Supreme Court of India — 1961

229 reported judgments.

Open in Lexace

ABDUL HAKIM QURAISHI AND OTHERS versus THE STATE OF BIHAR (AND CONNECTED PETITIONS) — [1961] 2 S.C.R. 610
ALEMBIC CHEMICAL WORKS CO., LTD. versus THE WORKMEN — [1961] 3 S.C.R. 297
ALL INDIA REPORTER LTD., NAGPUR versus RAMACHANDRA DHONDO DATAR — [1961] 2 S.C.R. 773
AMBA LAL versus THE UNION OF INDIA AND OTHERS — [1961] 1 S.C.R. 933
ARDESHIR H. BHIWANDIWALA versus THE STATE OF BOMBAY — [1961] 3 S.C.R. 592
ATIABARI TEA CO., LTD. versus THE STATE OF ASSAM AND OTHERS. (AND CONNECTED PETITION AND APPEALS) — [1961] 1 S.C.R. 809
AZIMUNISSA AND OTHERS versus THE DEPUTY CUSTODIAN, EVACUEE PROPERTIES, DISTRICT DEORIA. AND OTHERS. — [1961] 2 S.C.R. 91
B. K. WADEYAR versus M/S. DAULATRAM RAMESHWARLAL — [1961] 1 S.C.R. 924
B. V. PATANKAR AND OTHERS versus C. G. SASTRY — [1961] 1 S.C.R. 591
BABU BARKYA THAKUR versus STATE OF BOMBAY AND OTHERS — [1961] 1 S.C.R. 128
BABULAL PARATE versus STATE OF MAHARASHTRA AND OTHERS. — [1961] 3 S.C.R. 423
BANGALORE WOOLLEN, COTTON AND SILK MILLS CO. LTD., BANGALORE versus CORPORATION OF THE CITY OE BANGALORE, BY ITS COMMISSIONER, BANGALORE CITY. — [1961] 3 S.C.R. 707
BANGALORE WOOLLEN, COTTON AND SILK MILLS CO. LTD., BANGALORE versus THE CORPORATION OF THE CITY OF BANGALORE BY ITS COMMLSSIONER, BANGALORE CITY. (WITH CONNECTED APPEAL) — [1961] 3 S.C.R. 698
BAYYANA BHIMAYYA versus THE GOVERNMENT OF ANDHRA PRADESH — [1961] 3 S.C.R. 267
BHAGAT SINGH versus THE STATE OF PUNJAB — [1961] 1 S.C.R. 64
BHAGWATI SARAN AND ANOTHER versus THE STATE OF UTTAR PRADESH. — [1961] 3 S.C.R. 563
BHOPAL SUGAR INDUSTRIES LTD. versus THE INCOME-TAX OFFICER, BHOPAL — [1961] 1 S.C.R. 474
BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO. OF INDIA LTD., AND ANOTHER versus THE COMMERCIAL TAX OFFICER AND OTHERS (AND CONNECTED APPEAL) — [1961] 1 S.C.R. 902
C. A. ABRAHAM, UPPOOTTIL, KOTTAYAM versus THE INCOME-TAX OFFICER, KOTTAYAM AND ANOTHER — [1961] 2 S.C.R. 765
CALCUTTA DISCOUNT COMPANY LIMITED versus INCOME-TAX OFFICER, COMPANIES DISTRICT, I AND ANOTHER. — [1961] 2 S.C.R. 241
CHLNA COTTON EXPOHTERS versus BEHARILAL RAMCHARAX COTTON MILLS LTD — [1961] 3 S.C.R. 845
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH versus M/S. BHIKAJI DADABHAI & CO. — [1961] 3 S.C.R. 923
COMMISSIONER OF INCOME-TAX, BOMBAY versus M/S. ABDULLABHAI ABDULKADAR — [1961] 2 S.C.R. 949
COMMISSIONER OF SALES TAX, UTTAR PRADESH versus THE MODI SUGAR MILLS LTD. — [1961] 2 S.C.R. 189
DALIP SINGH versus THE STATE OF PUNJAB — [1961] 1 S.C.R. 88
DELHI CLOTH AND GENERAL MILLS CO., LTD. versus SHRI RAMESHW AR DYAL AND ANR. — [1961] 2 S.C.R. 590
