Supreme Court of India — 2008

1506 reported judgments.

• A. CHOWGULE & CO. LTD. versus GOA FOUNDATION & ORS. — [2008] 12 S.C.R. 196
• A. MAHARAJA versus STATE OF TAMIL NADU — [2008] 15 S.C.R. 1151
• A. MANOHARAN AND ORS. versus UNION OF INDIA AND ORS. — [2008] 2 S.C.R. 916
• A. SATYANARAYANA & ORS. versus S. PURUSHOTHAM & ORS. — [2008] 6 S.C.R. 1055
• A. SATYANARAYANA REDDY AND ORS. versus THE PRESIDING OFFICER, LABOUR COURT, GUNTUR & ORS. — [2008] 7 S.C.R. 105
• A. YADHAV versus STATE OF KARNATAKA — [2008] 16 S.C.R. 567
• A.K. JAIN versus PREM KUMAR — [2008] 11 S.C.R. 414
• A.P. ELECTRICITY REGULATORY COMMISSION versus M/S. R.V.K. ENERGY PVT. LTD. AND ANOTHER — [2008] 9 S.C.R. 579
• A.P.S.R.T.C.& ANR. versus K. HEMALATHA & ORS. — [2008] 8 S.C.R. 1201
• ABAN LOYD CHILES OFFSHORE LTD. & ANR. versus UNION OF INDIA & ORS. — [2008] 6 S.C.R. 468
• ABDUL GAFUR AND ANR. versus STATE OF UTTARAKHAND AND ORS. — [2008] 11 S.C.R. 1142
• ABDULSATIAR YUSUFBHAI QURESHI & ORS. versus STATE OF GUJARAT — [2008] 3 S.C.R. 438
• ABHIMANYOO RAM versus STATE OF U.P. & ANR. — [2008] 17 S.C.R. 1
• AFAQ HUSAIN versus UPSRTC & ANR. — [2008] 6 S.C.R. 999
• AFHQ/ISOS SOS (DP) ASSOCIATION & ORS. versus UNION OF INDIA & ORS. — [2008] 2 S.C.R. 1183
• AGRICULTURAL PRODUCE MARKET COMMITTEE, NARELA, DELHI versus COMMISSIONER OF INCOME TAX & ANR. — [2008] 12 S.C.R. 387
• AHMADASAHAB ABDUL MULLA (D) BY PROPOSED LRS. versus BIBIJAN & ORS. — [2008] 6 S.C.R. 716
• AIZAZ & ORS. versus STATE OF U.P. — [2008] 12 S.C.R. 13
• AJAY G. PODAR versus OFFICIAL LIQUIDATOR OF J.S. & W.M. AND ORS. — [2008] 11 S.C.R. 145
• AJIT SINGH & ANR. versus JIT RAM & ANR. — [2008] 13 S.C.R. 555
• AKHILESH KUMAR SINGH versus STATE OF U.P. TH. DGC(CRL.) & ANR. — [2008] 3 S.C.R. 545
• ALOKA BOSE versus PARMATMA DEVI & ORS. — [2008] 17 S.C.R. 822
• AMBIKA MANDAL versus THE STATE OF BIHAR (NOW JHARKHAND) — [2008] 16 S.C.R. 763
• AMERICAN HOTEL & LODGING ASSN. EDU. INS. versus CENTRAL BOARD OF DIRECT TAXES & ORS. — [2008] 8 S.C.R. 117
• AMOL SINGH versus STATE OF M.P. — [2008] 8 S.C.R. 956
• ANAND SHARADCHANDRA OKA versus UNIVERSITY OF MUMBAI & ORS. — [2008] 2 S.C.R. 297
• ANATHULA SUDHAKAR versus P. BUCHI REDDY (DEAD) BY LRS. & ORS. — [2008] 5 S.C.R. 331
• ANDHRA BANK versus ANDHRA BANK OFFICERS & ANR. — [2008] 7 S.C.R. 1125
• ANEETA HADA versus M/S. GODFATHER TRAVELS & TOURS PVT. LTD. — [2008] 7 S.C.R. 1054
• ANIL KAK versus KUMARI SHARADA RAJE & ORS. — [2008] 6 S.C.R. 1009
• ANIL KUMAR SHAHI AND ORS. versus PROF. RAM SEVAK YADAV AND ORS. — [2008] 11 S.C.R. 211
• ANIL MISHRA versus UNION OF INDIA AND ORS — [2008] 11 S.C.R. 542
• ANIMIREDDY VENKATA RAMANA & ORS. versus PUBLIC PROSECUTOR, H.C. OF A.P. — [2008] 3 S.C.R. 1078
• ANITA DEVI AND ORS. versus SATYENDRA NARAIN SINGH AND ORS. — [2008] 10 S.C.R. 664
• ANJAN1 KUMAR versus STATE OF BIHAR AND ANR. — [2008] 6 S.C.R. 912
• ANUSUYABEN SADASHIV JADAV AND ANR. versus UNION OF INDIA AND ORS. — [2008] 16 S.C.R. 900
• AQEEL AHMAD versus STATE OF U.P. — [2008] 17 S.C.R. 1330
• ARJAN SINGH versus PUNIT AHLUWALIA & ORS. — [2008] 8 S.C.R. 684
• ARJUN MAHTO versus STATE OF BIHAR — [2008] 12 S.C.R. 94
• ARJUN SINGH versus STATE OF HIMACHAL PRADESH — [2008] 14 S.C.R. 1013
• ARUMUGAM versus STATE REP. BY INSPECTOR OF POLICE, TAMIL NADU — [2008] 14 S.C.R. 309
• ARUN BHAKTA @ THULU versus STATE OF WEST BENGAL — [2008] 17 S.C.R. 73
• ARUN KUMAR versus STATE OF KARNATAKA AND ANR. — [2008] 5 S.C.R. 1192
• ARUN KUMAR versus THE STATE OF BIHAR AND ANR. — [2008] 3 S.C.R. 51
• ARUN versus STATE BY INSPECTOR OF POLICE, TAMIL NADU — [2008] 17 S.C.R. 279
• ASHFAQ KHAN AND ANR. versus STATE OF U.P. AND ORS. — [2008] 2 S.C.R. 271
• ASHOK KUMAR CHAUDHARY & ORS. versus STATE OF BIHAR — [2008] 7 S.C.R. 714
• ASHOK KUMAR MONDAL versus SAMIR KUMAR MONDAL & ANR. — [2008] 15 S.C.R. 43
• ASHOK KUMAR PANDEY & ORS. versus STATE OF BIHAR — [2008] 8 S.C.R. 162
• ASHOK KUMAR SHRIVASTAVA.AND ORS. versus RAM LAL AND OTHERS — [2008] 1 S.C.R. 299
• ASHOKA KUMAR THAKUR versus UNION OF INDIA & ORS — [2008] 4 S.C.R. 1
• ASHUTOSH CHATURVEDI versus PRANO DEVI @ PARANI DEVI & ORS. — [2008] 6 S.C.R. 801
• ASLAM @ DEEWAN versus STATE OF RAJASTHAN — [2008] 13 S.C.R. 1010
• ASLAM MOHD. MERCHANT versus COMPETENT AUTHORITY & ORS. — [2008] 10 S.C.R. 332
• ASRAF ALI versus STATE OF ASSAM — [2008] 10 S.C.R. 1115
• ASRAF ALLI versus M/S. NAVEEN HOTELS LTD. & ANR. — [2008] 17 S.C.R. 1493
• ASRAF SK AND ANR. versus STATE OF WEST BENGAL — [2008] 14 S.C.R. 750
• ASSISTANT COMMERCIAL TAXES OFFICER versus M/S. BAJAJ ELECTRICALS LTD. — [2008] 15 S.C.R. 513
• ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDABAD versus ARVIND POLYCOT LTD. — [2008] 2 S.C.R. 650
• ASSISTANT COMMISSIONER, INCOME TAX, RAJKOT versus SAURASHTRA KUTCH STOCK EXCHANGE LTD. — [2008] 13 S.C.R. 421
• ASSISTANT DIRECTOR OF MINES & GEOLOGY versus M/S DECCAN CEMENTS LTD. & ANR. — [2008] 2 S.C.R. 32
• ASST. COMMNR. OF COMMERCIAL TAXES & ORS. versus RUCHI SOYA INDUSTRIES LTD. — [2008] 7 S.C.R. 297
• ASSURANCE COMPANY LTD. versus SADANAND MUKHI AND OTHERS — [2008] 17 S.C.R. 1313
• ATMA LINGA REDDY AND ORS. versus UNION OF INDIA — [2008] 10 S.C.R. 741
• ATUL SINGH & ORS. versus SUNIL KUMAR SINGH & ORS. — [2008] 1 S.C.R. 44
• AVINASH KUMAR CHAUHAN versus VIJAY KRISHNA MISHRA — [2008] 17 S.C.R. 944
• B. JAGDISH & ANR. versus STATE OF AP. & ANR. — [2008] 17 S.C.R. 606
• B. NAGABHUSHANAM versus STATE OF KARNATAKA — [2008] 8 S.C.R. 444
• B. VENKAT SWAMY versus VIJAYA NEHRU AND ANR. — [2008] 12 S.C.R. 687
• B. VISHWANATH versus STATE OF KARNATAKA — [2008] 2 S.C.R. 840
• B.C. MYLARAPPA @ DR. CHIKKAMYLARAPPA versus DR. R. VENKATASUBBAIAH AND ORS. — [2008] 14 S.C.R. 288
• B.K. MUNIRAJU versus STATE OF KARNATAKA AND ORS. — [2008] 2 S.C.R. 992
• B.K. SRI HARSHA (D) BY L.R. & ANR. versus M/S BHARATH HEAVY ELECTRICALS LTD — [2008] 2 S.C.R. 598
• B.L. ARORA versus CHAIRMAN AND MANAGING DIRECTOR, SYNDICATE BANK — [2008] 6 S.C.R. 762
• B.M. MALANI versus COMMR. OF INCOME TAX & ANR. — [2008] 14 S.C.R. 63
• B.P. AGARWAL AND ANR. versus ~ DHANALAKSHMI BANK LTD: AND ORS. — [2008] 2 S.C.R. 28
• B.P. MOIDEEN SEVAMANDIR & ANR versus A.M. KUTTY HASSAN — [2008] 17 S.C.R. 905
• B.S. MATHUR & ANR. versus UNION OF INDIA & ORS. — [2008] 14 S.C.R. 436
• B.S.N.L. LTD. & ANR. versus BHUPENDER MINHAS & ORS. — [2008] 5 S.C.R. 831
• BABASAHEB APPARAO PATIL versus STATE OF MAHARASHTRA — [2008] 16 S.C.R. 769
• BABLOO PASI versus STATE OF JHARKHAND & ANR. — [2008] 14 S.C.R. 161
• BABOOLAL SHARDA & ANR. versus SMT. SAVITRIBAI & ORS. — [2008] 2 S.C.R. 443
• BABU SINGH & ORS. versus RAM SAHAI @ RAM SINGH — [2008] 7 S.C.R. 250
• BABULAL BADRIPRASAD VARMA versus SURAT MUNICIPAL CORPORATION & ORS. — [2008] 7 S.C.R. 564
• BABULAL KHANDELWAL & ORS. versus BALKRISHAN D. SANGHVI & ORS. — [2008] 14 S.C.R. 525
• BABY MANJI YAMADA versus UNION OF INDIA & ANR. — [2008] 13 S.C.R. 1126
• BABY VARGHESE versus STATE OF KERALA — [2008] 11 S.C.R. 749
• BACHAN SINGH & ANR. versus STATE OF BIHAR — [2008] 13 S.C.R. 320
• BACHAN SINGH versus UNION OF INDIA & ORS. — [2008] 10 S.C.R. 668
• BACHHAJ NAHAR versus NILIMA MANDAL & ANR. — [2008] 14 S.C.R. 621
• BADSHAH AND ORS. versus STATE OF U.P. — [2008] 2 S.C.R. 766
• BAIJNATH JHA versus SITA RAM AND ANR. — [2008] 9 S.C.R. 1134
• BAIKUNTH SINGH versus STATE OF BIHAR AND ORS. — [2008] 17 S.C.R. 561
• BAJAJ AUTO LTD. versus DIRECTOR GENERAL (I & R) & ANR. — [2008] 8 S.C.R. 337
• BAL KISHAN versus STATE. OF HIMACHAL PRADESH — [2008] 14 S.C.R. 1026
• BAL KRISHNA AND ANR. versus BHAGWAN DAS (DEAD) AND ORS . — [2008] 5 S.C.R. 389
• BALASAHEB DAYANDEO NAIK (DEAD) THROUGH LRS & ORS. versus APPASAHEB DATTATRAYA PAWAR — [2008] 1 S.C.R. 1169
• BALBIR KAUR & ANR. versus U.P. SECONDARY EDUCATION SERVICES SELECTION BOARD, ALLAHABAD & ORS. — [2008] 9 S.C.R. 130
• BALDEV SINGH MANN versus SURJIT SINGH DHIMAN — [2008] 16 S.C.R. 540
• BALDEV SINGH versus STATE OF HARYANA — [2008] 16 S.C.R. 826
• BALDEV SINGH versus STATE OF PUNJAB — [2008] 11 S.C.R. 828
• BALIRAM S/O IRRAPPA KAMBLE versus STATE OF MAHARASHTRA — [2008] 16 S.C.R. 447
• BALJ NATH versus STATE OF UTTAR PRADESH — [2008] 10 S.C.R. 636
• BALJINDER SINGH versus RATTAN SINGH — [2008] 11 S.C.R. 904
• BALMIKI SINGH versus RAM CHANDER SINGH AND ORS. — [2008] 13 S.C.R. 628
• BALU @ BAKTHVATCHALU versus STATE OF TAMIL NADU — [2008] 2 S.C.R. 756
• BALWANT SINGH AND ORS. versus STATE OF H.P. — [2008] 13 S.C.R. 1111
• BALWANT SINGH AND OTHERS versus STATE OF PUNJAB — [2008] 2 S.C.R. 497
• BANGARU VENKATA RAO versus STATE OF ANDHRA PRADESH — [2008] 11 S.C.R. 949
• BANK OF BARODA & ORS. versus GANPAT SINGH DEORA — [2008] 17 S.C.R. 1151
• BANK OF INDIA versus KETAN PAREKH & ORS. — [2008] 9 S.C.R. 346
• BANK OF INDIA versus M/S MEHTA BROTHERS & ORS. — [2008] 13 S.C.R. 900
• BANK OF INDIA versus NANGIA CONSTRUCTIONS (I) PVT. LTD. AND ORS. — [2008] 8 S.C.R. 1020
• BANT SINGH & ANR. versus NIRANJAN SINGH(D) BY LRS,& ANR. — [2008] 2 S.C.R. 1077
• BANTU versus THE STATE OF U.P. — [2008] 11 S.C.R. 184
• BANWAR LAL & ORS. versus G. KALAVATHI (DEAD) BY LRS. & ORS. — [2008] 6 S.C.R. 632
• BARKAT ALI & ANR. versus BADRI NARAIN (D) BY LRS. — [2008] 2 S.C.R. 512
• BASAVARAJA & ORS. versus STATE OF KARNATAKA — [2008] 13 S.C.R. 777
• BASAYYA I. MATHAD versus RUDRAYYA S. MATHAD AND ORS. — [2008] 1 S.C.R. 1155
• BASIC EDUCATION BOARD, U.P. versus UPENDRA RAI AND ORS. — [2008] 2 S.C.R. 707
• BASUDEO YADAV versus SURENDRA YADAV & ORS. — [2008] 12 S.C.R. 593
• BATCU VENKATEHSWARLU AND ORS. versus PUBLIC PROSECUTOR HIGH COURT OF AP. — [2008] 16 S.C.R. 851
• BATHULA NAGAMALLESWARA RAO & ORS. versus STATE REP. BY PUBLIC PROSECUTOR — [2008] 6 S.C.R. 829
• BAVISETTI KAMESWARA RAO @ SABAI versus THE STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR HIGH COURT OF A.P., HYDERABAD — [2008] 5 S.C.R. 408
• BECHAARBHAI S. PRAJAPATI versus STATE OF GUJARAT — [2008] 3 S.C.R. 634
• BEHARI KUNJ SAHKARI AVAS SAMITI versus STATE OF U.P. & ORS. — [2008] 11 S.C.R. 337
• BENJAMIN versus STATE REP. BY INSPECTOR OF POLICE — [2008] 1 S.C.R. 656
• BENNY THOMAS versus FOOD INSPECTOR, KOCHI AND ANR. — [2008] 10 S.C.R. 71
• BHADRAPPA (D) BY LRS. versus TOLACHA NAIK — [2008] 1 S.C.R. 199
• BHAGWAN DASS & ANR. versus PUNJAB STATE ELECTRICITY BOARD — [2008] 1 S.C.R. 32
• BHAKRA BEAS MANAGEMENT BOARD versus KANTA AGGARWAL AND ORS. — [2008] 10 S.C.R. 165
• BHANWAR SINGH & ORS. versus STATE OF M.P. — [2008] 9 S.C.R. 1
• BHANWAR SINGH versus PURAN AND ORS. — [2008] 2 S.C.R. 775
• BHARAT COKING COAL LTD. versus M/S. ANNAPURNA CONSTRUCTION — [2008] 3 S.C.R. 1124
• BHARAT GLASS TUBE LIMITED versus GOPAL GLASS WORKS LIMITED — [2008] 7 S.C.R. 397
• BHARAT HEAVY ELECTRICALS LTD. versus ESI CORPORATION — [2008] 2 S.C.R. 900
• BHARAT KARSONDAS THAKKAR versus M/S KIRAN CONSTRUCTION CO. & ORS. — [2008] 6 S.C.R. 59
• BHARAT PARIKH versus C.B.I. & ANR. — [2008] 10 S.C.R. 950
• BHARAT SANCHAR NIGAM LTD. & ANR. versus BPL MOBILE CELLULAR LTD. & ORS. — [2008] 8 S.C.R. 729
• BHARAT SANCHAR NIGAM LTD. & ANR. versus MOTOROLA INDIA PVT. LTD. — [2008] 13 S.C.R. 445
• BHARATH METHA versus STATE BY INSPECTOR OF POLICE CHENNAI — [2008] 5 S.C.R. 478
• BHARPUR SINGH & ORS. versus SHAMSHER SINGH — [2008] 17 S.C.R. 517
• BHIKHUBHAI VITHLABHAI PATEL & ORS. versus STATE OF GUJARAT & ANR. — [2008] 4 S.C.R. 1051
• BHOLU RAM versus STATE OF PUNJAB & ANR. — [2008] 12 S.C.R. 959
• BHUPENDRA STEEL (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2008] 8 S.C.R. 1038
• BHUPENDRA versus STATE OF MAHARASHTRA & ANR. — [2008] 8 S.C.R. 709
• BHUPINDER SINGH versus UNION TERRITORY OF CHANDIGARH . — [2008] 10 S.C.R. 640
• BHUVANESHWAR YADAV versus STATE OF BIHAR AND ORS. — [2008] 16 S.C.R. 750
• BIHAR FINANCE SERVICE H.C. COOP. SOCIETY LTD. versus GAUTAM GOSWAMI & ORS — [2008] 3 S.C.R. 1137
• BIHAR STATE FINANCIAL CORPORATION versus M/S. CHHOTANAGPUR MINERALS AND ORS. — [2008] 17 S.C.R. 548
• BIHARI RAI versus STATE OF BIHAR (NOW JHARKHAND) — [2008] 13 S.C.R. 1027
• BIJA & ORS versus STATE OF HARYANA — [2008] 1 S.C.R. 477
• BIJOY DAS versus STATE OF WEST BENGAL — [2008] 2 S.C.R. 86
• BIKOBA DEORA GAIKWAD & ORS. versus HIRABAI MARUTIRAO GHORGARE — [2008] 9 S.C.R. 1038
• BOARD OF DIRECTORS, H.P.T.C. & ANR. versus K.C. RAHI — [2008] 3 S.C.R. 97
• BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ORS. versus AVIJIT KUMAR RAY & ORS. — [2008] 16 S.C.R. 651
• BOKKA SUBBA RAO versus KUKKALA BALAKRISHNA & ORS. — [2008] 2 S.C.R. 753
• BOLLEPANDA P. POONACHA AND ANR. versus K.M. MADAPA — [2008] 4 S.C.R. 1011
• BRAJENDRA SINGH versus STATE OF M.P. AND ANR. — [2008] 1 S.C.R. 593
• BRIGADIER MAN MOHAN SHARMA, FRGS (RETD.) versus LT. GEN. DEPINDER SINGH — [2008] 16 S.C.R. 701
• BRIHANUMUMBAI MAHANAGAR PALIKA & ANR. versus AKUTI NIRMAN PVT. LTD. & ANR. — [2008] 1 S.C.R. 1118
• BRIJ NANDAN JAISWAL versus MUNNA @ MUNNA JAISWAL & ANR. — [2008] 17 S.C.R. 1348
• BRIJ NARAIN SINGH versus ADYA PRASAD (DEAD) AND ORS. — [2008] 2 S.C.R. 1114
• BUDHI LAL versus STATE OF UTTARAKHAND — [2008] 13 S.C.R. 1015
• BUR SINGH AND ANR. versus STATE OF PUNJAB — [2008] 14 S.C.R. 334
• C. BALCHANDRAN AND ORS. versus STATE OF KERELA AND ORS. — [2008] 17 S.C.R. 960
• C. CHERIATHAN versus P. NARAYANAN EMBRANTHIRI — [2008] 17 S.C.R. 1239
• C. JACOB versus DIRECTOR OF GEOLOGY & MINING & ANR. — [2008] 14 S.C.R. 634
• C. KRISHNAN AND ORS. versus KISTAMMAL AND ORS. — [2008] 13 S.C.R. 529
• C.C.T. ORISSA & ORS. versus INDIAN EXPLOSIVES LTD. — [2008] 3 S.C.R. 621
• C.E.S.G: LIML1 TED versus SANDHYA RANI BARIK AND ORS. — [2008] 10 S.C.R. 137
• C.K. GANGADHARAN & ANR. versus COMMISSIONER OF INCOME TAX, COCHIN — [2008] 11 S.C.R. 52
• C.K. PRAHALADA & ORS. versus STATE OF KARNATAKA & ORS. — [2008] 7 S.C.R. 852
• C.L.T., BARODA versus ISHWAR BHUVAN HOTELS LTD., BARODA — [2008] 2 S.C.R. 652
• C.R. JAYARAMAN & ORS. versus M. PALANIAPPAN & ORS. — [2008] 17 S.C.R. 1140
• C.R. PATIL versus STATE OF GUJARAT & ORS. — [2008] 14 S.C.R. 153
• C.S.I.R & ORS. versus RAMESH CHANDRA AGRAWAL & ANR. — [2008] 17 S.C.R. 1378
• C.V. SATHEESHCHANDRAN versus GENERAL MANAGER, UCO BANK AND ORS . — [2008] 1 S.C.R. 569
• CAMLIN LIMITED versus COMMNR. OF CENTRAL EXCISE, MUMBAI — [2008] 12 S.C.R. 1223
• CANTONMENT EXECUTIVE OFFICER AND ANR. versus VIJAY D. WANI AND ORS. — [2008] 6 S.C.R. 622
• CEMENT WORKERS KARAMCHARI SANGH versus M/S. JAIPUR UDYOG LIMITED AND ORS. — [2008] 5 S.C.R. 276
• CENTRAL BUREAU OF INVESTIGATION versus K.M. SHARAN — [2008] 3 S.C.R. 101
• CENTRAL BUREAU OF INVESTIGATION, NEW DELHI versus M.N. SHARMA — [2008] 11 S.C.R. 18
• CHAIRMAN & MD V.S.P. & ORS. versus GOPARAJU SRI PRABHAKARA HARI BABU — [2008] 3 S.C.R. 1184
• CHAMAN & ANR. versus STATE OF UTTARANCHAL — [2008] 16 S.C.R. 882
• CHAND PATEL versus BISMILLAH BEGUM AND ANR. — [2008] 5 S.C.R. 1
• CHANDER KANTA BANSAL versus RAJINDER SINGH ANAND — [2008] 4 S.C.R. 748
• CHANDRA PRAKASH SINGH & ORS. versus CHAIRMAN, PURVANCHAL GRAMIN BANK & ORS. — [2008] 3 S.C.R. 287
• CHANDRABHAI K. BHOIR & ORS. versus KRISHNA ARJUN BHOIR & ORS. — [2008] 15 S.C.R. 652
• CHANDRAKANT BADDI versus ADDL. DIST. MAGISTRATE & POLICE COMMNR. & ORS. — [2008] 7 S.C.R. 163
• CHANDRAKANT SHANKARRAO MACHALE versus PARUBAI BHAIRU MOHITE — [2008] 4 S.C.R. 1003
• CHANDRAMOHAN PANDURANG KAJBAJE versus STATE OF MAHARASHTRA AND ORS. — [2008] 1 S.C.R. 187
• CHANDRASHEKAR A.K. versus STATE OF KERALA & ANR. — [2008] 15 S.C.R. 694
• CHATTAR SINGH AND ANR. versus STATE OF HARYANA — [2008] 12 S.C.R. 765
