Supreme Court of India — 2025

897 reported judgments.

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/S PATANJALI FOODS LIMITED (FORMERLY KNOWN AS M/S RUCHI SOYA INDUSTRIES LTD.) versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 2141
1. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY 2. BANGALORE DEVELOPMENT AUTHORITY versus 1. SMT. RATHNAMMA 2. SRI G ARVIND 3. SMT. RADHAMMA — [2025] 1 S.C.R. 1683
A. JOHN KENNEDY ETC. versus STATE OF TAMIL NADU AND OTHERS ETC. — [2025] 3 S.C.R. 1437
A. KARUNANITHI versus THE STATE REPRESENTED BY INSPECTOR OF POLICE — [2025] 9 S.C.R. 130
A. RAJA versus D. KUMAR — [2025] 5 S.C.R. 1809
A. RAJENDRA versus GONUGUNTA MADHUSUDHAN RAO & ORS. — [2025] 4 S.C.R. 681
A. RANJITHKUMAR versus E. KAVITHA — [2025] 9 S.C.R. 151
A.M. KULSHRESTHA versus UNION BANK OF INDIA AND ORS. — [2025] 7 S.C.R. 42
AASIF @ PASHA versus THE STATE OF U.P. & ORS. — [2025] 8 S.C.R. 682
ABDUL NASSAR versus STATE OF KERALA & ANR. — [2025] 2 S.C.R. 1
ABDUL WAHID & ANR. versus STATE OF RAJASTHAN — [2025] 2 S.C.R. 2101
ABHINAV MOHAN DELKAR versus THE STATE OF MAHARASHTRA & ORS. — [2025] 8 S.C.R. 966
ABHISHEK GUPTA versus DINESH KUMAR & ORS. — [2025] 12 S.C.R. 479
AC CHOKSHI SHARE BROKER PRIVATE LIMITED versus JATIN PRATAP DESAI & ANR. — [2025] 2 S.C.R. 1545
ADARSH SAHKARI GRIH NIRMAN SWAWLAMBI SOCIETY LTD. versus THE STATE OF JHARKHAND & ORS. — [2025] 12 S.C.R. 356
ADAVYA PROJECTS PVT. LTD. versus M/S VISHAL STRUCTURALS PVT. LTD. & ORS — [2025] 5 S.C.R. 243
ADDITIONAL DIRECTOR GENERAL ADJUDICATION, DIRECTORATE OF REVENUE INTELLIGENCE versus SURESH KUMAR AND CO. IMPEX PVT. LTD. & ORS. — [2025] 8 S.C.R. 2368
AEJAZ AHMAD SHEIKH versus STATE OF UTTAR PRADESH & ANR. — [2025] 4 S.C.R. 1507
AGNIRAJ & ORS. ETC. versus STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE CB-CID — [2025] 5 S.C.R. 856
AIRPORTS AUTHORITY OF INDIA versus PRADIP KUMAR BANERJEE — [2025] 2 S.C.R. 404
AJAY MALIK versus STATE OF UTTARAKHAND & ANR. — [2025] 1 S.C.R. 1725
AJAY RAJ SHETTY versus DIRECTOR & ANR. — [2025] 4 S.C.R. 1299
AJMERA SHYAM versus SMT. KOVA LAXMI & ORS. — [2025] 8 S.C.R. 1789
AJWAR versus WASEEM AND ANOTHER R1: WASEEM R2: STATE OF UTTAR PRADESH — [2025] 7 S.C.R. 2062
AKHILESH versus STATE OF UTTAR PRADESH & ORS. — [2025] 3 S.C.R. 1431
AKHTAR ALI @ ALI AKHTAR @ SHAMIM @ RAJA USTAD versus STATE OF UTTARAKHAND — [2025] 9 S.C.R. 585
AKOLA MUNICIPAL CORPORATION AND ANR. versus ZISHAN HUSSAIN AZHAR HUSSAIN AND ANR. — [2025] 12 S.C.R. 391
AKSHAY GUPTA & ANR. versus ICICI BANK LIMITED & ORS. — [2025] 3 S.C.R. 1122
ALL INDIA FOOTBALL FEDERATION versus RAHUL MEHRA & ORS. — [2025] 9 S.C.R. 1146
ALL INDIA JUDGES ASSOCIATION AND OTHERS versus UNION OF INDIA AND OTHERS — [2025] 5 S.C.R. 1070
AMAN BHATIA versus STATE (GNCT OF DELHI) — [2025] 6 S.C.R. 64
AMANJOT SINGH CHADHA versus UNION OF INDIA & ORS. — [2025] 9 S.C.R. 1075
AMIT KUMAR & ORS. versus UNION OF INDIA & ORS. — [2025] 3 S.C.R. 1579
AMIT NEHRA & ANR. versus PAWAN KUMAR GARG & ORS. — [2025] 9 S.C.R. 627
AMLESH KUMAR versus THE STATE OF BIHAR — [2025] 7 S.C.R. 394
AMOL BHAGWAN NEHUL versus THE STATE OF MAHARASHTRA & ANR. — [2025] 7 S.C.R. 150
AMRESH SHRIVASTAVA versus THE STATE OF MADHYA PRADESH & ORS. — [2025] 4 S.C.R. 488
AMRIT YADAV versus THE STATE OF JHARKHAND AND ORS. — [2025] 3 S.C.R. 24
AMRUDDIN ANSARI (DEAD) THROUGH LRS. & ORS. versus AFAJAL ALI & ORS. — [2025] 4 S.C.R. 2650
ANGADI CHANDRANNA versus SHANKAR & ORS. — [2025] 4 S.C.R. 1417
ANIL KHANDELWAL ETC. versus PHOENIX INDIA AND ANR. — [2025] 8 S.C.R. 2416
ANJUMAN ISHAAT-E-TALEEM TRUST versus THE STATE OF MAHARASHTRA AND OTHERS — [2025] 9 S.C.R. 410
ANKIT MISHRA versus THE STATE OF MADHYA PRADESH & ANR. — [2025] 4 S.C.R. 1312
ANMOL versus UNION OF INDIA & ORS. — [2025] 2 S.C.R. 1142
ANNA WAMAN BHALERAO versus STATE OF MAHARASHTRA — [2025] 9 S.C.R. 982
ANNAYA KOCHA SHETTY (DEAD) THROUGH LRS versus LAXMIBAI NARAYAN SATOSE SINCE DECEASED THROUGH LRS & OTHERS — [2025] 5 S.C.R. 58
ANUKUL SINGH versus STATE OF UTTAR PRADESH AND ANR. — [2025] 9 S.C.R. 1401
ANURAG BHATNAGAR & ANR. versus STATE (NCT OF DELHI) & ANR. — [2025] 7 S.C.R. 1599
ARABIAN EXPORTS PRIVATE LIMITED versus NATIONAL INSURANCE COMPANY LTD. — [2025] 5 S.C.R. 798
ARATHY RAMACHANDRAN versus BIJAY RAJ MENON — [2025] 4 S.C.R. 2063
ARIF MD. YEASIN JWADDER versus STATE OF ASSAM AND ORS. — [2025] 5 S.C.R. 881
ARSHNOOR KAUR & ANR. versus THE UNION OF INDIA & ORS. — [2025] 8 S.C.R. 1241
ARUN KUMAR SHARMA & ORS. versus STATE OF MADHYA PRADESH & ORS. — [2025] 7 S.C.R. 593
ARUNKUMAR H SHAH HUF versus AVON ARCADE PREMISES CO-OPERATIVE SOCIETY LIMITED & ORS. — [2025] 4 S.C.R. 1350
ASF BUILDTECH PRIVATE LIMITED versus SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED — [2025] 5 S.C.R. 1565
ASHOK DHANKAD versus STATE OF NCT OF DELHI AND ANR. — [2025] 8 S.C.R. 785
ASHOK KUMAR DABAS (DEAD THROUGH LEGAL HEIRS) versus DELHI TRANSPORT CORPORATION — [2025] 12 S.C.R. 548
ASHOK SAXENA versus THE STATE OF UTTARAKHAND ETC. — [2025] 1 S.C.R. 1454
ASHOK SINGH versus STATE OF UTTAR PRADESH & ANR. R1: STATE OF UTTAR PRADESH R2: RAVINDRA PRATAP SINGH — [2025] 4 S.C.R. 504
ASHUTOSH PATHAK versus THE STATE OF UTTAR PRADESH & ANR. R1: STATE OF UTTAR PRADESH R2: SHIKHA PATHAK — [2025] 2 S.C.R. 1831
ASIAN PAINTS LIMITED versus RAM BABU & ANOTHER — [2025] 7 S.C.R. 573
ASLAM ALIAS IMRAN versus THE STATE OF MADHYA PRADESH — [2025] 3 S.C.R. 1226
ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) & OTHERS versus SHELF DRILLING RON TAPPMEYER LTD. ETC. — [2025] 8 S.C.R. 1574
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA & ANR. versus TANYA ENERGY ENTERPRISES THROUGH ITS MANAGING PARTNER SHRI ALLURI LAKSHMI NARASIMHA VARMA — [2025] 9 S.C.R. 963
AYYUB & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2025] 2 S.C.R. 452
B.N. JOHN versus STATE OF U.P. & ANR. — [2025] 1 S.C.R. 12
B.V. RAM KUMAR versus STATE OF TELANGANA AND ANOTHER — [2025] 3 S.C.R. 48
BALBIR SINGH & ANR. ETC. versus BALDEV SINGH (D) THROUGH HIS LRS. & ORS. ETC. — [2025] 1 S.C.R. 781
BALJINDER KUMAR @ KALA versus STATE OF PUNJAB — [2025] 7 S.C.R. 1070
BALJINDER SINGH ALIAS AMAN versus STATE OF PUNJAB & ANR. — [2025] 5 S.C.R. 735
BANK OF BARODA versus FAROOQ ALI KHAN & ORS. — [2025] 2 S.C.R. 687
BANK OF INDIA & ORS. versus MUTHYALA SAIBABA SURYANARAYANA MURTHY & ANR. — [2025] 4 S.C.R. 120
BANSAL MILK CHILLING CENTRE versus RANA MILK FOOD PRIVATE LTD. & ANR. — [2025] 7 S.C.R. 1631
BAR COUNCIL OF MAHARASHTRA AND GOA versus RAJIV NARESHCHANDRA NARULA & ORS. — [2025] 9 S.C.R. 1363
BARLA RAM REDDY versus THE STATE OF TELANGANA — [2025] 4 S.C.R. 2284
BATLANKI KESHAV (KESAVA) KUMAR ANURAG versus STATE OF TELANGANA & ANR. — [2025] 7 S.C.R. 242
BERNARD FRANCIS JOSEPH VAZ AND OTHERS versus GOVERNMENT OF KARNATAKA AND OTHERS — [2025] 1 S.C.R. 190
BGM AND M-RPL-JMCT (JV) versus EASTERN COALFIELDS LIMITED — [2025] 7 S.C.R. 1275
BHANEI PRASAD @ RAJU versus STATE OF HIMACHAL PRADESH — [2025] 9 S.C.R. 91
BHARAT AAMBALE versus THE STATE OF CHHATTISGARH — [2025] 1 S.C.R. 1524
BHARAT PETROLEUM CORPORATION LTD. versus COMMISSIONER OF CENTRAL EXCISE NASHIK COMMISSIONERATE — [2025] 1 S.C.R. 1987
BHUDEV MALLICK ALIAS BHUDEB MALLICK & ANR. versus RANAJIT GHOSHAL & ORS. — [2025] 1 S.C.R. 1598
BHUPINDERPAL SINGH GILL versus STATE OF PUNJAB AND OTHERS — [2025] 1 S.C.R. 804
BIJENDER SINGH versus UNION OF INDIA & ORS. — [2025] 4 S.C.R. 1550
BINDU KAPUREA versus SUBHASHISH PANDA & ORS. — [2025] 5 S.C.R. 2764
BINOD PATHAK & ORS. versus SHANKAR CHOUDHARY & ORS. — [2025] 8 S.C.R. 103
BISHWAJIT DEY versus THE STATE OF ASSAM — [2025] 1 S.C.R. 281
BISWAJIT DAS versus CENTRAL BUREAU OF INVESTIGATION — [2025] 2 S.C.R. 110
BISWAJYOTI CHATTERJEE versus STATE OF WEST BENGAL & ANR. — [2025] 5 S.C.R. 425
BSES RAJDHANI POWER LTD. & ANR versus UNION OF INDIA AND ORS — [2025] 8 S.C.R. 1875
BYLURU THIPPAIAH @ BYALURU THIPPAIAH @ NAYAKARA THIPPAIAH versus STATE OF KARNATAKA — [2025] 7 S.C.R. 550
C. KAMALAKKANNAN versus STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE C.B.C.I.D., CHENNAI — [2025] 3 S.C.R. 629
C.P. FRANCIS versus C.P. JOSEPH AND OTHERS — [2025] 9 S.C.R. 645
C.T. KOCHOUSEPH versus STATE OF KERALA AND ANOTHER ETC. — [2025] 6 S.C.R. 310
CANARA BANK versus AJITHKUMAR G.K. — [2025] 2 S.C.R. 963
CENTRAL BANK OF INDIA & ANR. versus SMT. PRABHA JAIN & ORS. — [2025] 2 S.C.R. 263
CENTRAL BUREAU OF INVESTIGATION versus RAMESH CHANDER DIWAN — [2025] 4 S.C.R. 1476
CENTRAL BUREAU OF INVESTIGATION versus SEKH JAMIR HOSSAIN AND ORS. — [2025] 5 S.C.R. 1014
CENTRAL BUREAU OF INVESTIGATION versus SURENDRA PATWA & ORS — [2025] 4 S.C.R. 1771
CH. JOSEPH versus THE TELANGANA STATE ROAD TRANSPORT CORPORATION & OTHER — [2025] 8 S.C.R. 320
CHAMUNDESHWARI ELECTRICITY SUPPLY COMPANY LTD. (CESC) versus SAISUDHIR ENERGY (CHITRADURGA) PVT. LTD. & ANR. — [2025] 8 S.C.R. 1493
CHANDIGARH ADMINISTRATION versus REGISTRAR GENERAL, HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH AND OTHERS — [2025] 5 S.C.R. 1179
CHANDRA BHAN SINGH versus STATE OF UTTAR PRADESH & OTHERS — [2025] 7 S.C.R. 94
CHANDRA SHEKHAR SINGH AND OTHERS versus THE STATE OF JHARKHAND AND OTHERS — [2025] 4 S.C.R. 129
CHANDRABHAN SUDAM SANAP versus THE STATE OF MAHARASHTRA — [2025] 1 S.C.R. 1041
CHELLAMMAL AND ANOTHER versus STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2025] 4 S.C.R. 2306
CHETAN versus THE STATE OF KARNATAKA — [2025] 5 S.C.R. 906
CHIEF REVENUE CONTROLLING OFFICER CUM INSPECTOR GENERAL OF REGISTRATION, & ORS. versus P. BABU — [2025] 1 S.C.R. 576
CHIRAG SEN AND ANOTHER ETC. versus STATE OF KARNATAKA AND ANOTHER — [2025] 7 S.C.R. 1697
CHOWDAMMA (D) BY LR AND ANOTHER versus VENKATAPPA (D) BY LRS AND ANOTHER — [2025] 8 S.C.R. 1532
