Supreme Court of India — 2002

578 reported judgments.

• A. SATYANARAYAN SHAH versus M. YADIGIRI — [2002] SUPP. 4 S.C.R. 313
• A.I. REG. RURAL BANK OFFICERS FED. AND ORS. versus GOVERNMENT OF INDIA AND ORS. — [2002] 2 S.C.R. 318
• A.L. RANJANE versus RAVINDRA ISHWARDAS SETHNA AND ORS. — [2002] SUPP. 4 S.C.R. 325
• A.P. STATE ELECTRICITY BOARD AND ORS. versus J. VENKATESHWARA RAO AND ORS. — [2002] SUPP. 4 S.C.R. 253
• A.V. MOHAN RAO AND ANR. versus M. KISHAN RAO AND ANR. — [2002] SUPP. 1 S.C.R. 175
• A.V. MURTHY versus B.S. NAGABASAVANNA — [2002] 1 S.C.R. 906
• ABDUL HAI KHAN versus SUBAL CHANDRA GHOSE AND ORS. — [2002] 2 S.C.R. 1157
• ABDUL KADER versus G.D. GOVINDARAJ (D) BY LRS. — [2002] 3 S.C.R. 460
• ABDUL RAHMAN versus PRASONY BAI AND ANR. — [2002] SUPP. 4 S.C.R. 260
• ABDUL RASAK AND ORS. versus KERALA WATER AUTHORITY AND ORS. — [2002] 1 S.C.R. 615
• ABDUL WAHEED KHAN @ WAHEED AND ORS. versus STATE OF ANDHRA PRADESH — [2002] SUPP. 1 S.C.R. 703
• AIRPORTS AUTHORITY OF INDIA versus SATYAGOPAL ROY AND ORS. — [2002] 2 S.C.R. 505
• AJAY KUMAR BHUYAN AND ORS. versus STATE OF ORISSA AND ORS. — [2002] SUPP. 4 S.C.R. 464
• AJIT KUMAR SINGH AND ORS. versus CHIRANJIBI LAL AND ORS. — [2002] 2 S.C.R. 607
• AKHILESHWAR KUMAR AND ORS. versus MUSTAQIM AND ORS. — [2002] SUPP. 5 S.C.R. 57
• ALAMGIR versus STATE (NCT. DELHI) — [2002] SUPP. 4 S.C.R. 88
• ALL INDIA JUDGES ASSOCIATION AND ORS. versus UNION OF INDIA AND ORS. — [2002] 2 S.C.R. 712
• ALLA CHINA APPARAO AND ORS. versus STATE OF ANDHRA PRADESH — [2002] SUPP. 3 S.C.R. 175
• ALLARAKHA K. MANSURI versus STATE OF GUJARAT — [2002] 1 S.C.R. 1011
• AMAR NATH CHOWDHURY versus BRAITHWAITE AND CO. LTD. AND ORS. — [2002] 1 S.C.R. 184
• ANIL RATAN SARKAR AND ORS. versus HIRAK GHOSH AND ORS. — [2002] 2 S.C.R. 346
• ANIS PARVEZ AND ORS. versus THE DIRECTOR GENERAL, COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND ORS. — [2002] 3 S.C.R. 843
• ANTHONY D'SOUZA AND ORS. versus STATE OF KARNATAKA — [2002] SUPP. 3 S.C.R. 572
• ASHEESH PRATAP SINGH AND ORS. versus M. SACHDEVAND ORS. — [2002] SUPP. 5 S.C.R. 552
• ASHEESH PRATAP SINGH AND ORS. versus UNION OF INDIA & ORS. — [2002] 2 S.C.R. 360
• ASHISH BATHAM versus STATE OF MADHYA PRADESH — [2002] SUPP. 2 S.C.R. 146
• ASHOK KUMAR AND ORS. versus RISHI RAM AND ORS. — [2002] 3 S.C.R. 1158
• ASHOK KUMAR GUPTA versus VIJAY KUMAR AGRAWAL — [2002] 2 S.C.R. 138
• ASHOK KUMAR versus STATE OF HARYANA — [2002] SUPP. 5 S.C.R. 159
• ASHUTOSH GUPTA versus STATE OF RAJASTHAN AND ORS. — [2002] 2 S.C.R. 649
• ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION versus KUM. A.B. SHANTHI — [2002] 3 S.C.R. 764
• ASSOCIATION OF INDUSTRIAL ELECTRICITY USERS versus STATE OF A.P. AND ORS. — [2002] 2 S.C.R. 273
• ATMA S. BERAR versus MUKHTIAR SINGH — [2002] SUPP. 5 S.C.R. 47
• AVTAR SINGH AND ORS versus STATE OF PUNJAB — [2002] SUPP. 2 S.C.R. 482
• AVTAR SINGH versus STATE OF HARYANA AND ANR. — [2002] 1 S.C.R. 1082
• AYYUB ETC. versus STATE OF U.P. — [2002] 2 S.C.R. 106
• B. RAMANJINI AND ORS. versus STATE OF ANDHRA PRADESH AND ANR. — [2002] 3 S.C.R. 506
• B.L. SREEDHAR AND ORS. versus K.M. MUNIREDDY (DEAD) AND ORS. — [2002] SUPP. 4 S.C.R. 601
• B.L. WADHERA versus UNION OF INDIA AND ORS. — [2002] 3 S.C.R. 226
• BABU RAM AND ANR. versus STATE OF U.P. AND ORS. — [2002] SUPP. 1 S.C.R. 366
• BACHHITAR SINGH & ANR versus STATE OF PUNJAB — [2002] SUPP. 2 S.C.R. 621
• BALDEV SINGH GANDHI versus STATE OF PUNJAB AND ORS . — [2002] 1 S.C.R. 1021
• BALDEV SINGH versus SURINDER MOHAN SHARMA AND ORS — [2002] SUPP. 4 S.C.R. 43
• BALLA RAM (DEAD) BY LRS. AND ORS. versus PHOOLA (DEAD) BY LRS. AND ORS. — [2002] SUPP. 4 S.C.R. 364
• BALU SONBA SHINDE versus STATE OF MAHARASHTRA — [2002] SUPP. 2 S.C.R. 135
• BANK OF INDIA AND ORS. versus O.P. SWARANAKAR ETC. — [2002] SUPP. 5 S.C.R. 438
• BAR COUNCIL OF ANDHRA PRADESH versus KURUPATI SATYA NARAYANA — [2002] SUPP. 4 S.C.R. 204
• BASANT SINGH AND ANR. versus ROMAN CATHOLIC MISSION — [2002] SUPP. 3 S.C.R. 70
• BECKODAN ABDUL RAHIMAN versus STATE OF KERALA — [2002] 3 S.C.R. 53
• BEG RAJ SINGH versus STATE OF U.P. AND ORS. — [2002] SUPP. 5 S.C.R. 530
• BHAIJI versus SUB DIVISIONAL OFFICER, THANDLA AND ORS. — [2002] SUPP. 5 S.C.R. 116
• BHANWAROO KHAN AND ORS. versus UNION OF INDIA AND ORS. — [2002] 2 S.C.R. 872
• BHARAT COKING COAL LTD. versus KARAM CHAND THAPAR & BROS. PVT. LTD. AND ORS. — [2002] SUPP. 4 S.C.R. 165
• BHARATBHAI @ JIMI PREMCHANDBHAI versus STATE OF GUJARAT — [2002] SUPP. 3 S.C.R. 46
• BHARATBHAI BHAGWANJIBHAI versus STATE OF GUJARAT — [2002] SUPP. 3 S.C.R. 491
• BHATIA INTERNATIONAL versus BULK TRADING S.A. AND ANR. — [2002] 2 S.C.R. 411
• BHAVNAGAR UNIVERSITY versus PALITANA SUGAR MILL PVT, LTD. AND ORS. — [2002] SUPP. 4 S.C.R. 517
• BHIMA @ BHIMARAO SIDA KAMBLE AND ORS. versus STATE OF MAHARASHTRA — [2002] SUPP. 1 S.C.R. 693
• BIBHUDATTA MOHANTY versus UNION OF INDIA AND ORS. — [2002] 2 S.C.R. 613
• BIHARI MANJHI AND ORS. versus STATE OF BIHAR — [2002] 2 S.C.R. 1173
• BIJAY KUMAR MAHANTY versus JADU @ RAM CHANDRA SAHOO — [2002] SUPP. 5 S.C.R. 89
• BIJOY SINGH AND ANR. versus STATE OF BIHAR — [2002] 3 S.C.R. 179
• BINDESHWARI PRASAD SINGH versus STATE OF BIHAR — [2002] SUPP. 1 S.C.R. 495
• BODH RAJ @ BODHA AND ORS. versus STATE OF JAMMU AND KASHMIR — [2002] SUPP. 2 S.C.R. 67
• BRIJ MOHAN LAL versus UNION OF INDIA AND ORS. — [2002] 3 S.C.R. 810
• C.V. RAJENDRAN AND ANR. versus N.M. MUHAMMED KUNHI — [2002] SUPP. 2 S.C.R. 390
• CELLULAR OPERATORS ASSOCIATION OF INDIA AND ORS. versus UNION OF INDIA AND ORS. — [2002] SUPP. 5 S.C.R. 222
• CEMENTO CORPORATION LTD. versus COLLECTOR CENTRAL EXCISE — [2002] SUPP. 3 S.C.R. 210
• CENTRAL AIRMEN SELECTION BOARD AND ANR. versus SURENDER KUMAR DAS — [2002] SUPP. 4 S.C.R. 295
• CENTRAL BUREAU OF INVESTIGATION versus R.S. PAI AND ANR. — [2002] 2 S.C.R. 889
• CENTRE FOR DEVELOPMENT OF ADVANCED COMPUTING, PUNE versus COMMISSIONER OF CENTRAL EXCISE, PUNE — [2002] 2 S.C.R. 103
• CHAIRMAN, STATE BANK OF INDIA AND ANR. versus ALL ORISSA STATE BANK OFFICERS ASSOCIATION AND ORS. — [2002] 3 S.C.R. 797
• CHANDER PAL versus THE STATE OF HARYANA — [2002] 1 S.C.R. 872
