The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014
Chhattisgarh · state statute
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=================================
Short title.
Issue of
Rs. I ti, 76,67,40,66~,
from and out ol
the Consolida1~,1
Fund of the Sta···
for t 1e Finand:•I
year '!013-2014.
Appr ,pri~tion.
CHHATIISGARH ACT
(No. l of 2014)
THE CIUIATTISGARH APPROPRIATION (No.1) ACT, 2014
An Ac-t to au :ho rise payment and appropriation of certain further sums from attd out of the
Consolidated Fun,1 of the State of Chhattisgarh for the services of the Financial Year 2013-14.
Be it enactec by the Chhattisgarh Legislature in the Sixty-Fourth year of the Republic of
India, as follm:vs :-
L 111is Act ma\' be called the Chhattisgarh Appropriation Act, 2014.
2. from and ot t of the Consolidated Fund of the State ofChhattisgarh there may he paid and
applied sums not ~xceeding those specified in column (3) of the Schedule, includi1.p, the sums
specified in colurr n (3) of the Schedule of the Chhattisgarh Appropriation Act, amm fl.ting in the
aggregate to the s nns of One thousand eight hundred seventy six crore sixty seven lakhs forty
thousand six huncred sixty three rupees towards defraying the several charges whicl1 will come
in the course of p, yment during the financial year 20 l 3-20 i 4 in respe ;t of services specified in
column(2)ofthe !iched'.!le.
3. The sums al thorised to be paid and applied from and out of the Consolidated Fund of the
State ofChhattisg.irh by this Act, shall be appropriated for the services and purpose <'xpressed in
the Schedule in relation to the said year.
THE SCHEDULE
(See Section 2 and 3)
No of
Vote
Ser'- i· .es and Sums not exceeding
( I)
01
02
03
I)'
. 2)
I
Gener, /, mini:.trntion
Other\ . penditure pertaining
to Ger,, ·r. i Administration
Depm.. <·m.
Police
,,. •., · venditur"' pertair•· g
, liOIPc' Depaii1rn.:nt.
Revenue
Capital
Revenue
Revenue
J-:evenue
Re"enuc
Voted by the Charged on
Legislative
Assembly
Rs.
4,43,00,000
16,84,53,371
60,80,000
91,65,36,400
t ,54, 70,000
6,00,00,100
Consolidated
Fund
(3)
Rs.
6,00,000
0
0
0
0
Total
Rs.
4,49,00,000
16,84,53,371
60,80,000
91,65,36,400
1,54, 70,000
6,00,00, 100
UffiJtlll~ ~. ~ 24 wr<ro 2014 88 (5)
( I) (2) (3)
Rs. Rs. Rs.
06 expenditure pertaining to Revenue 29,00,00,000 0 29,00,00,000
Fmance Department.
---...__. 07 expenditure pertaining to Revenue 200 0 200
Commercial Tax Department.
•
08 Land revenue and district Revenue 35,00,200 5,28,820 40,29,020
administration.
10 Forest Revenue 86,60,000 25,00,000 l,ll.60,000
12 expenditure pertaining to Capital 22,00,00,000 0 22,00. 00,000
Energy Department.
13 Agriculture Revenue 1,50,00.000 0 1,50,00,000
14 Expenditure pertaining to Animal Revenue 5, 16,06 ,350 0 5.16.06,350
Husbandry Department.
15 Financial assistance to Three tier Revenue 8,47,12,000 0 8.47.12,000
Panchayati Raj Institutions under
Scheduled Caste Sub Plan.
16 Expenditure pertaining to Revenue 55,00,000 0 55 00,000
Fisheries Department.
18 Labour Revenue 300 0 300
19 Public Health and Family Welfare Revenue 50,00,00,000 0 50,00,00,000
"'
24 . Public works-roads and bridges Capital 0 50,00,000 50,00,000
"
25 Expenditure pe11aining to l\linaal Revenue 0 4,50,000 4,50,000
resources Department. Capital 100 0 100
26 Expenditure pertaining to Culture Revenue 3,7!!,100 0 3,78,100
Department.