CHUNNI BAI versus STATE OF CHHATTISGARH — [2025] 4 S.C.R. 1816
CMJ FOUNDATION AND OTHERS versus STATE OF MEGHALAYA AND OTHERS — [2025] 2 S.C.R. 1020
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, RAJKOT versus NARSIBHAI KARAMSIBHAI GAJERA & ORS. — [2025] 12 S.C.R. 281
COMMUNIDADE OF TIVIM, TIVIM, BARDEZ GOA versus STATE OF GOA & ORS. — [2025] 7 S.C.R. 497
COMPETITION COMMISSION OF INDIA versus SCHOTT GLASS INDIA PVT. LTD. & ANR. — [2025] 5 S.C.R. 1316
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA (CREDAI) versus UNION OF INDIA & OTHERS — [2025] 10 S.C.R. 94
CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED versus SOFTWARE TECHNOLOGY PARKS OF INDIA — [2025] 4 S.C.R. 1846
CONSTABLE 907 SURENDRA SINGH & ANR. versus STATE OF UTTARAKHAND — [2025] 2 S.C.R. 239
CRYOGAS EQUIPMENT PRIVATE LIMITED versus INOX INDIA LIMITED AND OTHERS — [2025] 4 S.C.R. 765
CUDDALORE POWERGEN CORPORATION LTD versus M/S CHEMPLAST CUDDALORE VINYLS LIMITED AND ANR. — [2025] 2 S.C.R. 123
DAIVSHALA & ORS. versus ORIENTAL INSURANCE COMPANY LTD. & ANR — [2025] 7 S.C.R. 1706
DALJIT SINGH versus STATE OF HARYANA & ANR. — [2025] 1 S.C.R. 117
DASARI ANIL KUMAR & ANOTHER versus THE CHILD WELFARE PROJECT DIRECTOR & OTHERS — [2025] 8 S.C.R. 777
DASHRATH versus THE STATE OF MAHARASHTRA — [2025] 4 S.C.R. 2536
DASHWANTH versus STATE OF TAMIL NADU — [2025] 10 S.C.R. 587
DASTAGIRSAB versus SHARANAPPA @ SHIVASHARANAPPA POLICE PATIL (D) BY LRS. & ORS. — [2025] 9 S.C.R. 1053
DEEP NURSING HOME AND ANOTHER versus MANMEET SINGH MATTEWAL AND OTHERS — [2025] 10 S.C.R. 26
DEEP SHIKHA & ANR. versus NATIONAL INSURANCE COMPANY LTD. & ORS. — [2025] 6 S.C.R. 365
DEEPAK KUMAR SAHU versus STATE OF CHHATTISGARH — [2025] 8 S.C.R. 395
DELHI DEVELOPMENT AUTHORITY versus CORPORATION BANK & ORS. — [2025] 9 S.C.R. 1559
DELHI DEVELOPMENT AUTHORITY versus S.G.G. TOWERS (P) LTD. & ORS. — [2025] 3 S.C.R. 779
DELHI POLLUTION CONTROL COMMITTEE versus LODHI PROPERTY CO. LTD. ETC. — [2025] 8 S.C.R. 362
DEVENDRA KUMAR versus THE STATE (NCT OF DELHI) & ANR. — [2025] 8 S.C.R. 1095
DEVINDER KUMAR BANSAL versus THE STATE OF PUNJAB — [2025] 3 S.C.R. 1531
DHANASINGH PRABHU versus CHANDRASEKAR & ANOTHER — [2025] 7 S.C.R. 655
DHANYA M versus STATE OF KERALA & ORS. — [2025] 7 S.C.R. 354
DHARAM SINGH & ORS. versus STATE OF U.P. & ANR. — [2025] 8 S.C.R. 1026
DHARMENDRA KUMAR SINGH & ORS. versus THE HON’BLE HIGH COURT OF JHARKHAND & ORS. — [2025] 1 S.C.R. 490
DHARMRAO SHARANAPPA SHABADI AND OTHERS versus SYEDA ARIFA PARVEEN — [2025] 11 S.C.R. 1
DHIRUBHAI BHAILALBHAI CHAUHAN & ANR. versus STATE OF GUJARAT & ORS. — [2025] 3 S.C.R. 904
DILEEP KUMAR PANDEY versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 1146
DIRECTORATE OF ENFORCEMENT versus SUBHASH SHARMA — [2025] 1 S.C.R. 1409
DIRECTORATE OF REVENUE INTELLIGENCE versus RAJ KUMAR ARORA & ORS. — [2025] 4 S.C.R. 835
DISORTHO S.A.S. versus MERIL LIFE SCIENCES PRIVATE LIMITED — [2025] 3 S.C.R. 1555
DIVYANGNAKUMARI HARISINH PARMAR (DEAD) AND OTHERS versus UNION OF INDIA AND OTHERS — [2025] 9 S.C.R. 1303
DOGIPARTHI VENKATA SATISH AND ANR. versus PILLA DURGA PRASAD & ORS. — [2025] 8 S.C.R. 2191
DR. AMARAGOUDA L PATIL versus UNION OF INDIA & ORS. — [2025] 2 S.C.R. 574
DR. POORNIMA ADVANI & ANR versus GOVERNMENT OF NCT & ANR. — [2025] 2 S.C.R. 1178
DR. SHARMAD versus STATE OF KERALA AND OTHERS — [2025] 1 S.C.R. 414
DR. SOHAIL MALIK versus UNION OF INDIA & ANR. — [2025] 12 S.C.R. 505
DR. SUNIL KUMAR SINGH versus BIHAR LEGISLATIVE COUNCIL (THROUGH SECRETARY) AND ORS. — [2025] 2 S.C.R. 2130
DR. TANVI BEHL versus SHREY GOEL & ORS. — [2025] 1 S.C.R. 1209
DR. VIMAL SUKUMAR versus D. LAWRENCE & ORS. — [2025] 5 S.C.R. 1731
DRAVIDA MUNNETRA KAZHAGAM versus THIRU. C. VE. SHANMUGAM — [2025] 8 S.C.R. 956
DURGA PRASAD versus GOVT. OF NCT OF DELHI & ORS. — [2025] 4 S.C.R. 1572
EBY CHERIAN versus JEREMA JOHN — [2025] 6 S.C.R. 202
ELECTROSTEEL STEEL LIMITED (NOW M/S ESL STEEL LIMITED) versus ISPAT CARRIER PRIVATE LIMITED — [2025] 4 S.C.R. 1373
EMPLOYER IN RELATION TO MANAGEMENT OF KATRAS AREA OF M/S BHARAT COKING COAL LIMITED, DHANBAD versus WORKMAN-SHAHDEO DAS — [2025] 8 S.C.R. 1481
ESAKKIMUTHU versus STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2025] 7 S.C.R. 1361
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. versus NIRMALA DEVI — [2025] 7 S.C.R. 777
FILOMENA SALDANHA THROUGH POWER OF ATTORNEY MR. FRAZIER SALDANHA versus SUNIL KOHLI REPRESENTED BY HIS POWER OF ATTORNEY, MR. NAVAL BOWRY, & ORS. — [2025] 4 S.C.R. 1943
FIROZ KHAN AKBARKHAN versus THE STATE OF MAHARASHTRA — [2025] 3 S.C.R. 933
FRANK VITUS versus NARCOTICS CONTROL BUREAU AND ORS. — [2025] 1 S.C.R. 184
G. MOHANDAS versus STATE OF KERALA & ORS — [2025] 7 S.C.R. 541
G.V. ADHIMOOLAM & ORS. versus THE INSPECTOR OF POLICE & ANR. — [2025] 4 S.C.R. 2484
GAJANAN DATTATRAY GORE versus THE STATE OF MAHARASHTRA & ANR. — [2025] 7 S.C.R. 1980
GAMBHIR SINGH versus THE STATE OF UTTAR PRADESH — [2025] 1 S.C.R. 1508
GANGUBAI RAGHUNATH AYARE versus GANGARAM SAKHARAM DHURI (D) THR. LRS AND ORS. — [2025] 4 S.C.R. 184
GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED versus GRSE LIMITED WORKMENS UNION & ORS. — [2025] 2 S.C.R. 1813
GASTRADE INTERNATIONAL versus COMMISSIONER OF CUSTOMS, KANDLA — [2025] 3 S.C.R. 1350
GAURI MAHTO @ GAURI KUMAR versus THE STATE OF BIHAR — [2025] 2 S.C.R. 2122
GAYATRI BALASAMY versus M/S ISG NOVASOFT TECHNOLOGIES LIMITED — [2025] 4 S.C.R. 2080
GBJ HOTELS PRIVATE LIMITED versus SRIHARAN SRIPATHMANATHAN & ORS. — [2025] 4 S.C.R. 2444
GEDDAM JHANSI & ANR. versus THE STATE OF TELANGANA & ORS. — [2025] 3 S.C.R. 1
GEETA @ REETA MISHRA versus AJAY KUMAR MISHRA — [2025] 9 S.C.R. 640
GEETA versus THE STATE OF KARNATAKA — [2025] 10 S.C.R. 44
GEETHA V.M. & ORS. versus RETHNASENAN K. & ORS. — [2025] 1 S.C.R. 515
GEOJIT FINANCIAL SERVICES LTD. versus SANDEEP GURAV — [2025] 8 S.C.R. 1427
GHANSHYAM SONI versus STATE (GOVT. OF NCT OF DELHI) & ANR. — [2025] 7 S.C.R. 331
GODREJ PROJECTS DEVELOPMENT LIMITED versus ANIL KARLEKAR & ORS. — [2025] 2 S.C.R. 343
GOPAL DIKSHIT versus UNITED INDIA INSURANCE COMPANY LTD. — [2025] 7 S.C.R. 14
GOPAL GOVIND LAKADE & ANR. versus THE STATE OF MAHARASHTRA & ANR. — [2025] 6 S.C.R. 307
GOPAL KRISHAN & ORS. versus DAULAT RAM & ORS. — [2025] 1 S.C.R. 93
GOPAL SINGH & ANR. versus STATE OF UTTARAKHAND — [2025] 2 S.C.R. 1174
GOVERDHAN & ANR. versus STATE OF CHHATTISGARH — [2025] 1 S.C.R. 657
GOVIND MANDAVI versus STATE OF CHATTISGARH — [2025] 12 S.C.R. 560
GOVIND versus STATE OF HARYANA — [2025] 12 S.C.R. 206
GOVINDAPPA GOUNDER @ GOVINDASAMY (DEAD) versus K. VIJAYAKUMAR AND ORS. — [2025] 9 S.C.R. 1229
GREATER MOHALI AREA DEVELOPMENT AUTHORITY (GMADA) THROUGH ITS ESTATE OFFICER (H) versus ANUPAM GARG ETC. — [2025] 7 S.C.R. 380
GUJARAT URJA VIKAS NIGAM LIMITED versus ESSAR POWER LIMITED AND ANOTHER — [2025] 9 S.C.R. 1575
GUJARAT URJA VIKAS NIGAM LIMITED versus GREEN INFRA CORPORATE WIND PRIVATE LIMITED AND OTHERS ETC. — [2025] 8 S.C.R. 345
GULSHAN KUMAR versus INSTITUTE OF BANKING PERSONNEL SELECTION & ORS. — [2025] 2 S.C.R. 313
GURDEEP SINGH versus THE STATE OF PUNJAB — [2025] 8 S.C.R. 690
GURDIAL SINGH (DEAD) THROUGH LR versus JAGIR KAUR (DEAD) AND ANR. ETC. — [2025] 8 S.C.R. 257
GYANENDRA SINGH @ RAJA SINGH versus STATE OF U.P. — [2025] 3 S.C.R. 490
H. ANJANAPPA & ORS. versus A. PRABHAKAR & ORS. — [2025] 1 S.C.R. 1755
H. GURUSWAMY & ORS. versus A. KRISHNAIAH SINCE DECEASED BY LRS. — [2025] 1 S.C.R. 764
HAKIM versus STATE OF NCT OF DELHI AND ANR. — [2025] 7 S.C.R. 27
HANSRAJ versus STATE OF CHHATTISGARH — [2025] 2 S.C.R. 612
HANSURA BAI & ANR. versus THE STATE OF MADHYA PRADESH & ANR. — [2025] 6 S.C.R. 280
HANUMANTHARAJU B (DEAD) BY LR. versus M AKRAM PASHA & ANR. — [2025] 5 S.C.R. 1023
HARINAGAR SUGAR MILLS LTD. (BISCUIT DIVISION) & ANR. versus STATE OF MAHARASHTRA & ORS. — [2025] 7 S.C.R. 427
HARJINDER SINGH versus THE STATE OF PUNJAB & ANR. — [2025] 6 S.C.R. 168
HARPREET SINGH TALWAR @ KABIR TALWAR versus THE STATE OF GUJARAT TH. NATIONAL INVESTIGATING AGENCY — [2025] 6 S.C.R. 291
HARSHIT HARISH JAIN & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2025] 1 S.C.R. 934
HARYANA POWER PURCHASE CENTRE (HPPC) AND OTHERS versus GMR KAMALANGA ENERGY LIMITED AND OTHERS — [2025] 9 S.C.R. 663
HDFC BANK LIMITED versus STATE OF MAHARASHTRA AND ANR. — [2025] 5 S.C.R. 2162
HIND SAMACHAR LTD. (DELHI UNIT versus NATIONAL INSURANCE COMPANY LTD. & ORS. — [2025] 11 S.C.R. 126
HINDUSTAN PETROLEUM CORPORATION LTD. versus BCL SECURE PREMISES PVT. LTD. — [2025] 12 S.C.R. 455
HIRALAL BABULAL SONI versus THE STATE OF MAHARASHTRA & ORS. — [2025] 2 S.C.R. 708
HIRALAL MOTILAL PARIKH (DECEASED THROUGH LRS) versus SPL. LAQ OFFICER & ANR. — [2025] 3 S.C.R. 1519
HITESH NAGJIBHAI PATEL versus BABABHAI NAGJIBHAI RABARI & ANR. — [2025] 8 S.C.R. 2428
HITESH UMESHBHAI MASHRU versus THE STATE OF GUJARAT & ANR. — [2025] 3 S.C.R. 205
HLV LIMITED (FORMERLY KNOWN AS HOTEL LEELAVENTURE PVT. LTD.) versus PBSAMP PROJECTS PVT. LTD. — [2025] 9 S.C.R. 1378
HUSSAIN AHMED CHOUDHURY & ORS. versus HABIBUR RAHMAN (DEAD) THROUGH LRS & ORS. — [2025] 4 S.C.R. 2320
HYATT INTERNATIONAL SOUTHWEST ASIA LTD versus ADDITIONAL DIRECTOR OF INCOME TAX — [2025] 7 S.C.R. 1497
I.K. MERCHANTS PVT. LTD. & ORS. versus THE STATE OF RAJASTHAN & ORS. — [2025] 4 S.C.R. 2753
IL & FS FINANCIAL SERVICES LIMITED versus ADHUNIK MEGHALAYA STEELS PRIVATE LIMITED — [2025] 7 S.C.R. 1823
IMRAN PRATAPGADHI versus STATE OF GUJARAT AND ANR — [2025] 3 S.C.R. 1309
IN RE : ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS versus — [2025] 5 S.C.R. 1047
IN RE: COMPENSATION AMOUNTS DEPOSITED WITH MOTOR ACCIDENT CLAIMS TRIBUNALS AND LABOUR COURTS versus NA — [2025] 4 S.C.R. 1613