DELHI STOCK EXCHANGE ASSOCIATION LTD. versus COMMISSIONER OF INCOME TAX, DELHI — [1961] 2 S.C.R. 798
DESHRAJ versus AKHTAR HUSSAIN — [1961] 1 S.C.R. 665
DEVIDAS AND OTHERS versus SHRISHAILAPPA AND OTHERS. — [1961] 3 S.C.R. 896
DHARAMVIR DHIR. versus THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA — [1961] 3 S.C.R. 359
DIAMOND SUGAR MILLS LTD., AND ANOTHER versus THE STATE OF UTTAR PRADESH AND ANOTHER — [1961] 3 S.C.R. 242
DIRECTOR OF RATIONING AND DISTRIBUTION versus THE CORPORATION OF CALCUTTA AND OTHERS — [1961] 1 S.C.R. 158
DOSA SATYANARAYANAMURTY ETC. versus THE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION — [1961] 1 S.C.R. 642
DR. AKSHAIBAR LAL AND OTHERS versus THE VICE-CHANCELLOR, BANARAS HINDU UNIVERSITY, AND OTHERS. — [1961] 3 S.C.R. 386
DR. JATISH CHANDRA GHOSH versus HARI SADHAN MUKHERJEE AND OTHERS. — [1961] 3 S.C.R. 486
E. M. MUTHAPPA CHETTIAR versus THE INCOME-TAX OFFICER SPECIAL CIRCLE, COIMBATORE — [1961] 1 S.C.R. 788
E. V. BALAKRISHNAN versus MAHALAKSHMI AMMAL AND ANOTHER. — [1961] 3 S.C.R. 974
ESTHURI ASW ATHIAH versus THE INCOME-TAX OFFICER, MYSORE STATE — [1961] 2 S.C.R. 911
GANGA DUTT MURARKA versus KARTIK CHANDRA DAS AND OTHERS. — [1961] 3 S.C.R. 813
GANGAHARRAO NARAYANRAO MAJUMDAR versus THE STATE OF BOMBAY AND ANOTHER (WITH CONNECTED APPEALS) — [1961] 1 S.C.R. 943
GAZULA DASARATHA RAMA RAO versus THE STATE OF ANDHRA PRADESH & OTHERS — [1961] 2 S.C.R. 931
GODAVARI SUGAR MILLS LTD. versus KEPARGAON TALUKA SAKHAR KAMGAR SABHA, SAKARWADI — [1961] 3 S.C.R. 342
GOPAL VINAYAK GODSE versus THE STATE OF MAHARASHTRA AND OTHERS — [1961] 3 S.C.R. 440
GOVERNOR GENERAL IN COUNCIL versus MUSADDI LAL — [1961] 3 S.C.R. 647
HARIDAS MONDAL versus ANATH NATH MITTRA. — [1961] 3 S.C.R. 880
HAZRAT SYED SHAH MASTERSHLD ALI AL QUADARI versus THE COMMISSIONER OF W AKFS, WEST BENGAL. — [1961] 3 S.C.R. 759
HOMI JEHANGIR GHEESTA versus THE COMMISSIONER OF INCOME TAX, BOMBAY — [1961] 1 S.C.R. 770
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. versus COMMISSIONER OF INCOME-TAX, SHIMLA — [1961] 1 S.C.R. 107
HOSHIARPUR ELECTRIC SUPPLY CO. versus COMMISSIONER OF INCOME TAX, SIMLA — [1961] 2 S.C.R. 956
IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LIMITED versus THE WORKMEN (AND CONNECTED APPEAL) — [1961] 2 S.C.R. 349
INDIAN COPPER CORPORATION LTD. versus THE STATE OF BIHAB, AND OTHERS. — [1961] 2 S.C.R. 276
INTERNATIONAL CONTRACTORS LTD. versus PRASANTA KUMAR SUR. — [1961] 3 S.C.R. 579
JAGAT DRISH BHARGAVA versus JAWAHAR LAL BHARGAVA & OTHERS — [1961] 2 S.C.R. 918
JESTAMANI GULABRAI DHOLKIA AND OTHERS versus THE SCINDIA STEAM NAVIGATION COMP ANY, BOMBAY AND OTHERS — [1961] 2 S.C.R. 811
JIBON CHANDRA SARMA DOLOI versus ANANDI RAM KALITA AND OTHERS — [1961] 3 S.C.R. 947
