Supreme Court of India — 1978

221 reported judgments.

Open in Lexace

ABDUL LATIF AND ORS versus STATE OF UTTAR PRADESH — [1978] 2 S.C.R. 611
ABDUL REHMAN AND ORS. versus STATE TRANSPORT APPELLATE TRIBUNAL & ORS. — [1978] 3 S.C.R. 453
ADDITIONAL COMMISSIONER OF INCOME TAX, GUJARAT, I, AHMEDABAD versus M/S. GURJARGRAVURES PRIVATE LIMITED — [1978] 2 S.C.R. 169
AGARWAL ENGINEERING CO. versus TECHNOIMPEX HUNGARIAN MACHINE INDUSTRIES — [1978] 1 S.C.R. 167
ALL PARTY HILL LEADERS' CONFERENCE, SHILLONG versus CAPTAIN M.A. SANGMA & ORS. — [1978] 1 S.C.R. 393
ALLADI VENKATESWARLU & ORS. versus GOVT. OF ANDHRA PRADESH & ANR. — [1978] 3 S.C.R. 190
AMAR NATH AND OTHERS. versus STATE OF HARYANA & OTHERS — [1978] 1 S.C.R. 222
ARVEE INDUSTRIES & ORS. versus RATAN LAL SHARMA — [1978] 1 S.C.R. 418
B. J. SHELAT versus STATE OF GUJARAT & ANR. — [1978] 3 S.C.R. 553
B. R. LTD. versus V. P. GUPTA, C.I.T., BOMBAY — [1978] 3 S.C.R. 877
B. SHAH versus PRESIDING OFFICER, LABOUR COURT, COIMBATORE & ORS. — [1978] 1 S.C.R. 701
BABU SINGH AND ORS. versus THE STATE OF U.P. — [1978] 2 S.C.R. 777
BADRI NARAIN CHOUDHARY & ORS. versus NILRATAN SARKAR — [1978] 3 S.C.R. 467
BAIGANA AND ORS. versus DEPUTY COLLECTOR OF CONSOLIDATION AND ORS. — [1978] 3 S.C.R. 509
BAIJU ALIAS BHAROSA versus STATE OF MADHYA PRADESH — [1978] 2 S.C.R. 594
BAL CHAND CHORARIA versus UNION OF INDIA AND ORS. — [1978] 2 S.C.R. 401
BALAI CHANDRA HAZRA versus SHEWDHARI JADAV — [1978] 3 S.C.R. 147
BALWANT SINGH & ORS. versus STATE OF BIHAR — [1978] 1 S.C.R. 604
BANGALORE WATER-SUPPLY & SEWERAGE BOARD, ETC versus R. RAJAPPA & OTHERS — [1978] 3 S.C.R. 207
BARJURE KAIKHOSROO MAARFATIA versus STATE OF MAHARASHTRA — [1978] 2 S.C.R. 479
BASHIR AND OTHERS versus STATE OF HARYANA — [1978] 1 S.C.R. 585
BHABA NANDA SARMA & ORS. versus THE STATE OF ASSAM — [1978] 1 S.C.R. 714
BHAJYA S/0 SHYAMA KANBI versus GOPIKABAI AND ANR. ETC. — [1978] 3 S.C.R. 561
BIBI SADDIQA FATIMA versus SAIYED MOHAMMAD MAHMOOD HASAN — [1978] 3 S.C.R. 886
BIHAR EASTERN GANGETIC FISHERMEN CO-OPERATIVE SOCIETY LIMITED versus SIPAHI SINGH &.OTHERS — [1978] 1 S.C.R. 375
BISHAN LAL GUPTA versus STATE OF HARYANA AND ORS. — [1978] 2 S.C.R. 513
CAMBAY ELECTRIC SUPPLY INDUSTRIAL CO. LTD. versus THE COMMISSIONER OF INCOME TAX, GUJARAT-II AHMEDABAD (AND VICE VERSA) — [1978] 3 S.C.R. 660
