The CHHATTISGARH APPROPRIATION (Vote on Account) ACT, 2004
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act•
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f.r.!l,Ja,fz004-zoo51';
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if ~ 2456,58,57,000
wrr~~'IRT.
f.)f.\,j\Tr_
(1)
01. ml!RJmra'!
ffiflwl~~
(~ 211'{ 2004)
f<ral>.r <f.f 2004-200s <fit irom· t fu1!; 0.J1~1111; (~ ,tt ~ ~ q· u ~
ufu'IT t ~ <ilR ifiT 3'J'iq ~ ~i! atfuf.Mq.
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3 . W 3tfuf.r,rq lffil '9JlB'ii/, (l'iaf ~ ~ f'#r it it f.rl;@t .rR' ii> fu'il: ll'1fu¥ UWTT, 3u> 'l'f ii>
~ it~ it ajilfu Rc!Tm· ath gait.RT° t fu1!; ~m ~ .m(rft.
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~B'TT -~f.tfu-
IDU~ qi:~
(3)
I ~ 2004 it 30 "!.• 2004
.,. '"fuw a~"' ii! (jfu
•
(4)
m m m
o 2,91,35,08,000 . 2,91,35,08,000
0 2,33,28,43,000
8,26,80,000
2,S0,000
1,28,22,000
0
2,33,28,43,000
9,S5,02,000
. 2,s0,000
•
>§<fi{l'li; u;;r<r,f, ~ 9 l!fif 2004' 98 (1)
(!) (2) (3) (4)
. I ~2004U lO'i."2004
;q;il;fait~t\\afu
m m m
02 ~ !roffi'f f<NJTT « .r.ift@-3l"I" ~ 89,43,000 89,43,000
o!l'l".
03 -~ 82,07, 77,000 4,25,000 82,12,02,000
04 'J6' F<NJ,r « .r.ift@-3l'<I o!l'l" 73,37,000 0 73,37,000
05 ~ . 7,43,46,000 2,000 7,43,48,000
06 fur F<NJ,r « .r.ift@-o!l'l" ~ 1,45, 74,67 ,000 69,000 1,45,75,36,000
<t_;;ft . 1,75,00,000 0 1, 75,00,000
07 il lfol ~ifi <61: f<NJTT « .r.ift@-o!l'l" ~ 14, 72,30,000 2,98,33,000 17,70,63,000
08 . '!_-- <M ~ !mw-r ~ 27,79,22,000 9,05,000 27 ,88,27 ,000
<t_;;ft ' 1,02,03,000 0 1,02,03,000
09 · - f<NJTT ~ .r.ift@-~ uawr- 1,26,32,000 0 1,26,32,000
<t_;;ft 17,50,000 0 17,50,000 .
10 q-[ ~ . 64,50,18,000 ,2,53,00,000 67,03,18,000
'toll ·1 ,38,50,000 0 1,38,50,000 .
II ~ ~ 3ID'T f<NJTT « .r.ift@- ~ 5,81,62,000 3,000 _ 5,81,65,000
o!l't. 'toll 1-,35,25,000 3,75,000 1,39,00,000
12 J;aj F<NJ,r « .r.ift@-o!l'l" ~ 31,92,43,000 2,25,00,000 34,17,43,000
<t_;;ft 6,17,31,000 0 6,11,31,000
13 'f~ ~ 19,23,91,000 68,000 19,24,59,000
'toll 10,50,000 0 10,.50)000
14 4'{!%·H f<NJTT « .r.ift@-o!l'l" ~ 15,36,22,000 25,000 ~ s ;3{) ,-11 ,on.J
• 'toll 15,000 0 j 5,0f,{I
15 ~~tf¥tf<.m'Wf; ~ 4,96,38,000 0 -4,9r.,:_i-g -·•,
'!l "H Ht •fa f?m1(),i ,i<W«ft u..- 'toll t 6,25 ,oo_o 0 lo,25,000
~ifiT~~-
16 ~'l'R'l'f 1,43,76,000 27,000 l, ;.1,o~.(·01
17 ~il'cblftdl ~ 3,03,26,000 -0 JiC ;nr,\,Ono
'toll 7,89,41,000 () :;;::.:,.i~:looc
•
98 (2) mfl~•1r; ~. ~ 9 i:n<f 2004
(1) (2) (3) (4)
1 ~"' 2004 _ii 30 "I_, 2004
... ., fa'! """""' tij ufu
m m m
18 WI ~ 2,16,25,000. 8,000 2,16,33,000
19 ffiq,~•ifcf~'R"l11lf ~ 51 ,01 ,88,000 3,18,000 51,05 ,06,000
<t_oft 76, 17,000 o· 76, 17,000
20 i"ftq;~~ ~ 38,25,43,000 1,25,000 38,26,68,000
<t_oft 4,07,75,000 ·_o A,01, 75,000
21 --3flqffi {(cf~ fcMr,r B" ~ -~ 7,21,15,000 0 7,21,15,000
o!l'l". <t_oft 8,00,25,000
.