JUTE AND GUNNY BROKERS LTD versus THE UNION OF INDIA AND OTHERS.(AND CONNECTED APPEALS) — [1961] 3 S.C.R. 820
K. R. C. S. BALAKRISHNA CHETTY & SONS & CO. versus THE STATE OF MADRAS — [1961] 2 S.C.R. 736
K. A. RAMACHAR AND ANOTHER versus COMMLSSIONER OF INCOME TAX, MADRAS — [1961] 3 S.C.R. 380
K. M. NANAVATI versus THE STATE OF BOMBAY — [1961] 1 S.C.R. 497
KANTILAL MANILAL AND ORS. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1961] 2 S.C.R. 584
KARUMUTHU THIAGARAJAN CHETTIAR AND ANOTHER versus E. M. MUTHAPP A CHETTIAR — [1961] 3 S.C.R. 998
KASHINATHSA YAMOSA KABADI, ETC. versus NARSINGSA BHASKARSA KABADI, ETC. — [1961] 3 S.C.R. 792
KAUSHALYA DEVI AND OTHERS versus BAIJNATH SAYAL AND OTHERS. — [1961] 3 S.C.R. 769
KEKI BEJONJI AND ANOTHER versus THE STATE OF BOMBAY — [1961] 2 S.C.R. 515
KISHAN CHAND ARORA versus COMMISSIONER OP POLICE, CALCUTTA — [1961] 3 S.C.R. 135
KUNNATHAT THATHUNNI MOOPIL NAIR versus THE STATE OF KERALA AND ANOTHER — [1961] 3 S.C.R. 77
L. HAZARI MAL KUTHIALA versus THE INCOME-TAX OFFICER, SPECIAL CIRCLE, AMBALA CANTT. — [1961] 1 S.C.R. 892
LT. COL. KHAJOOR SINGH versus THE UNION OF INDIA & ANOTHER. — [1961] 2 S.C.R. 828
M. PENTIAH AND OTHERS versus MUDDALA VEERAMALLAPPA AND OTHERS — [1961] 2 S.C.R. 295
M. V. JOSHI versus M. U. SHIMP! AND ANOTHER — [1961] 3 S.C.R. 986
M/S. ANWARKHAN MAHBOOB CO. versus THE STATE OF BOMBAY (NOW MAHARASHTRA) AND OTHERS — [1961] 1 S.C.R. 709
M/S. BHOR INDUSTRIES LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY· CITY I. — [1961] 3 S.C.R. 409
M/S. DAMODAR VALLEY CORPORATION versus THE STATE OF BIHAR — [1961] 2 S.C.R. 522
M/S. DHANRAJAMAL GOBINDRAM versus M/S. SHAMJI KALIDAS AND CO. — [1961] 3 S.C.R. 1020
M/S. GUDUTHUR BROS. versus THE INCOME TAX OFFICER , SPECIAL CIRCLE, BANGALORE — [1961] 1 S.C.R. 71
M/S. HAJI AZIZ AND ABDUL SHAKOOR BROS. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II — [1961] 2 S.C.R. 651
M/S. JETHAN AND AND SONS versus THE STATE OF UTTAR PRADESH. — [1961] 3 S.C.R. 754
M/S. MADAN MOHAN DAMMA MAL LTD. AND ANR. versus THE STATE OF WEST BENGAL AND ANR. — [1961] 2 S.C.R. 664
M/S. RAMNARAIN SONS (PR.) LTD. versus COMMISSIONER OF INCOME TAX, BOMBAY — [1961] 2 S.C.R. 904
M/S. S. C. CAMBATTA & CO. PRIVATE LTD., versus THE COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY — [1961] 2 S.C.R. 805
M/S. SWADESHI COTTON MILLS CO., LTD., KANPUR versus RAJESHWAR PRASHAD AND ORS. — [1961] 2 S.C.R. 359
M/S. TUNGABHADRA INDUSTRIES LTD. versus THE COMMERCIAL TAX OFFICER, KURNOOL. — [1961] 2 S.C.R. 14
M/S. UNIVERSAL IMPORTS AGENCY AND OTHERS versus THE CHIEF CONTROLLER OF IMPORTS AND EXPORTS AND OTHERS. (AND CONNECTED PETITIONS) — [1961] 1 S.C.R. 305