CHANDER KALI BAI & ORS. versus JAGDISH SINGH THAKUR — [1978] 1 S.C.R. 625
CHANDU NAIK & ORS. versus SITA RAM B. NAIK & ANR. — [1978] 2 S.C.R. 353
CHARAN LAL SAHU versus NEELAM SANJEEVA REDDY — [1978] 3 S.C.R. 1
CHIEF COMMISSIONER, DELHI & ANR. versus DELHI CLOTH AND GENERAL MILLS CO. LTD. & ORS. — [1978] 3 S.C.R. 657
CHINTAPALLI AGENCY TALUK ARRACK SALES CO-OPERATIVE SOCIETY LTD. ETC. versus SECRETARY (FOOD AND AGRICULTURE) GOVT. OF ANDHRA PRADESH, ETC. — [1978] 1 S.C.R. 563
COMMISSIONER OF INCOME TAX versus DHARMODAYAN & CO., KERALA — [1978] 1 S.C.R. 319
COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA versus CLIVE INSURANCE CO. LTD., CALCUTTA — [1978] 3 S.C.R. 844
COSMOSTEELS PRIVATE LTD. versus JAIRAM DAS GUPTA & ORS. — [1978] 2 S.C.R. 422
CYRIL E. FERNANDES versus SR. MARIA LYDIA & ORS. — [1978] 1 S.C.R. 388
DADA SAHEB DATTATRAYA PAWAR & ORS versus PANDURANG RAOJI JAGTAP & ORS. — [1978] 2 S.C.R. 524
DAMODAR GANPAT WANI,& ANR versus RAJARAM DHONDU WAGH & ORS. — [1978] 3 S.C.R. 1068
DELHI CLOTH & GENERAL MILLS LTD. versus SHAMBHU NATH MUKHERJEE & ORS. — [1978] 1 S.C.R. 591
DHARMADEEPTI, ALWAYE, KERALA versus THE COMMISSIONER OF INCOME TAX, KERALA — [1978] 3 S.C.R. 1038
DHARMAPOSHANAM CO. KERALA versus COMMISSIONER OF INCOME TAX, KERALA — [1978] 3 S.C.R. 1030
DHARMENDRA KUMAR versus USHA KUMAR — [1978] 1 S.C.R. 315
DINESH CHANDRA SANGMA versus STATE OF ASSAM & ORS. — [1978] 1 S.C.R. 607
DURGI DEVI & ORS. versus STATE OF U.P. — [1978] 3 S.C.R. 595
EVEREST COAL COMPANY (P) LTD. versus STATE OF BIHAR & ORS. — [1978] 1 S.C.R. 571
G. APPASWAMT CHETTIAR AND ANR. versus R. SARANGAPANI CHETTIAR & ORS. — [1978] 3 S.C.R. 520
GANESH TRADING CO. versus MOJI RAM — [1978] 2 S.C.R. 614
GANPAT LADHA versus SASHIKANT VISHNU SHINDE — [1978] 3 S.C.R. 198
GHAZIABAD ENGINEERING CO. (P) LTD. versus CERTIFYING OFFICER, KANPUR AND ANR. — [1978] 2 S.C.R. 534
GUDIKANTI NARASIMHULU AND ORS. versus PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH — [1978] 2 S.C.R. 371
GURCHARAN SINGH & ORS. versus STATE (DELHI ADMINISTRATION) — [1978] 2 S.C.R. 358
GURUPAD KHANDAPPA MAGDUM versus HIRABAI KHANDAPPA MAGDUM AND ORS. — [1978] 3 S.C.R. 761
HAJI MOHAMMED ISHAQ MD. SK. MOHAMMED & 3 OTHERS versus MOHAMED IQBAL & MOHAMED ALI & ORS. — [1978] 3 S.C.R. 571