27 Schooi ,.::ducation Revenue 3,28,57,000 0 3,28,57,000
Capital 3,21,09,000 0 3,21,09,000
28 Slate Legislature Revenue 7,50,000 0 7,50,000
29 AJmini~trati(,n c,f Jusuce and Revenue 24,20,50,200 (l z,:1,20.so,200
':kctions.
88. (6)
(1) (2) (3)
Rs. Rs. Rs.
30 Expenditure pertaining to Revenue 31,00,000 30,00,000 61,00,000
Panchayat and Rural Capital 100 0 100
Development Department.
;
31 Expenditure pertaining to Revenue 16, 14,66,000 0 J 6, 14,66,000
Planning Economics and .
Statistics Department.
32 Expenditure pertaining to Public Revenue 10,00,00,000 0 10,00,00,000
Relations Department.
33 Expenditure pertaining to Tribal Revenue 4,00,00,000 0 4,00,00,000
Welfare Department.
36 Transport Revenue 1,00,00,100 0 1,00,00,100
39 Expenditure pertaining to Food, Revenue 3,82,49,99,100 0 3,82,49,99,100
Civil Supplies and Consumer
Protection Department.
41 Tribal Areas Sub-plan Revenue 4,31,77,22,400 0 4,31,77,22,400
Capital 19,55,00,300 0 19,55,00,300
45 Minor Irrigation Works Revenue 99,00,000 0 99,00,000
Capital 56,00,00,000 0 56,00,00,000
47 Man-Power Planning and Capital 100 0 100 .
Technical Eduction Department. ..
48 Grant Under Thirteenth Finance Revenue 3,60,00, 100 • 0 3,60,00,100 .,
Commission. Capital 1,64,62,000 0 1,64,62,000 .
53 Financial assistance to Urban Revenue 1,29,00,000 0 1,29,00,000
bodies under Scheduled Caste
Sub Plan.
54 Expenditure pertaining to Revenue 7,50,00,000 0 7,50,00,000
Agricultural Research and
Eduction.
55 Expenditure pertaining to Women Revenue 1,00,00, 100 0 1,00,00,100
and Child Welfare. Capital 25, 71,00,000 0 25,71,00,000
56 Rural Industries Revenue 83,60,572 0 83,60,572
88 (7)
( 1) (2) (3)
Rs. Rs. Rs.
58. Expenditure on Relief on Revenue 200 0 200
account of Natural Calamities
and Scarcity.
.. 64 Scheduled Caste Sub Plan Revenue 1,32,33,83,950 0 1,32,33,83,950
Capital 9,20,85,100 0 9,20,85,100
66 Welfare of Backward Classes Revenue 35,40,00,000 0 35,40,00,000
C
and Minorities. Capital 9,30,84,000 0 9,30,84,000
67 Public Works-Buildings Revenue 7,60,00,000 0 7,60,00,000
Capital 2,82,77,100 0 2,82,77,100
68 Public Works relating to Tribal Capital 100 0 100
Areas Sub-Plan-buildings.
69 Expenditure pertaining to Urban Revenue 41,54,40,000 0 41,54,40,000
Administration and Development
Department-Urban Welfare.
71 Infonnation Tachnology and Revenue 28,00,00,000 0 28,00,00,000
Bio Technology.
79 Expenditure pertaining to Medical Revenue 6,22,00,200 0 6,22,00,200
Education Department.
80 Financial assistance to Three tier Revenue 1,29,20,68,000 0 1,29,20,68,000
Panchayati Raj Institutions.
81 Financial assistance to Urban Revenue l,81,09,20,000 0 1,81,09,20,000
bodies.
82 Financial assistance to Three tier Revenue 56,96,02,000 0 56, 96 ,02,000
Panchayati Raj Institutions under
the tribal area sub-plan.
83 Financial assistance to urban Revenue 2, 11,27 ,000 0 2,11,27,000
bodies under the tribal area
sub-plan.
Total Revenue 11,o,,is,,o,s12 70,78,820 17,0t,H,'9,392
Capital 1,66,30,71,271 50,00,000 l,6',80,71,271
Grand Total 18, 75,46,61,843 1,20,78,820 18, 76,67,40,663
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