Supreme Court of India — 2026

159 reported judgments.

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ABHAY KUMAR PATEL & ORS. versus STATE OF BIHAR & ORS. — [2026] 2 S.C.R. 62
ABHISHEK SHARMA versus THE STATE OF JAMMU AND KASHMIR & ORS. — [2026] 3 S.C.R. 335
ADANI POWER LTD. & ANR versus UNION OF INDIA & ORS — [2026] 2 S.C.R. 1
ALPHA CORP DEVELOPMENT PRIVATE LIMITED versus GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY (GNIDA) AND OTHERS — [2026] 5 S.C.R. 364
AMIT KUMAR & ORS. versus UNION OF INDIA & ORS. — [2026] 2 S.C.R. 402
ANAND NARAYAN SHUKLA versus JAGAT DHARI — [2026] 5 S.C.R. 453
ANGELWOODS APARTMENT ALLOTTEES ASSOCIATION versus M LALITHA AND ANOTHER — [2026] 5 S.C.R. 577
ANKHIM HOLDINGS PVT. LTD. & ANR. versus ZAVERI CONSTRUCTION PVT. LTD. — [2026] 3 S.C.R. 28
ANOSH EKKA versus STATE THROUGH CENTRAL BUREAU OF INVESTIGATION — [2026] 4 S.C.R. 593
ANSAL CROWN HEIGHTS FLAT BUYERS ASSOCIATION (REGD.) versus M/S ANSAL CROWN INFRABUILD PVT. LTD. & ORS. — [2026] 1 S.C.R. 580
ANURAG KRISHNA SINHA versus STATE OF BIHAR & ANR. — [2026] 3 S.C.R. 465
ARVIND DHAM versus DIRECTORATE OF ENFORCEMENT — [2026] 1 S.C.R. 119
ASPINWALL AND CO. LTD. versus INSPECTING ASSISTANT COMMISSIONER — [2026] 5 S.C.R. 160
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS. versus AIRPORTS AUTHORITY OF INDIA — [2026] 1 S.C.R. 30
BHOLA MAHTO versus THE STATE OF JHARKHAND — [2026] 4 S.C.R. 191
C. VELUSAMY versus K INDHERA — [2026] 2 S.C.R. 295
C.S. PRASAD versus C. SATYAKUMAR AND OTHERS — [2026] 1 S.C.R. 424
CANARA BANK OVERSEAS BRANCH REP. BY SENIOR MANAGER versus ARCHEAN INDUSTRIES PRIVATE LIMITED AND ANOTHER — [2026] 4 S.C.R. 151
CENTRAL BUREAU OF INVESTIGATION versus BALJEET SINGH — [2026] 3 S.C.R. 415
DALSUKHBHAI BACHUBHAI SATASIA & OTHERS versus STATE OF GUJARAT & OTHERS — [2026] 1 S.C.R. 332
DELHI ELECTRICITY REGULATORY COMMISSION versus TATA POWER DELHI DISTRIBUTION LIMITED — [2026] 5 S.C.R. 441
DHANANJAY RATHI versus RUCHIKA RATHI — [2026] 5 S.C.R. 175
DHARMENDRA SHARMA versus M. ARUNMOZHI & ANR. — [2026] 1 S.C.R. 24
DINESH BIWAJI ASHTIKAR versus STATE OF MAHARASHTRA & ORS. — [2026] 2 S.C.R. 168
DIVJOT SEKHON versus STATE OF PUNJAB AND OTHERS — [2026] 1 S.C.R. 372
DORAIRAJ versus DORAISAMY (DEAD) THROUGH LRS & ORS. — [2026] 2 S.C.R. 545
DR. ANAND RAI versus STATE OF MADHYA PRADESH & ANR. — [2026] 3 S.C.R. 45
DR. BAIS SURGICAL AND MEDICAL INSTITUTE PVT. LTD & ORS. versus DHANANJAY PANDE — [2026] 5 S.C.R. 347
DR. S. BALAGOPAL versus STATE OF TAMIL NADU & ANR. — [2026] 4 S.C.R. 381
DR. SUSHIL KUMAR PURBEY & ANR. versus THE STATE OF BIHAR AND ORS. — [2026] 3 S.C.R. 293
