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The CHHATTISGARH APPROPRIATION (No.1) ACT, 2012

Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act
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CHHA ITISGARH ACT 
(No. 8 of 2012) 
THE CHHATTISGARH APPROPRIATION (No. I) ACT, 2012 
An Act to authorise payment and appropriation of certain further sums from and 
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial 
Year 2011-12. 
Be it enacted by the Chhattisgarh Legislature in the Sixty third year of the Republic of 
India, as follows :-
I. 
2. 
3. 
No. of 
Vote 
(I) 
01 
03 
This Act may be called the Chhattisgarh Appropriation Act, 2012. 
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid 
and applied sums not exceeding those specified in column (3) of the Schedule amount­
ing in the aggregate to the sums of including the sums those specified in the column 
(3) of the schedule of the Chhattisgarh Appropriation Act, Two Hundred Ninety Four 
Crore Thirty Eight Lacs Forty Six Thousand Two Hundred Rupees towards defraying 
the several charges which will come in the course of payment during the financial 
year 2011-2012 in respect of services specified in column (2) of the schedule. 
The sums authorised to be paid and applied from and out of the Consolidated Fund 
of the State of Chhattisgarh by this Act, shall be appropriated for the services and 
purpose expressed in the Schedule in relation to the said year. 
THE SCHEDULE 
( See Section 2 and 3 ) 
Services and Sums not exceeding 
Purposes Voted by the Charged on 
Legislative Consolidated 
Assembly Fund 
(2) (3) 
Rs. Rs. 
General Administration Revenue 0 1,62,000 
Police Revenue 33, 18,20,000 0 
Short title. 
Issue of Rs. 
2,94,38,46,200/­
from and out of the 
Consolidated Fund 
of the State for the 
Financial Year 
2011-12. 
Appropriation. 
Total 
Rs. 
1,62,000 
33, 18,20,000 
·. 
96 (4) ~ffi~liro ~, ~ 21 ll'fi:f 2012 
( I ) 
U4 
,)) 
06 
07 
08 
I l 
12 
14 
15 
17 
18 
19 
20 
23 
24 
(2) 
Other expenditure pertaining Revenue 
to Home Department 
Jail Revenue 
Expenditure per:arnmg to Capital 
Finance Department. 
Expenditure pertaining to Revenue 
Commercial Tax Department. 
Land revenue and district Revenue 
admin,stration. 
Expenditure pertaining lo Revenue 
. Commerce and Industry 
Department. 
Expenditure pertaining to Revenue 
Energy Department. · 
Expenditure pertaining to Revenue 
Animal Husbandry 
Department. 
Financial assistance to three Revenue 
tier Panehayati Raj lnstitu-
tions under Scheduled 
Caste Sub Plan. 
Co-operation Revenue 
Capital 
Labour Revenue 
Public Health and Family Revenue 
Welfare. 
Public Health Engineering Revenue 
·"' - . .,,, . 
· Water:Resciurces Department 
..,., 
Revenue .. 
Revenue Public works-roads and 
bridges., :. ·, Capital· -~ 
Rs. 
JOO 
6,00,000 
60,00,000 
62,02,000 
99,77,000 
l ,58,95,000 
., . .( \ 
12, 15,70,000 
19,46,99,700 
60,00,000 
14,31,61,000 
6,00,00, 100 
72,40,200 
2,07 ,20,000 
14,35, 15,0()()' 
14, 13,00,000 ~. ,,., .. . 
',·100 
0 
t 
25 Expenditure pertaining . to · Revtfnue 1·~:,f'1,5s,ooo 
Mineral Resol!rces Depart­
ment.· 
";IC 
.·'<•x· 
26 ·. Expenditure.pertaining tci 'Revenue . :. :- p,5t,.QQ0 
Ctiltt1rc Department. 
,. " . . · ... f~It: · ·· 
-2L> Admiriistrntion or Justice-·. ''~·'£Revenue 
·111d Fidcthns rt-',.;;: . ~~· _,_ . ' . . . ;r.t_-<:-, .. ,: < 
•• - • 1-- ' ;·:-
'. ·:·:'t.~?}:~:..-·~ ~j~<:.?~ 
}·;. ➔-• •• ", 
.... ±ii-~',:.:\:•-": 
(3) 
Rs. 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
'O 
0 
1,25,75,000 
" .. 
