LexThe CHHATTISGARH APPROPRIATION (No.4) ACT, 2010
Chhattisgarh · state statute
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01 fflllR'smRR" ~ 5,79,52,000 27,94,000 6,07 ,46,000
03 ~ ~. 6,00,00~300 0 6,00,0_0,300
04 %~~~~~ ~ 1,30,00,000 0 1,30,00,000
05 ~ ~ 1,1,30,100 0 11,30,100
07 cllfill~<t><fi\fcNTTr~~ ~ 9, 70,00,000 0 9, 70,00,000
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12 ~ fcNrrr ~ ~ cxm ~ 20,62, 70,000 0 20 ,6:?,, 70,000
13 ~ 30,67,09,000 0 30,67,09,000
14 ~fcNrrr~~~ ~ 1 ,00,00,000 0 1,00,00,000
15 ~ ~ 3q~l1;,i-11•{Pfa ~ 2,55,00,000 0 2,55,00,000
• ~~~~* ~ 12,00,00,000 0 12 ,00,00,600
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16 ~~ ~ 18,23,000 0 18,23,000
17 (-H5ct,li{a1 ~ 2,85,000 0 2;85,000
18 ~ ~ 58,60,000 0 58,60,000
19 ~.~~ffl{~ ~ 32,66,80,000 0 32,66,80,000
20 ~~zjOO ~ 31,93,00,000 0 31,93,00,000
23 ~~~ ~ 20,00,00,000 0 20,00,00,000
24 ~f.mfurffl-.~3ft{~ -~ 700 0 700
26 ~~~~~ ~ 26,00,000 0 26,00,000 ·
27 ~fm.TI ~ 8,45,00, 100 ·o 8,45,00,100
~ 100 0 100
28 ~rcmr,:r~ ~ 78,80,000 0 78,80,000
29 ~ !mltR" ~ f.tqm -~ 30,27, 75,000 85,00,000 31 , 12, 75,000
30 rr~ommi:ftur~fcNTTT ~ 1,00,00,000 0 1100,00,000
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31 ~. ~ ~ t1if&lc:fi) ~ 100 0 100
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32 ~~~~cxm ~ 9 ,07 ,65 ,000 0 9,07 ,65,000
· 33 ~1Rii;,i1Ri~ 100 0 100
641 (2) gtfl~ll~ ~, ~ 23 ~ 20J0
( 1) (2) ·(3)
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39 lYm,~~crmiq~ ~ 1,oo,oo,00,000 0 1,oo.oo,00,000 .
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41 ~~3q4''1j~fl. ~ 1,29,69,55,100 0 1,29,_69·,55, I 00
~ 53,91,40,000 0 53,91,40,000
42 ~~-·~t ~ 100 0 100
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43- -~~~~ ~ 15,00,000 · 0 15,00;000 ..
44 ~~ ~ 20,00,300 0 20,00,300
45 . (')~ ~ f.tqfur ffl -~ 500 0. 500
47 ~~~~~ ~ -6,40,00,400 0 6,40,00,400
~fcNrit. ~ 200 0 200.
49 ~;;im\"~ .~ 22,40,000 0. 22,40,000
51 mfifcn~3llr~ ~ 1,50,00,000 0 ,1 ,50,00,000
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55 •~-~~~oo"~ ~ 5,77,27,100 ·o 5,77,27,100
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56 . !TflmJPT ~ 3, 72,85,000 0 3,72,85,000
58' ~~~~!I«f ~ 100 0 100 (
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59 ~~miftur~-~ ~ 2,28,00,000 0 2,28,00,000
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65· ~~f'f :rr~ 100 0 100
66 fitm;r~~ {!~ 10~32,20,000 0 10,32, 20,000
67 ~);f;~~-l"P-H ~ l ,00,00,000 0, . 1,00,00,000
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80,70,000
3,00,00,100
1,65,73,15,000
50,00,00~000 .