0 - 8,00,25,000
22 'fTRT'! !mm'f {(cf m,R, fcMltr- ~ 20,25,000 0 20,25,000
. 'fTRT'! f.\q;p;r.
23 ;;@~-fcMT,r ~ 22,81,35,000 27,000, 22,81,62,000
<t_oft 38;52,90,000 _ 6,25,000 38,59,15,000
24 ffiq, f.tilfur ffl-~ 3i)i: ~ ~ 34,12,26,000 4,00,000 34,16,26,000
<t_oft 38,14,6-J,000 75,000 38,15,36,00,0
25 ~ m-...r fcMr,r B" zj& o!l'l" ~ 4,71,17,000 12,000· 4,71,29,000 _
26 ~ ~ B" ~ o!l'l" ~ 1,39,96,000 0 1,39,96,000
27 ~-~ ~- 'l,58 ,69, 73,000 7,000 1,58,69,80;000 _
28 TT-i'<r~i:i'&'I ~- 2,28,93,000 4,62,000 2,33,55,000
-·
29 . "IW lmTITT" lfcf ~ ~ 35,31,14,000 1,04,80,000 36,35,94,000
30 tfilTl«f am miftur f<f<l;ffi fcM1tr B" ~ 36,89,64,000· 25,000 36,89,89,000
ri'aift«r o!l'l". <t_oft 5,00,000 0 5,Q0,000
<ITT"RT, 3W-r<ll ~I ~jf@laj;} f<M'i'T ...
31 ~ 1,35,06,000 0 · 1, 35,06,000
B" ri'aift«r o!l'l".
. 32 ~fcMT,r ~ ~ ~ ~ 3,95,54,000 2,000 3,95,56,000
'toft 2,25,000' 0 . _ 2,25,000
\
33 ;.i1R~o\1fa ~-r ~ · 96,34,56,000 . 25,000 96,34,81,000
34 @Ir.I' ~'1]1J'f ~ ?,,77,48,000 10,000 2, 71,58,000
'· -.~ f· ••
mflt111~ lJofll:f, ~ 9 iITT! 2004 . . 98 (3)
} •
(1) (2) (3) (4)
I ~FT 2004 it 30 'l• 2004
""'ii; fa,}"~ g~ <Tftr
·m m. m
35 ~ ·~ 29, 71,000 15,000 , 29,86,000
to{t ' 2,43,000 0 2,43,000
36 ~ CTolBf 2,50,93,000 . 2,000 2,50,95,000
t.tt -5,00,00,000 0 5,00,00,000
37 'f'fc-1 ~- 3 ,31 ,25 ,000 0 3,31 ,25 ,000
't.ft 75,00,000 0 75,00,000
39 &ro, ::rriftl;3!l'lfif~3'Mwl_ ~- 1,08,74,'95,000 18,000 1,08,75,13,000
mzy,r ~ ~ ~ o!!'l. ' 't.ft 62,50,000 ,0 62,50,000
40 3WIBR ~ ~ ~ ~ ~ 29,92,000 5,000 29,97,000
t.tt 65,00,000 0 65,00,000 -
. 41 ~ 0 $" ' 311 c:m•il 3441..:iHI ~ 1,30,54,92,000 0 1,30,54,92,000
't.ft 56,30, 91,000 . 2,50,000 56,33,41,000
- 42 ~ $" 3q4'1;,i:n if~ <t.tt 37 ,34,35\000 37,000 37,34, 72,000
<'it'I> Rl1fur ffl-~ 3itt ~.
