The CHHATTISGARH APPROPRIATION (No.1) ACT, 2009

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02 ~ ~ Ff'WT ~ ~ ~ 1,60,50,000 0 1,60,50,000 
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03 ~ ~ 3,06,00,000 0 3,06,00,000 
05 ~ ~ 4,40,00;000 0 4,40,00,000 
· 06 fcfiffcNflr~~~ ~ -10,29,92,200 0 10,29,92,200, . 
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08 'l"'~~~-lfflRR, ~ 16,25,300 0 16,25,300 
10 q.f ~ 12,67,00,000 1, 70,00,000 14,37,00,000 
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~'c!'h:i11~ ~. ~ 12 ~ 2009 110 ( 1) 
(1) (2) (3) 
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---; 
13 ~ 13,24,19,000 0 13,24,19,000 
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14 4l(!'Ucl-l fcNTTr {l mffi«r &l<f 5,14,39,000 0 5,14,39,000 
15 ~ ~ 34~j,;ij.jj,i!l@ 4,52,00,000 0 4,52,00,000 
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17 flt:cfi I Rm ~ 1,41,01,000 0 1,41,01 ,000 
22 ~~~~~- ~ 54,65,000 0 54,65,000 
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23 ~m:ITTHF:l\lJll ~ 10,42,20,000 0 10,42,20,000 
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24 ~f.mfur~-~3fu:~ ~ 100 0 100 
27 ~~lT. ~ 1,79,32,05,700 0 1, 79,32,05, 700 
28 ~~m ~ 61,40,000 0 61,40,0(iO 
29 2fP-r~t11i~ ~ 5,73,100 0 5,73,100 
30 ~cmr!TTlflur~~ ~ 100 0 100 
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43 ~~~~ ~ 35,00,000 0. 35,00,000 
44 3m:fr.ha:-1T 5,00,000 0 5,00,000 
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47 ~ r.ha:-lT ~~mffi ~ 600 0 600 
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53 ~ ~ ,W,1f,;,Hid•fd ~ 4,00,000 0 4,00,000 
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56 
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64 ·~~ "> 3q41;;,1-11 ~ 42,72,100 0 42,72,W0 
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CHHATTISGARH ACT 
. (No. 1 of 2009) 
THE CHHATTISGARH APPROPRIATION (No.1) ACT, 2009 
An Act to authorise payment and appropriation of certain further sums from and 
out of the Consolidated Fund of the State of Chhattisgarh for the services of lhe Financial 
• I 
Year 2008-2009. 
Be it enacted by the Chhattisgarh Legislature in the Sixtieth year of the Republic of 
India as follows :-
1. This Act may be called the 'Chhattisgarh Appropriation Act, 2009. 
2. 
.. 
3. 
No.of 
Vote 
(1) 
01 
02 
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid 
and applied sums not exceeding those specified in column (3) of the Schedule amount­
ing in the aggregate to the sums of Orte Thousand One Hundred Forty Seven Crore 
Eighty Five Lakh Sixty Eight Thousand One Hundred rupees towards defraying the 
several charges which will come in the course of payment during the financial year 
2008-2009 in respect of services specified in column (2) of the scht:dule . 
The sums au!horised to be paid and applied from and out of the Consolidated Fund 
of the State of Chhattisgarh by this Act, shall be appropriated for the services and 
purposes expressed in the Schedule in relation to the said year. 
THE SCHEDULE 
( See Section 2 and 3 ) 
Services and Sums not exceeding 
Purposes Voted by the Charged on 
Legislative Consolidated 
Assembly Fund 
(2) (3) 
Rs. Rs. 
General /\dmi:, )::~rntion ReYenue 10,49,35,100 0 
Other CXp?.tdibr:, pertaining Revenue 1,60,50,000 0 
to Generul Ac!r,1inistration 
Department. 
". 03 Police 
'I,.;,). t Revenue , · 3,06,00,000 ·. 0 
Short title. 
Issue of Rs. 
11,47,85,68,100/­
rrom andoutofthe 
Consolidated Fund 
. of the State for the 
Financial Year 
2008-2009. 
Appropriation. 
Total 
Rs. 
10,49,35,100 
1,60,50,000 
3,06,00,000 · 
_;_:t 
.; . no (4) 0'ffif! 11<Z -~, ~ 12 'tfi\CfU· 2009 
'-1 
• 
._. •••. "", L. •.• ,• •• 
.. ' 
- ~-,·· 
·. ·( 1) (2) (3) 
I 
Rs. Rs. Rs. 
05 Jail Revenue . 4,40,00,,900' 0 4,40,00,0(i(} 
.o,6 Expenditure pertaining to ·Revenue 10,29,92,200 0 10,29,92,200 · 
Finance Department. Capita) 100 0 . 100 
,, 
08 Land ·revenue and district Revenue 16,25,300 0 16,25,300 
. admintstration. 
,. 