HARISHANKAR RASTOGI versus GIRDHARI SHARMA AND ANR. — [1978] 3 S.C.R. 493
HARSH SAWHNEY versus UNION TERRITORY (CHANDIGARH ADMN.) — [1978] 3 S.C.R. 129
HECKETT ENGINEERING CO. versus WORKMEN — [1978] 1 S.C.R. 693
HEM CHAND versus THE DELHI CLOTH & GENERAL MILLS CO. LTD. — [1978] 1 S.C.R. 241
HIMMATBHAI SON OF CHAGANLAL versus RIKHILAL AND ORS. — [1978] 3 S.C.R. 429
HIRALAL MALLICK versus STATE OF BIHAR — [1978] 1 S.C.R. 301
HUSSAINBHAI, CALICUT versus ALATH FACTORY THOZHILALI UNION, KOZHIKODE AND ORS. — [1978] 3 S.C.R. 1073
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD. versus THE EMPLOYEES INSURANCE COURT & ANR. — [1978] 2 S.C.R. 345
IN RE : SHRI S. MULGAOKAR versus -- — [1978] 3 S.C.R. 162
IN RE : SHRI SHAM LAL versus . — [1978] 2 S.C.R. 581
INDER SINGH & ANR. versus THE STATE (DELHI ADMN.) — [1978] 3 S.C.R. 393
INDIA PIPE FITTING CO. versus FAKRUDDIN M.A. BAKER AND ANR. — [1978] 1 S.C.R. 797
INDIAN EXPRESS NEWSPAPERS (BOMBAY) (PVT.) LTD. & ANR. versus INDIAN EXPRESS NEWSPAPERS (BOMBAY) EMPLOYEES UNION & ORS. — [1978] 3 S.C.R. 473
INDIAN STATISTICAL INSTITUTE versus M/S ASSOCIATED BUILDERS AND ORS. — [1978] 2 S.C.R. 338
INDIRA NEHRU GANDHI (SMT.) versus RAJ NARAIN & ANR. — [1978] 2 S.C.R. 405
IQBAL SINGH versus STATE (DELHI ADMINISTRATION) & ORS. — [1978] 2 S.C.R. 174
JADU GOPAL CHAKRAVARTY (DEAD) AFTER HIM HIS LEGAL REPRESENTATIVES versus PANNALAL BHOWMICK AND ORS. — [1978] 3 S.C.R. 855
JAGDISH CHANDER (DEAD) BY L. RS. versus BRIJ MOHAN & ORS. — [1978] 2 S.C.R. 805
JAGJIT SINGH versus STATE OF PUNJAB — [1978] 3 S.C.R. 547
JAHAR ROY (DEAD THROUGH L.RS) AND ANR. versus PREMJI BHIMJI MANSATA AND ANR. — [1978] 1 S.C.R. 770
JANARDAN versus STATE OF MAHARASHTRA — [1978] 3 S.C.R. 586
JOHRILAL SONI versus SMT. BHANWARI BAI — [1978] 1 S.C.R. 231
JOSEPH VILANGANDAN versus THE EXECUTIVE ENGINEER, BUILDINGS & ROADS (P.W.D.) DIVISION, ERNAULAM & ORS. — [1978] 3 S.C.R. 514
JUGGILAL KAMLAPAT versus PRATAPMAL RAMESHWAR — [1978] 2 S.C.R. 219
K. C. P. EMPLOYEES' ASSOCIATION, MADRAS versus MANAGEMENT OF K. C. P. LTD., MADRAS — [1978] 2 S.C.R. 608
K. KARUNAKARAN versus T. V. EACHARA WARRIER — [1978] 2 S.C.R. 209
KAMALAM (M.) versus DR. V. A. SYED MOHAMAD — [1978] 3 S.C.R. 446
KAMALAM (SMT.) K. versus PONNUSWAMY (R.) AND ORS. — [1978] 2 S.C.R. 521