2;06,93, 75,000
38,00,00,000
8,46,36,3.8,800
1, 77,46,27,000
10,23,82,65,800
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8, 77 ,00,000
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9,89,94,000
0
9,89,94,000
644 (3)
80,70,000
3,00,00,100
1,65,73,15,090
. 50,00;00,000
2,15,70,75,000
38,00,00,000
8,56,26,32,800
1, 77,46,27,000
10,33,72,59,800
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644 (4)
Short title.
Issue of Rs.
10,33, 72,59,800/
from andoutofthe
Con~olidated Pund
of the State for the
Financial Year
2010-2011.
Appropriation.
.wctlflll~ m, ~ 23 ~ 2010
CHHA TTISGARH ACT
(No. 27_ of 2010)
THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2010
An Act to authorise payment and appropriation of certain further sums from and
out of the Con~olidated Fund of the State'(!f Chhattisgarh for the services of the Financial
Year 2010-2011.
Be it enacted by the Chhattisgarh Legislature in the Sixty first year of the Republic of
Jndia, a~ follows :-
l.
2.
3.
This Act may be called the Chhattisgai:h Appropriation Act, 20 I 0.
From and out 01' the Consolid_ated Fund of the State of Chhattisgarh there.may be paid
and·applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of including the sums those specified in the column
(3) of the• schedule of the Chhattisgarh Appropriation Act, 2010 10,33,72,59,800
rupee's towards defraying the several charges which will come in the course of
payment during the financial year 2010-20_1 I in respect of services specified in
column (2) of the schedule. , •
The ~urns authorised to. be paid and applied from and out of the ·consolidated Fund
of the State of Chhattisgarh by this Act, shall be appr<!priated for the services and
purpos~s expressed in the Schedule in relation to the said year.
THE SCHEQULE
( See Section 2 and 3 )
No. of Services and Sums not exceeding
Vote Purposes . Voted by the Charged on Total
Legislative Consolidated .
Assembly Fund
(I) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue 5,79,52,000 . 27,94;000 6,07,46,000
03 Police Reven·ue 6,00,00,300 0 6,00,00,300
04 Other expenditure pertaining Revenue 1,30,00,000 0 1,30,00,000
· H) Home Department.
·()5. Jail· Revenue 11,30,100 0 11,30,100
07 · Expenditure pertummg to Revenue 9,70,00,000 0 9,70,00,000
Conunercial ·Tax Deparu1.:1ent.
10 Foi-csr. Revenue l .16.55.000 0 ·1,16,55,000
11 Expenditun: pcrta111ing to Revenue l 0.00J)0.0()11 0 1 o.o·o,oo,o.oo
Commerce and !nuu~try
Department.
•
..
mn~11~ ~, ~ 23 ~ 2010 644 (5)
( 1-) (2) (3)
Rs. Rs. R~.
12 Expenditure pertaining to Revenue 20,62,70,000 0 20,62,70,000
Energy Department.
13 Agriculture Revenue 30,67,09,000 0 30,67,09,000
14 · Expenditure pertaining to Reven.ue 1.00,00:000 0 1,00,00,000
Animal Husbandry
Department.
15. Financial assistance to three Revenue 2,55,00,000 0 2,55,00.000
tier Panchayati Raj Institu- Capital 12,00,00,000 0 12,00,00,000
tions . under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue 18,23,000 0 18,23,000
Fisheries Department.
17 Co-operation Capital 2.85,000 0 2,85,000
18 Labour Revenue 58,60,000 0 58,60,000
19 Public Health and Family Revenue 32,66,80,000 0 32,66,80,000
Welfare.
20 Public Health Engineering Revenue 3 I ,93,00,000 0 31, 93,00,000
23 Water Resources Department Capital 20,oo·,00,000 0 20,00,00,000
24 Public works-roads and· Capital 700 0 700
bridges.
26 Expenditure pertaining to Revenue 26.00.000 0 26,00,000
Culture Department.
27 School education Revenue 8,45,00, I 00 0 8,45 ,00, I 00
Capital 100 0 JOO
28 State Legislature Revenue 78,80,000 0 78,80,000
29 Administration of Justice · Re,'enue 30,27,75,000 85.00.000 · 31, 12,75,000'
and Elections.
