Supreme Court › 1972Supreme Court of India — 1972 273 reported judgments.
Open in Lexace .AGRAWAL TRADING CORPORATION & ORS. versus COLLECTOR OF CUSTOMS AND ORS. — [1972] 3 S.C.R. 85 ABDUL QAYUM versus THE STATE OF BIHAR — [1972] 2 S.C.R. 381 AHMEDABAD RANA CASTE ASSOCIATION versus COMMISSIONER OF INCOME TAX, GUJARAT — [1972] 1 S.C.R. 744 AIR INDIA CORPORATION, BOMBAY versus V. A. REBELLOW & ANR. — [1972] 3 S.C.R. 606 AMRIT BANASPATI CO. LTD. versus S. TAKI BILGRAMI & ORS. — [1972] 1 S.C.R. 145 AMRITSAR IMPROVEMENT TRUST ETC. versus BALDEVA INDER SINGH AND ORS. ETC. — [1972] 2 S.C.R. 386 ANAL CHANDRA BANARJEE versus THE STATE OF WEST BENGAL — [1972] 3 S.C.R. 348 ANANTA MUKHI, @ ANANTA HARI versus STATE OF WEST BENGAL — [1972] 3 S.C.R. 379 ASNEW DRUMS PRIVATE LTD. & ORS. versus MAHARASHTRA STATE FINANCE CORPORATION & ORS. — [1972] 1 S.C.R. 351 ATIC INDUSTRIES LTD. ETC. ETC. versus WORKMEN ETC. ETC. — [1972] 3 S.C.R. 770 ATLAS CYCLE INDUSTRIES LTD. versus STATE OF HARYANA & ANR. — [1972] 1 S.C.R. 127 AUTOMOTIVE MANUFACTURERS (P) LTD. ETC. versus GOVT. OF ANDHRA PRADESH AND ORS. ETC. — [1972] 2 S.C.R. 593 AZAM JHA BAHADUR (DEAD) BY HIS LEGAL REPRESENTATIVES versus EXPENDITURE TAX OFFICER, HYDERABAD — [1972] 1 S.C.R. 470 BACHAN SINGH & ANR. versus UNION OF INDIA & ORS. — [1972] 3 S.C.R. 898 BALKISHANDAS & 12 OTHERS versus STATE BANK OF HYDERABAD AND ANR. — [1972] 3 S.C.R. 157 BALLARPUR COLLIERIES CO, versus THE PRESIDING OFFICER, C.G.I.T. DHANBAD AND ANR. — [1972] 3 S.C.R. 805 BAREILLY ELECTRICITY SUPPLY CO. LTD. versus THE WORKMEN & ORS. — [1972] 1 S.C.R. 241 BARIUM CHEMICALS LTD. & ANR. versus SH. A. J. RANA & ORS. — [1972] 2 S.C.R. 752 BHAGAT RAM versus STATE OF RAJASIBAN — [1972] 3 S.C.R. 303 BHARAT BARREL & DRUM MFG. CO. LTD. & ANR. versus EMPLOYEES STATE INSURANCE CORPORATION — [1972] 1 S.C.R. 867 BHAWANJI LAKHAMSHI & ORS. versus HIMATLAL JAMNADAS DANI & ORS. — [1972] 2 S.C.R. 890 BIJLI COTTON MILLS (P) LTD. versus THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL II & ORS. — [1972] 3 S.C.R. 910 BINNY LTD versus WORKMEN AND ANR. — [1972] 3 S.C.R. 518 BINNY LTD. versus THEIR WORKMEN — [1972] 3 S.C.R. 462 BIRLA JUTE MANUFACTURING CO. LTD. versus COMMISSIONER OF WEALTH TAX, WEST BENGAL, CALCUTTA — [1972] 1 S.C.R. 104 BOMBAY GAS CO. LTD. versus JAGAN NATH PANDURANG AND ORS. — [1972] 3 S.C.R. 929 BOMBAY PANJRAPOLE, BHULESHWAR versus THE WORKMEN AND ANOTHER — [1972] 1 S.C.R. 202 C. BUCIDVENKATA RAO versus UNION OF INDIA & ORS. — [1972] 3 S.C.R. 665 C. I. T. (CENTRAL) CALCUTTA versus ASIATIC TEXTILE LTD. — [1972] 1 S.C.R. 81 C. L. SUBRAMANIAM versus COLLECTOR OF CUSTOMS, COCHIN — [1972] 3 S.C.R. 485 C.A.P. ANDIAPPAN versus C.I.T. MADRAS & ANR — [1972] 1 S.C.R. 88 C.F. ANGADI versus Y. S. HIRANNAYYA — [1972] 2 S.C.R. 515 C.I.T. ANDHRA PRADESH versus C. P. SARATHY MUDALIAR — [1972] 1 S.C.R. 1076 C.I.T. ANDHRA PRADESH versus M/S TAJ MAHAL HOTEL, SECUNDERABAD — [1972] 1 S.C.R. 