LexThe CHHATTISGARH APPROPRIATION (No.2) ACT, 2012
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act....
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12 ~~~~~ ~ 3,07 ,26,68,000 1,01,00,oo,ooo 4,08,26,68,000
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56 ~ ITTR<i 60,88,63,000 10,000 60,88,73,000
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65 . ~~ ~ 14,82, 74,000 10,000 14,82,84,000
66 ~qif~ ~ 86,83, 10,000 0 86,83,10,000
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67 ~ R'lTTUf cfim-'lr<H ~ 3,21,85,05,000 40,00;000 3,22,25,05,000
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126 ( 6)
CHHA TTISGARH' ACT
(No. 10 of 2012)
THE CHHATTISGARH APPRdPRIATI~~ (No. 2) ACT, 2012
An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated rund of the State of Chhattisgai;h for th; services of the Financial
. Year 2012-2013.
< •.
. l3e it enacted by the Chhattisgarh Legislature in the Sixty-third Year of the Republic of
t ~ ' India as fol,lows :-
.
Short title. - I.' This Ac.t may be call the Chhattisgarh Appropriation Act, 2012.
Issue ,of Rs. · 2.
3,96, 77 ,20,19,000/-
fr:om and out of the
Consolidated Fut1tl
of the State for'the
Financial Ye'ar '
. 2012-2013.
3.
No. of Services and
·•
:Vote Purpos,es, -
/
(l) ., (2) /
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,:
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· From and out of the C olidated Fund of the State of Chhattisgarh there may be paid
and applied sums not eeding those specified in column(:\) of the Schedule amount-
ing in the aggregate the sums of Thirty Nine Thousand Six Hundred Seventy
Seven Crore Twenty Lacs Nineteen· Thousand rupees towards defraying the se~cral
charges which.will come in the course of payment during the financial year 2012-13
in respect of s·ervices specified in column (2) of the schedule.
T~c sums authorised to be paid and applied from ;md out of the Consolidated Fund
of the State of Chhattisgarh by this Act, shall be appropriated for the services and
p~rposes expressed in the Schedule in relation tr'the said year .
THE SCHEDULE
( See Section 2 and 3 )
Sums not exceeding
Voted ·by the Charged on_ Total
Legislative Consolidated
Assembly Fund
(3)
<·
Rs. 'Rs. Rs.
. <:harged Appropriation- Revenue o· _15,42,54,49,000 15,42,54,49,000
Interest I_>ayments and
Servicing of Debi. ·
Charged Appropriation- Capital 0 12,46,91,43,000 12,46,91,43,000 '
Public Debt.
01 General Administration Revenue 1,01,47,58,000 12,62, 11,000 1,14,09,69,000
Capital 1_5,00,000 0 15,00,000
• 02- Other expenditure pertaining Revenue l l ,(>5,75,000 0 1 l ,65;75,000
to "General Administration
Department
03 Police Revenue 17,29,10,98,000 . ,31,00,000 17,29,41,98,000
Capital 21,25,00,000 0 21,25,00,000
),
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~ffi~II~ ~. ~ 31 -i:rrr.f 2012 126 (7)
(1) (2) (3)
Rs. Rs. Rs.
04 Other expenditure pertaining Revenue 17,18,93,000 0 17, 18,93,000
to Home Department.
05 Jail Revenue · 78,03,38,000 10,000 78,03,48,000
06 Expenditure pertammg to Revenue 26,46,29 ,34,000 17,39,000 26,46,46,73,000
Finance Department. Capital 12, ,000 0 12,11,000
(
07 Expenditure pertaining to Revenue 1,65,01, ,000 60,03,55,000 2,25,05,44,000
Commercial Tax Department.
11
- Q8 Land .revenue and district Revenue 4,05,85, 5,26,000 4,05,90,89,000
administration. Capital 20, 0 20,00,000
•
09 Expenditure pertaining to Revenue 8,35,64,000 10,000 8,35,74,000
Revenue Department. Capital 4,00,000 0 4,00,000
10 Forest Revenue 6,52,69,18,000 20,35 ,25 ,000 6,73,04,43,000
Capital 19,30,00,000 0 19,30,00,000
11 Expenditure pertaining to Revenue 77 ,57, 14,000 35,000 77,57,49,000
Commerce and Industry Capital 37,80,00,000 15,00,000 37 ,95,00,000
Department.
