Supreme Court of India — 1971

371 reported judgments.

Open in Lexace

A. K. T. K. M. VISHNUDATTA ANDHARJANAM REPRESENTED BY. D. V. NAMBUDIRIPAD, DESAMENGALAM. versus COMMISSIONER OF AGRICULTURAL INCOME TAXT, TRIVANDRUM — [1971] 1 S.C.R. 535
A. LAKSHMANARAO versus JUDICIAL MAGISTRATE, IST CLASS, PARVATIPURAM & ORS. — [1971] 2 S.C.R. 822
A. PEERIAKARUPPAN, ETC. versus STATE OF TAMIL NADU & ORS. — [1971] 2 S.C.R. 430
A. PERIAKARUPPAN CHETTIAR versus STATE OF TAMIL NADU &. ORS. — [1971] 3 S.C.R. 449
ABDUL GHANI versus STATE OF JAMMU & KASHMIR — [1971] 3 S.C.R. 275
ADDL. COLLECTOR OF CUSTOMS, CALCUTTA & ORS. versus BEST & COMPANY — [1971] 2 S.C.R. 681
ADI PHEROZSHAH GANDHI versus H. M. SEERVAI, ADVOCATE-GENERAL OF MAHARASHTRA, BOMBAY — [1971] 1 S.C.R. 863
AGARWAL AND CO. versus COMMISSIONER OF INCOME-TAX, U.P. — [1971] 1 S.C.R. 237
AHMEDABAD MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD versus HAJJ ABDULGAFUR HAJI HUSSENBHAI — [1971] SUPP. 1 S.C.R. 63
ALLEN BERRY & CO. (P) LTD. versus UNION OF INDIA, NEW DELHI. — [1971] 3 S.C.R. 282
ALLOY STEEL PROJECT versus THE WORKMEN — [1971] 3 S.C.R. 629
AMARCHAND SOBHACHAND versus COMMISSIONER OF. INCOME TAX, MADRAS — [1971] 3 S.C.R. 415
ANDHRA PRADESH GRAIN & SEED MERCHANTS' ASSOCIATION ETC. ETC. versus UNION OF INDIA & ANR. — [1971] 1 S.C.R. 166
ANWAR versus THE STATE OF J. & K. — [1971] 1 S.C.R. 637
APPAR APAR SINGH versus THE STATE OF PUNJAB AND OTHERS — [1971] 2 S.C.R. 890
ARUN RANJAN MUKHERJEE versus UNION OF INDIA & ORS. — [1971] SUPP. 1 S.C.R. 574
ASSTI. REGISTRAR OF COMPANIES, WEST BENGAL versus STANDARD PAINT WORKS (P) LTD. & ORS. — [1971] 3 S.C.R. 859
ASSTT. COLLECTOR OF CUSTOMS versus CHARAN DAS MALHOTRA — [1971] 3 S.C.R. 802
AZMAT AZIM KHAN versus BOARD OF REVENUE, UTTAR PRADESH, ALLAHABAD & ORS. — [1971] SUPP. 1 S.C.R. 440
B. C. DAS ETC. versus STATE OF ASSAM & ORS. — [1971] SUPP. 1 S.C.R. 477
B. NARAYANA MURTHY & ORS. ETC. versus STATE OF ANDHRA PRADESH ETC — [1971] SUPP. 1 S.C.R. 741
B. SANJANA, ASSIST ANT COLLECTOR OF CENTRAL EXCISE, BOMBAY & ORS. versus ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD, — [1971] 3 S.C.R. 506
BABU LAL HARGOVINDAS versus STATE OF GUJARAT — [1971] SUPP. 1 S.C.R. 53
BACHAN SINGH & ORS. versus STATE OF PUNJAB & ORS. — [1971] 3 S.C.R. 762
BADRI PRASAD AND ORS. ETC. versus COLLECTOR OF CENTRAL EXCISE & ORS. ETC. — [1971] SUPP. 1 S.C.R. 254
BAI CHANCHAL & ORS. versus SYED JALALUDDIN & ORS. — [1971] 2 S.C.R. 171
BAIDYANATH AYURVED BHAWAN (P) LTD. JHANSI versus EXCISE COMMISSIONER, U.P. & ORS. — [1971] 2 S.C.R. 590
BAJAJ AUTO LTD. versus N. K. FIRODIA & ANR. ETC. — [1971] 2 S.C.R. 40
BALRAJ KHANNA & ORS. versus MOTI RAM — [1971] SUPP. 1 S.C.R. 447
BANK OF BIHAR versus STATE OF BIHAR & ORS. — [1971] SUPP. 1 S.C.R. 299
BANSIDHAR SHANKARLAL versus MOHD. IBRAHIM & ANR. — [1971] 2 S.C.R. 476
BANSILAL KOHISTANI versus RISHI KUMAR KAUSHAL — [1971] SUPP. 1 S.C.R. 146
BASAPPA RUDRAPPA BETGERI & ORS. versus HUBLI DHARWAR MUNICIPAL CORPORATION — [1971] SUPP. 1 S.C.R. 535
BASUDEV HAZRA versus MATIAR RAHAMAN MANDAL — [1971] 3 S.C.R. 478
BATAHARI JENA versus STATE OF ORISSA — [1971] SUPP. 1 S.C.R. 352
BHAGWAN DAS (DEAD) BY LRS. & ORS. versus CHET RAM — [1971] 2 S.C.R. 640
BHAGWAN PRASAD SRIVASTAVA versus N. P. MISRA — [1971] 1 S.C.R. 317
BHAGWANT PUNDALIK & ANR. versus KISHAN GANPAT BHARASKAL & ORS. — [1971] 2 S.C.R. 657
BHAIYA RAM MUNDA versus ANIRUDH PATAR & ORS. — [1971] 1 S.C.R. 804
BHAJAN LAL versus STATE OF PUNJAB & ORS. — [1971] 2 S.C.R. 497
BHANU KUMAR SHASTRI versus MOHAN LAL SUKHADIA & ORS. — [1971] 3 S.C.R. 522
BHIMAPPA BASSAPPA BHU SANNAVAR versus LAXMAN SHIVARAYAPPA SAMAGOUDA AND OTHERS — [1971] 1 S.C.R. 1
BHOLANATH AMRITLAL PUROHIT versus STATE OF GUJARAT — [1971] 1 S.C.R. 817
BHUBANESHWAR PRASAD NARAIN SINGH & ORS. versus SIDHESWAR MUKHERJEE & ORS. — [1971] 3 S.C.R. 639
