LexThe CHHATTISGARH APPROPRIATION (No.2) ACT, 2005
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this actl
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I 2, 19,54,30,000
8,17,31,44,000.
7, 19,06,000
0
(4)
12, 19,54,30,000
8,17,31,44,000
47,20,38,000
10,00,000
2 t1ll'IR" !lW!'f fcNTTT it~- um<!
3"'1.1~.
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3,72,96,57,000
2,00,00,000
<J,11!1'11, 1Jo'!'I,!, ~ 31 lffil' 2005. 116(1)
• (I) (2) (3) (4)
~ ~ ~
4 ~FcNJlT«~3RoQ7.[ ~ 2,46, 12,000 0 2,46, 12,000
/ <t_.tt 18,00,000 0 18,00,000
5 ~ 30, 27, 38,000 11,000 .·30,27,49,000
6 fur FcNJlT « ~ oQ7.[ ~
'
7,47,63 ,58,000 10,47,000 7,47,74,05,000
<i;,jt 11, 80,00,000 0 11,80,00,000 • ...
7 <llfill~'li <fii: f<l,wr « mffi«r ~ 55,90,99,000 14,79,92,000 70,70,91,000
<t_.tt -.oQ7.f. 4,00,00,000 0 4,00,00,000
8 •t~o'llTf.imllW:r-r ~ 1,18,33,81,000 2,55,000 1, 18,36 ,36,000
<t_.tt 4,08, 15,000 0 4,08, 15,000
9 ~FcNJlT« ~~ ~ 6,20,66,000 10,000 6,20, 76,000
<t_.tt 1, 10,00,000 0 1, 10,00,000
10 q-[ ~ 2,75,61,91,000· 13,00,00,000 2,88,61,91,000
. .it -~ 10, 74,00,000 0 10,74,00,000
11 ~ ~ 3WT fcNTTT « ~ 20,38,26,000 25,000
'
20,38,51,000
~oQ7.f. <t_.tt 44,41,00,000 15,00,000 44,56,00,000
12 3,o[f FcNJlT « ~ oQ7.[ ~ 1,31,92,18,000 32,47,50,000 1,64,39,68,000
<t_.tt 7,00,00,000 0 , 7,00,00,000
13 ~flt ~ 86, 11, 74,000 2,75,000 86, 14,49,000.
<t_.tt 1,05,00,000 0 1,05,00,000
14 4'1;4 lol~ FcNJlT « ~ oQ7.f . ~ 75,06,94,000 1,00,000 ' 75,07,94,000
<t_.tt 60,000 0 60,000
15 ~;anfmrr~~~ ~ 22, 73,48,000 . 0 22, 73 ,48,000
mq; ' f 41::i\11,{ll(l mmm <t_.tt 70,00,000 0 70,00,000
~ ml ~ 'liT ,
f<rifm·.m<rnr.
16 ltt.m41ol'I ml"' 8, 15, 25,000 1,10,000 8, 16,35,000
<t_.tt 25,00,000 0 25,00,000
17 ~rftm ~ 30, 96, 78,000 0 30,96, 78,000
. .it ~ 69,09,67 ,000 0 69,09,67,000
l l 6 ( 2) ,:,11'm110 lF!'R, ~ 31 BR 2005
(1) ( 2) ( 3) ,4) •
m m m
18 WI (Tall?'[ 9,94,47,000 15,000 9,94,62,000
tm 3, 17,52,000 0 3,17,52,000
19 m l?'IW'7.r ~ 'ffiqT( ~ (Tall?'[ 2,29,41 ,67,000 9,66,000 2,29,51,33,000
tm 8,30,95,000 0 8,30,95,000
20 m l?'IW'7.r ~ (Tall?'[ 1,34,90, 17,000 5,00,000 1,34,95, 17,000 •
. m '!-: 20,95,50,0DO 0 20,95,50,000
21 memr~~FcNPTi'r (Tall?'[ 29,75,60,000
A 29,75,60,000 "
~=- tm 32,52,00,000 0 32,52.00,000
22 'l'1W1" lfffil'R" ~ fcraf;rn FcNPT- -l.lofl?'I 94,84,000 0 94,84,000
'flTCT'.< R'f,f'[.
