. Rs.
Charged Appropriation- Revenue .0 13,08,04,81,000 13,08,04,81,000
Interest Payments and
Servicing of Debt.
Charged Appropriation- Capital 0 9 ,02,21,31,000 9 ,02,21 ;31,000
Public Debt.
01 General Administration Revenue 79;22,91,000 9,57,28,000 8'8,80, 19,000
Capital 15,00,000. 0 15,00,000
02 Other expenditure pertaining Revenue 9,19,00,000 0 9, 19 ,00,000
to General Administration
Department.
03 Police Revenue I 0,86,28,55 ,000 26,00,000 10,86,54,55,000
Capifal 5,75,00,000 0 5,75,00,000 ·
0'ffifl 1lcZ m, ~ 31 ~ 2010 . ·, . 216 (7)
(I) (2) (3)
Rs .. Rs. Rs.
04 Other expenditure pertaining Revenue 26,01,21,000 0 26,01,21,000
. to Home Departmef'lt
05 Jail Revenue 53,07,70,000 10,000 '53,07 ,80,000
06 Expenditure pertammg to Revenue 16,83, 79,26,000 17,59,000 16,83,96,85,000
Finance Department. Capital 21,01,000 0 21,01,000
07 Ex·penditum pertaining to Revenue 1,31,11,42,000 24,05,56,000 1,55, 16,98,000
Commercial Tax Department.
08 Land revenue and district Revenue 3,42,38,60,000 5,45,000 3,42,44,05,000
administration. Capital 3,00,00,000 0 3,00,00,000
09 Expenditure pertaining to Revenue 10, 19,85,000 10,000 IO, I 9·,95,000
Revenue Department. Capital 64,50,000 0 64,50.000
10 Forest Revenue 4,66,34,71,000 20,26,75,000 4,86,61,46,000
Capital I 6,90,00,000 0 . 16,90,00,000
11 · Expenditure pertaining to Revenue 37,78,56,000 2,35,000
I
37,80,91,000
Commerce and Ind!,Jstry Capital 45,79,00,000 15,00,000 45,94,00,000
Department.
12 Expenditure_ pertaining to Revenue 1,43,79,88,000 1,00,90,00,000 . 2,44,69,88,000
Energy Department.
,
13 Agriculture Revenue 3,91,54,55,000 4,85,000 3,91 ,59,40.000
Capital 30,50,00,000 0 30,50,00,000
14 Expenditure pertaining to Revenue 1,95,47,44,000 20,000 1,95,47,64.000
Animal Husbandry
Department.
15 Financial assistance to three Reyenue 43,69,27 ,000 0 43,69,27,000
.. t.ier Panchayati Raj Institu- Capital 2,40.00,000 0 2,40,00,000
lions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue 21, 12,81,000 20,000 21,13,01,000
Fisheries Department. Capital 50,10,000 0 50,10,000
17 Co-operation Revenue 63,57.14,000 15,000 63,57,29,000
Capital 25,80,03,000 0 25,80,03,000
18 Labour Revenue 17,76,95,000 20,000 17,77,15,000
Capital 3,43,00,000 0 3,43,00,000
19 Public Health and Family Revenue 4,59,55,50,000 15,50,000 4,59,71,00,000
Welfare. Capital 20.54,90,000 0 20,54,90,000
20 Public Health Engineering Revenue 2,12,17,55,000 5,00\000 2, 12,22,55,000
Capital 31,35,10.000 0 31,15, 10,000 -
.,
-~
216 (8)
(1) (2) ' .. (?)
Rs. Rs. Rs.
21 Expenditure pertaining to· Revenue 16,04,85,0bO 0 16,04,85,000
Housing and r:nvironment Capi~I. 3,65163,00,000 . 0 3,65,63,00,000
\
Departmt;nt. ·
22·. Urban Aflministration and Revenue 1,92,85,000 10,000 1,92,95,000
DevelopJnent Department- ·
Urban ~odies.
23 Water ~esources Department Revenue 2, 14, 17 ,03,0QO 1,10,000. . 2,1.4,18,13,000
Capital 3,14,04,65,000 25,00,~00 3,14,29,65,000
..
