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The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2003

Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act
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CHHA1TISGARH ACT 
(No. I of 2003) 
THE CHHATTISGARH AP!'ROl'RIATION (No. I) Act, 2003 
An Act to authorise payment and appropriation of certain further sunts from und out ot 
the Consolidated Fund of the State of Chhattisgarh for lhc services of lhc Financial Year 2002-
2003. 
Be it enacted hy the Chhattisgarh Lcgislalurc in the Fifly-fourth year of lhe Republic oflndia 
as follows :-
I 
I. This Act may be called lhe Chhattisgnrh Appropriation Act, 2003 ( No. I of 2003 ). 
2. From and out of the Consolidated Fund of the Stale of Chhattisgnrh !here may be paid and 
applied sums not exceeding those specified in column (3) of the Schedule. amounting in lhe 
aggregate to the sums of Five Hundred Nineteen Crore Ninety Eighl Lakh Forty Nine 
Thousand One Hundred, Fi fly rupees towards defraying the served charges whid1 will come 
in the course of payment during the financial year 2002-2003 in respect of services specified 
in column (2) of the schedule. 
Short title. 
Issue of Rs. 
519,98,49,150 rrom 
and out of the Con­
solidated Fund or the 
State for the .Finan• 
clal Year 2002-2003. 
96 ( 9) mfl'111iil u;;r:r,i, ~ 7 .1ll<f 2003 ' 
' 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State 
ofChhallisgarh by this Act, shall be appropriated for lhe services and purposes expressed in 
the Schedule in relation to the said year. 
THE SCHEDULE 
(See Section 2 and 3) 
No. of Vote Services and purposes Sums not exceeding ,, 
--·---··-
Voled hy the Charged on Total 
Legislative Consolidated 
Assembly Fund 
( I (2) (3) 
Rs. Rs. Rs. 
01 General Administration Rcvcn'ue 40.00.000 1,29,350 41,29,350 
03 Police Revenue 31,34,44,000 0 31,34,44,000 
05 Jail Re,enue 7;47,00,000 0 7,47,00,000 
06 Expendit.ure pertaining to Finance Rcven·ue 55,46,00, IOO 1,48,000 55,47,48,100 
Dcpm1ment. ,. 
07 Expenditure pertaining to Commer- Revenue 64,53,000 0 64,53,000 
cial Tax Department. 
08 Land revenue and district adminis- Revenue 
tration. 
87,11,000 0 87, 11,000 
I I Expenditure pertaining to Comm: Revenue 1.49,6] ,000 () 1,49,61,000 
erce and Industry Department. 
12 Expenditure pertaining to Energy Revenue 21,34,62,000 0 21,34,62,000 
Dcparlmcnl. Capital 23,80,00,000 () 23,80,00)000 
13 Agriculture Revenue 2,00,000 0 2,00,000 
14 Expenditure pertaining to Animal Revenue 3,59,52,000 0 3,59,52,000 
Husbandry Department. 
15 Financial assistance to Three tier Revenue 
Panchayati Raj Institutions under 
9,05,000 0 9,05,000 
Special Component Plan for 
Scheduled Castes. 
16 Expenditure pertaining to Fisheries Revenue 19,17,000 0 19,17,000 A, 
Department. 
17 Co-operation Revenue I ,07 ,84,000 0 1,07 ,84,000 
18 Labour Revenue 34,80,000 0 34,80,000 r:. 
19 Public Health and Family Welfare Revenue 24,82,03,000 0 24,82,03,000 
20 Pufilic Health Engineering Revenue 6,58,27,000 7,00,000 6,65,27,000 
23 Water Resources Department Revenue 11,12,85,000 0 11, 12,85,()(Jfl 
\"11<111~ -u;w-.i, ~ 7 ll"RI 2003 96 ( 10) 
(]) (2 (3) 
Rs. Rs. Rs. 
'· .. 24 Public works-roads and hri<lges Capital 300 0 300 
26 Expenditure pertaining to Culture Revenue 16,24,000 0 16,24.000 
Depai1menl. 
27 School education Revenue 10,18,000 0 10,18,000 
30 Expcn<liture pertaining to l'uncha- Revenue 3,87.000 0 3,87,000 
yat and Rural Devclopmcnl Depart-
mcnt. 
31 Expenditure pertaining lo Planning Revenue 25,67,000 0 25,67,000 
Economics and Statistics.Depart-
ment. 
32 Expenditure pertaining to l'uhlic Revenue 70,00,000 0 70,00,000 
Relations Department. 
34 Expenditure pertaining to Social Revenue. 5,00,000 0 5,00.000 
• welfare Depmmenl. 
36. Transport Revenue 32,43.000 0 32,43,000 
Capital 27 ,00.00,000 0 27,00,00,000 
+ 39 Expenditure pertaining to Food, Revenue 99,20,63.000 0 99,20,63,000 
Civil Supplies and Consumer 
Protection Department. 
41 Tribal Ar~as Sub-plan Revenue 21,93,73,000 0 21,93,73,000 
Capital 1.10,00.100 0 I, 10;00, I 00 
42. Public Works relating to Tribal Capital 18,52.18.100 0 18,52.18.100 
Arens Suh-Plan-roads an<! hri-
dges. 
43 Expenditure pertaining to Sports Revenue 13,26,000 0 13,26,000 
and Youth Welfare Department. 
44 Expenditure pertaining to Higher Revenue 6,16,00,000 0 6, 16,00,000 
Education Depmment . 
• 48 Administration Upgra<lation Revenue 77,12.100 0 77,12,100 
Grant Under Eleventh Finance Capital 100 0 100 
Com111ission. 
51 Expenditure pertaining to Reli- Revenue 57.000 (} 57,000 
gious Trusts and Endowments 
Department. 
96 ( II) IHft~•I<'; ~. ft,m; 7 ,n;;i 2003 
(I) (2 (3) 
R,s. Rs. Rs. 
55 Expenditure pertaining 10 Women Revenue 5,39,39,000 · 0 5,39,39,000 . .., 
. ' and Child Welfare. 
56 Rural I ndustrics Revenue 75,37,000 0 75,37,000 
58 Expenditure on Relief on account Revenue 1,21,98,38,000 0 1,21,98,38,000 
of Natural Calamities and Scarcity. 
60 Expenditure pertaining to District Capital 1,90,00,000 0 1,90,00,000 
plan schemes. 
64 Special Component Plan for Schc- Revenue l,86,93,000 0 1,86,93,000 
duled Castes. Capital 1,00,00,000 0 1,00,00,000 
65 Aviation Department Revenue 86,90,000 0 86,90,000 
66 Welfare of Backward Classes Revenue 5,00,000 0 5,00,000 
67 Public Works-Buildings Revenue 51,25,000 I ,45,000 52,70,000 
Capital 1,43,34,000 0 1,43,34,000 • 
79 Expenditure penaining to Medical Revenue 8,16,57,000 0 8,16,57,000 
Education Department. 
80 Financial assistance to Three tier Revenue 8,78,41,000 0 8,78,41,000 '.,.~ 
Panchayati Raj Institutions. 
Total Revenue 4,45, 11,74,200 11,22,350 4,45,22,96,550 
Capital 74,75,52,600 0 74,75,52,600 
Grand Total 5,19,87,26,800 11,22,350 5,19,98,49,150 
-----------,------ --·------ .. --- .... ------·------
~. ~ ll'll m mmft, ~~mm~ 'l'/'IR'fs, <1'1,l~•,I~ a~ fl"ll ~-2003. 

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