23 af(i'i mnv.r FcNrT lFll?'I l ,00,69,45,000 1,10,000 1,00, 70,55,000
. m '!-: 2,98,88,25,000 30,00,000 2,99, 18,2-5,000
24 rn. f.mlur 'WI-~ 3i't.: :!"'. lFll?'I ' I ,31,79,46,000 18,00,000 l ,31,97,46,000
. ;,ft 'L 1,84,65,97,000 5,00,000 1,84,70,97,000
25 &!¾ = FcNrT i'r oo-TT! = lFll?'I 21,18,09,000 50,000 21,18,59,000
,t;,tt 0 0 0
26 ~ FcNrT i'r ~ = (Tall?'[ 6,22,91,000 0 6,22,91,000
27 ~ row lFll?'I 6,88,04,50,000 3,20,000 6,88,07,70,000
't_;,ft 15,32,00,000 0 15,32,00,000
28 IJ;;;![~~ . (Tall?'[ 12,77,05,000 l 8,50,000 12,95,55,000
29 = lfffil'R" ~ f.rerrq;, • (Tall?'[ 38,84,31,000 7,85,55,000 46,69,86,000
't_;,ft l 0,00,00,000 0 JO., 00, 00, 000
30 ~ = mi:ftur fcraf;rn FcNrT (Tall?'[ 1,99,69,25,000 J ,03 ,000 1,99,70,28,000
i'r~=- 't_;,ft 70,00,000 0 70,00,000
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,t_;aft 34,00,000 0 34,00,000
33 ->ilR4"11fi'I ~ 4,30,23,40,000 1,00,000 4,30,24,40,000
. 34 1Fll;;f~ ~ 14,72,17,000 40,000 14,72,57,000
,t_;aft 2,00,00,000 0 2,00,00,000
35 !!:rcTTB ~ 1,22,05,000 60,000 1,22,65,000
• ,t_;aft 4, 70,000 0 4,70,000
36 'l1'tcITT ~ 10,27,08,000 10,000 10,27,18,000
,t_;aft 20,00,00,000 0 20,00,00. 0 ~~
37 ,pfa;, . CT"!'f<I 13,35,00,000 0 13,35,00,000
,t_;aft 4, 12,00,000 0 ;,"'4·,12,00,000
39 6T'IT, :rJlITTqi
•
om ~ 3,89,79,26,000 55,000 3,89,79,81,000
~ ml\l'JT fcr>wf if ,t_;aft 20,00,01 ,000 0 20,00,01 ,000
wffim = -
40 =fc!i:rn if wffim = CTof'fq 1,78,64,000 20,000 1,78,84,000
,t_;aft J 7,50,00,000 0 17 ,50,00,000
41 ->ilRam:fl ,?,,r 69~7"1'11 CT"!'f<! 6,89,61,99,000 0 6,89,61,99,000
'l ;aft 3,64,37,03,000 10,00,000 3,64,47,03,000
•
42 ~ ey;r > 39~-1 l-&FI I if ,t_;aft 2,41,139 ,45,000 2,50,000 2,41,91,95,000
wffim ital; f.mfur q;rf -
~am~. •
43 ~am~~ CT"!'f<! 4, 10,75,000 10,000 4, 10,85,000
,t_;aft 11,00,00,000 0 11,00,00,000
44 ~fuan 1,26,78,98,000 65,000 1,26,79,63,000
45 Wj fumt f.mfur ffl CTof'fq 18,95,37,000 0 18,95,37,000
,t_;aft 83,56,00,000 0 83,56,00,000
46 ~ am zif'l,o11-sn 3,46,00,000 0 3,46,00,000
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( 1 ) (2) (3) (4)
~ ~ wt
47 ~ ~ ~' ;,,.wi'fa ~ 50,71,33,000 20,000 50,71,53,000
f.t,:rr.,,rfoi,w,-_ '(;,ft- 13,27,05,000 0 13,27,05,000
48 ~ Fc@ 3W-WT iii ~ ~ 12,88, 10,000 0 12,88, 10,000
lrnIB'I i'j;f :;;;w-r ~- , '(;aft- 13,73,80,000 0 13,73,80,000
49 ~;;nf/r~ 17,22,85,000 0 17,22,85;000 ..
