LexThe CHHATTISGARH APPROPRIATION (No. 3) ACT, 2004
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act. .
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248 (11)
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248(12)
~ q,f 2004-2005
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44,000 ~"'1 ~
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. w,rr mm~ 3" fcrfirn !l'1lU ~ ¥B * ~ . .rr ~ * «Jl"l (2) i'i ~· ~ * • of1ola ~ <Pf 2004-2005 t ;;'hr-:r ~ o!R 5Yi't 311( :J<f<TT~ ,tr oir uwft
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• mi~ • q,::'TTful
( 1) (2) (3) (4)
,,,w ~ ~
'lTTful Fcrf.:r,nrr-~ tr ~ ~ 0 11,45,32,60,000 11,45,32,60,000
;ifii:;r,ur~.
'lTTful ~-FTT'li" ;r,ur ,t;;ft 0 9,32,65,78,'.JOO 9,32,65, 78,000
01 m,:ir;,r ~ •
(foffq 43,83, 92,000 5,22,90,000 19,06,82,000
'l<iTT 10,00,000 0 10,00,000
02 m,:ir;,r ~ Fl'WI it~ 31'<1 • ~ 3,57, 73,000 0 3,57,73,000
o,p.[ •
03 ~ ~ 3,36,31,09,000 17,00,000 3,36,48,09,000
.,.
04 'J6 Fl'WI it~ 31'<1 ~ (ToWf 3,47,96,000 0 3,47,96,000
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<J,il.1•1,; 1Jol11:f, ~ 29 "!:f 2004 248 (13)
_1\(1) (2) (3) (4)
m m ·m
05 zj ~ 29,94,27,000 10,000 29,94,37,000
06 fc@fcM!'r ~ tiaif,ra a,i_,;r ~ 6,20,4",'46,000 3, 13,000 6,20,47,59,000
<(.fr 6,25,00,000 0 6,25,00,000
07 <'ti fill faaiq; 'l>\ ~ ~ ~ o>l'l" ~ 60,21, 77,000 11,93,33,000 72,15,10,000
it_aft 1,00,00,000 0 1,60,00,000
08 'l·UoR=<r om ~ 5TWR mw, 1,12,23,26,000 36,20,000 I, 12,59,46,000
it.fr 4,08,15,000 0 4,08, J J,000
09 CToR=<f fcMl'r i'r ~ = mw, 5,05,29,000 0 5,05,29,000
i.fr 70,00,000 0 70,00,000
IO
"" ,. mw, 2,56,31,17,000 10,42,00,000 2,66, 73, 17,000
'(.fr 5,44,00,000 0 5,44,00,000
11 ~ ~ ~ m- fcMl'r ~ ~- ~ 23,81,93,000 15,000 23,82,08,000
°'l<r .. i.fr I 6, 91 ,00,000 15,00,000 17 ,06,00,000
12 3i"<i!f fcMl'r ~ r.im = ~ 1,28,48,84,000 9,54,50,000 1,38,03,34,000
it.fr 24,69,25,000 0 24,69 ,25,000
13 'ffq- mw, 78, 73, I 1,000 2, 75,000 78, 75,8?,000
i.fr 1, 12, 10,000 0 1, 12,00,000
14 9'{!'1 lfH fcN -~~= ,foR'cf 62,09,32,000 1,00,000 62, l0,32,000
i.fr 60,000 0 60,000
15 ~'if[ >it it- fu;) fu,rr~ {foR'cf 20,09,54,000 0 20,09,54,000
• =i, ~ rif ~- ~ 'Loft 65,00,000 0 65,00,000
~~ 't~~-
16 ~'lIB'! mw, 6,07,35,00~ 1, ! 0,000 6,08,45,000
17 m:q;rfurr • ~ 19,68,L3,000 0 19,68,23,000
i.fr 54,62,65,000 0 54,62,6.5,000
18 wt ~ 9,20,23,000 35,000 9,20,58,000 ..