'
43 ~3fii:~~- ~ 96,93,0_00 2,000 96,95,000
44 J'iiffuan ~ 26,17,74,000 16,000 26,17,90,000
45 ~~ffl ~ .. ~ 4,09, 16,000 0 4,09,, 16,000
t.tt 9,88,25,000 0 9,88,25,000
,
46 . ~ 3il\ l<Ali?ll.fl ~ 30,25,000 o. -30,25,000 I
47 ~ fu?;TT 3itt ~ ~ ~ 11 ;01,04,000 5,000 I 1,07,09,000
~- 't.ft 1S,50,000 0 15,50.,000
•
48 ~ fl'ra 3WWT t 3r,fTRf lm1tH ~ 6,4 7,54,09!> 0 6 ;4 7 ,54 ,000
~JWR~. 'i../t 10,50,63,000 - 0 10,50,63,000
' . '
49 ~ffl'n<"!T1JT ~
'
4,08,40,000 0 4,08,40,000
50 ofm ~ <1>141¼4-I ~ ~ ~ 28,32,000' 0 28;32,000 -I
~o!!lr.
I
51 ~:aimaftt• ~ 19,21,000 2,000 19,23,000 .I
<,
I -
I
98. (4) mfl.i•1;; ~.-~ 9 lll<f 2004
(1) . (2) (3) (4) ~
✓
I '~el 2004 it 30 ,i_, 2004 . . ........ '\.·
a.;~ ~ <!~sf.! t~ ufu
m 'm m
53 ~~~~~~ ~ 32,07,000 0 32,07,000
41"1~ jJ, Id ,~"WI" f¥l>ri'I' 'fiT ~ <t_;;ft 25,000 0 25,000
~-
54 ~~ll<.fml\!T«~ 4, 18 ,22,000 0- 4,18,22,000
°"'1'.
55 ITTf<"T? illR ~ « ~
=·'
30,28,86,000 2,000 30,28,88,000
56 ' ., !llliltll 11 - ~ 4, 75,47,000 7,000 _ 4, 75,54,000
'i_;;ft 5;12,000 0 5,12,000
57 "1R~~«~F<$rr i_;;ft 60,00,000 0 60,00,000
« Wf1«iT 5ITll qft4'1..,~1il·.
58 ~ ~ ~ {l<!ll!l«I ~ ~ 41,19,63,000 -5,00,000 41 ,24,63,000
i't' ~ qi: °"'1'. i_;;ft 38, 75,000 0 38, 75,000
59 qqJl:!lf ll<.f !lllflur ~ f<NJlT « ~ 25,00,00,000 0 25,00,00,000
{iajfmf ~ffl· ~ <hH 11 d I !/Ill
qft41o1~1~.
60 ~ qf'WkiHl31f « -~ o1l'1' i_;;ft 3,47,00,000 0 3,47 ,00,000
64 -~~il;@v;ful'f~ ~ 44,21,74,000 0 44,21,74,000
,w;r-rr. 'i_;;ft 30,07, 70,000 0 30,07, 70,000
65 ~FeNl'T ~ 1,40,45,000 2,000 1,40,47 ,000
' i_;;ft 50,00,000 0 50,00,000
66 }'Iv<,[ cJ'f ~ ~ 5,69,80,000 0 5,69,80,000
i_;;ft 41,68,000 0 41,68,000
•
67 cWf" RilfuT ffl -'ff-! ~ 20,32,96,000 2,50,000 20,35,46,000
i_;;ft 8,29,20,b00 0 8,29,20,000
63 ;:i,rlton,ft ~)~ 3q41.;;,~1 « ~ i_;;ft 11,Q2,80,000 0 11,02,8,0,000 -
.,'r,:i; f.r.rlu. ffl-\lq.f.
69 ~w !!fflH ll<.f mm f<l>wr- ~ 4,35,25,000 0 4,35,25,000
_:,.m,r~. i_;;ft 84,00,000 0 84,00,000
.-c:t' .
-_;
~
•
,.
(1) (2)
75 ora-mnwr_f<NT,r « {i.i1mt-;:n,ni.
« ~ !lltt qf¼'l•HI~.
76 ffi'n f.ri!fur f<NT,r « {i.i1mt-~
« ~ 51111 qf¼).\.11~.