• CHANDIGARH HOUSING BOARD AND ANR. versus GURMIT SINGH — [2002] 1 S.C.R. 109
• CHANDRA BIHARI GAUTAM AND ORS. versus STATE OF BIHAR — [2002] 2 S.C.R. 1164
• CHANDRA PRAKASH AND ORS. versus STATE OF U.P. AND ANR. — [2002] 2 S.C.R. 913
• CHANDRA PRAKASH TIWARI AND ORS. versus SHAKUNTALA SHUKLA AND ORS. — [2002] 3 S.C.R. 948
• CHANDRAKANT TUKARAM NIKAM AND ORS. versus MUNICIPAL CORPORATION OF AHMEDABAD AND ANR. — [2002] 1 S.C.R. 861
• CHARAN LAL SAHU versus DR. APJ ABDUL KALAM AND ORS. — [2002] SUPP. 5 S.C.R. 13
• CHOWDARAPU RAGHUNANDAN versus STATE OF TAMIL NADU AND ORS. — [2002] 2 S.C.R. 486
• COLGATE PALMOLIVE (INDIA) LTD . versus M.R.T.P. COMMISSION AND ORS. — [2002] SUPP. 4 S.C.R. 219
• COLLECTOR OF CENTRAL EXCISE, AHMEDABAD versus L.T.E.C. (P) LTD., BOMBAY — [2002] SUPP. 2 S.C.R. 492
• COLLECTOR OF CENTRAL EXCISE, BOMBAY versus MAHARASHTRA FUR FABRICS LIMITED — [2002] SUPP. 2 S.C.R. 544
• COLLECTOR OF CENTRAL EXCISE, CHANDIGARH versus M/S SMITHKLINE BEECHAM CONSUMER HEALTH CARE LTD. AND ORS. — [2002] SUPP. 5 S.C.R. 633
• COLLECTOR OF CENTRAL EXCISE, NEW DELHI versus HINDUSTAN SANITARYWARE & INDUSTRIES — [2002] SUPP. 2 S.C.R. 224
• COMMISSIONER OF CENTRAL EXCISE, COCHIN versus M/S. TATA TEA LTD. — [2002] 3 S.C.R. 730
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus M/S. MARUTI UDYOG LTD. — [2002] 2 S.C.R. 99
• COMMISSIONER OF CENTRAL EXCISE, SHILLONG versus NORTH-EASTERN TOBACCO CO. LTD. — [2002] SUPP. 4 S.C.R. 373
• COMMISSIONER OF CUSTOMS, MUMBAI versus M/S. VIRGO STEELS, BOMBAY AND ANR. — [2002] 2 S.C.R. 934
• COMMISSIONER OF INCOME TAX versus M/S. HINDUSTAN BULK CARRIERS — [2002] SUPP. 5 S.C.R. 387
• COMMISSIONER OF INCOME TAX versus SUNIL J. KINARIWALA — [2002] SUPP. 4 S.C.R. 650
• COMMISSIONER OF INCOME TAX, MUMBAI versus M/S. DAMANI BROTHERS — [2002] SUPP. 5 S.C.R. 424
• COMMISSIONER OF SALES TAX versus SAI PUBLICATION FUND — [2002] 2 S.C.R. 743
• COMMISSIONER OF WEALTH TAX, GUJARAT versus LOV. S. KINARIWALA — [2002] SUPP. 5 S.C.R. 44
• COMMISSIONER, CENTRAL EXCISE, NAGPUR versus M/S. WAINGANGA SAHKARI S. KARKHANA LTD. — [2002] 3 S.C.R. 224
• DANA YADAV @ DAHU & ORS. versus STATE OF BIHAR — [2002] SUPP. 2 S.C.R. 363
• DARSHAN SINGH AND ORS. versus GUJJAR SINGH (DEAD) BY LRS. AND ORS. — [2002] 1 S.C.R. 91
• DEENA (DEAD) THROUGH L.RS. versus BHARAT SINGH (DEAD) THROUGH L.RS. AND ORS. — [2002] SUPP. 1 S.C.R. 289
• DEEPAK KUMAR versus RAVI VIRMANI AND ANR. — [2002] 1 S.C.R. 786
• DELHI ADMINISTRATION (NOW N.C.T. OF DELHI) versus MANOHAR LAL — [2002] SUPP. 2 S.C.R. 1
• DELHI DEVELOPMENT AUTHORITY versus ASHOK KUMAR BEHAL AND ORS. — [2002] SUPP. 1 S.C.R. 622
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION CO. (PVT.) LTD. AND ANR. — [2002] SUPP. 4 S.C.R. 177
• DEVENDER PAL SINGH versus STATE N.C.T. OF DELHI AND ANR. — [2002] 2 S.C.R. 767
• DEVENDER PAL SINGH versus STATE N.C.T. OF DELHI AND ANR. — [2002] SUPP. 5 S.C.R. 332
• DHANANJAY SHANKER SHETTY versus STATE OF MAHARASHTRA — [2002] SUPP. 1 S.C.R. 352
• DHANNALAL versus KALAWATIBAI AND ORS. — [2002] SUPP. 1 S.C.R. 19
• DHARMENDRASINH @ MANSING RATANSINH versus STTE OF GUJARAT — [2002] 3 S.C.R. 193
• DHARMESH @ NANU NITINBHAI SHAH versus STATE OF GUJARAT — [2002] SUPP. 1 S.C.R. 406
• DHARMINDER versus STATE OF HIMACHAL PRADESH — [2002] SUPP. 2 S.C.R. 16
• DHRUV GREEN FIELD LTD. versus HUKAM SINGH AND ORS. — [2002] SUPP. 1 S.C.R. 449
• DHUPA CHAMAR AND ORS. versus STATE OF BIHAR — [2002] SUPP. 1 S.C.R. 412
• DILA AND ANR. versus STATE OF UP — [2002] SUPP. 2 S.C.R. 521
• DILAWAR BALU KURANE versus STATE OF MAHARASHTRA — [2002] 1 S.C.R. 75
• DIRECTOR OF INCOME TAX versus M/S. BHARAT DIAMOND BOURSE — [2002] SUPP. 5 S.C.R. 95
• DIRECTOR OF SETTLEMENTS A.P. AND ORS. versus M.R. APPARAO AND ANR. — [2002] 2 S.C.R. 661
• DR. (MRS.) RENUKA DATLA AND ORS. versus COMMISSIONER OF INCOME TAX KARNATAKA AND ANR. — [2002] SUPP. 5 S.C.R. 166
• DR. ANIL BAJAJ versus POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANR. — [2002] 1 S.C.R. 375
• DR. CHANDRA PRAKASH AND ORS. versus STATE OF U.P. AND ANR. — [2002] SUPP. 4 S.C.R. 574
• DR. J.J. MERCHANT AND ORS. versus SHRINATH CHATURVEDI — [2002] SUPP. 1 S.C.R. 469
• DR. PRABHA ATRI versus THE STATE OF U.P. AND ORS. — [2002] SUPP. 5 S.C.R. 27
• DUGAR ELECTRONICS versus COLLECTOR OF CENTRAL EXCISE, CALCUTTA — [2002] SUPP. 4 S.C.R. 309
• DURGADAS PURKYASTHA versus UNION OF INDIA AND ORS. — [2002] SUPP. 1 S.C.R. 223
• DWARKA DAS AND ORS. versus STATE OF HARYANA — [2002] SUPP. 4 S.C.R. 150
• EPOCH ENTERREPOTS versus M.V. WON FU — [2002] SUPP. 3 S.C.R. 507
• EX. CAPT. HARISH UPPAL versus UNION OF INDIA AND ANR. — [2002] SUPP. 5 S.C.R. 186
• EZHIL AND ORS. versus STATE OF TAMIL NADU — [2002] 3 S.C.R. 431
• FAZLE RAB versus MOHD. YAKEEN — [2002] 1 S.C.R. 833
• FEROZE N. DOTIVALA versus P.M. WADHWANI AND ORS. — [2002] SUPP. 4 S.C.R. 416
• FIRST LAND ACQUISITION COLLECTOR versus NIRODHI PRAKASH GANGOLI AND ANR. — [2002] 2 S.C.R. 326
• FLASH LABORATORIES LTD. versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI. — [2002] SUPP. 5 S.C.R. 698
• G.N. NAYAK versus GOA UNIVERSITY AND ORS. — [2002] 1 S.C.R. 636
• G.V.N. KAMESWARA RAO versus G. JABILLI — [2002] 1 S.C.R. 153
• GANANATH PATTANAIK versus STATE OF ORISSA — [2002] 1 S.C.R. 845
• GANESH K. GUL VE ETC. versus STATE OF MAHARASHTRA — [2002] SUPP. 1 S.C.R. 632
• GANESH TRIVEDI versus SUNDAR DEVI AND ORS. — [2002] 1 S.C.R. 189
• GANGADHAR BEHERA AND ORS. versus STATE OF ORISSA — [2002] SUPP. 3 S.C.R. 183
• GAUHATI HIGH COURT AND ANR. versus KULADHAR PHUKAN AND ANR. — [2002] 2 S.C.R. 808
• GENERAL MANAGER NORTHERN RAILWAYS AND ANR. versus SARVESH CHOPRA — [2002] 2 S.C.R. 156
• GEORGE versus STATE OF KERALA — [2002] 2 S.C.R. 895
• GIRDHAR SHANKAR TAWADE versus STATE OF MAHARASHTRA — [2002] 3 S.C.R. 376
• GKN DRIVESHAFTS (INDIA) LTD. versus INCOME TAX OFFICER AND ORS. — [2002] SUPP. 4 S.C.R. 359
• GOVERNMENT OF HARYANA versus HARYANA BREWERY LTD. AND ANR. — [2002] 1 S.C.R. 942
• GOVERNMENT OF ORISSA versus M/S. ASHOK TRANSPORT AGENCY AND ORS. — [2002] 3 S.C.R. 632
• GOVT. OF A.P. AND ORS. versus J. SRIDEVI AND ORS. — [2002] 2 S.C.R. 1147
