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The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2002

Chhattisgarh · state statute
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84,71,82,06,000 
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faf.;i:it1r. 3 . ~ alf~ i>m ~ ~ q,'t ~ f.rflf ii ft~ -;;iR 3lR aq<i1f-,,a fc!ii! ~ iF. ~ 
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'llful fclf.rwl-~ cf>1 ~ ;li1l1 ~ 0 9,22 ,55,34,000 9,22,55,34 .000 
~ -
'llfu! fclf.rwl-m ;ft1ll tm 0 13,97,9~,03,000 13,97,99,03 .000 
01 ~ "'SPllm1° ~ 32,65, 70,000 3,30,26,000 35.95,96,000 
tm 11,00,000 0 11,00,000 
02 ~ "'SPllm1° fcl'lJTI "B -w.TT1:@ ~ ~ 2,78 ,34,000 0 2,78,34.000 
oll<f. 
03 ~ ~ 2,91,62,64,000 16,51,000 2,91,79, 15,000 
04 ~ fcl'lJTI ~ -w.TT1:@ 3f<I o1l<f ~ 2,08,73,000 0 2,08.73,000 
05 ~ ~ 19,72,25,000 0 19,72,25. 000 
06 fcre fcl'lJTI ~ -w.TT1:@ ciq<i ~ 4,82,42,02,000 75,000 4,82,42, 77,000 
tm 13,00,05,000 0 13,00,05,000 
Scanned with CamScanner
• ~~. ~153nffi2002 I X(1 (-l l 
( 1) (2) ( 3) ( 4) 
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07 q1Nlf"'4cfi cfi"{ fc!'WT 'B ~qij o!fll ~ 69,4 1,75,000 7,01, 13,000 76,42,88,000 
~ 25,05,000 0 25,05,000 
08 '!_-~ ~~ f;;jffi ~ ~ 98,47,47 ,000 41,45,000 98,88,92,000 
~ 4,08, 15,000 0 4,08, 15,000 
09 ~ fc!'WT 'B ~qij o!fll ~ 4,43,23,000 0 4,43,23,000 
~ 56,75,000 0 56,75,000 
10 q-f ~ 2,57,36,55,000 2,55,75,000 2,59, 92,30,000 
~ 2,02,50,000 0 2,02,50,000 
11 ~ ~ ~ fc!'WT 'B ~qij ~ 13,39,04,000 15,000 13,39, 19,000 
~ - ~ 2,11,12,000 • 15,00,000 2,26, 12,000 
12 ~ fc!'WT 'B ~qij o!fll ~ 87,31, 60,000 10,00,00 ,000 97,31,60,000 
~ 15,00,00,000 0 15,00,00,000 
13 ~ ~ 91,21, 19,000 5,50,000 91,26,69 ,000 
~ 54,30,000 0 54,30,000 
14 ~ fc!'WT 'B ~!:IB o!fll ~ 47,80, 10,000 1,00,000 47,81, 10,000 
15 ~-;;nfw.n~~fcwl~ ~ 25,05,34,000 0 25,05,34,000 
<1h 1 H1 •la ~ ~ ~ ~ 59,50,000 0 59,50,000 
~3TI "cfil fcret<l ~-
16 ~"Glffi ~ 5, 17,60,000 1,00,000 5, 18,60,000 
17 B€;cfilftd l ~ 9,69,92,000 0 9,69,92,000 
~ 17,39,04,000 0 17,39,04,000 
18 W{ ~ 8, 19,32,000 3,85,000 8,23, 17,000 
19 m ~ ~ -qftqr{ cfi"f<lTU'I ~ 1,87, 91,65,000 7,64,000 1,87,99,29,000 
20 m~~ ~ 1,32,09, 12,000 5,00,000 1,32, 14, 12,000 
~ 20,80,00,000 0 20,80,00,000 
21 3Ticffi1 ~ ~ fq,m 'B ~qij ~ 17,44,93,000 0 17,44,93,000 
o!fll. ~ 89, 15,00,0 00 0 89, 15,00,000 
22 -=rTit<i "5rnRR ~ fcfcfi'm fc!'WT ~ 72, 12,000 0 72, 12,000 · 
-:rrit<iRcfiTll. 