50 afm ~q 'hl4f"l;:H foi,w,-it 1,24,50,000 0 1,24,50,000
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51 ~=;,i)i:~ 1,20,55,000 . 10,000. 1,20,65,000
53 ~~iii~ fcm'f ~ 60,00,000 0 60,00,000
·'R'h «1o1-1ia1ia .:rim f.lonrm '(;,ft- 10,00,000 0 10,00,000
~~~-
54 'jiW~l(cf~it~ ~ 16,72,90,000 • 0 16,72,90,000
=·
55 'lfu;ll l(cf iffi'i ~ i\ ~ ~ 1,25,16,66,000 0 1,25,16,66,000
=. '(;,ft- 15, 12,50,000 0 15, 12,50,000
56 ' ' ~•w-11twI ~ 20,91,95,000 30,000 20,92,25,000
'(;aft- 35,20,000 0 35,20,000
57
"""
~ foi,w,- i\ ~ '(;,ft- 20,25,00,000 0 20,25,00,000
~i\~m qfi:«h-11,f.
58 ~ ~ l(cf ~ m=a- ~ 1;69,58,03,000 20,00,000 1,69, 78,03,000
•• !$if i\' mm qr =. '(;,ft- 1,55,00,000 0 1,55,00,000
59 tr,,l<@ l(cf lIT'fiur ~ ~ ~ 1,00,00,00,000 0 1,00,00,00,000
i\ ~~ i\ ~ lfffi '(;aft- 0 0 0
qftm:;r-rrci:
60 f.roTT qfl«h-113i1· i\ ~ = <t_;aft- 20, 22,61,000 0 20,22,61,000
61 m~l(cf'!ft<!R'h<"lTUfi\ ~ 0 0 0
~ ~ i\ -~ lfffi
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.~ ~ m
64 ~ ~ it ~ ~ IJof'i<! 1,70,54,41,000 0 · ·1;70,54,41 ,000
Wn'lloRT. 'l;;tr 1,13,01,77,000 0 1,13,01,77,000
65 f<mm R;,m IJof'i<! 5,74,56,000 10,000 5,74,66,000
'l;;fr 2,00,00,000 0 2,00,00,000
66 ~cf'T~ IJof'i<! 32,21,55,000 0 32,21,55,000 ·
- 'l;;fr 2,58,60,000 0 2,58,60,000
•
67 el1oli f.mfur. q;m -ITcR IJof'i<! 83,94,4'l,OOO 10,00,000 84,04,49,000
'l;;fr r, 11,05,66,000 0 •l,11,05,66,000
68 ;;,1R,mt1 ~ "'q41,,H1 it~ 'l;;fr 63,03, 11,000 0 63,03,,! \,000
ffiqi f.mfur q;m -\lq,f.
69 '1'rtm JrnltR \;ci ~ ~- IJof'i<! 13,93,00,000 0 13,93,00,000
'llltrl:!~. 'l;;fr • 3,36,00,000 0 3,36,00,000
75 aro, ITTITTH Rl"1'T « ~ 'IT'!Ti 'l;;fr 1,30,00,00,000 0 1,30,00,00,000
« ~ JnH qfl:ql;J\.11(
76 ellolif.liriurfcNrt « ~~ 'l;;tr 70,00,00,000 0 70,00,00,000
« ~ JnH qfl:4],i\.ll(
77 f.lo1m!f QmTf i'i ->l1R,m,~ t?1m IJof'i<! 3,00,00,000 0 3,00,00,000
,i;r~,),~ ~ «
~ m qfl:41.1 ➔ 1~.