• CHEMBRA ORCHARD PRODUCE LTD. & ORS. versus REGIONAL DIRECTOR OF COMPANY AFFAIRS & ANR. — [2008] 17 S.C.R. 45
• CHENNAI CUSTOMS APPRAISING OFFICERS ASSN. versus UNION OF INDIA & ORS. — [2008] 9 S.C.R. 475
• CHEROTTE SUGATHAN (DIED THROUGH LR'S) & ORS. versus CHEROTTE BHARATHI & ORS. — [2008] 2 S.C.R. 984
• CHET RAM versus JIT SINGH & ANR. — [2008] 14 S.C.R. 1124
• CHETU & ANR. versus STATE OF MADHYA PRADESH — [2008] 17 S.C.R. 1038
• CHIEF ENGINEER, HYDEL PROJECT & ORS. versus RAVINDER NATH & ORS. — [2008] 1 S.C.R. 1121
• CHIEF EXECUTIVE OFFICER, N.S.S.O. & ORS. versus BISWA BHUSAN NANDI — [2008] 12 S.C.R. 1060
• CITY AND INDUSTRIAL DEVELOPMENT CORPORATION versus DOSU AARDESHIR BHIWANDIWALA & ORS. — [2008] 16 S.C.R. 28
• COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY & ANR. versus THOMAS P. JOHN & ORS. — [2008] 7 S.C.R. 887
• COLLECTOR & DIST. MAGISTRATE AND ORS. versus S. SULTAN — [2008] 5 S.C.R. 764
• COMISSIONER OF CUSTOMS (IMPORTS) BOMBAY versus M/S. HICO ENTERPRISES — [2008] 10 S.C.R. 1
• COMMISSIONER OF CENTRAL EXCISE, BANGALORE versus M/S. KARNATAKA AGRO CHEMICALS — [2008] 8 S.C.R. 983
• COMMISSIONER OF CENTRAL EXCISE, BOLPUR versus MIS RATAN MELTING & WIRE INDUSTRIES — [2008] 14 S.C.R. 653
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus INSULATION ELECTRICAL (P) LTD — [2008] 5 S.C.R. 625
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus ISHAAN RESEARCH LAB (P) LTD. & ORS. — [2008] 13 S.C.R. 208
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus DUGAR TETENAL INDIA LIMITED — [2008] 4 S.C.R. 481
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI versus MIS. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED — [2008] 15 S.C.R. 499
• COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus INDIA THERMIT CORPORATION LTD. & ORS. — [2008] 7 S.C.R. 512
• COMMISSIONER OF CENTRAL EXCISE, T.N. versus M/S VINAYAGA BODY BUILDING INDUSTRY LTD. — [2008] 3 S.C.R. 911
• COMMISSIONER OF CENTRAL EXCISE, VADODARA-1 versus M/S GUJARAT CARBON & INDUSTRIES LTD. — [2008] 12 S.C.R. 305
• COMMISSIONER OF CENTRAL EXCISE, VAPI versus M/S. KRAFTECH PRODUCTS INC. — [2008] 5 S.C.R. 251
• COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, GOA versus PHIL CORPORATION LTD. — [2008] 2 S.C.R. 531
• COMMISSIONER OF CUSTOMS versus M/S FERODO INDIA PVT. LTD. — [2008] 3 S.C.R. 147
• COMMISSIONER OF CUSTOMS, (PREV.) GUJARAT versus M/S RELIANCE PETROLEUM LTD. — [2008] 9 S.C.R. 247
• COMMISSIONER OF CUSTOMS, CALCUTTA & ANOTHER versus BIECCO LAWRIE LTD. — [2008] 2 S.C.R. 257
• COMMISSIONER OF CUSTOMS, CALCUTTA versus INDIAN RAYON & INDUSTRIES LTD. — [2008] 10 S.C.R. 1050
• COMMISSIONER OF CUSTOMS, MUMBAI versus M.M.K. JEWELLERS & ANR. — [2008] 4 S.C.R. 661
• COMMISSIONER OF CUSTOMS, MUMBAI versus M/S. J.D. ORGOCHEM LIMITED — [2008] 6 S.C.R. 200
• COMMISSIONER OF CUSTOMS, NEW DELHI versus SONY INDIA LTD. — [2008] 13 S.C.R. 873
• COMMISSIONER OF INCOME TAX CENTRAL II versus SURESH N. GUPTA — [2008] 1 S.C.R. 157
• COMMISSIONER OF INCOME TAX CENTRAL KANPUR versus J.K. CHARITABLE TRUST KAMAL TOWER, KANPUR — [2008] 15 S.C.R. 958
• COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM versus JOSEPH VALAKUZHY — [2008] 7 S.C.R. 752
• COMMISSIONER OF INCOME TAX, BANGALORE versus INFOSYS TECHNOLOGIES LTD. — [2008] 1 S.C.R. 136
• COMMISSIONER OF INCOME TAX, CHENNAI versus M/S BILAHARI INVESTMENT (P) LTD. — [2008] 3 S.C.R. 477
• COMMISSIONER OF INCOME TAX, CHENNAI versus M/S. MODERN ENGINEERS CONSTRUCTION COOPERTIVE SOCIETY LTD. — [2008] 13 S.C.R. 63
• COMMISSIONER OF INCOME TAX, DEHRADHUN & ANR. versus ENRON OIL & GAS INDIA LTD. — [2008] 12 S.C.R. 1168
• COMMISSIONER OF INCOME TAX, DELHI-VI versus M/S ORIENTAL INSURANCE CO. LTD. — [2008] 10 S.C.R. 1154
• COMMISSIONER OF INCOME TAX, MADRAS versus PONNI SUGARS & CHEMICALS LTD. — [2008] 13 S.C.R. 570
• COMMISSIONER OF INCOME TAX, RAJKOT versus M/S GUJARAT SIDDHI CEMENT LTD. — [2008] 14 S.C.R. 688
• COMMISSIONER OF INCOME TAX-IV, DELHI versus M/S HCL COM NET SYSTEMS & SERVICES LTD. — [2008] 13 S.C.R. 837
• COMMISSIONER OF TRADE TAX, U.P. versus M/S. J.U. PESTICIDES & CHEMICAL P. LTD. — [2008] 3 S.C.R. 431
• COMMISSIONER OF TRADE TAX, U.P. versus ASSOCIATED DISTRIBUTORS LTD. — [2008] 7 S.C.R. 695
• COMMISSIONER OF TRADE TAX, U.P. versus M/S. NATIONAL INDUSTRIAL CORPORATION LTD. — [2008] 16 S.C.R. 1026
• COMMISSIONER, MUNICIPAL CORPORATION HYDERABAD AND OTHERS versus P. MARY MANORANJANI AND ANOTHER — [2008] 1 S.C.R. 629
• COMMITTEE OF MANAGEMENT & ANR. versus VICE CHANCELLOR & ORS. — [2008] 17 S.C.R. 774
• COMMNR. OF CENTRAL EXCISE, BANGALORE versus SRIKUMAR AGENCIES ETC. ETC. — [2008] 16 S.C.R. 720
• COMMNR. OF CUSTOMS, CENTRAL EXCISE, NOIDA versus M/S PUNJAB FIBRES LTD., NOIDA — [2008] 2 S.C.R. 861
• COMMNR. OF INCOME TAX, AHMEDABAD versus SARABHAI HOLDINGS PVT. LTD. — [2008] 14 S.C.R. 988
• COMMNR. OF INCOME TAX-I, AHMEDABAD versus GOLD COIN HEALTH FOOD PVT. LTD. — [2008] 12 S.C.R. 179
• COMMNR. OF SALES TAX, U.P. versus M/S HIND LAMPS LTD. — [2008] 11 S.C.R. 594
• COMMON CAUSE (A REGD. SOCIETY) versus UNION OF INDIA & ORS. — [2008] 6 S.C.R. 262
• CORPORATION BANK versus M/S SARASWATI ABHARANSALA AND ANOTHER — [2008] 16 S.C.R. 340
• CORPORATION OF CITY OF BANGALORE versus ZULEKHA BL & ORS. — [2008] 5 S.C.R. 325
• CORRESPONDENT, ST. MICHAEL'S T.T.I versus V.N. KARPAGA MARY & ORS. — [2008] 6 S.C.R. 1086
• D. PURUSHOTAMA REDDY & ANR. versus K. SATEESH — [2008] 11 S.C.R. 738
• D.G. RAILWAY PROTECTION FORCE & ORS. versus K. RAGHURAM BABU — [2008] 3 S.C.R. 752
• D.KRISHNAN & ANR. versus SPECIAL OFFICER, VELLORE CO-OPERATIVE SUGAR MILL & ANR. — [2008] 8 S.C.R. 1239
• D.S. GREWAL versus VIMMI JOSHI & ORS. — [2008] 17 S.C.R. 864
• DABUR INDIA LTD. versus K.R. INDUSTRIES — [2008] 9 S.C.R. 652
• DADAN versus STATE OF MADHYA PRADESH THROUGH SHO, PS SATNA (M.P.) — [2008] 15 S.C.R. 257
• DADU DAYALU MAHASABHA, JAIPUR (TRUST) versus MAHANT RAM NIWAS AND ANOTHER — [2008] 8 S.C.R. 237
• DALBIR SINGH versus STATE OF HARYANA — [2008] 8 S.C.R. 1026
• DAMARA VENKATA MURALI KRISHNA RAO versus GURUJUPALLI SATVATHAMMA — [2008] 10 S.C.R. 933
• DASARI PEDA GONDIYYA versus STATION HOUSE OFFICER, JANGREDDYGUDEM — [2008] 15 S.C.R. 1094
• DAULATRAM S/O SADRAM TELI versus STATE OF CHHATTISGARH — [2008] 13 S.C.R. 734
• DAYA NAND versus STATE OF HARYANA — [2008] 5 S.C.R. 1043
• DCM FINANCIAL SERVICES LTD. versus J.N. SAREEN & ANR. — [2008] 8 S.C.R. 603
• DCM FINANCIAL SERVICES LTD. versus NEEL KAMAL PLASTICS LTD. & ANR. — [2008] 12 S.C.R. 40
• DEEP CHANDRA JUNEJA versus SMT. LAJWANTI KATHURIA (DEAD) THROUGH LRS. — [2008] 10 S.C.R. 684
• DEEPA BHARGAVA & ANR. versus MAHESH BHARGAVA & ORS. — [2008] 17 S.C.R. 636
• DEEPAK BAJAJ versus STATE OF MAHARASHTRA & ANR — [2008] 15 S.C.R. 1062
• DELHI BAR ASSOCIATION versus UNION OF INDIA & ORS. — [2008] 8 S.C.R. 898
• DELHI DEVELOPMENT AUTHORITY versus M/S R.S. SHARMA & CO., NEW DELHI — [2008] 12 S.C.R. 785
• DELHI TRANSPORT CORPORATION versus MOOL CHAND — [2008] 16 S.C.R. 1073
• DEOKAR EXPORTS PVT. LTD. versus NEW INDIA ASSURANCE COMPANY LTD. — [2008] 14 S.C.R. 1
• DEPUTY COMMISSIONER OF INCOME TAX, AHMEDABAD versus M/S. CORE HEALTH CARE LTD. — [2008] 2 S.C.R. 662
• DEPUTY COMMISSIONER, INCOME TAX, BARODA versus GUJARAT ALKALIES & CHEMICALS LTD. — [2008] 2 S.C.R. 654
• DEV DUTT versus UNION OF INDIA & ORS. — [2008] 8 S.C.R. 174
• DEVIDAS RAMSUNDER SHUKLA versus STATE OF MAHARASHTRA — [2008] 11 S.C.R. 968
• DHANANJAY MALIK AND ORS. versus STATE OF UTTARANCHAL AND ORS. — [2008] 3 S.C.R. 1035
• DHARAM CHAND versus STATE OF PUNJAB & ORS. — [2008] 15 S.C.R. 458
• DHARAM PAL AND ORS. versus STATE OF U.P. — [2008] 1 S.C.R. 65
• DHARAM PAL versus STATE OF HARYANA AND ORS. — [2008] 17 S.C.R. 564
• DHARAM SINGH versus KARNAIL SINGH AND ORS. — [2008] 14 S.C.R. 366
• DHARAMPAL & ORS. versus U.P. STATE ROAD TRANSPORT CORPN. — [2008] 8 S.C.R. 194
• DHARIWAL TOBAGO PRODUCTS LTD. AND OTHERS versus STATE OF MAHARASHTRA AND ANOTHER — [2008] 17 S.C.R. 844
• DHARMA NAIKA versus RAMA NAIKA AND ANR. — [2008] 2 S.C.R. 451
• DHARMENDRA GOEL versus ORIENTAL INSURANCE CO. LTD. — [2008] 11 S.C.R. 578
• DHIRENDRA PANDUA versus STATE OF ORISSA AND ORS. — [2008] 13 S.C.R. 714
• DILBAGH SINGH versus STATE OF PUNJAB — [2008] 9 S.C.R. 923
• DINESH BORTHAKUR versus STATE OF ASSAM — [2008] 4 S.C.R. 881
• DINESH KUMAR versus STATE OF RAJASTHAN — [2008] 11 S.C.R. 843
• DINESH M.N. (S.P.) versus STATE OF GUJARAT — [2008] 6 S.C.R. 1134
• DINESH SETH versus STATE OF N.C.T. OF DELHI — [2008] 12 S.C.R. 113
• DINESH SINGH versus STATE OF U.P. — [2008] 11 S.C.R. 801
• DINKAR MARUTI JADHAV versus NIVRUTII GANGARAM PAWAR (DEAD) — [2008] 1 S.C.R. 864
• DIPITIMAYEE PARIDA versus STATE OF ORISSA & ORS. — [2008] 14 S.C.R. 814
• DIRECTOR ( STUDIES) & ORS. versus VAIBHAV SINGH CHAUHAN — [2008] 15 S.C.R. 224
• DIRECTOR GENERAL OF WORKS, C.P.W.D versus REGIONAL LABOUR COMMISSIONER, (CENTRAL) & ORS. — [2008] 2 S.C.R. 360
• DIRECTOR, HORTICULTURE PUNJAB & ORS. versus JAGJIVAN PARSHAD — [2008] 5 S.C.R. 851
• DISTRICT PROGRAMME CO-OORDINATOR, MAHILA SAMKHYA AND ANR. versus ABDUL KAREEM AND ANR. — [2008] 13 S.C.R. 677
• DIV. MANAGER, NEW INDIA ASSURANCE CO. LTD. versus A. SANKARALINGAM — [2008] 14 S.C.R. 139
• DIVINE RETREAT CENTRE versus STATE OF KERALA & ORS. — [2008] 4 S.C.R. 701
• DIVL. FOREST OFFICER, KOTHAGUDEM & ORS. versus MADHUSUDHAN RAO — [2008] 2 S.C.R. 610
• DLF UNIVERSAL LTD. AND ANR. versus THE DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) AND ANR. — [2008] 9 S.C.R. 406
• DLF UNIVERSAL LTD. versus EKTA SETH & ANR. — [2008] 10 S.C.R. 999
• DOLHIN PADHARO DEVI versus INDRAJEET TIWARY & ANR — [2008] 2 S.C.R. 241
• DR. MONICA KUMAR & ANR. versus STATE OF U. P. & ORS. — [2008] 9 S.C.R. 943
• DR. NARENDRA K AMIN versus STATE OF GUJARAT AND ANR. — [2008] 6 S.C.R. 1149
• DR. P. P. C. RAWANI & ORS. versus UNION OF INDIA & ORS. — [2008] 16 S.C.R. 61
• DR. RAJBIR SINGH DALAL versus CHAUDHARI DEVI LAL UNIVERSITY, SIRSA & ANR. — [2008] 11 S.C.R. 992
• DUMPALA CHANDRA REDDY versus NIMAKAYALA BALIREDDY AND ORS. — [2008] 10 S.C.R. 938
• DURGESH SHARMA versus JAYSHREE — [2008] 13 S.C.R. 1056
• DY. COMMISSIONER OF INCOME TAX versus STATE BANK OF INDIA AND ORS. — [2008] 16 S.C.R. 1146
• E. MICHEAL RAJ versus INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU — [2008] 4 S.C.R. 644
• EASTERN COALFIELDS LTD. & ORS. versus KALYAN BANERJEE — [2008] 3 S.C.R. 920
• EASTERN COALFIELDS LTD. versus DUGAL KUMAR — [2008] 11 S.C.R. 369
• ELIZABETH JACOB versus DISTRICT COLLECTOR, IDUKKI & ORS. — [2008] 12 S.C.R. 637
• EMP. STATE INSURANCE CORPORATION versus H.M.T. LTD. AND ANR. — [2008] 1 S.C.R. 646
• EMPLOYERS IN RELATION TO THE MANAGEMENT OF WEST BOKARO COLLIERY OF M/S. TISCO LTD. versus THE CONCERNED WORKMAN, RAM PRAVESH SINGH — [2008] 2 S.C.R. 247
• ENTERTAINMENT TAX OFFICER, HYDERABAD versus M/S. GEETA ENTERPRISES — [2008] 11 S.C.R. 864
• ESSCO FABS PVT. LTD. & ANR. versus STATE OF HARYANA & ANR. — [2008] 15 S.C.R. 779
• EX. CONSTABLE RAMVIR SINGH versus UNION OF INDIA & ORS. — [2008] 17 S.C.R. 1112
• EXCISE COMMISSIONER & ORS. versus AJITH KUMAR & ANR. — [2008] 6 S.C.R. 778
• FAKHRUDDIN AHMAD versus STATE OF UTTARANCHAL AND ANR. — [2008] 13 S.C.R. 66
• FAQIR CHAND GULATI versus UPPAL AGENCIES PVT. LTD. & ANR. — [2008] 10 S.C.R. 697
• FAQRUDDIN (DEAD) THROUGH L.RS. versus TAJUDDIN (DEAD) THROUGH L.RS. — [2008] 9 S.C.R. 377
• FARHD K. WADIA versus UNION OF INDIA & ORS. — [2008] 17 S.C.R. 140
• FATMA BIBI AHMED PATEL versus STATE. OF GUJARAT & ANR. — [2008] 8 S.C.R. 391
• FCS SOFTWARE SOLUTIONS LTD. versus LA MEDICAL DEVICES LTD. & ORS. — [2008] 10 S.C.R. 479
• FOOD CORPORATION OF INDIA & ANR. versus M/S SEIL LTD. & ORS. — [2008] 1 S.C.R. 663
• FOOD CORPORATION OF INDIA & ANR. versus PALA RAM & ORS. — [2008] 9 S.C.R. 549
• FOOD CORPORATION OF INDIA & ORS. versus PARASHOTAM DAS BANSAL & ORS. — [2008] 2 S.C.R. 412
• FOOD CORPORATION OF INDIA, KAKINADA REP. BY DISTRICT MANAGER versus YARLAGADDA NARAYANA APPARAO AND ORS. — [2008] 13 S.C.R. 600
• G. GNANAM @ GNANAMOORTHY versus METROPOLITAN TRANSPORT CORPORATION — [2008] 17 S.C.R. 767
• G. JAYASHREE & ORS. versus BHAGWANDAS S. PATEL & ORS. — [2008] 17 S.C.R. 1454
• G. RAMA versus T.G. SESHAGIRI RAO (D) BY LRS. — [2008] 10 S.C.R. 152
• G.M. HARYANA ROADWAYS versus JAI BHAGWAN AND ANR. — [2008] 3 S.C.R. 1156
• G.M. ONGC, SHILCHAR versus ONGC CONTRACTUAL WORKERS UNION — [2008] 8 S.C.R. 1223
• G.M., B.S.N.L. & ORS. versus MAHESH CHAND — [2008] 2 S.C.R. 950
• GAJRAJ YADAV versus RAJENDRA SINGH @ DEENA & ORS. — [2008] 15 S.C.R. 88
• GANESH versus STATE OF KARNATAKA AND ORS. — [2008] 12 S.C.R. 362
• GANGA DEVI versus DISTT. JUDGE, NAINITAL AND ORS. — [2008] 8 S.C.R. 538
• GANPATBHAI MAHIJIBHAI SOLANKI versus STATE OF GUJARAT & ORS. — [2008] 3 S.C.R. 938
• GANPATI MADHAV SAWANT (D) BY LRS. versus DATTUR MADHAV SAWANT — [2008] 1 S.C.R. 1083
• GAUDIYA MISSION versus SHOBHA BOSE & ANR. — [2008] 1 S.C.R. 674
• GAURAV NAGPAL versus SUMEDHA NAGPAL — [2008] 16 S.C.R. 396
• GAURI SHANKAR PRASAD AND ORS versus BRAHMA NAND SINGH — [2008] 10 S.C.R. 839
• GAUTAM SARUP versus LEELA JETLY AND ORS. — [2008] 4 S.C.R. 523
• GENERAL INSTRUMENTS COMPANY versus UNION OF INDIA & ORS. — [2008] 12 S.C.R. 544
• GENERAL MANAGER, STATE BANK OF INDIA & ORS. versus ANJU JAIN — [2008] 12 S.C.R. 576
• GENOA SINGH AND ORS. versus STATE OF U.P. — [2008] 10 S.C.R. 553
• GHASITA SAHU versus STATE OF MADHYA PRADESH — [2008] 2 S.C.R. 95
• GHAZIABAD DEVELOPMENT AUTHORITY & ANR. versus ASHOK KUMAR & ANR. — [2008] 2 S.C.R. 1069
• GHAZIABAD DEVELOPMENT AUTHORITY versus VED PRAKASH AGGARWAL — [2008] 8 S.C.R. 676
• GHULAM MOHAMMAD DAR versus STATE OF J & K & ORS. — [2008] 1 S.C.R. 13
• GHUREY LAL versus STATE OF U.P. — [2008] 11 S.C.R. 499
• GIRISH SINGH versus STATE OF UTTARANCHAL — [2008] 8 S.C.R. 47
• GLAXO SMITH KLINE PLC AND ORS. versus CONTROLLER OF PATENTS & DESIGNS AND ORS. — [2008] 13 S.C.R. 312
• GOBARBHAI NARANBHAI SINGALA versus STATE OF GUJARAT & ORS. — [2008] 2 S.C.R. 131
• GOBIND SINGH versus KRISHNA SINGH AND ORS. — [2008] 16 S.C.R. 1103
• GODFREY PHILLIPS INDIA LTD. versus AJAY KUMAR — [2008] 5 S.C.R. 937
• GODREJ INDUSTRIES LTD versus D.G. AHIRE ASSISTANT COLLECTOR OF CENTRAL EXCISE & ANOTHER — [2008] 10 S.C.R. 570
• GODREJ PACIFIC TECH. LTD. versus COMPUTER JOINT INDIA LTD. — [2008] 11 S.C.R. 571
• GOLLA YELUGU GOVINDU versus STATE OF ANDHRA PRADESH — [2008] 5 S.C.R. 500
• GOONDLA VENKATESWARLU versus STATE OF A.P. AND ANR. — [2008] 12 S.C.R. 608
• GOPI KRISHNA TRIVEDI versus SUDAMA PRASAD OJHA — [2008] 13 S.C.R. 10
• GORIGE PENTAIAH versus STATE OF A.P. & ORS. — [2008] 12 S.C.R. 623
• GOVERDHAN DASS BANSAL versus STATE (DELHI ADMINISTRATION) TH. SECRETARY — [2008] 15 S.C.R. 307
• GOVERNMENT OF ANDHRA PRADESH & ORS. versus N. SUBBARAYUDU & ORS. — [2008] 5 S.C.R. 522
• GOVERNMENT OF ANDHRA PRADESH & ORS. versus SMT. P. LAXMI DEVI — [2008] 3 S.C.R. 330
• GOVT. OF A.P. AND ORS. versus K. BRAHMANANDAM AND ORS. — [2008] 7 S.C.R. 140
• GOWDARA NANJAPPA versus MATADA BASAIAH & ORS. — [2008] 2 S.C.R. 971
• GOWRISHANKARA SWAMIGALU versus STATE OF KARNATAKA & ANR. — [2008] 3 S.C.R. 1042
• GRAM PANCHAYAT, VILLAGE KUM KALAN versus STATE OF PUNJAB & ORS. — [2008] 2 S.C.R. 692
• GREAT OFFSHORE LTD. versus IRANIAN OFFSHORE ENGINEERING & CONSTRUCTION COMPANY — [2008] 12 S.C.R. 515
