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The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2006

Chhattisgarh · state statute
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Short tille . 
Issue of Rs. 
642,08,23,594 from 
and out of th.e Con-
solidated Fund of the 
State for the Finan-
cial Year 2006-2007. 
Appropriation. 
CHHA TTISGARH ACT 
(No. 21 of 2006) 
TION (No, 31 ACT. 2006 
THE CHHATTISGARH APPROPRIA . 
. f ther sums from a nd out ol 
An Act to authorise payment and appr?pria~i;:r ~~~::~a::e~:fthe financial \'t!ar 2006· 
the Consolidated Fund of the State of Chhattasj?ar 
2007. · 1·1 ,·. . . t' tl1e Repuhl1c o 11( , ., 
. . h F ft -Seve n yea1 o 
Be it enacted by the Chhattisgarh Legislature int e I Y 
as follows :-
I. 
2. 
3. 
. . 20061 No 1 o f20061. 
This Act may be called the Chhattisgarh Appropnauon Act. · · 
. . . . , .,. rh there may be paid an d 
From and out of the Consolidated Fund of the State ofCh~ ,itu.-=a 1 1 amouniim! in 1hc 
applied sums not exceeding those specified in column_ (3) _ot the ~~~~~i~t ~ Th ree Tl;l,usand 
aggregate to the sums of Six Hundred Forty Two Crore Eight Lak 1:: • } •• 
11 . ,me in the 
Five Hundred Ninety Four rupees towards defraying the several charges _which " 1 _l' •· r , 1 i 11 
course of payment during the financial year 2006-2007 in respect ot services spcu l\;l 
column (2) of the schedule. 
The sums authorised to be paid and applied from and out of the Con solidated FunJ, ,f ilw Siat l' 
ofChhattisgarh by this Act, shall be appropriated for the servi ces and purpo ses expressed 111 
the Schedule in relation to the said year. 
THE SCHEDULE 
(See Section 2 and 3) 
No. of Services and purposes Sums not exceeding 
Vote 
Voted by the Charged on T,,tal 
Legislative Consolidated 
Assembly Fund 
( l) (2) (3) 
Rs. Rs . Rs. 
01 General Administration Revenue 2,25,17, 100 11,23 ,000' 2.36.40 , l00 
02 Other expenditure pertaining to Revenue 28,50,000 0 28.50,000 
General Administration Department. 
03 Police Revenue 17,05,00,700 0 17 .05.00,700 
Capital . J,50,00,000 0 3.50 .00.000 
04 Other expenditure pertaining to Home Revenue l 1;53,16,094 0 . 1 l.S:U6 .094 
Department. 
05 Jai.l Revenue 6,70,32,700 0 6.70 .32,700 
06 Expenditure pertaining to Finance Revenue 14,95,500 0 14.95 .500 
Department. 
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~ ~, ~ 11 .wrnf 2006 426 (5) 
(IL (2) (3) 
Rs. Rs. Rs. 
07 Expenditure pertaining to Commer- Revenue 54.99,200 0 54.99.:!00 
cial Tax Depa11111e111. Capi1al 2.00,00,000 () ~.110.00.000 
08 Land Revenue and District Adminis- Revenue 3,27,60,000 0 3.27.60.000 
tration. 
IO Forest Revenue 28,65,00,000 97,00.000 29,62,00,000 
12 Expenditure penaining to Energy . Revenue 20,60,00, I 00 0 20.60.00.100 
Department. Capital 5,~2,50,000 0 5.02.50.000 
13 Agriculture Revenue 4,09 ,00, I 00 0 4.09.00.100 
14 Expenditure pertaining to Animal Revenue 2,38,35, I 00 0 2.38.35.100 
Husbandry Department. 
15 Financial assistance to Three tier Capital 1,00,00,000 0 1,00.00.000 
Panchayati Raj Institutions under 
Special Component Plan for 
Scheduled Castes. 
17 Co-operation Capital 22,24,00,000 0 '.!2,24.00,000 
18 Labour Revenue 36,47,200 0 36.47.200 
19 · Public Health and Family Welfare Revenue 55,76,200 0 55,76,200 
20 Public Health Engineering Revenue . 1,17,33,000 40,02.000 1.57.35.000 
Capital I, 13,0(),000 0 .1, 13.00.000 
23 Water Resources Department Revenue 94,25,100 0 94.'.!5,100 
Capital 1,00,100 0 I .(Kl, I 00 
24 Public Works-roads and bridges Capital 22,00,200 0 22.00,200 
25 Expenditure pertaining to Mineral Revenue 52,79,000 :> 52.79,000 
Resources Department. 