23 ~ Wl:R fc!'WT ~ 82,80,97,000 1,00,000 82,81,97,000 
~ 2,44,49,56,000 5,00,000 2,44,54,56,000 
24 m f.Rto1 cfil<f-~ 31T{ ~ ~ 1,28,36,50,000 13,00,000 1,28,49,50 ,000 
~ 55,02,00,000 2,70,000 55,04, 70,000 
25 ~ mt.A fc!'WT 'B wift:ra o!fll ~ 15,66, 14,000 50,000 15,66,64,000 
~ 75,00, 000 0 75,00,000 
26 ~ fc!'WT * ~qij ~ ~ 3, 12,48,000 0 3, 12.48,000 
27 ~fu!l.ll ~ 6,37, 19,36,000 0 6,37, 19,36,000 
Scanned with CamScanner
186 (S) ~ ~. ITT,fcfi 15 ~ 2001 
( 1) (2) 
~ 
28 ~fqtjR~ 
~ 8,42, 11,000 
29 ~ i.rnn:R ~ ~ ~ 36,25,92,000 
30 ~o~mmot~fq'Wlit 
~ 1,09,36,93,000 
'tj.iflf<f ~. 
~ 60,56,00,000 
31 ~' :mf $f; 0~ ~ fq'TITT ~ 6,79, 18,000 
it 'tj.if lf<f ~-
32 ~ fq'TITT it 'W-nlf<f ~- ~ 13,85,38,000 33 ~lf<:.4:.tlfd ~ 
~ 2,98,72,82,000 34 ~~ 
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36 ~ 
37 ~ 
39 .:ml, ~ ~ 0~ '3'tl~ 
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1.(1:.t,iaiia ~ ~ clil ~ 
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~ 7,28,68,000 
~ 1,09,19,000 
~ 56,18,000 
~ 9,31,48,000 
~ 1,70,00,000 
~ 4,26,00,000 
~ 1,87, 16, 95,000 
~ 1,00,00,000 
~ 1,04,00,000 
~ 1,11,00,000 
~ 4,05, 15,38,000 
~ 1,86,98,25,000 
~ 59,81,44,000 
~ 1,71,74,000 
~ 89,36,00,000 
~ 10,28,60,000 
~ 20,97, 10,000 
~ 97,46,000 
~ 42,14,17,000 
~ 14,90,000 
~ 19,27,87,000 
~ 21,23,63,000 
~ 13,88,77,000 
~ 1,00,95,C00 
~ 63,30,000 
~ 1,02,64,000 
~ 1,00,00,000 
(3) 
~ 
(4 ) 
rn 
15,50,000 
3,98,30,000 
1,03,000 
0 
0 
8,57,61.000 
40,24,22.000 
1,09 ,37 ,96,000 
60.56.00.000 
6.79. 18.000 
0 13,85.38,000 
1,00,000 2,98.73,82,000 
40,000 
50,000 
0 
5,000 
0 
0 
1,00,000 
0 
0 
0 
0 
5,00 ,000 
5,00,000 
0 
55,000 
0 
0 
0 
0 
0 
0 
0 
1,000 
0 
10,000 
0 
0 
7,29 ,08.000 
1,09,69,000 
56,18,000 
9,31,53,000 
1,70,00,000 
4,26,00,000 
1,87, 17,95.000 
1,00,00 ,000 
1,04,00 ,000 
1, 11,00,000 
4,05.15 ,38.000 
1,87 ,03,25,000 
59,86.44,000 
1,71,74.0 00 
89,36 ,55.000 
10,28 ,60,000 
20,97,10,000 
97.46 .000 
42,14 ,17,000 
14,90.000 
19,27 .87,000 
21.23 ,63,000 
13,88,78 ,000 
1,00,95 ,000 
63.40 .000 
1,02 .64.000 
1,00.00.0 00 
-
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( 1) (2) (3) (4) 
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55 ~ ~ <l'R'f ~ B ~lln oc!<! ~ 1, 13,46,91,000 0 1,13,46,91.000 
56 "!TTCllfflT1 ~ 12, 17, 14,000 0 12, 17, 1-1,000 
~ 38,25,000 0 38,25.000 
57 ~ mmR m'Wl B ~ ~ B ~ 4,50,00,000 0 4,50 ,00,0 00 
~ mFt qf1:q1"1114°. 