• GRID CORPORATION OF ORISSA LTD. versus GAJENDRA HALDEA AND ORS. — [2008] 12 S.C.R. 79
• GUJARAT POLLUTION CONTROL BOARD versus M/S NICOSULF INDUSTRIES & EXPORT PVT. LTD. AND ORS. — [2008] 17 S.C.R. 27
• GUJARAT URJA VIKASH NIGAM LTD. versus ESSAR POWER LTD. — [2008] 4 S.C.R. 822
• GULAM MOHD. @ GULAL SHAIKH versus STATE OF GUJARAT — [2008] 15 S.C.R. 1039
• GULBARGA UNIVERSITY versus MALLIKARJUN S. KODAGALI AND ANR. — [2008] 11 S.C.R. 703
• GULLIPILLI SOWRIA RAJ versus BANDARU PAVANI @ GULLIPILI PAVANI — [2008] 17 S.C.R. 35
• GUNNANA PENTAYYA @ PENTADU & ORS. versus STATE OF A.P. — [2008] 12 S.C.R. 342
• GUNTUR TOBACCOS LTD. versus THE TRANSMISSION COPRN. OF A.P. & ANR. — [2008] 6 S.C.R. 401
• GURCHARAN SINGH versus DIRECTORATE OF REVENUE INTELLIGENCE — [2008] 5 S.C.R. 856
• GURDIAL KAUR (D) THROUGH LRS. versus PIARA SINGH (D) THROUGH LRS. — [2008] 5 S.C.R. 163
• GURRAM CHAKRAVARTHY versus STATE OF A.P. — [2008] 16 S.C.R. 732
• GURU NANAK DEV UNIVERSITY versus SANJAY KUMAR KATWAL & ANR. — [2008] 14 S.C.R. 961
• GURUSWAMY NADAR versus P. LAKSHMI AMMAL (D) THROUGH LRS. & ORS. — [2008] 7 S.C.R. 435
• H.P. STATE FOREST COMPANY LTD. versus M/S. UNITED INDIA INSURANCE CO. LTD. — [2008] 17 S.C.R. 1013
• H.P: STATE ELECTRICITY BOARD AND ANR. versus RANJEET SINGH AND ORS. — [2008] 3 S.C.R. 1115
• H.U.D.A versus PREM KUMAR AGARWAL & ANR. — [2008] 1 S.C.R. 807
• H.U.D.A versus RAJ SINGH RANA — [2008] 10 S.C.R. 1034
• H.V. NIRMALA versus KARNATAKA STATE FINANCIAL CORPORATION & ORS. — [2008] 7 S.C.R. 1157
• HABIB IBRAHIM versus STATE OF RAJASTHAN — [2008] 9 S.C.R. 1178
• HALEEMA ZUBAIR, TROPICAL TRADERS versus STATE OF KERALA — [2008] 16 S.C.R. 352
• HAMIDKHAN versus ASHABI & ORS. — [2008] 16 S.C.R. 297
• HANUMAN PRASAD AND ORS. versus STATE OF RAJASTHAN — [2008] 16 S.C.R. 258
• HANUMAN RAM versus THE STATE OF RAJASTHAN AND ORS. — [2008] 14 S.C.R. 348
• HAR PRASAD AND ANR. versus RANVEER SINGH AND ANR. — [2008] 2 S.C.R. 724
• HAR SINGH versus STATE OF UTTARAKHAND — [2008] 13 S.C.R. 621
• HARDEEP SINGH & ORS. versus STATE OF HARYANA — [2008] 9 S.C.R. 1114
• HARDEEP SINGH versus STATE OF PUNJAB & ORS. — [2008] 15 S.C.R. 735
• HARDEO RAI versus SAKUNTALA DEVI AND OTHERS — [2008] 7 S.C.R. 1
• HARDIP SINGH versus STATE OF PUNJAB — [2008] 12 S.C.R. 311
• HARENDRA NATH CHAKRABORTY versus STATE OF WEST BENGAL — [2008] 17 S.C.R. 1439
• HARENDRA SARKAR versus STATE OF ASSAM — [2008] 7 S.C.R. 589
• HARI PRASAD BHUYAN versus DURGA PRASAD BHUYAN AND ORS. — [2008] 2 S.C.R. 160
• HARI PRASAD CHHAPOLIA (DEAD) versus UNION OF INDIA — [2008] 10 S.C.R. 62
• HARI SINGH GOND versus STATE OF M.P. — [2008] 12 S.C.R. 949
• HARIJAN MANGRI SIDDAKKA AND ORS. versus ORIENTAL INSURANCE CO. LTD. AND ANR. — [2008] 10 S.C.R. 1099
• HARYANA FINANCIAL CORPORATION & ANR. versus KAILASH CHANDRA AHUJA — [2008] 10 S.C.R. 222
• HARYANA STATE MINOR IRRIGATION TUBEWELLS CORPORATION & ORS. versus G.S. UPPAL & ORS. — [2008] 6 S.C.R. 662
• HARYANA URBAN DEVELOPMENT AUTHORITY versus RAJE RAM — [2008] 16 S.C.R. 601
• HARYANA VIDYUT PARASARAN NIGAM LTD. & ORS. versus M/S. SUPER STAR GRIT UDYOG — [2008] 15 S.C.R. 1045
• HAWKINS COOKERS LIMITED versus STATE OF KERALA — [2008] 7 S.C.R. 77
• HEM CHAND versus STATE OF JHARKHAND — [2008] 4 S.C.R. 985
• HEMAJI WAGHAJI JAT versus BHIKHABHAI KHENGARBHAI HARIJAN & OTHERS — [2008] 13 S.C.R. 818
• HEMANI MALHOTRA versus HIGH COURT OF DELHI — [2008] 5 S.C.R. 1066
• HEMCHAND JHA versus STATE OF BIHAR — [2008] 9 S.C.R. 1171
• HIMANSHU SINGH SABHARWAL versus STATE OF M.P. AND ORS. — [2008] 4 S.C.R. 783
• HIMMAT SINGH AND ORS. versus L.C.I. INDIA LTD. AND ORS. — [2008] 2 S.C.R. 235
• HINDALCO INDUSTRIES LTD. versus ASSOCIATION OF ENGINEERING WORKERS — [2008] 5 S.C.R. 111
• HINDUSTAN COPPER LTD. versus STATE OF MADHYA PRADESH AND ORS. — [2008] 16 S.C.R. 434
• HINDUSTAN PETROLEUM CORPN. LTD. versus ASHOK RANGHBA AMBRE — [2008] 1 S.C.R. 688
• HINDUSTAN ZINC LTD. versus BHAGWAN SINGH BHATI & ORS. — [2008] 4 S.C.R. 616
• HINSA VIRODHAK SANGH versus MIRZAPUR MOTI KURESH JAMAT & ORS. — [2008] 4 S.C.R. 1020
• HONNAMMA & ORS. versus NANJUNDAIAH SINCE DEAD BY HIS LRS. & ORS. — [2008] 5 S.C.R. 839
• HUCHAPPA @ HUCHARAYAPPA AND ORS. versus STATE OF KARNATAKA — [2008] 5 S.C.R. 988
• I. RAVINDRA REDDY versus SHAIK. KHADER MASTHAN AND ORS. — [2008] 11 S.C.R. 873
• ICICI BANK versus SHANTI DEVI SHARMA ANO ORS. — [2008] 8 S.C.R. 973
• ILA VIPIN PANDYA versus SMITA AMBALAL PATEL & ANR. — [2008] 7 S.C.R. 498
• ILLA ROY CHOWDHURY versus SHYAMALI DAS AND ORS. — [2008] 9 S.C.R. 239
• IN RE: UNDER ARTICLE 317(1) OF THE CONSTITUTION OF B INDIA FOR ENQUIRY AND REPORT ON THE ALLEGATIONS AGAINST DR. H.B. MIRDHA, CHAIRMAN, ORISSA PSC versus . — [2008] 15 S.C.R. 1000
• INDERJEET AND ANR versus UNION OF INDIA AND ORS. — [2008] 11 S.C.R. 1032
• INDIAN BANK versus GODHARA NAGRIK COOPERATIVE CREDIT SOCIETY LTD. AND ANOTHER — [2008] 9 S.C.R. 450
• INDIAN CHARGE CHROME LTD. versus JAGDISH RAI PURI & OTHER — [2008] 16 S.C.R. 1176
• INDIAN MERCANTILE I.B. ASSON. (TENANTS) versus UNION OF INDIA AND ORS. — [2008] 7 S.C.R. 916
• INDIAN OIL CORPORATION LTD. versus MEENA KUMARI AND ORS. — [2007] 5 S.C.R. 1058
• INDRA PAL SINGH versus STATE OF U.P. — [2008] 16 S.C.R. 990
• INDU JAIN versus STATE OF MADHYA PRADESH & ORS. — [2008] 14 S.C.R. 1137
• INSPECTOR OF POLICE, T.N. versus PALANISAMY @ SELVAN — [2008] 14 S.C.R. 126
• INSPECTOR OF POLICE, TAMIL NADU versus BALAPRASANNA — [2008] 11 S.C.R. 31
• INSPECTOR OF POLICE, TAMIL NADU versus MUTHUSAMY AND ANR. — [2008] 13 S.C.R. 309
• IQBAL SINGH versus STATE OF PUNJAB — [2008] 12 S.C.R. 459
• ISHWAR SINGH versus STATE OF MADHYA PRADESH — [2008] 14 S.C.R. 574
• ISHWARAGOUDA & ORS. versus MALLIKARJUN GOWDA & ORS . — [2008] 15 S.C.R. 838
• J. MITRA & CO. PVT. LTD. versus ASST. CONTROLLER OF PATENTS & DESIG. & ORS. — [2008] 12 S.C.R. 419
• J. RAMULU versus STATE OF ANDHRA PRADESH — [2008] 3 S.C.R. 413
• J.C. BUDHRAJA versus CHAIRMAN, ORISSA MINING CORPN. LTD. & ANR. — [2008] 1 S.C.R. 821
• J.P. SRIVASTAVA & SONS (RAMPUR) PVT. LTD. & ORS. versus H.K. SRIVASTAVA (DEAD) THROUGH L.RS. & ORS. — [2008] 12 S.C.R. 1236
• JAGADEESH & ANR. versus STATE OF KARNATAKA & ORS. — [2008] 2 S.C.R. 737
• JAGDISH SINGH versus MADHURI DEVI — [2008] 6 S.C.R. 1176
• JAGMOHAN SINGH versus STATE OF PUNJAB & ORS. — [2008] 7 S.C.R. 117
• JAGTAMBA DEVI versus HEM RAM AND ORS. — [2008] 2 S.C.R. 355
• JAIPRAKASH ASSOCIATES LTD. versus STATE OF M.P. AND ORS. — [2008] 17 S.C.R. 1282
• JALADI SUGUNA (DECEASED) THROUGH LRS. versus SATYA SAI CENTRAL TRUST & ORS. — [2008] 7 S.C.R. 734
• JAMMU RURAL BANK versus MOHD. DIN AND ORS. — [2008] 12 S.C.R. 1035
• JANATHA TEXTILES & ORS. versus TAX RECOVERY OFFICER & ANR. — [2008] 8 S.C.R. 1148
• JASWANT SINGH LAMBA versus HARYANA AGRICULTURAL UNIVERSITY & ORS. — [2008] 7 S.C.R. 877
• JAYANT ACHYUT SATHE versus JOSEPH BAIN DSOUZA AND ORS. — [2008] 13 S.C.R. 31
• JAYENDRA SARASWATI SWAMIGAL @ SUBRAMANIAM versus STATE OF TAMIL NADU — [2008] 11 S.C.R. 161
• JEEWAN DHAR JAIN (DEAD) THROUGH LRS. & ORS. versus STATE OF HARYANA & ORS. — [2008] 10 S.C.R. 971
• JITENDRA SINGH versus BHANU KUMAR & ORS. — [2008] 6 S.C.R. 377
• JOGINDER @ JINDI versus STATE OF HARYANA — [2008] 13 S.C.R. 255
• JOHAR AND OTHERS versus MANGAL PRASAD & ANR. — [2008] 2 S.C.R. 185
• JT. COMMISSIONER OF INCOME TAX, VALSAD, GUJARAT versus M/S.UNITED PHOSPHOROUS LTD. — [2008] 2 S.C.R. 658
• JYOTI PRAKASH RAI @ JYOTI PRAKASH versus STATE OF BIHAR — [2008] 3 S.C.R. 818
• K. ALEX versus DELHI STATE MINERAL DEV. CORPN. — [2008] 13 S.C.R. 945
• K. CHITHHAYAN versus STATE OF TAMIL NADU — [2008] 8 S.C.R. 941
• K. JANARDHAN versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2008] 8 S.C.R. 157
• K. LAXMANAN versus THEKKAYIL PADMINI & ORS. — [2008] 16 S.C.R. 1117
• K. MANJUSREE versus STATE OF AP. & ANR. — [2008] 2 S.C.R. 1025
• K. NARAYANAN AND ANR. versus S. MURALI — [2008] 11 S.C.R. 939
• K. PUTTARAJU versus A. HANUMEGOWDA — [2008] 13 S.C.R. 477
• K. RAGHUNANDAN AND ORS. versus ALI HUSSAIN SABIR AND ORS. — [2008] 8 S.C.R. 657
• K. SAGAR, M.D., KIRAN CHIT FUND MUSHEERABAD versus A. BAL REDDY & ANR. — [2008] 9 S.C.R. 1129
• K. VILASINI & ORS. versus EDWIN PERIERA & ORS. — [2008] 12 S.C.R. 1069
• K.A. ANSARI & ANR. versus INDIAN AIRLINES LTD. — [2008] 16 S.C.R. 780
• K.D. SHARMA versus STEEL AUTHORITY OF INDIA LTD. & ORS. — [2008] 10 S.C.R. 454
• K.K. SARAVANA BABU versus STATE OF TAMIL NADU & ANR. — [2008] 12 S.C.R. 468
• K.K. TIWARI & ORS. versus UNION OF INDIA & ORS. — [2008] 6 S.C.R. 705
• K.L.E. SOCEITY AND ORS. versus SIDDALINGESH — [2008] 3 S.C.R. 783
• K.M. MISHRA versus CENTRAL BANK OF INDIA & ORS. — [2008] 13 S.C.R. 534
• K.P. MOHAMMED SALIM versus COMMISSIONER OF INCOME-TAX, COCHIN — [2008] 6 S.C.R. 949
• K.S. KRISHNA SARMA versus KIFAYAT ALI — [2008] 1 S.C.R. 426
• K.T. PALANISAMY versus STATE OF TAMIL NADU — [2008] 1 S.C.R. 581
• K.T. VARGHESE & ORS. versus STATE OF KERALA & ORS. — [2008] 1 S.C.R. 1205
• K.V. RAMI REDDI versus PREMA — [2008] 3 S.C.R. 83
• K.V. SUDHARSHAN versus A. RAMAKRISHNAPPA & ORS. — [2008] 13 S.C.R. 465
• KABUSHIKI KAISHA TOSHIBA versus TOSHIBA APPLIANCES CO. AND ORS . — [2008] 9 S.C.R. 670
• KAILASH RANI DANG versus RAKESH BALA ANEJA & ANR. — [2008] 17 S.C.R. 455
• KAILASH versus STATE OF RAJASTHAN & ANR. — [2008] 3 S.C.R. 702
• KALIYAMMA & ORS versus DEPUTY COMMISSIONER CHITRADURGA, DISTT. & ORS. — [2008] 1 S.C.R. 1
• KAMAL KRISHAN RASTOGI & ORS. versus STATE OF BIHAR & ANR. — [2008] 13 S.C.R. 14
• KAMALA & ORS. versus K.T. ESHWARA SA & ORS. — [2008] 7 S.C.R. 39
• KAMLA CHATURVEDI versus NATIONAL INSURANCE CO. & ORS. — [2008] 16 S.C.R. 143
• KAMLESH BABU AND ORS. versus LAJPAT RAI SHARMA AND ORS. — [2008] 6 S.C.R. 653
• KANAGAVALLIAMMAL AND ORS versus R. BALASUBRAMANIAN — [2008] 5 S.C.R. 511
• KANCHERLA LAKSHMINARAYANA versus MATTAPARTHI SYAMALA AND ORS. — [2008] 5 S.C.R. 224
• KANDASWAMY versus STATE OF TAMIL NADU — [2008] 10 S.C.R. 1103
• KANHAIYALAL versus UNION OF INDIA AND ORS. — [2008] 1 S.C.R. 350
• KANPUR ELECTRICITY SUPPLY CO. LTD. versus SHAMIM MIRZA — [2008] 15 S.C.R. 850
• KANTA DEVI & ORS. versus STATE OF HARYANA & ANR. — [2008] 10 S.C.R. 367
• KAPIL DEO SINHA versus KIRANDEO PRASAD & ANR. — [2008] 14 S.C.R. 723
• KAPILA HINGORANI & ANR. versus STATE OF BIHAR & ANR. — [2008] 10 S.C.R. 195
• KARNAL IMPROVEMENT TRUST versus SUMITRA DEVI (DEAD) BY LRS. AND ORS. — [2008] 5 S.C.R. 313
• KARNATAKA BANK LTD. versus STATE OF A.P. & ORS. — [2008] 1 S.C.R. 986
• KARNATAKA STATE FINANCIAL CORPORATION versus N. NARASIMAHAIAH AND ORS. — [2008] 4 S.C.R. 853
• KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD. versus S.K.K. KULKARNI & ORS. — [2008] 17 S.C.R. 339
• KASHI PRASAD versus STATE OF UTTAR PRADESH — [2008] 10 S.C.R. 1090
• KASHI RAM & OTHERS versus STATE OF RAJASTHAN — [2008] 2 S.C.R. 101
• KASHIBEN CHHAGANBHAI KOLI versus STATE OF GUJARAT — [2008] 16 S.C.R. 1179
• KASHMIR SINGH versus HARNAM SINGH & ANR. — [2008] 3 S.C.R. 763
• KASHMIR SINGH versus UNION OF INDIA & ORS. — [2008] 8 S.C.R. 464
• KATTA SURENDERA versus STATE OF A.P. — [2008] 9 S.C.R. 1190
• KENDRIYA KARAMCHARI SEHKARI GREH NIRMAN SAMITI LTD., NOIDA versus STATE OF U.P.& ANR. — [2008] 15 S.C.R. 810
• KENDRIYA VIDYALAYA SANGATHAN AND ANR. versus SATBIR SINGH MAHLA — [2008] 3 S.C.R. 631
• KERALA ROAD LINES versus COMMISSIONER OF INCOME TAX, COCHIN — [2008] 5 S.C.R. 42
• KERALA STATE ELECTRICITY BOARD versus C.P. SIVASANKARA MENON — [2008] 11 S.C.R. 431
• KERALA STATE ELECTRICITY BOARD versus MR. SARATCHANDRAN P. & ANR. — [2008] 13 S.C.R. 688
• KESAR SINGH & ANR. versus STATE OF HARYANA — [2008] 6 S.C.R. 1196
• KESARWANI ZARDA BHANDAR versus STATE OF U.P. AND OTHERS — [2008] 8 S.C.R. 801
• KETANKUMAR BABULAL PATEL versus KESARBEN JESANGJI AND ORS. — [2008] 13 S.C.R. 812
• KHILARI versus STATE OF U.P. AND ANR. — [2008] 4 S.C.R. 903
• KHODAY DISTILLERIES LIMITED versus THE SCOTCH WHISKY ASSOCIATION AND OTHERS — [2008] 9 S.C.R. 975
• KHODAY DISTILLERIES LTD. versus COMMISSIONER OF INCOME TAX AND ANR. — [2008] 15 S.C.R. 1133
• KILARI MALAKONDIAAH @ MALAYADRI & ORS. versus STATE OF ANDHRA PRADESH — [2008] 16 S.C.R. 514
• KISAN SAHKARI CHINI MILLS LTD. AND ORS. versus VARDAN LINKERS AND ORS. — [2008] 6 S.C.R. 528
• KOMALAM AMMA versus KUMARA PILLAI RAGHAVAN PILLAI AND ORS. — [2008] 16 S.C.R. 76
• KOPARGAON S.S.K. LTD. versus STATE OF MAHARASHTRA & ORS. — [2008] 17 S.C.R. 1271
• KOTHARI FILAMENTS & ANR. versus COMMISSIONER OF CUSTOMS (PORT) KOLKATA & ORS. — [2008] 17 S.C.R. 647
• KOTIKALAPUDI SUBBA RAO versus STATE OF AP. & ANR. — [2008] 7 S.C.R. 905
• KRANTIKARI SURAKSHA RAKSHAK SANGHATANA versus BHARAT SANCHAR NIGAM LTD. AND ORS . — [2008] 12 S.C.R. 649
• KRISHI UTPADAN MANDI SAMITI, ACHANERA AND ANR. versus VINOD KUMAR — [2008] 2 S.C.R. 232
• KRISHI UTPADAN MANDI SAMITI, GHAZIABAD AND ANR. versus M/S. METAL CRAFT & ORS. — [2008] 10 S.C.R. 176
• KRISHNA JANARDHAN BHAT versus DATTATRAYA G. HEGDE — [2008] 1 S.C.R. 605
• KRISHNA KUMAR BIRLA versus RAJENDRA SINGH LODHA AND OTHERS — [2008] 5 S.C.R. 640
• KRISHNAN versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2008] 7 S.C.R. 1030
• KSL & INDUSTRIES LTD. versus MIS ARIHANT THREADS LTD. & ORS. — [2008] 12 S.C.R. 702
• KULDEEP SINGH versus STATE OF HIMACHAL PRADESH — [2008] 10 S.C.R. 1063
• KULWINDER KAUR @ KULWINDER GURCHARAN SINGH versus KANDI FRIENDS EDUCATION TRUST AND ORS. — [2008] 1 S.C.R. 556
• KUMAR GONSUSAB & ORS. versus SRI MOHAMMED MIYAN URF SABAN & ORS. — [2008] 12 S.C.R. 226
• KUNJU @ BALACHANDRAN versus STATE OF TAMIL NADU — [2008] 1 S.C.R. 781
• KUNNASHADA MUTHUKOYA versus ADMINISTRATOR U.T. OF LAKSHADWEEP AND ANR. — [2008] 12 S.C.R. 917
• KUNVARJEET SINGH KHANDPUR versus KIRANDEEP KAUR & ORS. — [2008] 5 S.C.R. 1057
• KURELLA NAGA DRUVA VUDAYA BHASKARA RAO versus GALLA JANI KAMMA ALIAS NACHARAMMA — [2008] 11 S.C.R. 849
• KURIACHAN CHACKO & ORS. versus STATE OF KERALA — [2008] 10 S.C.R. 609
• KUSUMA ANKAMA RAO versus STATE OF ANDHRA PRADESH — [2008] 10 S.C.R. 89
• KUSUMAM HOTELS (P) LTD. versus KERALA STATE ELECTRICITY BOARD & ORS. — [2008] 9 S.C.R. 752
• L. PARMESWARAN versus CHIEF PERSONNEL OFFICER & ORS. — [2008] 2 S.C.R. 1015
• LABH SINGH & ORS. versus BACHAN SINGH — [2008] 1 S.C.R. 639
• LACHHMAN SINGH (DECEASED) THROUGH LEGAL REPRESENTATIVES & ORS. versus HAZARA SINGH (DECEASED) THROUGH LEGAL REPRESENTATIVES & ORS. — [2008] 7 S.C.R. 828
• LAJPAT RAI MEHTA versus SECRETARY TO GOVERNMENT OF PUNJAB, DEPARTMENT OF IRRIGATION & POWER — [2008] 17 S.C.R. 657
• LAKHWANT SINGH versus JASBIR SINGH AND ORS. — [2008] 13 S.C.R. 544
• LAKHWINDER SINGH versus UNION OF INDIA & ORS. — [2008] 10 S.C.R. 730
• LAL SURAJ @ SURAJ SINGH & ANR. versus STATE OF JHARKHAND — [2008] 17 S.C.R. 1059
• LALIT KUMAR SHARMA AND ANR. versus STATE OF U.P. & ANR. — [2008] 7 S.C.R. 797
• LALITABEN JAYANTILAL POPAT versus PRAGNABEN JAMNADAS KATARIA & ORS. — [2008] 17 S.C.R. 1500
• LALLIRAM AND ANR. versus STATE OF M.P. — [2008] 13 S.C.R. 395
• LATU MAHTO & ANR. versus THE STATE OF BIHAR (NOW JHARKHAND) — [2008] 8 S.C.R. 1048
• LAXMANJI AND ANR. versus STATE OF GUJARAT — [2008] 17 S.C.R. 171
• LAXMI DEVI & OTHERS versus MOHAMMAD TABBAR & ANOTHER — [2008] 5 S.C.R. 436
• LIC OF INDIA versus R. SURESH — [2008] 5 S.C.R. 208
• LIFE INSURANCE CORPORATION OF INDIA & OTHERS versus RETIRED L.L.C. OFFICERS ASSOCIATION AND OTHERS — [2008] 2 S.C.R. 823
• LIFE INSURANCE CORPORATION OF INDIA versus JAYA CHANDEL — [2008] 2 S.C.R. 559