M/S. ZORASTER AND CO. versus THE COMMISSIONER OF INCOME TAX, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT (NOW) MADHYA PRADESH — [1961] 1 S.C.R. 210
MADHAORAO PHALKE versus THE STATE OF MADHYA BHARAT — [1961] 1 S.C.R. 957
MADHUBHAI AMATHALAL GANDHI versus THE UNION OF INDIA — [1961] 1 S.C.R. 191
MAHABIR PRASHAD RUNGTA versus DURGA DATT. — [1961] 3 S.C.R. 639
MAHANTH RAM DAS versus GANGA DAS. — [1961] 3 S.C.R. 763
MAHANTH RAMSW AROOP DAS versus THE STATE OF BIHAR. — [1961] 3 S.C.R. 405
MAHARAJA PRAVIR CHANDRA BHANJ DEO KAKATIYA versus THE STATE OF MADHYA PRADESH — [1961] 2 S.C.R. 501
MAHARAJA CHINTAMANI SARAN NATH SAR DEO versus THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA — [1961] 2 S.C.R. 790
MAHARAJADHIRAJA SIR KAMESHWAR SINGH versus COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA. — [1961] 2 S.C.R. 74
MAHESH ANANTRAI PATTANI AND ANOTHER versus THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH,AHMEDABAD — [1961] 2 S.C.R. 742
MAKHAN LAL MALHOTRA AND OTHERS versus THE UNION OF INDIA — [1961] 2 S.C.R. 120
MALLESAPPA BANDEPP A DESAI AND OTHERS versus DESAI MALLAPPA AND OTHERS. — [1961] 3 S.C.R. 779
MANOHAR LAL versus THE STATE OF PUNJAB — [1961] 2 S.C.R. 343
MESSRS. BASANT LAL BANARSI LAL versus BANSI LAL DAGDULAL — [1961] 2 S.C.R. 780
MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHD. OOMER SAHIB versus THE COMMISSIONER OF INCOME-TAX, MADRAS. — [1961] 3 S.C.R. 515
N. KASTURI versus D. PONNAMMAL AND OTHERS — [1961] 3 S.C.R. 955
NARAIN DAS versus THE STATE OF UTTAR PRADESH — [1961] 1 S.C.R. 676
NATHMAL TOLARAM versus SUPERINTENDENT OF TAXES, DHUBRI AND ANOTHER. — [1961] 2 S.C.R. 40
NATIONAL CEMENT MINES INDUSTRIES, LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA — [1961] 3 S.C.R. 502
ORIENTAL METAL PRESSING WORKS (P.) versus BHASKAR KASHINATH THAKOOR & ANOTHER — [1961] 3 S.C.R. 329
P.C. JOSHI AND ANOTHER versus THE STATE OF UTTAR PRADESH — [1961] 2 S.C.R. 63
PADAM SEN AND ANOTHER versus THE STATE OF UTTAR PRADESH — [1961] 1 S.C.R. 884
PANDIT JHANDU LAL & ORS. versus THE STATE OF PUNJAB & ORS. — [1961] 2 S.C.R. 459
PANDIT M. S. M. SHARMA versus DR. SHREE KRISHNA SINHA AND OTHERS. — [1961] 1 S.C.R. 96
PANNALAL NANDLAL BHANDARI versus THE COMMISSIONEE OF INCOME-TAX, BOMBAY CITY, BOMBAY. — [1961] 2 S.C.R. 35
PRATAP CHAND versus RAM NARAYAN AND ANOTHER. — [1961] 3 S.C.R. 913
PRATAP SINGH versus THE STATE OF VINDHYA PRADESH (NOW MADHYA PRADESH) — [1961] 2 S.C.R. 509
PROVAT KUMAR MITTER versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1961] 3 S.C.R. 37
PURUSHOTTAM UMEDBHAI & CO. versus M/S MANILAL AND SONS (IN CONNECTED APPEALS) — [1961] 1 S.C.R. 982