IN RE: CONSTRUCTION OF MULTI STOREYED BUILDINGS IN FOREST LAND MAHARASHTRA versus — [2025] 5 S.C.R. 1382
IN RE: MEPUNG TADAR BAGE, MEMBER, ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION versus — [2025] 8 S.C.R. 2227
IN RE: N. PEDDI RAJU AND OTHERS versus — [2025] 9 S.C.R. 183
IN RE: PERFORMANCE APPRAISAL REPORTS OF THE OFFICERS OF THE INDIAN FOREST SERVICE versus — [2025] 5 S.C.R. 1449
IN RE: POLICY STRATEGY FOR GRANT OF BAIL versus — [2025] 2 S.C.R. 1588
IN RE: RECRUITMENT OF VISUALLY IMPAIRED IN JUDICIAL SERVICES versus — [2025] 4 S.C.R. 222
IN RE: RIGHT TO PRIVACY OF ADOLESCENTS versus — [2025] 7 S.C.R. 216
IN RE: T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND OTHERS — [2025] 8 S.C.R. 1003
IN RE: ZUDPI JUNGLE LANDS versus — [2025] 5 S.C.R. 1480
IN RE: “CITY HOUNDED BY STRAYS, KIDS PAY PRICE” versus — [2025] 8 S.C.R. 1845
IN RE: “CITY HOUNDED BY STRAYS, KIDS PAY PRICE” versus — [2025] 8 S.C.R. 1861
INDEPENDENT SUGAR CORPORATION LTD. versus GIRISH SRIRAM JUNEJA & ORS. — [2025] 1 S.C.R. 1782
INDER SINGH versus THE STATE OF MADHYA PRADESH — [2025] 3 S.C.R. 915
INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH (ICSSR) versus NEETU GAUR & ORS. — [2025] 3 S.C.R. 850
INDIAN EVANGELICAL LUTHERAN CHURCH TRUST ASSOCIATION versus SRI BALA & CO. — [2025] 1 S.C.R. 542
INDIAN OIL CORPORATION LIMITED & ORS. versus M/S SHREE NIWAS RAMGOPAL & ORS. — [2025] 8 S.C.R. 1
INOX AIR PRODUCTS LIMITED NOW KNOWN AS INOX AIR PRODUCTS PRIVATE LIMITED AND ANOTHER versus THE STATE OF ANDHRA PRADESH — [2025] 1 S.C.R. 1235
INSPECTOR, RAILWAY PROTECTION FORCE, KOTTAYAM versus MATHEW K CHERIAN & ANR. — [2025] 1 S.C.R. 498
IQBAL AHMED (DEAD) BY LRS. & ANR. versus ABDUL SHUKOOR — [2025] 8 S.C.R. 1174
IRFAN ALIAS BHAYU MEVATI versus STATE OF MADHYA PRADESH — [2025] 1 S.C.R. 1691
IRFAN versus STATE OF UTTAR PRADESH & ANR. — [2025] 8 S.C.R. 1475
IRWAN KOUR versus PUNJAB PUBLIC SERVICE COMMISSION & ORS. — [2025] 4 S.C.R. 806
ISHWAR CHANDA SHARMA versus DEVENDRA KUMAR SHARMA & ORS. — [2025] 5 S.C.R. 2014
ITC LIMITED versus STATE OF KARNATAKA & ANR. — [2025] 9 S.C.R. 764
IVAN RATHINAM versus MILAN JOSEPH — [2025] 1 S.C.R. 1009
J. GANAPATHA AND OTHERS versus M/S N. SELVARAJALOU CHETTY TRUST REP. BY ITS TRUSTEES AND OTHERS — [2025] 3 S.C.R. 1150
JAI PRAKASH versus STATE OF UTTARAKHAND — [2025] 8 S.C.R. 243
JAIDEEP BOSE versus M/S BID AND HAMMER AUCTIONEERS PRIVATE LIMITED — [2025] 3 S.C.R. 234
JAIPUR VIDYUT VITARAN NIGAM LIMITED AND ORS. versus RAJASTHAN TEXTILE MILLS ASSOCIATION & ANR. ETC. — [2025] 4 S.C.R. 2028
JAIPUR VIDYUT VITRAN NIGAM LTD. & ORS. versus ADANI POWER RAJASTHAN LTD. & ANR. — [2025] 5 S.C.R. 2486
JAMIN & ANR. versus STATE OF UTTAR PRADESH & ANR. — [2025] 3 S.C.R. 638
JAMNALAL versus STATE OF RAJASTHAN AND ANOTHER — [2025] 9 S.C.R. 98
JANSHRUTI (PEOPLE’S VOICE) versus UNION OF INDIA & ORS. — [2025] 4 S.C.R. 2730
JASMINBHAI BHARATBHAI KOTHARI versus STATE OF GUJARAT — [2025] 1 S.C.R. 1491
JASPAL SINGH KAURAL versus THE STATE OF NCT OF DELHI & ANR. — [2025] 5 S.C.R. 23
JAWALA REAL ESTATE PVT LTD & ANR. versus HARESH — [2025] 6 S.C.R. 193
JAY KISHAN AND ORS. versus THE STATE OF UTTAR PRADESH AND ORS. — [2025] 3 S.C.R. 65
JAYA BHATTACHARYA versus THE STATE OF WEST BENGAL & ORS. — [2025] 2 S.C.R. 1325
JAYKISHOR CHATURVEDI & ETC. versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2025] 8 S.C.R. 138
JHARKHAND URJA UTPADAN NIGAM LTD. & ANR. versus M/S BHARAT HEAVY ELECTRICALS LIMITED — [2025] 4 S.C.R. 1646
JIT VINAYAK AROLKAR versus STATE OF GOA & ORS. — [2025] 1 S.C.R. 230
JITENDER @ KALLA versus STATE (GOVT OF NCT OF DELHI) & ORS. — [2025] 2 S.C.R. 1969
JITENDER @ KALLA versus STATE (GOVT. OF NCT OF DELHI) AND ANR. — [2025] 5 S.C.R. 1933
JOGESWAR SAHOO & ORS. versus THE DISTRICT JUDGE, CUTTACK & ORS. — [2025] 5 S.C.R. 13
JOMON K.K. versus SHAJIMON P. & ORS. ETC. — [2025] 5 S.C.R. 369
JOTHI @ NAGAJOTHI versus THE STATE, REP. BY THE INSPECTOR OF POLICE — [2025] 12 S.C.R. 488
JOTHIRAGAWAN versus STATE REP. BY THE INSPECTOR OF POLICE & ANR. — [2025] 3 S.C.R. 951
JOYI KITTY JOSEPH versus UNION OF INDIA & ORS. — [2025] 3 S.C.R. 419
JSW STEEL LTD. versus THE BOARD OF TRUSTEES OF THE MUMBAI PORT TRUST MUMBAI & ORS. — [2025] 2 S.C.R. 701
JUPALLY LAKSHMIKANTHA REDDY versus STATE OF ANDHRA PRADESH & ANR. — [2025] 10 S.C.R. 58
JYOSTNAMAYEE MISHRA versus THE STATE OF ODISHA AND ORS. — [2025] 1 S.C.R. 834
JYOTI BUILDERS versus CHIEF EXECUTIVE OFFICER & ORS. — [2025] 12 S.C.R. 317
K. GOPI versus THE SUB-REGISTRAR & ORS. — [2025] 5 S.C.R. 47
K. KRISHNAMURTHY versus THE DEPUTY COMMISSIONER OF INCOME TAX — [2025] 2 S.C.R. 557
K. MANGAYARKARASI & ANR. versus N.J. SUNDARESAN & ANR. — [2025] 5 S.C.R. 1199
K. POUNAMMAL versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2025] 8 S.C.R. 1371
K. PRABHAKAR HEGDE versus BANK OF BARODA — [2025] 8 S.C.R. 1997
K. PURUSHOTTAM REDDY versus UNION OF INDIA AND ORS. — [2025] 7 S.C.R. 1579
K. SAMBA MOORTHY versus SANJIV CHADHA & ORS. — [2025] 1 S.C.R. 998
K. SUBRAMANIAM (DIED) THROUGH LRS K.S. BALAKRISHNAN & ORS. versus M/S KRISHNA MILLS PVT. LTD. — [2025] 12 S.C.R. 167
K. UMADEVI versus GOVERNMENT OF TAMIL NADU & ORS. — [2025] 5 S.C.R. 2704
K. VALARMATHI & ORS. versus KUMARESAN — [2025] 4 S.C.R. 2461
K.P. TAMILMARAN versus THE STATE BY DEPUTY SUPERINTENDENT OF POLICE — [2025] 4 S.C.R. 1865
K.R. SURESH versus R. POORNIMA & ORS. — [2025] 6 S.C.R. 22
K.S. MANJUNATH AND OTHERS versus MOORASAVIRAPPA @ MUTTANNA CHENNAPPA BATIL, SINCE DECEASED BY HIS LRS AND OTHER — [2025] 12 S.C.R. 43
K.S. MEHTA versus M/S MORGAN SECURITIES AND CREDITS PVT. LTD. — [2025] 4 S.C.R. 1
KABIR PAHARIA versus NATIONAL MEDICAL COMMISSION AND OTHERS — [2025] 5 S.C.R. 653
KAILAS S/O BAJIRAO PAWAR versus THE STATE OF MAHARASHTRA — [2025] 9 S.C.R. 935
KALLU NAT ALIAS MAYANK KUMAR NAGAR versus STATE OF U.P. AND ANR. — [2025] 8 S.C.R. 611
KALPATARU POWER TRANSMISSION LTD. (NOW KNOWN AS KALPATARU PROJECTS INTERNATIONAL LTD.) versus VINOD AND ORS. ETC. — [2025] 8 S.C.R. 1053
KAMAL & ORS. versus STATE OF GUJARAT & ANR. — [2025] 4 S.C.R. 2736
KAMAL DEV PRASAD versus MAHESH FORGE — [2025] 4 S.C.R. 2053
KAMAL GUPTA & ANR. versus M/S L.R BUILDERS PVT. LTD. & ANR. ETC. — [2025] 9 S.C.R. 137
KAMALKISHOR SHRIGOPAL TAPARIA versus INDIA ENER-GEN PRIVATE LIMITED & ANR. — [2025] 3 S.C.R. 91
KAMLA NEHRU MEMORIAL TRUST & ANR. versus U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & ORS. — [2025] 5 S.C.R. 673
KANCHHU versus PRAKASH CHAND & ORS. — [2025] 4 S.C.R. 1490
KANISHK SINHA & ANOTHER versus THE STATE OF WEST BENGAL & ANOTHER — [2025] 2 S.C.R. 1405
KANIZ AHMED versus SABUDDIN & ORS. — [2025] 4 S.C.R. 2467
KAPADAM SANGALAPPA AND OTHERS versus KAMATAM SANGALAPPA AND OTHERS — [2025] 11 S.C.R. 540
KARAN SINGH versus STATE OF HARYANA — [2025] 1 S.C.R. 1370
KARANDEEP SHARMA @ RAZIA @ RAJU versus STATE OF UTTARAKHAND — [2025] 3 S.C.R. 1482
KARUPPUDAYAR versus STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, LALGUDI TRICHY & ORS. — [2025] 1 S.C.R. 1381
KASHMIRI LAL SHARMA versus HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. & ANR. — [2025] 5 S.C.R. 446
KASIREDDY UPENDER REDDY versus STATE OF ANDHRA PRADESH AND ORS. — [2025] 7 S.C.R. 105
KATHYAYINI versus SIDHARTH P.S. REDDY & ORS. — [2025] 7 S.C.R. 463
KATTAVELLAI @ DEVAKAR versus STATE OF TAMILNADU — [2025] 7 S.C.R. 984
KAUSHAL SINGH versus THE STATE OF RAJASTHAN — [2025] 7 S.C.R. 1221
KAVERI PLASTICS versus MAHDOOM BAWA BAHRUDEEN NOORUL — [2025] 9 S.C.R. 1210
KAVIN versus P. SREEMANI DEVI & ORS. — [2025] 8 S.C.R. 1184
KESARI NANDAN MOBILE versus OFFICE OF ASSISTANT COMMISSIONER OF STATE TAX (2), ENFORCEMENT DIVISION – 5 — [2025] 8 S.C.R. 936
KHEM SINGH (D) THROUGH LRS versus STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND) & ANOTHER ETC. — [2025] 7 S.C.R. 2108
KHURSHEED AHMAD CHOHAN versus UNION OF TERRITORY OF JAMMU AND KASHMIR AND ORS. ETC. — [2025] 7 S.C.R. 1295
KIM WANSOO versus STATE OF UTTAR PRADESH & ORS. — [2025] 1 S.C.R. 1
KIRAN RAJU PENUMACHA versus TEJUSWINI CHOWDHURY — [2025] 3 S.C.R. 802
KIRAN versus RAJKUMAR JIVRAJ JAIN & ANR. — [2025] 9 S.C.R. 283
KISHORE CHHABRA versus THE STATE OF HARYANA & ORS. — [2025] 4 S.C.R. 327
KISHUNDEO ROUT & ORS. versus GOVIND RAO & ORS. — [2025] 9 S.C.R. 113
KOMAL KRISHAN ARORA & ORS. versus SANDEEP KUMAR & ORS. — [2025] 9 S.C.R. 1085
KOUSIK DAS & ORS. versus STATE OF WEST BENGAL & ORS. — [2025] 4 S.C.R. 695
KRISHNA DEVI @ SABITRI DEVI (RANI) M/S S.R. ENGINEERING CONSTRUCTION versus UNION OF INDIA & ORS. — [2025] 1 S.C.R. 81
KRISHNADATT AWASTHY versus STATE OF M.P. & ORS. — [2025] 1 S.C.R. 1173
KULDEEP SINGH versus THE STATE OF PUNJAB & ORS. — [2025] 1 S.C.R. 1392
KUM. SHUBHA @ SHUBHASHANKAR versus STATE OF KARNATAKA & ANR — [2025] 7 S.C.R. 859
KUSHAL KUMAR AGARWAL versus DIRECTORATE OF ENFORCEMENT — [2025] 5 S.C.R. 730
L. MURUGANANTHAM versus STATE OF TAMIL NADU & OTHERS — [2025] 7 S.C.R. 935
LAL MOHD. & ANR. versus STATE OF U.P. & ORS. — [2025] 5 S.C.R. 741
LALITA versus VISHWANATH & ORS. — [2025] 1 S.C.R. 1643
LARSEN AND TOUBRO LIMITED versus PURI CONSTRUCTION PVT. LTD. AND OTHERS — [2025] 4 S.C.R. 2811
LAXMI DAS versus THE STATE OF WEST BENGAL & ORS. — [2025] 1 S.C.R. 825
LEGISLATIVE COUNCIL U.P. LUCKNOW & ORS. versus SUSHIL KUMAR & ORS. — [2025] 10 S.C.R. 631
LIFECARE INNOVATIONS PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [2025] 2 S.C.R. 727
LIFESTYLE EQUITIES C.V. & ANR. versus AMAZON TECHNOLOGIES INC. — [2025] 10 S.C.R. 463
LIPI BOILERS LTD. versus THE COMMISSIONER OF CENTRAL EXCISE, AURANGABAD — [2025] 11 S.C.R. 578
M SAMBASIVA RAO versus THE STATE OF ANDHRA PRADESH — [2025] 7 S.C.R. 1183
M. VENKATESWARAN versus THE STATE REP. BY THE INSPECTOR OF POLICE — [2025] 2 S.C.R. 231