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78 . ' Rl'<l'T«~~ !lI41tull IJof'i<! 1,73,67,000 0 1, 73 ,67,000
~ !ITlf qll:4);,i11( 'l;;fr 65,00,000 0 65,00,000
79 ~~i'\ll fuan Rl,m « .ioifmr IJof'i<! 62,34,86,000 4,20,000 62,39,06,000
oim. 'l;;fr 9,26,00,000 0 9,26,00,000
... ~~lJ.r~'lil 80 IJof'i<! 3,47,39,81,000 0 3,47,39,81 ,000
fo@l<r~. 'l;;fr 18,25,000 -.:-: 0 18,25,000
81 'l'rtm~'lilfufti:r~ ~ 3,24,24,32,000 4,00,00,000 3,28,24,32,000
'l;;tr ·6,00,00,000 0 6,00,00,000 ,,
. '
116 (6) <ll1+.1•1" ~, R'!fif. 31-~ 2005
( I ) (2) (3) (4)
m m m
82 ->i I R;amf1 ,;tr m ~ ,i; 3TT!'TT! (T,[t-cf 1,08,99,33,000 0 1,08,99,33 ,000
fu:irn'l ~ ,:r;r ffi'4FlTT il- ·m '[ 19,00,000 0 79,00,000
fcrat,:r tl6l"RIT.
83 ~-ey;i m ~ ,i; 3TT!'TT! (T,[t-cf 2,00,()0,000 0 2,00,00,000
'l'1m ~ il- ~ l'fITT'fclT.
i.rrrr CToWf 70,31,99,31,000 13 ,00, 22,40,000 83,32,21,71,000
ti',ft ., 20,92,41,35,000 8, 17,93,94,000 29, 10,35,29,000
~'-Tl'f 91,24,40,66,000 21, 18, 16,34,000 1, 12.42,57,00,000
<r~ ~ ITT«! al; tWNr-1 al;~ 204 (I) al;~ il' <l,i'lflllipJ~pf,t @IB f.\Rr il' H 311 q;r al; Pcrf.\mrr ai;r
~ 'lif.t ~ ~•"1!Tmf ~ ;;rr m ~ arr fc@t,:r al1f 2005-2006 al; f?,,_, ;j,i'll.1'1<, ~ al;r lffi«l f.\Rr 91: mfur °'-I<! .mi:
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•
2005
. '
~' R'!fif. 30 ~ 2005
~ 3259/21-31"/!ffi'-l!UT/05.--'ffi<i ,i; tWNr-r ,i; 31":!as;h: 348 ,i; @16 (3) ,i; 31":!m if wa1w11 ~
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Short title.
Issue of Rs.
l 1242,S7 ,00.0110
from und out of
1hr Cousolidafl~d
Fund of the State
for the Financial
Year 2005.20116.
Appropriation.
No. of Vote
(])
CHHATTISGARH ACT
(No. 3 OF2005)
THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2005
116 ( 7).
A Bill to pro,ide for the withdrawal of certain sums from ,md out of th,· Consoli
dated Fund of the state of Chhattisgarh for the sery/ce~ ofthe Financial Year
2005-06.
· Be it enacted by the Chhattisgarh Legislature in the Fifi: Six Jcllt"Ofthe Repubiicof
India as follmvs :-
I. >
2.
' ·'-
Services and
purpo~es
(2)
This Act may be called the Chhattisgarh Appropriation (Ko. 2) Act, 2005.
