Supreme Court of India — 1957

72 reported judgments.

• A. M. ALLISON versus B. L. SEN — [1957] 1 S.C.R. 359
• A. S. KRISHNA versus STATE OF MADRAS. — [1957] 1 S.C.R. 399
• A. V. FERNANDEZ versus THE STATE OF KERALA — [1957] 1 S.C.R. 837
• ABDUL JABAR BUTT versus STATE OF JAMMU AND KASHMIR — [1957] 1 S.C.R. 51
• AMAR SINGH versus CUSTODIAN, EVACUEE PROPERTY, PUNJAB — [1957] 1 S.C.R. 801
• ASGARALI NAZARALI SINGAPORAWALLA versus THE STATE OF BOMBAY — [1957] 1 S.C.R. 678
• BABULAL AMTHALAL MEHTA versus THE COLLECTOR OF CUSTOMS, CALCUTTA — [1957] 1 S.C.R. 1110
• BAIJ NATH PRASAD TRIPATHI versus THE STATE OF BHOPAL — [1957] 1 S.C.R. 650
• BALDEO SINGH AND OTHERS versus THE STATE OF BIHAR AND OTHERS — [1957] 1 S.C.R. 995
• BANARAS ICE FACTORY LIMITED versus ITS WORKMEN — [1957] 1 S.C.R. 143
• BARODA BOROUGH MUNICIPALITY versus ITS WORKMEN — [1957] 1 S.C.R. 33
• BASHIRUDDIN ASHRAF versus THE STATE OF BIHAR — [1957] 1 S.C.R. 1032
• BHAGWANDAS versus THE STATE OF RAJASTHAN — [1957] 1 S.C.R. 854
• BHATNAGARS AND CO. LTD. versus THE UNION OF INDIA — [1957] 1 S.C.R. 701
• CHIEF COMMISSIONER, AJMER versus RADHEY SHYAM DANI. — [1957] 1 S.C.R. 68
• COMMISSIONER OF INCOME-TAX, BOMBAY versus THE PROVIDENT INVESTMENT CO., LTD. — [1957] 1 S.C.R. 1141
• DHARANGADHARA CHEMICAL WORKS LTD. versus STATE OF SAURASHTRA. — [1957] 1 S.C.R. 152
• DHARMANAND PANT versus STATE OF UTTAR PRADESH — [1957] 1 S.C.R. 321
• F. N. ROY versus COLLECTOR OF CUSTOMS, CALCUTTA. — [1957] 1 S.C.R. 1151
• FRUIT AND VEGETABLE MERCHANTS UNION versus DELHI IMPROVEMENT TRUST — [1957] 1 S.C.R. 1
• GANGA RAM DAS versus TEZPUR KAIBART CO-OPERATIVE FISHERY SOCIETY LTD. — [1957] 1 S.C.R. 479
• GARIKAPATTI VEERAYA versus N. SUBBIAH CHOUDHURY — [1957] 1 S.C.R. 488
• H. H. RAJA HARINDER SINGH versus S. KARNAIL SINGH — [1957] 1 S.C.R. 208
• HANSRAJ MOOLJI versus THE STATE OF BOMBAY — [1957] 1 S.C.R. 634
• HARIPRASAD SHIVSHANKAR SHUKLA versus A. D. DIVIKAR — [1957] 1 S.C.R. 121
• HARISH CHANDRA BAJPAI versus TRILOKI SINGH — [1957] 1 S.C.R. 370
• K. N. MEHRA versus THE STATE OF RAJASTHAN — [1957] 1 S.C.R. 623
• KALUA versus THE STATE OF UTTAR PRADESH — [1957] 1 S.C.R. 187
• KAMALA DEVI versus BACHO LAL GUPTA — [1957] 1 S.C.R. 452
• KAMLA PRASAD KHETAN versus THE UNION OF INDIA — [1957] 1 S.C.R. 1052
• KARNANI PROPERTIES LTD. versus AUGUSTIN — [1957] 1 S.C.R. 20
• L. J. LEACH AND COMPANY LTD. versus JARDINE SKINNER AND CO. — [1957] 1 S.C.R. 438
• LALIT MOHAN DAS versus ADVOCATE-GENERAL, ORISSA — [1957] 1 S.C.R. 167
• LILAVATI BAI versus THE STATE OF BOMBAY — [1957] 1 S.C.R. 721
• MANAK LAL versus DR. PREM CHAND — [1957] 1 S.C.R. 575
• MENAKURU DASARATHARAMI REDDI versus DUDDUKURU SUBBA RAO — [1957] 1 S.C.R. 1122
• MOHAMMAD AFZAL KHAN versus STATE OF JAMMU & KASHMIR — [1957] 1 S.C.R. 63