M.C. RAVIKUMAR versus D.S. VELMURUGAN & ORS. — [2025] 7 S.C.R. 1451
M.S. ANANTHAMURTHY & ANR. versus J. MANJULA — [2025] 2 S.C.R. 2035
M.S. PATTER versus STATE OF NCT OF DELHI AND OTHERS — [2025] 9 S.C.R. 895
M.S. SANJAY versus INDIAN BANK & ORS. — [2025] 1 S.C.R. 1588
M.V. LEELAVATHI versus DR. C.R. SWAMY @ DR. C.R. KUMARA SWAMY — [2025] 9 S.C.R. 178
M/S A.P. ELECTRICAL EQUIPMENT CORPORATION versus THE TAHSILDAR & ORS. ETC. — [2025] 2 S.C.R. 1625
M/S ABCI INFRASTRUCTURES PVT. LTD. versus UNION OF INDIA AND OTHERS — [2025] 3 S.C.R. 128
M/S ALCHEMIST HOSPITALS LTD. versus M/S ICT HEALTH TECHNOLOGY SERVICES INDIA PVT. LTD. — [2025] 12 S.C.R. 24
M/S ANVITA AUTO TECH WORKS PVT. LTD. versus M/S AROUSH MOTORS & ANR. — [2025] 10 S.C.R. 559
M/S ARISTO PRINTERS PVT. LTD. versus COMMISSIONER OF TRADE TAX, LUCKNOW, U.P. — [2025] 10 S.C.R. 405
M/S ARMOUR SECURITY (INDIA) LTD. versus COMMISSIONER, CGST, DELHI EAST COMMISSIONERATE & ANR. — [2025] 8 S.C.R. 1727
M/S ASP TRADERS versus STATE OF UTTAR PRADESH & ORS. — [2025] 7 S.C.R. 1462
M/S B N PADMANABHAIAH AND SONS versus R N NADIGAR & ORS. — [2025] 2 S.C.R. 1876
M/S BALAJI TRADERS versus THE STATE OF U.P. & ANR. — [2025] 7 S.C.R. 364
M/S BENGANI FOOD PRODUCTS PVT LTD AND ANOTHER versus NATIONAL INSURANCE CO. LTD. AND OTHERS — [2025] 7 S.C.R. 1756
M/S C & C CONSTRUCTIONS LTD. versus IRCON INTERNATIONAL LTD. — [2025] 1 S.C.R. 1413
M/S C.L. GUPTA EXPORT LTD. versus ADIL ANSARI & ORS. — [2025] 8 S.C.R. 1516
M/S CELESTIUM FINANCIAL versus A. GNANASEKARAN ETC — [2025] 4 S.C.R. 2612
M/S CHATHA SERVICE STATION versus LALMATI DEVI & ORS. — [2025] 5 S.C.R. 435
M/S CHITHRA WOODS MANORS WELFARE ASSOCIATION versus SHAJI AUGUSTINE — [2025] 4 S.C.R. 2707
M/S CITICORP FINANCE (INDIA) LIMITED versus SNEHASIS NANDA — [2025] 3 S.C.R. 866
M/S DHANBAD FUELS PRIVATE LIMITED versus UNION OF INDIA & ANR — [2025] 6 S.C.R. 431
M/S EDELWEISS ASSET RECONSTRUCTION LIMITED versus REGIONAL PF COMMISSIONER II AND RECOVERY OFFICER, RO BENGALURU (KORAMANGALA) & ANR. — [2025] 8 S.C.R. 2183
M/S FAIME MAKERS PVT. LTD. versus DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES(3), MUMBAI & ORS. — [2025] 5 S.C.R. 331
M/S FERRO CONCRETE CONSTRUCTION (INDIA) PVT. LTD. versus THE STATE OF RAJASTHAN — [2025] 4 S.C.R. 529
M/S GAYATRI PROJECT LIMITED versus MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED — [2025] 5 S.C.R. 2534
M/S GODWIN CONSTRUCTION PVT. LTD. versus COMMISSIONER, MEERUT DIVISION & ANR. — [2025] 10 S.C.R. 368
M/S HARCHARAN DASS GUPTA versus UNION OF INDIA — [2025] 6 S.C.R. 422
M/S INTERSTATE CONSTRUCTION versus NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. — [2025] 5 S.C.R. 2106
M/S J N REAL ESTATE versus SHAILENDRA PRADHAN & ORS. — [2025] 4 S.C.R. 2663
M/S JINDAL STEEL AND POWER LTD. & ANR. versus M/S BANSAL INFRA PROJECTS PVT. LTD. & ORS. — [2025] 5 S.C.R. 1263
M/S JM LABORATORIES AND OTHERS versus STATE OF ANDHRA PRADESH AND ANOTHER — [2025] 1 S.C.R. 1256
M/S JSW STEEL LIMITED versus PRATISHTHA THAKUR HARITWAL & ORS. — [2025] 3 S.C.R. 1200
M/S KKK HYDRO POWER LIMITED versus HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND OTHERS — [2025] 8 S.C.R. 2350
M/S MOTILAL AGARWALA versus STATE OF WEST BENGAL & ANR. — [2025] 8 S.C.R. 2400
M/S NARESH KUMAR GUPTA versus STATE OF PUNJAB & ANOTHER — [2025] 5 S.C.R. 718
M/S NARESH POTTERIES versus M/S AARTI INDUSTRIES AND ANOTHER — [2025] 1 S.C.R. 40
M/S OSWAL PETROCHEMICALS LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI - II — [2025] 4 S.C.R. 1792
M/S POLY MEDICURE LTD. versus M/S BRILLIO TECHNOLOGIES PVT. LTD — [2025] 12 S.C.R. 189
M/S QUIPPO ENERGY LTD. versus COMMISSIONER OF CENTRAL EXCISE AHMEDABAD – II — [2025] 9 S.C.R. 1110
M/S R. K. TRANSPORT COMPANY versus M/S BHARAT ALUMINUM COMPANY LTD. (BALCO) — [2025] 5 S.C.R. 401
M/S RIMJHIM ISPAT LIMITED AND OTHERS versus UNION OF INDIA & ANOTHER — [2025] 7 S.C.R. 1744
M/S S.R.S. TRAVELS BY ITS PROPRIETOR K.T. RAJASHEKAR versus THE KARNATAKA STATE ROAD TRANSPORT CORPORATION WORKERS & ORS. — [2025] 3 S.C.R. 262
M/S SHAH NANJI NAGSI EXPORTS PVT. LTD. versus UNION OF INDIA AND ORS. — [2025] 8 S.C.R. 2394
M/S SHANTI CONSTRUCTION PVT. LTD. versus THE STATE OF ODISHA & ORS. — [2025] 11 S.C.R. 475
M/S SHIKHAR CHEMICALS versus THE STATE OF UTTAR PRADESH & ANR. — [2025] 9 S.C.R. 108
M/S SHIV STEELS versus THE STATE OF ASSAM & ORS. — [2025] 9 S.C.R. 1069
M/S SHRI SENDHUR AGRO & OIL INDUSTRIES versus KOTAK MAHINDRA BANK LTD. — [2025] 3 S.C.R. 714
M/S SONALI POWER EQUIPMENTS PVT. LTD. versus CHAIRMAN, MAHARASHTRA STATE ELECTRICITY BOARD, MUMBAI & ORS. — [2025] 7 S.C.R. 1144
M/S STEMCYTE INDIA THERAPEUTICS PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, AHMEDABAD -III — [2025] 8 S.C.R. 70
M/S SURAJ IMPEX (INDIA) PVT. LTD. versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 974
M/S TAMIL NADU CEMENTS CORPORATION LIMITED versus MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ANOTHER — [2025] 1 S.C.R. 880
M/S TARACHAND LOGISTIC SOLUTIONS LIMITED versus STATE OF ANDHRA PRADESH & ORS. — [2025] 8 S.C.R. 2297
M/S TECHNO PRINTS versus CHHATTISGARH TEXTBOOK CORPORATION & ANR. — [2025] 3 S.C.R. 208
M/S TOMORROWLAND LIMITED versus HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED AND ANOTHER — [2025] 2 S.C.R. 998
M/S TORINO LABORATORIES PVT. LTD. versus UNION OF INDIA & ORS. — [2025] 8 S.C.R. 174
M/S TRIVENI ENGINEERING AND INDUSTRIES LTD. versus STATE OF UTTAR PRADESH & ORS. — [2025] 9 S.C.R. 300
M/S U.P. ASBESTOS LIMITED versus STATE OF RAJASTHAN & OTHERS — [2025] 9 S.C.R. 1419
M/S UNITED SPIRITS LTD. versus THE STATE OF MADHYA PRADESH & ORS. — [2025] 8 S.C.R. 11
M/S. COAL INDIA LIMITED versus COMMISSIONER OF CUSTOMS (PORT), CUSTOMS HOUSE, KOLKATA — [2025] 5 S.C.R. 1891
MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION versus UNION OF INDIA & OTHERS — [2025] 2 S.C.R. 1772
MACHHINDRANATH S/O KUNDLIK TARADE DECEASED THROUGH LRS. versus RAMCHANDRA GANGADHAR DHAMNE & ORS. — [2025] 7 S.C.R. 307
MADDURI GANGARAJU @ BABU RAO versus MADDURI SUNANDA & OTHERS — [2025] 7 S.C.R. 2073
MADHUKAR & ORS. versus THE STATE OF MAHARASHTRA — [2025] 7 S.C.R. 568
MADHUSHREE DATTA versus THE STATE OF KARNATAKA & ANR. — [2025] 2 S.C.R. 187
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION versus VINCENT DANIEL AND OTHERS — [2025] 3 S.C.R. 1277
MAHA MINERAL MINING & BENEFICATION PVT. LTD. versus MADHYA PRADESH POWER GENERATING CO. LTD. & ANR. — [2025] 9 S.C.R. 528
MAHABIR & ORS. versus STATE OF HARYANA — [2025] 1 S.C.R. 1105
MAHANADI COAL FIELDS LTD. & ANR. versus MATHIAS ORAM & ORS. — [2025] 1 S.C.R. 158
MAHARANA PRATAP SINGH versus THE STATE OF BIHAR & ORS — [2025] 4 S.C.R. 1662
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus MAHADEO KRISHNA NAIK — [2025] 3 S.C.R. 100
MAHAVEER SHARMA versus EXIDE LIFE INSURANCE COMPANY LIMITED & ANR. — [2025] 2 S.C.R. 1311
MAHAVEER versus STATE OF MAHARASHTRA AND ANR — [2025] 10 S.C.R. 381
MAHENDRA AWASE versus THE STATE OF MADHYA PRADESH — [2025] 2 S.C.R. 80
MAHESH CHAND (DEAD) THROUGH LR(S) versus BRIJESH KUMAR & ORS. — [2025] 8 S.C.R. 1076
MAHNOOR FATIMA IMRAN & ORS. versus M/S VISWESWARA INFRASTRUCTURE PVT LTD. & ORS. — [2025] 5 S.C.R. 2515
MALA CHOUDHARY & ANR. versus STATE OF TELANGANA & ANR. — [2025] 7 S.C.R. 1208
MALA DEVI versus UNION OF INDIA & ORS. — [2025] 8 S.C.R. 221
MALLEESWARI versus K. SUGUNA AND ANOTHER — [2025] 9 S.C.R. 574
MAMMAN KHAN versus STATE OF HARYANA — [2025] 10 S.C.R. 131
MAMTA KAUR versus STATE OF PUNJAB — [2025] 1 S.C.R. 649
MANCHU MOHAN BABU versus STATE OF ANDHRA PRADESH & ANOTHER — [2025] 7 S.C.R. 1969
MANDEEP SINGH & ORS. versus STATE OF PUNJAB AND ORS. — [2025] 8 S.C.R. 34
MANIKLAL SAHU versus STATE OF CHHATTISGARH — [2025] 10 S.C.R. 212
MANISH YADAV versus STATE OF UTTAR PRADESH & ANR. — [2025] 1 S.C.R. 1497
MANJUNATH TIRAKAPPA MALAGI AND ANR. versus GURUSIDDAPPA TIRAKAPPA MALAGI (DEAD THROUGH LRS) — [2025] 4 S.C.R. 1409
MANOHAR AND OTHERS versus THE STATE OF MAHARASHTRA & OTHERS — [2025] 7 S.C.R. 1675
MANOJ RAMESHLAL CHHABRIYA versus MAHESH PRAKASH AHUJA & ANR. — [2025] 2 S.C.R. 1433
MANOJ TEJRAJ JAIN versus STATE OF GUJARAT — [2025] 8 S.C.R. 2437
MANSI BRAR FERNANDES versus SHUBHA SHARMA AND ANR. — [2025] 10 S.C.R. 169
MANSOOR ALI FARIDA IRSHAD ALI & OTHERS versus THE TAHSILDAR-I, SPECIAL CELL & OTHERS — [2025] 2 S.C.R. 1703
MARIPPAN & ANR. versus STATE REPRESENTED BY THE INSPECTOR OF POLICE & ANR. — [2025] 1 S.C.R. 1674
MAUKAM SINGH & OTHERS versus STATE OF MADHYA PRADESH — [2025] 4 S.C.R. 336
MAYA SINGH AND OTHERS versus THE ORIENTAL INSURANCE CO. LTD. AND OTHERS — [2025] 2 S.C.R. 602
MD. BANI ALAM MAZID @ DHAN versus STATE OF ASSAM — [2025] 2 S.C.R. 2006
MD. FIROZ AHMAD KHALID versus THE STATE OF MANIPUR & ORS. — [2025] 4 S.C.R. 1444
METPALLI LASUM BAI (SINCE DEAD) AND OTHERS versus METAPALLI MUTHAIH (D) BY LRS. — [2025] 7 S.C.R. 1341
MIHIR RAJESH SHAH versus STATE OF MAHARASHTRA AND ANOTHER — [2025] 11 S.C.R. 291
MINI versus CBI/SPE COCHIN — [2025] 8 S.C.R. 799
MISSION ACCESSIBILITY versus UNION OF INDIA & ORS. — [2025] 12 S.C.R. 443
MITC ROLLING MILLS PRIVATE LIMITED AND ANR. versus M/S RENUKA REALTORS AND ORS. — [2025] 11 S.C.R. 531
MMTC LIMITED versus ANGLO AMERICAN METALLURGICAL COAL PVT. LIMITED — [2025] 11 S.C.R. 327
MOHAMMAD AFZAL MOHAMMAD SHARIF versus THE STATE OF MAHARASHTRA AND OTHERS — [2025] 10 S.C.R. 78
MOHAMMED ASARUDEEN versus UNION OF INDIA & ORS — [2025] 5 S.C.R. 707
MOHAMMED ENTERPRISES (TANZANIA) LTD. versus FAROOQ ALI KHAN & ORS. — [2025] 1 S.C.R. 177
MOHAN LAL FATEHPURIA versus M/S BHARAT TEXTILES & ORS. — [2025] 12 S.C.R. 408
MOHD. TAHIR HUSSAIN versus STATE OF NCT OF DELHI — [2025] 1 S.C.R. 911
MOHIT KUMAR versus STATE OF UTTAR PRADESH AND ORS. — [2025] 6 S.C.R. 499