From and out of the Consolidated Fund of the State ofChhat1isg3rh there may b~ p,1id
and applied sums not exceeding those specified in column (3) c,fthe Schedule amount
ing in the aggrcgi1tc to the sums of including the sums tho;:e ,p~ified in column (3)
of the schedule of the Chhattisgarh Appropriation Act, 2005 Eleven Thousand 'foo
Hundred Forty Two Crore Fifty Seven Lakh rupees towards defra~ing the several
charges which will come in the course of payment during the financial year 2005-2006
in respect of services specified in column (2) of the schedule. ·
The sums authorised to be withdrawn from and out of the Consolidated Fund of the
State of Chhattisgarh by this Act. shall be appropriated for l11e sen~et:s and purposes
expressed in the·Schedule in relation to the said year.
THE SCHECUlE
(See Section 2 and 3)
Sums not exceeding
Voted by the Charged on
Legislative Consolidated
Assembly Fund
(3)
Rs. Rs.
Total
(4)
Rs.
Charged Appropriation, Interest -Revenue- 0 12, 19,54,30,000 12,19,54,30,000
Payments and Servicing of Debt.. '
.. Charged Appropriation-Public Capital 0 8,17,31,44,000 - 8,17,31,44,000
Debt.
General Administration Revenue 40,01,32,000 7,19,06,000 47,20,38.000
Capital. JOJO.000 0 10,00,coo
2 Other e,qienditure pertaining to Revenue 3,84,45,000 0 3,84,45,000
General Administration
Department
3 Police Revenue 3,72,74,57,(100 22,00,000 3,~
Capital 2,(Xl.00.000 0 1,Jl:f;ll8ml
4 OU1er expenditmc pertaining to Revenue - 2,46,12,<XlO 0 2,46,12,ml
Home Department. Capital 18,00,000 0 18.00;•tl
..
116 ( 8) iHfl<'l11~ ~, ~ 31 i:mf 2005
(I) (2) (3) (4) t
Rs. Rs. Rs
5 Jail. Revenue 30.27.38.000 l l.000 30,27.49,000
6 Expenditure penaining to Revenue 7,47,63,58,000 !0,47,000 7,47,74,05.000
Finance Depal1rnent. Capilal 11,80,00,(X)O 0 11,80,00,000
.J Expenditure pel1aining to Revenue 55,90,99,000 14,79,92,000 70,70,91,000
Commercial Ta,; Depa11rnent. Capital 4.00,00,000 0 4,00,00,000
8 Land revenue and district Revenue 1.18.33.81,iXX> 2.55,(XXl 1.18.36,36,000
administration. Capital 4,08,15.(XXJ 0 4,08,15,000
9 Expenditure penaining to Revenue 6,20,66,(XlO lll,IXlO' 6,20)6,000
Revenue Department. Capital 1,10,00,000 I) l,!0,00,000
IO Forest Revenue 2,75,61,91,000 13,00,00,lXXl 2,88,61.9 I ,000
Capital I0,74,00,lXlO () 10,74,lXl,OOO
II Expenditure penaining to Revenue 20,38,26.000 25,00) 20,38,51,000
. Commerce and Industry Capital 44,4_1,00,000 15,lXl,000 44,56,00,000
Department.
12 Expenditure pertaining to Revenue 1,31,92,18,(l()() 32.47,50,000 1,64,39,68,000
Energy Department. Capital 7,00,00,lXXl 0 7,00,00,000
13 Agriculture Revenue 86.11.74,(XXl 2,75,IXXl 86,14,49,000
Capital 1,05,IXl,000 0 1,05,00,000
14 Ex-penditurepel1aining to Revenue 75,06,94,000 1,00,000 75,07,94,000
Animal Husbandry Department. Capital 60,000 0 60,000
15 Financial assistance to Three Revenue 22,73,48,00) I) 22,73,48,000
tier Panchayati Raj Institutions Capital 70,IXl,IXlO 0 70,00,(X)()
under Special Component Plan
for Scheduled Castes.