• GOVT. OF ANDHRA PRADESH AND ORS. ETC. ETC. versus P. VENKU REDDY — [2002] SUPP. 2 S.C.R. 538
• GURBAX SINGH versus KARTAR SINGH AND ORS. — [2002] 1 S.C.R. 940
• GURDIAL SINGH AND ORS. versus RAJ KUMAR ANEJA AND ORS. — [2002] 1 S.C.R. 817
• GURMAIL SINGH versus STATE OF PUNJAB — [2002] 2 S.C.R. 518
• GURPREET SINGH versus STATE OF HARYANA — [2002] SUPP. 2 S.C.R. 337
• H.S. AHAMMED HUSSAIN AND ANR. versus IRFAN A. HAMMED AND ANR. — [2002] SUPP. 1 S.C.R. 78
• H.S. JAYANNA AND BROS. AND ORS. versus STATE OF KARNATAKA AND ORS. — [2002] 2 S.C.R. 261
• HANS RAJ AGARWAL AND ANR. versus CHIEF COMMNR. OF INCOME TAX AND ORS. — [2002] SUPP. 5 S.C.R. 648
• HANS RAJ AND SONS versus STATE OF JAMMU AND KASHMIR AND ORS. — [2002] SUPP. 1 S.C.R. 199
• HARBHAJAN SINGH versus PRESS COUNCIL OF INDIA AND ORS. — [2002] 2 S.C.R. 369
• HARDEEP versus STATE OF HARYANA AND ANR. — [2002] SUPP. 1 S.C.R. 556
• HARIJANA THIRUPALA AND ORS. versus PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD — [2002] SUPP. 1 S.C.R. 379
• HARISH CHANDRA TIWARI versus BAIJU — [2002] 1 S.C.R. 83
• HARISINGH M. VASAVA versus STATE OF GUJARAT — [2002] 2 S.C.R. 57
• HARJIT SINGH AND ORS. versus STATE OF PUNJAB — [2002] SUPP. 1 S.C.R. 581
• HARRINGTON HOUSE SCHOOL versus S.M. ISPAHANI AND ANR. — [2002] 3 S.C.R. 929
• HARSHAVARDHAN CHOKKANI versus BHUPENDRA N. PATEL AND ORS. — [2002] 2 S.C.R. 133
• HARSHENDRA CHOUBISA AND ORS. versus STATE OF RAJASTHAN AND ORS. — [2002] SUPP. 1 S.C.R. 309
• HARYANA FINANCIAL CORPORATION AND ANR. versus M/S. JAGDAMBA OIL MILLS AND ANR. — [2002] 1 S.C.R. 621
• HEMALATHA GARGYA versus COMMISSIONER OF INCOME TAX — [2002] SUPP. 4 S.C.R. 382
• HINDUSTAN CIBA GEIGY versus UNION OF INDIA AND ORS. — [2002] SUPP. 4 S.C.R. 226
• HINDUSTAN MOTORS LTD. versus TAPAN KUMAR BHATTACHARYA AND ANR. — [2002] SUPP. 1 S.C.R. 127
• HINDUSTAN TIMES AND ORS. versus STATE OF UP. AND ANR. — [2002] SUPP. 4 S.C.R. 27
• HITECH ELECTROTHERMICS AND HYDROPOWER LTD. versus ST ATE OE KERALA AND ORS. — [2002] SUPP. 5 S.C.R. 128
• HOTEL SEA GULL versus STATE OF WEST BENGAL AND ORS. — [2002] 2 S.C.R. 576
• HUKAM CHAND versus STATE OF HARYANA — [2002] SUPP. 3 S.C.R. 202
• I.C.D.S LTD. versus BEENA SHABEER AND ANR. — [2002] SUPP. 1 S.C.R. 488
• I.T.C. LIMITED versus AGRICULTURAL PRODUCE MARKET COMMITTEE AND ORS. — [2002] 1 S.C.R. 441
• I.T.C. LIMITED versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [2002] SUPP. 4 S.C.R. 361
• I.T.C. LTD. WORKERS WELFARE ASSOCIATION AND ANR. versus THE MANAGEMENT OF I.T.C. LTD. AND ANR. — [2002] 1 S.C.R. 711
• IN RE: ARUNDHATI ROY - CONTEMNOR versus - — [2002] 2 S.C.R. 213
• IN RE: DEA TH OF 25 CHAINED INMATES IN ASYLUM FIRE IN TAMIL NADU versus . — [2002] 1 S.C.R. 839
• INDER SAIN MITTAL versus HOUSING BOARD HARYANA AND ORS. — [2002] 2 S.C.R. 5
• INDIA AUTOMOBILES (1960) LTD. versus CALCUTTA MUNICIPAL CORPORATION AND ANR. — [2002] 1 S.C.R. 961
• INDIAN NATIONAL CONGRESS (I) versus INSTITUTE OF SOCIAL WELFARE AND ORS. — [2002] 3 S.C.R. 1040
• INDIAN RLY. CLASS II OFFICERS FEDN. AND ANR. versus ANIL KUMAR SANG HI AND ORS. — [2002] SUPP. 2 S.C.R. 529
• INDUSTRIAL FINANCE CORPORATION OF INDIA LTD. versus THE CANNANORE SPINNING AND WEAVING MILLS LTD. AND ANR. — [2002] 2 S.C.R. 1093
• J.G. ENGINEER'S PVT. LTD. versus CALCUTTA IMPROVEMENT TRUST AND ANR. — [2002] 1 S.C.R. 599
• J.J. LAL PVT. LTD. AND ORS. versus M.R. MURALI AND ANR. — [2002] 1 S.C.R. 919
• JAGAT PAL DHAWAN versus KAHAN SINGH (DEAD) BY LRS. AND ORS. — [2002] SUPP. 4 S.C.R. 301
• JAGGANATH CHOUDHARY AND ORS. versus RAMAYAN SINGH AND ANR. — [2002] 3 S.C.R. 936
• JAI SINGH versus SHAKUNTALA — [2002] 2 S.C.R. 431
• JAIPAL versus STATE OF HARYANA — [2002] SUPP. 2 S.C.R. 714
• JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LTD. versus SHRI RAM GOPAL SHARMA AND ORS. — [2002] 1 S.C.R. 284
• JANKI NARAYAN BHOIR versus NARAYAN NAMDEO KADAM — [2002] SUPP. 5 S.C.R. 175
• JAWAHAR LAL SAZAWAL AND ORS. versus STATE OF J AND K AND ORS. — [2002] 2 S.C.R. 66
• JAYANTIBHAI BHENKARBHAI versus STATE OF GUJARAT — [2002] SUPP. 2 S.C.R. 255
• JHARESWAR PRASAD PAUL AND ANR. versus TARAK NATH GANGULY AND ORS. — [2002] 3 S.C.R. 913
• JINIA KEOTIN AND ORS. versus KUMAR SITARAM MANJHI AND ORS. — [2002] SUPP. 5 S.C.R. 689
• JOGINDER PAL versus NAVAL KISHORE BEHAL — [2002] 3 S.C.R. 1078
• JOSEPH versus STATE OF KERALA — [2002] SUPP. 4 S.C.R. 439
• JUSTICE K.P. MOHAPATRA versus SRI RAM CHANDRA NAYAK AND ORS. — [2002] SUPP. 3 S.C.R. 166
• K. PRABHAKARAN versus P. JAYARAJAN — [2002] SUPP. 3 S.C.R. 1
• K. PREMA S. RAO AND ANR. versus YADLA SRINIVASA RAO AND ORS. — [2002] SUPP. 3 S.C.R. 339
• K. SHEKAR versus V. INDIRAMMA AND ORS. — [2002] 2 S.C.R. 86
• K.G. PREMSHANKER versus INSPECTOR OF POLICE AND ANR. — [2002] SUPP. 2 S.C.R. 350
• K.L.E. SOCIETY versus DR. R.R. PATIL AND ANR. — [2002] 3 S.C.R. 520
• K.M SHARMA versus INCOME TAX OFFICER, WARD 13 (7) NEW DELHI — [2002] 2 S.C.R. 1047
• K.M. CHINNAPPA IN T.N. GODAVARMAN THIRUMALPAD versus UNION OF INDIA AND ORS. — [2002] SUPP. 3 S.C.R. 541
• K.M. MATHEW ETC. versus K.A. ABRAHAM AND ORS. ETC. — [2002] SUPP. 1 S.C.R. 662
• KAILASH CHAND SHARMA ETC. ETC. versus STATE OF RAJASTHAN AND ORS. — [2002] SUPP. 1 S.C.R. 317
• KAILASH CHANDRA AND ANR versus MUKUNDI LAL AND ORS. — [2002] 1 S.C.R. 605
• KAISER-I-HIND PVT. LTD. AND ANR. versus NATIONAL TEXTILE CORPORATION (MAHARASHTRA NORTH) LTD. AND ORS. — [2002] SUPP. 2 S.C.R. 555
• KALPANA MAZUMDAR versus STA TE OF ORI SSA — [2002] SUPP. 1 S.C.R. 299
• KALPATARU AGROFOREST ENTERPRISES versus UNION OF INDIA — [2002] 2 S.C.R. 298
• KAMALNATH versus SUDESH VERMA — [2002] 1 S.C.R. 63
• KANHAIYA LAL AGRAWAL versus UNION OF INDIA — [2002] SUPP. 1 S.C.R. 284
• KANHAIYALAL AND ORS. versus ANUPKUMAR AND ORS. — [2002] SUPP. 4 S.C.R. 366
• KANNIAMMAL versus CHELLARAM — [2002] 2 S.C.R. 1141
• KARAM CHAND versus UNION OF INDIA AND ORS. — [2002] 2 S.C.R. 545
• KARNATAKA ELECTRICITY BOARD versus THE STATE OF KARNATAKA AND ORS. — [2002] 1 S.C.R. 1118
• KARNATAKA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. versus COMMISSIONER OF INCOME TAX, BANGALORE — [2002] SUPP. 4 S.C.R. 453