0 
'O 
''f·(~:.·:-· 
' 
Rs. 
100 
6,00,000 
60,00,000 
62,02,000 
99,77,000 
1,58,95.000 
12, 15, 70,000 
19,46,99,700 
.60,00,000 
14,31,61,000 
6,00,00, 100 
72,40,200 
2,07,20,000 
14,35,.15,000 
,- 14,13,00,000 
100 
'-'"" 
1,25,75,000 
7,58,000 
11,57,000 
85,00,000 
( j ) ( 7.) (3) 
Rs. R•;_ Rs. 
30 Expenditure pertaining to Revenue 23,56,21, I 00 0 23,56,21, 100 
Panchayat and Rural 
Development Department. 
31 Expenditure pcriaining to Revenue 21,65,000 0 21,65,000 
Plannini; Economics and 
Statistics Department. 
33 Expenditure pertaining to Revenue 2,02.40,000 0 2,02.40,000 
Tribal Welfare Department. 
36 Transport Revenue 79,60,000 0 79,60.000 -
.. 
~ 
.19 Expenditure f1L'rtaini11g to Capital 100 0 100 
food, Civil Supplies am.I 
Consumer Prolcction 
Departmi..:nt. 
40 Expenditurl' pertaining to Revenue 2,96,000 0 2,96,000 
Ayacut Department. 
41 Tribal A1::,1, S11h-plc1n Revenue 34,85,73,000 0 34,85,73,000 
Capital 200 0 200 
45 Minor Imrati1111 Works Revenue 1,85,00,000 0 1,85,00,000 
47 Man-Powi.:1 J'l.tnning and Revenue 200 0 200 
Technicil 1:r111.-ation 
Depar1111cn1 
48 Admin1,tr;i11,,r1 Lppr;idation Revenue 4,50,00,000 0 4,50,00.000 
Grant l'11du Thrrtt:enth Capital 100 0 I0ll 
Finarn.:,· < ·, ,11rnll ,,ion. 
55 Expend,:u,c pl:11,un111g to Revenue 26,70,000 0 26,70,000 
I 
Women .md ( ·111ld Welfare. 
56 Rural lndu,trtt·•, Revenue 3,00,04,000 0 3,00,04,(}()( l 
64 Scheduled C1,1, \uh l'lan Revenue 87,73,07,900 0 87,73,07,9()() 
Capital 200 0 200 
65 Aviation Dq1,tr11,1cn1 Revenue 1,00,00,000 0 1,00,00,00ll 
69 Expenditurl' Jlt:ll.1llilll)! lo Revenue 4,46,56,000 () 4,46,56,( JI ti l 
Urhan Ad111111,-.•,:•:1"11 .rnd 
Dcvdopmen1 lkpartrncnl-
Urban Wl"IL1•-:. 
80 Financial a~~•~tan\.'.t: 10 Thrl.'c Revenue 2,50,00,000 {) 50,00,000 
tier Pane ha) all Raj lthlitu-
tions. 
·, 
., 
96 (6) 
(1) (2) 
81 Financial assistance to Urban Revenue 
bodies. 
82 Financial assistance to Three Revenue 
tier Panchayati Raj Institu-
tions under the tribal area 
sub-plan. 
.: '., 
Total Revenue 
Capital 
· Grand T6tal 
200 
4,40,00,000 
2,86,31,08,500 · 
6,60,00,700 · 
' 12,92,91,09,200 
1/ , / 
/ ./ 
.,· 
(3) 
Rs. 
. 0 
0 
21,62,000 
1,25,75,000 
1;47,37 ,000 
i 
j ' 
\ 
' ' d 
~. ~ ~ ~ mllm~fflWl<HIU~ m~, <1;;11ie:•1ic1 ~ ~o~~-2012. 
\ 
Rs. 
200 
4,40,00,000 
2,86,52, 70,500 
7,85,75,700 
2,94,38,46,200 
.,. 
I 

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