77 f.le1ma< ~if~~ 'nl
~y{i.i1mt-fifun y~
~ ' . 51111 q (4i•HI(( •
78 ., ' f<NT,r y {i.i1mt-~ µ1i.m1•1
· ~-IITii qf¼'i•HI(
79 filf<hctH fwITT f<NT,r if {i.i1mt-"'l<l'
80 ~ ~ = ~ q;)-
~~-
81 '!'Rm f.t'ni,rr q;)- ~-ml'«!f
82 3[ IQ.it itti 1$ 3•PTT<iRT $ 3'@l@"
~~=~q;)-
~~-
83 :,uR,mfl 1$ 3'l ~ iii 3Wfo
'!'Rm R'Fl<IT q;)- ~ ~-
.,
@~{111&1 Uol'l:f, ~ 9 qr,f 2004 •
'i_;;ft
'i_;;ft
l.1<ill<i
'l.l<ill<f
'i_;;ft
l.1<ill<i
'i_;;ft
l.1<ill<i
'{_;;ft
-~
.i_.ft
l.1<ill<i
'i_;;ft
~
(3)
I ~<'! 2004 R 30 'l." 2004
..,,1;~a~tuuftl
m m
19,25,00,000 0
2,50,000 0
' ,..
75,00,000 0
36,05,000 0
50,00,000 0
12,88,89,000 1,05,000
.87, 75,000 0
84,54,16,000 0
4,81,000 0
69,69,42,000 1,00,00,00_0
1 ,50,00,000 0
26,54,58,000 0
17,25,000 0
79,92,000 0
16, 11,41 ,62,000 3,02,83, 1-9,000
• 3,08,91 ,71,000 2,33,42,05,000
19,20,33,33,000 5,36,25,24,000
~. ~ 9 qr,f 2004 .
98(5)
(4)
m
19,25,00,000
2,50,000
75,00,000
36,05,000
50,00,000
!'2,89,94,000
· 87,75,000
84,54,16,000
.4,8 I ,000
·10,69,42,000
1 ,50,00,000
26,54,58,000
17,25,000
79,92,000
19, 14,24,81 ,000
5,42,33, 76,000
24,56,58,57,000
-.-
~ 1583/21-31"/~/03.- 'll(([$~$~348 $@!&{3) al;~if@~(-1 11&1 ~
• {H<'ll:f;I~) 31ftlf.l4q, 2004 (;1;. 2 ~ 2004) 'nT 3l]l;;/t ~ (i<i<!qicl $ ~ «,((<IW(T !l'n1ffl f\!;,rr <il@T ~-
@~(,111$ ~ <l<i-441<:1 4; 'IN Y ll'<!I "11~~11::JBI(,
~ ~. J'l-~-
98 (6)
Short title.
Issue of Rs.
2456,58,57,000
from and out of
the Consolidated
Fund of the State
for the Financial
Year 2004-2005,
Appropria~ioii.
' ,hil{-1111; ~. ~ 9 i:ri'1 2004.
CHHAJTISGARH ACT
. (No. 2 of2004) ..
THE CHHATTlSGARH APPROPRIATION ( VOTE ON ACCOUNT )
ACT, 20_04
An Act, to provide for the withdrawal o"r certain sums from and out of th·e
Consolidated Fund of the state of Chhattisgarh for the Services of the Financial .
year 2004-05.
Be it enacted by the Chhattisgarh Legislature in the Fifty-Fifth year of the Republic of
' India as follows:- ·
1. This ,\cl may be called the Chhattisgarh Appropriation·( Vote on Account) Act, 2004.
2. Fro~ and out ofthe·Consolidated Fund of the State ofChhattisgarh there may be p_aid and
applied sums not exceeding those specified in column (3) of the Schedule am.ounting in the ·
aggregate to the sums of Twenty Four hundred Fifty Six Crore Fifty Eight Lakh_Fifty Seven
Thousand Rupees towards defraying the several charges which will c·ome in ihe course of
payment during the financial year 2004-2005 in respect of services specified in column (2) of
the schedule.
3. •The sums authorised to be withdrawn from and out of the Consolidated·fund of the state of
Chhattisgarh by this Act, shaH be appropriated for the services and purposes expressed in
.the Schedule in relation to the said year.