• MOHAMMAD GHOUSE versus STATE OF ANDHRA — [1957] 1 S.C.R. 414
• MR. 'C' versus THE ADVOCATE-GENERAL OF MADRAS — [1957] 1 S.C.R. 1092
• NARAYAN BHASKAR KHARE versus THE ELECTION COMMISSION OF INDIA — [1957] 1 S.C.R. 1081
• NEW PRAKASH TRANSPORT CO. LTD. versus NEW SUWARNA TRANSPORT CO. LTD. — [1957] 1 S.C.R. 98
• NIEMLA TEXTILE FINISHING MILLS LTD. versus THE 2ND PUNJAB INDUSTRIAL TRIBUNAL — [1957] 1 S.C.R. 335
• NISAR ALI versus THE STATE OF UTTAR PRADESH — [1957] 1 S.C.R. 657
• OM PRAKASH GUPTA versus STATE OF U. P. — [1957] 1 S.C.R. 423
• P. LAKSHMI REDDY versus L. LAKSHMI REDDY — [1957] 1 S.C.R. 195
• PANNALAL BINJRAJ versus UNION OF INDIA. — [1957] 1 S.C.R. 233
• PIRGONDA HONGONDA PATIL versus KALGONDA SHIDGONDA PATIL AND OTHERS — [1957] 1 S.C.R. 595
• PUNJAB NATIONAL BANK LTD. versus INDUSTRIAL TRIBUNAL, SRI RAM KANWAR, DELHI. — [1957] 1 S.C.R. 220
• R.M.D.CHAMARBAUGWALLA versus THE UNION OF INDIA — [1957] 1 S.C.R. 930
• RAGHUBANSH LAL versus THE STATE OF U.P. — [1957] 1 S.C.R. 696
• RAJES KANTA ROY versus SANTI DEBI — [1957] 1 S.C.R. 77
• RAMJI LAL MODI versus THE STATE OF U.P. — [1957] 1 S.C.R. 860
• RATAN RAI versus STATE OF BIHAR — [1957] 1 S.C.R. 273
• SARDAR INDER SINGH versus THE STATE OF RAJASTHAN — [1957] 1 S.C.R. 605
• SARWAN SINGH versus THE STATE OF PUNJAB — [1957] 1 S.C.R. 953
• SOHANLAL versus THE UNION OF INDIA — [1957] 1 S.C.R. 738
• SURENDRA NATH KHOSLA versus DALIP SINGH — [1957] 1 S.C.R. 179
• T. S. SWAMINATHAUDAYAR versus THE OFFICIAL RECEIVER OF WEST TANJORE. — [1957] 1 S.C.R. 775
• THE COLLECTOR OF MALABAR versus FRIMAL EBRAHIM HAJEE — [1957] 1 S.C.R. 970
• THE COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL versus THE RUBY GENERAL INSURANCE CO., LTD. — [1957] 1 S.C.R. 1002
• THE COMMISSIONER OF INCOME-TAX versus THE PATIALA CEMENT CO. LTD. — [1957] 1 S.C.R. 1161
• THE MEMBER FOR THE BOARD OF AGRICULTURAL INCOME-TAX, ASSAM versus SMT. SINDHURANI CHAUDHURANI — [1957] 1 S.C.R. 1019
• THE NEWSPAPERS LTD. versus THE STATE INDUSTRIAL TRIBUNAL, U.P. — [1957] 1 S.C.R. 754
• THE STATE OF ASSAM versus A. N. KIDWAL, COMMISSIONER OF HILLS DIVISION AND APPEALS, SHILLONG — [1957] 1 S.C.R. 295
• THE STATE OF BIHAR versus RAM NARESH PANDEY — [1957] 1 S.C.R. 279
• THE STATE OF BOMBAY versus R. M. D. CHAMARBAUGWALA — [1957] 1 S.C.R. 874
• THE STATE OF BOMBAY versus SALAT PRAGJI KARAMSI — [1957] 1 S.C.R. 745
• THE STATE OF MADHYA PRADESH versus VEERESHWAR RAO AGNIHOTRY — [1957] 1 S.C.R. 868
• THE STATE OF UTTAR PRADESH versus MOHAMMED SAYEED — [1957] 1 S.C.R. 770
• UNION OF INDIA versus CHAMAN LAL LOONA — [1957] 1 S.C.R. 1039
• V. C. K. BUS SERVICE LTD. versus THE REGIONAL TRANSPORT AUTHORITY, COIMBATORE. — [1957] 1 S.C.R. 663
• VADIVELU THEVAR versus THE STATE OF MADRAS — [1957] 1 S.C.R. 981