MOHIT SURESH HARCHANDRAI & ORS. versus HINDUSTAN ORGANIC CHEMICALS LIMITED — [2025] 5 S.C.R. 764
MRS. SHAILJA KRISHNA versus SATORI GLOBAL LIMITED & ORS. — [2025] 9 S.C.R. 383
MRS. VARSHATAI W/O. SH. SANJAY BAGADE versus THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MINISTRY OF LAW AND JUDICIARY, MANTRALAYA, MUMBAI AND ORS. ETC. — [2025] 4 S.C.R. 625
MUKUND K. PAI & ORS. versus PUNJAB NATIONAL BANK & ORS — [2025] 7 S.C.R. 2148
MUNICIPAL CORPORATION OF DELHI versus GAGAN NARANG & ORS. ETC. — [2025] 1 S.C.R. 239
MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. versus PANKAJ BABULAL KOTECHA & ORS. — [2025] 5 S.C.R. 787
MUPPIDI LAKSHMI NARAYANA REDDY & ORS. versus THE STATE OF ANDHRA PRADESH & ANR. — [2025] 4 S.C.R. 1715
MURLIDHAR AGGARWAL (D.) THR. HIS LR. ATUL KUMAR AGGARWAL versus MAHENDRA PRATAP KAKAN (D.) THR. LRS. AND ORS. — [2025] 4 S.C.R. 1753
MUSKAN versus ISHAAN KHAN (SATANIYA) AND OTHERS — [2025] 11 S.C.R. 273
MY PREFERRED TRANSFORMATION & HOSPITALITY PVT. LTD. & ANR. versus M/S FARIDABAD IMPLEMENTS PVT. LTD. — [2025] 1 S.C.R. 729
N. ESWARANATHAN versus STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE — [2025] 5 S.C.R. 128
N.P. SASEENDRAN versus N.P. PONNAMMA & ORS. — [2025] 3 S.C.R. 957
N.S. GNANESHWARAN ETC. versus THE INSPECTOR OF POLICE & ANR. — [2025] 5 S.C.R. 667
NABHA POWER LIMITED versus PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS — [2025] 8 S.C.R. 1308
NADEEM AHAMED versus THE STATE OF WEST BENGAL — [2025] 8 S.C.R. 987
NAFEES AHMAD & ANR. versus SOINUDDIN & ORS. — [2025] 4 S.C.R. 1403
NAGAMMA @ NAGARATHNA & ORS. versus THE STATE OF KARNATAKA — [2025] 9 S.C.R. 1239
NAGARAJAN & ANR. versus THE STATE OF TAMIL NADU — [2025] 6 S.C.R. 471
NARAYAN DAS versus STATE OF CHHATTISGARH — [2025] 8 S.C.R. 289
NARAYAN YADAV versus STATE OF CHHATTISGARH — [2025] 8 S.C.R. 568
NARCOTIC CONTROL BUREAU versus LAKHWINDER SINGH — [2025] 1 S.C.R. 1581
NARESH KUMAR SINHA versus STATE OF BIHAR & ORS. — [2025] 4 S.C.R. 2742
NATIONAL SPOT EXCHANGE LIMITED versus UNION OF INDIA & ORS. — [2025] 7 S.C.R. 252
NAUSHEY ALI & ORS. versus STATE OF U.P. & ANR. — [2025] 3 S.C.R. 289
NAZIM & ORS. versus THE STATE OF UTTARAKHAND — [2025] 10 S.C.R. 263
NBCC (INDIA) LTD. versus THE STATE OF WEST BENGAL & ORS — [2025] 1 S.C.R. 610
NDA SECURITIES LTD. versus STATE (NCT OF DELHI) & ANR. — [2025] 6 S.C.R. 360
NEELAM KUMARI versus THE STATE OF HIMACHAL PRADESH — [2025] 8 S.C.R. 1464
NEERAJ KUMAR @ NEERAJ YADAV versus STATE OF U.P. & ORS. — [2025] 12 S.C.R. 295
NEETHU B. @ NEETHU BABY MATHEW versus RAJESH KUMAR — [2025] 7 S.C.R. 1053
NEHA CHANDRAKANT SHROFF & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2025] 5 S.C.R. 616
NEHA ENTERPRISES versus COMMISSIONER, COMMERCIAL TAX, LUCKNOW, UTTAR PRADESH — [2025] 5 S.C.R. 475
NEW INDIA ASSURANCE CO. LTD. versus KAMLESH AND OTHERS. — [2025] 4 S.C.R. 2594
NEW INDIA ASSURANCE CO. LTD. versus SMT. SUNITA SHARMA AND ORS. — [2025] 4 S.C.R. 603
NEW MANGALORE PORT TRUST & ANR. versus CLIFFORD D SOUZA ETC. ETC. — [2025] 5 S.C.R. 177
NIDHI BHARGAVA & ORS. A1: NIDHI BHARGAVA A2: MANUJ BHARGAVA A3: ANUJ BHARGAVA versus NATIONAL INSURANCE COMPANY LTD. & ORS. R1: NATIONAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER R2: K. L. BHARGAVA R3: ANIL KUMAR KUKREJA — [2025] 4 S.C.R. 1468
NILESH BABURAO GITTE versus STATE OF MAHARASHTRA — [2025] 11 S.C.R. 37
NILIMA DAS GUPTA (DECEASED) THROUGH ITS LRS. versus ON THE DEATH OF ABDUR ROUF HIS LEGAL HEIRS & ORS. — [2025] 8 S.C.R. 740
NIMAI GHOSH & ORS. versus THE STATE OF BIHAR (NOW JHARKHAND) — [2025] 1 S.C.R. 1932
NIRMITI DEVELOPERS THROUGH ITS PARTNERS & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2025] 2 S.C.R. 1206
NOBLE RESOURCES AND TRADING INDIA PRIVATE LIMITED (EARLIER KNOWN AS ANDAGRO SERVICES PVT. LTD.) versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 1983
ODISHA STATE FINANCIAL CORPORATION versus VIGYAN CHEMICAL INDUSTRIES AND OTHERS — [2025] 9 S.C.R. 1
OFFICE FOR ALTERNATIVE ARCHITECTURE versus IRCON INFRASTRUCTURE AND SERVICES LTD. — [2025] 6 S.C.R. 395
OIL AND NATURAL GAS CORPORATION LTD. versus M/S G & T BECKFIELD DRILLING SERVICES PVT. LTD. — [2025] 9 S.C.R. 507
OKHLA ENCLAVE PLOT HOLDERS WEL. ASON versus UNION OF INDIA THROUGH SECRETARY & ORS. — [2025] 4 S.C.R. 2397
OLD JALUKAI VILLAGE COUNCIL versus KAKIHO VILLAGE & ORS. — [2025] 5 S.C.R. 2658
OM PRAKASH @ ISRAEL @ RAJU @ RAJU DAS versus UNION OF INDIA AND ANOTHER — [2025] 1 S.C.R. 362
OM PRAKASH AMBADKAR versus THE STATE OF MAHARASHTRA & ORS. — [2025] 1 S.C.R. 1469
OM PRAKASH GUPTA ALIAS LALLOOWA (NOW DECEASED) & ORS. versus SATISH CHANDRA (NOW DECEASED) — [2025] 2 S.C.R. 937
OMI @ OMKAR RATHORE & ANR. versus THE STATE OF MADHYA PRADESH & ANR. — [2025] 1 S.C.R. 266
OPERATION ASHA versus SHELLY BATRA & ORS. — [2025] 8 S.C.R. 411
ORISSA HIGH COURT AND OTHERS versus BANSHIDHAR BAUG AND OTHERS ETC. — [2025] 7 S.C.R. 505
P KRISHNA MOHAN REDDY versus THE STATE OF ANDHRA PRADESH — [2025] 5 S.C.R. 1221
P. ANJANAPPA (D) BY LRS versus A.P. NANJUNDAPPA & ORS. — [2025] 11 S.C.R. 423
P. KUMARAKURUBARAN versus P. NARAYANAN & ORS. — [2025] 4 S.C.R. 2006
P. MARUTHI PRASADA RAO versus THE STATE OF ANDHRA PRADESH & ORS. — [2025] 8 S.C.R. 1150
P. NALLAMMAL versus STATE BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION POLICE, DINDIGUL, TAMIL NADU — [2025] 5 S.C.R. 1854
P. RADHAKRISHNAN & ANR. versus COCHIN DEVASWOM BOARD & ORS. — [2025] 10 S.C.R. 286
P. RAMMOHAN RAO versus K. SRINIVAS AND ORS. ETC. — [2025] 2 S.C.R. 1060
P. SHANTHI PUGAZHENTHI versus STATE REPRESENTED BY THE INSPECTOR OF POLICE SPE/CBI/ACB/CHENNAI — [2025] 6 S.C.R. 372
P.M. LOKANATH AND OTHERS versus STATE OF KARNATAKA AND ANOTHER — [2025] 2 S.C.R. 622
PADI KAUSHIK REDDY ETC. versus THE STATE OF TELANGANA AND OTHERS ETC. — [2025] 7 S.C.R. 1879
PADMAN BIBHAR versus STATE OF ODISHA — [2025] 5 S.C.R. 1116
PANDURANGAN versus T. JAYARAMA CHETTIAR & ANR. — [2025] 7 S.C.R. 488
PAPPAMMAL (DIED) THROUGH LR R. KRSNA MURTII versus JOTHI & ANR. — [2025] 2 S.C.R. 1411
PARADIP PORT AUTHORITY versus PARADEEP PHOSPHATES LTD. — [2025] 8 S.C.R. 1695
PARIMAL KUMAR & ORS. versus THE STATE OF JHARKHAND & ORS. — [2025] 1 S.C.R. 1953
PARITALA SUDHAKAR versus STATE OF TELANGANA — [2025] 6 S.C.R. 180
PARMINDER SINGH versus HONEY GOYAL AND OTHERS — [2025] 4 S.C.R. 50
PATEL BABUBHAI MANOHARDAS & ORS. versus STATE OF GUJARAT — [2025] 3 S.C.R. 432
PAVUL YESU DHASAN versus THE REGISTRAR, STATE HUMAN RIGHTS COMMISSION OF TAMIL NADU & ORS. — [2025] 4 S.C.R. 2549
PAWAN KUMAR AGRAWAL & ANR. versus STATE OF CHHATTISGARH & ORS. — [2025] 4 S.C.R. 1622
PAWAN KUMAR TIWARY AND OTHERS versus JHARKHAND STATE ELECTRICITY BOARD (NOW JHARKHAND URJA VIKAS NIGAM LIMITED) AND OTHERS — [2025] 8 S.C.R. 1352
PERIYAMMAL (DEAD) THROUGH LRS & ORS. versus V. RAJAMANI & ANR. ETC. — [2025] 3 S.C.R. 540
PERNOD RICARD INDIA PRIVATE LIMITED & ANOTHER versus KARANVEER SINGH CHHABRA — [2025] 8 S.C.R. 805
PETER AUGUSTINE versus K.V. XAVIER AND OTHERS — [2025] 5 S.C.R. 1007
PHIRERAM versus STATE OF UTTAR PRADESH & ANR. — [2025] 10 S.C.R. 1
PINKI versus STATE OF UTTAR PRADESH AND ANR. — [2025] 5 S.C.R. 522
PINKY MEENA versus THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR & ANR. — [2025] 7 S.C.R. 79
PIRAMAL CAPITAL AND HOUSING FINANCE LIMITED (FORMERLY KNOWN AS DEWAN HOUSING FINANCE CORPORATION LIMITED) versus 63 MOONS TECHNOLOGIES LIMITED & OTHERS — [2025] 4 S.C.R. 344
PNB HOUSING FINANCE LIMITED versus SH. MANOJ SAHA & ANR — [2025] 7 S.C.R. 1041
POONAM versus DULE SINGH & ORS. — [2025] 12 S.C.R. 1
POWER GRID CORPORATION OF INDIA LIMITED versus MADHYA PRADESH POWER TRANSMISSION COMPANY — [2025] 5 S.C.R. 2062
POWERGRID CORPORATION OF INDIA LIMITED versus CENTRAL ELECTRICITY REGULATORY COMMISSION & ORS. — [2025] 6 S.C.R. 123
PRABHJOT KAUR versus STATE OF PUNJAB AND ORS. — [2025] 5 S.C.R. 193
PRADEEP BHARDWAJ versus PRIYA — [2025] 7 S.C.R. 534
PRADEEP NIRANKARNATH SHARMA versus DIRECTORATE OF ENFORCEMENT & ANR. — [2025] 4 S.C.R. 71
PRADEEP NIRANKARNATH SHARMA versus STATE OF GUJARAT & ORS. — [2025] 4 S.C.R. 32
PRADIP N. SHARMA versus STATE OF GUJARAT & ANR. — [2025] 2 S.C.R. 2091
PRAGYA PRASUN & ORS. versus UNION OF INDIA & ORS. — [2025] 4 S.C.R. 2851
PRAKASH ASPHALTINGS AND TOLL HIGHWAYS (INDIA) LIMITED versus MANDEEPA ENTERPRISES AND OTHERS — [2025] 9 S.C.R. 794
PRAMILA DEVI & ORS. versus THE STATE OF JHARKHAND & ANR. — [2025] 4 S.C.R. 1695
PREETHA KRISHNAN & ORS. versus THE UNITED INDIA INSURANCE CO. LTD. & ORS. — [2025] 11 S.C.R. 487
PREM AGGARWAL versus MOHAN SINGH & ORS. — [2025] 10 S.C.R. 395
PRINCIPAL COMMISSIONER OF INCOME TAX-4 & ANR. versus M/S JUPITER CAPITAL PVT. LTD. — [2025] 1 S.C.R. 431
PUJA FERRO ALLOYS P LTD. versus STATE OF GOA AND ORS. — [2025] 3 S.C.R. 138
PUNIT BERIWALA versus THE STATE OF NCT OF DELHI AND ORS. — [2025] 4 S.C.R. 2421
PUTAI versus STATE OF UTTAR PRADESH — [2025] 8 S.C.R. 2108
R. NAGARAJ (DEAD) THROUGH LRS. AND ANOTHER versus RAJMANI AND OTHERS — [2025] 4 S.C.R. 734
R. RAJENDRAN versus KAMAR NISHA AND OTHERS — [2025] 12 S.C.R. 123
R. RANJITH SINGH & ORS. versus THE STATE OF TAMIL NADU & ORS. — [2025] 5 S.C.R. 1778
R. SHASHIREKHA versus STATE OF KARNATAKA AND OTHERS — [2025] 3 S.C.R. 1217
RACING PROMOTIONS PRIVATE LIMITED versus DR. HARISH & ORS. — [2025] 2 S.C.R. 1608
RADHIKA AGARWAL versus UNION OF INDIA AND OTHERS — [2025] 2 S.C.R. 1331
RAGHUNATH SHARMA & ORS. versus STATE OF HARYANA & ANR. — [2025] 5 S.C.R. 2128
RAHIL & ANR. versus STATE (GOVT. OF N.C.T. OF DELHI) — [2025] 6 S.C.R. 607
RAHUL VERMA & ORS. versus RAMPAT LAL VERMA & ORS. — [2025] 2 S.C.R. 1713
RAILWAY PROTECTION FORCE & ORS. versus PREM CHAND KUMAR & ORS. — [2025] 9 S.C.R. 558