58 ~~~~~~PJmit ~ 1,38,40, 91,000 20,00,000 1,38',60.9 1.000 
Wcl'tfl:oc!<!. ~ 1,67,71,000 0 1,67.71 .000 
60 ~ ~~ B -tj.tflln ~ ~ 13,88,00,000 0 13.88.00.00 0 
61 'ffiq, ~~'tfficiR~B ~ 4,25, 10,000 0 4,25. 10.000 
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64 ~~ifi~~<Rcfi" ~ 1,04,30,53,000 0 1,04,30.53.000 
<lr-iRT. ~ 54,67,81,000 0 54.67,81,000 
65. fcftlr-Rfq'WT ~ 3,96,50,000 0 3,96 ,50,000 
~ 7,50,000 0 7,50,000 
66 ~qTf~ ~ 18,90,95,000 0 18,90,95.000 
67 'ffiq, f.rqfuJ cfi'Tlt-'ll<f-'I ~ 80,44,51,000 6,00,000 80.50.S 1,000 
~ 36, 15,54,000 0 36, 15,54,000 
68 ~ l$f ~ if ~le@ 'ffiqi ~ 40,38,34,000 0 40,38,34,000 
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69 ~ ~ ~ f'qcfiIB fq'qJT[-~ ~ 4,88,43,000 0 4,88.43.000 
~- ~ 3,36,00,000 0 3.36,00,000 
71 ~ m'IWT B -w:ifllo ~ B ~ 1,93,29,000 0 1,98.29.000 
~ >ITTi qf1:1.f1;,111~. ~ 50,000 0 50.000 
75 ~ -m:rr~ m'IWT B -w:if llo ~ B ~ 27,00,00,000 0 27 ,00,00.000 
~ >ITTi qR<i1"111~. 
76 m f.ri:rtur m'IWT B ~lln ~ il ~ 50,00,000 0 50.00,000 
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77 ~ tl'IWT il ~ PJm cfil ~ 8,00,00,000 0, 8,00.00.000 
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78 ~ m'IWT B -tj.tf~ ~ ~ ~ 5, 13,24,000 0 5.13.24.000 
ma qf{q'J..;111~. 
79 ~ mm m'IWT B 'tj.nlc@ o'.l'<l ~ 48,03,54,000 4,00,000 4S.07 .5-1.000 
80 ~ ~ 'U,ij ~~ cfi1 ~ ~ 2,29,80,74.000 0 2,2-.J ,S0.7-1.000 
~ - ~ 17,40,000 0 17.-10.000 
Scanned with CamScanner
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186 (7) ~ ~, ~ 15 mrc,; 2002 
(3) ( 4) ( 1) (2) 
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81 ~ ml1ii q;) ~ ~ ~ 1,93,52, 15,000 6,00,00 ,000 1,99.52, 15,000 
i:m 6,00,00,000 0 6,00,00,00C 
82 ~ ~n ~ <ITTRT ~3tcrrfo ~ 95,93,81,000 0 95,93,81,000 
~ ~ ~ ~3TI q;) fc«frq ~ 64,50,000 0 64,50,000 
~. 
83 ~ ~ ~ ~ it; 3tcrrfo ~ 2,55,76,000 0 2.55,76 ,000 
~ ml1ii q;) ~ ~-
51,03 , 16,99,000 9,56 ,88,27,000 60,60,05,26,000 
10, 13,45,07 ,000 13,9 8,3 1,73,000 24, 11,76,80,000 
61, 16, 62,06,000 23,55,20,00,000 84,71,82,06,000 
\~, ~ 15 ~ 2002 
~ 26s1 121- 3l~101.-'iffit ~ 'tjfqm, ~ ~ 343 ~ '6"0s (3) ft'~ ii, ~-ci'i@~ fuf.Mm (;F.. 2) 3lfltf.t<m, 2002 (~. 4 ~ 2002) cfiT ~ ~~ft' mf~ it~~~ ';jf@J %. 