26 Expenditure pertaining to Culture Revenue 1,57,00,000 0 1,57 .00.000 
Department. 
27 School Education Revenue 20,86,86,300 0 20,86.86.300 
Capital 100 0 100 
28 State Legislatu re Revenue 2,48,000 10,00,000 12.48,000 
29 Administration of Justice and Revenue 2,99 ,50, 100 6,50 ,000 3,06.00.100 
Elections. Capital 4,50,00,000 0 4 ,50.00.000 
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30 Expenditure pertaining to Panchayat Revenue I 00 0 I (JI I 
and Rural Dcvelopmeni Department. 
33 bpe nditure pert,1ining 10 Trib:!I o ~, '"""' '"" .t. ~ ~ t"-'UU\,, lOD 6-LOOu b·-LIOO 
Welfare Departm ent. 
34 E>.penditure pertaining to Social Revenue 700 0 700 
Welfare Department. 
36 Transport Revenue 100 0 100 
38 Grant from centre on the basis of Revenue 8.65,36,300 0 8.65.36.JOO 
Twelth Finance Commission Reco- Capital 6,54, 12,100 0 6.5-Ll2. IOO mmenda tion. 
39 Expenditure pertainin g to Food, Revenue 4,00,100 0 --tOO.IOCI Civil Supplies and Consumer Capital 2.00.00.00.000 0 2.00.0<).0()_()( 10 Prote ctio n Department. 
41 Tribal Areas Sub-plan · Revenue 32,34,38,000 0 32.3-LJS.OOO 
Capital 23, 94, 11,600 0 23,94. 1 1.600 
42 Public Work.i relating to Tribal Areas Capital 100 0 100 Sub-Plan -roads and bridges. 
44 Expenditure pertaining to Higher Revenue 2,58,00,100 0 2,58,00, I 00 Education pepartment. 
45 Minor Irrigation Works Revenue 1,16,50,000 . 0 1.16.50 .000 
47 Man-Power Planning and Technical Revenue 1,72,79,200 0 1.72,79.200 
· Eduction Departm ent. Capital 3,28 ,20, 100 1) 3.28.20.100 
51 Expenditure pertaining to Religious Re venue 51,79,000 0 51.79 .000 
Trusts and Endowments Department. 
I 
55 Expenditure pertaining to Women Revenue 60,00,200 0 60.00,200 
and Child Welfare . 
56 Rural Industries Revenue l, I0,05, I 00 0 1,10.05,100 
57 Externally aided Projects pertaining Capital 3,00,400 0 3.00,400 
to Water Resources Department. 
64 Special Comronent Plan for Sche- Revenue 41.49,04,000 0 41,49.04,000 
duled Castes . Capital 200 . 0 200 
66 Welfare of Backward Classes Revenue 100 0 100 
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{hilwl~ ~, ~ 11 3llrn'I 2006 
(I) (2) 
67 Public Works-Buildings 
68 Public Works relating to Tribal Area s 
Sub-Plan-Buildings. 
69 Expenditure pertaining to Urban 
Administration and Development 
Department Urban Welfare. 
79 Expenditure pertaining to Medical 
Education Department. 
80 Financial assistance to Three tier 
Panchayati Raj Institutions. 
8 J Financial assistance to Urban bodies 
82 Financial assistanc e to Three tier 
Panchayati Raj Institutions under the 
tribal area sub-plan . 
Total 
Grand Total 
Reve nue 
Capital 
Revenue 
Capital 
Revenue 
Capital 
Revenue 
Revenue 
Capital 
Revenue 
Revenue 
Capital 
Revenue 
Capital 
Rs. 
l ,60,42,000 
22,47,04,000 
5,00 ,000 
3, 12. 90,000 
1,87 ,35,000 
1,01 ,15.000 
1,19,31 ,300 
8,12,27,200 
3,00 ,00,000 
1,00, 79 ,00,200 
400 
7 ,00,00,000 
3,30,39,80,694 
3,10,03,03,900 
6,40,42,84,594 
426(7) 
(3) 
Rs. Rs. 
0 l .60.-12.000 
0 22.47 .04.000 
0 5.00 .000 
0 :'\. l 2. 90.000 
0 1.87 -~5.000 
0 I .Ol. 15.000 
0 I, 193 1.300 
0 8.12.27 ,200 
0 3.00.00.000 
0 1.00.79.00.200 
0 400 
0 7 .00.00.000 
1,65,39,000 3,32,05,19,694 
\.) 3, 10,03,03,900 . 
1,~5,39 ,000 6,42,08,23,594 

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