R. G. S. NAIDU AND CO. versus COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, MADRAS — [1961] 3 S.C.R. 271
R. P. KAPUR AND OTHERS versus SARDAR PRATAP SINGH KAIRON AND OTHERS — [1961] 2 S.C.R. 143
R. S. A. C. KASI IYER versus THE COMMISSIONER OF INCOME TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE — [1961] 1 S.C.R. 466
RABIA BAI versus THE CUSTODIAN-GENERAL OF EVACUEE PROPERTY — [1961] 3 S.C.R. 448
RADHAKISAN LAXMINARAYAN TOSHNIWAL versus SHRIDHAR RAMCHANDRA ALSHI AND OTHERS — [1961] 1 S.C.R. 248
RAGHUVANSHI MILLS, LTD. versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1961] 2 S.C.R. 978
RAJA BAHADUR VISHESHWARA SINGH AND OTHEHS. versus COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA — [1961] 3 S.C.R. 287
RAJA NARAYANLAL BANSILAL versus MANECK PHJHOZ MISTHY AND ANOTHER. — [1961] 1 S.C.R. 417
RAJA SARDAR NARAIN AND OTHERS versus RAJA SARDAR NARAIN AND OTHERS. — [1961] 1 S.C.R. 118
RAJE ANANDRAO versus SHAMRAO AND OTHERS. — [1961] 3 S.C.R. 930
RAJPUTANA MINING AGENCIES LTD. versus UNION OF INDIA AND ANOTHER. — [1961] 1 S.C.R. 453
RAM PADARATH MAHTO versus MISHRI SINGH & ANR. — [1961] 2 S.C.R. 470
RAM NATH AND ANOTHER versus M/S. RAM NATH CHHITTAR MAL AND OTHERS — [1961] 1 S.C.R. 600
RAM PRASAD VISHWAKARMA versus THE CHAIRMAN, INDUSTRIAL TRIBUNAL — [1961] 3 S.C.R. 196
RAMESHWAR DAYAL versus THE STATE OF PUNJAB AND OTHERS — [1961] 2 S.C.R. 874
RANCHHODDAS ATMARAM versus THE UNION OF INDIA. — [1961] 3 S.C.R. 718
RANGILDAS VARAJDAS KHANDWALA versus COLLECTOR OF SURAT AND OTHERS. — [1961] 1 S.C.R. 951
SAIBAL KUMAR GUPTA AND OTHERS versus B. K.SEN AND ANOTHER. — [1961] 3 S.C.R. 460
SANWAT SINGH & OTHERS versus STATE OF RAJASTHAN — [1961] 3 S.C.R. 120
SARAT CHANDRA RABHA AND OTHERS versus KHAGENDRANATH NATH AND OTHERS. — [1961] 2 S.C.R. 133
SARDA PRASAD AND OTHERS versus LALA JUMNA PRASAD AND OTHFERS. — [1961] 3 S.C.R. 875
SARDAR BALDEV SINGH versus COMMISSIONER OF INCOME-TAX, DELHI & AJMER — [1961] 1 S.C.R. 482
SARJOO PRASAD versus THE STATE OF UTTAR PRADESH — [1961] 3 S.C.R. 324
SATINDER SINGH AND OTHERS versus AMRAO SINGH AND OTHERS. — [1961] 3 S.C.R. 676
SETABGUNJ SUGAR MILLS LTD. versus THE COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA. — [1961] 2 S.C.R. 488
SETH JAMNADAS DAGA AND OTHERS versus COMMISSIONER OF TNCOME-TAX, SOUTH BOMBAY — [1961] 3 S.C.R. 174
SHEW BUX MOHATA AND OTHERS versus BENGAL BREWERIES LTD. AND OTHERS — [1961] 1 S.C.R. 680
SHREE CHANGDEO SUGAR MILLS, LTD. versus THE COMMISSIONER OF INCOME TAX, BOMBAY — [1961] 2 S.C.R. 990
SHRI AMBICA MILLS CO., LTD. versus SHRI S. B. BHATT AND ANOTHER — [1961] 3 S.C.R. 220
SHRI BALWANTRAI CHIMANLAL TRIVEDI versus M. N. NAGRASHNA AND OTHERS. — [1961] 1 S.C.R. 113