RAJ KUMAR @ BHEEMA versus STATE OF NCT OF DELHI — [2025] 12 S.C.R. 221
RAJA KHAN versus STATE OF CHHATTISGARH — [2025] 2 S.C.R. 461
RAJAN versus THE STATE OF HARYANA — [2025] 9 S.C.R. 744
RAJAN CHADHA & ANR. versus SANJAY ARORA — [2025] 4 S.C.R. 1603
RAJEEB KALITA versus UNION OF INDIA & ORS. — [2025] 2 S.C.R. 27
RAJEEV GUPTA & ORS. versus PRASHANT GARG & ORS. — [2025] 4 S.C.R. 2364
RAJENDHIRAN versus MUTHAIAMMAL @ MUTHAYEE & ORS.** — [2025] 4 S.C.R. 829
RAJENDRA ANANT VARIK versus GOVIND B. PRABHUGAONKAR — [2025] 6 S.C.R. 303
RAJENDRA SINGH AND ORS. versus STATE OF UTTARANCHAL ETC. — [2025] 10 S.C.R. 342
RAJESH CHADDHA versus STATE OF UTTAR PRADESH — [2025] 6 S.C.R. 382
RAJIV GHOSH versus SATYA NARYAN JAISWAL — [2025] 5 S.C.R. 458
RAJNI AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2025] 10 S.C.R. 548
RAJNISH SINGH @ SONI versus STATE OF U.P. AND ANOTHER — [2025] 3 S.C.R. 303
RAJU @ NIRPENDRA SINGH versus THE STATE OF MADHYA PRADESH — [2025] 2 S.C.R. 1821
RAJU @ UMAKANT versus THE STATE OF MADHYA PRADESH — [2025] 6 S.C.R. 1
RAJU NARYANA SWAMY versus STATE OF KERALA & ORS. — [2025] 4 S.C.R. 1723
RAJUL MANOJ SHAH ALIAS RAJESHWARI RASIKLAL SHETH versus KIRANBHAI SHAKRABHAI PATEL & ANR. — [2025] 10 S.C.R. 152
RAJUMON T.M. versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 1279
RAKESH BHANOT versus M/S. GURDAS AGRO PVT. LTD — [2025] 4 S.C.R. 573
RAKESH KUMAR CHARMAKAR & ORS. versus THE STATE OF MADHYA PRADESH & ORS. — [2025] 2 S.C.R. 252
RAKESH KUMAR RAGHUVANSHI versus THE STATE OF MADHYA PRADESH — [2025] 1 S.C.R. 2008
RAKESH KUMAR VERMA versus HDFC BANK LTD. — [2025] 5 S.C.R. 78
RAKHI SADHUKHAN versus RAJA SADHUKHAN — [2025] 5 S.C.R. 782
RAM CHARAN & ORS. versus SUKHRAM & ORS. — [2025] 8 S.C.R. 272
RAM KISHAN (SINCE DECEASED) THROUGH HIS LRS ETC. versus STATE OF HARYANA & ORS. — [2025] 4 S.C.R. 2563
RAM LAL versus JARNAIL SINGH (NOW DECEASED) THROUGH ITS LRS & ORS. — [2025] 2 S.C.R. 1745
RAM PYAREY versus THE STATE OF UTTAR PRADESH — [2025] 1 S.C.R. 484
RAMA BAI versus M/S AMIT MINERALS THROUGH INCHARGE OFFICER/COMPETENT OFFICER & ANRS. — [2025] 9 S.C.R. 1599
RAMACHANDRAIAH & ANR. versus M. MANJULA & ORS. — [2025] 4 S.C.R. 1522
RAMANUJ KUMAR versus PRIYANKA — [2025] 4 S.C.R. 1502
RAMAYANA ISPAT PVT. LTD. AND ANR. versus STATE OF RAJASTHAN & ORS. — [2025] 4 S.C.R. 436
RAMESH A. NAIKA versus THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA ETC. — [2025] 2 S.C.R. 1721
RAMESH BAGHEL versus STATE OF CHHATTISGARH & OTHERS — [2025] 1 S.C.R. 961
RAMESH CHAND (D) THR. LRS. versus SURESH CHAND AND ANR. — [2025] 9 S.C.R. 339
RAMESH KUMARAN & ANR. versus STATE THROUGH THE INSPECTOR OF POLICE & ANR. — [2025] 3 S.C.R. 1245
RAMESH MISHRIMAL JAIN versus AVINASH VISHWANATH PATNE & ANR. — [2025] 2 S.C.R. 670
RAMJI PRASAD JAISWAL @ RAMJEE PRASAD JAISWAL AND ORS. versus STATE OF BIHAR — [2025] 6 S.C.R. 582
RAMKIRAT MUNILAL GOUD versus STATE OF MAHARASHTRA ETC. — [2025] 6 S.C.R. 513
RAMU APPA MAHAPATAR versus THE STATE OF MAHARASHTRA — [2025] 2 S.C.R. 388
RAMYASH @ LAL BAHADUR versus THE STATE OF UTTAR PRADESH AND ANOTHER ETC. ETC — [2025] 4 S.C.R. 1630
RANJIT SARKAR versus RAVI GANESH BHARDWAJ AND OTHERS — [2025] 3 S.C.R. 1448
RAVI ORAON versus THE STATE OF JHARKHAND & ORS. — [2025] 11 S.C.R. 226
RAVI PRAKASH SRIVASTAVA & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2025] 11 S.C.R. 549
RAVI versus THE STATE OF PUNJAB — [2025] 2 S.C.R. 526
RAVINDER SINGH SIDHU versus THE STATE OF PUNJAB & ORS. — [2025] 5 S.C.R. 2648
RAVINDRA PRATAP SHAHI versus STATE OF U.P. & ORS. — [2025] 8 S.C.R. 1525
RAVISH SINGH RANA versus STATE OF UTTARAKHAND & ANR. — [2025] 4 S.C.R. 2722
REENA BANERJEE AND ANOTHER versus GOVERNMENT OF NCT OF DELHI AND OTHERS — [2025] 9 S.C.R. 855
REKHA SHARAD USHIR versus SAPTASHRUNGI MAHILA NAGARI SAHKARI PATSANSTA LTD. — [2025] 3 S.C.R. 1189
RENUKA PRASAD versus THE STATE REPRESENTED BY ASSISTANT SUPERINTENDENT OF POLICE — [2025] 7 S.C.R. 160
RENUKA versus STATE OF KARNATAKA AND ANR. — [2025] 4 S.C.R. 1936
RIKHAB BIRANI & ANR. versus STATE OF UTTAR PRADESH & ANR. — [2025] 4 S.C.R. 1334
RINA KUMARI @ RINA DEVI @ REENA versus DINESH KUMAR MAHTO @ DINESH KUMAR MAHATO AND ANOTHER — [2025] 1 S.C.R. 462
ROFIQUL HOQUE versus THE UNION OF INDIA & ORS. — [2025] 6 S.C.R. 569
ROHAN VIJAY NAHAR & ORS. versus THE STATE OF MAHARASHTRA & ORS. — [2025] 11 S.C.R. 500
ROUSANARA BEGUM versus S.K. SALAHUDDIN @ SK SALAUDDIN & ANR. — [2025] 12 S.C.R. 273
RUPA AND CO. LIMITED AND ANOTHER versus FIRHAD HAKIM AND OTHERS — [2025] 2 S.C.R. 648
RUTU MIHIR PANCHAL & ORS. versus UNION OF INDIA & ORS. — [2025] 4 S.C.R. 1983
S SHOBHA versus MUTHOOT FINANCE LTD. — [2025] 1 S.C.R. 1147
S. JANAKI IYER versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 961
S. MOHAMMED HAKKIM versus NATIONAL INSURANCE CO. LTD. & ORS. — [2025] 7 S.C.R. 1736
S. RAJASEEKARAN versus UNION OF INDIA AND ORS. — [2025] 10 S.C.R. 311
S. VISHNU GANGA & ORS. versus M/S ORIENTAL INSURANCE COMPANY LIMITED REP. BY ITS DIVISIONAL MANAGER & ORS. — [2025] 1 S.C.R. 1163
S.C. GARG versus STATE OF UTTAR PRADESH & ANR. — [2025] 5 S.C.R. 627
S.C. NARANG versus STATE (NCT OF DELHI) & ANR. — [2025] 4 S.C.R. 2553
S.D. JAYAPRAKASH AND ORS. ETC. versus THE UNION OF INDIA & ORS. — [2025] 4 S.C.R. 1976
S.K. JAIN versus UNION OF INDIA & ANR. — [2025] 10 S.C.R. 572
S.N. VIJAYLAKSHMI & ORS. versus STATE OF KARNATAKA & ANR. — [2025] 7 S.C.R. 1928
SACHIN JAISWAL versus M/S HOTEL ALKA RAJE & OTHER — [2025] 2 S.C.R. 1396
SACHIN versus STATE OF MAHARASHTRA — [2025] 4 S.C.R. 2500
SACHIN versus THE STATE OF MAHARASHTRA — [2025] 4 S.C.R. 2497
SACHIN YALLAPPA USULKAR & ORS. versus VIJAYATA & ORS. — [2025] 2 S.C.R. 2080
SADASHIV DHONDIRAM PATIL versus THE STATE OF MAHARASHTRA — [2025] 1 S.C.R. 592
SADIQ B. HANCHINMANI versus THE STATE OF KARNATAKA & ORS. R1: THE STATE OF KARNATAKA R2: CHNDRUMAL R3: SANJAY R4: NANDKUMAR R5: VIJAY — [2025] 11 S.C.R. 246
SAJID KHAN versus L RAHMATHULLAH & ORS. — [2025] 2 S.C.R. 657
SAJITHABAI AND ORS. versus THE KERALA WATER AUTHORITY AND ORS. — [2025] 3 S.C.R. 789
SAKHAWAT AND ANR. versus STATE OF UTTAR PRADESH — [2025] 7 S.C.R. 139
SAKINA SULTANALI SUNESARA (MOMIN) versus SHIA IMAMI ISMAILI MOMIN JAMAT SAMAJ & ORS — [2025] 4 S.C.R. 1921
SAKSHI ARHA versus THE RAJASTHAN HIGH COURT & ORS. — [2025] 4 S.C.R. 714
SALDANHA REAL ESTATE PRIVATE LIMITED versus BISHOP JOHN RODRIGUES AND OTHERS — [2025] 8 S.C.R. 1379
SAMIULLAH versus THE STATE OF BIHAR & ORS. — [2025] 11 S.C.R. 448
SAMTOLA DEVI versus STATE OF UTTAR PRADESH & ORS. — [2025] 3 S.C.R. 1235
SANGITA SINHA versus BHAWANA BHARDWAJ AND ORS. — [2025] 4 S.C.R. 551
SANJABIJ TARI versus KISHORE S. BORCAR & ANR. — [2025] 9 S.C.R. 1515
SANJAY COLARO versus STATE OF KARNATAKA — [2025] 4 S.C.R. 2558
SANJAY DUTT & ORS. versus THE STATE OF HARYANA & ANR. — [2025] 1 S.C.R. 446
SANJAY PRAKASH & ORS. versus UNION OF INDIA & ORS. — [2025] 5 S.C.R. 2726
SANJAY SADASHIV BENDRE & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2025] 3 S.C.R. 1165
SANJAY versus STATE OF UTTAR PRADESH — [2025] 2 S.C.R. 1790
SANJIT SINGH SALWAN & ORS. versus SARDAR INDERJIT SINGH SALWAN & ORS. — [2025] 8 S.C.R. 902
SANKAR PADAM THAPA versus VIJAYKUMAR DINESHCHANDRA AGARWAL — [2025] 11 S.C.R. 197
SANTOSH DEVI versus SUNDER — [2025] 6 S.C.R. 156
SANTOSH SAHADEV KHAJNEKAR versus THE STATE OF GOA — [2025] 8 S.C.R. 2100
SARANGA ANILKUMAR AGGARWAL versus BHAVESH DHIRAJLAL SHETH & ORS. — [2025] 3 S.C.R. 325
SARITA CHOUDHARY versus HIGH COURT OF MADHYA PRADESH & ANOTHER — [2025] 2 S.C.R. 1456
SAROJ SALKAN versus HUMA SINGH & ORS. — [2025] 6 S.C.R. 210
SATAURAM MANDAVI versus THE STATE OF CHHATTISGARH & ANR. — [2025] 7 S.C.R. 1538
SATBIR SINGH versus RAJESH KUMAR AND OTHERS — [2025] 5 S.C.R. 1
SATENDER KUMAR ANTIL versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2025] 7 S.C.R. 1858
SATHEESH V.K. versus THE FEDERAL BANK LTD. — [2025] 9 S.C.R. 1255
SATISH CHANDER SHARMA & ORS. versus STATE OF HIMACHAL PRADESH & ORS. — [2025] 5 S.C.R. 217
SAU. JIYA versus KULDEEP — [2025] 1 S.C.R. 1398
SD. SHABUDDIN versus THE STATE OF TELANGANA — [2025] 8 S.C.R. 1040
SECURITIES AND EXCHANGE BOARD OF INDIA versus RAM KISHORI GUPTA & ANR. — [2025] 4 S.C.R. 2789
SERIOUS FRAUD INVESTIGATION OFFICE versus ADITYA SARDA — [2025] 5 S.C.R. 485
SEROSOFT SOLUTIONS PVT. LTD. versus DEXTER CAPITAL ADVISORS PVT. LTD. — [2025] 1 S.C.R. 151
SEVENTH DAY ADVENTIST SENIOR SECONDARY SCHOOL versus ISMAT AHMED AND OTHERS — [2025] 9 S.C.R. 156
SHABEEN AHMAD versus THE STATE OF UTTAR PRADESH & ANR. — [2025] 3 S.C.R. 367
SHAH SAMIR BHARATBHAI & ORS. versus THE STATE OF GUJARAT & ORS. — [2025] 8 S.C.R. 1161
SHAHED KAMAL & ORS. versus M/S A. SURTI DEVELOPERS PVT. LTD. & ANR. — [2025] 4 S.C.R. 1275
SHAHJAHAN versus THE STATE OF UTTAR PRADESH & ANR. R1: THE STATE OF UTTAR PRADESH R2: SRI GAFFAR KHAN — [2025] 2 S.C.R. 1845
SHAIL KUMARI versus STATE OF CHHATTISGARH — [2025] 8 S.C.R. 599
SHAILESH KUMAR SINGH ALIAS SHAILESH R. SINGH versus STATE OF UTTAR PRADESH & ORS. — [2025] 7 S.C.R. 2161
SHAILYAMANYU SINGH versus STATE OF MAHARASHTRA — [2025] 7 S.C.R. 2085
SHAKUNTLA DEVI versus THE STATE OF UTTAR PRADESH — [2025] 4 S.C.R. 1914
SHANKAR LAL SHARMA versus RAJESH KOOLWAL & ORS. — [2025] 1 S.C.R. 1717
SHANMUGAM @ LAKSHMINARAYANAN versus HIGH COURT OF MADRAS — [2025] 6 S.C.R. 100
SHANTI DEVI (SINCE DECEASED) THROUGH LRS. GORAN versus JAGAN DEVI & ORS. — [2025] 9 S.C.R. 825
SHANTI DEVI versus STATE OF HARYANA — [2025] 8 S.C.R. 919
SHARDHAMMA & ANR. versus THE DY. COMMISSIONER & ORS. — [2025] 4 S.C.R. 2045
SHARMILA VELAMUR versus V. SANJAY AND ORS. — [2025] 3 S.C.R. 377
SHAURABH KUMAR TRIPATHI versus VIDHI RAWAL — [2025] 6 S.C.R. 545
SHEIKH JAVEED AHMAD & ANR. versus STATE OF J&K & ORS. — [2025] 3 S.C.R. 1503