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• 
Cl 11 1/\Tl'I SGtdU I /\D I II NIY i\M 
(No. 4 of 2002) 
THE CIIIIArJ'ISGAIUI Al'l'ROPIUATION (No. 21, Al>IIINIY/\:\1, 2002 
An Art to 11uthorisc 11ayment :ind appropriation of <'ert:1in further s111ns from :ind out of 
the Consolidated 1-'und of the Stale ofCh hattis~:•rh for the scrvircs oft he Financial Year 2002-
200.l 
Be il enacted by lhe Chhanisgarh Legislature in lhc f-ifly-third Year of the Republic of 
lm.lia as follows: -
I. This Acl may he called the Chhallisgarh Appropriation (No. 4) Acl, 2002. 
2. From and out of thi:: Consolidated Fund of lhc Stale of Chhallisgarh there may be paid and 
applied sums not exceeding those ~pccilicd in i:olumn (3) of the Si:hedulc amounting in the 
aggn:gatc to the sums of EiKht T/11111sarrd Four Jl111ulred Severrty 011e Crore Ei,:hty Two 
/.,akl,s Six Tlro11.wrrd rupees towards lkfraying lhe several charges whii:h will i:orne in the 
course of payment during the financial year 2002-2003 in n:specl or service~ ~rei:il'ied in 
i:olumn (2) nf the schedule. 
3. The sums authorised to be paid and applied from and out of the Cunsolidalcd Fund of the State 
of Chhanisgarh by this Act, shall be appropriated for lhe services and purposes expressed in 
lhc Schedule in relation lo lhe said year. 
No. of 
Vote 
( I) 
01 
02 
Services and purposes 
(2) 
Charged Appropriation-Interest 
Payment and Servicing of Debt. 
Charged Appropriation-P ublic 
Debt. 
General Administration 
Other expenditure pertaining to 
Genera l Administration D~part-
mcnt. 
THE SCHEDULE 
(See Section 2 and 3) 
Revenue 
Capital 
Revenue 
Capital 
Revenue 
Sums nol exceeding 
Voted by the Charged on 
Legislative Consolidated 
Assembly Fund 
Rs. 
0 
0 
32.65,70.000 
11,00.000 
2,78.34.000 
(3) 
Rs. 
9,22,55.34.000 
13,97.99.03.000 
3.30.26.000 
() 
() 
I K<, l >i 1 
Short lilf1•, 
'""" ur I<,. 
11-1,7 J,HZJJf,J//1// lro111 
und ou l or lhl' Co11-­
,11lid:itcd Fund of lh,· 
Slalc fur the Fin:111-
d:il Yea r 
21HJ2-2fHJ.I , 
Approprialion . 
Total 
R~. 
9.22.55.>7.000 
I 3.97.99. 03.000 
35.95.%.000 
11.00.IXlO 
2.783-UJO0 
Scanned with CamScanner
18(1 (9) ~ ~ . ~ 15 ~ 2002 
( I ) (2) 
Rs. 
03 
04 
Police Revenue 2.91,62.64 .000 
2.08.73.000 
05 
06 
07 
08 
09 
10 
II 
12 
13 
14 
15 
16 
17 
18 
19 
20 
2 1 
Other expenditure pertaining to Revenue 
Home Dep artment. 
Jail Revenue 
Expenditure pertaining to Finance Revenue 
Department. Capital 
Expendit ure pertaining to 
Commercial Tax Departm ent. 
Land revenue and district 
admin istrat ion. 
Reven ue 
Capital 
Revenue 
Capital 
Expenditure pertaining to RevenueRevenue 
Departm ent. Capit al 
Forest Reven ue 
Capital 
Expenditur e pertaining to Revenue 
Commerce and industry Capital 
Departm ent. 
Expenditure pertaining to Energy Revenue 
Department. Capital 
Agriculture Revenue 
Capital 
Expenditure pertaining to Animal Revenue 
Husbandry Depa rtment. 