24 Public works-roilds and Revenue 3,32,02,60,000 5,50,00,000 3,37 ,52,60,000
'bridges. \ Capital 3,54,51,00,000 1,30,000 3,54,52,30,000
25 Expenditure'" pertaining to Revenue i 1,08,42,89;000 50,000 1,08,43,39,000
Mineral Resources Depart- Capital 30,00,00;000 0 30,00,00,000
ment. ·
26 Expenditure pertaining to Revenue 15,20,10,000. 0 15 ,20, t 0,000
Culture.Department.
27 · School education Revenue 20,66, 72,25,000 3,20,000 .. 20,66, 75,45,000
Capital· · 71,?2,62,000 0 71,92,62,000
28 State Legislature Revenue 22,4 7 ,30,000 60,80,000 23,08,10,000 ·
29 Administration of Justice Revenue l,01,71,60,000 23,24,80,000 l,24,96,40,000
and Elections.
30 Expenditure pertainit;1g to Revenue . 4,54,75,26,000, l,00,000 4,54,76,26,000
Panchayat and Rural. Capital 3,35,75,000 0 3,35,75,000
Development Department.
31 Expenditure pertai'ning to Revenue 12. r 1,22,000 35,000 12,83,?7 ,000
Planning Economics and
Statistics Department. .. ...
32 Expenditure pertaining to Revenue 39,16,40,000 10,000 39, 16,50,000
Public Relations Depart- Capital 1,00,000 0 1,00,000 • ..
ment.
·' 33 Expenditure pertaining to Revenue 8,62,32,00;000 1,00,000 8,62,33,00,000
Tribal Welfare Department.
34 Expenditure pertaining to Revenue 28,61,37 ,000 , 40,000 28,6i,77,000
Social Welfare Department. Capital 1,24,00,000 0 1,24,00,000
35 Expen,diture pertaining to · Revenue 1 ,49,05,000 0 . _1,49,05,000
Rehabilitation Department.
36 • Transport Revenue. 21,83,60,000 20,10,000 72,03,70,000
Capital · 10,00,00,000 0 1 o,oo,00,000
~
m-ih-ii,(f~, ~,31 Tfffl 2010 . \' ' , . . 216 (9)
( 1) ,(2) (3)
Rs. Rs. Rs.
~
37 Tourism Revenue · 32,35,00,000 0 32,35,00,00_0
,Capi\al 13,00,0Q,OOO" 0 13,00,00,oqo
• 38 Grant. from centre on the Revenue .l 9,79'.99,000 O· 19,79,99,000 ; I
basis of;. Twelth F\r;tarice Capital 30,20,01 /000. 0 30,20,Q 1,000
Commi~lon Recommendation.
\ ' I
39 Expenditure pertammg to Revenue 8,04,69,95,000 50,000 8,04,10,45,000
Food, Civil Supplies and Capital
1
3,04,00,0Q,OOO 0 3,04,00,00,000 ,
Consumer . Protection
Department.
40 Expenditure pertaining to Revenue 3,88,20,000
1
20,000 3,88,40;000
Ayacut Department.. Capital 38,8~,00,000 0 38,88,00,000
, l
41 Tribal Are<,1s Sub-plan Revenue 23,76,71,56,000 14,10,000
I
23,76,85,66,000
Capital 11,21,27,70,000 15,00,000 11,2] ,4Q,70,000
42 Public Works relating to Capital 2,67 ,86,50,000 10,00,000 2,67,96,50,000
Tribal Areas. Sub-Plan-
roads and bridges.
43 Expenditure pertaining to Revenue 32,93,00,000 10,000 32,93,10,000 I
Sports arid.Youth Welfare
Departm~nt.
44 Expenditure pertaining to Revenue 3,59,07,00,000 70,000 3,59,07 ,70,000
Higher Education Depart-
ment.
45 Minor Irr.igation Works Revenue 37,89,25,000 0 37,89,25,000
Capital 4,22,80,00,000 0 4,22,80,00,000
46 Expenditure pertaining to Revenue 8,31,00,000 0 8.31.00;000
Science and Technology
' ,Department. \
... 47 Man-Power Planning·and Revenue I, 17,45,20,000 · 20,000 1., 17,45,40,000
Technical Education Capital 4 l ,61,00,000 0 4 1' ,61,~,000
Department.
49 Expenditure pertaining to Revenue 33.52,00,000 0 :n,52,00,000
Scheduled Caste.Welfare. ·
50 Expenditure pertaining to Revenue, I ,
1
60~55,000 ·O I, 'i0,55,000
20 Point Implementation
Department.