• LILAWATI AGARWAL (DEAD) BY LRS AND ORS versus STATE OF JHARKHAND — [2008] 5 S.C.R. 1160
• LIYAKAT versus STATE OF UTTARANCHAL — [2008] 3 S.C.R. 397
• LOKESH SINGH versus STATE OF U.P. & ANR. — [2008] 14 S.C.R. 980
• LUDHIANA IMPROVEMENT TRUST & ANOTHER versus M/S. TODAY HOMES AND INFRASTRUCTURE (PVT.) LIMITED — [2008] 14 S.C.R. 397
• M. BALAKRISHNA REDDY versus DIRECTOR, CBI, NEW DELHI — [2008] 4 S.C.R. 1154
• M. DHANDAPANI versus R. MUTHU NALIAPPAN & ORS. — [2008] 15 S.C.R. 40
• M. NATARAJAN versus STATE BY INSPECTOR OF POLICE, SPE, CBI, ACB CHENNAI — [2008] 7 S.C.R. 1000
• M. PURNACHANDER RAO versus SRI NAWAB MAZAHARUDDIN KHAN (D) THR. L.RS. & ORS. — [2008] 2 S.C.R. 699
• M. SARAVANA PORSELVI versus A.R. CHANDRASHEKAR @ PARTHIBAN & ORS. — [2008] 9 S.C.R. 937
• M. VISWANATHAN versus M/S. S.K. TILES & POTTERIES P. LTD. & ORS. — [2008] 16 S.C.R. 583
• M.A. RUMUGAM versus KITTU @ KIRSHNAMOORTHY — [2008] 15 S.C.R. 642
• M.C. MEHTA versus UNION OF INDIA & ORS. — [2008] 8 S.C.R. 828
• M.D. BALASAHEB DESAI SAHAKARI S.K. LTD. versus KASHINATH GANAPATI KAMBALE — [2008] 17 S.C.R. 446
• M.D., H.S.L.D.C. AND ORS. versus M/S. HARI OM ENTERPRISES AND ANR. — [2008] 9 S.C.R. 821
• M.K. PALIA & SONS PVT. LTD. versus MUMBAI MUNICIPAL CORPORATION & ANOTHER — [2008] 12 S.C.R. 808
• M.P. HOUSING BOARD versus SHIV SHANKAR MANDIL & ORS. — [2008] 14 S.C.R. 1155
• M.P. STATE ELECTRICITY BOARD & ANR. versus S. K. YADAV — [2008] 17 S.C.R. 665
• M.R. SATWAJI RAO (D) BY L.RS. versus B. SHAMA RAO (DEAD) BY L.RS. & ORS. — [2008] 6 S.C.R. 90
• M.S.D.C RADHARAMANAN versus M.S.D. CHANDRASEKARA RAJA AND ANOTHER — [2008] 5 S.C.R. 182
• M.V. JANARDHAN REDDY versus VIJAYA BANK & ANR. — [2008] 7 S.C.R. 520
• M/S BADRI KEDAR PAPER PVT. LTD. versus U.P. ELECTRICITY REGULATORY COMMN. & ORS. — [2008] 17 S.C.R. 1555
• M/S CABLE CORPORATION OF INDIA LTD. versus ADDITIONAL COMMISSIONER OF LABOUR AND ORS. — [2008] 8 S.C.R. 1182
• M/S COMED CHEMICALS LTD. versus C.N. RAMCHAND — [2008] 15 S.C.R. 567
• M/S CONSOLIDATED ENGG. ENTERPRISES versus PRINCIPAL SECY. IRRIGATION DEPTT. & ORS. — [2008] 5 S.C.R. 1108
• M/S ENTERTAINMENT NETWORK (INDIA) LTD. versus M/S SUPER CASSETTE INDUSTRIES LTD. — [2008] 9 S.C.R. 165
• M/S G.P. CERAMICS PVT. LTD. versus COMMISSIONER, TRADE TAX, UP. — [2008] 16 S.C.R. 315
• M/S GANPATI RV-TALLERES ALEGRIA TRACK PVT. LTD. versus UNION OF INDIA AND ANR. — [2008] 17 S.C.R. 215
• M/S GOYAL ENTERPRISES versus STATE OF JHARKHAND AND ANR. — [2008] 3 S.C.R. 409
• M/S GREEN EARTH ASPHALT & POWER P. LTD. versus STATE OF MAHARASHTRA TR. P.S.O. & ORS. — [2008] 12 S.C.R. 110
• M/S INDIAN DAIRY MACHINERY CO. LTD. versus ASSISTANT COMMISSIONER OF COMMERCIAL TAXES — [2008] 1 S.C.R. 1092
• M/S INDTEL TECHNICAL SERVICES PVT. LTD. versus W.S. ATKINS RAIL LTD. — [2008] 12 S.C.R. 673
• M/S INTEL DESIGN SYSTEMS (INDIA) P. LTD. versus COMMISSIONER OF CUSTOMS & CENTRAL EXCISE — [2008] 2 S.C.R. 686
• M/S KANPUR EDIBLES PVT. LTD. versus COMMISSIONER, TRADE TAX, U.P. — [2008] 14 S.C.R. 1237
• M/S KLM ROYAL DUTCH AIRLINES versus DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION — [2008] 14 S.C.R. 245
• M/S MALNAD ARECA PROCESSING & MKTG. LTD. versus THE DY. COMMISSIONER OF COMMERCIAL TAXES (ASSESSMENT) AND ORS. — [2008] 5 S.C.R. 571
• M/S MARUTI CLEAN COAL & POWER LTD. versus B.L. WADHERA & ORS. — [2008] 2 S.C.R. 182
• M/S NAGARJUNA CONSTRUCTION CO. LTD. versus GOVT. OF ANDHRA PRADESH AND ORS. — [2008] 14 S.C.R. 859
• M/S NEELDEEP INVESTMENTS (P) LTD. versus THE CUSTODIAN & ORS. — [2008] 5 S.C.R. 87
• M/S PARAKH FOODS LTD. versus STATE OF A.P. & ANR. — [2008] 5 S.C.R. 531
• M/S PHILIPS MEDICAL SYSTEMS (CLEVELAND) INC. versus M/S INDIAN MRI DIAGNOSTIC & RESEARCH LTD. & ANR. — [2008] 13 S.C.R. 1140
• M/S SHANKAR FINANCE AND INVESTMENTS versus STATE OF ANDHRA PRADESH & ORS. — [2008] 10 S.C.R. 905
• M/S SHIVNATH RAI HARNARAIN (INDIA) LTD. versus M/S. ABDUL GHAFFAR ABDUL REHMAN (DEAD) BY LRS. — [2008] 4 S.C.R. 594
• M/S SRI KRISHNA AGENCIES versus STATE OF A.P. & ANR. — [2008] 16 S.C.R. 20
• M/S SYNCO INDUSTRIES LTD. versus ASSESSING OFFICER, INCOME TAX, MUMBAI & ANR. — [2008] 4 S.C.R. 919
• M/S UNISSI (INDIA) PVT. LTD. versus POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH — [2008] 14 S.C.R. 108
• M/S UNITED INDIA INSURANCE CO. LTD. versus RAM PRAKASH RATURI — [2008] 1 S.C.R. 976
• M/S. A & G PROJECTS & TECHNOLOGIES LTD. versus STATE OF KARNATAKA — [2008] 17 S.C.R. 321
• M/S. ANDHRA AGENCIES versus STATE OF A.P. — [2008] 16 S.C.R. 264
• M/S. ANDROMEDA FOUNDATION INDIA P. LTD. versus D.G.H.S. AND ORS. — [2008] 9 S.C.R. 74
• M/S. ANIS AHMAD AND SONS versus COMMISSIONER OF INCOME TAX (APPEALS), KANPUR & ANR — [2008] 1 S.C.R. 1021
• M/S. ASSOCIATED CONSTRUCTION versus PAWANHANS HELICOPTERS PVT LTD — [2008] 7 S.C.R. 970
• M/S. B.S.N. JOSHI & SONS LTD. versus AJOY MEHTA & ANR. — [2008] 17 S.C.R. 1352
• M/S. BAKEMANS INDUSTRIES PVT. LTD. versus M/S. NEW CAWNPORE FLOUR MILLS AND OTHERS — [2008] 9 S.C.R. 705
• M/S. BHARAT CARPETS versus DIRECTOR, ENFORCEMENT DIRECTORATE — [2008] 10 S.C.R. 105
• M/S. BHARJATIYA STEEL INDUSTRIES versus COMMISSIONER, SALES TAX, U.P. — [2008] 3 S.C.R. 1165
• M/S. DEEPAK AGRO FOODS versus STATE OF RAJASTHAN AND ORS. — [2008] 10 S.C.R. 877
• M/S. DEEPAK AGRO SOLUTION LTD. versus COMMISSIONER OF CUSTOMS, MAHARASHTRA — [2008] 7 S.C.R. 1139
• M/S. DHARAMPAL SATYAPAL LTD. AND ANOTHER versus STATE OF BIHAR AND ORS. — [2008] 8 S.C.R. 621
• M/S. EICHER TRACTOR LTD. AND ORS. versus HARIHAR SINGH AND ANR. — [2008] 16 S.C.R. 7
• M/S. EVEREST HOLDING LTD. versus SHYAM KUMAR SHRIVASTAVA & ORS. — [2008] 14 S.C.R. 1221
• M/S. GAIL (I) LTD. versus BAL KISHAN AGARWAL GLASS INDUSTRIES LTD. — [2008] 11 S.C.R. 1025
• M/S. GEO TFCH FOUNDATIONS & CONSTRUCTON versus COMMNR. OF CENTRAL EXCISE PUNE — [2008] 4 S.C.R. 575
• M/S. GIRIAS INVESTMENT PVT. LTD. & ANR. versus STATE OF KARNATAKA & ORS. — [2008] 4 S.C.R. 948
• M/S. GOA CARBON LTD. versus COMMISSIONER OF TRADE TAX — [2008] 3 S.C.R. 602
• M/S. GODAVARI FINANCE CO. versus DEGALA SATYANARAYANAMMA & ORS. — [2008] 6 S.C.R. 231
• M/S. GOETZE (INDIA) LTD. versus EMPLOYEES STATE INSURANCE CORPORATION — [2008] 10 S.C.R. 190
• M/S. HANU MOTEL PVT. LTD. & ORS . versus U.P. FINANCIAL CORPORATION LTD. & ANR. — [2008] 14 S.C.R. 1207
• M/S. HARMAN ELECTRONICS (P) LTD. & ANR. versus M/S. NATIONAL PANASONIC INDIA LTD. — [2008] 17 S.C.R. 487
• M/S. HOLANI AUTO LINKS PVT. LTD versus STATE OF MADHYA PRADESH — [2008] 7 S.C.R. 168
• M/S. IMAGIC CREATIVE PVT. LTD. versus THE COMMISSIONER OF COMMERCIAL TAXES & ORS. — [2008] 1 S.C.R. 457
• M/S. INDIA CINE AGENCIES versus COMMISSIONER OF INCOME TAX, MADRAS — [2008] 15 S.C.R. 1122
• M/S. IPOUR GKC & RKC & SONS & ANR. versus STATE REP. BY STATION HOUSE OFFICER PONDICHERRY & ORS. — [2008] 12 S.C.R. 892
• M/S. K.B. SAHA & SONS PVT. LTD. versus M/S. DEVELOPMENT CONSULTANT LTD. — [2008] 8 S.C.R. 290
• M/S. K.C.C. SOFTWARE LTD. AND ORS. versus DIRECTOR OF INCOME TAX (INV.) AND ORS. — [2008] 2 S.C.R. 168
• M/S. KALIDAS SHEET METAL INDUSTRIES P. LTD. versus STATE OF KERALA — [2008] 3 S.C.R. 610
• M/S. KARNATAKA STATE FOREST INDUSTRIES CORPORATION versus M/S. INDIAN ROCKS — [2008] 15 S.C.R. 96
• M/S. KRISHNA FOOD & BAKING INDUSTRY P. LTD. versus M/S. NEW INDIA ASSURANCE CO. LTD. & ANR. — [2008] 15 S.C.R. 668
• M/S. KUMAR EXPORTS versus M/S. SHARMA CARPETS — [2008] 17 S.C.R. 572
• M/S. LAXMI RATTAN COTTON MILLS LTD. versus STATE OF U.P. & ORS . — [2008] 16 S.C.R. 283
• M/S. LOHIA SHEET PRODUCTS versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2008] 3 S.C.R. 948
• M/S. M.B. PATEL & CO. versus OIL & NATURAL GAS COMMISSION — [2008] 8 S.C.R. 35
• M/S. M.M.T.C. LIMITED versus COMMISSIONER OF COMMERCIAL TAX & ORS. — [2008] 15 S.C.R. 170
• M/S. MAHAKAL AUTOMOBILES & ANR. versus KISHAN SWAROOP SHARMA — [2008] 5 S.C.R. 1020
• M/S. MALWA STRIPS PVT. LTD. versus M/S. JYOTI LTD. — [2008] 17 S.C.R. 1297
• M/S. MATHANIA FABRICS versus COMMNR. OF CENTRAL EXCISE, JAIPUR — [2008] 1 S.C.R. 58
• M/S. MAURI YEAST INDIA PVT. LTD. versus STATE OF U.P. AND ANOTHER — [2008] 6 S.C.R. 131
• M/S. MEDICAMEN BIOTECH LTD. AND ANR. versus RUBINA BOSE, DRUG INSPECTOR — [2008] 4 S.C.R. 936
• M/S. MUNJAL SALES CORPORATION versus COMMISSIONER OF INCOME TAX, LUDHIANA AND ANR. — [2008] 2 S.C.R. 1169
• M/S. NOVVA ADS versus SECRETARY, DEPTT. OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY AND ANR. — [2008] 6 S.C.R. 334
• M/S. ORCHID EMPLOYEES' UNION & ORS. versus M/S. ORCHID CHEMICALS & PHARMACEUTICALS LTD. — [2008] 5 S.C.R. 490
• M/S. ORMI TEXTILES & ANR. versus STATE OF U.P. & ORS. — [2008] 7 S.C.R. 152
• M/S. P. MANOHAR REDDY & BROS. versus MAHARASHTRA KRISHNA VALLEY DEV. CORPN. & ORS. — [2008] 17 S.C.R. 1217
• M/S. PADINJAREKARA AGENCIES LIMITED versus STATE OF KERALA — [2008] 2 S.C.R. 641
• M/S. PIOMA INDUSTRIES ETC. ETC. versus STATE OF KERALA — [2008] 11 S.C.R. 355
• M/S. PONDS INDIA LTD. (MERGED WITH H.L. LTD.) versus COMMISSIONER OF TRADE TAX, LUCKNOW — [2008] 9 S.C.R. 496
• M/S. PRACHI INDUSTRIES versus COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH — [2008] 5 S.C.R. 560
• M/S. PUNJAB AROMATICS versus STATE OF KERALA — [2008] 7 S.C.R. 235
• M/S. RAHEE INDUSTRIES LTD. versus EXPORT CREDIT GUARANTEE CORPN. OF INDIA LTD. AND ANR. — [2008] 14 S.C.R. 556
• M/S. S.S. & COMPANY versus ORISSA MINING CORPORATION LIMITED — [2008] 5 S.C.R. 598
• M/S. SANDUR MICRO CIRCUITS LTD. versus COMMISSIONER OF CENTRAL EXCISE, BELGAUM — [2008] 12 S.C.R. 76
• M/S. SEA LARK FISHERIES versus UNITED INDIA INSURANCE CO. AND ANR. — [2008] 2 S.C.R. 346
• M/S. SEEMA SILK & SAREES & ANR. versus DIRECTORATE OF ENFORCEMENT & ORS. — [2008] 8 S.C.R. 201
• M/S. SETHI AUTO SERVICE STATION AND ANR. versus DELHI DEVELOPMENT AUTHORITY AND ORS. — [2008] 14 S.C.R. 598
• M/S. SHAKTI BHOG FOODS LIMITED versus KOLA SHIPPING LIMITED — [2008] 13 S.C.R. 925
• M/S. SHAKTI TUBES LTD. TR. DIRECTOR versus STATE OF BIHAR & ORS. — [2008] 17 S.C.R. 699
• M/S. SHEIKHAR HOTELS GULMOHAR ENCLVE. & ANR. versus STATE OF U.P. & ORS. — [2008] 8 S.C.R. 273
• M/S. SIFY LTD. versus M/S. FIRST FLIGHT COURIERS LTD. — [2008] 1 S.C.R. 339
• M/S. STEEL AUTHORITY OF INDIA LTD. versus SALES TAX OFFICER, ROURKELA-1 CIRCLE AND ORS. — [2008] 10 S.C.R. 655
• M/S. SUMANGALI versus REGIONAL DIRECTOR, E.S.I. CORPORATION — [2008] 10 S.C.R. 1129
• M/S. SUPER POLY FABRIKS LTD. versus COMMISSIONER OF CENTRAL EXCISE, PUNJAB — [2008] 6 S.C.R. 1076
• M/S. SURYALAKSHMI COTTON MILLS LTD. versus M/S. RAJVIR INDUSTRIES LTD. & ORS. — [2008] 1 S.C.R. 432
• M/S. THUKRAL MECHANICAL WORKS versus P.M. DIESELS PVT. LTD. & ANR. — [2008] 17 S.C.R. 1161
• M/S. TOYOTA MOTOR CORPORATION versus COMMNR. OF INCOME TAX — [2008] 12 S.C.R. 943
• M/S. VIJAY INDUSTRIES versus M/S. NATL TECHNOLOGIES LTD. — [2008] 17 S.C.R. 972
• M/S. WEP PERIPHERALS LTD. versus COMMISSIONER OF CUSTOMS, CHENNAI — [2008] 3 S.C.R. 143
• M/S. YASHA OVERSEAS versus COMMISSIONER OF SALES TAX & ORS. — [2008] 7 S.C.R. 919
• M/S.ASIAN PEROXIDES LTD. versus COMMNR. OF CENTRAL EXCISE, GUNTUR — [2008] 10 S.C.R. 132
• MACHINDRANATH KERNATH KASAR versus D.S. MYLARAPPA & ORS. — [2008] 7 S.C.R. 83
• MADAN AND ORS. versus STATE OF MADHYA PRADESH — [2008] 10 S.C.R. 855
• MADAN KISHORE versus MAJOR SUDHIR SEWAL AND ORS. — [2008] 12 S.C.R. 1154
• MADAN MOHAN ABBOT versus STATE OF PUNJAB — [2008] 5 S.C.R. 526
• MADAN MOHAN SHARMA & ANR. versus STATE OF RAJASTHAN & ORS. — [2008] 3 S.C.R. 232
• MADHUBAN versus STATE OF U.P. — [2008] 7 S.C.R. 727
• MADHUMITA DAS AND ORS. versus STATE OF ORISSA AND ORS. — [2008] 9 S.C.R. 1126
• MAGHENDRA PAL TYAGI versus JAYANT DAVAR AND ORS. — [2008] 9 S.C.R. 1096
• MAHABIR versus THE STATE OF DELHI — [2008] 6 S.C.R. 361
• MAHABOOB versus MAKTUMSAB — [2008] 4 S.C.R. 628
• MAHADEV PRASAD KAUSHIK versus STATE OF U.P. & ANR. — [2008] 14 S.C.R. 660
• MAHALAKSHMI SUGAR MILLS CO. LTD. & ANR. versus UNION OF INDIA & ORS. — [2008] 5 S.C.R. 793
• MAHANT DOOJ DAS (DEAD) THROUGH LR. versus UDASIN PANCHAYATI BARA AKHARA & ANR. — [2008] 7 S.C.R. 470
• MAHANT RAM KHILAWAN DAS versus STATE OF M.P. — [2008] 4 S.C.R. 601
• MAHARAJ KRISHAN BHATT AND ANR. versus STATE OF J & K AND ORS. — [2008] 11 S.C.R. 670
• MAHARASHTRA STATE JUDGES ASSOCIATION & ORS. versus THE REGISTRAR GENERAL, HIGH COURT, HIGH COURT OF JUDICATURE AT BOMBAY & ANR. — [2008] 17 S.C.R. 247
• MAHATAMA GANDHI UNIVERSITY & ANR. versus GIS JOSE & ORS. — [2008] 13 S.C.R. 201
• MAHAVIR SINGH versus KHIALI RAM & ORS. — [2008] 17 S.C.R. 534
• MAHESH S/O.JANARDHAN GONNADE versus STATE OF MAHARASHTRA — [2008] 6 S.C.R. 158
• MAHESH YADAV & ANR. versus RAJESHWAR SINGH & ORS. — [2008] 17 S.C.R. 726
• MAHILA VINOD KUMARI versus STATE OF MADHYA PRADESH — [2008] 10 S.C.R. 869
• MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. AND ANR. versus RAJIV DUBEY — [2008] 16 S.C.R. 1186
• MAHINDRA MULJI KERAI PATEL versus STATE OF GUJARAT — [2008] 14 S.C.R. 432
• MAHMADHUSEN ABDULRAHIM KALOTA SHAIKH versus UNION OF INDIA & ORS. — [2008] 14 S.C.R. 889
• MAHMOOD RAJASA SAIYED versus STATE OF GUJARAT — [2008] 15 S.C.R. 1035
• MALAYALA MANORAMA CO. LTD. versus COMMISSIONER OF INCOME TAX, TRIVANDRUM — [2008] 6 S.C.R. 211
• MALLAVARAPU KASIVISWESWARA RAO versus THADIKONDA RAMULU FIRM AND ORS. — [2008] 8 S.C.R. 1210
• MALWA COTTON & SPINNING MILLS LTD. versus VIRSA SINGH SIDHU & ORS. — [2008] 12 S.C.R. 68
• MAN BAHADUR versus STATE OF H.P. — [2008] 13 S.C.R. 955
• MAN MOHAN & ORS. versus MOHD. MOHINUDDIN ALI KHAN (DEAD) BY L.RS. — [2008] 8 S.C.R. 108
• MAN SINGH & ANR. versus STATE OF M.P. — [2008] 13 S.C.R. 966
• MAN SINGH versus STATE OF HARYANA & ORS. — [2008] 7 S.C.R. 445
• MANAGEMENT OF AUROFOOD PVT. LTD. versus S. RAJULU — [2008] 5 S.C.R. 1080
• MANAGEMENT, ESSORPE MILLS LTD. versus PRESIDING OFFICER, LABOUR COURT AND ORS. — [2008] 5 S.C.R. 1149
• MANAGEMENT, THE ASSISTANT SALT COMMISSIONER versus SECRETARY, CENTRAL SALT MAZDOOR UNION — [2008] 2 S.C.R. 1056
• MANDALI RANGANNA & ORS. ETC. versus T. RAMACHANDRA & ORS. — [2008] 7 S.C.R. 264
• MANGAL SINGH & ANR. versus KISHAN SINGH & ORS. — [2008] 16 S.C.R. 505
• MANGAT RAM versus STATE OF HARYANA — [2008] 2 S.C.R. 80
• MANGOO @ MANGAL SINGH versus STATE OF M.P. — [2008] 11 S.C.R. 331
• MANI versus STATE OF TAMIL NADU — [2008] 1 S.C.R. 228
• MANINDERJIT SINGH BITTA versus UNION OF INDIA & ORS. — [2008] 7 S.C.R. 1182
• MANIPAL ACADEMY OF HIGHER EDUCATION versus PROVIDENT FUND COMMISSIONER — [2008] 4 S.C.R. 772
• MANIVEL & ORS. versus STATE OF TAMIL NADU — [2008] 11 S.C.R. 1036
• MANJIT PRAKASH & ORS versus SHOBHA DEVI & ANR. — [2008] 10 S.C.R. 1141
• MANJUL SRIVASTAVA versus GOVT. OF U.P. & ORS. — [2008] 12 S.C.R. 903
• MANJUNATH GANESH HEGDE & ORS. versus STATE OF KARNATAKA — [2008] 15 S.C.R. 452
• MANOJ & ANR. versus STATE OF MADHYA PRADESH — [2008] 13 S.C.R. 989
• MANOJ RAMESH MEHTA versus STATE OF MAHARASHTRA — [2008] 16 S.C.R. 669
• MANOJ SHARMA versus STATE & ORS. — [2008] 14 S.C.R. 539
• MANTOO SARKAR versus ORIENTAL INSURANCE CO. LTD. AND OTHERS — [2008] 17 S.C.R. 753
• MARANADU AND ANR. versus STATE BY INSPECTOR OF POLICE, TAMIL NADU — [2008] 13 S.C.R. 487
• MARIMUTHU & ORS. versus STATE OF TAMIL NADU — [2008] 1 S.C.R. 547
• MAUSAMI MOITRA GANGULI versus JAYANT GANGULI — [2008] 8 S.C.R. 260
• MAVJI C LAKUM versus CENTRAL BANK OF INDIA — [2008] 5 S.C.R. 1001
• MAZHAR HASSAN versus GANGU SINGH AND ORS. — [2008] 1 S.C.R. 404