]6 E,--penditure pel1aining to Revenue 8,15,25,000 1,10,000 8,16,35,000
Fisl1eriesDepa11ment. Capital 25,00,lXlO 0 25,00,000
17 Co-opera_tion Revenue 30,96,78,000 () 30,%,78,000
Capital 69,09,67,<XXl .11 69,09,67,000
18 Labour. Revenue 9,94,47,00) 15,00) 9,94,62,(X)()
Capital 3,17,52,000 0 3,17,52,000
19 Public Health and Family Revenue 2,29,41,67,000 9,66,000
/
2.29,51,33,000
. .Welfare. Capital 8,30,95,lXXJ I) 8,30,95,00)
20 Public Health Engineering Revenue 1,34,90,17,IXXJ 5,00,(XXJ 1,34,95,]7,000
Capital 20,95,50,000 0 20,95,50,000
21 Expenditure pertaining to Revenue 29,75,60,000 0 29,75,60,000
Housing and Environment Capital 32,52,00,000 0 32,52,00,000
Department. .
22 Urban Administration ,md Revenue 94,84,(XXl 0 94,84,00) ·,
Development Department•
Urban Bodies.
;Ji~~•11e lJ'Sf'lj[, ~ 31 l!T"f 2005 116 (9)
~ .(I) (2) (3) (4)
- Rs. Rs. Rs.
23 Water Resources Department Revenue l.00.69.45.000 1.10.000 1,00,70,55,000-,
Capital 2.98.88.25,lKXl 30,00,(XXJ 2,99, 18,25,000
' 24 Public works-roads and bridges Revenue 1,31,79,46,000 18,00,000 1,31,97,46,000
Capital 1,84,65,97,000 5,00,000. 1,84,70,9.7,000
25 E,qienditure pertaining to Revenue 21,18,09,000 50,000 21,18,59~000
Mineral resources Department. Capital 0 0 0
i6 Expenditure pertaining to Revenue 6,22,91,tXXI 0 6,22,91,000
Culture Department.
27 School education Revenue 6,88,04,50,000 3,20,000 6,88,07,70,000
Capital 15,32,00,000 0 15,32,00,(X)O
28 State Legislature Revenue 12,77,05,(XX) 18,50.000- 12,95,55,000.
29 Administration of Justice and Revenue 38,84,31,000 7,85,55,000 46,69,86,000
Elections. Capital !O,(X),tltl,000 0 !0,00,00,000
30 fa-penditure pertaining to Revenue 1,99,69,25,000 1,03,000 1,99,70,28,000
Panchayat and Rural Capital 70,(X),000 0 70,00,000
Development Department. ,
31 Expenditure pertaining to Revenue. 5,71,38,()(Xl 0 5,71,38,000
Planning Economics and
Statistics Department.
32 Expenditure pertaining to Public· Revenue 16,99,18,000 !0,000 16,9928,000
Relations Department. Capital 34,(X),000. · 0 34,m,ooo
33 Expenditure pertaining to Tribal Revenue 4.30.23.40.()00 l,00,(Xl() 4.30,24,40,000
welfare Department.
34 Expenditure pertaining to Social Revenue 14,72,17,000 40,000 14,72,57,000
welfare Department Capital 2,00,00,000 0 2,00,00.000
35 Eiq,enditure pertaining to Revenue 1,22,05,000 - 60,000 1,22,65,000 :
Rehabilitation Department. Capital 4,70,()(X) 0 4,70,tXXl
36 Transport Revenue 10,27,08,(X)O 10,000 !0,27,18,000
Capital 20,00,00,000 0 20,00,00,000
37 Tourism · Revenue 13,35,00,000 0 13,35,00,000
Capital 4,12,00,(XX) 0 4,12,(Xl,tX)(l
39 Expenditure pertaining to Food RcYcnue 3.89.79.26.rnKl 55.000 3,89,79,81,()()()
Civil Supplies and Consumer Capital 20.(Kl.ll I .IXXI 0 20,00,01.mo
Protection Department.