Fina ncial assistance to Three tier Revenue 
Panchayati Raj institution under Capital 
Special Component Plan for 
Scheduled Castes, 
Expenditure pertai ning to Revenue 
Fisheries Department. 
Co-operat ion Revenue 
Capita l 
Labour Revenue 
Public Health and Family Welfare Revenue 
Pub lic Health Engi neering Revenue 
Capi tal 
Expenditure pert ainin g to Revenue 
Housin g and Environme nt C apital 
Depar tment. 
22 Urban Admini!-tration and Revenu e 
Devel opmen t Departm ent-
Urban Bod ies. 
19.72.25.000 
4.82.42.02.000 
13,00.05 .000 
69.4 1.75.000 
25.05.000 
98.47,47.000 
4.08.15.000 
4.43.23.000 
56.75.000 
2.57 ,36.55.000 
2.02.50.000 
13.39.04.000 
2,11,12.000 
87 .31,60,000 
15.00.00 .000 
91.21.19 .000 
54.30.000 
47 .80, I 0.000 
25.05.34.000 
59.50.000 
5. I 7 .60.000 
9.69.92.000 
17 .39.04.000 
8.19.32.000 
1.87.91.65 .000 
1.32.09.12.000 
20.80 .00.000 
\7,44 .93.000 
89.15.00.000 
7:..12.00 0 
-
16.51.000 
() 
2.'J I. lJ. I :'.IH I 
2.0' .7 .~Jl )IJ 
() 
75.000 
0 
I 'J.7:! .2:-J • • 1 
-L ' 2.42.T .1Jo I 
7 .0 I, 13.00o 
0 
41 .45.000 
0 
0 
ll 
2.55.75.000 
0 
15.()()() 
15.00.000 
I 0.00.00.000 
0 
5.50 .000 
0 
1.00.000 
0 
0 
1.00.000 
0 
0 
3.85.000 
7.64. 000 
5.00.000 
0 
0 
0 
I :, _( I( I.I I:' .Ill )0 
7h.--1 2. , .IMIII 
2:"-.115.101 
9 ,' .:s:,,,.lJ; .11()11 
-Ul.". 15.1O1 
4.4:, .2.~.lil(\ 
56. 7 5 .I lOl I 
2.59.92. >0.lllll 1 
2.02.:-0J ll Ill 
l.~.:,•J. I l.J.llllll 
2.2h. I 2.t ,on 
97 .> 1.t-1\J KI( ) 
15 .00.( )1 \.I )()() 
9 l.2 6.tllJ.1101\ 
5-U O.tlOO 
.fl.~ 1.111.IMlll 
25.0 5.>-tl M)(l 
:-9 .St \.I)( ll l 
5.1 S.N l.tlO() 
9 .09.92 .000 
17.:,lJ.0-UM)( l 
S.2>. I .0 0 () 
. \.S 7.'>lJ.2t).(l()O 
l.:-.:!. 14.12.1\110 
20.SO.I \I).( )( \I I 
17. ➔ 4 . 9.\.l ltl( ) 
89. 15.1)(\J)O() 
() 7 .:!.12Jl00 
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• mfl~ 11<; u;;JTI, ~ 1s ~ 2002 I X<1 CI OJ 
(I) (2) (3) (5) 
Rs. Rs. Rs. 
23 Water Resources Department Revenue 82,80, 97 .000 1.00.000 82.X 1,97.0()() 
24 
Capital 2.44,49,56,000 5.00.000 2,44.54.56.000 
Public works-roads and bridges Revenue 1,28.36.50,000 13,00.000 1.28.49.50.0<Xl 
Capital 55,02.00,000 2,70.000 55.0..t. 70.000 
25 Expenditure pertaining to Mineral Revenue 15,66, 14.000 50.00) 15.66.(1-UlOO 
resources Department. Capital 75,00,000 0 75.00.000 
26 Expenditure pertaining to Culture Revenue 3, 12,48.000 • 0 3.12...tX.O()() 
Department. 
27 School education Revenue 6,37, 19,36.000 0 6.37. 19.36.000 
28 State Legislature Revenue 8.42, 11,000 15,50.000 X.57.61.CKlO 
29 Administration of Justice and Revenue 36,25,92,000 3.98.30,000 40.24.22.0()() 
Elections. 
