LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The Chhattisgarh Shaikshanik Sansthao Mein Pratadna (Ragging) Ka Pratishedh Adhiniyam

Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act
"fcr;;ffii ~ "ii,- 3Rl1IB ~ 
~ "ii,- "'1G ~ (mi ~ 
fl,g) "ii,- ~ ~ 31:!'«f. ~ 
.fl. 2-22-s§ril<l'H~ •l"lc/38 fu. it. 
f~. ~ 30-5-2001." 
- - . --~·- .. ·- -·- .. --~-
~ 140) 
~ • I l ~ ' 
':1\JJl<-1'1 ~ ,;.jUP:•Pt~~/ 
<TT. 3i\.lW-f'lv'17/2002." 
( 3-tfti~F(0I ) 
vrfucFitt~ QefilITt'ld _____ .. 
fclw ;afn: mw.ft ffl ~ 
~. ~~ ~ 'lfcR, ~ 
~- ft-liq; 23 ;;r-iqft 2002 
~ 573/21-:i,/1,/21-1 -2002.-\fh:1•1~ f<'l>n;J ~ ,i;, f.i1-1Rtfui,. ~.~qi: ft-liq; 21-1-2002 'fil \9.rr. 
t~'1it~l1Tl!"ITT~!,~~,/i\~i!;ful(~~=t. 
28(6) 
\9ril"'1<$ ~~'Ii 'lm ~ 1!'<11 311~~11:l"I(, 
311{.,w ~. 31<'-~-
28(7) 
0-dl ('I• I$ ~ 
(sf>llFI> 5 ~ 2002) 
o-dle•i~ ~anuJqi m:mm ~g~ (tfrr1f) cfiT gfcrq-'l ~. 2001 
(sf>llFI> 5 ~2002) 
2. ~-
4. G"6. 
6. 3l'lmi'i~~-
·, 
~-
./ 
,}_ 
\ .. 
··( . . 
. .· 
;J ,· 
◄ 
t§tj]l-1'1~~ 
{~ Slir-1:2002) 
o'dlli'lip ,ilaffeiq; ~- ifgar~-11 {Wrr) ~ ~ 31ftlf.l411, 2001 
(~ Slir-1:2002) 
~ ~ ~ ~ iftfri,r 'fil ~~@I( ITTIT ~ fil;«l<!icli~I ~ W<lR l('.i­
ai\_1.-tkl•dl l('.i-~~~=~~-
I. (I) w ~ <!i!m&nr'llll"~~ ~:mq~ {Wi,T) <6!~ 
~. 2001 (~5lir-l:2002)t 
(2) ~ Pcm!TI:1.-ti:'!?f ..,,11.....,$ ifiWT!. 
{ 3) ~ ~ aitmJ it !f¥ iWTT ;;rt ~ m<!iT1: ~ mi W«! <!it. 
2. w ~ if, "1'f a,,; ti<N it~ aiitfuo :i ITT -
3. 
{<!i) ''tfi'irr"it 3TTW<! % f\f;«t 00 lfil ~ 'j?f ~ it llT :;,.,r Jr<6Ti: it itlir ¥< 
<!iG~@l(;mfur, ollt:lflll~~. ~~~'!f'!l'<!i!6-!'!lll~ 
~ <6T - llT ~ ~ ~ ITT, llT 3i't ~. m ~. 
OO'iqfuwlll ~, ll!:n:f 'R 3W!Ultr<!i'lcl'~!l-.wrllTOO'i~, OO'iqftmr, 
~ llT 3W!Ultr<!i a@ 9-.wr <6l ~ ~ ~ f\f;«t ~ 'j?f <!iT?f it 5lf.m <6«!T 
ITT. 
f\f;«t ,fi~ ~ <6T 00 llFl&R[, ~ ~' '! al tfrrr <!itTIT 31\i: '! tft :n:rq 'll'T 
WTT. 
4 ~ 'm ixlfu; mu 3 ~ =r.m <!iT 3WH <6«!T % al ~ G1'l1' if it f\f;«t '1ifu ~ <6TU<lffi 
~ 3l<lfu s ,l1f a,,;~ ITT~. llT ~ it ;;rt sooo ma,,; m ~. llT G1'l1' it 
zju5(!f'il;,ir;;rr~. 
s. 
6. (I) w~~31"t-fi:i~JrRT<63l'!Ul1"<6T~!I>llf<l'l~~~ 
mi f'il;,ir ;;rJW1T. 
(2) W ~ ~ =r.m ~ 31"t-fi:i :wlUm ~ ~, ;;ii.( ITTIT ~ if 3l'IUl1" 
!$;,rr., 1973 (~-2lir-l:1974)<6t~ffill.ITT'T. 
28(8) 
~-
28(9) 
7. (!) ~ ~ aj; 3NR 3l'<f!lUT llT f<'r,muJ ~ ~ 'R ~ mm i.fil lNR ~ · 
~ aj; 3NR ~ 3l'IUt! aj; ~ ~ m. ~ ~. om fr~ 
mr'!ftmom~01.i,mffiYJm11J~qi{~. , 
( 2) ~ ~ mT q;r ~ ire!, it ~ ~ aj; 3NR ~ <Wf ljfllPTllT m, 
~ mr i\ f.1...,1.,., i.fil 'llT'ft iIT'TT. 
( 3) il..t m, ;s?i f.1...,1fua l'<rnT = it m = ~ o1:ITT1> it re~ aj; 3NR ~ 
<Wf. = = m, ~~>ft~ mm ;y lf\;J <f<f ,./;t 3l<IR! °'" !ml 'l-tt ~ 
am!. 

‹ Prev All Chhattisgarh acts Next ›