KASHMIRA SINGH versus THE STATE OF PUNJAB — [1978] 1 S.C.R. 385
KESHORAM GORA versus STATE OF ASSAM — [1978] 2 S.C.R. 788
KHADI GRAM UDYOG TRUST versus SHRI RAM CHANDRAJI VIRAJMAN MANDIR SARSAIYA GHAT, KANPUR — [1978] 2 S.C.R. 249
KISHORE SINGH & ANR. versus THE STATE OF MADHYA PRADESH — [1978] 1 S.C.R. 635
KOMMA NEELAKANTHA REDDY & ORS. versus STTE OF ANDHRA PRADESH — [1978] 3 S.C.R. 75
KUNWAR NRIPENDRA BAHADUR SINGH versus JAI RAM VERMA AND OTHERS — [1978] 1 S.C.R. 208
LALLA RAM versus MANAGEMENT OF D.C.M. CHEMICAL WORKS LTD. & ANR. — [1978] 3 S.C.R. 82
LILA GUPTA versus LAXMI NARAIN & ORS. — [1978] 3 S.C.R. 922
M. R. DHAWAN versus DELHI ADMINISTRATION & RAJA PRATAP BHANU PRAKASH SINGH — [1978] 3 S.C.R. 488
M/S Y. L. AGARWALLA AND ORS. versus COMMISSIONER OF INCOME TAX, CENTRAL, CALCUTTA — [1978] 3 S.C.R. 1059
MADAN LAL 'DHARTIPAKAR' versus NEELAM SANJEEVA REDDY AND ORS. — [1978] 3 S.C.R. 465
MADAN MOHAN PATHAK versus UNION OF INDIA & ORS. ETC. — [1978] 3 S.C.R. 334
MADHU LIMAYE versus THE STATE OF MAHARASHTRA — [1978] 1 S.C.R. 749
MAHANT BIKRAM DASS CHELA versus FINANCIAL COMMISSIONER, REVENUE, PUNJAB, CHANDIGARH AND OTHERS — [1978] 1 S.C.R. 262
MAHARASHTRA STATE TEXTILE CORPORATION LTD. versus THE OFFICIAL LIQUIDATOR AND ORS. — [1978] 2 S.C.R. 499
MANAGEMENT OF MONGHYR FACTORY OF ITC LTD., MONGHYR, BIHAR versus THE PRESIDING OFFICER, LABOUR COURT PATNA (BIHAR) , & 3 ORS. — [1978] 3 S.C.R. 1044
MANAGEMENT OF BORPUKHURIE TEA ESTATE versus PRESIDING OFFICER, INDUSTRIAL TRIBUNAL ASSAM AND ANR. — [1978] 3 S.C.R. 439
MANAGEMENT OF CENTRAL COAL WASHERY versus WORKMEN & ANR. — [1978] 3 S.C.R. 1023
MANEKA GANDHI versus UNION OF INDIA — [1978] 2 S.C.R. 621
MANGALORE ELECTRIC SUPPLY CO. LTD. versus THE COMMISSIONER OF INCOME TAX, WEST BENGAL — [1978] 3 S.C.R. 913
MD. GULAM ABBAS & ORS. versus MD. IBRAHIM & ORS. — [1978] 2 S.C.R. 419
MEMBER BOARD OF REVENUE, WEST BENGAL versus M/S. SWAIKA OIL MILLS — [1978] 1 S.C.R. 270
MIR FAKIR MOHD. versus STATE OF WEST BENGAL — [1978] 3 S.C.R. 9
MIRAN DEVI versus BIRBAL DASS — [1978] 1 S.C.R. 188
MOHAMMAD GIASUDDIN versus STATE OF ANDHRA PRADESH — [1978] 1 S.C.R. 153
MOHAN LAL & ANR. versus AJIT SINGH AND ANR. — [1978] 3 S.C.R. 823
MOHAN SINGH versus UNION TERRITORY, CHANDIGARH — [1978] 3 S.C.R. 127