30 Expenditure pertaining to Revenue 1,09,36,93,000 1,03.000 1.09.37.%.()()() 
Panchayat and Rural Develop- Capital 60.56,00.000 0 60.56.00.000 
ment Department. 
31 Expenditure pertaining to Revenue 6,79,18.000 0 6.79. IX.OOO 
Planning Economics and Statistics 
Department. 
32 Expenditure pertaining to Revenue 13,85.38,000 0 13.85.38.00() 
Public Relations Department. 
33 Expenditure pertaining to Tribal Revenue 2,98, 72,82.000 1,00,000 2,98. 73,X.2.000 
Welfare Department. 
34 Expenditure pertaining to Social Revenue 7,28,68.000 40.000 7.29.08.000 
Welfare Department. 
35 Expenditure pertainng to Revenue 1.09.19.000 50,000 1.09.69.()()0 
Rehabilitation Department. Capital 56.18.000 0 56. 18.000 
36 Transport Revenue 9.31.48.000 5.000 931.53 .000 
37 Tourism Revenue I. 70.00.000 0 1.70.00.000 
Capital 4.26,00.000 0 -4.26.00.000 
39 Expenditure pertaining to Food, Revenue 1,87.16.95,000 1.00.000 1.87.17.95.000 
Civil Supplies and Consumer Capital 1,00.00.000 0 1.00.()().()()() 
Protection Department. 
40 Expenditure pertaining to Ayacut Revenue 1,04,00,000 0 1.0-4.()(),()()() 
Department. Capital I, 11.00.000 0 1.11.(X).1 )(JO 
41 Tribal.Areas Sub-plan Revenue 4.05.15,38,000 0 -4.05.15.>lUX)O 
Capital 1,86.98.25.000 5.00.000 1.87.03.25.1)()() 
42 Public works relating to Tribal Capital 59.81,44,000 5.00,000 59.X(i...t..f.l Hl<l 
Areas Sub-plan-roads and bridges. 
43 Expenditure pertaining to Sports Revenue 1,71,74,000 0 1.71.7-4.()()() 
and Youth Welfare Department. 
44 E>,penditure pertaining to Higher Revenue 89.36.00.000 55.000 89.36.55.()()0 
Education Department. 
45 Minor Irrigation Works Revenue I 0.28.60.000 0 I 0.28.60.000 
Capital 20.97, 10,000 0 20.97, I O.llCXl 
Scanned with CamScanner
186 (11) O'dh-1% {~ ~ 15 3TIR'I 2002 . ' 
(5) 
(I) (2) (3) 
R~. 
Rs. R~. 
0 97.46.000 
46 Expenditure pertaining to Science Revenue 97,46,000 
and Technology Department. 
0 42. 14.17.000 
47 Man-Power Planning and Revenue 42, 14.17 ,000 14.90.000 
Technical Education Department. Capital 14,90,000 0 
0 19.27.87.000 48 Administration Upgradation Revenue 19,27,87,000 2 1.23.63.000 
Grant Under Eleventh Finance Capital 21,23,63,000 0 
Commission. • 
49 Expenditure pertaining to Sche- 13,88.77,000 1.000 13.88. 78.000 
Revenue 
duled Caste Welfare. 1.00.95.000 50 Expenditure pertaining to 20 Revenue 1,00,95,000 0 
point implementation Department. 63.40.000 51 Expenditure pertaining to Reli- Revenue 63,30,000 10.000 
gious Trusts and Endowments 
Department. 
1.02.64. 000 53 Financial assistance to Urban R evenue 1,02,64,000 0 
bodies under Special Component Capital 1,00,00,000 0 1.00.00.0()() 
Plan for Scheduled Castes. 
54 Expenditure pertaining to Agri- Revenue 16,72,90,000 0 16.72 .90.000 
cultural Research and Education. 
55 Expenditure pertaining to Women Revenue 1,13,46,9 1,000 0 1, 13.46.9 1.000 
and Child Welfare. 