40 E,q,cndin,re pertaining to Re,·cnue 1,78.1>-IJXKI 20,000 1,78.84,000
Ayacut Department. Capital 17.50,IKl,UXl 0 17.50.00,(XX)
41 Tribal Areas Sub-plan Revenue 6.89_r;1,99.1rn 0 6,89,61, 99,()(ltl
Capital 3.6-C7J})_lllK1 10.m.t~Xl 3.M.47.03.000
.L
116(10) ,l,11!'1' lql ITTm", ITTisf. 3 l lfT<l 2005
- ---
(]) (ii ___ (3) (4)
Rs. Rs. Rs.
4: Puhlic Worb rdatillp to Trihal Capital 2.4L89.45,ooo 2j0.(XXJ 2.41,91,95,000
Are3s Sub-Plan-mads :rnu
bridges.
,
43 Expendilurc penainiug 10 Spo11s Rc,enue 4, I0.75.tXXJ JO.(XXJ 4, I 0,85,(lOO
and Youth Wei fore Dcpar1111cnl. Capilnl 11.00,00.<Xlll 0 l l,00.00,000
44 Expcnditurepertaininc 10 Revenue 1,26,78,98,0/Xl 65,(llXJ 1,26,79,63,000
Higher Education Oepaitmcnt.
•
45 Minor Jrrigalion Works. Revenue 18.95.37.IXX) () 18,95,37,IXJ0
Capital 83,56,!Xl,lX)0 0 83,56,00,000
46 Expcndit11re per1aj11in~!. to Revenue J,4G100,<NO u 3,46,00,txlO
Science a11d Technology
Departrnrnt.
47 Man-Power Pl:-Jiming and Revenue 50.71.33,m0 20.0/Xl 50,71,53,IXXJ
Tochnical Education Capital 13.27.05.tXlO 0 13,27,05,000
Departmeni:.
48 Administration Upgradation Re,;crme 12.88,10.000 0 12,88,10,000
Gmnt Under Eleventh Finance Capital 13,73.80,000 0 13,73,80,000
Commission.
49 Expenditnre pcrtainini: 10 ReYenuc 17.22.85.IXXl 0 17,22,85,000
Scheduled Caste Welfare.
50 Expenditure pertaining to 20 Revenue 1.24,50,000 () 1,24,50,000
Point J mplementation
Department.
51 Expenditure p~rtaining to Revenue 1.20.55.CO0 10.000 1,20,65,m0
Religious Trusts mid
Endowments DepHrtmcnl.
53 Financial assistance to Urban Revenue 60,00,(XJO ll 60,00,000
bodies under Special Capital 10,00,000 0 JO,tXl,000
Component Plan for Schedwled
Castes.
54 Expenditure pertaining to Revenue 16.72,90,(XXl 0 16,72,90,000
Agricultural Research and
Education.
55 Expenditure pertaining to Revenue 1,25,16,66,<XlO () 1,25.16,66,000
Women and Child Welfare. Capital 15.12.50,000 () 15.12,50/Xl0
56 Rurnl Industries Revenue '20.91.95.IXl(i. . 30,0IXl 20,92,25,(Xl0
Capital 35,20,IXXJ' 0 . 35,20,000 .,,.
57 Ei,.ternally aided Projects Capital 20,25,00,(XJO . 0 20,25,00,000
pertaining to Water resources
Department.
I
,n1'1!l11c: ~. ~ 31 '!T'i'l 2oos 116(11)
~ (]) (2) (3) (4)
Rs. Rs. Rs.
58 Expen?iture on Relief on Re1·enue 1,69,58,03,000 20,00,000 1,69,78,03,000
account of Natural Calanrilies Capital 1.55,00JXlO 0 1,55,00,000
and Scarcity.
59 Externally aided Projects Rel'enue 1,lXl.(Xl,00.(XXl 0 J,00,00,00,000
pertaining to Panchayat and Capital () 0 0
Rural Development Department.