12 Expenditure pertaining to Revenue 3,07 ,26,68,000 1,01,00,00,000 4,08,26,68,000
Energy Department. Capital 4,00,00,00,000 0 4,00,00,00,000
13 Agriculture Revenue 6,71,15,70,000 1,85,000 6,71,17,55,000
Capital 1,50,50,00,000 0 1,50,50,00,000
14 Expenditure pertaining to · Revenue 2,24,63,20,000 15,000 2,24,63,35,000
Animal Husbandry
Department.
15 Financial assistance to three Revenue 1,02,73,25,000 0 1,02,73,25,000
tier Panchayati Raj Institu-
tions under Scheduled
Caste Sub Plan.
.. 16 Expenditure pertaining to Revenue 29,71,97,000 20,000 29,72,17,000 -o
Fisheries Department. 'Capital 25,10,000 0 25,10,000
◄ 17 Co-operation Revenue 97, 77 ,32,000 15,000 97,77,47,000
Capital 53,08,03,000 0 53,08,03,000
I
18 Labo·ur Revenue 49,76,80,000 20,000 49,77,00,000
Capital . 3,40,00,000 0 3,40,00,000
19 Public Health and Family Revenue 6,27, 10,80,000 16,50,000 6,27 ,27,30,000
Welfare. Capital 13,09,00,000 0 13,09,00,000
20 Public Health Engineering Revenue 2,98,37,94,000 10,00,000 2,98,47,94,000
Capital 47,30,20,000 0 4 7 ,30,20,000
126 ( 8)
( 1) .. (2) (3)
Rs. Rs. Rs.
21 Expenditure pertaining to Revenue 85,29,79,000 0 85,29,79,000
Housing and Environment Capital 3,64,55,00,000 0 3,94,55,00,000
Department. r•'
,,._
22 Urban Administration and Revenue 3,57,95,000 10,000 3,58,05,000
Development 'Department-
Urban Bodies. -,,
23 Water Resources Department Revenue ~,07 ,54,000 1,10,000 3,02,08,64,000
Capital ,16,25,000 25,00,000 4,14,41,25,000 ..
24 Public works-roads and Revenue 0 6,61,74,13,000
bridges. Capi~I 1,01,30,000 8,46,01,30,000
25 Expenditure pertaining to Revenue 1,65,95,35,000 50,000 1,65,95,85,000
Mineral Resources Depart- Capital 82,00,00,000 0 82,00,00,000
ment.
26 Expenditure pertaining to Revenue 16,88,63,000 0 16,88,63,000
Culture Department.
27 School education Revenue 25,21,99,30,000 3,20,000 25,22,02,50,000
Capital 4!,56,60,000 0 41,56,60,000
28 State Legislature Revenue 31,05,30,000 63,20,000 31,68,50,000
29 Administration of Justice Revenue 1,53,51,30,000 33,45,80,000 1,86,97, 10;000
and Elections.
30 Expenditure pertaining to Revenue 4,65,52,26;000 1,00,000 4,65,53,26,000
Panchayat and Rural Capital 5,03,05,00,000 0 5,03,05,00,000
Development Department.
31 Expenditure pertaining to Revenue 22,72,95,000 40,000 22,73,35,000
Planning Economics and
Statistics Department.
32 Expenditure pertaining to Revenue 5.8,96,60,000 10,000 58,96,70,000
Public Relations Depart- Capital 2,00,000 0 2,00,000
inent.
1: Expenditure per-tainmg to Revenue 10,99,38,70,000 1,00,-000 10,99,39,70,000
Tribal Welfare Department.