BIHAR STATE BOARD OF RELIGIOUS TRUST versus PALAT LALL AND ANOTHER — [1971] 2 S.C.R. 650
BIHAR STATE BOARD RELIGIOUS TRUST, PATNA versus MAHANT SRI BISESHWAR DAS — [1971] 3 S.C.R. 680
BIMAL CHANDRA BANERJEE versus STATE OF MADHYA PRADESH — [1971] 1 S.C.R. 844
BISWANATH BANARJEE versus STATE OF WEST BENGAL & ORS. — [1971] 3 S.C.R. 897
BOMBAY MUNICIPAL CORPORATION versus LIFE INSURANCE CORPORATION OF INDIA, BOMBAY — [1971] 1 S.C.R. 335
BUDHSEN versus STATE OF U.P. — [1971] 1 S.C.R. 564
BURMAH SHELL OIL STORAGE & DISTRIBUTION CO. OF INDIA versus BURMAH SHELL MANAGEMENT STAFF ASSOCIATION & ORS. — [1971] 2 S.C.R. 758
C. K. DAPHTARY & ORS. versus O. P. GUPTA & ORS. — [1971] SUPP. 1 S.C.R. 76
C. SANKARANARAYANAN ETC. versus STATE OF KERALA — [1971] SUPP. 1 S.C.R. 654
C.I.T., U.P. versus BANKEY LAL VAIDYA (DEAD) BY L.RS~ — [1971] 3 S.C.R. 406
C.R. BANSI versus STATE OF MAHARASHTRA — [1971] 3 S.C.R. 236
CHAJOO RAM versus RADHEY SHYAM & ANR. — [1971] SUPP. 1 S.C.R. 172
CHANDROJI RAO versus COMMISSIONER OF INCOME-TAX, M.P. NAGPUR — [1971] 1 S.C.R. 422
CHANNABASAPPA BASAPPA HAPPALI versus STATE OF MYSORE — [1971] 2 S.C.R. 645
CHAPSIBHAI DHANJIBHAI DANAD versus PURUSHOTTAM — [1971] SUPP. 1 S.C.R. 335
CHETKAR JHA versus VISWANATH PRASAD VERMA & ORS. — [1971] 1 S.C.R. 586
CHHITTER MAL NARAIN DAS versus COMMISSIONER OF SALES TAX — [1971] 1 S.C.R. 671
CHHOTE LAL versus SHRI KEWAL KRISHAN MEHTA — [1971] 3 S.C.R. 855
CHHUGAMAL RAJPAL versus S. P. CHALIHA & ORS. — [1971] 3 S.C.R. 442
CHINTA LINGAM & ORS. versus GOVERNMENT OF INDIA & ORS. — [1971] 2 S.C.R. 871
COLLECTOR OF CUSTOMS, NEW DELHI versus GHULAM SARWAR AND ORS. — [1971] 1 S.C.R. 112
COMMISSIONER OF INCOME -TAX, WEST BENGAL II versus RAJASTHAN MINES LTD., CALCUTTA — [1971] 1 S.C.R. 517
COMMISSIONER OF INCOME TAX WEST BENGAL versus ANWAR ALI — [1971] 1 S.C.R. 446
COMMISSIONER OF INCOME TAX, ASSAM AND. NAGALAND ETC. versus SHRI G. HYATT — [1971] 3 S.C.R. 438
COMMISSIONER OF INCOME TAX, BOMBAY versus MYSORE SPINNING & MFG. CO. LTD. — [1971] 1 S.C.R. 468
COMMISSIONER OF INCOME TAX, CALCUTTA versus BURLOP DEALERS LTD. — [1971] 3 S.C.R. 410
COMMISSIONER OF INCOME TAX, PATIALA versus THE AMBALA FLOUR MILLS — [1971] 1 S.C.R. 388
COMMISSIONER OF INCOME TAX, WEST BENGAL versus BALKRISHAN MALHOTRA — [1971] SUPP. 1 S.C.R. 951
COMMISSIONER OF INCOME-TAX versus JAWAHAR LAL RASTOGI — [1971] 1 S.C.R. 581
COMMISSIONER OF INCOME-TAX, CALCUTTA versus KOKILA DEBI — [1971] 1 S.C.R. 312
COMMISSIONER OF INCOME-TAX, CALCUTTA versus BIRLA BROS. (P) LTD. — [1971] 1 S.C.R. 357
COMMISSIONER OF INCOME-TAX, DELHL (CENTRAL) NEW DELHI versus M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR — [1971] 1 S.C.R. 769
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus SIR HUKUMCHAND MANNALAL & CO. — [1971] 1 S.C.R. 646
COMMISSIONER OF INCOME-TAX, MADRAS versus S. S. SIVAN PILLAI AND OTHERS — [1971] 1 S.C.R. 434
COMMISSIONER OF INCOME-TAX, MYSORE versus SEGU BUCHIAH SETTY — [1971] 1 S.C.R. 352
COMMISSIONER OF INCOME-TAX, MYSORE, BANGLORE versus THE MYSORE ELECTRICAL INDUSTRIES LTD. — [1971] SUPP. 1 S.C.R. 521
COMMISSIONER OF INCOME-TAX, PUNJAB versus KULU VALLEY TRANSPORT CO. (P) LTD. — [1971] 1 S.C.R. 452
COMMISSIONER OF INCOME-TAX, U.P. versus J. P. KANODIA & CO — [1971] 1 S.C.R. 418
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA & ANR. versus HEMCHANDRA KAR & ORS. — [1971] 1 S.C.R. 283
COMMISSIONER OF INCOME-TAX, WEST BENGAL versus INDIAN MOLASSES (P) LTD. — [1971] 1 S.C.R. 773
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA versus SHRI PREM BHAI PAREKH AND ORS. — [1971] 1 S.C.R. 308
COMMISSIONER OF LICOME-TAX, MADRAS versus T.S.PL.P. CHIDAMBARAM CHETTIAR (DEAD) THROUGH L.RS. — [1971] 3 S.C.R. 428
COMMISSIONER OF WEALTH TAX, BIHAR AND ORISSA versus KIRPASHANKAR DAYASHANKAR WORAH — [1971] SUPP. 1 S.C.R. 968
CORPORATION OF CALCUTTA versus LIFE INSURANCE CORPORATION OF INDIA — [1971] 1 S.C.R. 248