6'.) Expenditure pertairring to Capita! 20,22,61,000 0 20,22,61,000
District plan schemes.
61 Externally aided Projects Revenue 0 0 0
pertaining to Public Health and
Fa1rrily Welfare.
M Special Component Plan For Revenue 1,70,54,41,000 0 1,70,54,41,000
• Scheduled Castes. Capital I, 13 ,0 I ,77,000 0 1,13,01,77,000
65 · Aviation Department Revenue 5.74,56.000 10,000 5.74,66,000
Capital 2,00,(K),IXX) 0 2,00,00,000
66 Welfare of Backward Cl asses Revenue 32,21,55,000 0 . 32,21,55,000
Capital - 2,58,60.000 () 2,58,60,000
67 Public Works-Buildings Revenue 83,94,49,000 10,00,CXlO 84,04,49,000
Capital I, 11,05,66,<lOO 0 I, 11,05,66,CXlO
68 Public Works relating to Tribal Capital 63,03,11,000 0 63,03,11_,(Xl()
Areas Sub-Plan: buildings.
69 E;qiend_iture pertairring to Urban Revenue 13,93.00,000 0 13,93,00,000
Admirristration and Capital 3,36,00,000 0 3,36,00,CXlO
Development Department -
Urban Welfare.
75 NABARD aided Projects Capital 1,30,<Xl,00,000 () 1,30,00,00,000
pertaining to Water Resources
Deparllllent.
76 Ex1ernally aided Projects Capital 70,00,00,000 0 70,00,00.000
pertaining to Public Works
Department.
77 Externally aided Projects Revenue 3,00,00,000 0 3,00,00,000
pertaining to Development of'
Tribal areas in Bila spur Division.
78 Externally Aided Projects Revenue I ,73.67,000 0 1,73,67,CXlO
pertaining to Rural Industries Capita! 65,(lO,CXlO 0 65,00,000
Department.
79 Expendi,ture )lertairring to Revenue 62.34,86,000 4,20,000 62,39,06,000
Medical Education Department. Capital 9,26,00,000 0 9 ,26,00,000
8) Financial assistance to Three Revenue 3,47,39,81,000 0 3,47,39,81,000
tier Panchayati Raj Institutions. Capital 18,25,000 0 18,25,CXlO
'
'
116 (,2) mfl.i 11;; u,;M'a, ~ 31 qr,t 200s
(I) (2) (3) (4)
Rs. Rs. Rs.
81 Financial assistance to Urban Revenue 3,24,24,32,000 4,00,0G,000 3,28,24,32,000
bodies. Capital 6,00,00,000 0 6,00,00,000
82 Financial assistance to Three Revenue 1,08,99,33,000 0 1,08,99,33,000
tier Panchayati Raj Institutions Capital 79.or.:.,·rni 0 79,CXl.000
under the tribal area sub-plan.
83 Financial assistance to urban Revenue 2,00,00,000 0 2,00,00,000
·bodies under-the tribal area
sub-plan.
Total Revenue 70,31,99,31,000 13,00,22 ,40,000 83,32,21, 71,000
Capital 20,92,41,35,000 8,17,93,94,000 29,10,35,29,000
Grand Total 91,24,40,66,000 21,18,16,34,000 1,12,42,57,00,000
STATEMENT OF OBJECTS AND REASONS
This Bill is introduced in pursuance of Article 204 (I) of the Constitution of India to provide for the appropria
tion from and out of the Consolidated Fund of the State of Chhattisgarh of the moneys required to meet the expenditure
charged on the Consolidated Fund of the State of Chhattisgarh and the grants made in advance by the Legislative
Assembly in respect of the estimated expenditure of the Government of Chhattisgarh for a part of the Financial Year
2005-2006.
2. Hence this bill.
Raipur
Dated, the 2005
•
Member-in Charge
-
~
,