34 Expenditure pertaining to Revenue 39,47,80;000 40,000 39,48,20,000
Sociill Welfare Department. Capital 10;00,000 0 10,00,000
35 Expenditure pertaining to Revenue 1,62,19,000 0 1,62, 19,000
Rehabilitation L'epart111ent
36 Transpnrt Revenue 38,97,01,000 20,10,000 39,17,11,000 '
Capital 10,00,00,000 0 I 0,00,00,000 -I
....
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~ ...... .. . ... ,.__ ,... . .....t
, .,
,,
~h1'h1l!~ ~, ·~ 31 ~ 2012 126 ( 9)
~
· ( 1) (2) ',(3)
.
Rs. Rs. Rs.
~
37 Tourism Revenue 41 ?58,50,000 0 41,58,50,000
Capital . 28,00,00,000 • 0 28,00,00,000
39 Expenditure pertaining to Revenue 7,03;20,74,000 50,000 7,03,21,24,000
Food, Civil Supplies and Capital 5,82,67,31,000 • , 0 5,82,67,31,000
Consumer Protection ,
(
Department. I ••
40 Expenditure pertaining to Revenue
\
5,09,48, 20,000 5,09,68,000 ,.
I
Ayacut Department. Capital 43,00,00, 0 43,00,00,000 ..
41 Tribal Areas Sub-plan· Revenue 33,28,48,42, 10,000 33,28,48.52,000
Capital 18,63,55,54,000 • l 5,()(),000 18,63,70,54,000
42 Public Works relating to Capital 4,59 ,60,00,000 2,50,00,000 · 4,62,10,00,000
Tribal Areas Sub-Plan-
roads and bridges.
43 Expenditure pertaining to Revenue 39,65,05,000 15,000 39,65,20,000
Sports and Youth Welfare
Department.
44 Expenditure pertaining to .Revenue 4,28,38, 10,000 70;000 4,28,3S-,8Q,OOO ·
Higher Education Depart-
ment.
45 Minor Irrigation Works Revenue 45,83,45,000 0 45;83,45,qGO
. Capital 6,02,40,00,000 O·
_,
6;02,40,00,000
46 Expenditure pertaining to Revenue 12,59,0\),000 0 12,59,00,000
Science and Technology
Department.
47 Man-Power Planning and Revenue 1,53,81,05,000 20,000. 1,53,81,25,000
Technical Education Capital 23,98,00,000 0 23;98,00,000 ·
Department.
,
48 Administration Upgradation Revenue' 4,10,90,57,000 0 4,10,90,57,000
~.; Grant Under Eleventh Capital 3,27, 16,90,,000 0 3,27, 16,90,000
Finance Commission.
~
49 · Expenditure pertaining to Revenue 47,03,80,000 0 47,03,80,000
Scheduled Caste Welfare.
50 Expenditure pertaining to Revenue 1,81,75,000 0 1,81,75,000
20 Point Implementation · .
Department.
51 Expenditure pertaining to Revenue 6,79,30,000 0 6,79,30,000
Religious Trusts and
l
Endowments Department.
126 (10) ~ffiflll~ ~, R-TTcfi 31 1ffef 2012
(1) (2) (3)
,/
I
Rs. Rs. Rs.
53 Financial assistance to Revenue 60,77,79,000 0 60,77,79,000
Urban' bodies under Capital 35,00,00,000 0 35,00,00,000
Scheduled Caste Sub
Plan.
54 Expenditure pertaining to Revenue 58,50,00,000 0 . 58,50,00,000.
Agricultural Research and
Education.· )
.\
:::~
55 Expenditure pertaining to Revenue 7,09,66,57,000 1 · 10,000 7,09,66,67,000 l'· .. ,
" Women_~nd Child Welfare. Capital 5,99,00,000 0 5,99,00,000
56 Rural Industries Revenue 60,88,63,000 10,000 60,88,73,000
<!ipital 1,25,00,000 0 1,25,00,000
57 ,Externally aided Projects Capital 32,17,00,000 0 32,17,00,000
pertaining to Water Resour-
ces Department.
58 Expenditure on Relief on Revenue 3,97,23,52,000 0 3,97,23,52,000
account of Natural Calami- Capital 20,00,000 0 20,00,000
ties and Scarcity.