168 C.I.T. WEST BENGAL II, CALCUTTA versus COAL SHIPMENT (P) LTD. — [1972] 1 S.C.R. 1089 C.I.T., WEST BENGAL II, CALCUTTA versus M/S. ELECTRO HOUSE — [1972] 1 S.C.R. 589 CALCUTTA ELECTRIC SUPPLY CORPORATION versus COMMISSIONER OF WEALTH TAX, WEST BENGAL — [1972] 1 S.C.R. 159 CHANDER SEKHAR SINGH BOI ETC. versus THE STATE OF ORISSA ETC. — [1972] 2 S.C.R. 279 CHANDRANA & CO. versus STATE OF MYSORE — [1972] 2 S.C.R. 344 CHHAJULAL versus THE STATE OF RAJASTHAN — [1972] 3 S.C.R. 906 CHHOTOBHAI JETHABHAI PATEL & CO versus THE INDUSTRIAL COURT, MAHARASHTRA NAGPUR BENCH, NAGPUR & OTHERS. — [1972] 3 S.C.R. 731 CHIGURUPATI VENKATA SUBBAYYA & ORS versus PALADUGA ANJAYYA & ORS. — [1972] 3 S.C.R. 172 CHINTAMANI SARAN NATHSAHDEO versus C.I.T. BIHAR & ORISSA — [1972] 1 S.C.R. 36 CHIRANJI LAL KHAITAN & ORS. versus MOTI LAL SARAOGI — [1972] 1 S.C.R. 22 COL. H. H. SIR HARINDER SINGH versus C.I.T. PUNJAB, HARYANA, J.&K. & HIMACHAL PRADESH — [1972] 2 S.C.R. 1 COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR versus COMMISSIONER OF INCOME-TAX, PUNJAB & ORS. — [1972] 2 S.C.R. 16 COMMISSIONER OF COMMERCIAL TAXES, MYSORE BANGALORE versus HINDUSTAN AERONAUTICS LTD. — [1972] 2 S.C.R. 927 COMMISSIONER OF GIFT TAX KERALA versus GHEEVARGHESE. TRAVANCORE TIMBERS & PRODUCTS, KOTTAYAM — [1972] 1 S.C.R. 817 COMMISSIONER OF GIFT TAX, MADRAS versus N. S. GETTY CHETTIAR — [1972] 1 S.C.R. 736 COMMISSIONER OF INCOME TAX BOMBAY CITY versus CHUNILAL V. MEHTA AND SONS (P) LTD. — [1972] 1 S.C.R. 117 COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA, MANIPUR & NAGALAND versus M/S. RAMESHWARI LAL SANWARMAL — [1972] 1 S.C.R. 854 COMMISSIONER OF INCOME TAX, BOMBAY versus WEST COAST PAPER MILLS LTD. — [1972] 1 S.C.R. 780 COMMISSIONER OF INCOME TAX, GUJARAT versus DISTRIBUTORS (BARODA) (P) LTD. — [1972] 1 S.C.R. 726 COMMISSIONER OF INCOME TAX, GUJARAT versus M/S. S. C. KOTHARI — [1972] 1 S.C.R. 950 COMMISSIONER OF INCOME TAX, KERALA versus K. SRINIVASAN — [1972] 2 S.C.R. 309 COMMISSIONER OF INCOME TAX, MADRAS versus M/S. KHODAY ESWARSA & SONS — [1972] 1 S.C.R. 846 COMMISSIONER OF INCOME TAX, U.P. versus GURBUX RAI HARBUX RAI — [1972] 1 S.C.R. 357 COMMISSIONER OF INCOME TAX, WEST BENGAL versus BIRLA COTTON SPINNING & WEAVING MILLS LTD. & ORS. — [1972] 1 S.C.R. 283 COMMISSIONER OF INCOME TAX, WEST BENGAL. versus KAMAL BEHARI LAL SINGHA ETC. — [1972] 1 S.C.R. 225 COMMISSIONER OF INCOME-TAX (CENTRAL), NEW DELHI versus M/S. S. ZORASTER & COMPANY — [1972] 1 S.C.R. 916 COMMISSIONER OF INCOME-TAX BOMBAY versus MAHARASHTRA SUGAR MILLS LTD. BOMBAY — [1972] 1 S.C.R. 230 COMMISSIONER OF INCOME-TAX, BANGALORE versus C. M. JAFFAR KHAN (DECEASED) REPRESENTED BY HIS WIDOW RAHAMATHUNNISA BEGUM — [1972] 1 S.C.R. 908 COMMISSIONER OF INCOME-TAX, BANGALORE versus M/S. R. HANUMANTHAPPA AND SON — [1972] 1 S.C.R. 94 COMMISSIONER OF INCOME-TAX, WEST BENGAL versus CENTRAL INDIA INDUSTRIES LTD. — [1972] 1 S.C.R. 619 COMMISSIONER OF