SHENBAGAVALLI AND ORS. versus THE INSPECTOR OF POLICE, KANCHEEPURAM DISTRICT AND ANR. — [2025] 4 S.C.R. 2451
SHITAL FIBERS LIMITED versus COMMISSIONER OF INCOME TAX — [2025] 5 S.C.R. 1248
SHIV BARAN versus STATE OF U.P. & ANR. — [2025] 8 S.C.R. 229
SHIVALEELA AND OTHERS A1: SHIVALEELA A2: KUMARI KAVYA A3: KUMARI PURNIMA A4: KUMARI SHRAVYA A5: MASTER VEERESH A6: K. H. M. SHIVAMURTHAIAH versus THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. & OTHERS R1: THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. R2: SRI. GIRISH B. R3: DR. BASAVARAJA — [2025] 4 S.C.R. 63
SHRI BINOD KUMAR SINGH versus NATIONAL INSURANCE COMPANY LTD. — [2025] 2 S.C.R. 521
SHRI SHRI SWAMI SAMARTH CONSTRUCTION & FINANCE SOLUTION & ANR versus THE BOARD OF DIRECTORS OF NKGSB CO-OP. BANK LTD. & ORS. — [2025] 7 S.C.R. 1851
SHRI. MASAIDEVI VIVIDH KARYAKARI SAHAKARI SEVA SANSTHA MARYADIT WAREWADI versus THE STATE OF MAHARASHTRA & ORS. — [2025] 5 S.C.R. 409
SHRICHAND RAJARAM KUKREJA AND ANR. versus THE STATE OF MAHARASHTRA AND ANR. — [2025] 5 S.C.R. 696
SHRIPAL & ANR. versus NAGAR NIGAM, GHAZIABAD — [2025] 1 S.C.R. 1427
SHUBHKARAN SINGH versus ABHAYRAJ SINGH & ORS. — [2025] 6 S.C.R. 601
SHYAM LAL versus SHRIRAM GENERAL INSURANCE CO. LTD. AND OTHERS — [2025] 9 S.C.R. 522
SHYAM NANDAN MEHTA versus SANTOSH KUMAR & ORS. — [2025] 4 S.C.R. 2073
SIDDHARTH DALMIA & ANR. versus UNION OF INDIA & ORS. — [2025] 4 S.C.R. 197
SIDDHI SANDEEP LADDA versus CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ANOTHER — [2025] 7 S.C.R. 55
SINGAMASETTY BHAGAVATH GUPTHA & ANR. versus ALLAM KARIBASAPPA (D) BY LRS./ALLAM DODDABASAPPA (D) BY LRS. & ORS. — [2025] 9 S.C.R. 1539
SITA RAM & ANR. versus THE STATE OF HIMACHAL PRADESH — [2025] 4 S.C.R. 204
SITHARA N.S. & ORS. ETC. versus SAI RAM GENERAL INSURANCE COMPANY LIMITED — [2025] 12 S.C.R. 498
SIVAKUMAR versus THE INSPECTOR OF POLICE & ANR. — [2025] 4 S.C.R. 1688
SMT. ARIFA & ORS. versus ABHIMAN APARTMENT COOPERATIVE HOUSING SOCIETY LTD. & ORS. — [2025] 7 S.C.R. 1355
SMT. BHAGWATI DEVI versus STATE OF UTTARAKHAND — [2025] 8 S.C.R. 2289
SMT. LAVANYA C & ANR. versus VITTAL GURUDAS PAI SINCE DESEASED BY LRS. & ORS. — [2025] 3 S.C.R. 450
SMT. N. USHA RANI AND ANR. versus MOODUDULA SRINIVAS — [2025] 1 S.C.R. 1442
SMT. SHAIFALI GUPTA versus SMT. VIDYA DEVI GUPTA & ORS. — [2025] 7 S.C.R. 69
SMT. UMA DEVI AND ORS. versus SRI. ANAND KUMAR AND ORS. — [2025] 4 S.C.R. 521
SOHOM SHIPPING PVT. LTD. versus M/S THE NEW INDIA ASSURANCE CO. LTD. & ANR. — [2025] 5 S.C.R. 33
SOMDATT BUILDERS-NCC-NEC(JV) versus NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS. — [2025] 2 S.C.R. 203
SOUMEN PAUL & ORS. versus SHRABANI NAYEK & ORS. — [2025] 4 S.C.R. 651
SOUTH DELHI MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER versus BHARAT BHUSHAN JAIN (DEAD) THR. LRS. — [2025] 12 S.C.R. 248
SOVARAN SINGH PRAJAPATI versus THE STATE OF UTTAR PRADESH — [2025] 2 S.C.R. 1890
SPORTS AUTHORITY OF INDIA & ANR. versus DR. KULBIR SINGH RANA — [2025] 3 S.C.R. 1547
SRI MAHESH versus SANGRAM & ORS — [2025] 1 S.C.R. 62
SRI MALAKAPPA & ORS. versus THE IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED & ANR. — [2025] 4 S.C.R. 2058
SRI PRASANTA KUMAR PAL & ORS versus THE STATE OF WEST BENGAL & ORS — [2025] 4 S.C.R. 2606
SRI R RAGHU versus SRI G M KRISHNA & ANR. — [2025] 8 S.C.R. 2086
SRI SHRIKANTH NS & ORS. versus K. MUNIVENKATAPPA & ANR. — [2025] 4 S.C.R. 1543
SRIKRISHNA KANTA SINGH versus THE ORIENTAL INSURANCE COMPANY LTD. & ORS. — [2025] 3 S.C.R. 1113
STATE (CBI) versus MOHD. SALIM ZARGAR @ FAYAZ & ORS. — [2025] 4 S.C.R. 156
STATE (NCT) OF DELHI versus RAJEEV SHARMA — [2025] 4 S.C.R. 617
STATE BANK OF INDIA & OTHERS versus RAMADHAR SAO — [2025] 8 S.C.R. 1084
STATE BY DEPUTY SUPERINTENDENT OF POLICE versus B.T. RAMESH & ANR. — [2025] 8 S.C.R. 202
STATE OF ASSAM & ORS. versus ARABINDA RABHA & ORS. — [2025] 3 S.C.R. 598
STATE OF CHHATTISGARH versus AMIT AISHWARYA JOGI — [2025] 11 S.C.R. 406
STATE OF HARYANA & OTHERS versus AALAMGIR & OTHERS — [2025] 3 S.C.R. 1460
STATE OF HIMACHAL PRADESH versus SANJAY KUMAR — [2025] 4 S.C.R. 1708
STATE OF JHARKHAND versus DR. NISHKANT DUBEY & ORS. — [2025] 1 S.C.R. 1909
STATE OF KARNATAKA versus SRI CHANNAKESHAVA.H.D. & ANR. — [2025] 4 S.C.R. 608
STATE OF KARNATAKA versus SRI DARSHAN ETC. — [2025] 9 S.C.R. 194
STATE OF KARNATAKA versus T.N. SUDHAKAR REDDY — [2025] 2 S.C.R. 1241
STATE OF KERALA & ANOTHER versus ASIANET SATELLITE COMMUNICATIONS LTD. & OTHERS — [2025] 5 S.C.R. 2215
STATE OF KERALA & ORS. versus MOUSHMI ANN JACOB — [2025] 2 S.C.R. 1273
STATE OF LOKAYUKTHA POLICE, DAVANAGERE versus C B NAGARAJ — [2025] 5 S.C.R. 1037
STATE OF MADHYA PRADESH versus SHYAMLAL & ORS. — [2025] 4 S.C.R. 144
STATE OF ODISHA & ORS. versus JITA LUHA — [2025] 5 S.C.R. 2799
STATE OF ODISHA & ORS. versus SUDHANSU SEKHAR JENA — [2025] 2 S.C.R. 1295
STATE OF PUNJAB & ORS. versus M/S OM PRAKASH BRICK KILN OWNER, ETC. — [2025] 1 S.C.R. 859
STATE OF PUNJAB & ORS. versus TRISHALA ALLOYS PVT. LTD. — [2025] 2 S.C.R. 1948
STATE OF PUNJAB AND OTHERS versus EX. C. SATPAL SINGH — [2025] 8 S.C.R. 2326
STATE OF PUNJAB versus GURNAM @ GAMA ETC. — [2025] 7 S.C.R. 2053
STATE OF RAJASTHAN & ORS. versus COMBINED TRADERS — [2025] 4 S.C.R. 816
STATE OF RAJASTHAN versus CHATRA — [2025] 4 S.C.R. 95
STATE OF RAJASTHAN versus PARMESHWAR RAMLAL JOSHI AND OTHERS — [2025] 10 S.C.R. 354
STATE OF RAJASTHAN versus SURENDRA SINGH RATHORE — [2025] 3 S.C.R. 193
STATE OF SIKKIM AND OTHERS versus DR. MOOL RAJ KOTWAL — [2025] 4 S.C.R. 2347
STATE OF U.P. & ANOTHER versus MISS BHAVNA TIWARI & ORS. — [2025] 4 S.C.R. 2687
STATE OF UTTAR PRADESH AND ANOTHER versus R.K. PANDEY AND ANOTHER — [2025] 1 S.C.R. 403
STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF PANCHAYATI RAJ, LUCKNOW versus RAM PRAKASH SINGH — [2025] 5 S.C.R. 275
STATE OF WEST BENGAL versus BAISHAKHI BHATTACHARYYA (CHATTERJEE) AND OTHERS — [2025] 4 S.C.R. 2237
STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION CHENNAI CITY-I DEPARTMENT versus G. EASWARAN — [2025] 3 S.C.R. 1174
STATE REPRESENTED BY INSPECTOR OF POLICE, CBI, ACB, VISAKHAPATNAM versus ELURI SRINIVASA CHAKRAVARTHI AND OTHERS — [2025] 5 S.C.R. 988
SUBHA PRASAD NANDI MAJUMDAR versus THE STATE OF WEST BENGAL SERVICE & ORS — [2025] 7 S.C.R. 1808
SUBHASH AGGARWAL versus THE STATE OF NCT OF DELHI — [2025] 4 S.C.R. 1320
SUBHELAL @ SUSHIL SAHU versus THE STATE OF CHHATTISGARH — [2025] 2 S.C.R. 636
SUDAM PRABHAKAR ACHAT versus THE STATE OF MAHARASHTRA — [2025] 3 S.C.R. 897
SUDERSHAN SINGH WAZIR versus STATE (NCT OF DELHI) & ORS. — [2025] 2 S.C.R. 1416
SUKDEB SAHA versus THE STATE OF ANDHRA PRADESH & ORS — [2025] 7 S.C.R. 1543
SUKHDEV SINGH versus SUKHBIR KAUR — [2025] 2 S.C.R. 1569
SUKHDEV YADAV @ PEHALWAN versus STATE OF (NCT OF DELHI) & OTHERS — [2025] 7 S.C.R. 2012
SULTHAN SAID IBRAHIM versus PRAKASAN & ORS. — [2025] 5 S.C.R. 2185
SUMAN MISHRA & ORS. versus THE STATE OF UTTAR PRADESH & ANR. — [2025] 2 S.C.R. 534
SUMITRABEN SINGABHAI GAMIT versus STATE OF GUJARAT & ORS. — [2025] 4 S.C.R. 1398
SUNEETI TOTEJA versus STATE OF U.P. & ANOTHER — [2025] 2 S.C.R. 918
SUNITA & ORS. versus VINOD SINGH & ORS. — [2025] 3 S.C.R. 811
SUNKARI TIRUMALA RAO & ORS. versus PENKI ARUNA KUMARI — [2025] 1 S.C.R. 902
SUPREME COURT BAR ASSOCIATION & ANR. versus STATE OF UTTAR PRADESH & ORS. — [2025] 3 S.C.R. 821
SURENDER KUMAR versus STATE OF HIMACHAL PRADESH — [2025] 12 S.C.R. 439
SURENDRA KOLI versus THE STATE OF UTTAR PRADESH & ANR. — [2025] 12 S.C.R. 152
SURESH CHANDRA (DECEASED) THR. LRS. & ORS. versus PARASRAM & ORS. — [2025] 7 S.C.R. 1233
SURESH KUMAR AGARWAL versus M/S HALDIA STEELS LIMITED & ANR — [2025] 4 S.C.R. 2473
SURESH versus STATE REP. BY INSPECTOR OF POLICE — [2025] 3 S.C.R. 317
SURESH versus THE STATE OF UTTAR PRADESH & ANR. R1: STATE OF UTTAR PRADESH R2: DEVI SINGH — [2025] 8 S.C.R. 305
SURINDER DOGRA versus STATE THROUGH DIRECTOR CBI — [2025] 2 S.C.R. 696
SUSHIL KUMAR TIWARI versus HARE RAM SAH & ORS. — [2025] 9 S.C.R. 258
SUSHILA & ORS. versus STATE OF U.P. & ORS. — [2025] 5 S.C.R. 161
SUVEJ SINGH versus RAM NARESH AND ORS. — [2025] 12 S.C.R. 584
SWACCH ASSOCIATION, NAGPUR versus THE STATE OF MAHARASHTRA & ORS. — [2025] 10 S.C.R. 531
SYED BASHEER AHMED versus M/S TINNI LABORATORIES PRIVATE LIMITED & ANR. — [2025] 8 S.C.R. 1487
T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2025] 8 S.C.R. 2389
TAHIR V. ISANI versus MADAN WAMAN CHODANKAR, (SINCE DECEASED) NOW THROUGH HIS LEGAL REPRESENTATIVES & ORS. — [2025] 5 S.C.R. 2810
TAMIL NADU HOUSING BOARD, REP. BY ITS MANAGING DIRECTOR AND ORS. versus S. GANESAN — [2025] 7 S.C.R. 1530
TANKADHAR TRIPATHY versus DIPALI DAS — [2025] 8 S.C.R. 1137
TAPAS KUMAR PALIT versus STATE OF CHHATTISGARH — [2025] 2 S.C.R. 630
TARABAI NAGAR CO-OP. HOG. SOCIETY (PROPOSED) versus THE STATE OF MAHARASHTRA AND OTHERS — [2025] 8 S.C.R. 1193
TARUN SHARMA versus STATE OF HARYANA — [2025] 9 S.C.R. 1273
TATA MOHAN RAO versus S. VENKATESWARLU AND OTHERS ETC. — [2025] 5 S.C.R. 1375
TATA STEEL LTD. versus RAJ KUMAR BANERJEE & ORS. — [2025] 5 S.C.R. 814
THAMMARAYA AND ANOTHER versus THE STATE OF KARNATAKA — [2025] 1 S.C.R. 948
THAMMINENI BHASKAR versus THE STATE OF ANDHRA PRADESH — [2025] 9 S.C.R. 1064
THE AUROVILLE FOUNDATION versus NATASHA STOREY — [2025] 3 S.C.R. 469
THE AUROVILLE FOUNDATION versus NAVROZ KERSASP MODY & ORS — [2025] 3 S.C.R. 516
THE CENTRAL BUREAU OF INVESTIGATION versus MIR USMAN @ ARA @ MIR USMAN ALI — [2025] 9 S.C.R. 1490
THE CHIEF EXECUTIVE OFFICER & OTHERS versus S. LALITHA & OTHERS — [2025] 4 S.C.R. 1734
THE CHIEF MANAGER, CENTRAL BANK OF INDIA & ORS. versus M/S AD BUREAU ADVERTISING PVT. LTD & ANR. — [2025] 2 S.C.R. 1445