• MD. ABDUL SUFAN LASKAR AND ORS. versus STATE OF ASSAM — [2008] 12 S.C.R. 561
• MD. KALAM @ ABDUL KALAM versus STATE OF RAJASTHAN — [2008] 5 S.C.R. 22
• MD. KALAM versus THE STATE OF BIHAR — [2008] 9 S.C.R. 1158
• MD. RAFIQUE @ CHACHU versus STATE OF WEST BENGAL — [2008] 16 S.C.R. 523
• MD. SHAKEEL versus STATE POLICE THROUGH P.S. HANMAKONDA & ANR. — [2008] 15 S.C.R. 622
• MEERA SAHNI versus LT. GOVERNOR OF DELHI & ORS. — [2008] 10 S.C.R. 1012
• MG. DIR., BANGALORE METROPOLITAN TPT. CORP. versus SAROJAMMA & ANR. — [2008] 6 S.C.R. 812
• MINISTRY OF TEXTILE versus MURARI LAL GUPTA & ANR. — [2008] 5 S.C.R. 1235
• MIS. BLHAR CAUSTIC & CHEMICALS LTD. versus KRIPA PANDEY — [2008] 1 S.C.R. 917
• MOHAMMED YUSUF versus FAIJ MOHAMMAD & ORS . — [2008] 17 S.C.R. 20
• MOHAMMEDIA COOP. BUILDING SOCIETY LTD. versus LAKSHMI S. COOP. BUILDING SOCIETY LTD & ORS. — [2008] 7 S.C.R. 762
• MOHAN ANNA CHAVAN versus STATE OF MAHARASHTRA — [2008] 8 S.C.R. 1072
• MOHAN MEAKIN LTD. versus STATE OF H.P. & ORS. — [2008] 17 S.C.R. 1195
• MOHD. ASHIQUE versus STATE OF MAHARASHTRA — [2008] 16 S.C.R. 136
• MOHD. AZAD @ SAMIN versus STATE OF WEST BENGAL — [2008] 15 S.C.R. 468
• MOHD. HUSSAIN (DEAD) BY LRS. AND ORS. versus GOPIBAI AND ORS. — [2008] 2 S.C.R. 1218
• MOHD. YUNUS KHAN versus U.P. POWER CORPORATION LTD. AND ORS. — [2008] 14 S.C.R. 1114
• MOHINDER KAUR versus STATE OF PUNJAB — [2008] 5 S.C.R. 18
• MOHINDRA HIRE PURCHASE versus JARNAIL SINGH . , — [2008] 16 S.C.R. 837
• MOHMED AMIN @ AMIN CHOTELI RAHIM MIYAN SHAIKH & ANR. versus C.B.I THROUGH ITS DIRECTOR — [2008] 16 S.C.R. 155
• MONDRI SREENU versus STATE OF ANDHRA PRADESH — [2008] 14 S.C.R. 498
• MONI SHANKAR versus UNION OF INDIA AND ANOTHER — [2008] 3 S.C.R. 871
• MONOTOSH SAHA versus SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE AND ANR. — [2008] 12 S.C.R. 444
• MOORTHY versus STATE OF TAMIL NADU — [2008] 16 S.C.R. 271
• MOOTHA VENKATESWARA RAO (DEAD) TR. LRS. versus GODHAVARI CO-OP MILK P. UNION LTD. & ORS. — [2008] 16 S.C.R. 1136
• MORIROKU UT INDIA {P) LTD. versus STATE OF U.P. AND ORS. — [2008] 3 S.C.R. 678
• MOTI LAL versus STATE OF M.P. — [2008] 10 S.C.R. 983
• MR. KRISHNA GOPAL KAKANI versus BANK OF BARODA — [2008] 13 S.C.R. 1191
• MUBARIK KHAN versus NABABKHA @ NAWAB AND ORS. — [2008] 14 S.C.R. 124
• MUKESH KUMAR BADONI versus STATE OF PUNJAB AND ORS. — [2008] 3 S.C.R. 1017
• MUKUL MAHTO AND ORS. versus STATE OF JHARKHAND AND ANR. — [2008] 14 S.C.R. 480
• MUKUL SAIKIA & ORS. versus STATE OF ASSAM & ORS. — [2008] 16 S.C.R. 236
• MULA DEVI & ANR. versus ST ATE OF UTTARAKHAND — [2008] 15 S.C.R. 319
• MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTED & ANR. versus HINDUSTAN LEVER LIMITED & ORS. — [2008] 7 S.C.R. 130
• MUMTAZ YUNUS MULANI versus STATE OF MAHARASHTRA & ORS. — [2008] 5 S.C.R. 241
• MUNDRIKA DUBEY AND ORS. versus STATE OF BIHAR AND ORS. — [2008] 3 S.C.R. 163
• MUNICIPAL CORPORATION FARIDABAD versus DURGA PRASAD — [2008] 5 S.C.R. 97
• MUNICIPAL CORPORATION OF DELHI versus SHASHNAK STEEL INDUSTRIES (P) LTD. — [2008] 16 S.C.R. 100
• MUNICIPAL CORPORATION, HYDERABAD versus SUNDER SINGH — [2008] 9 S.C.R. 635
• MUNICIPAL CORPORATION, LUDHIANA versus INDERJIT SINGH & ANR. — [2008] 14 S.C.R. 95
• MUNICIPAL COUNCIL, UDAIPUR versus MAHENDRA KUMAR — [2008] 5 S.C.R. 552
• MUNIGADPPA MEENAIAH versus THE STATE OF ANDHRA PRADESH — [2008] 11 S.C.R. 172
• MUNNA @ POORAN YADAV versus STATE OF MADHYA PRADESH — [2008] 15 S.C.R. 279
• MURUGAN AND ANR. versus STATE REP. BY PUBLIC PROSECUTOR, MADRAS, TAMIL NADU ANR. — [2008] 13 S.C.R. 1160
• MURUGAN versus STATE OF TAMIL NADU — [2008] 10 S.C.R. 78
• N. LOKNATHAM versus CHAIRMAN, TELECOM COMMISSION & ORS. — [2008] 6 S.C.R. 857
• N. NAVEEN KUMAR AND ORS. versus STATE OF A.P. — [2008] 14 S.C.R. 728
• N. PADMAMMA AND OTHERS versus S. RAMAKRISHNA REDDY AND OTHERS — [2008] 9 S.C.R. 535
• N. RAMAKRISHNAIAH (DEAD) THR. LRS. versus STATE OF A.P. — [2008] 14 S.C.R. 733
• N. SRIHARI (D) THROUGH LRS. & ORS. versus N. PRAKASH & ORS. — [2008] 3 S.C.R. 136
• N. SRIHARI (D) THROUGH LRS. & ORS. versus N. PRAKASH & ORS. — [2008] 3 S.C.R. 62
• N.D.M.C. & ORS. versus MIS TANVI TRADING & CREDIT PVT. LTD. & ORS. — [2008] 12 S.C.R. 867
• N.H. MUHAMMED AFRAS versus STATE OF KERALA — [2008] 16 S.C.R. 560
• N.R. MON versus MD. NASIMUDDIN — [2008] 8 S.C.R. 1159
• N.T.P.C. & ORS versus BADRI SINGH THAKUR & ORS. — [2008] 11 S.C.R. 1179
• NAGAR PALIKA NIGAM versus KRISHI UPAJ MANDI SAMITI AND ORS. — [2008] 14 S.C.R. 419
• NAGARAJA versus STATE OF KARNATAKA — [2008] 17 S.C.R. 1127
• NAHAR SINGH versus FOOD CORPORATION OF INDIA & ORS. — [2008] 5 S.C.R. 727
• NAJEEB AND ORS. versus STATE OF KERALA — [2008] 3 S.C.R. 959
• NARAIN SINGH AND ORS. versus STATE OF HARYANA — [2008] 6 S.C.R. 74
• NARAYAN GHOSH @ NANTU ETC. versus STATE OF ORISSA — [2008] 2 S.C.R. 370
• NARAYAN PRASAD LOHIA versus NIKUNJ KUMAR LOHIA — [2008] 16 S.C.R. 640
• NARAYANAMURTHY versus STATE OF KARNATAKA AND ANR. — [2008] 8 S.C.R. 403
• NAREN CHANDRA NASKAR versus ARUN BHATTACHARYA & ORS. — [2008] 13 S.C.R. 969
• NARENDRA GOPAL VIDYARTHI versus RAJAT VIDYARTHI — [2008] 16 S.C.R. 961
• NARESH KAVARCHAND KHATRI versus STATE OF GUJARAT & ANR. — [2008] 7 S.C.R. 1102
• NASIRUDOIN KHAN AND ORS. versus STATE OF BIHAR — [2008] 11 S.C.R. 426
• NATIONAL ALUMINIUM CO. LTD. versus THE STATE OF A.P. & ORS. — [2008] 3 S.C.R. 55
• NATIONAL CAPITAL TERRITORY OF DELHI & ANR. versus UMESH KUMAR — [2008] 10 S.C.R. 48
• NATIONAL INSURANCE CO. LTD. versus GENERAL INSURANCE DEV. OFFICERS ASSON. & ORS. — [2008] 5 S.C.R. 1087
• NATIONAL INSURANCE CO. LTD. versus ABHAYSING PRATAPSING WAGHELA AND ORS. — [2008] 12 S.C.R. 1049
• NATIONAL INSURANCE CO. LTD. versus GULAB NABI AND ANR. — [2008] 11 S.C.R. 315
• NATIONAL INSURANCE CO. LTD. versus KAUSHALYA DEVI AND ORS. — [2008] 8 S.C.R. 500
• NATIONAL INSURANCE CO. LTD. versus M/S. BOGHARA POLYFAB PVT. LTD. — [2008] 13 S.C.R. 638
• NATIONAL INSURANCE CO. LTD. versus NITIN KHANDELWAL — [2008] 7 S.C.R. 1047
• NATIONAL INSURANCE CO. LTD. versus PREMA DEVI & ORS. — [2008] 3 S.C.R. 646
• NATIONAL INSURANCE CO. LTD. versus RATTANI AND OTHERS — [2008] 17 S.C.R. 1251
• NATIONAL INSURANCE CO. LTD. versus VIDHYADHAR MAHARIWALA & ORS. — [2008] 13 S.C.R. 604
• NATIONAL INSURANCE CO. LTD. versus YELLAMMA & ANR. — [2008] 7 S.C.R. 860
• NATIONAL INSURANCE COMPANY LTD. versus ANNAPPA IRAPPA NESARIA AND ORS. — [2008] 1 S.C.R. 1061
• NATIONAL INSURANCE COMPANY LTD. versus GEETA BHAT & ORS. — [2008] 5 S.C.R. 734
• NATIONAL INSURANCE COMPANY LTD. versus SEHTIA SHOES — [2008] 3 S.C.R. 451
• NATIONAL SMALL INDUSTRIES CORPORATION LTD. versus STATE (NCT OF DELHI) & ORS. — [2008] 16 S.C.R. 83
• NATIONAL TEXTILE CORPN. (DR & P) LTD versus BANK OF RAJASTHAN & ORS. — [2008] 2 S.C.R. 123
• NATIONAL TEXTILE CORPORATION (M.P.) LTD. versus M.R. JHADAV — [2008] 6 S.C.R. 1040
• NATRAJ CHINNAPPA NAIR versus STATE OF MAHARASHTRA — [2008] 10 S.C.R. 85
• NEHRU @ JAWAHAR versus STATE OF CHHATTISGARH — [2008] 9 S.C.R. 1186
• NEHRU YUVA KENDRA SANGATHAN versus MEHBUB ALAM LASKAR — [2008] 1 S.C.R. 1069
• NEPAL SINGH versus UPENDER SINGH — [2008] 10 S.C.R. 147
• NEW INDIA ASSURANCE CO. LTD versus M/S HIRA LAL RAMESH CHAND & ORS. — [2008] 9 S.C.R. 1198
• NEW INDIA ASSURANCE CO. LTD. versus VIPIN BEHARI LAL SRIVASTAVA — [2008] 3 S.C.R. 175
• NEW INDIAN ASSURANCE CO. LTD. versus ROSHANBEN RAHEMANSHA FAKIR & ANR. — [2008] 8 S.C.R. 328
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ANR. versus ARVIND SONEKAR — [2008] 6 S.C.R. 241
• NHALIYAM MAKKIL RAVEENDRAN versus STATE OF KERALA — [2008] 7 S.C.R. 709
• NIKHIL KANCHANALA LVAKHARIA versus SECURITIES AND EXCHANGE BOARD OF INDIA AND ANOTHER — [2008] 8 S.C.R. 946
• NIKHIL MERCHANT versus CENTRAL BUREAU OF INVESTIGATION & ANR — [2008] 12 S.C.R. 236
• NIL RATAN KUNDU & ANR. versus ABHIJIT KUNDU — [2008] 11 S.C.R. 1111
• NIRLEX SPARES PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2008] 1 S.C.R. 117
• NIRMAL CHANDRA SINHA versus UNION OF INDIA & ORS. — [2008] 5 S.C.R. 635
• NIRMAL KANTA (DEAD) THROUGH LRS. versus ASHOK KUMAR & ANR. — [2008] 5 S.C.R. 588
• NIRMAL SINGH KAHLON versus STATE OF PUNJAB AND ORS. — [2008] 14 S.C.R. 1049
• NISHAN SINGH versus STATE OF PUNJAB — [2008] 4 S.C.R. 500
• NIVRUTII PANDURANG KOKATE AND ORS versus STATE OF MAHARASHTRA — [2008] 3 S.C.R. 44
• NIYAS AHMAD KHAN versus MAHMOOD RAHMAT ULLAH KHAN & ANR. — [2008] 7 S.C.R. 744
• NOHARLAL VERMA versus DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, JAGDALPUR — [2008] 14 S.C.R. 774
• NOOR AGA versus STATE OF PUNJAB & ANR. — [2008] 10 S.C.R. 379
• NOORJAHAN versus STATE REP. BY D.S.P. — [2008] 6 S.C.R. 903
• NORTH EASTERN RAILWAY ADMINISTRATION, GORAKHPUR versus BHAGWAN DAS (D) BY LRS. — [2008] 6 S.C.R. 416
• NORTH WEST KARNATAKA ROAD TRANSPORT CORPN. versus H.H. PUJAR — [2008] 10 S.C.R. 1149
• NORTHERN RAILWAY ADMINISTRATION, MINISTRY OF RAILWAY, NEW DELHI versus PATEL ENGINEERING COMPANY LTD. — [2008] 12 S.C.R. 216
• NOVARTIS INDIA LTD versus STATE OF WEST BENGAL AND ORS — [2008] 16 S.C.R. 918
• NUNE PRASAD AND ORS. versus NUNE RAMAKRISHNA — [2008] 11 S.C.R. 435
• OFFICIAL LIQUIDATOR versus DAYANAND AND OTHERS — [2008] 15 S.C.R. 331
• OIL & NATURAL GAS CORPORATION LTD. versus ATWOOD OCEANIC INTERNATIONAL, S.A. — [2008] 8 S.C.R. 430
• OKHLA ENCLAVE PLOT HOLDERS WELFARE ASSOCIATION versus UNION OF INDIA AND ORS. — [2008] 14 S.C.R. 1009
• OM PARKASH BATISH versus RANJIT @ RANBIR KAUR AND OTHERS — [2008] 6 S.C.R. 938
• OM PRAKASH MARWAHA (D) THR. LRS. & ORS. versus JAGDISH LAL MARWAHA (D) THR. LRS. — [2008] 16 S.C.R. 712
• OM PRAKASH versus STATE OF U.P. — [2008] 17 S.C.R. 475
• OM PRAKASH versus STATE OF U.P. — [2008] 1 S.C.R. 1087
• OMA RAM versus STATE OF RAJASTHAN AND ORS. — [2008] 6 S.C.R. 747
• ORIENT CERAMICS & INDIA LTD. versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2008] 7 S.C.R. 70
• ORIENT TRADERS versus COMMERCIAL TAX OFFICER, TIRUPATI — [2008] 4 S.C.R. 810
• ORIENTAL BANK OF COMMERCE versus SUNDER LAL JAIN & ANR. — [2008] 1 S.C.R. 213
• ORIENTAL INSURANCE CO. LIMITED versus PRITHVI RAJ — [2008] 1 S.C.R. 1180
• ORIENTAL INSURANCE CO. LTD. versus RAJNI DEVI & ORS. — [2008] 6 S.C.R. 822
• ORIENTAL INSURANCE CO. LTD. versus SUDHAKARAN K.V. & ORS. — [2008] 9 S.C.R. 367
• ORIENTAL INSURANCE CO. LTD. versus ZAHARULNISHA & ORS. — [2008] 7 S.C.R. 58
• ORIENTAL INSURANCE COMPANY LTD. versus JASHUBEN AND ORS. — [2008] 2 S.C.R. 930
• OSWAL WOOLEN MILLS LTD versus PUNJAB STATE ELECTRICITY BOARD & ANR. — [2008] 1 S.C.R. 637
• P. SATYANARAYANA RAO & ANR. ETC. versus S.V.P. SARVANI & ORS. — [2008] 16 S.C.R. 1075
• P. SWAROOPA RANI versus M. HARI NARAYANA@ HARI BABU — [2008] 3 S.C.R. 900
• P. VENUGOPAL versus MADAN P. SARATHI — [2008] 15 S.C.R. 25
• P. VENUGOPAL versus UNION OF INDIA — [2008] 8 S.C.R. 1
• P.B. KRISHNANKUTTY NAIR versus THE REGIONAL DIRECTOR, ESI CORPN. & ANR. — [2008] 4 S.C.R. 492
• P.D. LAKHANI AND ANR. versus STATE OF PUNJAB AND ANR. — [2008] 6 S.C.R. 790
• P.H. DAYANAND versus S. VENUGOPAL NAIDU & ORS . — [2008] 15 S.C.R. 706
• P.K. CHOUDHURY versus COMMANDER, 48 BRTF (GREF) — [2008] 4 S.C.R. 976
• P.S. GOPINATHAN versus STATE OF KERALA & ORS. — [2008] 8 S.C.R. 65
• PALWINDER SINGH versus BALWINDER SINGH & ORS. — [2008] 14 S.C.R. 883
• PANCHAM CHAND AND OTHERS versus STATE OF HIMACHAL PRADESH AND OTHERS — [2008] 3 S.C.R. 888
• PANCHI DEVI versus STATE OF RAJASTHAN & ORS. — [2008] 17 S.C.R. 1325
• PANFUL NESSA versus MD. MIRAJ ALI AND ORS. — [2008] 10 S.C.R. 548
• PANKAJ SHARMA versus STATE OF JAMMU & KASHMIR & ORS. — [2008] 4 S.C.R. 1110
• PANNEERSELVAM versus STATE OF TAMIL NADU — [2008] 8 S.C.R. 962
• PARAG CONSTRUCTION versus STATE OF MAHARASHTRA & ORS. — [2008] 16 S.C.R. 366
• PAREENA SWARUP versus UNION OF INDIA — [2008] 13 S.C.R. 1217
• PARENTS ASSOCIATION OF STUDENTS versus M.A. KHAN AND ANOTHER — [2008] 17 S.C.R. 735
• PARESH P. RAJDA versus STATE OF MAHARASHTRA & ANR. — [2008] 8 S.C.R. 1191
• PARVINDERJIT SINGH AND ANR. versus STATE (U.T. CHANDIGARH) AND ANR. — [2008] 15 S.C.R. 155
• PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. & ORS. versus M/S. DVS STEELS & ALLOYS PVT. LTD. & ORS. — [2008] 15 S.C.R. 766
• PATEL RAJNIKANT DHULABHAI & ANR. versus PATEL CHANDRAKANT DHULABHAI & ORS — [2008] 10 S.C.R. 1169
• PATINHARE PURAYIL NABEESUMMA versus MINIYATAN ZACHARIAS AND ANOTHER — [2008] 2 S.C.R. 796
• PAUL GEORGE versus STATE OF N.C.T. OF DELHI — [2008] 4 S.C.R. 1208
• PEPSU ROAD TRANSPORT CORP. versus RAWEL SINGH — [2008] 3 S.C.R. 652
• PERIYAR & PAREEKANNI RUBBERS LTD. versus STATE OF KERALA — [2008] 4 S.C.R. 540
• PERYMON BHAGBATHY versus BHARGAVI AMMA (DEAD) BY LRS. AND ORS. — [2008] 11 S.C.R. 1
• PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS. versus M/S GAYATRI CONSTRUCTION COMPANY AND ANR. — [2008] 11 S.C.R. 980
• PNB FINANCE LTD. versus COMMISSIONER OF INCOME TAX-I, NEW DELHI — [2008] 15 S.C.R. 556
• POGULA KOMURAIAH versus THE STATE OF A.P. REP. BY THE PUBLIC PROSECUTOR [PASAYAT, J.] — [2008] 1 S.C.R. 700
• PONNAM CHANDRAIAH versus STATE OF A.P. — [2008] 11 S.C.R. 561
• PONNUSAMY versus STATE OF TAMIL NADU — [2008] 6 S.C.R. 303
• POONA TIMBER MERCHANTS AND SAW MILL OWNERS ASSOCIATION versus STATE OF MAHARASHTRA AND ORS. — [2008] 5 S.C.R. 547
• POONAM KUMARI versus JAI PRAKASH PANDEY & ORS. — [2008] 6 S.C.R. 740
• PRABHA MATHUR & ANR. versus PRAMOD AGGARWAL & ORS. — [2008] 13 S.C.R. 1086
• PRABHU DAYAL versus SADHAN SAHKARI SAMITI MUJURI VIKAS KHAND PANIYARA & ORS. — [2008] 3 S.C.R. 617
• PRABHU versus STATE OF MADHYA PRADESH . — [2008] 16 S.C.R. 1095
• PRADIP J. MEHTA versus COMMNR. OF INCOME-TAX, AHMEDABAD — [2008] 6 S.C.R. 383
• PRAJEET KUMAR SINGH versus STATE OF BIHAR — [2008] 5 S.C.R. 969
• PRAKASH R. GUPTA versus LONAVALA MUNICIPAL COUNCIL & ORS. — [2008] 16 S.C.R. 1067
• PRAMILA SUMANSINGH THAKUR versus STATE OF MAHARASHTRA & ORS. — [2008] 17 S.C.R. 1517
• PRAMOD KUMAR SAXENA versus UNION OF !NOIA & ORS. — [2008] 13 S.C.R. 697
• PRAMOD KUMAR versus U.P. SECONDARY EDUCATION SERVICES COMMISSION & ORS. — [2008] 4 S.C.R. 559
• PRASAD KURIEN AND ORS. versus K.J. AUGUSTIN AND ORS. — [2008] 3 S.C.R. 1
• PRATAP LAKSHMAN MUCHANDI AND ORS. versus SHAMLAL UDDAVADAS WADHWA AND ORS. — [2008] 1 S.C.R. 854
• PRAVIN versus STATE OF MADHYA PRADESH — [2008] 5 S.C.R. 367
• PREM NATH MOTORS LTD. versus ANURAG MITTAL — [2008] 16 S.C.R. 45
• PREMIYA @ PREM PRAKASH versus STATE OF RAJASTHAN — [2008] 13 S.C.R. 769
• PREMKUMAR & ORS. versus STATE OF KERALA — [2008] 17 S.C.R. 1425
• PREMKUMARI AND ORS. versus PRAHLAD DEV AND ORS. — [2008] 1 S.C.R. 874
• PRINCIPAL KENDRIYA VIDYALAYA & ORS. versus SAURABH CHAUDHARY & ORS. — [2008] 15 S.C.R. 436
• PRIYA VRAT SINGH & ORS. versus SHYAM JI SAHAI — [2008] 11 S.C.R. 897
• PROGRESSIVE EDUCATION SOCIETY & ANR. versus RAJENDRA & ANR. — [2008] 2 S.C.R. 1005
• PROMOTEE TELECOM ENGINEERS FORUM & ORS. versus D.S. MATHUR, SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS — [2008] 5 S.C.R. 442
• PULIN DAS @ PANNA KOCH versus STATE OF ASSAM — [2008] 3 S.C.R. 257
• PUNDLIK JALAM PATIL (D) BY LRS. versus EXE. ENG. JALGAON MEDIUM PROJECT & ANR. — [2008] 15 S.C.R. 135
• PUNJ LLOYD LIMITED versus CORPORATE RISKS INDIA PVT. LTD. — [2008] 17 S.C.R. 309
• PUNJAB AGRO INDUSTRIES CORPN. LTD. versus KEWAL SINGH DHILLON — [2008] 12 S.C.R. 569
• PUNJAB NATIONAL BANK BY CHAIRMAN & ANR. versus ASTAMIJA DASH — [2008] 7 S.C.R. 365