LNCOME TAX, MADHYA PRADESH, NAGPUR versus HUKAMCHAND MOHANLAL — [1972] 1 S.C.R. 786 COMMISSIONER OF SALES TAX, MADHYA PRADESH versus M/S. AMARNATH AJITKUMAR OF BHIND, MADHYA PRADESH — [1972] 1 S.C.R. 828 COMMISSIONER OF TAXES, ASSAM versus M/S. JALANNAGAR SOUTH ESTATE LTD. — [1972] 1 S.C.R. 17 COMMISSIONER OF WEALTH TAX, RAJASTHAN versus IIER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR — [1972] 1 S.C.R. 707 COMMISSIONER OF WEALTH TAX, WEST BENGAL versus ALUMINIUM CORPORATION LTD. — [1972] 1 S.C.R. 484 COMMISSIONER OF WEALTH TAX, WEST BENGAL versus CHAMPA KUMARI SINGHI & ORS. — [1972] 3 S.C.R. 118 D. N. BHATIACHARJEE & ORS. versus STATE OF WEST BENGAL & ANR. — [1972] 3 S.C.R. 973 DAMODARPRASAD CHANDRIKAPRASAD & ORS. versus STATE OF MAHARASHTRA — [1972] 2 S.C.R. 622 DANTULURI RAM RAJU AND ORS. versus STATE OF ANDHRA PRADESH AND ANR. — [1972] 2 S.C.R. 900 DARSHAN SINGH RAM KISHAN versus STATE OF MAHARASHTRA — [1972] 1 S.C.R. 571 DAUD AHMED versus DISTRICT MAGISTRATE, ALLAHABAD & ORS. — [1972] 3 S.C.R. 405 DEB SADHAN ROY versus STATE OF WEST BENGAL — [1972] 2 S.C.R. 787 DELHI CLOTH & GENERAL MILLS CO. LTD. versus WORKMEN — [1972] 1 S.C.R. 594 DELHI CLOTH & GENERAL MILLS CO. versus LUDH BUDH SINGH — [1972] 3 S.C.R. 29 DEPUTY ASSTT. IRON & STEEL CONTROLLER & ANR. versus MANICKCHAND, PROPRIETOR, KATRELLA CORPN. MADRAS — [1972] 3 S.C.R. 1 DEVIDAS VITHALDAS & CO. versus C.I.T, BOMBAY CITY — [1972] 3 S.C.R. 215 DHARMADEO RAI versus RAMNAGINA RAI — [1972] 3 S.C.R. 111 DIRECTOR OF PANCHAYAT RAJ & ANR. versus BABU SINGH GAUR — [1972] 2 S.C.R. 400 DISTRICT COUNCIL OF UNITED KHASI & JAINTIA HILLS & ORS. ETC. versus MISS SITIMON SAWIAN ETC. — [1972] 1 S.C.R. 398 DUNLOP INDIA LIMLTED versus THEIR WORKMEN — [1972] 3 S.C.R. 741 ELLERMAN LINES LTD. versus C.I.T. WEST BENGAL, CALCUTTA — [1972] 2 S.C.R. 168 FIRMS AMAR NATH BASHESHAR DASS versus TEK CHAND — [1972] 3 S.C.R. 922 GANGA DEVI & ORS. ETC. versus STATE OF U.P. — [1972] 3 S.C.R. 431 GANGADHAR NARSINGDAS AGARWAL versus P. S. THRIVIKRAMAN & ANR. — [1972] 3 S.C.R. 874 GARIB SINGH & ORS. versus STATE OF PUNJAB — [1972] 3 S.C.R. 978 GOBIND RAM versus STATE OF MAHARASHTRA — [1972] 3 S.C.R. 536 GOURI SHANKAR JHA versus THE STATE OF BLHAR AND ORS. — [1972] 3 S.C.R. 129 GOVIND HANUMANTHA RAO DESAI versus NAGAPPA ALIAS NARAHARI LAXMAN RAO DESHPANDE AND & 7 ORS. — [1972] 3 S.C.R. 200 GUDAR DUSADH versus STATE OF BIHAR — [1972] 3 S.C.R. 505 GURCHARAN DASS VAID versus STATE OF PUNJAB & ORS. — [1972] 1 S.C.R. 896 HARDWARI LAL versus KANWAL SINGH — [1972] 2 S.C.R. 742 HARENDRA NATH BHATTACHARYA & ORS. versus KALIRAM DAS-DEAD BY L.RS. — [1972] 2 S.C.R. 492 HARIDAS GIRDHARDAS & ORS. versus VARADARAJA PILLAI & ANR. — [1972] 1 S.C.R. 291 HARIDWAR SINGH versus BAGUN SUMBRUI AND ORS. — [1972] 3 S.C.R. 629 HARISHIKESH GANGULI (DEAD) versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1972] 1 S.C.R. 310 HARU DAS GUPTA versus STATE OF WEST BENGAL — [1972] 3 S.C.R. 329 HAZARI LAL GUPTA versus RAMESHWAR PRASHAD & ANR. — [1972] 2 S.C.R. 666 HIMACHAL PRADESH ADMINISTRATION versus SHRI OM PRAKASH — [1972] 2 S.C.R. 765 HIMALAYA HOUSE CO. LTD. BOMBAY versus CHIEF CONTROLLING REVENUE AUTHORITY — [1972] 3 S.C.R. 332 HINDUSTAN GENERAL ELECTRICAL CORPORATION LTD. versus VISW ANATH PRASAD AND ANOTHER — [1972] 1 S.C.R. 266 HUNGERFORD INVESTMENT TRUST LIMITED (IN VOLUNTARY LIQUIDATION) versus HARIDAS MUNDHRA & OTHERS — [1972] 3 S.C.R. 690 I. C. I. (INDIA) PRIVATE LTD. versus C. I. T., WEST BENGAL — [1972] 3 S.C.R. 138 INDIAN CARBON LTD. versus SUPERINTENDENT OF TAXES, GAUHATI & ORS. — [1972] 1 S.C.R. 316 INDIAN LINK CHAIN MANUFACTURES LTD. versus THEIR WORKMEN — [1972] 1 S.C.R. 790 INDIAN OXYGEN LIMITED versus THEIR WORKMEN — [1972] 2 S.C.R. 816 INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHLKODE versus POOMULLI MANAKKAL PARAMESWARAN NAMBOODRIPAD — [1972] 1 S.C.R. 298 INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHIKODE versus V. K. RAMUNNI PANIKKAR, RECEIVER OF ZOMORIN ESTATE — [1972] 1 S.C.R. 934 ISHARDAS versus STATE OF PUNJAB — [1972] 3 S.C.R. 312 ISHWAR CHANDRA versus SATYANARAIN SLNHA & ORS. — [1972] 3 S.C.R. 796 ISHWAR DAS MALHOTRA versus UNION OF INDIA AND OTHERS — [1972] 3 S.C.R. 411 IYANAHALLI BAKKAPPA & SONS. versus STATE OF MYSORE — [1972] 2 S.C.R. 213 J. & K., HIMACHAL PRADESH versus PRABHU DAYAL — [1972] 1 S.C.R. 991 J. K. SYNTHETICS LTD. versus J. K. SYNTHETICS MAZDOOR UNION — [1972] 1 S.C.R. 651 JABALPUR BIJLIGHAR KARAMCHARI PANCHAYAT versus JABALPUR ELECTRIC SUPPLY CO., LTD. & ANR. — [1972] 1 S.C.R. 60 JAGANNATH ETC. ETC. versus AUTHORISED OFFICER, LAND REFORMS & ORS. ETC. — [1972] 1 S.C.R. 1055 JAGDISH PRASAD ALIAS JAGDISH PRASAD GUPTA versus STATE OF WEST BENGAL — [1972] 2 S.C.R. 845 JAGE RAM, INSPECTOR OF POLICE & ANR. versus HANS RAJ MIDHA — [1972] 2 S.C.R. 409 JAIPUR UDYOG LTD versus CEMENT WORK KARMACHARI SANGH, SAHU NAGAR. — [1972] 3 S.C.R. 296 JAIPURIA SAMLA AMALGAMATED COLLIERIES LTD. ETC. versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1972] 1 S.C.R. 510 JAYDIP INDUSTRIES, THANA versus THE WORKMEN — [1972] 2 S.C.R. 920 JODHA MAL KUTHIALA versus COMMISSIONER OF INCOME TAX, PUNJAB, JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA — [1972] 1 S.C.R. 639 K. D. KAMATH & CO. versus C.I.T., BANGALORE — [1972] 1 S.C.R. 1034 KANDA PADAYACHI ALIAS KANDASWAMY versus STATE OF TAMIL NADU — [1972] 1 S.C.R. 450 KARNANI PROPERTIES LTD. versus COMMISSIONER QF INCOME TAX, WEST BENGAL — [1972] 1 S.C.R. 457 KEDARNATH JUTE MFG. CO. LTD. versus COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA — [1972] 1 S.C.R. 277 KESHAVSINH DWARKADAS KAPADIA ETC. versus M/S. INDIAN ENGINEERING COMPANY — [1972] 1 S.C.R. 695 KHAIDEM IBOCHA SINGH ETC. versus STATE OF MANIPUR — [1972] 1 S.C.R. 1022 KHANDU SONU DHOBI AND ANR. versus STATE OF MAHARASHTRA — [1972] 3 S.C.R. 510 KHANJAN LAL SEWAK RAM versus