30 Expenditure pertaining to Revenue 1.00,00,000 0 1,00,00,000
Pai1chuyat and Rural Capital 12,00,000 () 12,00,000
Development Department.
31 Expenditure pertaining to Revenue 100: () 100
Planning Economics and
Statistics Department.
32 Expenditure pertaining to Revenue 9.07.65,000 0 9.07.65,000
Public Relations_ Depart-
menl.
644 (6) mfl<fi•t~ m, mfcf; 23 ~ 2010
(1) (2) (3)
Rs. Rs. Rs.
33 Expenditure ·pertaining to Revenue 100 o· JOO
Tribal Welfare Department.
39 Expenditure· pertaining to Revenue 1,oo,00,00,ooo 0 l ,00,00,00,000
Food, Civil Supplies and ·.
Consumer Protection
· Department.
'>
· 41 Tribal Areas Sub-plan Revenue 1,29,69,55, 100 0 1,29,69,55,100
Capital 53,91,40,000 0 53,91,40,000 - . .
~
42 Public Works relating to Capital JOO 0 100'
Tribal Areas Sub-Plan-
roads and bridges.
43 Expenditure pertaining to Revenue 15,00,000 0 15,00,000
Sports and Youth Welfare
Department.
44 Expenditure pertaining to Revenue 20,00,300 0 20,00,300
Higher Education Depjllt- •
. . '
ment.
45 . · Minor Irrigation Works Capital 500 0 500
47 Man-Power Planning and· Revenue .6,40,00,400 0 6,40,00,400
Technical Education Capital 200 0 200
Department. ..
49· Exp,enditure pe~ining to Revenue 22,40,000 0 22,40,000
Scheduled Caste Welfare.
51 Expenditure pertaining to Revenue i ,50,00,000 0 1,50.00,000 · >
~
Religi6us . Trusts and (
' Endowments Department-. ·c , ... ,
,;.
55 . .Expenditure pertai,ning to Revenue 5,77,27,100 0 5,77,27,100
Women and Child Welfare. ·
56 Rural Industries · Revenue 3, 72,85,000 0 3,72,85,000
58 Expenditure on Relief on Revenue 100 0 100
account of Natural Calami-
ties and Scarcity.
59 Externally aided Projects Revenue·. 2,28,00,000 0 2,28;00,000
pertaining to Panchayat
and Rural. Development
Department.
64 Scheduled Caste Sub Plan Revenue 7,47,51,000 0 7,47,51,000
Capital 10,00,obo 0 10,00,000
...
. -
(1)
65
66 ·
67
79
80
81
82
~ffifllj~ ~, ~ 23 ~ 2010
(2)
Rs.
Aviation Department . Rt;venue 100
Welfare of Backward Classes Revenue 10,32,20,000
Public Works-Buildings . Revenue 1,00,00,000
Capital 30,00,300
Expenditure pertaining to Revenue 80,70,000
Medical Education Depart- Capital 3,00,00, 100
ment.
Financial assistance to Three Revenue- 1,65,73,15,000
tier Panchayati Raj Institu- Capital ·50,00,00,000
tions.
Financial assistance to Urban Revenue 2,06,93,75,000
bodies.
Financial assistance to Three Capital 38,00,00,000
tier Panchayati Raj Institu- ,.
tions under the tribal area
sub-plan.
Total Revenue 8,46,36,38,800
Capital 1, 77 ,46,27 ,000
Grand Total 10,23,82,65,800
..
644 (7)
(3)
Rs. Rs.
0 100
0 10,32,20,000
0 1,00,00,000
0 - 30,00,300
0 80,70,000
0 3,00,00, 100
0 1,65,73, 15,000
0 50,00,00,QOO
8,77,00,000 2, 15,70.75,000
0 38,00,00,000
9,89,94,000 8,56,26,32,800
0 1,77 ,46,27,000
9,89y94,000 10,33,72,59,800
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