• PUNJAB NATIONAL BANK versus M.L., KALRA AND ANOTHER — [2008] 2 S.C.R. 200
• PUNJAB STATE AND ORS. versus HARVINDER SINGH — [2008] 3 S.C.R. 324
• PUNJAB STATE ELECTRICITY BOARD & ORS. versus GURMAIL SINGH — [2008] 6 S.C.R. 868
• PUNJAB STATE ELECTRICITY BOARD LTD. versus JAGDEV SINGH AND ORS. — [2008] 9 S.C.R. 1147
• PUNJAB STATE ELECTRICITY BOARD versus M/S SIEL LTD. AND ORS. — [2008] 12 S.C.R. 156
• PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY versus BHUPINDER SINGH — [2008] 10 S.C.R. 958
• PURAN RAM versus BHAGURAM AND ANR. — [2008] 3 S.C.R. 663
• PURAN SINGH versus STATE OF UTTARANCHAL — [2008] 1 S.C.R. 491
• PUTTASWAMY versus STATE OF KARNATAKA & ANOTHER — [2008] 17 S.C.R. 272
• R & B FALCON (A) PVT. LTD. versus COMMISSIONER OF INCOME TAX — [2008] 7 S.C.R. 804
• R. KALYANI versus JANAK C. MEHTA AND ORS. — [2008] 14 S.C.R. 1249
• R. RAJESHWARI versus H.N. JAGADISH . — [2008] 3 S.C.R. 1065
• R. SENTHIL BABU versus STATE OF TAMIL NADU AND A,NR. — [2008] 17 S.C.R. 631
• R.K.SHUKLA versus SUDHRIST NARAIN ANAND (DEAD) BY L.RS. — [2008] 8 S.C.R. 373
• RABINDRA SINGH versus FINANCIAL COMMISSIONER, COOPERATION, PUNJAB AND OTHERS — [2008] 8 S.C.R. 813
• RADHAKRISHNA MANI TRIPATHI versus L. H. PATEL & ANR. — [2008] 16 S.C.R. 490
• RADHE versus STATE OF CHHATTISGARH — [2008] 10 S.C.R. 110
• RADHEY SHYAM GUPTA versus PUNJAB NATIONAL BANK & ANR. — [2008] 15 S.C.R. 241
• RADHEY SHYAM versus STATE OF U.P. — [2008] 16 S.C.R. 131
• RAGHAVENDRA SHARMA versus STATE OF M.P. — [2008] 15 S.C.R. 916
• RAGHBIR SINGH AND ORS. versus STATE OF HARYANA — [2008] 15 S.C.R. 1108
• RAGHU RAJ SINGH ROUSHA versus M/S. SHIVAM SUNDRARAM PROMOTERS (P) L & ANR. — [2008] 17 S.C.R. 833
• RAGHUNATH ANANT GOVILKAR versus STATE OF MAHARASHTRA AND ORS. — [2008] 2 S.C.R. 580
• RAHIMBUX versus STATE OF M.P. — [2008] 8 S.C.R. 213
• RAJ HOMES PVT. LTD. & ANOTHER versus STATE OF MADHYA PRADESH & OTHERS — [2008] 12 S.C.R. 821
• RAJ KUMAR versus STATE OF H.P. — [2008] 10 S.C.R. 900
• RAJ KUMAR@ RAJU versus STATE OF UTTARANCHAL — [2008] 5 S.C.R. 1216
• RAJ RAJENDRA SINGH SETH @ R.R.S. SETH versus THE STATE OF JHARKHAND AND ANR. — [2008] 11 S.C.R. 66
• RAJASTHAN KRISHI VISHVA VIDHYALAYA, BIKANER versus DEVI SINGH — [2008] 2 S.C.R. 853
• RAJASTHAN LALIT KALA ACADEMY versus RADHEY SHYAM — [2008] 10 S.C.R. 820
• RAJASTHAN SRTC & ORS versus MOHAR SINGH — [2008] 6 S.C.R. 890
• RAJASTHAN STATE ELECTRICITY BOARD versus UNION OF INDIA & ORS. — [2008] 7 S.C.R. 1025
• RAJBABU & ANR. versus STATE OF M.P. — [2008] 11 S.C.R. 270
• RAJENDRA versus STATE OF MAHARASHTRA & ORS. — [2008] 5 S.C.R. 421
• RAJENDRAN & ANR. versus STATE ASSTT. COMMNR. OF POLICE LAW & ORDER — [2008] 16 S.C.R. 1005
• RAJENDRAN AND OTHERS versus SHANKAR SUNDARAM AND OTHERS — [2008] 2 S.C.R. 209
• RAJESH BURMANN versus MITUL CHATTERJEE (BURMAN) — [2008] 15 S.C.R. 264
• RAJESH KUMAR @ RAJU versus YUDHVIR SINGH & ANR. — [2008] 8 S.C.R. 532
• RAJESH KUMAR AND ANR. versus STATE GOVT. OF NCT OF DELHI — [2008] 3 S.C.R. 391
• RAJESH KUMAR versus STATE OF H.P. — [2008] 14 S.C.R. 234
• RAJINDER PAL SINGH LAMBA versus SURAJ BHAN & ORS. — [2008] 14 S.C.R. 260
• RAJINDER SINGH versus STATE OF JAMMU AND KASHMIR AND ORS. — [2008] 10 S.C.R. 773
• RAJIV ARORA versus UNION OF INDIA & ORS. — [2008] 12 S.C.R. 1026
• RAJKUMAR GURAWARA (DEAD) THR. L.RS. versus M/S S.K. SARWAGI & CO. PVT. LTD. & ANR. — [2008] 8 S.C.R. 700
• RAJMOHAN AGARWAL versus AMNA ABUBAKAR & ANR. — [2008] 15 S.C.R. 968
• RAJOO & ORS. versus STATE OF M.P — [2008] 16 S.C.R. 1078
• RAJU RAMSING VASAVE versus MAHESH DEORAO BHIVAPURKAR & ORS. — [2008] 12 S.C.R. 992
• RAKESH KUMAR JOSHI versus NARENDRA KUMAR & ORS. — [2008] 1 S.C.R. 1051
• RAKESH versus STATE OF M.P. — [2008] 2 S.C.R. 676
• RAM AVADH & ORS. versus RAM DAS & ORS. — [2008] 8 S.C.R. 627
• RAM BABU versus UNITED INDIAN INSURANCE CO. LTD. & ORS. — [2008] 11 S.C.R. 725
• RAM KUMAR AND ANR. versus STATE OF RAJASTHAN AND ORS. — [2008] 13 S.C.R. 1097
• RAM KUMAR versus CENTRAL BUREAU OF NARCOTICS — [2008] 7 S.C.R. 704
• RAM PYARE MISHRA versus PREM SHANKER AND ORS. — [2008] 12 S.C.R. 497
• RAM SINGH versus STATE OF MADHYA PRADESH — [2008] 14 S.C.R. 358
• RAM SWAROOP versus STATE OF RAJASTHAN — [2008] 5 S.C.R. 484
• RAM TAWEKYA SHARMA versus STATE OF BIHAR & ORS. — [2008] 12 S.C.R. 452
• RAMA DEVI versus DILIP SINGH — [2008] 5 S.C.R. 75
• RAMA KANT VERMA versus STATE OF U.P. & ORS. — [2008] 16 S.C.R. 1013
• RAMACHAMI versus STATE REP. BY STATE PROSECUTOR — [2008] 15 S.C.R. 46
• RAMACHANDRA KRISHNA BHATTA versus STATE OF KARNATAKA AND ANR. — [2008] 5 S.C.R. 101
• RAMACHANDRAN versus R. UDHAYAKUMAR & ORS. — [2008] 8 S.C.R. 439
• RAMAKRISHNA PILLAI & ANR. versus MUHAMMED KUNJU & ORS. — [2008] 3 S.C.R. 91
• RAMAKRISHNA RAO (DEAD) BY LR. versus RAI MURARI — [2008] 1 S.C.R. 981
• RAMAN LAL BHAI LAL versus STATE OF GUJARAT — [2008] 2 S.C.R. 468
• RAMDEO KAHAR & ORS. versus STATE OF BIHAR — [2008] 17 S.C.R. 1364
• RAMESH CHANDRA SANKLA ETC. versus VIKRAM CEMENT ETC. — [2008] 10 S.C.R. 243
• RAMESH DASS versus RAGHU NATH AND ORS. — [2008] 2 S.C.R. 846
• RAMESH KRISHNA MADHUSUDAN NAYAR versus THE STATE OF MAHARASHTRA — [2008] 1 S.C.R. 150
• RAMESH KUMAR versus STATE OF HARYANA — [2008] 3 S.C.R. 490
• RAMESH SINGH & ANR. versus SATBIR SINGH & ANR. — [2008] 1 S.C.R. 959
• RAMESH SINGH versus UNION OF INDIA & ORS. — [2008] 4 S.C.R. 767
• RAMGARH CANTONMENT BOARD & ANR. versus STATE OF JHARKHAND & ORS — [2008] 4 S.C.R. 686
• RAMISETTY NARAIAH versus POLURI VENKATA SUBBAMMA & ORS. — [2008] 12 S.C.R. 484
• RAMPRASAD BALMIKI versus ANIL KUMAR JAIN & ORS. — [2008] 13 S.C.R. 1232
• RAN SINGH AND ANR. versus STATE OF HARYANA AND ANR. — [2008] 2 S.C.R. 216
• RANGAIAH versus STATE OF KARNATAKA — [2008] 17 S.C.R. 396
• RANGANAYAKAMMA AND ANOTHER versus K.S. PRAKASH (D) BY L.RS. AND OTHERS — [2008] 9 S.C.R. 297
• RANGNATH SHARMA versus SATENDRA SHARMA & ORS. — [2008] 12 S.C.R. 324
• RANJIT SINGH versus STATE OF HARYANA — [2008] 13 S.C.R. 332
• RATAN KUMAR VISHWAS versus STATE OF U.P. & ANR. — [2008] 15 S.C.R. 907
• RATHNAIAH versus STATE OF KARNATAKA — [2008] 4 S.C.R. 745
• RAVEENDRAN K & ANR, versus EXCISE INSPECTOR VADAKARA & ANR. — [2008] 14 S.C.R. 972
• RAVI PRAKASH AGARWAL & ORS. versus RAJESH PRASAD AGARWAL & ORS. — [2008] 3 S.C.R. 642
• RAVI versus STATE REP. BY INSPECTOR OF POLICE — [2008] 13 S.C.R. 114
• RAVISHWAR MANJHI & ORS. versus STATE OF JHARKHAND — [2008] 17 S.C.R. 420
• RAYMOND WOOLLEN MILLS LTD. (NOW KNOWN AS M/S RAYMOND LTD.) AND ANR. versus DIRECTOR GENERAL (INVESTIGATION & REGISTRATION) AND ANR. — [2008] 8 S.C.R. 1002
• REENA SADH versus ANJANA ENTERPRISES — [2008] 5 S.C.R. 1165
• REGIONAL MANAGER UTTARANCHAL RD. TPT. CORPN. versus THAN SINGH & ANR. — [2008] 1 S.C.R. 813
• REGIONAL MANAGER, CENTRAL BANK OF INDIA versus MADHULIKA GURUPRASAD DAHIR AND ORS. — [2008] 11 S.C.R. 319
• REGIONAL PROVIDENT FUND COMMISSIONER versus BHAVANI — [2008] 6 S.C.R. 767
• REKHA PATEL versus PANKAJ VERMA AND ORS. — [2008] 3 S.C.R. 796
• RELIANCE INFOCOMM LTD versus BHARAT SANCHAR NIGAM LTD. & ORS. — [2008] 7 S.C.R. 201
• RENU KUMARI versus SANJAY KUMAR AND ORS. — [2008] 3 S.C.R. 1006
• RENU KUNTA MALLAIAH versus STATE OF A.P. — [2008] 14 S.C.R. 512
• RESERVE BANK OF INDIA versus SAHARA INDIA FINANCIAL CORPORATION — [2008] 9 S.C.R. 1110
• RESERVE BANK OF INDIA & ANR. versus STATE REP. BY M.R. BHAVSAR, BOMBAY — [2008] 13 S.C.R. 1212
• RESERVE BANK OF INDIA versus M. HANUMAIAH & ORS. — [2008] 1 S.C.R. 16
• RESHMA BANO versus STATE OF UTTAR PRADESH & ORS. — [2008] 3 S.C.R. 778
• REXNORD ELECTRONICS AND CONTROL LTD. versus UNION OF INDIA & ORS. — [2008] 3 S.C.R. 856
• RIKHABSAO NATHUSAO JAIN versus CORPN. OF THE CITY OF NAGPUR & ORS. — [2008] 14 S.C.R. 1091
• RITESH AGARWAL AND ANR. versus SECURITIES AND EXCHANGE BOARD OF INDIA ACT AND ORS. — [2008] 8 S.C.R. 553
• ROOP SINGH @ RUPA versus THE STATE OF PUNJAB — [2008] 10 S.C.R. 52
• ROOP SINGH NEGI versus PUNJAB NATIONAL BANK & ORS. — [2008] 17 S.C.R. 1476
• RUKMINI NARVEKAR versus VIJAYA SATARDEKAR & ORS. — [2008] 14 S.C.R. 271
• S. ANAND versus VASUMATHI CHANDRASEKAR — [2008] 2 S.C.R. 870
• S. MOHAN versus CENTRAL BUREAU OF INVESTIGATION — [2008] 9 S.C.R. 46
• S. RAGHU RAMAIAH versus STATE OF ANDHRA PRADESH — [2008] 15 S.C.R. 1106
• S. RAMA KRISHNA versus S. RAMI REDDY (D) BY HIS LRS. & ORS. — [2008] 6 S.C.R. 1236
• S. RAMAKRISHNA versus THE STATE REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P. HYDERABAD — [2008] 14 S.C.R. 851
• S. SATNAM SINGH & ORS. versus SURENDER KAUR & ANR. — [2008] 16 S.C.R. 904
• S.K DUA versus STATE OF HARYANA & ANR — [2008] 1 S.C.R. 395
• S.K. ALAGH versus STATE OF U.P. & ORS. — [2008] 2 S.C.R. 1088
• S.K. SINHA, CHIEF ENFORCEMENT OFFICER versus MIS. VIDEOCON INTERNATIONAL LTD. & ORS. — [2008] 2 S.C.R. 36
• S.L. CONSTRUCTION & ANR. versus ALAPATI SRINIVASA RAO & ANR. — [2008] 15 S.C.R. 51
• SACHIDA NAND LAL @ SACHIDA NAND SHAH versus STATE OF BIHAR, (NOW JHARKHAND) — [2008] 15 S.C.R. 830
• SACHIN JANA AND ANR. versus STATE OF WEST BENGAL — [2008] 2 S.C.R. 14
• SADANANDA HALO & OTHERS versus MOMTAZ ALI SHEIKH & ORS. — [2008] 3 S.C.R. 497
• SAHARA INDIA (FIRM), LUCKNOW versus COMMISSIONER OF INCOME TAX, CENTRAL-I & ANR. — [2008] 6 S.C.R. 427
• SAHITI AND OTHERS versus THE CHANCELLOR, DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES AND OTHERS, — [2008] 14 S.C.R. 1032
• SAIRA @ RUHI versus ATHAR ABBAS — [2008] 14 S.C.R. 520
• SAJI GEEVARGHESE versus ACCOUNTS OFFICER (TELEPHONE REVENUE) & ORS. — [2008] 15 S.C.R. 1
• SALEKH CHAND (DEAD) BY LRS. versus SATYA GUPTA AND ORS. — [2008] 3 S.C.R. 833
• SALIM AND ORS. versus STATE OF HARYANA — [2008] 11 S.C.R. 1154
• SAMADHAN DHUDAKA KOLI versus STATE OF MAHARASHTRA — [2008] 17 S.C.R. 1025
• SAMBHAJI & ORS. versus GANGABAI & ORS. — [2008] 16 S.C.R. 469
• SAMI ULLAHA versus SUPERINTENDENT, NARCOTIC CENTRAL BUREAU — [2008] 15 S.C.R. 626
• SAMIRA KOHLI versus DR. PRABHA MANCHANDA & ANR. — [2008] 1 S.C.R. 719
• SAMSUDDHIN SHEIKH versus STATE OF GOA — [2008] 16 S.C.R. 686
• SAMUNDRA DEVI AND ORS. versus NARENDRA KAUR AND ORS. — [2008] 11 S.C.R. 714
• SANGHI BROTHERS (INDORE) PVT. LTD. versus SANJAY CHOUDHARY AND ORS. — [2008] 14 S.C.R. 206
• SANNAIA SUBBA RAO & ORS. versus STATE OF A.P. — [2008] 11 S.C.R. 243
• SANTOSH KUMAR SINGH AND ORS. versus THE STATE OF BIHAR AND ORS. — [2008] 2 S.C.R. 281
• SAPNA versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2008] 8 S.C.R. 791
• SARDARI & ORS. versus SUSHIL KUMAR & ORS. — [2008] 3 S.C.R. 929
• SARVSHEEL MAGO versus STATE OF HARYANA & ORS. — [2008] 5 S.C.R. 357
• SAT NARAIN versus STATE OF HARYANA TH. MINISTRY OF HOME — [2008] 1 S.C.R. 243
• SAT PAL PURI versus PUNJAB STATE ELECTRICITY BOARD & ORS. — [2008] 3 S.C.R. 215
• SATISH SITOLE versus SMT. GANGA — [2008] 10 S.C.R. 767
• SATYA NARAIN YADAV versus GAJANAND AND ANR. — [2008] 11 S.C.R. 607
• SATYAWATI SHARMA (DEAD) BY LRS. versus UNION OF INDIA AND ANR. — [2008] 6 S.C.R. 566
• SAU KUSUM versus STATE OF MAHARASHTRA & ORS. — [2008] 17 S.C.R. 675
• SAYEEDA FARHANA SHAMIM versus STATE OF BIHAR & ANR. — [2008] 9 S.C.R. 64
• SEEMA versus ASHWANI KUMAR — [2008] 10 S.C.R. 566
• SEENIVASAN versus PETER JEBARAJ & ANR. — [2008] 5 S.C.R. 1185
• SEVERN TRENT WATER PURIFICATION, INC. versus CHLORO CONTROLS (INDIA) PRIVATE LTD. & ANR. — [2008] 2 S.C.R. 1127
• SHAHU SHIKSHAN PRASARAK MANDAL AND ANR. versus LATA P. KORE & ORS. — [2008] 13 S.C.R. 804
• SHAIK NAGOOR versus STATE OF A.P. TH. PUB. PROSECUTOR HIGH COURT OF A.P., HYDERABAD — [2008] 3 S.C.R. 75
• SHAIKH MAJID AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2008] 1 S.C.R. 964
• SHAIKH ALI HOSSAIN AND ORS. versus SH. SHOWKATALI AND ANR. — [2008] 8 S.C.R. 867
• SHAIKH AZIM @ VAKIL @ KUKU versus STATE OF MAHARASHTRA — [2008] 10 S.C.R. 916
• SHAIKH RAFIQ & ANR. versus STATE OF MAHARASHTRA — [2008] 1 S.C.R. 1100
• SHAIL KUMARI DEVI & ANR. versus KRISHAN BHAGWAN PATHAK @ KISHUN B. PATHAK — [2008] 11 S.C.R. 386
• SHAMBHOO SINGH versus STATE OF RAJASTHAN — [2008] 11 S.C.R. 85
• SHAMSHAD AHMAD & ORS. versus TILAK RAJ BAJAJ (DECEASED) THROUGH LRS. & ORS. — [2008] 13 S.C.R. 353
• SHANKAR RAGHO BHAGANE versus STATE OF MAHARASHTRA — [2008] 3 S.C.R. 812
• SHANTABAI & ORS versus STATE OF MAHARASHTRA — [2008] 3 S.C.R. 713
• SHANTI BHUSHAN AND ANR. versus UNION OF INDIA AND ANR. — [2008] 17 S.C.R. 791
• SHANTI DEVI versus STATE OF SIKKIM AND ANR. — [2008] 2 S.C.R. 307
• SHANTIDEVI KAMALESHKUMAR YADAV versus STATE OF MAHARASHTRA AND ORS. — [2008] 12 S.C.R. 805
• SHARON MICHAEL AND ORS. versus STATE OF TAMIL NADU AND ANR. — [2008] 17 S.C.R. 1412
• SHASHI MOHAN versus STATE OF M.P. — [2008] 10 S.C.R. 978
• SHAUKAT HUSSAIN GURU versus STATE (NCT) DELHI & ANR. — [2008] 8 S.C.R. 843
• SHER SINGH & ANR. versus STATE OF PUNJAB — [2008] 2 S.C.R. 959
• SHILPA versus ABHINAV — [2008] 16 S.C.R. 502
• SHIV KUMAR versus STATE OF N.C.T. OF DELHI — [2008] 17 S.C.R. 568
• SHIV NATH PRASAD versus SARAN PAL JEET SINGH TULSI & ORS. — [2008] 1 S.C.R. 530
• SHIV PRASAD versus GOVERNMENT OF INDIA & ORS. — [2008] 6 S.C.R. 1096
• SHIV SINGH CHAK versus BABY JAIN — [2008] 2 S.C.R. 566
• SHIVAJI @ DADYA SHANKAR ALHAT versus THE STATE OF MAHARASHTRA — [2008] 13 S.C.R. 81
• SHIVANAND GAURISHANKAR BASWANTI versus LAXMI VISHNU TEXTILE MILLS & ORS. — [2008] 10 S.C.R. 782
• SHIVAPPA & ORS. versus STATE OF KARNATAKA — [2008] 5 S.C.R. 743
• SHIVJEE SINGH AND ORS. versus STATE OF BIHAR — [2008] 11 S.C.R. 548
• SHIVNATH PRASAD versus THE STATE OF BIHAR — [2008] 16 S.C.R. 766
• SHRI ARUN B. KHANJIRE versus THE ICHALKARANJI URBAN CO-OP. BANK LTD. & ORS. — [2008] 16 S.C.R. 1108
• SHRI NAJMUDDIN & ORS. versus UNION OF INDIA & ORS. — [2008] 17 S.C.R. 1260
• SHRI RAM CHANDRA MISSION & ANR. versus P. RAJAGOPALACHARI & ORS. — [2008] 7 S.C.R. 194
• SHRI RAMESHWAR PRASAD (D) BY LRS, versus SHRI BASANTI LAL — [2008] 5 S.C.R. 1240
• SHRI SHANKAR PRASAD GHOSH (DEAD) versus THE STATE OF BIHAR & ANR. — [2008] 9 S.C.R. 1163
• SHRI V.J. THOMAS versus SHRI PATHROSE ABRAHAM & ORS. — [2008] 2 S.C.R. 378
• SHRI V.S. KRISHNAN AND ORS. versus M/S. WESTFORT HI-TECH HOSPITAL LTD. AND ORS. — [2008] 3 S.C.R. 184
• SHYAM BABU & ORS. versus STATE OF HARYANA — [2008] 15 S.C.R. 1020
• SHYAMAL KANTI GUHA (D) THROUGH LRS & ORS. versus MEENA BOSE — [2008] 8 S.C.R. 639
• SIDDHAPAL KAMALA YADAV versus STATE OF MAHARASHTRA — [2008] 14 S.C.R. 320
• SIDHARTHA VASHISHT @ MANU SHARMA versus STATE (NCT OF DELHI) — [2008] 8 S.C.R. 220
• SIEMENS PUBLIC COMMUNICATION NETWORKS PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [2008] 15 S.C.R. 585
• SILVEY & ORS. versus ARUN VARGHESE & ANR. — [2008] 3 S.C.R. 442
• SIRISIA STHAL, IMLI CHATI, MUZAFFARPUR & ORS. versus STATE OF BIHAR & ORS. — [2008] 2 S.C.R. 683
• SIRIYA@ SHRI LAL versus STATE OF MADHYA PRADESH — [2008] 8 S.C.R. 422
• SITA RAM & ORS versus MOTI LAL NEHRU FARMERS TRAINING INSTITUTE — [2008] 4 S.C.R. 471
• SITA RAM GUPTA versus PUNJAB NATIONAL BANK AND ORS. — [2008] 4 S.C.R. 636
• SITARAM AGARWAL & ANR. versus SUBARATA CHANDRA & DAMKRISHNA DHARA & ORS. — [2008] 7 S.C.R. 954
• SKYLINE CONTRACTORS PVT. LTD. & ANR. versus STATE OF U.P. & ORS. — [2008] 10 S.C.R. 589
• SMT SEEMA BANSAL versus DR. MAYANK BANSAL — [2008] 14 S.C.R. 522
• SMT. BACHAHAN DEVI & ANR. versus NAGAR NIGAM, GORAKHPUR & ANR. — [2008] 2 S.C.R. 424
• SMT. HEENA KAUSAR versus COMPETENT AUTHORITY — [2008] 6 S.C.R. 967