• KARNATAKA STATE ROAD TRANSPORT CORPORATION versus ASHRUFULLA KHAN AND ORS. — [2002] 1 S.C.R. 194
• KARNATAKA STEEL & WIRE PRODUCTS AND ORS. versus KOHINOOR ROLLING SHUTTERS & ENG. WORKS AND ORS. — [2002] SUPP. 4 S.C.R. 51
• KASHIBEN BHIKABAI AND ORS. versus SPECIAL LAND ACQUISITION OFFICER AND ANR. — [2002] 1 S.C.R. 852
• KASTURI AND ORS. versus STATE OF HARYANA — [2002] SUPP. 4 S.C.R. 117
• KEDARNATH versus MOHAN LAL KESAWARI AND ORS. — [2002] 1 S.C.R. 144
• KENDRIYA VIDYALAYA SANGATHAN AND ANR. versus SUBHAS SHARMA — [2002] 2 S.C.R. 335
• KENDRIYA VIDYALAYA SANGATHAN AND ORS. versus AJAY KUMAR DAS AND ORS. — [2002] 3 S.C.R. 609
• KHAZAN SINGH (DEAD) BY LRS. versus UNION OF INDIA — [2002] 1 S.C.R. 431
• KHET SINGH versus UNION OF INDIA — [2002] 2 S.C.R. 598
• KILLICK NIXON LTD., MUMBAI versus DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI AND ORS. — [2002] SUPP. 4 S.C.R. 348
• KOLUTHARA EXPORTS LTD. versus ST ATE OF KERALA AND ORS. — [2002] 1 S.C.R. 775
• KONDA LAKSHMANA BAPUJI versus GOVT. OF ANDHRA PRADESH AND ORS. — [2002] 1 S.C.R. 651
• KRISHNA MOCHI AND ORS. versus STATE OF BIHAR ETC. — [2002] 3 S.C.R. 1
• KULDIP SINGH versus UNION OF INDIA — [2002] 3 S.C.R. 620
• KUSUM LATA versus STATE OF HARYANA AND ORS. — [2002] SUPP. 1 S.C.R. 359
• L.T.C. LTD. versus COLLECTOR OF CENTRAL EXCISE, PATNA — [2002] SUPP. 5 S.C.R. 1
• LAKHWINDER SINGH AND ORS. versus STATE OF PUNJAB — [2002] SUPP. 5 S.C.R. 136
• LAKSHMI AND ORS. versus STATE OF U.P. — [2002] SUPP. 1 S.C.R. 733
• LAKSHMI RAM BHUYAN versus HARI PRASAD BHUYAN AND ORS. — [2002] SUPP. 4 S.C.R. 275
• LALIT KUMAR JAIN AND ANR. versus JAIPUR TRADERS CORPORATION PVT. LTD. — [2002] 3 S.C.R. 445
• LALLAN RAJ AND ORS. versus STATE OF BIHAR — [2002] SUPP. 4 S.C.R. 188
• LAND ACQUISITION OFFICER-CUM-DSWO, A.P. versus B.V. REDDY AND SONS — [2002] 1 S.C.R. 1041
• LAXMAN versus STATE OF MAHARASHTRA — [2002] SUPP. 1 S.C.R. 697
• LEHNA versus STATE OF HARYANA — [2002] 1 S.C.R. 377
• LINGALA KONDALA RAO versus VOOTUKURI NARAYANA RAO — [2002] SUPP. 4 S.C.R. 319
• LUIS CAETANO VIEGAS versus ESTRELINA MARIANA R.M.A. DA COSTA AND ORS. — [2002] 3 S.C.R. 849
• M.C. ABRAHAM AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2002] SUPP. 5 S.C.R. 677
• M.C. MEHTA versus KAMAL NATH AND ORS. — [2002] 2 S.C.R. 477
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2002] 2 S.C.R. 963
• M.L. SUBBARA YA SETTY (DEAD) BY LRS. AND ORS. versus M.L. NAGAPPA SETTY (DEAD) BY LRS. AND ORS. — [2002] 3 S.C.R. 326
• M.P. ELECTRICITY BOARD versus SHAIL KUMARI AND ORS. — [2002] 1 S.C.R. 164
• M.V. RAJASHEKARAN AND ORS. versus VATAL NAGARAJ AND ORS. — [2002] 1 S.C.R. 412
• M.Y. GHORPADE versus SHLVAJI RAO M. POAL AND ORS. — [2002] SUPP. 2 S.C.R. 99
• M/S GRASIM INDUSTRIES LTD. versus COLLECTOR OF CUSTOMS, BOMBAY — [2002] 2 S.C.R. 945
• M/S HIRA LALL AND SONS AND ORS. versus M/S. LAKSHMI COMMERCIAL BANK — [2002] SUPP. 1 S.C.R. 444
• M/S INDIAN CHARGE CHROME LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2002] SUPP. 5 S.C.R. 295
• M/S KUNSTOCOM ELECTRONICS (I) PVT. LTD. versus GILT PACK LTD. AND ANR. — [2002] 1 S.C.R. 435
• M/S. B.P.L. INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, COCHIN — [2002] 3 S.C.R. 834
• M/S. BHARAGATH ENGINEERING versus R. RANGANAYAKI AND ANR. — [2002] SUPP. 5 S.C.R. 642
• M/S. BHARAT SALES LTD. AND ANR. versus SMT. LAKSHMI DEVI AND ORS. — [2002] 3 S.C.R. 1135
• M/S. BHUPINDRA STEELS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE — [2002] SUPP. 2 S.C.R. 413
• M/S. BUILD INDIA CONSTRUCTION SYSTEM versus UNION OF INDIA — [2002] 3 S.C.R. 866
• M/S. ESCORTS JCB LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI-II — [2002] SUPP. 3 S.C.R. 261
• M/S. ESSEN DEINKI versus RAJIV KUMAR — [2002] SUPP. 3 S.C.R. 499
• M/S. GENERAL FINANCE CO. AND ANR. versus ASSISTANT COMMISSIONER OF INCOME TAX, PUNJAB — [2002] SUPP. 2 S.C.R. 106
• M/S. HARIDAS EXPORTS versus ALL INDIA FLOAT GLASS MFRS. ASSOCIATION AND ORS. — [2002] SUPP. 1 S.C.R. 229
• M/S. HARYANA STATE F.C.C.W. STORE LTD. AND ANR. versus RAM NIWAS AND ANR. — [2002] 3 S.C.R. 1151
• M/S. I.T.L. LTD. versus M/S. SIEMENS PUBLIC COMMUNICATIONS NETWORK LTD. — [2002] 3 S.C.R. 1122
• M/S. INDIA HOUSE versus KISHAN N. LALWANI — [2002] SUPP. 5 S.C.R. 522
• M/S. KANAKA GRUHA NIRMAN SAHAKARA SANGHA versus SMT. NARAYANAMMA (SINCE DECEASED) BY LRS. AND ORS. — [2002] SUPP. 3 S.C.R. 97
• M/S. KANTHI ENTERPRISES & ORS. versus STATE OF KARNATAKA & ORS. — [2002] SUPP. 2 S.C.R. 209
• M/S. KONKAN RAILWAY CORPORATION LTD. AND ANR. versus M/S. RANI CONSTRUCTION PVT. LTD. — [2002] 1 S.C.R. 728
• M/S. LAKSHMI PRECISION SCREWS LTD. versus RAM BAHAGAT — [2002] SUPP. 1 S.C.R. 512
• M/S. M. SUBBARAO AND SONS versus YASHODAMMA AND ORS — [2002] SUPP. 2 S.C.R. 448
• M/S. MYCON CONSTRUCTION LTD. versus STATE OF KARNATAKA AND ANR. — [2002] 3 S.C.R. 854
• M/S. OCL INDIA LTD. versus STATE OF ORISSA AND ORS. — [2002] SUPP. 5 S.C.R. 496
• M/S. ORISSA TEXTILE AND STEEL LTD. versus STATE OE ORISSA AND ORS. — [2002] 1 S.C.R. 309
• M/S. POLYFLEX (INDIA) PVT. LTD. versus COMMISSIONER OF INCOME TAX, KARNATAKA — [2002] SUPP. 2 S.C.R. 123
• M/S. PRECISION STEEL AND ENGG. WORKS versus PREM DEVA NIRANJAN DEVA TAYAL — [2002] SUPP. 4 S.C.R. 637
• M/S. RAYALSEEMA PAPER MILLS LTD. AND ANR. versus GOVERNMENT OF A.P. AND ORS. — [2002] SUPP. 3 S.C.R. 323
• M/S. SHYAMA CHARAN AGARWALA AND SONS versus UNION OF INDIA — [2002] SUPP. 1 S.C.R. 148
• M/S. SPEEDWAY RUBBER CO. versus COMMISSIONER, CENTRAL EXCISE, CHANDIGARH — [2002] 3 S.C.R. 826
• M/S. UNIQUE BUTYLE TUBE INDUSTRIES PVT. LTD. versus U.P. FINANCIAL CORPORATION AND ORS. — [2002] SUPP. 5 S.C.R. 666
• MADHUKAR D. SHENDE versus TARABAI ABA SHEDAGE — [2002] 1 S.C.R. 132
• MAHADEO SAHNI AND ORS. versus STATE OF BIHAR — [2002] SUPP. 1 S.C.R. 502
• MAHAKOSHAL TOURIST, NAPIER TOWN AND ORS. versus STATE OF MADHYA PRADESH AND ORS. — [2002] SUPP. 2 S.C.R. 93
• MAHARASHTRA STATE JUDICIAL SERVICE ASSOCIATION AND ORS. versus HIGH COURT OF JUDICATURE AT BOMBAY AND ORS. — [2002] 1 S.C.R. 1125
• MAHENDER PRATAP versus KRISHAN PAL AND ORS. — [2002] SUPP. 4 S.C.R. 339
• MAHENDRA PAL versus SHRI RAM DASS MALANGER AND ORS. — [2002] 2 S.C.R. 169