CRICKET ASSOCIATION OF BENGAL & ORS. versus STATE OF WEST BENGAL & ORS. — [1971] SUPP. 1 S.C.R. 200
D. A, V. COLLEGE ETC. versus STATE OF PUNJAB & ORS. — [1971] SUPP. 1 S.C.R. 688
D. A. V. COLLEGE BATHINDA, ETC. versus STATE OF PUNJAB & ORS. — [1971] SUPP. 1 S.C.R. 677
D. N. CHANCHALA versus STATE OF MYSORE AND ORS. ETC. — [1971] SUPP. 1 S.C.R. 608
D. N. KOY AND S. K. BANNERJEE AND ORS. versus STATE OF BIHAR AND ORS. — [1971] 2 S.C.R. 522
D. P. MISHRA versus KAMAL NARAIN SHARMA & ORS. — [1971] 3 S.C.R. 257
D. P. MISHRA versus KAMAL NARAYAN SHARMA AND ANR. — [1971] 1 S.C.R. 8
DALMIA JAIN & CO. LTD. versus COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA — [1971] SUPP. 1 S.C.R. 963
DAMYANTI NARANGA versus THE UNION OF INDIA AND OTHERS — [1971] 3 S.C.R. 840
DAYARAM & ORS. versus DAWALATSHAH & ORS. — [1971] 3 S.C.R. 324
DEBI PRASAD (DEAD) RV L.RS. versus TRIBENI DEVI AND ORS. — [1971] 1 S.C.R. 101
DELHI ADMINISTRATION versus S. N. KHOSLA — [1971] SUPP. 1 S.C.R. 315
DELHI CLOTH AND GENERAL MILLS CO. LTD. ETC. versus COMMISSIONER OF SALES TAX, INDORE — [1971] SUPP. 1 S.C.R. 945
DEOKINANDAN PRASAD versus STATE OF BIHAR & ORS. — [1971] SUPP. 1 S.C.R. 634
DINDYAL & ANR. versus RAJARAM — [1971] 1 S.C.R. 298
DIVL. FOREST OFFICER versus MOOL CHAND SAROUGI JAIN — [1971] 3 S.C.R. 298
DWARKA NATH & ANR. versus MUNICIPAL CORPORATION OF DELHI — [1971] SUPP. 1 S.C.R. 466
DY. CHIEF CONTROLLER OF IMPORTS & EXPORTS, NEW DELHI versus K. T. KOSALRAM & ORS — [1971] 2 S.C.R. 507
E. M. SANKARAN NAMBOODIRIPAD versus T. NARAYANAN NAMBIAR — [1971] 1 S.C.R. 697
ERACH F. D. MEHTA versus MINOO F. D. MEHTA — [1971] 2 S.C.R. 99
ESTATE OF LATE RANGALAL JAJODIA versus COMMISSIONER OF INCOME-TAX, MADRAS — [1971] 2 S.C.R. 807
FIRM OF HARBANSLAL JAGMOHANDAS & ANR. versus PRABHUDAS SHIVLAL — [1971] SUPP. 1 S.C.R. 397
FOOD INSPECTOR, CALICUT CORPORATION versus CHERUKATTIL GOPALAN AND ANR. — [1971] SUPP. 1 S.C.R. 721
G. MARULASIDDAIAH versus T. G. SIDDAPPARADHYA & ORS. — [1971] 3 S.C.R. 621
GAJANAN AND ORS. versus SETH BRINDABAN — [1971] 1 S.C.R. 657
GANESH PRASAD DUBE versus STATE OF BIHAR AND OTHERS — [1971] 3 S.C.R. 726
GANGAPPA GURUPADAPPA GUGWAD GULBARGA versus RACHAWWA, WIDOW OF LOCHANAPPA GUGWAD & ORS. — [1971] 2 S.C.R. 691
GIRDHARILAL GUPTA & ANR. versus D. N. MEHTA, COLLECTOR OF CUSTOMS & ANR. — [1971] 3 S.C.R. 748
GOLI ESWARIAH versus COMMISSIONER OF GIFT TAX, ANDHRA PRADESH — [1971] 1 S.C.R. 522
GOPAL PRASAD SINHA versus STATE OF BIHAR — [1971] 2 S.C.R. 619
GOVIND MEHTA versus STATE OF BIHAR — [1971] SUPP. 1 S.C.R. 777
GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS & ORS. versus TARAK NATH GHOSH — [1971] 3 S.C.R. 715
GULABCHAND BAPALAL MODI versus MUNICIPAL CORPORATION OF AHMEDABAD CITY — [1971] 3 S.C.R. 942
GUMAN SINGH versus STATE OF RAJASTHAN & ORS. — [1971] SUPP. 1 S.C.R. 900
GUNTUR MUNICIPAL COUNCIL versus GUNTUR TOWN RATE PAYERS ASSOCIATION — [1971] 2 S.C.R. 423
GURDEV SINGH versus STATE OF PUNJAB — [1971] 3 S.C.R. 550
H. H. MAHARAJADHIRAJA MADHAV RAO JIWAJI RAO SCINDIA BAHADUR & ORS. versus UNION OF INDIA — [1971] 3 S.C.R. 9
H. LYNGDOH & ORS. versus GROMLYN LYNGDOH, JUDGE — [1971] 3 S.C.R. 903
HAKAM SINGH versus M/S. GAMMON (INDIA) LTD. — [1971] 3 S.C.R. 314
HANSRAJ BAGRECHA versus STATE OF BIHAR & ORS. — [1971] 2 S.C.R. 412
HAR SHARAN VERMA versus TRIBHUVAN NARAIN SINGH, CHIEF MINISTER U.P. & ANR. — [1971] SUPP. 1 S.C.R. 1
HARGUN SUNDER DAS GODEJA & ORS. versus STATE OF MAHARASHTRA — [1971] 1 S.C.R. 138
HARIVANSH LAL MEHRA versus STATE OF MAHARASHTRA — [1971] SUPP. 1 S.C.R. 113
HARKISHAN SINGH versus STATE OF PUNJAB & ORS. — [1971] SUPP. 1 S.C.R. 223
HATTI versus SUNDER SINGH — [1971] 2 S.C.R. 163
HAZARA SINGH & ORS versus STATE OF PUNJAB — [1971] 3 S.C.R. 674
HETHUBHA ALIAS JITHUBA MADHUBA & ORS. versus THESTATE OF GUJARAT — [1971] 1 S.C.R. 31