• SMT. K. SHARADA BAI AND ANR. versus SMT. SHAMSHUNNISA AND ORS. — [2008] 1 S.C.R. 1197
• SMT. KEYA MUKHERJEE versus MAGMA LEASING LIMITED & ANR. — [2008] 6 S.C.R. 1
• SMT. LEELABAI GAJANAN PANSARE & ORS. versus THE ORIENTAL INSURANCE CO. LTD. & ORS. — [2008] 12 S.C.R. 248
• SMT. RACHNA versus JAYESH — [2008] 14 S.C.R. 517
• SMT. SHAMSHAD BEGUM versus B. MOHAMMED — [2008] 15 S.C.R. 188
• SOBHAGYAMAL & ANR. versus GOPAL DAS NIKHRA — [2008] 3 S.C.R. 243
• SOHAN RAJ SHARMA versus STATE OF HARYANA — [2008] 5 S.C.R. 1200
• SOM LAL versus VIJAY LAXMI & ORS. — [2008] 5 S.C.R. 49
• SOM MITTAL versus GOVERNMENT OF KARNATAKA — [2008] 3 S.C.R. 130
• SOM MITTAL versus GOVT. OF KARNATAKA — [2008] 2 S.C.R. 323
• SOMESH TIWARI versus UNION OF INDIA AND ORS. — [2008] 17 S.C.R. 711
• SOMON versus STATE OF KERALA — [2008] 15 S.C.R. 123
• SONELAL versus STATE OF M.P. — [2008] 11 S.C.R. 75
• SONTI RAMA KRISHNA versus SONTI SHANTI SREE AND ANR. — [2008] 16 S.C.R. 743
• SONU KUMAR versus STATE OF H.P. — [2008] 14 S.C.R. 1019
• SOORARAM PRATAP REDDY & ORS. versus DISTRICT COLLECTOR, RANGA REDDY DISTT. & ORS. — [2008] 13 S.C.R. 126
• SOUTH KONKAN DISTILLERIES & ANR. versus PRABHAKAR GAJANAN NAIK & ORS. — [2008] 13 S.C.R. 295
• SOUTHERN SALES & SERVICES & ORS. versus SAUERMILCH DESIGN & HANDELS GMBH — [2008] 14 S.C.R. 130
• SPEECH & SOFTWARE TECHNOLOGIES (INDIA) PVT. versus NEOS INTERACTIVE LTD. — [2008] 17 S.C.R. 62
• SRI THIMMAIAH versus SHABIRA AND ORS. — [2008] 2 S.C.R. 506
• STANDARD CORROSION CONTROLS PVT. LTD. versus SARKU ENGINEERING SERVICES SON BHD — [2008] 15 S.C.R. 1051
• STATE (NCT OF DELHI) versus AHMED JAAN — [2008] 12 S.C.R. 28
• STATE BANK OF INDIA AND ORS. versus S.N. GOYAL — [2008] 7 S.C.R. 631
• STATE BANK OF PATIALA versus MANJEET — [2008] 2 S.C.R. 977
• STATE BY INSPECTOR OF POLICE, T. NADU versus RAKIAPPAN AND ORS. — [2008] 15 S.C.R. 301
• STATE BY INSPECTOR OF POLICE, TAMILNADU versus N. RAJAMANICKAM AND ORS. — [2008] 13 S.C.R. 596
• STATE OF A.P. & ANR. versus T. YADAGIRI REDDY & ORS — [2008] 16 S.C.R. 792
• STATE OF A.P. versus GUVVA SATYANARAYANA — [2008] 13 S.C.R. 960
• STATE OF A.P. versus P. SATYANARAYANA MURTHY — [2008] 14 S.C.R. 213
• STATE OF A.P. versus SINGIREDDY RAMULU AND ANR. — [2008] 1 S.C.R. 1104
• STATE OF ANDHRA PRADESH ORS. versus LARSEN AND TOURBO LTD. AND ORS. — [2008] 12 S.C.R. 843
• STATE OF ANDHRA PRADESH versus BAJJOORI KANTHAIAH AND ANR. — [2008] 14 S.C.R. 841
• STATE OF ANDHRA PRADESH versus M. MADHUSUDHAN RAO — [2008] 14 S.C.R. 1170
• STATE OF ARUNACHAL PRADESH versus NEZONE LAW HOUSE, ASSAM — [2008] 5 S.C.R. 948
• STATE OF BIHAR & ORS. versus PANDEY JAGDISHWAR PRASAD — [2008] 17 S.C.R. 297
• STATE OF BIHAR (NOW JHARKHAND) AND ORS. versus BOKARO AND RAMGUR LTD. AND ORS. — [2008] 6 S.C.R. 331
• STATE OF BIHAR AND ORS. versus BIHAR VETERINARY ASSOCIATION AND ORS. — [2008] 3 S.C.R. 222
• STATE OF GOA versus PANDURANG MOHITE — [2008] 17 S.C.R. 176
• STATE OF GOA versus SUBHASH GHOGLE — [2008] 15 S.C.R. 33
• STATE OF H.P. versus SURESH KUMAR @ CHHOTU — [2008] 13 S.C.R. 1
• STATE OF HARYANA & ORS. versus DINESH KUMAR — [2008] 1 S.C.R. 281
• STATE OF HARYANA & ORS. versus M/S. AS. FUELS PVT. LTD. & ANR. — [2008] 12 S.C.R. 370
• STATE OF HARYANA & ORS. versus SHAKUNTLA DEVI — [2008] 15 S.C.R. 62
• STATE OF HARYANA versus BHUP SINGH & ORS. — [2008] 17 S.C.R. 1306
• STATE OF HARYANA versus GURBAX SINGH (DEAD) BY LRS & ANR. ETC. — [2008] 7 S.C.R. 1191
• STATE OF HARYANA versus KRISHAN — [2008] 15 S.C.R. 951
• STATE OF HARYANA versus MAI RAM SON OF MAM CHAND — [2008] 11 S.C.R. 586
• STATE OF HARYANA versus RAMESH KUMAR — [2008] 10 S.C.R. 862
• STATE OF HARYANA versus SHER SINGH — [2008] 14 S.C.R. 957
• STATE OF HARYANA versus SHIBU @ SHIV NARAIN AND ORS. — [2008] 11 S.C.R. 361
• STATE OF HARYANA versus SURJIT SINGH — [2008] 16 S.C.R. 757
• STATE OF HIMACHAL PRADESH versus PARAS RAM AND ORS. — [2008] 1 S.C.R. 6
• STATE OF HIMACHAL PRADESH AND ANR. versus RAVINDER SINGH — [2008] 5 S.C.R. 579
• STATE OF HIMACHAL PRADESH versus MANOJ KUMAR @ CHHOTU — [2008] 13 S.C.R. 1119
• STATE OF HIMACHAL PRADESH versus PREM SINGH — [2008] 15 S.C.R. 1058
• STATE OF HIMACHAL PRADESH versus SARDARA SINGH — [2008] 12 S.C.R. 861
• STATE OF HIMACHAL PRADESH versus SHISH RAM — [2008] 10 S.C.R. 994
• STATE OF KARNATAKA & ORS. versus K. GOVINDAPPA & ANR. — [2008] 16 S.C.R. 457
• STATE OF KARNATAKA AND ANR. versus SRI R. VIVEKANANDA SWAMY — [2008] 5 S.C.R. 905
• STATE OF KARNATAKA AND ORS. versus M/S SRI CHAMUNDESWARI SUGAR LTD. — [2008] 6 S.C.R. 16
• STATE OF KARNATAKA versus BANTARA SUDHAKARA @ SUDHA & ANR. — [2008] 10 S.C.R. 1161
• STATE OF KARNATAKA versus CHIKKAHOTTAPPA @ VARADE GOWDA & ORS. — [2008] 8 S.C.R. 1167
• STATE OF KERA LA versus B.RENJITH KUMAR & ORS. — [2008] 9 S.C.R. 1078
• STATE OF KERALA & ANR. versus KONDOTTYPARAMBANMOOSA & ORS. — [2008] 11 S.C.R. 957
• STATE OF KERALA & ANR. versus PROF. D. GOPALAKRISHNA PILLAI & ORS. — [2008] 14 S.C.R. 51
• STATE OF KERALA & ORS. versus M/S KURIAN ABRAHAM PVT. LTD. & ANR. — [2008] 2 S.C.R. 620
• STATE OF KERALA versus ORISON J FRANCIS & ANR. — [2008] 15 S.C.R. 428
• STATE OF M.P versus MAKHAN @ MADAN & ORS. — [2008] 14 S.C.R. 507
• STATE OF M.P. & ORS. versus LALIT JAGGI — [2008] 13 S.C.R. 611
• STATE OF M.P. & ORS. versus V.V. ASHTHANA & ORS. — [2008] 17 S.C.R. 1292
• STATE OF M.P. AND ANR. versus ANSHUMAN SHUKLA — [2008] 8 S.C.R. 349
• STATE OF M.P. AND ORS. versus MADHUKAR RAO — [2008] 1 S.C.R. 413
• STATE OF M.P. AND OTHERS. versus HAZARILAL — [2008] 2 S.C.R. 787
• STATE OF M.P. versus BABLU NATT — [2008] 17 S.C.R. 1096
• STATE OF M.P. versus MUNNIBAI & ANR. — [2008] 13 S.C.R. 6
• STATE OF M.P. versus SUGHAR SINGH. & ORS. — [2008] 15 S.C.R. 725
• STATE OF M.P. versus WAZIR KHAN & ANR. — [2008] 15 S.C.R. 297
• STATE OF MADHYA PRADESH & ORS. versus VISAN KUMAR SHIV CHARAN LAL — [2008] 17 S.C.R. 156
• STATE OF MADHYA PRADESH versus IMRAT AND ANR. — [2008] 10 S.C.R. 847
• STATE OF MADHYA PRADESH versus PAPPU @ AJAY — [2008] 11 S.C.R. 793
• STATE OF MAHARASHTRA versus GAJANAN @ HEMANT JANARDHAN WANKHEDE — [2008] 10 S.C.R. 541
• STATE OF MAHARASHTRA & ORS versus ZUBAIR HAJI QASIM — [2008] 10 S.C.R. 832
• STATE OF MAHARASHTRA & ORS. versus BHAURAO PUNJABRAO GAWANDE — [2008] 3 S.C.R. 967
• STATE OF MAHARASHTRA & ORS. versus SNEHA SATYANARAYAN AGRAWAL & ORS. — [2008] 14 S.C.R. 77
• STATE OF MAHARASHTRA & ORS. versus UTTAM VISHNU PAWAR — [2008] 1 S.C.R. 817
• STATE OF MAHARASHTRA versus AHMED SHAIKH BABAJAN & ORS. — [2008] 14 S.C.R. 1184
• STATE OF MAHARASHTRA versus ARJUN — [2008] 15 S.C.R. 495
• STATE OF MAHARASHTRA versus BHARAT SHANTI LAL SHAH & ORS. — [2008] 12 S.C.R. 1083
• STATE OF MAHARASHTRA versus MADHUKAR WAMANRAO SMARTH — [2008] 5 S.C.R. 303
• STATE OF MAHARASHTRA versus SUJAY MANGESH POYAREKAR — [2008] 13 S.C.R. 750
• STATE OF MEGHALAYA & ORS. versus MECKEN SINGH N.MARAK — [2008] 8 S.C.R. 89
• STATE OF ORISSA AND ANR versus M/S. TATA IRON AND STEEL CO. LTD. AND ORS. — [2008] 2 S.C.R. 363
• STATE OF ORISSA versus SIKHAR JENA AND ORS — [2008] 16 S.C.R. 844
• STATE OF ORISSA versus SUKRU GOUDA — [2008] 17 S.C.R. 617
• STATE OF PUNJAB versus BAHADUR SINGH & ORS. — [2008] 17 S.C.R. 1003
• STATE OF PUNJAB & ANR. versus JALOUR SINGH & ORS. — [2008] 1 S.C.R. 922
• STATE OF PUNJAB & ORS. versus BHAJAN KAUR & ORS. — [2008] 7 S.C.R. 1111
• STATE OF PUNJAB & ORS. versus M/S SANKESHWAR HOSIERY INDUSTRY — [2008] 4 S.C.R. 609
• STATE OF PUNJAB & OTHERS ETC.ETC versus M/S. PERFECT SYNTHETICS ETC ETC. — [2008] 4 S.C.R. 582
• STATE OF PUNJAB AND ANR. versus ASHWANI KUMAR AND ORS. — [2008] 13 S.C.R. 1136
• STATE OF PUNJAB REP. THROUGH SECRETARY versus RAJ KUMAR AND ORS. — [2008] 11 S.C.R. 1169
• STATE OF PUNJAB versus ASHOK SINGH GARCHA & ORS. — [2008] 17 S.C.R. 1567
• STATE OF PUNJAB versus AVTAR SINGH — [2008] 15 S.C.R. 37
• STATE OF PUNJAB versus BAKHSHISH SINGH & ORS. — [2008] 14 S.C.R. 742
• STATE OF PUNJAB versus CHATINDER PAL SINGH & ORS. — [2008] 16 S.C.R. 23
• STATE OF PUNJAB versus DR. P.L. SINGLA — [2008] 11 S.C.R. 600
• STATE OF PUNJAB versus GURDEV SINGH & ORS. — [2008] 14 S.C.R. 680
• STATE OF PUNJAB versus GURDIP KAUR — [2008] 15 S.C.R. 305
• STATE OF PUNJAB versus KARNAIL SINGH — [2008] 13 S.C.R. 800
• STATE OF PUNJAB versus KULWANT SINGH @ KANTA — [2008] 10 S.C.R. 1075
• STATE OF PUNJAB versus NAVRAJ SINGH — [2008] 10 S.C.R. 924
• STATE OF PUNJAB versus PREM SAGAR & ORS. — [2008] 8 S.C.R. 574
• STATE OF PUNJAB versus RAJINDER SINGH & ORS. ETC. — [2008] 16 S.C.R. 1
• STATE OF PUNJAB versus RAKESH KUMAR — [2008] 12 S.C.R. 929
• STATE OF PUNJAB versus SUKHCHAIN SINGH & ANR. — [2008] 15 S.C.R. 923
• STATE OF RAJASTHAN versus GAJENDRA SINGH — [2008] 11 S.C.R. 816
• STATE OF RAJASTHAN versus MADAN SINGH — [2008] 2 S.C.R. 275
• STATE OF RAJASTHAN versus GULAB SINGH AND ORS. — [2008] 10 S.C.R. 649
• STATE OF RAJASTHAN versus NARAYAN — [2008] 14 S.C.R. 699
• STATE OF RAJASTHAN versus RAJENDRA PRASAD JAIN — [2008] 3 S.C.R. 280
• STATE OF RAJASTHAN versus ROHITAS & ORS. — [2008] 3 S.C.R. 274
• STATE OF RAJASTHAN versus UDAI LAL — [2008] 8 S.C.R. 38
• STATE OF TAMIL NADU & ANR. versus ABDULLAH KADHER BATCHA & ANR. — [2008] 15 S.C.R. 1099
• STATE OF TAMIL NADU AND ANR. versus R. SASIKUMAR — [2008] 10 S.C.R. 599
• STATE OF TAMIL NADU versus KARUPPASAMY — [2008] 16 S.C.R. 481
• STATE OF TAMIL NADU versus MANMATHARAJ — [2008] 16 S.C.R. 735
• STATE OF U.P versus BHAIYA LAL VERMA — [2008] 10 S.C.R. 123
• STATE OF U.P versus RAM BALAK AND ANR. — [2008] 14 S.C.R. 219
• STATE OF U.P. versus KISHANPAL & ORS — [2008] 11 S.C.R. 1048
• STATE OF U.P. & ANR. versus JAGDISH SARAN AGRAWAL. & ORS. — [2008] 16 S.C.R. 629
• STATE OF U.P. & ANR. versus RAM ADHAR — [2008] 6 S.C.R. 358
• STATE OF U.P. & ANR. versus U.P. RAJYA KHANIJ VIKAS NIGAM S.S. & ORS. — [2008] 7 S.C.R. 536
• STATE OF U.P. & ORS. versus CHAUDHARI RAN BEER SINGH & ANR. — [2008] 4 S.C.R. 610
• STATE OF U.P. & ORS. versus M/S. SWADESHI POLYTEX LTD. & ORS. — [2008] 9 S.C.R. 85
• STATE OF U.P. & ORS. versus ROSHAN SINGH (DEAD) BY LRS. & ORS. — [2008] 1 S.C.R. 787
• STATE OF U.P. AND ANR. versus NITIN AGNIHOTRI AND ANR. — [2008] 11 S.C.R. 26
• STATE OF U.P. AND ANR. versus PRAMOD KUMAR SHUKLA AND ANR. — [2008] 5 S.C.R. 494
• STATE OF U.P. AND ORS. versus MANOJ KUMAR DWIVEDI AND ORS — [2008] 3 S.C.R. 757
• STATE OF U.P. versus AJAI KUMAR — [2008] 2 S.C.R. 552
• STATE OF U.P. versus AWDHESH — [2008] 13 S.C.R. 269
• STATE OF U.P. versus CHANDRAPAL & ANR. — [2008] 15 S.C.R. 313
• STATE OF U.P. versus ILYAS — [2008] 15 S.C.R. 1088
• STATE OF U.P. versus JAGRAM & ORS. — [2008] 2 S.C.R. 721
• STATE OF U.P. versus MANOJ KUMAR PANDEY — [2008] 15 S.C.R. 903
• STATE OF U.P. versus MUNSHI — [2008] 12 S.C.R. 897
• STATE OF U.P. versus MUTAHIR MIAN — [2008] 14 S.C.R. 9
• STATE OF U.P. versus PUNNI AND ORS. — [2008] 1 S.C.R. 85
• STATE OF U.P. versus RAJA @ JALIL — [2008] 12 S.C.R. 945
• STATE OF UTTARANCHAL & ANR. versus SUNIL KUMAR SINGH NEGI — [2008] 4 S.C.R. 804
• STATE OF UTTARANCHAL & ORS. versus KHARAK SINGH — [2008] 12 S.C.R. 54
• STATE OF UTTARANCHAL AND ANR. versus MADAN MOHAN JOSHI AND ORS. — [2008] 8 S.C.R. 591
• STATE OF UTTARANCHAL THRU. SECRETARY versus SEHNAZ MIRZA & ORS. — [2008] 8 S.C.R. 281
• STATE OF WEST BENGAL versus SHYAMADAS BANERJEE & ANOTHER — [2008] 12 S.C.R. 1210
• STATE OF WEST BENGAL & ORS. versus KABERI KHASTAGIR & ORS. — [2008] 17 S.C.R. 229
• STATE OF WEST BENGAL AND ANR. versus MAHUA SARKAR — [2008] 3 S.C.R. 558
• STATE REP. BY D.S.P., S.B. C.L.D., CHENNAI versus K.V. RAJENDRAN & ORS. — [2008] 12 S.C.R. 1141
• STATE REP. BY INSPECTOR OF POLICE versus SARAVANAN & ANR. — [2008] 14 S.C.R. 405
• STATE REP. BY INSPECTOR OF POLICE, TAMIL NADU versus RAJENDRAN & ORS. — [2008] 16 S.C.R. 614
• STATE REP. BY INSPECTOR OF POLICE, TIRUCHY versus RETTAIMANDAIYAN @ MURUGAN — [2008] 13 S.C.R. 632
• STATE, REPRESENTED BY INSPECTOR OF POLICE, TAMILNADU versus SAIT & KRISHNAKUMAR — [2008] 14 S.C.R. 120
• STEEL AUTHORITY OF INDIA LTD. AND ANR. versus STATE OF WEST BENGAL AND ORS. — [2008] 13 S.C.R. 996
• STEEL AUTHORITY OF INDIA versus MADHUSUDAN DAS & ORS. — [2008] 14 S.C.R. 824
• SUBHA B. NAIR & ORS. versus STATE OF KERALA & ORS. — [2008] 9 S.C.R. 1058
• SUBODH KUMAR JAISWAL AND ORS. versus UNION OF INDIA AND ORS. — [2008] 3 S.C.R. 1107
• SUBODH S. SALASKAR versus JAYPRAKASH M. SHAH & ANR. — [2008] 11 S.C.R. 681
• SUBRAMANIAN SWAMY versus ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY — [2008] 13 S.C.R. 846
• SUDARSHA AVASTHI versus SHIV PAL SINGH — [2008] 9 S.C.R. 116
• SUDARSHAN SILKS AND SAREES versus COMMISSIONER OF INCOME TAX, KARNATAKA — [2008] 6 S.C.R. 456
• SUDESH KUMAR versus STATE OF UTTARAKHAND — [2008] 2 S.C.R. 146
• SUDHEER SINGH @ SUDHEER versus STATE OF A.P. — [2008] 15 S.C.R. 309
• SUDHIR KUMAR BHALLA versus JAGDISH CHAND ETC. ETC. — [2008] 7 S.C.R. 459
• SUDHIR KUMAR RANA versus SURINDER SINGH & ORS. — [2008] 7 S.C.R. 871
• SUDHIR S. MEHTA & ORS. versus CUSTODIAN & ANR. — [2008] 8 S.C.R. 1099
• SULOCHANA versus RAJINDER SINGH — [2008] 9 S.C.R. 429
• SUMAN KAPUR versus SUDHIR KAPUR — [2008] 15 S.C.R. 972
• SUMITOMO CORPORATION versus CDC FINANCIAL SERVICES (MAURITIUS) LTD. & ORS. — [2008] 3 S.C.R. 309
• SUNEET GUPTA versus ANIL TRILOKNATH SHARMA & ORS. — [2008] 6 S.C.R. 1162
• SUNIL @ BALO DAS AND ORS versus RAJESH DAS AND ORS. — [2008] 3 S.C.R. 170
• SUNIL PODDAR AND ORS. versus UNION BANK OF INDIA — [2008] 1 S.C.R. 261
• SUNIL versus STATE OF MAHARASHTRA — [2008] 14 S.C.R. 533
• SUNITA JAIN versus PAWAN KUMAR JAIN & ORS. — [2008] 2 S.C.R. 58
• SUNITADEVI SINGHAN1A HOSPITAL TRUST AND ANR. versus UNION OF INDIA & ANR. — [2008] 16 S.C.R. 121
• SUPERINTENDENT OF POLICE, KARNATAKA LOKAYUKTHA AND ANR versus B. SRINIVAS — [2008] 12 S.C.R. 165
• SUPERSTAR EDUCATION SOCIETY versus STATE OF MAHARASHTRA & ORS. — [2008] 1 S.C.R. 908
• SUPRI ADVERTISING & ENTERTAINMENT PVT. LTD. versus DR. ANAHITA PANDOLE & ORS. — [2008] 12 S.C.R. 1187
• SURAJ SINGH versus ARIJIT PASAYAT AND DR. MUKUNDAKAM SHARMA, JJ.] — [2008] 11 S.C.R. 286
• SURESH @ HAKLA versus STATE OF HARYANA — [2008] 5 S.C.R. 1207
• SURESH KUMAR versus THE STATE OF HIMACHAL PRADESH — [2008] 5 S.C.R. 538
• SURESH NANDA versus C.B.I — [2008] 1 S.C.R. 1212
• SURESH versus YEOTMAL DIST. CENTRAL CO-OP. BANK LTD. & ANR. — [2008] 3 S.C.R. 1023
• SURINDER SHUKLA versus UNION OF INDIA — [2008] 1 S.C.R. 449
• SURJIT SINGH versus MAHANAGAR TELEPHONE NIGAM LTD. — [2008] 6 S.C.R. 683
• SUSHILA RAJE HOLKAR versus ANIL KAK (RETD.) — [2008] 7 S.C.R. 278
• SWAIKA PROPERTIES PVT. LTD. AND ANR. versus STATE OF RAJASTHAN AND ORS. — [2008] 2 S.C.R. 521
• SWAMI SHANKARANAND versus MAHANT SRI SADGURU SARNANAND ETC. & ORS — [2008] 9 S.C.R. 1050
• SWAMY SHRADDANANDA @ MURALI MANOHAR MISHRA versus STATE OF KARNATAKA — [2008] 11 S.C.R. 93
• SWARAN SINGH & ORS. versus STATE THROUGH STANDING COUNSEL & ANR. — [2008] 12 S.C.R. 132
• SWARN K. JAIN versus RAVI MAHAJAN AND ORS. — [2008] 5 S.C.R. 1030
• SYED ABDUL QADIR & ORS. versus STATE OF BIHAR & ORS. — [2008] 17 S.C.R. 917
• SYED PEDA AOWLIA versus PUBLIC PROSECUTOR, HIGH COURT OF AP., HYDERABAD — [2008] 9 S.C.R. 1151
• T. JAYAKUMAR versus A. GOPU & ANR. — [2008] 13 S.C.R. 791
• T. KALIAMURTHI & ANR. versus FIVE GORI THAIKAL WAKF & ORS. — [2008] 11 S.C.R. 758
• T. NAGAPPA versus Y.R. MURALIDHAR — [2008] 6 S.C.R. 959
• T. VENKATESWARULU versus EXECUTIVE OFFICER, TIRUMALA TIRUPATHI DEVASTHANAMS & ORS. — [2008] 15 S.C.R. 865