60 Expenditure pertaining to Revenue 76,00,000 0 76,00,000
District plan schemes. · Capital 52,00,00,000 0 52,00,00,000
64 Scheduled Caste Sub Plan Revenue 10,84,43,41,000 10,000 I 0,84,43,51,000
Capital 10,53,79,01,000 0 10,53,79,01,000
65 Aviation Department Revenue 14,82,74,000 10,000 14,82j84,000
I
66 Welfare of Backward Classes Revenue 86,83, IO ,000 0, I 86,83, 10,000
Capital 1,37,50,000 ·o 1,37,50,000
67 Public Works-Buildings Revenue 3,21,85,05,000 40,00,000 3,22,25,05,000
Capital 3 ,07 ,76, 10,000 0 3,07,76,10,000
~
68 Public works relating to Capital 1,32,43,00,000 0 1,32,43,00,000
Tribal Areas Sub-Plan-
" Buildings.
~~
.
69 Expenditure pertaining to Revenue 3,11,12,67,000 0 '3,11,12,6'/,000 t
Urban Administration and
Development Department-
Urban Welfare.
71 Information Technology Revenue 34,40,92,000 0 34,40,92,000
and Bio Technology.
75 NABARD aided Projects Capital 1,45,20,00,000 0 l ,45,20,00,000
pertaining to Water Resour-
ces Department.
.. · ,
126 ( 11) ¥.rJlBtr~ -u;;;-.a,·~ 31 -irr,:f 2012
--- -· -- . ::::::::========================:===:;========================================= i
' ----- .c- . --- ·•:-.;;.·-=--------:--------.,,;.._---================--
- . __ _(l) (2)
....
',(J{}J)n :;() (/)(I 7f.i Externally aided Projects
pertaining to Public Works
Department. ··
l,5td0.00 tJO~: 79
-i. 1 2s J'Jzr no:J
' .;j
~
Expenditure pertaining to
Medi~al Education Depart-
ment. ' ·
<:; -, ,, "i') 1)'1(1 80 ,,,!." ,., "" 1 , · Financial assistance to Three
I • 27,(':l,i'UG , tier Panchayati Raj Institu-
'
! t, i!. 99,13 .{_)()()
: 201 .OO,OO,Giii1
!,09 ,88, CO.OflCi
i ~
tions.
81 . Financial assistance to Urban
· bodies.
82
83
,~
Financial assistance to Three . .
tier Panchayati Raj . Institu
trons under the tribal arei
sub-plan.
Financial assistance to urban
bodies under the tribal area
sub-plan.•
-·.
Capital
,.
Revenue
_Capital
Rs.
2,00,00,00,000
2,58,30,00,000
33,25 0,000
Revenue 22.36,28 ,000
Capital · 27 000
Revenue
Capital
R~venue
Revenue
•Capital
li,77,99, ,000 •
2,0l,00,00,000
12,09,88,00,000
1,64,33,45,000
95,00,00,000,
(3)
Rs .
0
4,20,09()
0
0
0
36, 16,00,000
0
0
0
0
Rs.
2,00,00,00,000
2,58,34,20,000
3?,25,00,000
· 22,36,28,52,000
27,00,000
12, 14, 15,33,QOO
2,01,00,00;000
12;09,88,00,000
1,6(33,45,000
95,00,00,000 .
l l,64,33.45.0()0
c:00,0(J,()()(l
·--;--:=:;.....:..- _____________ _:_ _______ _..;. ___________ _:_- __
,.i ~i.B,84,81,000
l~'t33,99,{,S,Ofl!J
.-,,f,17,84,%,C09
i
I
I-
/
/
~
-~
'V
-\
.r
Total Revenue 2, 73,83,84,81,000 18,08,38,00,000 2,~1,92,22,81,000.
Capital 93,33,99,65,000 ·. 12,S0,97 ,73,090 1,04,84,97 ,38,000.
..
I
Grand Total 3,66,17,84,~000 30,59,35,73,000 3,96,77,20,19,000
,,
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