The Chhattisgarh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995

 
 

 
 
 
 

'ffis *€ * er<ilfa <m gt+*
m< gmn tfun emEq-a )* iqur
fu ergqd. xci* *.2-zr-#src
rrsd / 3s ft. t. fidr{, fuo
ro-os-root."
{*{i*,qi6
'tsd$E/gll/oel2on-zo t s."
EfurE rrsnr{
(qfltrnur)
,nilrrrt q rtrftd
xria rz I rrgr, glen, Saim r s srrq0 zo rr - 
frq 2s, n[ 1939
fdfu sflr ftEn* 6d ftr{Fr
{*req, rgrrff rm, qqr rrq5t
rqr trq$, furi+ rr s++Q u ors
xei* oarlS. I t /21-qFr6./rl. rr./rr. 
-edqlrqfrqrtstr6rffifud erfufrqqfrsqtftri* os-or-zorr al
rrewaft ergrft umAg6aqn-<4rirsd{reRq*vrr{rt+fr rnr6rQHfr 'qrildrt.
edqlrq * ttqqld* qmtaqr srra{EqR,
d. +. EtdI, qfrft€{fu{.
33
34 Bdsrr€{q[d, frqi+ rr qr+t zore
ud$c q&fom
6'eim.lw1zora1
u*rqo {v ergEk w{flh qr+rl ( {trfl qGrftqq, zotz
uderG{wrg(kdvrfl ft qr*{qfr ftqc,lees(s.zlvllrs)ol{frao<ifu
q&Rq{.
cr.d rrumq * lrgsde q{ t odq{E hqncs.sd am Frqftfua sq i qfuftqfud t :-
{f&taanacrrrtr. l. (t} a5or&ft+ee*wr6rreergqfo<wrwftqrd.r GSEI) sr&ftqc, 2617q66r}m.
(2) qtrrerrdi5q*r-6mi*m0enqattn
qRr 2 6r{{iri" 2. B-*{rrErrsrir-U$du-rdrft gll*{qfuftfi, rqgs (s. z4{qr99s) (*Esi$s+cEqw
er&Rqc*Fqtftfrt)#qm zi,eq-e (s )i,lrq "srqe Sffii)"*qwqq<'har
sqrsqa" erfrrqrfud ftqr qr&.
qm r n{rfiqr. r. qrvfuftm*trm:i,sc-qr{I(2 )i,€us (6)l,Irq'\qqqq (ffiil &n"}qsq
v<'hQ[ v6 Bqrtaqrdm" ercwfta frrv0.
qm r a{iqa. l. qr erfrffqc# qnr ci, ud6'$Syq "sEaq" enqrd*qEq fdrHfu<rciEq ",sqrtqe"
rianErft-dfufiqri.
qRr 6 6r{dE{. s. ql or&ftuaff qrr o i, lrq "atqq"+qgn fff{fu€r'qve ",sqrtqe" si(x{Ilfrafuql
qri.
qmrscrd*qc. o. qr or&ftmff qrtr tst,[q "glqa" +qgt<. fcrmfu\,ii{ia ", sqlqq" dd:rElft-d
fuqrqA.
qm rz adrim. z. qr v&ft+e#qm rzt, 3q-qm(2 ) t, E!-€ ts)fl,re "eqqe"*qar(ffisfu<Gsrq
". sq1qq" sid*nfud frltqd.
trq1(ag1, ftri* rrvret zott
wio crl$. r r/zr-sr/crs./8.n./ rs.- cr.d+riEuri* sr-g*{ rle*so-s (r) * wgvrurigsfetFrffsrriw+
u&qmftai* tt-r-rorror eiH wEqGrrqqra $ ut&{n t rq<enrr+rfua fr'mvnr t.
odsrre *nqqra* areiam odvqvn,
d. +. d-dl, srfrftfrqfus.
ud$c {rdqd, frcis tt ftr0 zors 34 (l)
CHTIAITISGARH ACT
(No. 4 of 2018)
THE CHHATTISGARII RAJYA ANUSUCHIT JANJATI AYOG (SANSIIODHAI9
ADHINIYAM, 2OI7
An Act to amend the Chhattisgarh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
(No. 24 of 1995).
Be it enacted by the Chhattisgarh Legislatue in the Sixty-eighth Year ofthe Republic of
India as follows :-
l. (l) This Act may be called the Chhattisgarh Rajya Anusuchit Janjati Ayog short rirte rnd
(Sanshodhan) Adhiniyam,Z077. commencement'
@ It shall come into force from the date ofits publication in the Official Gazette.
2. In Section 2 of the Chhattisgarh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995 amendment of
(No.24ofl995), (hereinafter referred to as the Principal Act), in clause (b), after the section 2.
words "the chairperson", the words "and Vice Chairperson" shall be inserted.
3. In Section 3 ofthe Principal Act, in sub-section (2), in clause (a), after the words ,.the Amendment of
chairperson", the words "and one shall be Vice Chairperson" shall be inserted. section 3.
4. In Section 4 ofthe Principal Act, after the word "Chairperson", wherever it occurs, the Ameodment of
punctuation ard word ", Vice Chairperson" shall be inserted. secrion 4.
5. In Section 6 ofthe Principal Act, after the word "Chairperson", the punctuation and Amendment of
word ", Vice Chairperson" shall be inserted. seclion 6'
6. In Section I 5 of the Principal Act, after the words " The Chairperson", t}te prmctuation Amcndrnent of
and word ", Vice Chairperson" shall be inserted. section ls'
7. ln Section 17 ofthe Principal Act, in sub-section (2), in clause (a), after the words "the Amendmetrt of
Chairperson", the punctuation and word ",Vice Chairperson" shall be inserted. section l7'
riam+, gio am *ea *rrfr, u-+er6 am vre-#a gaunat, rugr lSRa aur r*rka - zoro.

‹ Prev All Chhattisgarh acts Next ›