COMMISSIONER OF INCOME TAX, U.P. — [1972] 1 S.C.R. 502 KHEDUT SAHAKARI GINNING & PRESSING SOCIETY LTD. versus STATE OF GUJARAT — [1972] 1 S.C.R. 714 KISHORILAL HANS versus RAJA RAM SINGH & ORS. — [1972] 2 S.C.R. 632 LAKSHMIJI SUGAR MILLS CO. versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1972] 1 S.C.R. 465 LALTA PRASAD KHINNI LAL versus ASSTT. COMMR, (JUDL.) SALES TAX, KANPUR & ANR. — [1972] 1 S.C.R. 1010 LUKA MATHAI versus NEELAKANTA IYER SUBRAMONIA IYER — [1972] 1 S.C.R. 977 M. K. BALAKRISHNAN MENON versus ASSTT. CONTROLLER OF ESTATE DUTY-CUM-1.T.O. ERNAKULAM — [1972] 1 S.C.R. 961 M. N. SANKARAYARAYANAN NAIR versus P. V. BALAKRISHNAN & ORS. — [1972] 2 S.C.R. 599 M/S. BASTI SUGAR MILLS CO. LTD. AND ORS. versus COMMISSIONER OF INCOME TAX, DELHI & RAJASTHAN — [1972] 1 S.C.R. 887 M/S. JETHMULL BBOJRAJ versus STATE OF BIHAR & ORS. — [1972] 3 S.C.R. 193 MADHUSUDAN GORDHANDAS & CO. versus MADHU WOOLLEN INDUSTRIES PVT. LTD. — [1972] 2 S.C.R. 201 MAHABIR MANDAL AND OTHERS versus STATE OF BIHAR — [1972] 3 S.C.R. 639 MAHANT BHAGWAN BHAGAT versus G. N. BHAGAT AND ORS. — [1972] 2 S.C.R. 1005 MAHARASHTRA STATE ELECTRICITY BOARD AND THE STATE OF MAHARASHTRA versus NAGPUR ELECTRIC LIGHT AND POWER COMPANY LTD. & ANR — [1972] 3 S.C.R. 19 MANAGEMENT OF NATIONAL & GRINDLAYS versus THEIR WORKMEN — [1972] 1 S.C.R. 7 MANAGEMENT OF THE FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY versus THEIR WORKMAN, SHRI R. K. MITTAL — [1972] 2 S.C.R. 353 MANAGEMENT OF THE KIRLAMPUDI SUGAR MILLS LTD. versus INDUSTRIAL TRIBUNAL, A.P. & ANR. — [1972] 1 S.C.R. 428 MANEKJI EDULJI MISTRY AND ORS. versus MANEKSHA ARDESHIR IRANI & ANR. — [1972] 1 S.C.R. 334 MISHRILAL JAIN versus DISTRICT MAGISTRATE, KAMRUP & ORS. — [1972] 1 S.C.R. 1101 MOHAMMAD KHAN & ORS. versus STATE OF MADHYA PRADESH — [1972] 2 S.C.R. 152 MOHD. MAQBOOL DAMNOO versus STATE OF JAMMU AND KASHMIR — [1972] 2 S.C.R. 1014 MOHINI THAPAR (DEAD) BY L. RS. versus C.I.T. (CENTRAL) CALCUTTA & ORS. — [1972] 1 S.C.R. 883 MORVI INDUSTRIES LTD. versus COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA — [1972] 1 S.C.R. 970 MUNICIPAL BOARD, KANNAUJ versus STATE OF UTTAR PRADESH & ORS. — [1972] 1 S.C.R. 193 MUNICIPAL CORPORATION FOR GREATER BOMBAY AND ANR. versus ADVANCE BUILDERS (INDIA) PVT. LTD. & OTHERS — [1972] 1 S.C.R. 408 MUNICIPAL CORPORATION, BHOPAL, M.P. versus MISBAHUL HASAN & ORS. — [1972] 3 S.C.R. 353 N. E. HORO versus JAHAN ARA JAIPAL SINGH — [1972] 3 S.C.R. 361 NABI BUX & ORS. versus STATE OF MADHYA PRADESH — [1972] 2 S.C.R. 316 NAGENDRA NATH MONDAL versus THE STATE OF WEST BENGAL — [1972] 3 S.C.R. 75 NARAINDAS versus VALLABHDAS & ORS. — [1972] 2 S.C.R. 28 NARINDER CHAND HEM RAJ & ORS. versus LT. GOVERNOR, ADMINISTRATOR, UNION TERRITORY, HIMACHAL PRADESH & ORS. — [1972] 1 S.C.R. 940 ORIENTAL TEXTILE FINISHING MILLS, AMRITSAR versus LABOUR COURT, JULLUNDUR & ORS. — [1972] 1 S.C.R. 490 P. B. ROY versus UNION OF INDIA — [1972] 