19 ~~ i9fum:~ ~- 2,08, 15,64,000 12, 72,000 2,08,28,36,000
'(;,fl- 8,35,65,000 0 8,35,65,000
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248 (14) '9il,l'I<, u;;rir,i; •~ 29 ~ 2004
.-
(1) (2) (3) (4) I, ' .
ffl ffl ffl
20 ~~~ ~ 1,24,69,34,000 5,00,000 1,24,74,34,000
<t_;;ft 17,51,00,000 0 17,51,00,000
21 =Q.ci~Fc!mrru~ ~ ·28,84,61,000 0 28,84,61,000
~- <t_;;ft 32,01 ,00,000 0 32,01 ,00,000
22 'l"ffi'I, 5!ffltf'I 1!,ci- ~ Fc!mrr- ~ 81,00,000 0 s 1,00,000.
~f.re!;J,:r,
23 of<'[ ~ rc!'WT ~ 96,5_0.42,000 1,10,000 96,51,52,000
<t_;;ft 3,41,81,62,000 25,00,000 3,42,06,62,000
24 ~f.\lifur'ITT'f-~ai'i.:~ ~ 1,36,49 ,07 ,000 16,00,000 .. 1,36,65 ,07 ,000
<t_;;ft 1,63,05,63,000 3,00,000 l ,63,08,63,000
25 @f.r,;f = rc!'WT u ~ = ~ 18,84,68,000 50,000 18,85,18,000
<t_;;ft 0 0 0
26 ffi'jiR! rc!'WT u ~ = ~ 5,64,37,000 0 5,64,37,000
27 ~fuim -~ 6,33,88, ,4,000 30,000 6,33,88,84,000
<t_;;ft 0 0 0
28 uarfum'lm ~ 9,45,10,000 18,50,000 9,63,60,000
29 "'fll[ ~ 1!,ci f.'rclfsr-r ,~ .71,03,08,000 . 4,38,20,000 75,41,28,000
30 'f'IT'TTI cm lITlftur ~ Fc!mrr u ~ l ,80;9<.11,000 1,03,000 1,80,96,_14,000
~=- i,;;fi ·20,00,000 0 20,00,000
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31 ~. ~ <I'm ~ rc!'WT ~ 5,42,51,000 0 5,42,51,000
rr~=-
32 ~ rc!'WT u ~ "'!<I' ,~ 22,84, 18,000 10,000 22,84,28,000
<t_;;ft 9,00,000 0 9,00,000
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33 -ol1fa:qc;11f/, ~ ~ 3,85,59,27,000 1,00,000 3,85,60,27,000
34 B'!TG[~ -~ 12,14,65,000 40,000 12,15,05,000 ..
35 ~ ~ 1, 18,84,000 60,000 1, 19,44,000
tm 16,52,000 0 16,52,000
36 ~ ~ 10,54,28,000 10,000 · 10,54,38,000
tm 20,00,00,000 0 20,00,00,000
.t,il!JII~ ~. ~ 29 ~ 2004 248(15)
(15\ (2) (3) (4)
m m m
37 w;;i CTo[fq 13,25 ,00,000 0 13,25,00,000
<(.ft 4, 12,00,000 0 4, 12,00,000
39 ©m, 'f1TTftli ~ i!'<TT 3'flTTmT CTo[fq 4,54,03,38,000 75,000 4,54,04, 13,000
~Fl'W!il~=- <(.ft 2,50,00,000 0. 2,50,00,000
40 =Fcl>ll'Til~=· = 1,88,61,000 20,000 1,88,81,000
't_;;ft 32,q0,00,000 0 32,60,00,000
41 ~ !'J';! 3q41;:,111
= 5,71,80;57,000 O· 5,71,80,57,000
<t_;;ft 3,09,94,~6,000 10,00,000 3,10,04,46,000
42 -~ !'J';! 3q47;:,11, <l ~ 't_;;ft 2, 12,38,03,000 1,50,000 2, 12,39 ,53,000
elT'li f.\llfur ,ir,I--~ '3i1,; '.!cl·
43 ~'3i'\,;¥'"~ CTo[fq 3,87,75,000 10,000 3,87,85,000
44 J'affuw CTo[fq 1 ,24,06, 1-6,000 65,000 1,24,06,81,000
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45 ~ f.\llfur ffl ~ . mR<! 16,86,65,000 0 I 6,86,65 ,000
;;ft 'I; . 66,28,00,000 0 66,28,00,000