. THE SCHEDULE
( See Section 2 and 3 )·
•
No. ofVot~ Services and .
. purp·oses
Sums not exceeding
Voted by the Charged on Total
(I) (2)
Charged Appropriation-Interest Revenue
payments and s~rvicing of Debt.
Charged Appropriation: Public Capital
Debt. .
01 General Administration Revenue
Capital
02 Other expenditure pertaining Revenue
to General Administration
Department.
Legislative ·Consolidated
Assembly · Fund
Amount for Vote on Account
from I April 2004 to 30 June 2004.
(3)
Rs.
0
0
8,26,80,000
2,50,000
89,43,000
Rs.
2,91 ,35,08,000
2,33,28,43,000
1,28,22,000 ·
0
0
(4)
Rs.
2,91,35,08,000
2,33,28,43,000
9,55,02,000
2,50,000
89,43,000
'
..
s§~lil'I~ ~, ~ 9 ~ 2004 98 (7)
➔ Amount for Vote on.Account
from I April 2004 to 30 June 2004.
(l) (2) (3) . (4)
Rs. Rs. Rs.
(lJ Police Revenue 'i!:2,o7,77,000 4,25,000 82, 12,02,000
04 Other expenditure pertaining to Revenue 73,37,000 0 73,37,000
Home Dep~ent.
QS Jail Revenu_e 7,43,46,000 2,000 7,43,48,000
(6 Expenditure pertaining to Revenue 1,45,74,67,000 69,000 . 1,45,75,36,000
Finance Department. Capital I, 75,00,000 0 1,75,00,000
07 Expenditure pertaining to Revenue 14,72,30,000. . 2,98,33,000 17,70,63,000
Commercial Tax Department.
•
08 Land revenue and district Revenue · 21,19;n.,ooo 9,05,000 27,88,27,000 .
admini~tration. · Capital 1.02,03,000 0 1,02,03,000
Cf) Expenditure pertaining to Revenue 1,26,32,000 0 1,26,32,000
Revenue Department, Capital 17,50,000 0 17,50,000
•
IO Forest Revenue 64,50,18,000 2,53,00,000 67,03, 18,000
Capital. 1,38,50,000 0 1,38,50,000
JI Expenditure pertaining to . Revenue 5,81,62,000 3,000 5,81,65,000
Commerce and Industry Capiial 1,35,25,000 3,75,000 I ,39,00,000
Department.
•
12 Expenditure pert~ining to Revenue 31,92,43,000 2,25,00,000 34, 17,43,000 .. ,
· Energy Department. Capital 6,17,31,000 0 6, 17,31,000
13 A'yiculture Revenue 19,23,91,000. 61/,000 .19,24,59,000
· Capital 1-0,50,000 0 10,50,000
14 Expenditu~e pertaining to Revenue . I 5,36;z.2,000 25,000 15,36,47,000
Animal Husbandry Department. Capital 15,000 0 15,000
'
15 Financial assistance to three Revenue 4,96,38,000 0 4,96,38,000
tier panchayati Raj Institutions Capital 16,25,000 0 16,25,000
under-Special Component Plan
for Scheduled Castes.
·16 Expenditure pertaining to Revenue 1,43, 76,000 27,flll 1,44,03,000
Fisheries Department.
17 Co-operation · Revenue· 3,03,26,000 0 .3,03,26,000
Capital 7,89,41,000 0 · 7,89,41,000
'
18 Labour Revenue 2,16,25,000 8,000 2,16,33,(!00
19 Pu)ilic Health and Family Revenue 51,01,88,000 3,18,000 51,05,06,000
Welfare. Capital 76,17,000 0 76,17,000
#
20 Public Health Engineering Revenue 38,25,43,000 1,25,000 38,26,68,000
Capital 4;07,75,0CIJ 0 4,07,75,000
98 (8) <§<11a11.; mm-,~ 9 irRf 2004
Amount for Vote on Account
from I April 2004 to 30 Jime 2004.
(I) (2) (3) (4)
Rs. Rs. Rs.
21 Expenditure pertaining to Revenue 7,21,15,000 0 7,21,15,000
Housing and Environment Capital 8,00,25,000 0 8,00,25,000
. Department
22 Urban Administration and Revenue 20,25,000 0 20,25,000
Development Department-
Urban Bodies.
