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The Chhattisgarh Appropriation (No. 3) Act, 2018

Chhattisgarh · state statute
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528(18) 
CHHATTISGARH ACT 
(No.12of2018) 
THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2018 
An Act to authorise payment and appropriation of certain further sums from and out 
of the Consolidated Fund of the State ofChhattisgarh for the services of the FinancialYear 
2018-2019. 
Be it enacted by the Chhattisgarh Legislature in the Sixty- ninth Year of the 
Republic oflndia , as follows :-
Short title. 1. This Act may be called the Chhattisgarh Appropriation (No. 3)Act , 2018 . 
Issue of 2. 
Rs. 48,77,54,02,967 
from and out of 
theConsolidated 
. Fund of the State 
for the Financial 
Year 2018-2019. 
Appropri ation. 3. 
No.of Services and 
Vote purposes 
(1) (2) 
From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid 
and applied sums not exceeding those specified in colwnn (3) of the Schedule, 
including the sums specified in column (3) of the Schedule of the Chhattisgarh 
Appropriation Act, 2018, amounting in the aggregate to the sums of Four Thousand 
Eight Hundred Seventy Seven Crore Fifty Four Lakh Two Thousand Nine Hundred 
Sixty Seven Rupees towards defraying the several charges which will come in the course 
of payment during the financial year 2018-2019 in respect of services specified in 
colwnn (2) of the Schedule . 
The sums authorised to be paid and applied from and out of the Consolidated Fund of 
the State of Chhattisgarh by this Act, shall be appropriated for the services and 
purposes expressed in the Schedule in relation to the said financial year. 
THE SCHEDULE 
(See Section 2 and 3) 
Sums not exceeding 
Voted by the Charged on Total 
Legislative Consolidated 
Assembly Fund 
(3) 
Rs. Rs. Rs. 
Charged Appropriation- Revenue 0 3,37,l l,00,000 3,37,11,00,000 
Interest Payments and 
Servicing of Debt. 
01 Gene~) Administration Revenue 15,29,00,100 21,00,000 15,50,00,100 
03 Police Revenue 84,20,62,200 30,00,000 84,50,62,200 
04 Other expenditure pertaining Revenue 14,28,31,900 0 14,28,31,900 
to Home Department 
05 Jail Revenue 1,20,00,000 . 0 1,20,00,000 
06 Expenditure pertaining to Revenue 12,50,000 0 12,50,000 
Finance Department 
528 (19) 
(I) (2) (3) 
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Rs. Rs. Rs. 
07 Expenditure pertaining Revenue 8,50,30,000 0 8,50,30,000 
to Commercial Tax 
Department 
08 Land revenue and district Revenue 1,800 0 1,800 
administration 
10 Forest Revenue 300 0 300 
12 Expenditure pertaining to Capital 100 0 100 
Energy Department 
13 Agriculture Revenue 60,00,00,000 0 60,00,00,000 
,. 14 Expenditure pertaining Revenue 8,42,00,000 0 8,42,00,000 
to Animal Husbandry 
Department 
17 Co-operation Revenue 10,39,00,000 0 10,39,00,000 
Capital 5,00,00,100 0 5,00,00,100 
18 Labour Revenue 20,85,40,100 0 20,85,40, 100 
19 !Public Health and Family Revenue 2,18,85,50,100 0 2, 18,85,50, 100 
Welfare Capital 28,50,000 0 28,50,000 
20 Public Health Engineering Revenue 100 52,58,067 52,58,167 
24 Public works-roads and Capital 1,22,54,00,200 0 1,22,54,00,200 
bridges 
,. 25 Expenditure pertaining Revenue 49,46,00,000 0 49,46,00,000 
to Mineral resources 
Department 
26 Expenditure pertaining Revenue 20,50,00,000 0 20,50,00,000 
to Culture Department 
' 
27 S~hool education Revenue 3,14,40,52,100 0 3,14,40,52,100 
' 
28 State Legi&lature Revenue 30,00,000 0 30,00,000 
29 Administration of Justice Revenue 31,30;00,100 0 31,30,00,100 
and Elections Capital 7,00,000 1,40,00,000 1,47,00,000 
30 Expenditure pertaining to Revenue 6,34,58,50,000 0 6,34,58,50,000 
Panchayat and Rural 
Development Department 
,. 31 Expenditure pertaining to Revenue 1,00,00,000 0 l ,00,00,000. · 
Planning Economics and 
Statistics Department 
~: 
528 (20) 
(]) (2) (3) 
Rs. Rs. Rs. 
33 Expenditure pertaining to Revenue 3,84,00,00,000 0 3,84,00,00,000 
Tribal welfare Department 
,. 
41 Tribal Areas Sub-plan Revenue 9,52,88, 72,500 0 9,52,88, 72,500 
Capital 2, 15,38,00,300 0 2, 15,38,00,300 
42 Public Works relating to Capital 300 0 300 
Tribal Areas Sub-Plan-
roads and bridges 
44 Expenditure pertaining Revenue 100 0 100 
to Higher Education 
Department 
46 Expenditure pertaining to Revenue 90,00,000 0 90,00,000 
Science and Technology 
Department 
47 Man-Power Planning and Revenue 12,00,04,000 0 12,00,04,000 
Technical Education 
,. Department 
-50 Expenditure pertaining to Revenue 4,50,000 0 4,50,000 
20 Point Implementation 
Department 
54 Expenditure pertaining to Revenue 100 0 100 
Agricultural R~search and 
Education 
55 Expenditure pertaining to Revenue 44,44,51,100 0 44,44,51,100 
Women and Child Welfare 
64 Scheduled Caste Sub Plan Revenue 3,28,25,03,400 0 3,28,25,03,400 
Capital 1,04,85,00,200 0 1,04,85,00,200 
67 Public Works-Buildings Capital 7,24,31,300 0 7,24,31,300 
,. 71 Electronics and Information Revenue 5,00,00,000 0 5,00,00,000 
Technology Department Capital 2,83,40,00,000 0 2,83,40,00,000 
• 
76 Externally aided Projects Capital 400 0 400 
pertaining to Public Works 
Department 
79 Expenditure pertaining Revenue 2,82, 11,300 0 2,82,11,300 
to Medical Education Capital 300 :o 300 
Department 
80 Financial assistance to Revenue 1,64,42,00, 100 0 1,64,42,00,100 
Three tier Panchayati 
Raj Institutions 
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528 (21) 
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(I) (2) (3) 
Rs. Rs. Rs. 
81 Financial assistance to Revenue 4,10,78,00,300 0 4,10,78,00,300 
Urban bodies 
Total Revenue 37,99,22,61,700 3,38,14,58,067 41,37,37,19,767 
Capital 7 ,38, 7 6,83,200 1,40,00,000 '7 ,40,16,83,200 
Grand Total 45,37,99,44,900 3,39,54,58,067 48, 77,54,02,967 
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