HIRDAY NARAIN versus INCOME-TAX OFFICER, BAREILLY — [1971] 1 S.C.R. 683
HUSSAIN BHAI AND OTHERS versus COMMISSIONER OF INCOME TAX, MADRAS. — [1971] SUPP. 1 S.C.R. 390
IN THE MATTER OF: RUSTOM CAWASJEE COOPER versus UNION OF INDIA — [1971] 1 S.C.R. 512
INAYAT ALI KHAN versus STATE OF U. P. — [1971] SUPP. 1 S.C.R. 716
INDIA ELECTRIC WORKS LTD. versus JAMES MANTOSH & ANR. — [1971] 2 S.C.R. 397
INDIA MACHINERY STORES (P) LTD. versus COMMISSIONER OF INCOME-TAX, BIHAR — [1971] 1 S.C.R. 539
INDIAN AIRLINES CORPORATION versus SUKHDEO RAI — [1971] SUPP. 1 S.C.R. 510
INDIAN ALUMINIUM CO. LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1971] 3 S.C.R. 351
INDIAN MICA & MICANITE INDUSTRIES LID. versus STATE OF BIHAR & ORS. — [1971] SUPP. 1 S.C.R. 319
INDRANARAYAN versus ROOP NARAYAN & ANR. — [1971] SUPP. 1 S.C.R. 796
JADUNATH SINGH & ANR. versus STATE OF U.P. — [1971] 2 S.C.R. 917
JAGAT KISHORE PRASAD NARAIN SINGH versus RAJENDRA KUMAR PODDAR AND ORS — [1971] 1 S.C.R. 821
JAGDISH PRASAD SHASTRI versus STATE OF U.P. & ORS. — [1971] 2 S.C.R. 583
JAGE RAM AND ORS. versus STATE OF HARYANA AND ORS. — [1971] 3 S.C.R. 871
JAI NARAIN MISRA versus STATE OF BIHAR & ORS. — [1971] 2 S.C.R. 392
JAIPUR HOSIERY MILLS (P) LTD., JAIPUR versus THE STATE OF RAJASTHAN & OTHERS. — [1971] 1 S.C.R. 396
JIJABAI VITHALRAO GAJRE versus PATHANKHAN & ORS. — [1971] 2 S.C.R. 1
JOGINDER SINGH versus STATE OF HIMACHAL PRADESH — [1971] 2 S.C.R. 857
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, MADRAS & ORS. versus P. S. RAJAGOPAL NAIDU AND ORS. — [1971] 1 S.C.R. 227
JONNALA NARASIMHARAO & CO. & ORS. ETC. ETC versus STATE OF ANDHRA PRADESH & ORS. — [1971] SUPP. 1 S.C.R. 367
JT. FAMILY OF MUKUND DAS RAJA BHAGWAN DASS & SONS ETC. versus STATE BANK OF HYDERABAD — [1971] 2 S.C.R. 136
JUGRAJ SINGH & ANR. versus JASWANT SINGH & ORS. — [1971] 1 S.C.R. 38
JUPUDI KESAVA RAO versus PULAVARTHI VENKATA SUBBARAO AND OTHERS. — [1971] 3 S.C.R. 590
K. H. PHADNIS versus STATE OF MAHARASHTRA — [1971] SUPP. 1 S.C.R. 118
K. R. DEB versus COLLECTOR OF CENTRAL EXCISE, SHILLONG — [1971] SUPP. 1 S.C.R. 375
K.A. ABBAS versus THE UNION OF INDIA & ANR. — [1971] 2 S.C.R. 446
KAKINADA ANNADANA SAMAJAM ETC. versus COMMISSIONER OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS, HYDERABAD & ORS. — [1971] 2 S.C.R. 878
KHAJAMIAN WAKF ESTATES ETC. versus STATE OF MADRAS & ANR. — [1971] 2 S.C.R. 790
KHEDU MOHTON AND ORS. versus STATE OF BIHAR — [1971] 1 S.C.R. 839
KOCHAN KANI KUNJURAMAN KANI versus MATHEVAN KANI SANKARAN KANI — [1971] SUPP. 1 S.C.R. 786
KRISHNA BIHARILAL versus GULABCHAND AND ORS. — [1971] SUPP. 1 S.C.R. 27
KULBHUSHAN KUMAR versus RAJ KUMARI & ANR. — [1971] 2 S.C.R. 672
KUMARI N. VASUNDARA versus STATE OF MYSORE & ANR. — [1971] SUPP. 1 S.C.R. 381
LACHOO MAL versus RADHEY SHYAM — [1971] 3 S.C.R. 693
LAKSHMIRATAN COTTON MILLS CO. LTD. versus ALUMINIUM CORPORATION OF INDIA LTD. — [1971] 2 S.C.R. 623
LALJI RAJA & SONS. versus FIRM HANSRAJ NATHURAM — [1971] 3 S.C.R. 815
LATAFAT ALI KHAN AND ORS. versus THE STATE OF U. P. — [1971] SUPP. 1 S.C.R. 719
LEKH RAJ KHURANA versus UNION OF INDIA — [1971] 3 S.C.R. 908
LIBERTY TALKIES & ORS. versus STATE OF GUJARAT — [1971] 3 S.C.R. 398
LT. GOVERNOR OF HIMACHAL PRADESH versus AVINASH SHARMA — [1971] 1 S.C.R. 413
LUKA MATHAI (DEAD) BY LEGAL REPRESENTATIVE versus NEELAKANTA IYER SUBRAMONIA IYER — [1971] 1 S.C.R. 629
M. GURUMOORTHY versus ACCOUNTANT GENERAL ASSAM & NAGALAND & ORS. — [1971] SUPP. 1 S.C.R. 420
M/S. SHRI GOPAL PAPER MILLS CO. LTD. versus COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA — [1971] 1 S.C.R. 323
M/S. VOLTAS LTD. versus J. M. DEMELLO & ANR. — [1971] SUPP. 1 S.C.R. 865
MADAN LAL PURI versus SAIN DAS BERRY — [1971] SUPP. 1 S.C.R. 935
MADHAORAO & OTHERS versus STATE OF MAHARASHTRA — [1971] 3 S.C.R. 604
MADHU LIMAYE versus SUB-DIVISIONAL MAGISTRATE, MONGHYR & ORS. — [1971] 2 S.C.R. 711