3 S.C.R. 449 P. C. PURUSHOTHAMA REDDIAR versus S. PERUMAL — [1972] 2 S.C.R. 646 P.R. NAYAK versus UNION OF INDIA — [1972] 2 S.C.R. 695 PABITAR SINGH versus STATE OF BIHAR — [1972] 3 S.C.R. 848 PANCHSHILA INDUSTRIAL CO-OPERATIVE SOCIETIES (MULTI UNIT) versus GURGAON CENTRAL CO-OPERATIVE BANK LTD. GURGAON — [1972] 1 S.C.R. 44 PARLE PRODUCTS (P) LTD. versus J. P. & CO. MYSORE — [1972] 3 S.C.R. 289 PILLANI INVESTMENT CORPORATION LTD. versus I.T.O. AWARD, CALCUTTA & ANR. — [1972] 2 S.C.R. 502 POLYCHEM LIMITED versus R. D. TULPULE, INDUSTRIAL TRIBUNAL, BOMBAY & ANR — [1972] 3 S.C.R. 855 PRABHAWATI versus DR. PRITAM KAUR — [1972] 3 S.C.R. 991 PREMIER AUTOMOBILES LTD. & ANR. ETC. versus UNION OF INDIA — [1972] 2 S.C.R. 526 R. B. BANSILAL ABIRCHAND MILLS CO. LTD. versus LABOUR COURT NAGPUR & ORS. — [1972] 2 S.C.R. 580 R. C. JAL & ANR. versus UNION OF INDIA — [1972] 3 S.C.R. 561 R. L. KAPUR versus STATE OF MADRAS — [1972] 3 S.C.R. 417 R. N. NANJUNDAPPA versus T. THIMMIAH & ANR. — [1972] 2 S.C.R. 799 R. P. KHANNA & ORS. versus S.A.F. ABBAS & ORS. ETC. — [1972] 3 S.C.R. 548 RAGHUNATH LAXMAN WANI AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1972] 1 S.C.R. 48 RAILWAY BOARD versus A. PITCHUMANI — [1972] 2 S.C.R. 187 RAILWAY BOARD, GOVT. OF INDIA versus M/S OBSERVER PUBLICATIONS (P) LTD. — [1972] 3 S.C.R. 865 RAJ NARAIN versus SMT. INDIRA NEHRU GANDHI AND ANR — [1972] 3 S.C.R. 841 RAJINDRA NATH MAHATO versus T. GANGULY, DY. SUPERINTENDENT & ANR. — [1972] 2 S.C.R. 671 RAM AWADESH SINGH versus SUMITRA DEVI & ORS. — [1972] 2 S.C.R. 674 RAM BHAROSEY LAL KRISHAN KUMAR versus STATE OF U.P. & ORS. — [1972] 2 S.C.R. 146 RAM KRISHNA PAUL versus TIIE GOVT. OF WEST BENGAL & ORS. — [1972] 3 S.C.R. 401 RAM TAHAL & ORS. versus STATE OF U.P. — [1972] 2 S.C.R. 423 RAMESH CHANDRA versus STATE OF U.P. — [1972] 1 S.C.R. 1084 RAMESHWAR SINGH versus STATE OF JAMMU & KASHMIR — [1972] 1 S.C.R. 627 ROHINI KUMARI versus NARENDRA SINGH — [1972] 2 S.C.R. 657 S. B. JAIN, I.T.O. NAGPUR versus MAHANDERA — [1972] 1 S.C.R. 614 S. G. MERCANTILE CORPN. (P) LTD. versus THE C.I.T., CALCUTTA — [1972] 2 S.C.R. 980 S. L. GOSWAMI versus STATE OF MADHYA PRADESH — [1972] 2 S.C.R. 948 S. R. Y. SIVARAM PRASAD BAHADUR versus THE COMMISSIONER OF INCOME TAX HYDERABAD — [1972] 1 S.C.R. 320 S. V. KANDASKAR versus V. N. DESHPANDE & ANR. — [1972] 2 S.C.R. 965 SADIQ ALI AND ANR. ETC. versus ELECTION COMMISSION OF INDIA AND OTHERS ETC. — [1972] 2 S.C.R. 318 SALAR JUNG SUGAR MILLS LTD. ETC. versus STATE OF MYSORE & ORS. — [1972] 2 S.C.R. 228 SAMMBHU NATH JHA versus KEDAR PRASAD SINHA & ORS. — [1972] 3 S.C.R. 183 SARDAR BAHADUR S. INDRA SINGH TRUST versus COMMISSIONER OF INCOME TAX, BENGAL — [1972] 1 S.C.R. 392 SASHI BHUSHAN versus PROF. BALRAJ MADHOK & ORS. — [1972] 2 S.C.R. 177 SENIOR SUPERINTENDENT, R.M.S. COCHIN & ANR. versus K. V. GOPINATH, SORTER — [1972] 3 S.C.R. 530 SESHAMMAL & ORS. ETC. ETC. versus STATE OF TAMILNADU — [1972] 