• MAHENDRA SAREE EMPORIUM versus G.V. SRINIVASA MURTHY — [2002] 3 S.C.R. 694
• MAHESH CHAND versus B. JANARDHAN AND ANR. — [2002] SUPP. 4 S.C.R. 566
• MAHILA BAJRANGI (DEAD) THROUGH LRS. AND ORS. versus BADRIBAI W/O JAGANNATH AND ANR. — [2002] SUPP. 5 S.C.R. 557
• MALHU YADAV AND ORS. versus STATE OF BIHAR — [2002] 3 S.C.R. 676
• MAM CHAND PAL versus SMT. SHANTI AGARWAL — [2002] 1 S.C.R. 1032
• MANSAB ALI versus LRSAN AND ANR. — [2002] SUPP. 5 S.C.R. 86
• MANSOOR KHAN versus MOTIRAM HAREBHAN KHARA T AND ANR. — [2002] 2 S.C.R. 594
• MATTAR versus STATE OF U.P. — [2002] SUPP. 1 S.C.R. 281
• MAULESHWAR MANI AND ORS. versus JAGDISH PRASAD AND ORS. — [2002] 1 S.C.R. 423
• MD. ISRAILS AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2002] 1 S.C.R. 13
• MEDICAL COUNCIL OF INDIA versus MADHU SINGH AND ORS. — [2002] SUPP. 2 S.C.R. 228
• MICHAEL B. FERNANDES versus C.K. JAFFER SHARIEF AND ORS . — [2002] 1 S.C.R. 1053
• MIS. SHRIKRISHNA OIL MILL versus MIS. RADHAKRISHNAN RAMCHANDRA — [2002] 1 S.C.R. 98
• MOHAN SINGH versus PREM SINGH AND ANR. — [2002] SUPP. 3 S.C.R. 5
• MOHD. HOSHAN, A.P. AND ANR. versus STATE OF A.P. — [2002] SUPP. 2 S.C.R. 408
• MOHD. KHALID versus STATE OF WEST BENGAL — [2002] SUPP. 2 S.C.R. 31
• MOOL CHAND BAKHRU AND ANR. versus ROHAN AND ORS. — [2002] 1 S.C.R. 702
• MOTI LAL versus CENTRAL BUREAU OF INVESTIGATION AND ANR. — [2002] 2 S.C.R. 995
• MR. "X" versus HOSPITAL "Z" — [2002] SUPP. 4 S.C.R. 661
• MS. ARUNA ROY AND OTHERS versus UNION OF INDIA AND OTHERS — [2002] SUPP. 2 S.C.R. 266
• MUNDRIKA MAHTO AND ORS. versus STATE OF BIHAR — [2002] 3 S.C.R. 575
• MUNICIPAL CORPORATION OF GREATER BOMBAY versus BHARAT PETROLEUM CORPORATION LTD. — [2002] 2 S.C.R. 860
• MUNICIPAL CORPORATION OF GREATER MUMBAI versus K.V. SHRAMIK SANGH AND ORS. — [2002] 2 S.C.R. 1122
• MUNITHIMMAIAH versus STATE OF KARNATAKA AND ORS. — [2002] 2 S.C.R. 825
• MUNUSWAMY AND ORS. versus STATE OF TAMIL NADU — [2002] SUPP. 1 S.C.R. 550
• MUTHU GOUNDER versus AMMAYEE AMMAL — [2002] SUPP. 1 S.C.R. 103
• N. ADITHAYAN versus THE TRAVANCORE DEVASWOM BOARD AND ORS. — [2002] SUPP. 3 S.C.R. 76
• N. NATARAJAN versus B.K. SUBBA RAO — [2002] SUPP. 4 S.C.R. 428
• N.C. DAGA versus LNDER MOHAN SINGH RANA — [2002] SUPP. 4 S.C.R. 619
• NAGAPPA versus GURUDAYAL SINGH AND ORS. — [2002] SUPP. 4 S.C.R. 499
• NAGPUR IMPROVEMENT TRUST versus VASANTRAO AND ORS. — [2002] SUPP. 2 S.C.R. 636
• NAGRIK UPBHOKTA M. MANCH versus UNION OF INDIA AND ORS. — [2002] 3 S.C.R. 735
• NALAKATH SAINUDDIN versus KOORIKADAN SULAIMAN — [2002] SUPP. 1 S.C.R. 1
• NALLABOTHU VENKAIAH versus STATE OF A.P. — [2002] SUPP. 1 S.C.R. 606
• NANDU RASTOGI @ NANDJI RASTOGI AND ANR. versus STATE OF BIHAR — [2002] SUPP. 3 S.C.R. 30
• NARAYANASWAMY RAVISHANKAR versus ASSTT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE — [2002] SUPP. 3 S.C.R. 121
• NARENDRA K. KOCHAR versus SIND MAHARASHTRA COOP. HOUSING SOCIETY LTD. AND ORS. — [2002] SUPP. 1 S.C.R. 68
• NARPAT SINGH ETC. ETC. versus JAIPUR DEVELOPMENT — [2002] 3 S.C.R. 365
• NARYAN PRASAD LOHIA versus NIKUNJ KUMAR LOHIA AND ORS. — [2002] 1 S.C.R. 1136
• NATIONAL INSURANCE CO. LTD. versus SKY GEMS — [2002] 1 S.C.R. 118
• NATIONAL INSURANCE CO. LTD., CHANDIGARH versus NICOLLETTA ROHTAGI AND ORS. — [2002] SUPP. 2 S.C.R. 456
• NEW INDIA ASSURANCE CO. LTD. versus ASHA RANI AND ORS. — [2002] SUPP. 4 S.C.R. 543
• NEW INDIA ASSURANCE CO. LTD. versus C.M. JAYA AND ORS. — [2002] 1 S.C.R. 298
• NILESH NANDKUMAR SHAH versus SIKANDAR AZIZ PATEL — [2002] SUPP. 1 S.C.R. 652
• NIRMA LTD. versus M/S. LURGI LENTJES ENERGIETECHNIK GHBH AND ANR. — [2002] 3 S.C.R. 911
• NIRMALA ANAND versus ADVENT CORPORATION (P) LTD. AND ORS. — [2002] SUPP. 2 S.C.R. 706
• NORTHERN INDIAN GLASS INDUSTRIES versus JASWANT SINGH AND ORS. — [2002] SUPP. 3 S.C.R. 534
• NUTAN KUMAR AND ORS. versus IIND ADDITIONAL DISTRICT JUDGE AND ORS. — [2002] SUPP. 2 S.C.R. 686
• OM PRAKASH @ RAJA versus STATE OF UTTARANCHAL — [2002] SUPP. 4 S.C.R. 623
• OM PRAKASH GUPTA versus RANBIR B. GOYAL — [2002] 1 S.C.R. 359
• OM SHANKAR BIYANI versus BOARD OF TRUSTEES, PORT OF CALCUTTA AND ORS. — [2002] 2 S.C.R. 19
• OM WATI GAUR AND ORS. versus JITENDRA KUMAR AND ORS. — [2002] SUPP. 4 S.C.R. 17
• OMBALIKA DAS AND ANR. versus HULISA SHAW — [2002] 2 S.C.R. 902
• ONKAR LAL BAJAJ ETC. ETC. versus UNION OF INDIA AND ANR. ETC. ETC. — [2002] SUPP. 5 S.C.R. 605
• P. JOHN CHANDY AND CO. (P) LTD. versus JOHN P. THOMAS — [2002] 3 S.C.R. 549
• P. KLRAN KUMAR versus A.S. KHADAR AND ORS. — [2002] 3 S.C.R. 775
• P. PURUSHOTTAM REDDY AND ANR. versus M/S PRATAP STEELS LTD. — [2002] 1 S.C.R. 586
• P. RAMA CHANDRA RAO versus STATE OF KARNATAKA — [2002] 3 S.C.R. 60
• P. TULSI DAS AND ORS. versus GOVERNMENT OF A.P. AND ORS. — [2002] SUPP. 3 S.C.R. 306
• P.H PUJAR versus KANTHI RAJASHEKHAR KIDIYAPPA AND ORS. — [2002] 2 S.C.R. 205
• P.S.E.B. AND ANR. versus WAZIR SINGH — [2002] 2 S.C.R. 380
• P.U. JOSHI AND ORS. versus THE ACCOUNTANT GENERAL, AHMEDABAD AND ORS. — [2002] SUPP. 5 S.C.R. 573
• P.V. HEMALATHA versus KATTAMKANDI PUTHIYA MALIACKAL SAHEEDA AND ANR. — [2002] 3 S.C.R. 1098
• PADMA versus HIRALAL MOTILAL DESARDA & ORS. — [2002] SUPP. 2 S.C.R. 179
• PADMASUNDARA RAO (DEAD) AND ORS. versus STATE OF T.N. AND ORS. — [2002] 2 S.C.R. 383
• PANDURANG KALU PATIL AND ANR. versus STATE OF MAHARASHTRA — [2002] 1 S.C.R. 338
• PAUL GEORGE versus STATE — [2002] 1 S.C.R. 370
• POST-DOCTORAL RESEARCH ASSOCIATES OF S.V. UNIVERSITY, DR. K. KRISHNA REDDY AND ORS. versus UNION OF INDIA AND ORS. — [2002] 3 S.C.R. 492
• PRADEEP KUMAR BISWAS AND ORS. versus INDIAN INSTITUTE OF CHEMICAL BIOLOGY AND ORS. — [2002] 3 S.C.R. 100
• PRAKASH KHANDRE versus DR. VIJAY KUMAR KHANDRE AND ORS. — [2002] 3 S.C.R. 994
• PRAKASH NARAIN SHARMA versus BURMAH SHELL CO-OP. HOUSING SOCIETY LTD. — [2002] SUPP. 1 S.C.R. 643
• PRATIBHA SINGH AND ANR. versus SHANTI DEVI PRASAD AND ANR. — [2002] SUPP. 4 S.C.R. 406
• PREM BAKSHI AND ORS. versus DHARAM DEV AND ORS. — [2002] 1 S.C.R. 103
• PREM SURANA versus ADDL. MUNSIF AND JUDICIAL MAGISTRATE AND ANR. — [2002] SUPP. 1 S.C.R. 524