51 Expenditure pertaining to Revenue 4,90,30;000 0 4,90JO,OOO
Religious . Trusts and·
End~wments Department.
216 ('10, . ~ffl~11~ ~' ~ 31
1
trr;f 2010
(1) (2) (3)
Rs. Rs. Rs.
Financial
1·1
53 assistance 1 to Revenue. 13,98,58.ooo . ·O 13,98,50,000
Urban bodies under Capital 1 o,oo,oo:000 0 10,00,00,obo
I
Scheduled- Caste Sub
Plan.
54 Expenditure pertaining to Reve'nue 37,50,00,000 0 37 ,50,00,000
Agricultural Research and
Education.
55 Expenditure pertaining to Revenue 5,52;94,52,000 0 5,52,94,52,000
Women and Child Welfare. Capital . 11,05,00,000 .0 11,05,00,000
56 R~ral Industries Revenue 51,14,75,000 · 10,000 51,14,85,000
Capital 1,80,00,000 0 1,80,00,000
57 Externally aided Projects Capital · 62,20,70,000 0 ~2.20,70,000
pertaining to Water Resour-
ces Department.
58 Expenditure on Relief on · Revenue 3,09,53,50,000 0 3,09,53,50,000
account of Natural Calami- Capital 46,50,000 0 46,50,000
ties and Scarcity.
. 59 Externally aided Projects Revenue 2,70,00,000 0 2, 70,00,000.
pei:taining to Panchayat
and Rural Development
Department. ;
60 Expenditure pertaining to Revenue 86,00;0.00 · 0 86,00,000 ..
District plan schemes. Capital 30,50,00,000 0. 30,~0.00,000
M Scheduled Caste Sub .Plan Revenue 9,59,36,63,000 10,000 9,59,36,D,OOO
Capital 6,77,79,40,000 0 6, 77, 79 ,40,000
65 Aviation Department Revenue · 11,24,59,000 10,000. 11,24,69,000
Capit~I 10,000 0 10,000
66 Welfare of Backward Classes · Revenue 46,17,80,000 0 46,17,80,000 " Capital I ,24,00,000 0 1,24,00,000
67 Public Works-Buildings Revenue 2,65,32,24,000 IO,OQ,000 2,65,42,24,000
Capital 2,10, 96,49 ,000 0 2;10,96,49,000 -
68 Public works relating to Capital 1,14,34,50,000 0 1, 14,34,50,000
Tribal Areas Sub-Plan-
Buildings.
69 Ex·penditure pertaining to. Revenue 3,03,02,00,000 0 3,03,02,00,000
Urban Administration and
Development Department-
Urban Welfare.
71 Information Technology Revenue 40,86,30,000 0 40,86,30,000
and Bio-Technology.
~ffi~II~ ~. ~ 31 lU.:f2070 216 ( 11)
(1) (2) (3)
Rs. Rs. Rs.
75 NABARD aided Projects Capital . 70,00,00,000 0 70,00,00,000
pertaining to Water Resour-
. ces Department
76 Externally aided Projects Capital 2, 10,00,00,000 0 2, 10,00,00,000
pertaining to Public Works
Department.
79 Expenditure pertaining to Revenue 1,98,34,60,000 4,20,000 1,98,38,80,000
Medical Education Depart- Capital 22,50,00,000 O· 22,50,00,000
ment.
80 Financial assistance to Three Revenue 10,23,73,09,000 0 10,23,73,09,000
tier Panchayati Raj Institu- Capital 10,22,00,000 0 10,22,00,000
tions.
81 Financial assistance to Urban Revenue 6,52,26, 13,000 21,25,00,000 6,73,5 I, 13,000
bodies. Capital 32,50,00,000 0 32,50,00,000
'
82 Financial assistance to Three Revenue 5,33,22,75,000 0 5,33,22,75,000
tier Panchayati Raj Institu- Capitai 7 ,60,00,000 0 7 ,60,00,000
tions under the tribal area
sub-plan.
83 Financial assistance to urban Revenue 22,25,00,000 0 22,25,00,000
bodies under the tribal area
sub-plan. '
Total Revenue 1,86,31,46,63,000 15,14,80,84,000 2,01,46,27,47,000
Capital 50,50,51,56,000 9,02,87,61,000 59,53,39,17,000
Grand Total 2..,36,81,98,19,000 24,17,68,45,000 2,60,99,66,64,000
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