MOHINDER SINGH GILL & ANR. versus THE CHIEF ELECTION COMMISSIONER, NEW DELHI & ORS. — [1978] 2 S.C.R. 272
MOHINDER SINGH versus STATE OF PUNJAB & ORS. — [1978] 1 S.C.R. 177
MUKTINARAIN JHA AND ORS. versus STATE OF BIHAR — [1978] 2 S.C.R. 602
MUNICIPAL CORPORATION OF GREATER BOMBAY versus P. S. MALVENKAR AND ORS. — [1978] 3 S.C.R. 1000
MURARKA PROPERTIES (P) LTD. & ANR. versus BEHARILAL MURARKA AND OTHERS — [1978] 2 S.C.R. 261
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE versus H. VENKATARAMANAPPA — [1978] 3 S.C.R. 721
NADELLA VENKATA KRISHNA RAO versus STATE OF ANDHRA PRADESH — [1978] 2 S.C.R. 403
NAGU REDDIAR AND ORS. ETC. versus BABU REDDIAR AND ORS. ETC. AND VICE VERSA — [1978] 3 S.C.R. 770
NAI BAHU versus RAMNARAYAN & OTHERS — [1978] 1 S.C.R. 723
NAMOR ALI CHOUDHURY AND OTHERS versus CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. AND ANOTHER — [1978] 2 S.C.R. 205
NAND KISHORE PRASAD versus STATE OF BIHAR AND ORS. — [1978] 3 S.C.R. 708
NANDINI SATPATHY versus DANI (P.L.) AND ANR. — [1978] 3 S.C.R. 608
NANDLAL AND OTHERS versus MOTI LAL — [1978] 1 S.C.R. 238
NARAYANAN SATHEESAN @ BABOO versus STATE OF KERALA — [1978] 1 S.C.R. 577
NARENDRA MADIVALAPA KHENI versus MANIKRAO PATIL & ORS. — [1978] 1 S.C.R. 193
NEW DELHI MUNICIPAL COMMITTEE versus LIFE INSURANCE CORPORATION OF INDIA — [1978] 1 S.C.R. 279
NEW STANDARD ENGINEERING CO. LTD. versus N. L. ABHYANKAR AND ORS. — [1978] 2 S.C.R. 798
NIHAL CHAND versus KALYAN CHAND JAIN — [1978] 2 S.C.R. 183
NIRMAL KUMAR KHANDELWAL versus UNION OF INDIA AND ORS. — [1978] 3 S.C.R. 817
NOOR MOHD. KHAN GROUSE KHAN SOUDAGAR AND ANR. versus FAKIRAPPA BHARMAPPA MACHENAHALLI AND ORS. — [1978] 3 S.C.R. 789
ORISSA MINING CORPORATION LTD. versus PRANNATH VISHWANATH RAWLLEY — [1978] 1 S.C.R. 295
PATHUMMA AND OTHERS versus STATE OF KERALA AND OTHERS — [1978] 2 S.C.R. 537
PIARA SINGH & ORS. versus STATE OF PUNJAB — [1978] 1 S.C.R. 597
POLESTAR ELECTRONIC(P) LTD. versus ADDL. COMMISSIONER, SALES TAX DELHI — [1978] 3 S.C.R. 98
PRAG ICE & OIL MILLS & ANR. ETC versus UNION OF INDIA — [1978] 3 S.C.R. 293
PRECISION BEARINGS INDIA LTD. versus BARODA MAZDOOR SABHA AND ANR. — [1978] 2 S.C.R. 466
PRINCIPAL AND ORS. versus PRESIDING OFFICER AND ORS. — [1978] 2 S.C.R. 507
PUNJAB BEVERAGES PVT. LTD., CHANDIGARH versus SURESH CHAND AND ANR. — [1978] 3 S.C.R. 370