• PRITAM NATH AND ORS. versus STATE OF PUNJAB — [2002] SUPP. 1 S.C.R. 397
• R. KAPILNATH (DEAD) THROUGH LRS. versus KRISHNA — [2002] SUPP. 5 S.C.R. 66
• R.D. GOYAL AND ANR. versus RELIANCE INDUSTRIES LTD. — [2002] SUPP. 4 S.C.R. 231
• R.V.E. VENKATACHALA GOUNDER versus VENKATESHA GUPTA AND ORS. — [2002] 2 S.C.R. 983
• RABINDRA NATH GHOSAL versus UNIVERSITY OF CALCUTTA AND ORS. — [2002] SUPP. 2 S.C.R. 698
• RAGHUNATH versus STATE OF HARYANA AND ORS. — [2002] SUPP. 4 S.C.R. 130
• RAGHURAM RAO AND ORS. versus ERIC P. MATHIAS AND ORS. — [2002] 1 S.C.R. 759
• RAJ KUMAR JOHRI AND ANR. versus STTE OF M.P. AND ORS. — [2002] 2 S.C.R. 512
• RAJA MUTHUKONE (D) BY LRS. versus T. GOPALASAMI AND ANR. — [2002] 2 S.C.R. 708
• RAJANKUMAR SHANKARRAO TAWARE AND ANR. versus AJIT ANANTRAO PAWAR — [2002] 2 S.C.R. 640
• RAJESH @ RAJU CHANDULAL GANDHI AND ANR. versus STATE OF GUJARAT — [2002] 2 S.C.R. 304
• RAJESHEKAR BASAVARAJ PATIL versus SUBASH KALLUR AND ORS. — [2002] SUPP. 3 S.C.R. 141
• RAJESHWAR DAYAL AND ORS. versus AVNEESH KUMAR AVASTHI AND ORS. — [2002] 2 S.C.R. 926
• RAKESH AND ORS. versus STATE OF U.P. — [2002] SUPP. 1 S.C.R. 213
• RAKESH WADHAWAN AND ORS. versus M/S. JAGDAMBA INDUSTRIAL CORPORATION AND ORS. — [2002] 3 S.C.R. 468
• RAM AVTAR AND ORS. versus THE STATE OF U.P. — [2002] SUPP. 4 S.C.R. 247
• RAM EKBAK MISSIR versus RAM NIWASH PANDEY@ SRI NIWASH PANDEY AND ORS. — [2002] SUPP. 3 S.C.R. 162
• RAM GOVIND UPADHYAY versus SUDARSHAN SINGH AND ORS. — [2002] 2 S.C.R. 526
• RAM KHILONA AND ORS. versus SARDAR AND ORS. — [2002] SUPP. 1 S.C.R. 187
• RAM NARAYAN SHARMA versus SHAKUNTALA GAUR — [2002] 3 S.C.R. 562
• RAM NATH SAO @ RAM NATH SAHU & ORS. versus GOBARADHAN SAO AND ORS. — [2002] 2 S.C.R. 77
• RAM NIBAS GAGAR (DEAD) BY LRS. versus DEBOJYOTI DAS AND ORS. — [2002] SUPP. 4 S.C.R. 595
• RAM PRASAD SARMA versus MANI KUMAR SUBBA AND ORS. — [2002] SUPP. 3 S.C.R. 473
• RAMA KANT AND ORS. versus SONA DEVI — [2002] 2 S.C.R. 14
• RAMILABEN HASMUKHBHAI KHRISTI AND ANR. ETC. versus STATE OF GUJARAT — [2002] SUPP. 1 S.C.R. 530
• RAMINDER SINGH SETHI versus D. VIJAYARANGAM — [2002] 3 S.C.R. 213
• RAN SINGH MALIK versus STATE OF HARYANA AND ORS. — [2002] 1 S.C.R. 952
• RANJIT SINGH @ JITA AND ORS. versus STATE OF PUNJAB — [2002] SUPP. 2 S.C.R. 247
• RASHIDA BEGUM versus GENERAL SALES LTD. — [2002] SUPP. 1 S.C.R. 59
• RATAN LAL JAIN AND ORS. versus UMA SHANKAR VYAS AND ORS. — [2002] 1 S.C.R. 750
• RATTAN DEV versus PASAM DEVI — [2002] SUPP. 2 S.C.R. 394
• RAVINDER SINGH @ BITTU versus THE STATE OF MAHARASHTRA — [2002] 3 S.C.R. 622
• RAVINDRA SHANTARAM SAWANT versus STATE OF MAHARASHTRA — [2002] 3 S.C.R. 881
• RITA LAL versus RAJ KUMAR SINGH — [2002] SUPP. 2 S.C.R. 403
• ROHIT SINGHAL AND ORS. versus PRINCIPAL, JA WAHAR N. VIDYALA YA AND ORS. — [2002] SUPP. 5 S.C.R. 515
• RULI RAM AND ANR. versus STATE OF HARYANA — [2002] SUPP. 2 S.C.R. 426
• RUPA ASHOK HURRA versus ASHOK HURRA AND ANR. — [2002] 2 S.C.R. 1006
• S. AMARJIT SINGH KALRA (DEAD) BY LRS. AND ORS. versus SMT. PRAMOD GUPTA (DEAD) BY LRS. AND ORS. — [2002] SUPP. 5 S.C.R. 350
• S. RENUKA AND ORS. versus STATE OF A.P. AND ANR. — [2002] 2 S.C.R. 697
• S. SHANMUGAVEL NADAR versus STATE OF TAMIL NADU AND ANR. — [2002] SUPP. 2 S.C.R. 498
• S.K KUSHWAHA versus D.K. JOSHI AND ORS. — [2002] 2 S.C.R. 533
• S.R EJAZ versus TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. — [2002] 2 S.C.R. 31
• SALEEM BHAI AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2002] SUPP. 5 S.C.R. 491
• SALEM ADVOCATE BAR ASSOCIATION, TAMIL NADU versus UNION OF INDIA — [2002] SUPP. 3 S.C.R. 353
• SAMPATH KUMAR versus AYYAKANNU AND ANR. — [2002] SUPP. 2 S.C.R. 397
• SANGAMNER BHAG SAHAKARI KARKHANA LTD. versus MIS. KRUPP INDUSTRIES LTD. — [2002] 3 S.C.R. 875
• SANJU @ SANJA Y SINGH SENGAR versus STATE OF M.P. — [2002] 3 S.C.R. 668
• SANSAR CHAND ATRI versus STATE OF PUNJAB AND ANR. — [2002] 2 S.C.R. 881
• SARWAN SINGH versus STATE OF PUNJAB — [2002] SUPP. 3 S.C.R. 128
• SATISH RAWAT versus UNION OF INDIA — [2002] SUPP. 1 S.C.R. 671
• SATISH SHARMA AND ANR. versus STATE OF GUJARAT — [2002] SUPP. 4 S.C.R. 635
• SATNAM OVERSEAS(EXPORT)THROUGH ITS PARTNER ETC. ETC. versus STATE OF HARYANA AND ANR. ETC. ETC. — [2002] SUPP. 3 S.C.R. 271
• SAU. SARASWATIBAI TRIMABAK GAIKWAD versus DAMODHAR D. MOTIWALE AND ORS. — [2002] 2 S.C.R. 755
• SAURASHTRA OIL MILLS ASSOCIATION, GUJARAT versus STATE OF GUJARAT AND ANR. — [2002] 1 S.C.R. 1099
• SAVITRI PANDEY versus PREM CHANDRA PANDEY — [2002] 1 S.C.R. 50
• SAVITRI SAHAY versus SACHIDANAND PRASAD — [2002] SUPP. 4 S.C.R. 1
• SAYYED FAKHRUL ISLAM versus MAHARASHTRA STATE ROAD TRANSPORT CORPN. AND ORS. — [2002] 3 S.C.R. 463
• SECRETARY TO GOVT., TAMIL NADU AND ORS. versus K. VINAYAGAMURTHY — [2002] SUPP. 1 S.C.R. 683
• SEKAR @ RAJA SEKHARAN versus STATE REP. BY INSPECTOR OF POLICE, T. NADU — [2002] SUPP. 3 S.C.R. 113
• SHAFALI NANDWANI versus STATE OF HARYANA — [2002] SUPP. 2 S.C.R. 548
• SHAIK SAIDULU @ SAIDA versus CHUKKA YESU RATNAM AND ORS. — [2002] 1 S.C.R. 403
• SHAKEELUR RAHMAN versus SYED MEHDI ISPAHANI — [2002] SUPP. 4 S.C.R. 391
• SHALIGRAM SHRIVASTAVA versus NARESH SINGH PATEL — [2002] SUPP. 5 S.C.R. 585
• SHALINI versus KURUKSHETRA UNIVERSITY AND ANR. — [2002] 1 S.C.R. 347
• SHAMBHU MURARI SINHA versus PROJECT AND DEVELOPMENT INDIA LTD. AND ANR. — [2002] 2 S.C.R. 396
• SHAMIM ARA versus STATE OF U.P. AND ANR. — [2002] SUPP. 3 S.C.R. 19
• SHARAD KUMAR versus GOVT. OF NCT OF DELHI AND ORS. — [2002] 2 S.C.R. 1057
• SHARDA DEVI versus STATE OF BIHAR — [2002] 2 S.C.R. 404
• SHASHIKANT SINGH versus TARKESHWAR SINGH AND ORS. — [2002] 3 S.C.R. 400
• SHEELA AND ORS. versus FIRM PRAHLAD RAI PREM PRAKASH — [2002] 2 S.C.R. 177
• SHER BAHADUR versus UNION OF INDIA AND ORS. — [2002] SUPP. 1 S.C.R. 568
• SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR versus BAGGA SINGH AND ORS. — [2002] SUPP. 4 S.C.R. 482
• SHIV DUIT JADIYA versus GANGA DEVI — [2002] 1 S.C.R. 1167
• SHIVA SHANKAR PANDEY & ORS. versus STATE OF BIHAR — [2002] SUPP. 2 S.C.R. 166
• SHRAWAN BHADAJI BHIRAD AND ORS. versus STTE OF MAHARASHTRA — [2002] SUPP. 4 S.C.R. 158
• SHREE DIGVIJA Y CEMENT CO. LTD. AND ANR. versus UNION OF INDIA AND ANR. — [2002] SUPP. 5 S.C.R. 268