MADHU LIMAYE & ANR. versus VED MURTI & ORS. — [1971] 2 S.C.R. 742
MADHU LIMAYE AND ANR. versus VED MURTI & ORS. — [1971] 2 S.C.R. 145
MADHYA PRADESH INDUSTRIES LTD. versus THE INCOME-TAX OFFICER, NAGPUR — [1971] 1 S.C.R. 266
MAGRAJ PATODIA versus R. K. BIRLA AND ORS. — [1971] 2 S.C.R. 118
MAHABIR PRASAD SANTOSH KUMAR versus STATE OF U.P. AND ORS. — [1971] 1 S.C.R. 201
MAHABIR PRASAD versus JAGE RAM & ORS. — [1971] 3 S.C.R. 301
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus MANGRULPIR JT. MOTOR SERVICE (P) LTD., &: ORS. — [1971] SUPP. 1 S.C.R. 561
MAKESHWAR NATH SRIVASTAVA versus STATE OF BIHAR & ORS. — [1971] 3 S.C.R. 863
MAKHANLAL WAZA & ORS. versus STATE OF JAMMU & KASHMIR & ORS. — [1971] 3 S.C.R. 832
MALEGAON ELECTRICITY CO. (P) LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1971] 1 S.C.R. 761
MANAGEMENT OF PANITOLE TEA ESTATE versus THE WORKMEN — [1971] 3 S.C.R. 774
MANAGEMENT OF SAFDARJUNG HOSPITAL, NEW DELHI versus KULDIP SINGH SETHI — [1971] 1 S.C.R. 177
MANGALA KUNHIMINA UMMA & ORS. versus PUTHIVAVEOTTIL PARU AMMA & ORS. — [1971] 3 S.C.R. 582
MANGI LAL versus K. R. PAWAR & ANR. — [1971] SUPP. 1 S.C.R. 822
MANHARLAL BHOGILAL SHAH versus STATE OF MAHARASHTRA — [1971] SUPP. 1 S.C.R. 359
MANNAN LAL versus MST. CHHOTAKA BIBI — [1971] 1 S.C.R. 253
MANNI LAL versus SHRI PARMAI LAL & ORS. — [1971] 1 S.C.R. 798
MANSOOR & ORS. versus STATE OF MADHYA PRADESH — [1971] SUPP. 1 S.C.R. 731
MATRU ALIAS GIRISH CHANDRA versus STATE OF UTTAR PRADESH — [1971] 3 S.C.R. 914
MD. USMAN & ORS. versus STATE OF ANDHRA PRADESH & ORS. — [1971] SUPP. 1 S.C.R. 549
MEGNA MILLS CO. LTD. versus ASHOKA MARKETING CO. — [1971] 2 S.C.R. 751
MOHAN LAL versus ANANDBAI & ORS. — [1971] 3 S.C.R. 929
MOHD. IBRAHIM ETC. versus STATE TRANSPORT APPELLATE TRIBUNAL, MADRAS ETC. — [1971] 1 S.C.R. 474
MUNI LAL versus DELHI ADMINISTRATION — [1971] SUPP. 1 S.C.R. 276
MUNICIPAL BOARD, NAINITAL & ANR. versus BRIJ MOHAN CHANDRA & ANR. — [1971] 2 S.C.R. 700
MUNICIPAL CORPORATION OF DELHI versus SHIV SHANKAR — [1971] 3 S.C.R. 607
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD, ETC. versus NEW SHOROCK SPG. & WVG. CO., LTD., ETC. — [1971] 1 S.C.R. 288
MUNNEY KHAN versus STATE OF MADHYA PRADESH — [1971] 1 S.C.R. 943
MYLAPORE HINDU PERMANENT FUND LTD. MADRAS versus K. S. SUBRAMANIA IYER — [1971] 1 S.C.R. 546
N. V. SHANMUGHAM AND CO. versus COMMISSIONER OF INCOME-TAX, MADRAS — [1971] 1 S.C.R. 340
NAGAR PANCHAYAT,UNA versus UNA TALUKA SAHAKARI KHARID VECHAN SANGH LTD. — [1971] 2 S.C.R. 407
NAINSINGH versus KOONWARJEE AND OTHERS — [1971] 1 S.C.R. 207
NANIK AWATRAI CHAINANI versus UNION OF INDIA — [1971] 1 S.C.R. 650
NARAYAN NATHU NAIK versus STATE OF MAHARASHTRA — [1971] 1 S.C.R. 133
NARAYANSWAMI versus STATE OF MAHARASHTRA — [1971] SUPP. 1 S.C.R. 588
NARESH CHANDRA SANYAL versus CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. — [1971] 2 S.C.R. 483
NATIONAL BELL CO. & ANR. versus METAL GOODS MFG. CO. (P) LTD. & ANR. — [1971] 1 S.C.R. 70
NAVINCHANDRA CHHOTELAL versus CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS. — [1971] 3 S.C.R. 357
NEW CENTRAL JUTE MILLS CO. LTD. versus THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, ALLAHABAD & ORS. — [1971] 2 S.C.R. 92
NOOKALA SETHARAMAIAH versus KOTAIAH NAIDU & ORS. — [1971] 1 S.C.R. 153
NOOR MOHAMMAD MOHD. YUSUF MOMIN versus STATE OF MAHARASHTRA — [1971] 1 S.C.R. 119
O. N. MAHINDROO versus DISTT. JUDGE, DELHI &.ANR. — [1971] 2 S.C.R. 11
PAMPAKAVI RAYAPPA BELAGALI versus B. D. JATTI & OTHERS — [1971] 2 S.C.R. 611
PARBHAT GENERAL AGENCIES ETC. versus UNION OF INDIA & ANR. ETC. — [1971] 2 S.C.R. 564
PARSHOTTAM JADAVJI JANI versus STATE OF GUJARAT & ORS. — [1971] SUPP. 1 S.C.R. 294
PATEL LALJIBHAI SOMABHAI versus THE STATE OF GUJARAT — [1971] SUPP. 1 S.C.R. 834
PERCY RUSTOMJI BASTA versus STATE OF MAHARASIITRA — [1971] SUPP. 1 S.C.R. 35