PURSHOTTAM DAS GOYAL versus HONBLE MR. JUSTICE B. S. DHILLON AND ORS. — [1978] 3 S.C.R. 510
PUSHPA DEVI versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1978] 1 S.C.R. 329
PUSHPAPRIYADEVI AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [1978] 3 S.C.R. 578
R. DALMIA versus C.I.T., DELHI, NEW DELHI — [1978] 1 S.C.R. 537
R. K. MALHOTRA, I.T.O. GROUP CIRCLE II(L), AHMEDABAD versus KASTUR BHAI LALBHAI (H.U.F.) — [1978] 1 S.C.R. 289
R. S. JOSHI, S.T.O. GUJARAT ETC. ETC. versus AJIT MILLS LTD., AHMEDABAD & ANR. ETC. ETC. — [1978] 1 S.C.R. 338
R. S. KALLOLIMATH versus STATE OF MYSORE & ANR. — [1978] 1 S.C.R. 145
RAGHUNATH GOPAL MANJIRE & ANR. versus THE COMPETENT AUTHORITY & ORS. — [1978] 2 S.C.R. 193
RAM CHANDER SINGH SAGAR AND ANR. versus STATE OF TAMIL NADU AND ANR. — [1978] 2 S.C.R. 604
RAM LAKHAN SINGH AND ORS. versus THE STATE OF UTTAR PRADESH — [1978] 1 S.C.R. 125
RAM PARKASH SHARMA versus STATE OF HARYANA — [1978] 3 S.C.R. 691
RAM RATTAN (DEAD) BY LEGAL REPRESENTATIVES versus BAJRANG LAL & ORS. — [1978] 3 S.C.R. 963
RAMA DAYAL MARKARHA versus STATE OF MADHYA PRADESH — [1978] 3 S.C.R. 497
RAMACHANDER SHIV NARAYAN versus COMMISSIONER OF INCOME TAX, ANDHRA PRADESH, HYDERABAD — [1978] 1 S.C.R. 801
RAMANATHAN versus STATE OF TAMIL NADU — [1978] 3 S.C.R. 694
RAMESH CHANDER KAUSHAL versus VEENA KAUSHAL & ORS. — [1978] 3 S.C.R. 782
RAMESH PRASAD SINGH versus STATE OF BIHAR & ORS. — [1978] 1 S.C.R. 787
RAMESHWAR DAYAL AND ORS. versus THE STATE OF UTTAR PRADESH — [1978] 3 S.C.R. 59
RASESH C. CHOKSI versus THE STATE OF GUJARAT & OTHERS — [1978] 1 S.C.R. 809
REHMAN JEO WANGNOO versus RAM CHAND AND ORS. — [1978] 2 S.C.R. 380
REMO PAUL ALTOE versus UNION OF INDIA — [1978] 1 S.C.R. 719
ROHTAS INDUSTRIES LTD. versus RAMLAKHAN SINGH AND ORS. — [1978] 3 S.C.R. 93
S. P. E. MADRAS versus K. V. SUNDARAVELU — [1978] 3 S.C.R. 460
SANDHYA RANI SARKAR versus SUDHA RANI DEBI AND ORS. — [1978] 2 S.C.R. 839
SANJAY GANDHI versus UNION OF INDIA AND ORS. — [1978] 2 S.C.R. 861
SANTURAM KHUDAI versus KIMATRAI PRINTERS & PROCESSORS (P) LTD. & ORS. — [1978] 2 S.C.R. 387
SARVESHWAR PRASAD SHARMA versus STATE OF MADHYA PRADESH — [1978] 1 S.C.R. 560
SAVANTH (K.) versus MYSORE ROAD TRANSPORT CORPORATION & ANR. — [1978] 3 S.C.R. 398