• T.A. HAMEED versus M. VISWANATHAN — [2008] 3 S.C.R. 210
• T.N. ELECTRICITY BOARD & ANR. versus T.N .. ELECTRICITY BOARD THOZHILALAR AYKKIYA SANGAM — [2008] 2 S.C.R. 945
• T.N. GODAVARAMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2008] 8 S.C.R. 152
• T.N. GODAVARAMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2008] 11 S.C.R. 1091
• T.N. GODAVARMAN THIRUMULPAD . versus UNION OF INDIA & ORS. — [2008] 6 S.C.R. 321
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2008] 3 S.C.R. 141
• T.O. ANTONY versus KARVARNAN & ORS. — [2008] 2 S.C.R. 291
• T.R. BOOPALAN & ORS versus TAMIL NADU HOUSING BOARD AND ORS. — [2008] 11 S.C.R. 1016
• TALWARA COOP. CREDIT & SERVICE S0CIETY LTD. versus SUSHIL KUMAR — [2008] 14 S.C.R. 53
• TAMIL NADU ELECTRICITY BOARD & ANR. versus STATUS SPINNING MILLS LTD. & ANR. — [2008] 9 S.C.R. 870
• TAMIL NADU ELECTRICITY BOARD versus M/S RASIPURAM TEXTILE (P) LTD. & ORS. — [2008] 17 S.C.R. 11
• TAMIL NADU HOUSING BOARD & ORS. versus SEA SHORE APARTMENTS OWNERS WELFARE ASSOCIATION — [2008] 1 S.C.R. 370
• TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION versus S.C. SEKAR AND ORS. — [2008] 17 S.C.R. 85
• TAMILSELVAN versus STATE REP. BY INSPECTOR OF POLICE, TAMIL NADU — [2008] 11 S.C.R. 888
• TANUSREE BASU & ORS. versus ISHANI PRASAD BASU & ORS. — [2008] 3 S.C.R. 1195
• TARAKANATH KAR versus LIPIKA KAR — [2008] 7 S.C.R. 964
• TARSEM SINGH versus STATE OF PUNJAB — [2008] 17 S.C.R. 379
• TATA CHEMICALS LTD. versus UNION OF INDIA & ORS. — [2008] 5 S.C.R. 320
• TATA INDUSTRIES LTD. & ANR. versus GRASIM INDUSTRIES LTD. — [2008] 10 S.C.R. 496
• TATA MOTORS LTD. versus PHARMACEUTICAL PRODUCTS OF INDIA LTD. & ANR. — [2008] 9 S.C.R. 267
• TATA POWER COMPANY LIMITED versus RELIANCE ENERGY LIMITED & ORS. — [2008] 10 S.C.R. 293
• TATA TELESERVICES LTD. versus BHARAT SANCHAR NIGAM LTD. AND ORS. — [2008] 7 S.C.R. 308
• TDM INFRASTRUCTURE PRIVATE LIMITED versus UE DEVELOPMENT INDIA PRIVATE LIMITED — [2008] 8 S.C.R. 775
• TEJINDER KAUR & ORS. versus LADY CONSTABLE RAJ KUMARI & ORS. — [2008] 15 S.C.R. 488
• THANGA PRAKASH versus STATE OF KARNATAKA — [2008] 16 S.C.R. 693
• THE APSRTC, REP. BY ITS GENERAL MANAGER AND ANR. versus M. RAMADEVI AND ORS. — [2008] 2 S.C.R. 22
• THE CHAIRMAN, WEST BENGAL STATE ELECTRICITY BOARD & ORS. versus SYED MUKBUL HOSSAIN & ORS. — [2008] 17 S.C.R. 211
• THE COLLECTOR, LAND ACQUISITION AND ANR. versus JASWANT SINGH AND ORS. — [2008] 13 S.C.R. 525
• THE COMMISSIONER OF INCOME TAX, II, TIRUCHIRAPALLI versus CITY UNION BANK LTD. — [2008] 14 S.C.R. 385
• THE COMMISSIONER OF INCOME TAX, KOLHAPUR versus ICICI BANK LTD. — [2008] 14 S.C.R. 377
• THE COMMISSIONER OF INCOME TAX, KOLHAPUR versus INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. — [2008] 14 S.C.R. 381
• THE COMMISSIONER OF INCOME TAX-KOLHAPUR versus THE RATNAKAR BANK LTD. — [2008] 14 S.C.R. 373
• THE DEPOT MANAGER A.P.S.R.T.C. versus P. JAYARAM REDDY — [2008] 17 S.C.R. 1185
• THE DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE NEW DELHI & ORS. versus P.M. RAMALINGAM — [2008] 16 S.C.R. 623
• THE DIRECTOR OF ENTRY TAX & ORS. versus SUNRISE TIMBER COMPANY — [2008] 16 S.C.R. 151
• THE DRUGS INSPECTOR AND ANR. versus M/S. FIZIKEM LABORATORIES PVT. LTD. AND ANR. — [2008] 5 S.C.R. 465
• THE GENERAL MANAGER, OIL & NATURAL GAS CORPORATION LTD. versus RAMESHBHAI JIVANBHAI PATEL & ANR. — [2008] 11 S.C.R. 927
• THE GENERAL MANAGER, UNITED INSURANCE CO. LTD. versus M. LAXMI AND ORS. — [2008] 16 S.C.R. 49
• THE GOVERNMENT OF A.P. versus G. VENKATA RATNAM — [2008] 11 S.C.R. 61
• THE GOVERNMENT OF ANDHRA PRADESH versus P. BHASKAR AND ORS. — [2008] 3 S.C.R. 589
• THE GOVERNMENT OF GOA versus M/S. A.H. JAFFAR AND SONS AND ANR. — [2008] 5 S.C.R. 516
• THE HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS. versus SADHU RAM — [2008] 6 S.C.R. 43
• THE KERALA STATE ELECTRICITY BOARD versus CHINAMMA ANTONY — [2008] 10 S.C.R. 1008
• THE KERALA STATE ELECTRICITY BOARD versus B. SREEKUMARI — [2008] 5 S.C.R. 71
• THE LT. GOVERNOR & ORS. versus SHIV CHANDER MORE & ORS. — [2008] 6 S.C.R. 106
• THE MANAGING DIRECTOR, STATE BANK OF HYDERABAD AND ANR. versus P. KATA RAO — [2008] 6 S.C.R. 983
• THE NEW INDIA CO-OPERATIVE HOUSING SOCIETY LTD. versus MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR. — [2008] 12 S.C.R. 1133
• THE NEW INDIA INSURANCE COMPANY versus DARSHANA DEVI AND ORS — [2008] 2 S.C.R. 810
• THE ORIENTAL INSURANCE COMPANY LTD. versus SORUMAI GOGOI AND ORS. — [2008] 2 S.C.R. 877
• THE SECRETARY, DEPARTMENT OF HORTICULTURE, CHANDIGARH & ANR. versus RAGHU RAJ — [2008] 14 S.C.R. 580
• THE STATE OF JHARKHAND & ORS. versus BIJAY KUMAR & ORS. — [2008] 2 S.C.R. 888
• THE STATE OF PUNJAB & ORS. versus PREM SARUP — [2008] 13 S.C.R. 682
• THE STATE OF TAMIL NADU REP. BY SECRETARY OF GOVERNMENT versus SUBAIR @ MOHAMED SUBAIR AND ORS. — [2008] 17 S.C.R. 1046
• THE STATE OF WEST BENGAL AND OTHERS versus KAMAL SENGUPTA AND ANOTHER — [2008] 10 S.C.R. 4
• THE SUPERINTENDENT, NARCOTIC CONTROL BUREAU versus PARASH SINGH — [2008] 14 S.C.R. 474
• THE TELEPHONE DISTRICT MANAGER & ORS. versus KESHAB DEB — [2008] 7 S.C.R. 835
• THIRUVENGADA PILLAI versus NAVANEETHAMMAL & ANR. — [2008] 3 S.C.R. 23
• THOTA LAKSHMI VENKATA BALA versus MUTTAMSETTI SEETHAMMA — [2008] 7 S.C.R. 1172
• THREE CHEERS ENTERTAINMENT PVT. LTD. & ORS. versus C.E.S.C. LTD. — [2008] 14 S.C.R. 789
• THUKARAM AND ORS. versus STATE OF KARNATAKA — [2008] 5 S.C.R. 37
• TIKKA RAM & ANR. versus KARTARA (DECEASED) THROUGH LRS & ORS. — [2008] 8 S.C.R. 719
• TOWN PLANNING MUNICIPAL COUNCIL versus RAJAPPA & ANR. — [2008] 1 S.C.R. 543
• TRIDIP KUMAR DINGAL & ORS. versus STATE OF WEST BENGAL & ORS. — [2008] 15 S.C.R. 194
• TRIMBAK versus STATE OF MAHARASHTRA — [2008] 3 S.C.R. 804
• TUKURAM MARUTI CHAVAN versus MARUTI NARAYAN CHAVAN (DEAD) BY L.RS. & ORS. — [2008] 13 S.C.R. 508
• TULSA AND ORS. versus DURGHATIYA AND ORS. — [2008] 1 S.C.R. 709
• TULSIRAM & ORS. versus STATE OF M.P. — [2008] 8 S.C.R. 453
• U.P. POLLUTION CONTROL BOARD versus DR. BHUPENDRA KUMAR MODI & ANR. — [2008] 17 S.C.R. 349
• U.P. POWER CORPORATION LTD. versus AYODHYA PRASAD MISHRA AND ANR. — [2008] 13 S.C.R. 373
• U.P. STATE ELECTRICITY BOARD versus LAXMI KANT GUPTA — [2008] 13 S.C.R. 1051
• U.P. STATE ROAD TRANSPORT CORPORATION versus COMPOTAR — [2008] 4 S.C.R. 620
• U.P. STATE SUGAR & CANE DEVELOPMENT CORPORATION LIMITED versus CHINI MILL MAZDOOR SANGH & OTHERS — [2008] 13 S.C.R. 1038
• U.P. STATE SUGAR CORPORATION LTD. AND ORS. versus KAMAL SWAROOP TONDON — [2008] 1 S.C.R. 887
• U.P.C.U.E.F. LTD. versus CANE COMMISSIONER AND R.C.C.S. AND ORS. — [2008] 6 S.C.R. 253
• U.R. VIRUPAKSHAIAH versus SARVAMMA & ANR. — [2008] 17 S.C.R. 877
• UCO BANK AND ANR. versus RAJINDER LAL CAPOOR — [2008] 5 S.C.R. 775
• UDAYKUMAR PANDHARINATH JADHAV @ MUNNA versus STATE OF MAHARASHTRA — [2008] 7 S.C.R. 189
• UMESH CHALLIYIL versus K.P. RAJENDRAN — [2008] 3 S.C.R. 457
• UNION OF !NOIA versus S.P. SINGH — [2008] 7 S.C.R. 989
• UNION OF INDIA versus M/S. RANBAXY LABORATORIES LTD. AND OTHERS — [2008] 8 S.C.R. 315
• UNION OF INDIA & ANR. versus G. RAJANNA & ORS. — [2008] 15 S.C.R. 293
• UNION OF INDIA & ANR. versus SHREEJI COLOUR CHEM INDUSTRIES — [2008] 13 S.C.R. 502
• UNION OF INDIA & ANR. versus V.N. SAXENA — [2008] 5 S.C.R. 931
• UNION OF INDIA & ORS versus SHAKTI LPG LTD. & ANR — [2008] 2 S.C.R. 1101
• UNION OF INDIA & ORS. versus DEO NARAIN & ORS. — [2008] 13 S.C.R. 402
• UNION OF INDIA & ORS. versus PRAKASH KUMAR TANDON — [2008] 17 S.C.R. 855
• UNION OF INDIA & ORS. versus PRIYANKAN SHARAN AND ANR. — [2008] 13 S.C.R. 237
• UNION OF INDIA & ORS. versus RAJPAL SINGH — [2008] 15 S.C.R. 879
• UNION OF INDIA & ORS. versus S. KRISHNAN & ANR. — [2008] 2 S.C.R. 604
• UNION OF INDIA & ORS. versus SATYA BRATA CHOWDHURY & ORS. — [2008] 17 S.C.R. 892
• UNION OF INDIA & ORS. versus SICOM LTD. & ANR. — [2008] 17 S.C.R. 120
• UNION OF INDIA & ORS. versus SURINDER SINGH RATHORE — [2008] 4 S.C.R. 909
• UNION OF INDIA & ORS. versus TARSEM SINGH — [2008] 12 S.C.R. 104
• UNION OF INDIA AND ANR. versus SPS VAINS (RETD.) AND ORS. — [2008] 13 S.C.R. 257
• UNION OF INDIA AND ORS versus RAJESH VYAS — [2008] 2 S.C.R. 571
• UNION OF INDIA AND ORS. ETC. ETC. versus M/S. KUNDAN RICE MILLS LTD. — [2008] 15 S.C.R. 133
• UNION OF INDIA AND ORS. versus ATAM PARKASH AND ANR. — [2008] 16 S.C.R. 607
• UNION OF INDIA AND ORS. versus BIPAD BHANJAN GAYEN — [2008] 8 S.C.R. 99
• UNION OF INDIA AND ORS. versus KASHISWAR JANA — [2008] 5 S.C.R. 927
• UNION OF INDIA AND ORS. versus LAISHRAM LINCOLA SINGH @ NICOLAI — [2008] 5 S.C.R. 270
• UNION OF INDIA AND ORS. versus M/S DHARAMENDRA TEXTILE PROCESSORS AND ORS. — [2008] 14 S.C.R. 13
• UNION OF INDIA AND ORS. versus M/S EXIM RAJATHI INDIA PVT. LTD. — [2008] 16 S.C.R. 697
• UNION OF INDIA AND ORS. versus RAM KUMAR THAKUR — [2008] 14 S.C.R. 494
• UNION OF INDIA AND OTHERS versus NAMAN SINGH SEKHAWAT — [2008] 5 S.C.R. 137
• UNION OF INDIA versus ANIL CHANANA & ANOTHER — [2008] 2 S.C.R. 1
• UNION OF INDIA versus BALI RAMU PAWAR & ORS. — [2008] 14 S.C.R. 487
• UNION OF INDIA versus BELGACHI TEA CO. LTD. & ORS. — [2008] 8 S.C.R. 51
• UNION OF INDIA versus C.N. VASUDEVAN — [2008] 7 S.C.R. 1027
• UNION OF INDIA versus DATIATRAY S/O NAMDEO MENDHEKAR & ORS. — [2008] 2 S.C.R. 1096
• UNION OF INDIA versus K.H. SRINIVASAN & ORS. — [2008] 13 S.C.R. 743
• UNION OF INDIA versus PADAM NARAIN AGGARWAL ETC — [2008] 14 S.C.R. 179
• UNION OF INDIA versus PARMAL SINGH & ORS. — [2008] 16 S.C.R. 674
• UNION OF INDIA versus PRABHAKARAN VIJAYA KUMAR & ORS. — [2008] 7 S.C.R. 673
• UNION OF INDIA versus PUSHPA RANI & OTHERS — [2008] 11 S.C.R. 440
• UNION OF INDIA versus RANU BHANDARI — [2008] 13 S.C.R. 582
• UNION OF INDIA versus SATROHAN — [2008] 10 S.C.R. 888
• UNION OF INDIA versus Y.S. SADHU, EX-INSPECTOR — [2008] 13 S.C.R. 784
• UNION OF LNDIA & ORS. versus DINESHAN K.K. — [2008] 1 S.C.R. 100
• UNION PUBLIC SERVICE COMMISSION versus DR. JAMUNA KURUP & ORS. — [2008] 5 S.C.R. 992
• UNITED INDIA INSURANCE CO. LTD. versus AJAY SINHA AND ANOTHER — [2008] 8 S.C.R. 509
• UNITED INDIA INSURANCE CO. LTD. versus RAKESH KUMAR ARORA & ORS. — [2008] 13 S.C.R. 982
• UNITED INDIA INSURANCE CO. LTD. versus SANTRO DEVI & ORS. — [2008] 16 S.C.R. 944
• UNITED INDIA INSURANCE CO. LTD. versus SURESH K.K. & ANR. — [2008] 5 S.C.R. 1178
• UNITED INDIA INSURANCE COMPANY LTD. versus MANUBHAI DHARMASINHABHAI GAJERA & ORS. — [2008] 9 S.C.R. 778
• USHA BRECO MAZDOOR SANGH versus MANAGEMENT OF M/S. USHA BRECO LTD. AND ANR. — [2008] 7 S.C.R. 13
• USHA DEVI versus RIJWAN AHAMD & ORS. — [2008] 1 S.C.R. 795
• USHA SINHA versus DINA RAM & ORS. — [2008] 4 S.C.R. 1192
• UTTAR GUJARAT S.R.V. SANGH LTD. versus M/S. MEHSANA DIST. CENT. CO-OP. BANK LTD. & ORS. — [2008] 4 S.C.R. 760
• UTTAR HARYANA BIJLI VITRAN NIGAM LTD. & ORS. versus SURJI DEVI — [2008] 1 S.C.R. 1042
• UTTARANCHAL TRANSPORT CORPORATION versus SANJAY KUMAR NAUTIYAL — [2008] 3 S.C.R. 549
• V. LAXMINARASAMMA versus A. YADAIAH (DEAD) AND ORS. — [2008] 2 S.C.R. 731
• V. SIVA KUMAR & ORS. versus SECRETARY, MINISTRY OF DEFENCE & ORS. — [2008] 1 S.C.R. 206
• V. SIVAMURTHY versus STATE OF ANDHRA PRADESH. AND ORS. — [2008] 11 S.C.R. 1201
• V. SUBBULAKSHMI & ORS. versus S.LAKSHMI & ANR. — [2008] 2 S.C.R. 387
• V.A. SHABEER versus P.A. NIAMATHULLA — [2008] 6 S.C.R. 109
• V.K. SRIVASTAVA & ORS. versus GOVT. OF U.P. & ANR. — [2008] 13 S.C.R. 24
• V.N. BHARAT versus D.D.A. AND ANR. — [2008] 12 S.C.R. 1119
• V.R. DALAL & ORS. versus YOUGENDRA NARANJI THAKKAR & ANR. — [2008] 9 S.C.R. 107
• V.Y. JOSE & ANR. versus STATE OF GUJARAT & ANR. — [2008] 17 S.C.R. 588
• VAISHAKHI RAM AND ORS. versus SANJEEV KUMAR BHATIANI — [2008] 3 S.C.R. 377
• VALJI KHIMJI AND COMPANY versus OFFICIAL LIQUIDATOR OF HINDUSTAN NITRO PRODUCT (GUJARAT) LTD. AND ORS — [2008] 12 S.C.R. 1
• VALSON AND ANR. versus STATE OF KERALA — [2008] 11 S.C.R. 642
• VAMAN NARAIN GHIYA versus STATE OF RAJASTHAN — [2008] 17 S.C.R. 369
• VANIYANKANDY BHASKARAN versus MOOLIYIL PADINHJAREKANDY SHEELA — [2008] 14 S.C.R. 389
• VASUDEV versus PARVINDER KUMAR & ORS. — [2008] 12 S.C.R. 23
• VEERU DEVGAN versus STATE OF TAMIL NADU & ANR. — [2008] 13 S.C.R. 338
• VENKATESAN versus STATE OF TAMIL NADU — [2008] 8 S.C.R. 1060
• VENKATESHAPPA versus STATE OF KARNATAKA AND ORS. — [2008] 4 S.C.R. 623
• VENTURE GLOBAL ENGINEERING versus SATYAM COMPUTER SERVICES LTD. AND ANR. — [2008] 1 S.C.R. 501
• VENU @ VENUGOPAL AND ORS versus STATE OF KARNATAKA — [2008] 2 S.C.R. 224
• VIDESH SANCHAR NIGAM LTD. & ANR. versus AJIT KUMAR KAR & ORS. — [2008] 5 S.C.R. 871
• VIDYABAI & ORS. versus PADMALATHA & ANR. — [2008] 17 S.C.R. 505
• VIDYADHARI AND ORS versus SUKHRANA BAI AND ORS. — [2008] 1 S.C.R. 1030
• VIDYODAYA TRUST versus MOHAN PRASAD R & ORS. — [2008] 3 S.C.R. 569
• VIJAY KUMAR KARWA versus OFFICIAL LIQUIDATOR, ROHTAS INDS. LTD. — [2008] 3 S.C.R. 626
• VIJAY SHANKAR SHINDE & ORS versus STATE OF MAHARASHTRA — [2008] 1 S.C.R. 705
• VIJAY versus STATE OF MAHARASHTRA — [2008] 16 S.C.R. 890
• VIJI & ANR. versus STATE OF KARNATAKA — [2008] 14 S.C.R. 761
• VIKAS & ORS. versus STATE OF MAHARASHTRA — [2008] 1 S.C.R. 933
• VIMAL CHADHA versus VIKAS CHOUDHARY AND ANOTHER — [2008] 9 S.C.R. 911
• VIMALBEN AJITBHAI PATEL versus VATSLABEEN ASHOKBHAI PATEL AND ORS. — [2008] 4 S.C.R. 1077
• VIMLESH KUMARI KULSHRESTHA versus SAMBHAJIRAO AND ANR. — [2008] 2 S.C.R. 399
• VINAY D. NAGAR versus STATE OF RAJASTHAN — [2008] 3 S.C.R. 735
• VINAY KUMAR RAI AND ANR. versus THE STATE OF BIHAR — [2008] 12 S.C.R. 146
• VINOD SOLANKI versus UNION OF INDIA & ANR. — [2008] 17 S.C.R. 1070
• VINOD versus STATE OF HARYANA — [2008] 1 S.C.R. 1141
• VIRENDER CHAUDHARY versus BHARAT PETROLEUM CORPORATION &ORS. — [2008] 15 S.C.R. 713
• VIRENDRA @ BUDDHU & ANR. versus STATE OF U.P. — [2008] 14 S.C.R. 706
• VISA INTERNATIONAL LTD. versus CONTINENTAL RESOURCES (USA) LTD. — [2008] 16 S.C.R. 1043
• VISHNU DEV SHARMA versus STATE OF U.P. AND ORS. — [2008] 1 S.C.R. 1111
• VISHWAMBHAR NARAYAN JADHAV versus MALLAPPA SANGRAMAPPA MALLIPATIL & ANR. — [2008] 16 S.C.R. 1070
• VISHWANATH DADOBA KARALE versus PRISA SHANTAPPA UPADHYE (D) TH. LRS — [2008] 4 S.C.R. 993
• VISWANATHAN & ORS. versus STATE REP. BY INSPECTOR OF POLICE, TAMIL NADU — [2008] 6 S.C.R. 1222
• VITHAL PUNDALIK ZENDGE versus ST ATE OF MAHARASHTRA — [2008] 16 S.C.R. 423
• VIVEKANAND SCHOOL THROUGH HEADMASTER versus PRESIDENT OF ZILA PANCHAYAT AND ORS. — [2008] 16 S.C.R. 54
• WADA ARUN ASBESTOS (P) LTD. versus GUJARAT WATER SUPPLY & SEWERAGE BOARD — [2008] 17 S.C.R. 686
• WAHEED BAIG versus SANGI LAKSHMAMMA & ORS. — [2008] 6 S.C.R. 726
• WILLIAMS versus LOURDUSAMY & ANR. — [2008] 6 S.C.R. 929
• WOODBURN PARK CO-OP. HOUSING SOCIETY LTD. versus CHANDA DEVI TANTIA AND ORS. — [2008] 5 S.C.R. 1036
• WORKMEN OF BALMADIES ESTATES versus MANAGEMENT BALMADIES ESTATE AND ORS. — [2008] 1 S.C.R. 867
• YANKAPPA AND ORS. versus STATE OF KARNATAKA — [2008] 17 S.C.R. 623
• YOGESH @ SACHIN JAGDISH JOSHI versus STATE OF MAHARASHTRA — [2008] 6 S.C.R. 1116
• YOGESH RAMCHANDRA NAIKWADI versus STATE OF MAHARASHTRA AND ORS. — [2008] 5 S.C.R. 456
• YOGI AGARWAL versus M/S, INSPIRNFION CLOTHES & U AND ORS. — [2008] 16 S.C.R. 895
• YUNUS ALI (DEAD) THROUGH HIS L.RS. versus KHURSHEED AKRAM — [2008] 9 S.C.R. 1069
• ZOLBA versus KESHAO AND ORS. — [2008] 5 S.C.R. 963

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