SHRI BIRDHICHAND SHARMA versus FIRST CIVIL JUDGE NAGPUR AND OTHERS — [1961] 3 S.C.R. 161
SHRI MANNA LAL AND ANOTHER versus COLLECTOR OF JHALAWAR AND OTHERS — [1961] 2 S.C.R. 962
SHRIMANT APPASAHEB TULJARAM DESAI AND OTHERS versus BHALCHANDRA VITHALRAO THUBE — [1961] 2 S.C.R. 163
SHRIRAM & OTHERS versus THE STATE OF BOMBAY — [1961] 2 S.C.R. 890
SMT. PADMINI KUNWAR JU SAHIBA versus STATE OF VINDHYA PRADESH. (NOW MADHYA PRADESH) — [1961] 3 S.C.R. 907
SMT. SHANNO DEVI versus MANGAL SAIN — [1961] 1 S.C.R. 576
SRI RATNAVARAMARAJA versus SMT. VIMLA. — [1961] 3 S.C.R. 1015
SRI SUDHANSU SHEKHAR SINGH DEO versus THE STATE OF ORISSA AND ANOTHER — [1961] 1 S.C.R. 779
SRISH CHANDRA SEN (DECEASED) AND OTHERS versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1961] 2 S.C.R. 598
STANDARD VACUUM REFINING CO. OF INDIA versus ITS WORKMEN AND ANOTHER. — [1961] 3 S.C.R. 536
STATE OF BIHAR versus RANI SONABATI KUMARI — [1961] 1 S.C.R. 728
STATE OF BOMBAY versus K. P. KRISHNAN AND OTHERS. (AND CONNECTED APPEAL) — [1961] 1 S.C.R. 227
STATE OF JAMMU KASHMIR versus MIR GULAM RASUL — [1961] 3 S.C.R. 969
STATE OF KERALA AND OTHERS. versus C. M. FRANCIS & CO. — [1961] 3 S.C.R. 181
STATE OF MADHYA PRADESH versus AHMAD ULLAH. — [1961] 3 S.C.R. 583
STATE OF RAJASTHAN AND ORS. versus THAKUR PRATAP SINGH — [1961] 1 S.C.R. 222
STATE OF U.P. versus DEOMAN UPADHYAYA — [1961] 1 S.C.R. 14
STATE OF UTTAR PRADESH AND OTHERS versus BASTI SUGAR MILLS CO., LTD. — [1961] 2 S.C.R. 330
STATE OF UTTAR PRADESH AND OTHERS versus RAJA SYED MOHAMMAD SAADAT ALI KHAN — [1961] 1 S.C.R. 82
SURAJPAL SINGH versus THE STATE OF UTTAR PRADESH — [1961] 2 S.C.R. 971
T. CAJEE versus U. JORMANIK SIEM AKD ANOTHER. — [1961] 1 S.C.R. 750
T. V. R. SUBBU CHETTY'S FAMILY CHARITIES versus M. RAGHAVA MUDALIAR AND OTHERS. — [1961] 3 S.C.R. 624
TATA IRON AND STEEL CO., LIMITED, BOMBAY versus S. R. SARKAR AND OTHERS. — [1961] 1 S.C.R. 379
THAKUR KESARI SINGH versus THE STATE OF RAJASTHAN AND OTHERS. — [1961] 2 S.C.R. 47
THAKUR BRIJ RAJ SINGH AND ANOTHER versus THAKUR LAXMAN SINGH AND ANOTHER — [1961] 1 S.C.R. 616
THAKUR MANMOHAN DEO AND ANOTHER versus THE STATE OF BIHAR AND OTHERS. (AND CONNECTED APPEAL) — [1961] 1 S.C.R. 695
THE AHMEDABAD TEXTILE INDUSTRY'S RESEARCH ASSOCIATION versus THE STATE OF BOMBAY AND OTHERS — [1961] 2 S.C.R. 480
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY versus BIPINCHANDRA MAGANLAL AND CO. LTD., BOMBAY — [1961] 2 S.C.R. 493
THE STATE OF UTTAR PRADESH & OTHERS versus AJODHYA PRASAD — [1961] 2 S.C.R. 672
THE ASSOCIATED HOTELS OF INDIA, LTD. AND ANOTHER versus R. B. JODHA MAL KUTHALIA — [1961] 1 S.C.R. 259
