The Chhattisgarh Swayatta Sahkarita (Nirasan) Adhiniyam, 2014

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CHHAITISGARH ACT 
(No. 7 of 2014) 
THE CHHATTISGARH SWAYAITA SAHAKARITA (NIRSAN) ADHINIYAM, 2014 
Sections: 
1. Short title and commencement. 
2 . , Definitions ... 
3. 
·1~ ., ' ,,, .· . ... i . • > ..... 
Repeal and Saving; . . - .... 
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288 (3) 
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(Np. 7 .of Z.Ol4) 
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~f(enu ~med ,wsi11st th~ 1'lv.:pt!.a~ed A.cf'; 9,: 
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