46 firw-r'3i'\,;~ CTo[fq 1,21 ,03,000 0 1,21,03,000
.,
47 ~ fuw '3i1,; ~ f.r'lT;:;r;r CTo[fq 45, 71,85,000 20,000 45, 72,05·,000
• Fl'W!. 't_;;ft 11,43,24,000 · 0 11,43,24,000
48 . ~ ~ awIT1T ~ ~ llWFT CTo[fq 38,96,J3,000 0 38,96,53,000
'li!JWR~. <t.ft 46,16,48,000 0 46,16,48,000
49 ·• ~ifoffl~ ~ 16,33,61 ,000 0 16,33,61,000
50 olm~<tilll\;,-,4-1 Fl'WTU CTo[fq 1, 13,30,000 0 1,13,30,000
~=-
51 mfif<li=3ft,:~_ ~ 1 ,OJ ,87,()00 10,000 1,01,97,000
~
53· ~Ci!ITT!<TT~~~cy;q\ ~ 1_,28,30,000 0 1,28,30,000
•li-,Hia•fa 1-rrtr,r ~- <tiT ~ <t_;;ft 1,00,000 · 0 1,00,000
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54 ~~llftmwil~ CTo[fq 16, 72,90,000 0 16,72,90,000
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248 (16') mfl,111;. ~. ~ 29 ~ 2004
( I ) (2) . (3) (4) f(,
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55 -'lfuffill.<i<fl<'f~rr$ilmr ~ 1,20,80,57 ,000 10,000 1,20,80,67 ,000
"'I«. t.tr 0 0 0
56 , n !llJ..il'E.1 11 ~ . 19,08,21,000 30,000 19,08,51,000
t.tr 30,20,000 0 30,20,000
57 <i!<'Tm=rfcmrru~~ t.tr 2,40,00,000 0 2,40,00,000
U tlm>@T !llH qft4~-i,.,,~--
58 ~ 3TIW3IT ll.<i <L@~,::a ~rn n~<"i 1,64,91,:i5,000 20,00,000 1,65,11,55,000
i1'UtS<!'R"'l<r. t.tr 1,55,00,000 0 1,55,00,000
59 'F!T'lo ll.<i irnftur ~ fcmrr u ~ I ,00,00,00,0_00 0 1,00,00,00,000
l.1'.ift:@ ITTW' ~ 1:rtrr<1m srrn . ;;fr . 'i: 0 0 0
qft'-lloi.JI~-
60 ~I qft«1o1.Jl31Y ~~"'I« t.tr 18,58,00,000 0- 18,58,00,000
61 ffiq,~ ll.'l 1ITT'IR ~ ~ 0. 0 0
u ,f,ift:@ ~ u tlm>@T imr
qf{.Qi-51'11~·-
64 ~ '3!ffi!lTT ~ ~ ~ ~ ~ 1,52,61,51;000 0 1,52,61,51,000
<TToRT. • t.tr 1,27,60,83,000 0 1,27,60,83,000
65 Fcmm fcmrr ~ 5,61,82,000 10,000 5,61 ,92,000
t.tr 2,00,00,000 0 2,00,00,000 •
66 ~qif~ ~ 22,81,20,000 0 22,81 ,20,000 •
t-ift 1 ,66, 74,000 0 1,66,74,000
67 ffiq, Hllfur ffl-'l<R ,~ 81,33,91,000 10,00,000 81,43,91,000
'i;;fl- 55,20,99,000 0 , 55,20,9°9,000
68 ..i1R·m:fl ~ 3q41o1.J1 ;:i- ~ t.tr 45,22,26,000 0 45,22,26,000
ffiq, Hllfur ffl -'l<R .
69 .JlRt,r !Rffi'.R" ll.'l ~ fi'Nrrr- ~ 17 ,41,00,000 0 - -17,41 ,00,000
~~- t.tr 3,36,00,0GO 0 3,36,00,000
71 4'(!4k'H f<tiwru~~u ~ 0 0 0
~ !lTll qft>.iloi.JI~-- tm 0 0 0
~
75 <i!<'l mwR Fl'WT u ~ 'fllilrt tm 1,50,00,00,000 0 1,50,00,00,000
u tlm>@T !ll1I qft41c1.J1(
I
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0,,1~•1;, ~. ~ 29 "!:I" 2004 248 ( 17)
(1~ (2) (3) (4)
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76 <Wn f.\l!fur r<l"IT'T ii;~~ ,t_oft : 10,00,000 0 10,00,000
ii; , f. , . ~ llT\I 4 {41oHI~.