THE BAT A SHOE CO. (P) LTD. versus D. N. GANGULY & OTHERS — [1961] 3 S.C.R. 308
THE BULLION AND GRAIN EXCHANGE LTD. AND OTHERS. versus THE STATE OF PUNJAB — [1961] 1 S.C.R. 668
THE BURMAH-SHELL REFINERIES LIMITED versus THEIR WORKMEN — [1961] 3 S.C.R. 669
THE CENTRAL TALKIES LTD., KANPUR versus DWARKA PRASAD — [1961] 3 S.C.R. 495
THE COMMISSIONER OE' INCOME-TAX, WEST BENGAL versus ROYAL CALCUTTA TURF CLUB — [1961] 2 S.C.R. 729
THE COMMISSIONER OF AGRICULTURAL INCOME-TAX versus THE CALVARY MOUNT ESTATES (PRIVATE) — [1961] 3 S.C.R. 285
THE COMMISSIONER OF EXCESS PROFITS TAX, MADRAS versus N. M. RAYALOO IYER & SONS. — [1961] 3 S.C.R. 60
THE COMMISSIONER OF INCOME-TAX, BOMBAY CIRCLE II versus THE NATIONAL SYNDICATE, BOMBAY. — [1961] 2 S.C.R. 229
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II versus SHRI SITALDAS TIRATHDAS — [1961] 2 S.C.R. 634
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus DHARAMDAS HARGOVINDAS. — [1961] 3 S.C.R. 731
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus M/S. DWARKADAS KHETAN & CO. — [1961] 2 S.C.R. 821
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH & BHOPAL, NAGPUR versus BHOPAL TEXTILES LTD., BHOPAL. — [1961] 2 S.C.R. 9
THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA versus MAHARAJA PRATAPSINGH BAHADUR OF GIDHAUR — [1961] 2 S.C.R. 760
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus M/S. FILMISTAN LTD. — [1961] 3 S.C.R. 893
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I versus M/S. JAGANNATH KISSONLAL, BOMBAY — [1961] 2 S.C.R. 644
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus S. K. F. BALL BEARING CO., LTD. — [1961] 1 S.C.R. 141
THE COMMISSIONER OF INCOME-TAX, HYDERABAD versus DEWAN BAHADUR RAMGOPAL MILLS LTD. — [1961] 2 S.C.R. 318
THE COMMISSLBNER OF INCOME-TAX, PUNJAB versus SHRI THAKUR DAS BHARGAVA, ADVOCATE, HISSAR. — [1961] 1 S.C.R. 75
THE CUSTODIAN OF EVACUEE PROPERTY, BANGALORE versus KHAN SAHEB ABDUL SHUKOOR, ETC. — [1961] 3 S.C.R. 855
THE DISTRICT BOARD, GHAZIPUR versus LAKSHMI NARAIN SHARMA — [1961] 2 S.C.R. 81
THE FIRST NATIONAL CITY BANK versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY. — [1961] 3 S.C.R. 371
THE HINGIR-RAMPUR COAL CO., LTD. AND OTHERS versus THE STATE OF ORISSA AND OTHERS — [1961] 2 S.C.R. 537
THE INCOME-TAX OFFICER, ALWAYE versus THE ASOK TEXTILES LTD., ALWAYE — [1961] 3 S.C.R. 236
THE J. K. COTTON SPINNING & WEAVING MILLS CO., LTD. versus THE STATE OF ULTAR PRADESH & ORS. — [1961] 3 S.C.R. 185
THE LORD KRISHNA TEXTILE MILLS versus ITS WORKMEN — [1961] 3 S.C.R. 204
THE MINERAL DEVELOPMENT LTD., CALCUTTA versus THE UNION OF INDIA AND ANOTHER. — [1961] 1 S.C.R. 445
THE NEW MANECK CHOWK SPINNING AND WEAVING CO., LTD., AHMEDABAD AND OTHERS versus THE TEXTILE LABOUR ASSOCIATION, AHMEDABAD — [1961] 3 S.C.R. 1