56 Rural Industries Revenue 12,17.14,000 0 12. 17, 14.000 
Capital 38,25,000 0 38.25.000 
57 Externally aided Projects pertai- Capital 4,50,00.000 0 .t.50 .00.IX>O 
ning to Water resources Depart-
ment. 
58 Expenditure on Relief on account Revenue 1,38,40,91,000 20,00,000 1,38.60 ,9 1.000 
of Natural Calamities and Scar- Capital 1,67,71,000 0 1.67. 7 IJX>O 
city. 
60 Expenditure pertaining to District Capital 13,88,00,000 0 1 3.88.00 .000 
plan schemes. 
6 1 Externally aided Projects pertai- Revenue 4,25, I0,000 0 -l.25. 1 ()_(X){) 
ning to Public Health and Fami-
ly Welfare. 
61 Special Component Plan for Revenue 1,04,30,53,000 0 I .0-l.30..'i3.000 
Scheduled Castes. Capital 54,67,81,000 0 54.6 7.8 1.000 
65 Aviation Department Revenue 3,96,50,000 0 3.%.50 .000 
Capital 7,50,000 0 7..50.()()() 
66 Welfare of Backward Classes Revenue 18,90,95,000 0 18.90,9 5.000 
67 Public Works Buildings Revenue 80,44,51,000 6.00,000 80.50.51 .000 
Capital 36, 15,54,000 0 36. 15.54.000 
68 Public Works relating to Tribal Capital 40,38,34,000 0 40.38,34 .000 
Areas Sub-plan-buildings. 
Scanned with CamScanner
(I) 
69 
71 
75 
76 
77 
78 
79 
80 
81 
82 
83 
-- --- ·------ - - ----
• ~~.~153TIIB2002 
(2) 
Expenditure pertaining to Urban Revenue 
Administration and Development Capital 
Department-Urban Welfare. 
Externally aided Projects pertai- Revenue 
ning to Animal Husbandry Capital 
Department. 
Nabard aided Projects pertaining Capital 
to water Resource s Department. 
E_xternally aided Projects pertai- Capital 
nmg to Public Works Department. 
Externally aided Projects pertai- Revenue 
ning to Development of Tribal 
areas in Bilaspur Division. 
Externally Aided Projects pertai- Revenue 
ning to Rural industries Depart- Capital 
ment. 
Expenditure pertaining to Medical Revenue 
Education Department. 
Financial assistance to Three tier Revenue 
Panchayati Raj Institution . Capital 
Financial assistance to Urban 
bodies. 
Financial assistance to Three tier 
Panchayati Raj institutions under 
the tribal area sub-plan. 
Financial assistance to urban 
bodies under the tribal area sub­
plan. 
Revenue 
Capital 
Revenue 
Capital 
Revenue 
Total Revenue 
Capital 
Grand Total 
Rs. 
4,88,43,000 
3,36,00,000 
1,98,29,000 
50,000 
27,00,00,000 
50,00,000 
8,00,00,000 
5, 13,24,000 
50,00,000 
48,03,54,000 
2,29,80,74,000 
17,40,000 
1,93,52, 15,000 
6,00,00,000 
95,93,81,000 
64,50,000 
2,55,76,000 
51,03,16,99,000 
(3) 
Rs. 
0 
0 
0 
0 
0 
0 
0 
0 
0 
4,00,000 
0 
0 
6,00,00,000 
0 
C 
0 
0 
9 ,56,88,27 ,000 
10,13,45,07,000 13,98,31,73,000 
61,16,62,06,000 23,55,20,00,000 
I X(1 (12 ) 
(5) 
R~. 
-I.XX.43.000 
3.36.00.0()() 
1,98.29.000 
50.000 
27.00.00.000 
50.00.000 
8,00.00 .000 
5.1 3,24.000 
50,00.0 00 
48.07 .54.000 
2.29,80.74.000 
17.40,000 
1.99.52, 15.000 
6,00.00,0 00 
95,93,8 1,000 
64.50.000 
' 
2.55. 76.000 
60,60,05,26,000 
24,11,76,80 ,000 
84, 71,82 ,06,000 

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