77 f.l<'lm'.!ui'•wr i't 311R'<1(ft l$IT q;r -~ 3,00,00,000 ·o 3;00,00,000
~ ii; ~~ii; mfl«IT
!lTll 4f<4l-i1•mt.
78 !llt!ml1T ~ii;~~ ~ 5,81,25,000 0 5,81,25,000
lm'll!T !lTll 4 fv:il •HI~. ,t_oft , 3,58,47,000 0 3,58,47 ,000
79 f<l f<tic« I ~ r<l"IT'T i); ~ "'I<! ~ 57,22,40,000 4,20,000 57,26,60,000
'(oft 5,51 ,00,000 0 5,51,.00,000
80 f:mrft,:r -~ u;;r ffi'lll31T q;\" ~ 3,6.6,05, 78,000 0 · 3,66,05,78,000
• ~mfl«IT. 'oft -~ 19,25,000 0 19,25,000
81 'l'rn'! f.iaj,n q;\" ~ ~ ~ 3,05,53,56,000 4 ,00,00,000 3,09,53,56,000
,t_oft 6,'00,00,000 0 , 6,00,00,000 ,.
82 ~ ~ 311 ~ al;- atrfu- t1"R<f 1,15,09,6_5,000 0 1,15,09,65,000
f:nz.tl<! ~ u;;r ffi'llT3IT q;\" 'oft -~ 69,00,000 0 69,00,000
~~-
83 ~ iiJ,r-311 <ITTRT al;- 3TIIT@ ~ 3,19, 10,000 0 3,19,70,000
'l'rn'! f'l'ITT'TT q;\" ~ mfl«IT.
• •
ai'trr -u.n:c! 66,2·1 ,33, 78,000 11,92,39,3-6,000 78,13, 73, 14,000
,i'trr _, ,t_;;ft 1s,os,19,ot,ooo 9,33,20,28,000 27 ,4 l ,'39, 30,00'0
~,i'trr 84,29,52,80,000 21 ;25,59,64,000 1,05,55, 12,44,000
,,rni<f; 3973/21-31"/lffi'<'l"l'/04.- 'lffi! a\;" «f<ltTR a\;"•~ 348 a\;"~ (3) al;--~~- 0,flW1$ fuf.'r<lrrr
( ;i;. - 3) ~, 2004 (;i;. 8 lFl 2004) q;r 3TI);;ft ~ <1"'141 <'I 'l, ~ 11; ~ ~ fin,;rr "l1(ff ~-
0,nwi,. 4> <1"'141<'1 ~ 'Ill! ii; <1m 311~11:!BI<,
3IT{.' lW- 3q'),h11, ~ ~-
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248 (18)
Short title.
ls_suc of Rs.
'I 0555, 12 1 44,000
from and out or
the Consolidated
F1111d of tli"c Slate
ro, .. the Financial
Yl."llr 2004-2005.
Appropriation . ...
... -----
CHHATTISGARH ACT.
· (No. 8 of 2004)
*
..
THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2004
An· Act to provide for the withrlrawal of certain sums from and· out of .the
Consolidated Fund of the state ofChhattisgarh for the Services of the Financial year
2004-05.
Be it enacted by the Chhattisgarh Legislature in the Fifty-Fifth year of the Republic
oflndia as follows:-
I.' This Act may be crillcd the Chhattisgarh Appropriation (No. 3) Act, 2004.
2. From and o.ut of the Consolidated Fund of the State ofChhattisgarh there may be paid and
applied sums not exceeding those specified in column (3) of the Schedule amounting in the
aggregate to the· sums of [ including the sums those specified in column (3) of the schedule
.of the Chhattisgarh Appropriation (Vote on Account) Act, 2004 ] Ten ,Thqusand Five
Hundred Fifty Five Crore Twelve Lakhs Forty Four Thousand Rupees towards defraying
the several charges which wW come in the course of payment during the financial year 2004-
2005 in respect of services specified .in column (2) of the schedule.
3. The sums authorised to be withdrawn from and out of the Consolidated Fund of the Stnte
~
of Chhattisgarl1 by this.Act, shall be appropriated for the services and purposes expressed
in the Schedule in relation ·to the said year ..