23 Water Resources Department Revenue 22,81,35,000 27,000 22,81,62,000
Capital 38,52,90,000 6,25,000 38,59,15,000.
24 Public works-roads and bridges Revenue 34, 12,26,000 4,00,000 34,16,26,000
Capital 38,14,61,000 75,000 38,15,36,000
25 Expenditure pertaining to Revenue 4,71,17,000 12,000, 4,71,17,000
Mineral Resources Department.
. • 26 Expenditure pertaining to Revenue 1,39,%,000 0 1,39,96,000
Cultu~epartment.
27 School ·education Revenue 1,58;69, 73,000 7,000 1,58,69,80,000
28 State Legislature Revenue 2,28,93,000 4,62,000 2,33,55,000
29 Administration of Justice and Revenue 35,31,14,000 1,04,80,000 36,35,94,000
Elections.
30 Expenditure pertaining to Revenue 36,89,64,000 25,000 36,89,89,000
Panchayat and Rural Capital 5,00,000 0 5,00,000
Development Department.
.,.
31 Expenditure pertaining to Revenue 1,35,06,000 0 1,35,06,000
Planning Economics and_
Statistics Department.
32 Expenditure pertaining to Public Revenue 3,95,54,000 2,000. . 3,95;56,000
Relations Department. Capital 2,25,000 0 2,25,000
33 Expenditure pertaining to Tribal Revenue . 96,34,56,000 25,000 %,34,81,000
welfare Department
34 Expenditure pertaining to Social Revenue 2,77,48,000 10,000 2, 77,58,000
welfare Dep!'11ment:
35 Expenditure pertaining to Revenue 29,71,000 15,000 29,86,000
Rehabilitation Department. Capital · -2,43,000 0 2,43,000
36 Transport Revenue· 2,50,93,000 2,000 2,S0,95,000
Capital 5,00,00,000 0 5,00,00,000
37 Tourism Revenue 3,31,25,000 0 3,31,25,000
Capital 75,00,000 0 75,00,000
\
<§ijl{l'l1, U'il'l:f, ~ 9 111.f 2004 98 (9)
•
4 Amount for Vote on Account
- from I April 2004 to 30 June 2004.
(I). (2) (3) (4)
Rs. Rs. Rs.
39 Expenditure pertaining to Food, Revenue 1,08,74,9?,000 18,000 1,08,75,13,000
Civil Supplies and Consumer Capital 62,50,000 0 62,50,000
Protection Department.
•
40 Expenditure pertaining to Revenue 29,92,000 5,000 29,97,000
Ayacut Department. ·Capital 65,00,000 0 65,00,000
41 . Tribal Areas Sub,Plan Revenue i ,30,54,92,000 Q 1,30,54,92,000
Capital 56,30,91,000 2,50,000 56,33,41,000
42 Public Works relating to Tribal Capital 37,34,35,000 37,0CIJ 37,34,72,000
Areas Sub-Plan-roads and
bridges.
43 Expenditure pertaining to Sports · Revenue 96,93,000 2,0CIJ . 96,95,000
and Youth Welfare Department.
. •
44 Expenditure pertaining to Higher Revenue 26, 17,74,000 16,000 26, 17,90,000
Education Department.
45 Minor Irrigation Works Revenue 4,09,16,000 0 4,09,16,000
Capital. 9,88,25,000 0 9,88,25,000
46 Expenditure pertaining to Revenue 30,25,000 0 30,25,000
Science and Technology
Department. ,
47 Man-Power P°lanning and Revenue 11,07,04,000 5,000 11,07,09,tm
Technical Education Capital 15,50,000 0 15,50,<nl
Department.
48 Administration Upgradatioh Revenue 6,47,54,000 0 6,47,5(,,000
Grant Under Eleventh Capital I 0,50,63,000 0 ltl,50,63,(XX)
Finance Commission.
49 Expenditure pertaining to Revenue 4,08,40,000 0 4,1)3, 4ll,OOO
Scheduled Caste Welfare.
50 Expenditure pertaining to Revenue 28,32,000 0 28J2,lm
20 Point lmple'"!1entation
Department.
..
• 51 Expenditure pertaining Revenue 19,21,000 2,000 J? .. ~000
to Religious Trusts and
Endowments Department.