THE CORRESPONDENCE, RBANMS EDUCATIONAL INSTITUTION versus B. GUNASHEKAR & ANOTHER — [2025] 5 S.C.R. 94
THE COSMOS CO. OPERATIVE BANK LTD. versus CENTRAL BANK OF INDIA & ORS. — [2025] 2 S.C.R. 1091
THE DIRECTOR OF TOWN PANCHAYAT & ORS. versus M. JAYABAL & ANR. ETC. — [2025] 12 S.C.R. 593
THE GENERAL MANAGER (P) CANARA BANK versus GANGANARASIMHAIAH — [2025] 9 S.C.R. 703
THE HP POWER TRANSMISSION CORPORATION LTD. versus M/S BRUA HYDROWATT PVT. LTD. & ORS. — [2025] 5 S.C.R. 1360
THE MANAGEMENT OF WORTH TRUST versus THE SECRETARY, WORTH TRUST WORKERS UNION — [2025] 5 S.C.R. 360
THE MANAGING DIRECTOR BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LIMITED & ANR. versus SANJAY KUMAR — [2025] 8 S.C.R. 1551
THE MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. versus CENTURY TEXTILES AND INDUSTRIES LIMITED & ORS. — [2025] 1 S.C.R. 313
THE NEW INDIA ASSURANCE CO. LTD. versus GOPU & ANR. — [2025] 5 S.C.R. 169
THE ORIENTAL INSURANCE CO. LTD. versus NIRU @ NIHARIKA & ORS. — [2025] 7 S.C.R. 474
THE RESERVE BANK OF INDIA versus M.T. MANI AND ANOTHER — [2025] 5 S.C.R. 1128
THE ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED versus SMT. HONNAMMA & ORS. — [2025] 6 S.C.R. 141
THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH & FAMILY WELFARE & ANR. versus K.C. DEVAKI — [2025] 3 S.C.R. 1133
THE SECRETARY, ALL INDIA SHRI SHIVAJI MEMORIAL SOCIETY (AISSMS) AND ORS. versus THE STATE OF MAHARASHTRA AND ORS. — [2025] 5 S.C.R. 342
THE STATE OF ANDHRA PRADESH versus N. SANJAY — [2025] 7 S.C.R. 2096
THE STATE OF CHATTISGARH versus ASHOK BHOI ETC. — [2025] 2 S.C.R. 1785
THE STATE OF GOA & ANR. versus NAMITA TRIPATHI — [2025] 3 S.C.R. 341
THE STATE OF HARYANA versus JAI SINGH AND OTHERS — [2025] 9 S.C.R. 1016
THE STATE OF HIMACHAL PRADESH & ANR. versus JSW HYDRO ENERGY LIMITED & ORS. — [2025] 7 S.C.R. 1104
THE STATE OF HIMACHAL PRADESH versus RAJESH KUMAR @ MUNNU — [2025] 2 S.C.R. 1806
THE STATE OF JHARKHAND & ORS. versus RUKMA KESH MISHRA — [2025] 3 S.C.R. 1254
THE STATE OF JHARKHAND & OTHERS versus VIKASH TIWARY @ BIKASH TIWARY @ BIKASH NATH — [2025] 2 S.C.R. 63
THE STATE OF JHARKHAND versus SUNNY KUMAR @ SUNNY KUMAR SAO — [2025] 2 S.C.R. 619
THE STATE OF JHARKHAND versus THE INDIAN BUILDERS JAMSHEDPUR — [2025] 12 S.C.R. 417
THE STATE OF KARNATAKA & ANR. versus TAGHAR VASUDEVA AMBRISH & ANR. — [2025] 12 S.C.R. 366
THE STATE OF KERALA ETC. ETC. versus THE PRINCIPAL, KMCT MEDICAL COLLEGE AND ORS. ETC. ETC. — [2025] 5 S.C.R. 2593
THE STATE OF MADHYA PRADESH versus BALVEER SINGH — [2025] 2 S.C.R. 836
THE STATE OF MAHARASHTRA & ORS. versus PRISM CEMENT LIMITED & ANR — [2025] 2 S.C.R. 1861
THE STATE OF PUNJAB versus HARI KESH — [2025] 1 S.C.R. 651
THE STATE OF TAMIL NADU versus THE GOVERNOR OF TAMIL NADU & ANR. — [2025] 4 S.C.R. 985
THE STATE OF TELANGANA & ORS. ETC. versus KALLURI NAGA NARASIMHA ABHIRAM & ORS. ETC. — [2025] 9 S.C.R. 362
THE STATE OF TELANGANA & ORS. versus DR. PASUPULETI NIRMALA HANUMANTHA RAO CHARITABLE TRUST — [2025] 7 S.C.R. 1
THE STATE OF WEST BENGAL & ORS. versus PAM DEVELOPMENTS PRIVATE LIMITED & ANR. — [2025] 1 S.C.R. 772
THE STATE, CENTRAL BUREAU OF INVESTIGATION versus A. SATISH KUMAR & ORS. — [2025] 1 S.C.R. 130
THE SUPERINTENDING ENGINEER, OPERATION, TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LTD. & ORS. versus CH. BHASKARA CHARY — [2025] 4 S.C.R. 543
THE TRANSMISSION CORPORATION OF TELANGANA STATE LIMITED & ANR. versus CHUKKALA KRANTHI KIRAN & ORS. — [2025] 8 S.C.R. 1413
THE UNION OF INDIA THROUGH THE ASSISTANT DIRECTOR versus KANHAIYA PRASAD — [2025] 2 S.C.R. 544
THIRUNAGALINGAM versus LINGESWARAN & ANR. — [2025] 6 S.C.R. 253
TIME CITY INFRASTRUCTURE AND HOUSING LIMITED LUCKNOW versus THE STATE OF U.P. & ORS. — [2025] 8 S.C.R. 730
TORRENT POWER LIMITED versus U.P. ELECTRICITY REGULATORY COMMISSION & ORS — [2025] 7 S.C.R. 693
TOSH KUMAR SHARMA versus HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS. R1: HIGH COURT OF JUDICATURE AT ALLAHABAD R2: STATE OF UTTAR PRADESH R3: SELECTION & APPOINTMENT COMMITTEE OF U.P.H.J.S. EXAMINATION — [2025] 7 S.C.R. 1998
TR. A. BABU versus STATE OF TAMIL NADU — [2025] 3 S.C.R. 926
TUHIN KUMAR BISWAS @ BUMBA versus THE STATE OF WEST BENGAL — [2025] 12 S.C.R. 258
TUKESH SINGH & ORS. versus STATE OF CHHATTISGARH — [2025] 6 S.C.R. 266
TUSHAR HIMATLAL JANI versus JASBIR SINGH VIJAN & ORS. — [2025] 6 S.C.R. 414
U. SUDHEERA & OTHERS versus C. YASHODA & OTHERS — [2025] 2 S.C.R. 92
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHIEF GENERAL MANAGER versus KASHMIRI LAL BATRA & ORS — [2025] 11 S.C.R. 379
UCO BANK & ANR. versus VIJAY KUMAR HANDA — [2025] 5 S.C.R. 389
UMASHANKAR YADAV & ANR. versus STATE OF UTTAR PRADESH, THROUGH CHIEF SECRETARY & ANR. — [2025] 5 S.C.R. 1306
UMRI POOPH PRATAPPUR (UPP) TOLLWAYS PVT. LTD. versus M.P. ROAD DEVELOPMENT CORPORATION AND ANOTHER — [2025] 7 S.C.R. 1768
UNION OF INDIA & ANR. versus TARSEM SINGH & ORS. — [2025] 2 S.C.R. 376
UNION OF INDIA & ORS. versus R. SHANKARAPPA — [2025] 7 S.C.R. 1622
UNION OF INDIA & ORS. versus SAJIB ROY — [2025] 9 S.C.R. 542
UNION OF INDIA & OTHERS versus FUTURE GAMING SOLUTIONS PVT. LTD. & ANOTHER ETC. — [2025] 2 S.C.R. 756
UNION OF INDIA THR. I.O. NARCOTICS CONTROL BUREAU versus MAN SINGH VERMA — [2025] 2 S.C.R. 1534
UNION OF INDIA versus M/S KAMAKHYA TRANSPORT PVT. LTD. ETC. ETC. — [2025] 7 S.C.R. 346
UNION OF INDIA versus SALEEM KHAN — [2025] 8 S.C.R. 2050
UNION TERRITORY OF J & K (PREVIOUSLY STATE OF JAMMU & KASHMIR) & ANR. versus RAJA MUZAFFAR BHAT & ORS. — [2025] 8 S.C.R. 2056
UNITED BANK OF INDIA (NOW PUNJAB NATIONAL BANK) versus SWAPAN KUMAR MULLICK & ORS. — [2025] 7 S.C.R. 1642
URMILA DEVI & OTHERS versus BALRAM & ANOTHER — [2025] 7 S.C.R. 1956
URMILA DIXIT versus SUNIL SHARAN DIXIT AND ORS. — [2025] 1 S.C.R. 105
V. S. R. MOHAN RAO versus K. S. R. MURTHY & ORS. — [2025] 5 S.C.R. 773
VAIBHAV GOEL & ANR. versus DEPUTY COMMISSIONER OF INCOME TAX & ANR. — [2025] 3 S.C.R. 841
VAIBHAV versus THE STATE OF MAHARASHTRA — [2025] 7 S.C.R. 407
VANASHAKTI versus UNION OF INDIA — [2025] 5 S.C.R. 2618
VANASHAKTI versus UNION OF INDIA — [2025] 8 S.C.R. 760
VANEETA PATNAIK versus NIRMAL KANTI CHAKRABARTI & ORS. — [2025] 10 S.C.R. 253
VASANT @ GIRISH AKBARASAB SANAVALE & ANR. versus THE STATE OF KARNATAKA — [2025] 3 S.C.R. 158
VASANTA SAMPAT DUPARE versus UNION OF INDIA & ORS. — [2025] 8 S.C.R. 2136
VELLORE DISTRICT ENVIRONMENT MONITORING COMMITTEE REP. BY ITS SECRETARY MR. R. RAJEBDRAN versus THE DISTRICT COLLECTOR, VELLORE DISTRICT & OTHERS — [2025] 1 S.C.R. 1265
VIBHOR GARG versus NEHA — [2025] 7 S.C.R. 611
VICTIM ‘X’ versus STATE OF BIHAR AND ANR. — [2025] 7 S.C.R. 1330
VIHAAN KUMAR versus STATE OF HARYANA & ANR. — [2025] 2 S.C.R. 424
VIJAY @ VIJAYAKUMAR versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2025] 1 S.C.R. 869
VIJAY BAHADUR versus SUNIL KUMAR & ORS. — [2025] 4 S.C.R. 11
VIJAY KRISHNASWAMI @ KRISHNASWAMI VIJAYAKUMAR versus THE DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION) — [2025] 8 S.C.R. 2199
VIJAY KUMAR JOSHI versus AKASH TRIPATHI & ORS. — [2025] 6 S.C.R. 402
VIJAY KUMAR versus CENTRAL BANK OF INDIA & ORS. — [2025] 7 S.C.R. 523
VIJAY PRABHU versus S.T. LAJAPATHIE & ORS. — [2025] 1 S.C.R. 718
VIJAYA BANK & ANR. versus PRASHANT B NARNAWARE — [2025] 6 S.C.R. 240
VIJAYA KUMARI S & ANOTHER versus UNION OF INDIA — [2025] 11 S.C.R. 136
VIKRAM BAKSHI AND OTHERS versus R.P. KHOSLA AND ANOTHER — [2025] 8 S.C.R. 1444
VIKRAM BHALCHANDRA GHONGADE versus THE HEADMISTRESS GIRLS HIGH SCHOOL AND JUNIOR COLLEGE, ANJI (MOTHI), TAH. AND DISTT. WARDHA & ORS. — [2025] 7 S.C.R. 481
VIKRAM BHALCHANDRA GHONGADE versus THE STATE OF MAHARASHTRA & ORS. — [2025] 11 S.C.R. 264
VINAY AGGARWAL versus THE STATE OF HARYANA AND ORS. — [2025] 4 S.C.R. 497
VINEETA SRINANDAN versus HIGH COURT OF JUDICATURE AT BOMBAY ON ITS OWN MOTION — [2025] 12 S.C.R. 426
VINISHMA TECHNOLOGIES PVT. LTD. versus STATE OF CHHATTISGARH & ANR. — [2025] 10 S.C.R. 301
VINOD @ NASMULLA versus THE STATE OF CHHATTISGARH — [2025] 3 S.C.R. 80
VINOD BIHARI LAL versus STATE OF UTTAR PRADESH & ANR. — [2025] 5 S.C.R. 2448
VINOD INFRA DEVELOPERS LTD. versus MAHAVEER LUNIA & ORS. — [2025] 7 S.C.R. 190
VINOD KUMAR PANDEY & ANR. versus SEESH RAM SAINI & ORS. — [2025] 10 S.C.R. 66
VINUBHAI MOHANLAL DOBARIA versus CHIEF COMMISSIONER OF INCOME TAX & ANR — [2025] 2 S.C.R. 476
VIPIN KUMAR versus JAYDEEP & OTHERS — [2025] 1 S.C.R. 1659
VIRENDER PAL @ VIPIN versus STATE OF HARYANA — [2025] 5 S.C.R. 1054
VISA COKE LIMITED versus M/S MESCO KALINGA STEEL LIMITED — [2025] 4 S.C.R. 1950
VISHNOO MITTAL versus M/S SHAKTI TRADING COMPANY — [2025] 4 S.C.R. 41
VISHU VARDHAN @ VISHNU PRADHAN versus THE STATE OF UTTAR PRADESH & ORS. — [2025] 7 S.C.R. 1371
WAHID versus STATE GOVT. OF NCT OF DELHI — [2025] 2 S.C.R. 363
WARIS versus STATE OF MADHYA PRADESH — [2025] 5 S.C.R. 842
WESTERN COAL FIELDS LTD. versus MANOHAR GOVINDA FULZELE & ANR. — [2025] 3 S.C.R. 183
WIKIMEDIA FOUNDATION INC. versus ANI MEDIA PRIVATE LIMITED & ORS. — [2025] 5 S.C.R. 1911
X ETC. versus RAJESH KUMAR & ORS. — [2025] 4 S.C.R. 1909
XXX versus THE UNION OF INDIA & OTHERS — [2025] 8 S.C.R. 1941
YADWINDER SINGH versus LAKHI ALIAS LAKHWINDER SINGH & ANR. ETC. — [2025] 3 S.C.R. 1407
YERIKALA SUNKALAMMA & ANR. versus STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE & ORS. — [2025] 3 S.C.R. 1011
YOGESH KUMAR versus THE STATE OF UTTAR PRADESH AND OTHERS — [2025] 3 S.C.R. 890
YOGESH MADHAV MAKALWAD versus THE STATE OF MAHARASHTRA & ORS. — [2025] 8 S.C.R. 750
YUVRAJ LAXMILAL KANTHER & ANR. versus STATE OF MAHARASHTRA — [2025] 3 S.C.R. 502
ZAINUL versus THE STATE OF BIHAR — [2025] 11 S.C.R. 60
ZULFIQUAR HAIDER & ANR. versus STATE OF UTTAR PRADESH & ORS. — [2025] 5 S.C.R. 205