• SHRI RANAJOY BOSE versus SHRI A.B. ROY AND ANR. — [2002] 2 S.C.R. 955
• SHRIKANT ANANDRAO BHOSALE versus STATE OF MAHARASHTRA — [2002] SUPP. 2 S.C.R. 612
• SHRLMANT SHAMRAO SURYAVANSHL AND ANR. versus PRALHAD BHALROBA SURYAVANSHI (D) BY LRS. AND ORS. — [2002] 1 S.C.R. 393
• SI ABIR AHMAD versus SHAM LAL AND ANR. — [2002] 1 S.C.R. 910
• SISIR KUMAR MOHANTY AND ORS. versus ST ATE OF ORISSA AND ORS. — [2002] 3 S.C.R. 976
• SMT. SHANTI DEVI AND ANR. versus SWAMI ASHANAND & ANR. — [2002] SUPP. 5 S.C.R. 694
• SMT. SUSHILA RANI versus COMMISSIONER OF INCOME TAX AND ANR. — [2002] 1 S.C.R. 809
• SODANI CEMENT AND CHEMICALS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, JAIPUR — [2002] SUPP. 2 S.C.R. 220
• SOHAN LAL versus BABU GANDHI AND ORS. — [2002] SUPP. 4 S.C.R. 333
• SPECIAL REFERENCE NO. I OF 2002 versus . — [2002] SUPP. 3 S.C.R. 366
• SRI S.K. SARMA versus MAHESH KUMAR VERMA — [2002] SUPP. 2 S.C.R. 439
• SRI SHIBU CHANDRA DHAR versus SRI PASUPATI NATH AUDDYA — [2002] 2 S.C.R. 249
• SRI SWAMI KRISHNANAND GOVINDANAND versus M/S. M.D. OSWAL HOSIERY (REGD.) — [2002] 2 S.C.R. 1
• SRILEKHA GHOSH (ROY) AND ANR. versus PARTHA SARATHI GHOSH — [2002] SUPP. 1 S.C.R. 45
• STANDARD PENCILS (P) LTD. ETC. ETC. versus COLLECTOR OF CENTRAL EXCISE, MADRAS — [2002] SUPP. 2 S.C.R. 509
• STATE BANK OF INDIA AND ANR. versus M.R. GANESH BABU AND ORS. — [2002] 3 S.C.R. 149
• STATE BANK OF SAURASHTRA versus M/S. ASHIT SHIPPING SERVICES (P.) LTD. AND ANR. — [2002] 2 S.C.R. 1074
• STATE OF A.P. versus NATIONAL THERMAL POWER CORPORATION LTD. AND ORS. — [2002] 3 S.C.R. 278
• STATE OF BIHAR AND ANR. ETC. ETC. versus RADHA K. JHA AND ORS. ETC. ETC. — [2002] SUPP. 1 S.C.R. 269
• STATE OF BIHAR versus S.A. HASSAN AND ANR. — [2002] 2 S.C.R. 190
• STATE OF GUJARAT versus M/S. ARVIND MILLS AND ORS. — [2002] SUPP. 4 S.C.R. 559
• STATE OF HARYANA AND ANR. versus HARYANA CIVIL SECRETARIAT PERSONAL STAFF ASSOCIATION — [2002] SUPP. 1 S.C.R. 118
• STATE OF HARYANA versus MANGE RAM AND ORS. — [2002] SUPP. 5 S.C.R. 35
• STATE OF HARYANA versus RAM SINGH — [2002] 1 S.C.R. 208
• STATE OF HARYANA versus STATE OF PUNJAB AND ANR. — [2002] 1 S.C.R. 227
• STATE OF HARYANA versus VIDHYA DHAR — [2002] 2 S.C.R. 151
• STATE OF HIMACHAL PRADESH AND ANR. versus PADAM DEVI AND ORS. — [2002] 3 S.C.R. 90
• STATE OF KARNATAKA AND ORS. versus G. HALAPPA AND ORS. — [2002] 3 S.C.R. 500
• STATE OF KARNATAKA AND ORS. versus SAVEEN KUMAR SHETTY — [2002] 2 S.C.R. 49
• STATE OF KARNATAKA versus DAVID RAZARIO AND ANR. — [2002] SUPP. 2 S.C.R. 419
• STATE OF KARNATAKA versus K.A. KUNCHINDAMMED — [2002] 3 S.C.R. 162
• STATE OF KARNATAKA versus M. DEVENDRAPPA AND ANR. — [2002] 1 S.C.R. 275
• STATE OF KARNATAKA versus M.N. RAMDAS — [2002] SUPP. 2 S.C.R. 112
• STATE OF KARNATAKA versus PANCHAKSHARI GURUPADAYYA HIRAMATH — [2002] SUPP. 5 S.C.R. 705
• STATE OF KARNATAKA versus SHARANAPPA BASANAGOUDA AREGOUDAR — [2002] 2 S.C.R. 692
• STATE OF MAHARASHTRA versus ASSN. OF COURT STENOS, P.A., P.S. AND ANR. — [2002] 1 S.C.R. 124
• STATE OF MAHARASHTRA versus MAHALAXMI STORES — [2002] SUPP. 4 S.C.R. 292
• STATE OF ORISSA AND ORS. versus BALARAM SAHU AND ORS. — [2002] SUPP. 3 S.C.R. 525
• STATE OF ORISSA versus DIBAKAR NAIK AND ORS. — [2002] 3 S.C.R. 307
• STATE OF ORISSA versus THAKARA BESRA AND ANR. — [2002] 3 S.C.R. 173
• STATE OF PUNJAB AND ANR. versus GRAM PANCHAYAT AND ORS. — [2002] 2 S.C.R. 283
• STATE OF PUNJAB AND ANR. versus KULDIP SINGH AND ANR. — [2002] SUPP. 1 S.C.R. 39
• STATE OF PUNJAB AND ANR. versus RAJESH SYAL — [2002] SUPP. 3 S.C.R. 124
• STATE OF PUNJAB AND ORS. versus NIHAL SINGH — [2002] SUPP. 2 S.C.R. 489
• STATE OF PUNJAB versus GURMEJ SINGH — [2002] SUPP. 1 S.C.R. 427
• STATE OF PUNJAB versus HARNEK SINGH — [2002] 1 S.C.R. 1060
• STATE OF PUNJAB versus JUGRAJ SINGH AND ORS. — [2002] 1 S.C.R. 998
• STATE OF PUNJAB versus TEHAL SINGH AND ORS. — [2002] 1 S.C.R. 27
• STATE OF RAJASTHAN AND ANR. versus SMT. AMARJEET KAUR AND ORS. — [2002] SUPP. 5 S.C.R. 62
• STATE OF RAJASTHAN versus KISHAN LAL — [2002] 3 S.C.R. 1066
• STATE OF RAJASTHAN versus OM PRAKASH — [2002] 3 S.C.R. 753
• STATE OF U.P. AND ORS. versus DAULAT RAM GUPTA — [2002] 2 S.C.R. 838
• STATE OF U.P. AND ORS. versus M/S. SITAPUR PACKING WOOD SUPPLIERS ETC. — [2002] 3 S.C.R. 345
• STATE OF U.P. AND ORS. versus VIJAY KUMAR JAIN — [2002] 2 S.C.R. 439
• STATE OF U.P. versus KAMARUJJAMA @ MALVA AND ORS. — [2002] 2 S.C.R. 29
• STATE OF UTTAR PRADESH versus RAM SEWAK AND ORS. — [2002] SUPP. 5 S.C.R. 503
• STATE OF WEST BENGAL AND ANR. versus WEST BENGAL GOVT. PENSIONERS ASSOCIATIONS AND ORS. — [2002] 1 S.C.R. 1
• STATE OF WEST BENGAL AND ORS. versus JIBAN KRJSHNA DAS AND ORS. — [2002] 3 S.C.R. 542
• STATE OF WEST BENGAL AND ORS. versus KARAN SINGH BINAYAK AND ORS. — [2002] 2 S.C.R. 620
• STATE OF WEST BENGAL AND ORS. versus MANAS KUMAR CHAKRABARTI AND ORS. — [2002] SUPP. 5 S.C.R. 72
• STATE OF WEST BENGAL AND ORS. versus VISHNUNARAYAN AND ASSOCIATES (P) LTD. AND ANR. — [2002] 2 S.C.R. 557
• STATE THROUGH CBI versus DR. NARAYAN WARMAN NERUKAR AND ANR. — [2002] SUPP. 1 S.C.R. 676
• SUBASH PARBAT SONVANE versus STATE OF GUJARAT — [2002] 3 S.C.R. 359
• SUBHASH CHANDER AND ANR. versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. — [2002] 2 S.C.R. 685
• SUBHASH RAMKUMAR BIND @ VAKIL AND ANR. versus STATE OF MAHARASHTRA — [2002] SUPP. 4 S.C.R. 65
• SUBRAMANI AND ORS. versus STATE OF TAMIL NADU — [2002] SUPP. 1 S.C.R. 718
• SUBRATA ACHARJEE AND ORS. versus UNION OF INDIA AND ANR. — [2002] 1 S.C.R. 888
• SUDHANSU SEKHAR SAHOO versus STATE OF ORISSA — [2002] SUPP. 5 S.C.R. 536
• SUGANTHI SURESH KUMAR versus JAGDEESHAN — [2002] 1 S.C.R. 269
• SUKHBIR SINGH versus STATE OF HARYANA — [2002] 1 S.C.R. 1152
• SUKHCHAIN SINGH versus STATE OF HARYANA AND ORS. — [2002] 3 S.C.R. 408
• SULTAN MOHIYUDDIN AND ORS. versus BASHEER AHMED SHARIFF AND ORS. — [2002] 3 S.C.R. 795
• SUNDER versus STATE (N.C.T. OF DELHI) — [2002] SUPP. 1 S.C.R. 277
• SUNDERBHAI AMBALAL DESAI versus STATE OF GUJARAT — [2002] SUPP. 3 S.C.R. 39
• SUNDERBHAI AMBALAL DESAI versus STATE OF GUJARAT — [2002] SUPP. 4 S.C.R. 217