3 S.C.R. 815 SHAIK MADAR SABER AND ORS. ETC. versus STATE OF ANDHRA PRADESH & ORS. — [1972] 2 S.C.R. 853 SHAMRAO VITHAL CO-OPERATIVE BANK LTD. versus KASARGOD PANDHURANGA MALLYA — [1972] 2 S.C.R. 162 SHEKHAWATI GENERAL TRADERS LTD. versus INCOME TAX OFFICER, COMPANY CIRCLE I, JAIPUR — [1972] 1 S.C.R. 927 SHEO NATH SINGH versus APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX, CALCUTTA — [1972] 1 S.C.R. 175 SHIV GOVIND versus THE STATE OF MADHYA PRADESH — [1972] 3 S.C.R. 835 SHREE KRISHNA AGENCY LTD. versus COMMISSIONER OF INCOME TAX CENTRAL, CALCUTTA — [1972] 1 S.C.R. 368 SHYAM LAL SHARMA, ETC. versus STATE OF MADHYA PRADESH — [1972] 3 S.C.R. 422 SHYAMAL MONDAL versus STATE OF WEST BENGAL — [1972] 1 S.C.R. 517 SITA RAM BISHAMBHER DAYAL & ORS. versus STATE OF U.P. & ORS. — [1972] 2 S.C.R. 141 SITA RAM GOEL versus SUKHNANDI DAYAL & ANR. — [1972] 1 S.C.R. 836 SOM NARTH PURI versus THE STATE OF RAJASTHAN — [1972] 3 S.C.R. 497 SONE VALLEY PORTLAND CEMENT CO. versus THE WORKMEN — [1972] 3 S.C.R. 674 SRI VENKATESWARA RICE, GINLING & GROUNDNUT OIL MILL CONTRACTORS CO. & ORS. versus STATE OF ANDHRA PRADESH & ORS. — [1972] 1 S.C.R. 346 STATE BANK OF INDIA versus R. K. JAIN & ORS. — [1972] 1 S.C.R. 755 STATE OF ANDHRA PRADESH AND ORS. versus U.S.V. BALRAM ETC. — [1972] 3 S.C.R. 247 STATE OF ASSAM & ANR. versus S. N. SEN & ANR. — [1972] 2 S.C.R. 251 STATE OF ASSAM versus KA BRHYIEN KURKALANG & ORS. — [1972] 2 S.C.R. 506 STATE OF BIHAR versus ORIENTAL COAL CO. LTD. — [1972] 1 S.C.R. 982 STATE OF GUJARAT & ANOTHER versus ZINABHAI RANCHHODJI DARJI & ORS. — [1972] 2 S.C.R. 686 STATE OF HARYANA AND OTHERS versus RAJINDRA SAREEN — [1972] 2 S.C.R. 452 STATE OF JAMMU AND KASHMIR versus M. S. FAROOQL AND OTHERS — [1972] 3 S.C.R. 881 STATE OF M.P. & ORS. versus M/S. CHHOTABHAI JETHABHAI PATEL & CO. & ANR. — [1972] 2 S.C.R. 838 STATE OF MADHYA PRADEH & ORS. versus SARDAR D. K. JADHAV — [1972] 2 S.C.R. 864 STATE OF MADHYA PRADESH & ANR. versus DADABHOY'S NEW CHIRIMIRI PONRI HILL COLLIERY CO. PVT. LTD. — [1972] 2 S.C.R. 609 STATE OF MADHYA PRADESH & ORS. versus SHYAMA CHARAN SHUKLA — [1972] 1 S.C.R. 861 STATE OF MADHYA PRADESH versus M/S. SAITH & SKELTON (P) LTD. — [1972] 3 S.C.R. 233 STATE OF MADRAS versus CEMENT ALLOCATION CO-ORDINATING ORGANISATION — [1972] 1 S.C.R. 548 STATE OF MADRAS versus LATEEF HAMID & CO. — [1972] 1 S.C.R. 577 STATE OF MADRAS versus S. G. JAYARAJ NADAR & SONS — [1972] 1 S.C.R. 751 STATE OF ORISSA AND ORS. versus HARINARAYAN JAISWAL AND ORS. — [1972] 3 S.C.R. 784 STATE OF PUNJAB AND ORS. versus M/S. SHAKTI COTTON COMPANY — [1972] 2 S.C.R. 289 STATE OF PUNJAB versus M/S. ASSOCIATED HOTELS OF INDIA LTD. — [1972] 2 S.C.R. 937 STATE OF TAMIL NADU & ORS. ETC. versus S. K. KRISHNAMURTBI, ETC. ETC. — [1972] 3 S.C.R. 104 STATE OF TAMIL NADU versus KANNAN DEVAN HILLS PRODUCE CO. LTD. — [1972] 1 S.C.R. 1016 STATE OF TAMIL NADU versus THIRUMAGAL MILLS LTD. ETC. — [1972] 2 S.C.R. 