PERUMAL NADAR (DEAD) BY L.RS. versus PONNUSWAMI — [1971] 1 S.C.R. 49
PIONEER PAPER BOX FACTORY versus SMT. THAKURDEVI SHRINIWAS — [1971] 1 S.C.R. 626
PRAKASH CHAND AGARWAL & ORS. versus M/S. HINDUSTAN STEEL LTD. — [1971] 2 S.C.R. 405
PRAKASH CHAND MAHESHWARI & ANR. versus ZILA PARISHAD, MUZAFFARNAGAR & ORS. — [1971] SUPP. 1 S.C.R. 761
PREM LATA AGARWAL versus LAKSHMAN PRASAD GUPTA & ORS. — [1971] 1 S.C.R. 364
PRITAM SINGH versus STATE OF HARYANA — [1971] 3 S.C.R. 971
PRIYA BALA GHOSH versus SURESH CHANDRA GHOSH — [1971] 3 S.C.R. 961
PRODUCE EXCHANGE CORPORATION LTD. versus COMMISSIONER OF INCOME TAX — [1971] 1 S.C.R. 382
PROKASH CHANDRA MUKHERJEE & ORS. versus SARADINDU KUMAR MUKHERJEE & ORS. — [1971] 3 S.C.R. 666
PUNJAB PRODUCE AND TRADING CO. LTD. versus C.I.T WEST BENGAL, CALCUTTA — [1971] SUPP. 1 S.C.R. 977
PURAN LAL SAH versus STATE OF U.P. — [1971] 3 S.C.R. 469
PURTABPORE COMPANY LTD. versus STATE OF UTTAR PRADESH — [1971] 1 S.C.R. 426
R. C. CHANDIOK & ANR. versus CHUNI LAL SABHARWAL & ORS. — [1971] 2 S.C.R. 573
R. L. BUTAIL versus UNION OF INDIA & ORS. — [1971] 2 S.C.R. 55
RADHY SHYAM versus SHYAM BEHARI SINGH — [1971] 1 S.C.R. 783
RAGHU NATH versus COMPETENT OFFICER, DELHI & ORS. — [1971] 1 S.C.R. 851
RAJ KUMAR SINGH HUKAM CHANDJI versus COMMISSIONER OF INCOME-TAX MADHYA. PRADESH — [1971] 1 S.C.R. 748
RAJ NARAIN versus SUPDT. CENTRAL JAIL, NEW DELHI. — [1971] 2 S.C.R. 147
RAJA SHATRUNJI versus MOHAMMAD AZMAT AZIM KHAN & ORS. — [1971] SUPP. 1 S.C.R. 433
RAJA YUVRAJ DUTT SINGH versus THE DEPUTY COMMISSIONER, KHERI AND ORS. — [1971] 1 S.C.R. 530
RAJNIKANT versus STATE OF MAHARASHTRA — [1971] 2 S.C.R. 529
RAM GOBINDA DAWAN & ORS. versus SMT. BHAKTABALA — [1971] 3 S.C.R. 340
RAM JANKI DEVI & ANR. versus M/S. JUGGILAL KAMLAPAT — [1971] 3 S.C.R. 573
RAM JAS versus STATE OF U.P. — [1971] 2 S.C.R. 178
RAMAKRISHNA HARI HEGDE & ANR. versus MARKET COMMITTEE, SIRSI & ORS. — [1971] 3 S.C.R. 370
RANENDRA NARAYAN SINHA & ORS. versus STATE OF WEST BENGAL — [1971] 2 S.C.R. 537
RANI & ANR. versus SANTA BALA DEBNATH & ORS. — [1971] 2 S.C.R. 603
RATANLAL versus STATE OF MADHYA PRADESH — [1971] 3 S.C.R. 251
REGINA versus ST. ALOYSIUS HIGHER ELEMENTARY SCHOOL & ANR. — [1971] SUPP. 1 S.C.R. 6
REGIONAL PROVIDENT FUND COMMISSIONER, ANDHRA PRADESH versus SHRI T. S. HARIHARAN — [1971] SUPP. 1 S.C.R. 305
RM. RAMANATHAN CHETTIAR ETC. versus COMMISSIONER OF INCOME TAX, MADRAS — [1971] 1 S.C.R. 465
S. M. NANDY & ORS. versus STATE OF WEST BENGAL & ORS. — [1971] 3 S.C.R. 791
S. RAJAGOPALASWAMI NAIDU versus BANK OF KARAIKUDI LTD. — [1971] 2 S.C.R. 427
S. SRIKANTIAH & ORS. versus THE REGIONAL TRANSPORT AUTHORITY, ANANTAPUR & ORS. — [1971] SUPP. 1 S.C.R. 816
S.K. KASHYAP & ANR. versus THE STATE OF RAJASTHAN — [1971] 3 S.C.R. 881
SACHINDRA MOHAN NANDY.& ORS. versus STATE OF WEST BENGAL & ORS. — [1971] 3 S.C.R. 795
SAHADU GANGARAM BHAGADE versus SPL. DEPUTY COLLECTOR, AHMEDNAGAR AND ANOTHER — [1971] 1 S.C.R. 146
SAHODARA DEVI & ORS. versus GOVERNMENT OF INDIA & ANR. — [1971] SUPP. 1 S.C.R. 230
SALES TAX COMMISSIONER, U. P. versus M/S. LADHA SINGH MAL SINGH — [1971] SUPP. 1 S.C.R. 941
SAPMAWIA versus DEPUTY COMMISSIONER. AIJAL — [1971] 1 S.C.R. 690
SARDARI LAL versus UNION OF INDIA & ORS — [1971] 3 S.C.R. 461
SARIN CHEMICAL LABORATORY versus COMMISSIONER OF SALES TAX, .U.P — [1971] 1 S.C.R. 731
SECOND GIFT TAX OFFICER, MANGALORE, ETC. versus D. H. NAZARETH ETC. — [1971] 1 S.C.R. 195
SHAMBHU PRASAD SINGH versus MST. PHOOL KUMARI & ORS. — [1971] SUPP. 1 S.C.R. 181
SHANKAR MADHOJI NEMADE versus CHISUJI JANAJI BHADKE & ORS. — [1971] 2 S.C.R. 73
SHEIKH MOHD. OMER versus COLLECTOR OF CUSTOMS, CALCUTTA & ORS. — [1971] 2 S.C.R. 35
SHEIKHUPURA TRANSPORT CO. LTD. versus NORTHERN INDIA TRANSPORT INSURANCE CO. — [1971] SUPP. 1 S.C.R. 20
SHESHANNA BHUMANNA YADAV versus STATE OF MAHARASHTRA — [1971] 1 S.C.R. 617
