LexThe CHHATTISGARH APPROPRIATION (No.3) ACT, 2009
Chhattisgarh · state statute
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CHHATIISGARH ACT
(No. 8 of 2009)
. . THE CIIllA TTISGARH APPROPRJ;A TION (No. 3) ACT, 2009
An Act to authorise 'payment and appropriation of certain further sums from and
out o( the Consolidated Fund of the State of Chhattisgarh for the services of the Financial
Year 2009-2010.
Be it enacted by the Chhattisgarh Legislature in the Sixtie~ year of the Republic of
India as follows:-
1.
2.
This Act may be called the Chhatti.sgarh AppropriatioQ Act. 2009 (No. 3 of 2009).
From and out of the Consolidated Fund of the State of Cbhattisgarb there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of One Thousand Three Hundred Forty Four Crore
Five Lakh Fifty Four Thousand Seven Hundred rupees towards_ defraying the several
· charges which will come in the course of payment dur~_g the,'fmancial year 2009-
20 ! 0 in respect of services specified in coh.1?111 (2) of the schedule.
..
• •
Short ~tie.
Issue of · Rs.
13,44,0S,S4, 700/
fl'om and out of the
Consolidated Fund
.of the State for the
_Financial Year
2009-201,.
.,.
490 (4)
Appropriation. 3. The sums authorised to be paid and applied from and out of . the Consolidated Fund .
of the State of Chhattisgarh by this Act, shall be appropriated for the · services and
purposes expressed in the Schedule in rela.tion to the said year. ' ·
~ SCHED~
( See Secfion 2 and 3 )
No.--of Services and· Sums not exceeding .
Vote Purposes Voted by the Charged on Total
Legislative Consolidated
·Assembly Fund
(1)
~
(2) (3)
;,
Rs. Rs.· Rs ...
01 General Administration Revenue 3,61,00,100 15,08,000 3,'.76,08,100
03 Police Revenue 36,00,00,200 - 0 36,00,00,200
05 Jail Revenue
'
8,82,01,200 • 0 8,82,01,200
06 Expenditure pertaining to Revenue 10,12,75,200 0 10,12,75,200
Finance Department.
07 Expenditure pertaining to Revenue 6,49,02,000 0 6,49,02,000
Commercial Tax Department.
08 Land revenue and district Revenue 2,43,93,000 0 _2,43,93,000
: administration.
09 Expenditure pertaining ' to Revenue 1,00,00,000 O· 1,00,00,000
Revenue Department.
ll Expenditure pertaining to Revenue 47,30,000 0 47,30,000
Commerce and Industry Capital 0 66,30,000 66,30,000
Department.
12 Expenditure pertaining _to Revenue 1, 18,98,000 o· 1,18,98;000
Energy· Department.
13 Agriculture Revenue · 10,08,0.5,200 0 10,08,05,200
' 15 Financiai assistance to three · Revenue 3,74,51,000 0 3,74,51,000
tier Panchayati Raj Institu-. .
tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to
I
Revenue 4,20,000 0 4,20,005)
Fisheries Department.
19 Public Health and Family . Revenue 13,97,20,100 0- 13,97,20,100
Welfare.
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(1) (2) (3)
Rs. Rs. Rs.
~
20 Public Health Engineering Revenue· 2,31,46,000 0 2,31,46,000
21 Expenditure pertaining to Capital 1,00,000 0 1,00,000
Housing and Environment
Department. ·
,.24 Public works-roads and Capital 29;10,00,100 0 29,10,00,100
bridges. • ....
27 Schoo] education Revenu~ 21,72,04,000 0 21,72,04,000
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28 State Legislature Revenue 37,00,000 0 37,00,000 .
29 Administration of Justice Revenue ·O 52,00z.900 I 52,00,000
~ and Elections. !(
30 Expenditure pertaining to Revenue 48,66,75,000 0 48,66,75,000
Panchayat and Rural
Development Department.