53 Financial assistance to Revenue · 32,07,000 0 12.07.COO
Urban bodies under Special ·capital 25,(XX) 0 .:s ~'
Component Plan for Sche-
duled Castes.
54 Expenditure pertai,ning to Revenue 4, 18,22,000 0 4.182".:fA~
Agricultural Research and
Education.
98 (10) •
;ii'i!l1111r; ~. ~-9 lll<f 2004
Amount for Vote on Account
. from I April2004 to 30 June 2004.
(I) (2) (3) (4)
. Rs. Rs. Rs.
55 Expenditure pertaining to Revenue · 30,28,86,000 2,000' 30,28,88,000
Woinen and Child Welfare.
56 Rural Industries Revenue 4,75,47,000 7,000 4,75,54,000
Capital 5,12,000 0 5,12,000
57 faternally aided Projects Capital 60,00,000 0 60,00,000
pertaining to Water resources ,
DepaI't!Uent.
58 Expenditure on Relief on Revenue -41,19,63,000 5,00,000 4 l ,24,63,000
<\ccount ofNatural Calamities Capital 38,75,000 0 38,75,000
and Scarcity.
59 Externally aided Projects ,Revenue 25,00,00,000 0 25,00,00,000
pertaining to Panchayat and
• Rural Development Department.·
60 Expenditure pertaining to Capital 3,47,00,000 0 3,47,00,000
District plan schemes . . .
64 Special Component Plan For Revenue 44,21,74,000 0 44,21,74,000
Scheduled Castes. .· Capital 30,07,70,000 , 0 30,07,70,000
"; <
65· Avi~tion Department . Revenue 1,40,45,000 . 2,000 1,40,47,000
Capital 50,00,000 0 50,00,000
66 Welfare of Backward Classes Revenue 5,69,80,000 0 . 5,69,80,000
Capital 41,68,000 ·O 41,68,000
(i/ Public Works-Buildings Revenue 20,32,96,000 2,50,000 20,35,46,000
Capital 8,29,20,000 0 8,29 ,20,000
68 Public Works relating to Tribal Capital · 11,02,80,000 ·o 11,02,80,000
Areas ·sub-Plan-buildings. ·
(fl Expenditure pertaining to Urban Revenue 4,35,25,000 0 4,35,25,000
Administration and Development Capital ~84,00,000 0 84,00,000
Department UJban Welfare.
75 NABARD aided Projects Capital 19,25,00,000 0 19 ,25,00,000
pertaining to Water Resources ..
Department.
76 Externally aided Projects Capital 2,50,000 .0 2,50,000
pertaining to public Worl<s
Oepartment
77 Externally aided Projects Revenue 75,00,000 0 75,00,000
pertaining to Development of
Tribal areas in Bilaspur Division .
•
~,ill'l11i\l ~. ~ 9 i:n'1' 2004 98(11)
}· Amount for Vote on Account
from I April 2004 to 30 June 2004.
(I) (2) \ (3) (4)
Rs. Rs. Rs.
78 Externally Aided Projects Revenue 36,05,000 0 36,05,000
pertaining to Rural Industries Capital 50,00,000. 0 50,00,000
Department.
79 Expenditure pertaining to Revenue 12,88,89,000 1,05,000 12,89,94,000
Medical Education Department. Capital 87,75,boo 0 87,75,000
. · 84,54, 16,000
, .
80 Financial assistance to Three Revenu~ 0 84,54,16,000
. tier Panchayati Raj Institutions. Capital 4,81,000 0 4,81,000
.81 Financial assistance to Urban Revenue . 69,69,42,000 • l ,00,00,000 70,69,42,000
bodies. Capital 1,50,00,000 0 1,50,00,000
82 Financial assistance to Three Revenue 26,54,58,000 0 26,54,58,000
tier Panchayati Raj Institutions Capital 1-7,25,000 0 1°7,25,000
under the tribal ar_ea sub.plan.
Kl Financial assistance to. urban Revenue 79,92,000 0 79,92,000
· . bodies under the tribal area
· sub-plan. ·
I
16,11,41,62,000 3,02,83,19,000 19,14,24,81,000 ·'
3,08,91,71,000 .. 2,33,42,05,000 5,42,33,76,000
I
" 19,20,33,33,000 5)6,25,24,000 24,56,58,57,000
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