. -Ifill SCHE9t!LE
( See Section 2 and 3 ),
..
No. of Vote Services and
purposes
Sums not exceeding
Voted by the Charged on Totai .
(I) ~ (2) '
Charged Appropriation'lnterest
payments and Servicing of
Debt.
Charged Appropriation- Public
Debt.
01 General Administration
02 Other expenditure pertaining
to General Admin"istration
Department.
03 Police
'
,
Revenue
Capital
Revenue
Capital
Revenue
, Revenue
Legislative Consolidated
. Assembly - . Fund •
(3)"
Rs.
0
0
43,83,92,000
I0,00,000
3,57,73,000
3,36;31,09,000
Rs,
11,45,32,60,900
9,32,65,78,000
5,22,90,000
0
0
17,00,000
(4)
Rs.
11,45,32,60,000
9,32,65,78,QOO
49,06,82,000
10,00,000
3,57,73,000
3,36,48,09,000·
mft!l11~ ~, ~ 29 <i!:l 2004 248 (19)
(2) (3) (4)
Rs. Rs. Rs.
04 Other expenditure pertaining to Revenue 3,47,96,000 0 3,47,96,000
Home Department.
05 Jail Revenue 29,94,27,000 10,000 29,94,37,000
~ Expenditure pertaining to Revenue 6,20,44,46,000 3,13,000 6,20,47,59,000
Finance Department. Capital 6,25,00,000 0 6,25,00,000
07 Expenditure pertaining to Revenue 60,21,77,000 11,93,33,000 72,15,10,000
Commercial Tax Department. Capital 1,00,00,000 0 1,00,00,000
08 Land revenue and district Revenue 1,12,23,26,000 36,20,000 1,12,59,46,000
administration. Capital 4,08,15,000 0 4,08,15,000
00 Expenditure pertaining.to Revenue 5,05,29,000 0 5,05,29,000
Revenue Department. Capital 70,00,000 0 70,00,000
10 Forest Revenue 2,56,3 I, 17,000 10,42,00,000 2,66,73,17,000
Capital 5,44,00,000 0 5,44,00,000
II Expenditure pertaining to Revenue 23,81,93,000 15,000 23,82,08,000
Commerce and Industry Capital 16,91,00,000 15,00,000 17,06,00,000
Department.
12 Expenditure pertaining to Revenue 1,28,48,84,000 9,54,50,000 1,38,03,34,000
Energy Department. Capital 24,69,25,000 0 24,69,25,000
13 Agriculture Revenue 78,73,11,000 2,75,000 78,75,86,000
Capital 1,12,00,000 0 1,12,00,000 .
14 Expenditure pertaining to Revenue 62,u9,32,000 1,00,000 62, I 0,32,000
Animal Husbandry Department. Capital 60,000 0 60,000
15 Financial assistance to three Revenue 20,09,54,000 0 20,09,54,000
r
tier panchayati Raj Institutions Capital 65,00,000 • 0 65,00,000
under Special Component Plan
for Scheduled Castes.
16 Expenditure pertaining to Revenue 6,07,35,000 1,10,000 6,08,45,000
Fisheries Department.
17 Co-operation Revenue 19,68,23,000 0 19,68,23,000
Capital 54,62,65,000 0 54,62,65,000
18 Labour Revenue 9,2Q,23,000 35,000 9,20,58,000
19 Public Health and Family Revenue 2,08, 15,64,000 12,72,000 2,08,28,36,000
Welfare. · Capital 8,35,65,000 0 8,35,65,000
20 Public Health Engineering Revenue 1,24,69,34,000 5,00,000 1,24,74,34,000
Capital 17,51,00,000 0 17,51,00,000
21 Expenditure pertaining to Revenue 28,84,6 I ,000 0 28,84,61,000
Housing and Environment Capital 32,01,00,000 0 32,01,00,000
Department.
248 (20) '?"'1'111<, lJol'l;I, ~ 29 ~ 2004
(l) (2) (3) (4) rf.._.
Rs. Rs. Rs.
22 l,Jrban Administration and Revenue . 81,00,000 0 81,00,000
Development Department-
Urban Bodies.