THE ORIOL INDUSTRIES LTD. versus THE BOMBAY MERCANTILE BANK LTD — [1961] 3 S.C.R. 652
THE PIONEER MOTORS (PRIVATE) LTD versus THE MUNICIPAL COUNCIL, NAGERCOIL. — [1961] 3 S.C.R. 609
THE STATE OF ANDHRA versus GADDAM VENKATAPPAYYA — [1961] 3 S.C.R. 45
THE STATE OF BOMBAY versus FAKIR UMAR DHANSE. — [1961] 3 S.C.R. 747
THE STATE OF BOMBAY versus BANDHAN RAM BHANDANI AND OTHERS — [1961] 1 S.C.R. 801
THE STATE OF BOMBAY versus M/S. RATILAL VADILAL AND BROS. — [1961] 2 S.C.R. 367
THE STATE OF BOMBAY versus PAHSHOTTAM KANALYALAL — [1961] 1 S.C.R. 458
THE STATE OF BOMBAY versus S. L. APTE & ANOTHER — [1961] 3 S.C.R. 107
THE STATE OF KERALA AND OTHERS versus THE COCHIN COAL COMPANY LTD. — [1961] 2 S.C.R. 219
THE STATE OF MADHYA PRADESH AND ANOTHER versus BALDEO PRASAD — [1961] 1 S.C.R. 970
THE STATE OF MADRAS AND ANOTHER versus M/S. M. A. NOOR MOHAMMED AND CO. — [1961] 1 S.C.R. 148
THE STATE OF MAHARASHTRA versus VISHNU RAMCHANDRA — [1961] 2 S.C.R. 26
THE STATE OF ORISSA AND ANOTHER versus M/S. CHAKOBHAI GHELABHAI AND COMPANY — [1961] 1 S.C.R. 719
THE STATE OF ORISSA AND ANOTHER versus RAM NARAYAN DAS — [1961] 1 S.C.R. 606
THE STATE OF PUNJAB versus SODHI SUKHDEV SINGH — [1961] 2 S.C.R. 371
THE STATE OF UTTAR PRADESH AND OTHERS versus BABU RAM UPADHYA — [1961] 2 S.C.R. 679
THE STATE OF UTTAR PRADESH AND OTHERS versus H. H. MAHARAJA BRIJENDRA SINGH. — [1961] 1 S.C.R. 362
THE STATE OF WEST BENGAL AND OTHERS versus NABA KUMAR SEAL — [1961] 1 S.C.R. 368
THE SUPREME COURT REPORTS STATE OF BIHAR versus KRIPA SHANKAR JAISWAL — [1961] 2 S.C.R. 1
THE TRAVANCORE RUBBER AND TEA CO., LTD. versus THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA — [1961] 3 S.C.R. 279
THE UPPER GANGES SUGAR MILLS LTD. versus KHALLIL-UL-RAHMAN AND OTHERS — [1961] 1 S.C.R. 564
TOBACCO MANUFACTURERS (INDIA) LTD. versus THE COMMISSIONER OF SALES-TAX, BIHAR, PATNA. — [1961] 2 S.C.R. 106
TULSIDAS KILACHAND versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I. — [1961] 3 S.C.R. 351
UNION OF INDIA AND OTHERS versus MAHARAJA KRISHNAGARH MILLS LTD. (IN LIQUIDATION) . — [1961] 3 S.C.R. 524
V. R. SUBRAMANYAM versus B. THAYAPPA AND OTHERS. — [1961] 3 S.C.R. 663
VADILAL PANCHAL versus DATTATRAYA DULAJI GHADIGAONKER AND ANOTHER — [1961] 1 S.C.R. 1
VALLABHDAS AND OTHERS versus MUNICIPAL COMMITTEE, AKOLA. — [1961] 3 S.C.R. 618
VASANTLAL MAGANBHAI SANJANWALA versus THE STATE OF BOMBAY AND OTHERS. (AND CONNECTED APPEAL) — [1961] 1 S.C.R. 341
VOLTAS LIMITED versus ITS WORKMEN — [1961] 3 S.C.R. 167
WORKMEN OF THE HERCULES INSURANCE CO. LTD. versus HERCULES INSURANCE CO. LTD. CALCUTTA — [1961] 2 S.C.R. 995