395 STATE OF U.P. versus RAM NATH, PARTNER M/S. PANNA LAL DURGA PRASAD, KANPUR — [1972] 2 S.C.R. 572 STATE OF U.P. versus SAYED ABDUL JALIL — [1972] 3 S.C.R. 342 STATE OF U.P. versus SHYAM LAL SHARMA — [1972] 1 S.C.R. 184 STATE OF UTTAR PRADESH & ANR. versus MURARI LAL & BROTHERS LTD. — [1972] 1 S.C.R. 1 STATE OF UTTAR PRADESH & ORS. versus RAJA JITENDRA SINGH — [1972] 3 S.C.R. 99 STATE OF UTTAR PRADESH versus SAMMAN DASS — [1972] 3 S.C.R. 58 STATE OF WEST BENGAL versus ADMINISTRATOR, HOWRAH MUNICIPALITY & ORS. — [1972] 2 S.C.R. 874 STATE OF WEST BENGAL versus ASHOK DEY & ORS. ETC. ETC. — [1972] 2 S.C.R. 434 STATF BANK OF BIKANER & JAIPUR versus SHRI HARI HAR NATH BHARGAVA — [1972] 1 S.C.R. 110 T. S. BALARAM, INCOME TAX OFFICER, COMPANY CIRCLE IV, BOMBAY versus M/S. VOLKART BROTHERS, BOMBAY — [1972] 1 S.C.R. 30 TALKESHWARI DEVI versus RAM RAN BIKAT PRASAD SINGH & ANR. — [1972] 3 S.C.R. 71 THE WORKMEN versus GREAVES COTTON & CO; LTD. & ORS. — [1972] 1 S.C.R. 373 THULIA KALI versus THE STATE OF TAMIL NADU — [1972] 3 S.C.R. 622 TRIBENI DEVI AND ORS. versus COLLECTOR OF RANCHI — [1972] 3 S.C.R. 208 TURNER MORRISON AND CO., LTD. versus HUNGERFORD INVESTMENT TRUST LTD. — [1972] 3 S.C.R. 711 U.P. ELECTRICITY SUPPLY CO. LTD. versus WORKMEN & ORS. — [1972] 1 S.C.R. 553 UJJAL MANDAL versus STATE OF WEST BENGAL — [1972] 3 S.C.R. 165 UNICHEM LABORATORIES LTD. versus THE WORKMEN — [1972] 3 S.C.R. 567 UNION OF INDIA & ANR. versus OGALE GLASS WORKS — [1972] 1 S.C.R. 525 UNION OF INDIA & OTHERS versus N. K. PRIVATE LIMITED & ANOTHER — [1972] 3 S.C.R. 437 UNION OF INDIA AND ANOTHER versus GAJENDRA SINGH, ETC., ETC. — [1972] 3 S.C.R. 660 UNION OF INDIA AND ORS. versus M. RAVI VARMA AND ORS. ETC. — [1972] 2 S.C.R. 992 UNION OF INDIA versus H. S. DHILLON — [1972] 2 S.C.R. 33 UNION OF INDIA versus MOOL CHAND DASUMAL PARDASANI — [1972] 1 S.C.R. 608 UNION OF INDIA versus S. K. RAO — [1972] 2 S.C.R. 447 UNION OF INDIA versus SARDAR BAHADUR — [1972] 2 S.C.R. 218 UNITED PROVINCES ELECTRIC. SUPPLY CO. LTD., ALLAHABAD versus T. N. CHATTERJEE — [1972] 3 S.C.R. 754 V. VENUGOPALA VARMA RAJAH versus COMMISSIONER AGRICULTURAL INCOME TAX, TRIVANDRUM, KERALA — [1972] 1 S.C.R. 1000 VEGOILS PRIVATE LIMITED versus THE WORKMEN — [1972] 1 S.C.R. 673 VIDYA RAM MISHRA versus MANAGING COMMITIEE, SHRI JAI NARAIN COLLEGE — [1972] 3 S.C.R. 320 VIRENDRA KUMAR SAKLECHA versus JAGJIWAN AND ORS. — [1972] 3 S.C.R. 955 VISHWESHA THIRTHA SWAMIAR & ORS versus STATE OF MYSORE AND ANR. — [1972] 1 S.C.R. 137 VIVIAN JOSEPH FERREIRA & ANR. versus MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. — [1972] 2 S.C.R. 257 ZILA PARISHAD KHERI versus HINDUSTAN SUGAR MILLS & ANR. — [1972] 1 S.C.R. 423 ZILEY SINGH, ETC. versus REGISTRAR, CANE COOPERATIVE SOCIETIES, LUCKNOW AND ORS. — [1972] 3 S.C.R. 149 Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Judgment excerpt for general information; verify against the official record.