23 Water Resources Department Revenue 96,50,42,000 . 1,10,000 96,51,52,000
Capital 3,41,81,62,000 25,00,000 3,42,06,62,000
24 Public works-roads and bridges Revenue 1,36,49,07,000 16,00,000 1,36,65,07,000
Capital · 1,63,05,63,000 3,00,000 1,63,08,63,000
25 Expenditure pertaining to Revenue I 8,84,68,000 50,000 18,85, 18,000
Mineral resources Department. Capital 0 0 0
26 Expenditure pertaining to Revenue 5,64,37,000 0 5,64,37,000
Culture Department.
27 School education Revenue 6,33,88,54,000 30,000 6,33,88,84,000
Capital 0 0 0
28 State Legislature Revenue 9,45,10,000 18,50,000 9,63,60,000
29 Administration of Justice and Revenue 71,03,08,000 4,38,20,000 75,41,28,000
Elections .
• 30 Expenditure pertaining to Revenue 1,80,95,11,000 1,03,000 1,80,96,14,000
Panchayat and Rural Capital 20,00,000 0 20,00,000
Development Department:
31 Expenditure pertaining to Revenue . 5,42,51,000 0 5,42,5 I ,000
Planning Economics and
Statistics Department.
32 Expenditure pertaining to Public _Revenue 22,84,J 8,000 10,000 22,84,28,000,
Relations Department. Capital '
9,00,000 0 9,00,000
33 Expenditure pertaining to Tribal Revenue 3,85,59,27,000 1,00,000 3,85,60,27,000
welfare Department.
34 Expenditure pertaining to Social Revenue 12,-4,65,000 40,000 12,15,05,000
welfare Department.
35 Expenditure pertaining to Revenue l,18,84,000 60,000 1,19,44,000
Rehabilitation Department. Capital 16,52,000 0 16,52,000
36 Transport Revenue 10,54,28,000 10,000 10,54,38,000
Capital 20,00,00,000 0 20,00,00:000
37 Tourism Revenue 13,25,00,000 0 13,25,00,000
Capital 4,12,00,000 0 4,12,00,000
39 Expenditure pertaining to Food, Revenue 4,54,03,38,000 75,000 4,54,04, 13,000
Civil Supplies and Consumer Capital 2,<0,00,000 0 2,50,00,000
Protection Department.
40 Expenditure pertaining to Revenue 1,88,61,000 20,000 1,88,81,000
Ayacut Department. Capi~1l 32,60,00,000 0 32,60,(/0,000
),
~m-fle,,,. m, ~ 29 "!:f 2004
(I) (2)
41 Tribal Areas Sub-Plan
42 Public Works relating to Tribal
Areas Sub-Plan-roads and
bridges.
43 Expenditure pertaining to Sports
and Youth Welfare Department.
44 Expenditure pertaining to
Higher Education Department.
45 Minor Irrigation Works
46 Expenditure pertaining to
Science and Technology
Department.
47 Man-Power Planning and
Technical Education De
partment.
48 Administration Upgradation
Grant Under Eleventh Finance
Coinmission.
49 Expenditure pertaining to
Scheduled Caste Welfare.
50 Expenditure pertaining to
20 Point Implementation
Depa,1111ent.
51 Expenditure pertaining to
Religious Trusts and
Endowments Department
53 Financial assistance to
Urban bodies under
Special Component Plan
for Scheduled Castes.
54 Expenditure pertaining to
Agricultural Research and
Education.
55 Expenditure pertaining to
Women and Child Welfare.
56 Rural Industries
57 Externally aided Projects
pertaining to Water
Resources. Department.
Revenue
Capital
Capital
Revenue
Revenue
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Revenue
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Capital
(3)
Rs.
5,71,80,57,000
3,09,94,46,000
2, 12,38,03,000
3,~7,75,000
1,24,06,16,000
16,86,65,000
66,28,00,000
l,21,03i()()(l
45,~1,85,000
11,43,24,000
38,96,53,000
46, I 6,48,000
46,33,61,000
I, 13,30,000
•
'
1,01,87,000
1,28,30,000
1,00,000
16,72,90,000
1,20,80,57,000
0
19,08,21,000
30,20,000
2,40,00,000
Rs.
0
10,00,000
1,50,000
10,0!)()
65,000
0
0
0
20,000
0
0
0
0
.0
10,000
0
0
0
10,000
0
30,000
0
0
•
248(21)
(4)
Rs.