SEN (A.K.) versus THE STATE OF WEST BENGAL AND ANR. — [1978] 3 S.C.R. 686
SHAMBHU NATH PALIT versus CORPORATION OF CALCUTTA AND ANR. — [1978] 2 S.C.R. 606
SHAMBU NATH GOYAL versus BANK OF BARODA, JULLUNDUR — [1978] 2 S.C.R. 793
SHAN KARIA versus STATE OF RAJASTHAN — [1978] 3 S.C.R. 736
SHARIF AHMED & ORS. versus REGIONAL TRANSPORT AUTHORITY, MEERUT & ORS. — [1978] 1 S.C.R. 761
SHER SINGH (DEAD) BY LRS. versus JOINT DIRECTOR OF CONSOLIDATION & ORS. — [1978] 3 S.C.R. 982
SHIBJI KHESTSHI THACKER versus COMMISSLONERS OF DHANBAD MUNICIPALITY AND ORS. — [1978] 3 S.C.R. 404
SHIVRAJ FINE ART LITHO WORKS versus THE STATE INDUSTRIAL COURT, NAGPUR & ORS — [1978] 3 S.C.R. 411
SHUKLA MANSETA INDUSTRIES PVT. LTD. versus THE WORKMEN EMPLOYED UNDER IT — [1978] 1 S.C.R. 249
SHYAM CHARAN versus SHEOJI BHAI & ANOTHER — [1978] 1 S.C.R. 710
SRIRANGAN versus STATE OF TAMIL NADU — [1978] 2 S.C.R. 270
STATE BANK OF INDIA versus SHYAMA DEVI — [1978] 3 S.C.R. 1009
STATE OF BIHAR versus RAMESH SINGH — [1978] 1 S.C.R. 257
STATE OF GUJARAT & ANOTHER versus SANKALCHAND KHODIDAS PATEL — [1978] 2 S.C.R. 178
STATE OF GUJARAT AND ANR. versus MAHARAJ SHRI AMARSHINHJI HIMATSINHJI — [1978] 3 S.C.R. 675
STATE OF KARNATAKA AND ANR ETC. versus SHRI RANGANATHA REDDY & ANR. ETC. — [1978] 1 S.C.R. 641
STATE OF KARNATAKA versus UNION OF INDIA & ANOTHER — [1978] 2 S.C.R. 1
STATE OF KERALA versus M.K. KRISHNAN NAIR & ORS. — [1978] 2 S.C.R. 864
STATE OF KERALA ETC. ETC. versus ALASERRY MOHAMMED ETC. ETC. — [1978] 2 S.C.R. 820
STATE OF MAHARASHTRA & ORS. versus MAN SINGH SURAT SINGH PADVI & ORS, — [1978] 2 S.C.R. 856
STATE OF MAHARASHTRA versus KALIAR KOIL SUBRAHMANIAM RAMASWAMY — [1978] 1 S.C.R. 274
STATE OF PUNJAB versus M/S. GEETA IRON & BRASS WORKS LTD. — [1978] 1 S.C.R. 746
STATE OF RAJASTHAN & ORS. ETC. ETC. versus UNION OF INDIA ETC. ETC. — [1978] 1 S.C.R. 1
STATE OF RAJASTHAN, JAIPUR versus BALCHAND @ BALIAY — [1978] 1 S.C.R. 535
STATE OF U.P. versus SMT. SARJOO DEVI & ORS. — [1978] 1 S.C.R. 181
STATE OF UTTAR PRADESH versus BATUK DEO PATIL TRIPATHI & ANR. — [1978] 3 S.C.R. 131
STATE OF UTTAR PRADESH versus CHANDRA MOHAN NIGAM & OTHERS — [1978] 1 S.C.R. 521
STATE OF WEST BENGAL versus BEJOY KUMAR BOSE ETC. ETC. — [1978] 2 S.C.R. 382
STATE THROUGH DELHI ADMINISTRATION versus SANJA Y GANDHI — [1978] 3 S.C.R. 950