SHIV KIRPAL SINGH versus SHRI V. V. GIRI — [1971] 2 S.C.R. 197
SHIV LAL & ORS. versus CHET RAM & ORS. — [1971] 2 S.C.R. 104
SHRI M. P. SINGH, DY. TRANSPORT COMMISSIONER, GWALIOR versus ANAND TRANSPORT CO. (P) LTD. ETC. — [1971] SUPP. 1 S.C.R. 984
SHRI N. SRI RAMA REDDY ETC. versus SURI V. V. GIRI — [1971] 1 S.C.R. 399
SHRI RAMTANU CO-OPERATIVE HOUSING SOCIETY LTD. & ANR. versus STATE OF MAHARASHTRA & ORS. — [1971] 1 S.C.R. 719
SHYAM DEO PANDEY & ORS. versus STATE OF BIHAR — [1971] SUPP. 1 S.C.R. 133
SIRPUR PAPER MILL LTD. versus THE COMMISSIONER OF WEALTH TAX, HYDERABAD — [1971] 1 S.C.R. 304
SMT. JATAN KUMAR GOLCHA versus M/S. GOLCHA PROPERTIES (P) LTD. — [1971] 3 S.C.R. 247
SOHAN LAL NARAINDAS versus LAXMIDAS RAGHUNATH GADIT — [1971] 3 S.C.R. 319
SOM NATH versus UNION OF INDIA & ANR. — [1971] SUPP. 1 S.C.R. 848
SPENCER & CO. versus STATE OF MYSORE & OTHERS — [1971] SUPP. 1 S.C.R. 502
SRI BHAVANARAYANASWAMIVARI TEMPLE versus VADAPALLI VENKATA BHAVANARAYANACHARYULU — [1971] 1 S.C.R. 128
SRIRAM NARAYAN MEDHI versus STATE OF MAHARASHTRA — [1971] SUPP. 1 S.C.R. 661
STANDARD REFINERY & DISTILLERY LTD. versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1971] 3 S.C.R. 378
STATE BANK OF TRAVANCORE versus ELIAS ELIAS & ORS. — [1971] 2 S.C.R. 28
STATE OE ORISSA & ANOTHER versus KALINGA CONSTRUCTION CO. (P) LTD — [1971] 2 S.C.R. 184
STATE OF ANDHRA PRADESH & ORS. versus LAVU NARENDRANATH & ORS. ETC. — [1971] 3 S.C.R. 699
STATE OF ASSAM & ANR. versus DAKSHA PRASAD DEKA & ORS — [1971] 2 S.C.R. 687
STATE OF ASSAM & ORS. versus PREMADHAR BARUAH & ORS. ETC. — [1971] 1 S.C.R. 503
STATE OF ASSAM AND ORS. versus RAMESHWAR AGARWALA AND ORS. — [1971] 3 S.C.R. 306
STATE OF ASSAM versus ASSAM TEA CO. LTD. — [1971] 1 S.C.R. 931
STATE OF BIHAR & ANR. versus TATA ENGINEERLNG & LOCOMOTIVE CO. LTD. — [1971] 2 S.C.R. 849
STATE OF BIHAR & ORS. versus SHIVA BHIKSHUK MISHRA — [1971] 2 S.C.R. 191
STATE OF GUJARAT & ANR. versus ACHARYA D. PANDEY & ORS. — [1971] 2 S.C.R. 557
STATE OF GUJARAT AND ANR. versus M/S. KRISHNA CINEMA AND ORS. — [1971] 2 S.C.R. 110
STATE OF KERALA & ANR. versus R. E. DSOUZHA — [1971] 3 S.C.R. 711
STATE OF KERALA versus SOUTH INDIA CORPORATION(P) LTD — [1971] SUPP. 1 S.C.R. 236
STATE OF KERALA, ETC. versus VERY REV. MOTHER PROVINCIAL, ETC. — [1971] 1 S.C.R. 734
STATE OF MADHYA PRADESH versus MIR BASIT ALI KHAN & ORS. — [1971] SUPP. 1 S.C.R. 125
STATE OF MADHYA PRADESH versus SHIV KUNWARBAI ETC. — [1971] SUPP. 1 S.C.R. 407
STATE OF MADRAS versus S. PADMANABHAN ETC. — [1971] 3 S.C.R. 457
STATE OF MAHAKASHTRA & ANR. versus LOK SHIKSHAN SANSATHA & ORS. — [1971] SUPP. 1 S.C.R. 879
STATE OF MAHARASHTRA & ANR. versus CHAMPALAL KISHANLAL MORTA — [1971] 1 S.C.R. 46
STATE OF MAHARASHTRA versus LAXMAN ABAJI & ANR. — [1971] SUPP. 1 S.C.R. 412
STATE OF MAHARASHTRA versus NASIMKHAN AHMAD KHAN MALI KHAN, ETC. — [1971] 1 S.C.R. 833
STATE OF MYSORE & ANR. versus PENDAKUR VIRUPANNA SETTY & SONS & ANR. ETC. — [1971] SUPP. 1 S.C.R. 526
STATE OF MYSORE & ORS versus M/S. D. CAWASJI & CO. AND ORS. — [1971] 2 S.C.R. 799
STATE OF MYSORE versus H. PAPANNA GOWDA & ANR. ETC. — [1971] 2 S.C.R. 831
STATE OF MYSORE versus SWAMY SATYANAND SARASWATI, RELIGIOUS PREACHER,RAICHUR — [1971] SUPP. 1 S.C.R. 284
STATE OF PUNJAB & ORS. versus SUKH DEB SARUP GUPTA — [1971] 1 S.C.R. 442
STATE OF PUNJAB versus HIRALAL & ORS. — [1971] 3 S.C.R. 267
STATE OF PUNJAB versus KISHAN DASS — [1971] 3 S.C.R. 389
STATE OF PUNJAB versus RAMJLLAL & ORS. — [1971] 2 S.C.R. 550
STATE OF RAJASTHAN versus KARTAR SINGH — [1971] 1 S.C.R. 56
STATE OF U. P. versus RAHMATULLAH — [1971] SUPP. 1 S.C.R. 494
SUBEDAR versus STATE OF U.P. — [1971] 1 S.C.R. 826
SUKHNANDAN SINGH ETC versus JAMIAT SINGH & ORS. — [1971] 3 S.C.R. 784
SUKRA MAHTO versus BASDEO KUMAR MAHTO & ANR. — [1971] SUPP. 1 S.C.R. 329