5,71,80,57,000
3, I 0,04,46,000
2,12,39,53,000
3,87,85,000
1,24,06,81,000
16,86,65,000
66,28,00,000
1,21,03,000
45,72,05,000
11,43,24,000
38,96,53,000
46, I 6,48,000
16,33,61,000
1,13,30,000
1,01,97,000
1,28,30,000
1,00,000
16,72,90,000
1,20,80,67,000
. 0
19,08,51,000
30,20,000
2,40,00,000
-
248 (22) ~'111111<e ~, ~ 29 ~ 2004
(I) (2) (3) (4)
Rs. Rs. Rs.
58 Expenditure on Relief on Revenue 1,64,91,55,000 20,00,000 1,65, 11,55,000
account of Natural Calamities Capital 1,55,00,000 0 1,55,00,000
and Scarcity.
59 Externally aided Projects Revenue 1,00,00,00,000 0 1,00,oo,oo,ooo
pertaining to P~nchayat and Capital 0 0 0
Rural Development Department.
('() Expenditure.pertaining to Capital 18,58,00,000 0 18,58,00,000
District plan schemes.
61 Externally aided Projects per- Revenue 0 0 0
taining to Public Health and
Family Welfare.
64 Special Component Plan For R"evenue 1,52, r J ,5] ,000 0 1,52,61,51 ,000
Scheduled Castes. Capital 1,27,60,83,000 0 1,27,60,83,000
65 Aviation Department Revenue 5,61,82,000 10,000 5,61 ,92,000
Capital 2,00,00,000 0 2,00,00,000
66 Welfare of Backward Classes Revenue 22,81,20,000 0 22,81,20,000
Capital 1,66,74,000 0 1,66,74,000
67 Public Works-Buildings Revenue 81,33,91,000 l0,00,000. 81,43,91,000
Capital 55,20,99,000 0 55,20,99,000
68 Public Works relating to Tribal Capital 45,22,26,000 0 45,22,26,000
Areas Sub-Plan-buildings.
(f) Expenditure pertaining to Revenue 17,41,00,000 0 17,41,00,000
Urban Administration and Capital • 3,36,00,000 0 3,36,00,000
Development Department-
Urban Welfare.
71 Externally aided Projects per- Revenue 0 0 0
taining to Animal Husbandry Capital 0 0 0
Department.
75 NA BARD aided Projects per- Capital I ,50,00,00,000 0 l ,50,00,00,000
taining to Water Resources
Department.
76 . Externally aided Projects per- Capital l0,00,000 0 l0,00,000
taining to public Works
Department.
n Externally aided Projects per- Revenue 3,00,00,000 0 3,00,00,000
taining to Development of Tri-
bal areas in Bilaspur Division.
78 Externally Aided Projects Revenue 5,81,25,000 0 5,81,25,000
Pertaining to Rural Industries Capital 3,58,47,000 0 3,58,47,000
Department.
79 Expenditure pertaining to Me- Revenue 57,~2,40,000 4,20,000 57,26,60,000
dical Education Department. Capital 5,51,00,000 0 5,51,00,000
~~-~~
-~~
mft<1•1~ ~. ~ 29 ·¥ 2004 248 (23)
([) (2) (3) (4)
Rs. Rs. Rs.
): -80 Financial assistance to Three Revenue 3,66,05,78,000 0 3,66,05,78,000
tier Panchayali Raj Institutions. Capital 19,25,000 0 19,25,000
81 Financial assistance to Urban Revenue 3,05,53,56,000 4,00,00,000 .3,09,53,56,000
Bodies Capital 6,00,00,000 0 6,00,00,000
82 Financial assistance to Three Revenue 1,15,09,65,000 0 1,15,09,65,000
tier Panchayati Raj Institutions Capital 69,00,000 0 69,00,000
under the tribal area sub-plan.
83 Financial assistance to urban Revenue 3,19,70,000 0 3,19,70,000
.. bodies under the tribal area
sub-plan.
Total Revenue 66,21,33,78,000 11,92,39,36,000 78,13,73,14,000
Capital - 18,08,19,02,000 9,33,20,28,000 27,41_,39,30,000
Grand Total 84,29,52,80,000 21,25,59,64,000 1,05,55,12,44,000
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