31 Expenditure pertaining to Revenue 33,31,000 0 33,31,000 ·
Planning Economics and •
Statistics J?epartment.
36 Transport Revenue 200 0 200
...
~
38 Grant from centre on the Revenue 66,84,85,000 0 96,84,85,000
basis of Twelth Finance Capital 1,05,17,29,00Q 0 1,05,17,29,000
Commismon Recommendation.
• 39 Expen~iture pertaining to Revenue 2,01,32,00,000 0 2,01,32,00,000 ·
J' Food, Civil Supplies and Capital 2,25 ,OQ,00,000 0 2;25,00,00,000_
Consumer Protection
Department. •
. 41 Tribal Areas Su~plan Revenue 66,08,28,900 0 66,08,28,900
" Capital 1,82,90,50,900 0 1,82,90,50,900
42 Public Works relating to Capital 400 0 400
Tribal Areas Sub-Plan-
roads and bridges.
I\ 43 Expenditure pertaining to Revenue 50,0Q,OOO 0 50,00,000
Sports and Youth Welfare Capital 9,45,00,000 0 9,45,00,000
Department
45 Minor Irrigation Works Capital 300 0 300
46 Expenditure pertaining to Revenue 3,00,00,000 0 3,00,00,000
Science and Technology
Department
47 Man-Power Planning and Revenue 2,00,00,000 0 2.00.00,000
'
.. Technical Education . Cap~tal 300 · 0 300
Departm~nt. ·
490 (6) mth-1•11t ~~. ~ s ~ 2009 . ,, " .
(1) · f2) (3)
• Rs . Rs. Rs.
53 Financial . assistance to Revenue 86,16,000 0 86,16,000
Urban bodies under
• Scheduled Caste Sub Plan.
55 Expenditure pertaining to Revenue ·600 0 600
· Women and Child Welfare.
56 Rural Industries Revenue 73;54,000 0 73,54,000
64 Scheduled Caste Sub Plan . Revenue 14, 72,23,400 0 14, 72,23',400
.,i· Capital · . 54,50,00, 100 0 . 54,50,00,100
(
66 Welfare of Back}'\'ard Classes Revenue 1,50,000 0 1,50,000
67 Public Works-Buildings Capital 4,65,00,000 0 4,65,00,000
7
68 Public.Works telating to · Capital 1,61,39,000 0 1,61,39,000
Tribal Areas Sub-Plan-
. ~ ' ,.
· Buildings.
69 Expenditure pertaining to 'Revenue. 200 0 200
Urban Administration and
Development Department-
Urban Welfare .
.
75 NABARD aided Projects Capital 1 o,oo,00,000 0 10,00,00,000
pertaining to Water Resour-
ces Department.
• C
79 Expenditure p¢rtaining to Revenue 200 0 200
Medical· Education Depart- '
ment. ' ..
' 80 Financial assistance to Three Revenue 1,20,81,88,100 0 1,20,81,88,100
•'1
tier Panchayati Raj Institu-
tions.
81 Financial assistance to Urban · Revenue 23,59,81,000 ·O 23,59,81,000
.bodies.
)
,,,
82 . Financial assistance to Three Revenue 44,94,25,000 0 . 44,94,25,000
tier Panchayati Raj Institu-
tions under the tribal area . sub-plan. ·, ,,.
1/1
83 Financial assistance to urban Revenue 3,47 ,92,000 0 3,47,92,000
bodies under the tribal area .
sub-plan.
Total Revenue 7,20,31,96,600 67,08,000 7,20,99,()4,600
Capital 6,22,40,20,100 66,30,000 6,23,06,50,100 .
Grand Total 13,42, 72,16, 700 1,33,38,000 13,44,05,54, 700
,,, ~. ~if'-ll ~mimt~ iOO~ ~~. <1;;11i<•1ic1 ll ~if'-ll~-2009.
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