SUNIL KUMAR ROY versus M/S. BHOWRA KANKANEE COLLIERIES LTD. & ORS. — [1971] 3 S.C.R. 232
SURATH CHANDRA CHAKRABARTY versus STATE OF WEST BENGAL — [1971] 3 S.C.R. 1
SUSHILA DEVI AND ANR. versus HARI SINGH AND ORS. — [1971] SUPP. 1 S.C.R. 671
SYED SHAH GHULAM GHOUSE MOHIUDDIN AND ORS. versus SYED SHAH AHMED MOHIUDDIN KAMISUL QUADRI (DEAD) BY L. RS. AND OTHERS — [1971] 3 S.C.R. 734
T. C. M. PILLAI versus INDIAN INSTITIJTE OF TECIINOLOGY, GUINDY, MADRAS — [1971] SUPP. 1 S.C.R. 555
T. N. ANGAMI versus SMT. RAVOLUEU — [1971] 3 S.C.R. 659
TAPINDER SINGH versus STATE OF PUNJAB — [1971] 1 S.C.R. 599
TARA CHAND versus SUPERINTENDENT OF CENTRAL EXCISE, BOMBAY. — [1971] 2 S.C.R. 908
TAX OFFICER-CUM-REGIONAL TRANSPORT OFFICER & ORS. versus DURG TRANSPORT COMPANY (PVT.) LTD. DURG — [1971] SUPP. 1 S.C.R. 988
TEJ KIRAN JAIN AND OTHERS versus N. SANJIVA REDDY AND OTHERS — [1971] 1 S.C.R. 612
THE CHECK POST OFFICER & ORS. versus K. P. ABDULLA BROS. — [1971] 2 S.C.R. 817
THE COMMISSIONER OF GIFT-TAX, KERALA versus DR. GEORGE KURUVILLA — [1971] 1 S.C.R. 373
THE COMMISSIONER OF INCOME-TAX, MADRAS versus M. V. MURUGAPPAN & ORS. — [1971] 1 S.C.R. 377
THE INDIAN OVERSEAS BANK LID. versus THE COMMISSIONER OF INCOME-TAX, MADRAS. — [1971] 1 S.C.R. 348
THE STATE OF ASSAM AND ANOTHER versus MAHENDRA KUMAR DAS AND OTHERS — [1971] 1 S.C.R. 87
THE STATE OF WEST BENGAL versus THE INDIAN IRON & STEEL CO. LTD. — [1971] 1 S.C.R. 275
THEPFULO NAKHRO ANGAMI versus SHRIMATI RAVALU ALIAS RENO M. SHAIZA — [1971] 3 S.C.R. 424
THIMMA ALIAS THIMMA RAJU versus STATE OF MYSORE — [1971] 1 S.C.R. 215
TULSIRAM SANGANARIA & ANR. versus SHRIMATI ANNI RAI & ORS. — [1971] 3 S.C.R. 310
U. N. R. RAO versus SMT. INDIRA GANDHI — [1971] SUPP. 1 S.C.R. 46
U. P. SUNNI CENTRAL WAKF BOARD versus MD. ALIM & ORS. — [1971] SUPP. 1 S.C.R. 810
UGAMSINGH & MISHRIMAL versus KESRIMAL & ORS — [1971] 2 S.C.R. 836
UNION OF INDIA & ANR. versus B. N. ANANTI PADMANABIAH ETC. — [1971] SUPP. 1 S.C.R. 460
UNION OF INDIA versus ALLIED INTERNATIONAL PRODUCTS LTD. & ANR. — [1971] 2 S.C.R. 661
UNION OF INDIA versus COL. J, N. SINHA AND ANR. — [1971] 1 S.C.R. 791
UNION OF INDIA versus HINDU UNDIVIDED FAMILY BUSINESS KNOWN AS RAMLAL MANSUKHRAI, REWARI & ANR. — [1971] 1 S.C.R. 936
UNION OF INDIA versus JYOTI PRAKASH MITTER — [1971] 3 S.C.R. 483
UNION OF INDIA versus M/S. SOHANLAL SAMPATLAL — [1971] 2 S.C.R. 706
UNION OF INDIA versus RAM KISHAN — [1971] SUPP. 1 S.C.R. 753
UNION OF INDIA versus RAM KISHAN — [1971] SUPP. 1 S.C.R. 757
UNION OF INDIA versus SUDHANSU MAZUMDAR & ORS. — [1971] SUPP. 1 S.C.R. 244
UNION OF INDIA versus TARACHAND GUPTA & BROS. — [1971] 3 S.C.R. 557
UNION OF INDIA versus WEST COAST PAPER MILLS LTD. — [1971] 2 S.C.R. 594
UNIVERSITY OF POONA & ORS. versus SHANKAR NARHAR AGESHE & ORS. — [1971] SUPP. 1 S.C.R. 597
UTTAM BALA RAVANKAR versus ASSTT. COLLECTOR OF CUSTOMS & CENTRAL EXCISE, GOA & ANR. — [1971] 1 S.C.R. 714
V.L. ROHLUA versus DY. COMMR. AIJAL, DISTT. MLZO — [1971] 2 S.C.R. 503
VALLABH DAS versus DR. MADAN LAL & ORS. — [1971] 1 S.C.R. 211
VASUDEV DHANJIBHAI MODI versus RAJABHAI ABDUL REHMAN & ORS. — [1971] 1 S.C.R. 66
VEERAMACHINENI GANGADBARA RAO versus ANDHRA BANK LTD. & ORS. — [1971] SUPP. 1 S.C.R. 209
VIVIAN RODRICK versus STATE OF WEST BENGAL — [1971] 3 S.C.R. 546
WESTERN STATES TRADING CO. LTD. versus COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA — [1971] 3 S.C.R. 383
WOPANSAO versus N. L. ODYUO & ORS. — [1971] SUPP. 1 S.C.R. 956
WORKERS EMPLOYED IN HIRAKUD DAM versus STATE OF ORISSA AND ANR. — [1971] 3 S.C.R. 646
WORKMEN OF WILLIAM JACKS & CO. LID., MADRAS versus MANAGEMENT OF WILLIAM JACKS & CO. LID., MADRAS — [1971] SUPP. 1 S.C.R. 540
YUSUF & ANR. versus STATE OF BIHAR — [1971] SUPP. 1 S.C.R. 792
€0MMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD versus JAYALAKSHMI RICE AND OIL MILLS CONTRACTOR CO. — [1971] 3 S.C.R. 365