SULEMAN NOORMOHAMED ETC. ETC. versus UMARBHAI JANUBHAI — [1978] 3 S.C.R. 387
SUPERINTENDENT (TECH. I) CENTRAL EXCISE I.D.D. JABALPUR AND ORS. versus PRATAP RAI — [1978] 3 S.C.R. 729
SUPERINTENDENT OF TAXES, TEZPUR AND ORS. versus M/S. BORMAHAJAN TEA CO. LTD. — [1978] 2 S.C.R. 573
SURINDER MOHAN VIKAL versus ASCHARAJ LAL CHOPRA — [1978] 3 S.C.R. 434
T. ARIVANDANDAM versus T. V. SATYAPAL & ANOTHER — [1978] 1 S.C.R. 742
TATA CHEMICALS LTD. versus ITS WORKMEN — [1978] 3 S.C.R. 535
TECHNICIANS STUDIO PRIVATE LTD. versus LILA GHOSH & ANR. — [1978] 1 S.C.R. 516
TEJINDER SINGH SANDHU versus STATE OF PUNJAB AND ORS. — [1978] 3 S.C.R. 716
THAKUR DAS (DEAD) BY L. RS versus STATE OF MADHYA PRADESH — [1978] 1 S.C.R. 732
THAROO MAL versus PURAN CHAND PANDEY & OTHERS — [1978] 2 S.C.R. 254
TOLARAM BIJOY KUMAR versus COMMISSIONER OF INCOME TAX, ASSAM — [1978] 2 S.C.R. 834
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA versus CHANDRA SEKHAR MALLICK & ORS. — [1978] 1 S.C.R. 136
TULA RAM & ORS. versus KISHORE SINGH — [1978] 1 S.C.R. 615
UDAI CHAND versus SHANKER LAL & OTHERS — [1978] 2 S.C.R. 809
UDAYAN CHINUBHAI versus R. C. BALI — [1978] 1 S.C.R. 547
UMEDBHAI JADAVBHAI versus THE STATE OF GUJARAT — [1978] 2 S.C.R. 471
UNION OF INDIA AND ANR. versus B. N. PRASAD — [1978] 2 S.C.R. 397
UNION OF INDIA versus CHOTHIA (H.P.) AND ORS. ETC. ETC. — [1978] 3 S.C.R. 652
UNION OF INDIA versus GOSALIA SHIPPING PRIVATE LTD., MARGAO, GOA — [1978] 3 S.C.R. 943
UNION OF INDIA versus ORIENT ENGG. & COMMERCIAL CO. LTD. & ANR. — [1978] 1 S.C.R. 632
UNION OF INDIA versus SANKAL CHAND HIMATLAL SHETH AND ANR. — [1978] 1 S.C.R. 423
UNION OF INDIA versus SHRI GOPAL CHANDRA MISRA AND ORS. — [1978] 3 S.C.R. 12
VASANT RAO AND ANOTHER versus SHYAMRAO AND ORS. — [1978] 1 S.C.R. 218
VISHNU AGENCIES (PVT.) LTD. ETC. versus COMMERCIAL TAX OFFICER & ORS. ETC. — [1978] 2 S.C.R. 433
WORKMEN CONCERNED, REPRESENTED BY THE BIHAR COLLIERY KAMGAR UNION versus BHARAT COKING COAL LTD. AND ORS. — [1978] 3 S.C.R. 482
WORKMEN OF COCHIN PORT TRUST versus BOARD OF TRUSTEES OF THE COCHIN PORT TRUST & ANR. — [1978] 3 S.C.R. 971
YASH PAL MITTAL versus STATE OF PUNJAB — [1978] 1 S.C.R. 781
YESHWANTRAO LAXMANRAO GHATGE & ANR. versus BABURAO BALA Y ADAV AND ORS. — [1978] 2 S.C.R. 814