• SUNIL KUMAR RANA versus STATE OF HARYANA AND ORS. — [2002] SUPP. 5 S.C.R. 568
• SUSHIL KUMAR SABHARWAL versus GURPREET SINGH AND ORS. — [2002] 3 S.C.R. 352
• SUSHILA versus IIND ADDITIONAL DISTRICT JUDGE, BANDA AND ORS. — [2002] SUPP. 5 S.C.R. 286
• SWAMI NATH CHOUHAN AND ORS. versus UNION OF INDIA AND ORS. — [2002] SUPP. 5 S.C.R. 548
• SYNCO INDUSTRIES versus STATE BANK OF BIKANER AND JAIPUR AND ORS. — [2002] 1 S.C.R. 225
• SYNDICATE BANK versus R. VEERANNA AND ORS. — [2002] SUPP. 5 S.C.R. 600
• T. FENN WALTER AND ORS. versus UNION OF INDIA AND ORS. — [2002] SUPP. 1 S.C.R. 134
• T.K. REDDY versus STATE OF A.P. AND ORS. — [2002] SUPP. 1 S.C.R. 648
• T.M.A. PAL FOUNDATION AND ORS. versus STATE OF KARNATAKA AND ORS. — [2002] SUPP. 3 S.C.R. 587
• TALUK LAND BOARD AND ORS. versus CYRIAC THOMAS AND ORS. — [2002] SUPP. 2 S.C.R. 217
• TANZEEM-E-SUFIA versus BIBI HALIMAN AND ORS. — [2002] SUPP. 2 S.C.R. 8
• TARUN BORA @ ALOKA HAZARIKA versus STATE OF ASSAM — [2002] SUPP. 1 S.C.R. 458
• TATA IRON & STEEL CO. LTD. versus UNION OF INDIA — [2002] SUPP. 4 S.C.R. 289
• TATA IRON AND STEEL CO. LTD. AND ORS. versus STATE OF WEST BENGAL — [2002] 3 S.C.R. 591
• THE CHIEF COMMISSIONER OF INCOME TAX, COCHIN versus MIS. KESARIA TEA CO. LTD. — [2002] 2 S.C.R. 571
• THE COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II, CHANDIGARH versus M/S. JAGATJIT INDUSTRIES LTD. — [2002] 2 S.C.R. 500
• THE CORPORATION OF CALICUT versus K. SREENIVASAN — [2002] 3 S.C.R. 783
• THE JALANDHAR IMPROVEMENT TRUST versus THE STATE OF PUNJAB AND ORS. — [2002] SUPP. 4 S.C.R. 370
• THE MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION versus AMIT AND ANR. — [2002] SUPP. 1 S.C.R. 106
• THE MOR MODERN CO-OPERATIVE TRANSPORT SOCIETY LTD. versus FINANCIAL COMMISSIONER AND SECRETARY TO GOVT. HARYANA AND ANR. — [2002] SUPP. 1 S.C.R. 87
• THE MYSORE PAPER MILLS LTD. versus THE MYSORE PAPER MILLS OFFICERS ASSOCIATION AND ANR. — [2002] 1 S.C.R. 37
• THE RANGE FOREST OFFICER versus S.T. HADIMANI — [2002] 1 S.C.R. 1080
• THE REGIONAL MANAGER AND DISCIPLINARY AUTHORITY, STATE BANK OF INDIA, HYDERABAD AND ANR. versus S. MOHAMMED GAFFAR — [2002] SUPP. 1 S.C.R. 573
• THE SPECIAL LAND ACQUISITION OFFICER BTDA, BAGALKOT versus MOHD. HANIF SAHIB BAWA SAHIB — [2002] 2 S.C.R. 550
• THE STATE OF KARNATAKA AND ANR. versus MANGALORE UNIVERSITY NON-TEACHING EMPLOYEES ASSOCIATION AND ORS. — [2002] 2 S.C.R. 121
• THE STATE OF TRIPURA AND ANR. versus ROOPCHAND DAS AND ORS. — [2002] SUPP. 4 S.C.R. 448
• THE TATA IRON & STEEL CO. LTD. versus COLLECTOR OF CENTRAL EXCISE, JAMSHEDPUR — [2002] SUPP. 3 S.C.R. 244
• TOPLINE SHOES LTD. versus CORPORATION BANK — [2002] 3 S.C.R. 1167
• TORAN SINGH versus STATE OF MADHYA PRADESH — [2002] SUPP. 1 S.C.R. 390
• TULSI RAM AND ORS. versus MATHURA SAGAR PAN TATHA KRISHI AND ANR . — [2002] SUPP. 4 S.C.R. 104
• U.P. AVAS EVAM VIKAS PARISHAD versus RAM KRISHNA AND ORS. — [2002] 1 S.C.R. 988
• UNICHEM LABORATORIES LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [2002] SUPP. 2 S.C.R. 87
• UNION OF INDIA AND ANR . versus DELHI HIGH COURT BAR ASSOCIATION AND ORS. — [2002] 2 S.C.R. 450
• UNION OF INDIA AND ANR. versus MOHAN PAL ETC. ETC. — [2002] 3 S.C.R. 613
• UNION OF INDIA AND ANR. versus VENKATESHAN S. AND ANR. — [2002] 3 S.C.R. 268
• UNION OF INDIA AND ORS. versus ALL INDIA CHILDREN CARE AND EDUCATIONAL DEVELOPMENT SOCIETY, AZAMGARH AND ANR. — [2002] 2 S.C.R. 363
• UNION OF INDIA AND ORS. versus ARADHANA TRADING CO. AND ORS. — [2002] 2 S.C.R. 847
• UNION OF INDIA AND ORS. versus INDU LAL AND ORS. — [2002] 3 S.C.R. 584
• UNION OF INDIA AND ORS. versus L.D. BALAM SINGH — [2002] 3 S.C.R. 385
• UNION OF INDIA AND ORS. versus NARAIN SINGH — [2002] 3 S.C.R. 924
• UNION OF INDIA AND ORS. versus O. CHAKRADHAR — [2002] 1 S.C.R. 1091
• UNION OF INDIA AND ORS. versus ONKAR S. KANWAR AND ORS. — [2002] SUPP. 2 S.C.R. 675
• UNION OF INDIA AND ORS. versus PESTICIDES MANUFACTURING & FORMULATORS ASSOCIATION OF INDIA — [2002] SUPP. 3 S.C.R. 231
• UNION OF INDIA AND ORS. versus SHAH GOVERDHAN L. KABRA TEACHERS COLLEGE — [2002] SUPP. 3 S.C.R. 220
• UNION OF INDIA AND ORS. versus SONIC ELECTROCHEM (P) LTD. AND ANR. — [2002] SUPP. 2 S.C.R. 475
• UNION OF INDIA versus ASSOCIATION FOR DEMOCRATIC REFORMS AND ANR. — [2002] 3 S.C.R. 696
• UNION OF INDIA versus BHAGWATI PRASAD (D) AND ORS. — [2002] 2 S.C.R. 290
• UNION OF INDIA versus HANSOLI DEVI & ORS. — [2002] SUPP. 2 S.C.R. 324
• UNION OF INDIA versus SHREE GAJANAN MAHARAJ SANSTHAN — [2002] 3 S.C.R. 600
• UNITED INDIA INSURANCE CO. LTD. ETC. ETC. versus PATRICA JEAN MAHAJAN AND ORS. ETC. ETC. — [2002] 3 S.C.R. 1176
• UNITED INDIA INSURANCE CO. LTD. versus BHUSHAN SACHDEVA AND ORS. — [2002] 1 S.C.R. 352
• URBAN IMPROVEMENT TRUST, UDAIPUR versus BHERU LAL AND ORS. — [2002] SUPP. 2 S.C.R. 512
• V. MUTHUSAMI (DEAD) BY LRS versus ANGAMMAL AND ORS. — [2002] 2 S.C.R. 37
• V.C. MOHAN versus UNION OF INDIA AND ORS. — [2002] 2 S.C.R. 144
• VASANT ARJUNRAO BHANDAK versus STATE OF KARNATAKA — [2002] SUPP. 4 S.C.R. 57
• VASANT GANESH DAMLE versus SHRIKANT TRIMBAK DATAR AND ANR. — [2002] 2 S.C.R. 198
• VASHRAM NARSHIBHAI RAJPARA versus STATE OF GUJARAT — [2002] 3 S.C.R. 422
• VASHU DEO versus BAL KISHAN — [2002] 1 S.C.R. 171
• VENKATRAO ANANTDEO JOSHI AND ORS. versus SAU MALATHIBAI AND ORS — [2002] SUPP. 4 S.C.R. 211
• VIJA Y KUMAR MADAN AND ORS. versus R.N. GUPTA TECHINCAL EDUCATION SOCIETY AND ORS. — [2002] 3 S.C.R. 217
• VIKAS AGGARWAL versus ANUBHA — [2002] 2 S.C.R. 1084
• VIKAS DESHPANDE versus BAR COUNCIL OF INDIA AND ORS. — [2002] SUPP. 4 S.C.R. 398
• VIKAS versus STA TE OF RAJAS THAN — [2002] SUPP. 1 S.C.R. 435
• VINODAN T. AND ORS. versus UNIVERSITY OF CALICUT AND ORS. — [2002] 3 S.C.R. 530
• VITHAL N. SHETTI AND ANR. versus PRAKASH N. RUDRAKAR AND ORS. — [2002] SUPP. 4 S.C.R. 284
• WARYAM SINGH versus BALDEV SINGH — [2002] SUPP. 4 S.C.R. 9
• WEST U.P. SUGAR MILLS ASSOCIATION AND ORS. versus STATE OF U.P. AND ORS. — [2002] 1 S.C.R. 897
• ZAHIRUL ISLAM versus MOHD. USMAN AND ORS. — [2002] SUPP. 5 S.C.R. 712

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