10. · Forest Revenue 12,67 ,00,000 1,70;00,000 .14,37,00,0(0: •· 
,u Expenditure. pertaining to Revenue. · 91,36,000 57,87,000 1,49,23,0C,0 · 
Commerce and Industry 
Department. 
·.H.-' Agriculture Revenue 13;24,19,000 0 13,:24,19,000 
14 '., ' Expenditure pertaining to Revenue, 5,14,39,000 0 • 5,1~;39,000· 
~ 
Animal Husbandry 
· , Department.' 
15 Financial assistance to three Revenue 4,52,00,000 0 4,52,00,0( 0 
tier Panchayati Raj Institu-
tions under Scheduled 
Caste Sub Plan. 
16 Expenditure pertaining to · "Revenue 7,50,000 0 7,50,000 
Fisheries Department. 
17 Co-operation Revenue 1,41,01,000 0 1,41,01,()(0 
22 Urban Administration and Revenue · 54,65,000 0 54,65;0(0 
Development Department-
Urban Bodies. 
23 Water Reso~rces Department Revenue 10,42,20,000 0 10,42;20,000 , 
Capital 4,40, 10,000 0 4,40, I 0,0C•0 . 
.• ~;i 
' .. ' .. 
24 Public works-roads and Revenue 100 0 ]C,0 
f 
bridges. 
27 School education Revenue 1,79,32,05,700 0 1,79,32,05,700 
,,. 
28 State Legislature Revenue 61,40,000 0 61,40,000 
29 Administration of Justice Revenue 5,73,100 0 5,73,100 
and Elections. ,. 
30 Expenditure pertaining to Revenue 100 0 100 
• Panchayat and Rural 
Development Department. 
. ~~j~II~ ~, ~ 12 ~ 2009 no (s) 
(1) (2) • (3) 
/. 
Rs. Rs. its. 
31 Expenditure pertaining to Revenue 6,09,000 0 6;09,000 
Planning Economics and 
Statistics Department. 
33 Expenditure pertaining to Revenue 34,05,80,000 0 34,05,80,0(,Q 
Tribal Welfare Department. 
34 Expenpiture pertaining to Revenue 29,87,000 C 29,87,0CO 
Social Welfare Department. 
36 Transport Revenue 5,05,<YJ,000 0 5,05,00,0(10 
39 Expenditure pertaining to Revenue 4,41,77,97,000 ~ 0 4,41,77,97,0(0 
f<'ood, Civil Suppiies and 
Consumer Protection 
Department. ' 
40 Expenditure pertaining to Revenue 12,00,000. 0 12,00,000 
Ayacut Department. 
41 Tribal Areas Sub-plan. Revenue 71,97,38,000 0 71,97,38,000 
Capital 8.52,95,100 0 8,52,95,100 
43 Expenditure pertaining·to Revenue 35,00,000 0 35,00,000 
Sports and Youth Welfare 
Depaf\ment. 
.... --~-. 
44 Expenditure pertaining to Revenue 5,00,000 0 5,00,0CO. 
Higher Education Depart-
rnent. 
45 Minor Irrigation Works Revenue 1,75,00,000 0 1,75,00,000 
47 Man-Power Planning and · Revenue 600 0 6G-O 
Technical Education 
Department. 
49 Expenditure pertaining to Revenue 29,80,000 0 29,80,000 
Scheduled Caste Welfare. 
~ 
53 Financial assistance to Revenue 4,00,000 0 ,{00,000 
Urban bodies under 
Scheduled Caste Sub Plan: 
55 Expenditure pertaining to Revenue 23,17,35,000 0 23,17,35,000 
Women and Child Welfare. Capital· 15,00,00,000 0 15,00,00,000 
56 Rural Industries Revenue 25,00,000 0 25,00,000 
64 Scheduled Caste Sub Plan Revenue 42,72,100 0 42,72,100 
Capital 100- 0 100 
110 (6) ~ffl~tl~ ~. ~\2 ~ 2009 
(1) (2) (3) 
Rs. Rs. . Rs. 
66 Welfare of Backward Classes Revenue 5,11,20,100 0 5,11,20,100 
67 Public Works-Buildings Capital 300 0 3(,Q 
68 Public Works relating to Capital 100 0 100 
Tribal Areas Sub-Plan- .• 
Buildings. 
80 · Financial assistance to Three Revenue 54,25,00,000 0 54,25,00,000 
tier Panchayati Raj Institu- .. 
tions. 
.,,,_ 
81 Financial assistance to Urban Revenue 61,60,00,000 0 61,60,00,orn 
bodies. 
82 Financial assistance to Three Revenue 1,58,05,05,000 0 l,58,05,05,0W 
tier Panchayati Raj Institu-
t 
. tions under the tribal aiea 
sub-plan. 
• Total-Revenue 11,17,64,75,400 2,27 ,87 ,000 11,19,92,62,4l 0 
Capital 27,93,05,700 0 27 ,93,05, 7f ,o , 
Grand Total 11,45,57 ,81,100 2,27 ,87 ,000 11,47 ,85,68,H 10 
f .. 

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