ELEGNA CO-OP. HOUSING AND COMMERCIAL SOCIETY LTD. versus EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED & ANR. — [2026] 1 S.C.R. 850
GAUTAM SATNAMI versus STATE OF CHHATTISGARH — [2026] 4 S.C.R. 417
GOBIND SINGH AND ORS. versus UNION OF INDIA AND ORS. — [2026] 3 S.C.R. 277
GOLDEN FOOD PRODUCTS INDIA versus STATE OF UTTAR PRADESH & OTHERS — [2026] 2 S.C.R. 47
GULFISHA FATIMA versus STATE (GOVT. OF NCT OF DELHI) — [2026] 1 S.C.R. 609
GUNJAN @ GIRIJA KUMARI AND OTHERS versus STATE (NCT OF DELHI) AND ANOTHER — [2026] 5 S.C.R. 550
HABBAN SHAH versus SHERUDDIN — [2026] 5 S.C.R. 404
HARBINDER SINGH SEKHON & ORS. versus THE STATE OF PUNJAB & ORS. — [2026] 3 S.C.R. 179
HEM RAJ versus THE STATE OF HIMACHAL PRADESH — [2026] 5 S.C.R. 67
HEMLATA EKNATH PISE versus SHUBHAM BAHU-UDDESHIYA SANSTHA WADDHAMNA & ORS. — [2026] 2 S.C.R. 610
HT MEDIA LIMITED versus PRINCIPAL COMMISSIONER DELHI SOUTH GOODS AND SERVICE TAX — [2026] 1 S.C.R. 904
INDIAN RAILWAYS versus WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS. — [2026] 5 S.C.R. 479
ITC LIMITED versus AASHNA ROY — [2026] 2 S.C.R. 455
J&K ECONOMIC RECONSTRUCTION AGENCY versus RASH BUILDERS INDIA PRIVATE LIMITED — [2026] 5 S.C.R. 210
J. SRI NISHA versus THE SPECIAL DIRECTOR, ADJUDICATING AUTHORITY, DIRECTORATE OF ENFORCEMENT AND ANR. — [2026] 4 S.C.R. 313
JAI PRAKASH SAINI versus MANAGING DIRECTOR, U.P. COOPERATIVE FEDERATION LTD. & ORS. — [2026] 4 S.C.R. 286
JAN DE NUL DREDGING INDIA PVT. LTD. versus TUTICORIN PORT TRUST — [2026] 2 S.C.R. 86
JANE KAUSHIK versus UNION OF INDIA & ORS. — [2026] 3 S.C.R. 176
K. RAJAIAH versus THE HIGH COURT FOR THE STATE OF TELANGANA — [2026] 3 S.C.R. 68
K.G. SESHADRI versus THE TRUSTEES OF STATE BANK OF INDIA AND ANOTHER — [2026] 4 S.C.R. 433
KADIRKHAN AHMEDKHAN PATHAN versus THE MAHARASHTRA STATE WAREHOUSING CORPORATION & ORS. — [2026] 2 S.C.R. 31
KAMAL PRASAD DUBEY versus THE STATE OF MADHYA PRADESH AND OTHERS — [2026] 5 S.C.R. 135
KANCHANA RAI versus GEETA SHARMA & ORS. — [2026] 2 S.C.R. 191
KISHORILAL (D) THR. LRS & ORS. versus GOPAL & ORS. — [2026] 2 S.C.R. 144
KUMUD LALL versus SURESH CHANDRA ROY (DEAD) THROUGH LRS AND OTHERS — [2026] 5 S.C.R. 301
L.K. TRUST versus COMMISSIONER OF INCOME TAX & ANR. — [2026] 5 S.C.R. 567
M. THANIGIVELU AND ORS. versus TAMIL NADU ELECTRICITY BOARD AND ORS. — [2026] 3 S.C.R. 432
M/S A.K.G. CONSTRUCTION AND DEVELOPERS PVT. LTD versus STATE OF JHARKHAND & ORS. — [2026] 4 S.C.R. 331
M/S BHAGHEERATHA ENGINEERING LTD. versus STATE OF KERALA — [2026] 1 S.C.R. 303
M/S CHOPRA HOTELS PRIVATE LIMITED versus HARBINDER SINGH SEKHON & ORS. — [2026] 4 S.C.R. 444
M/S EMINENT COLONIZERS PRIVATE LIMITED versus RAJASTHAN HOUSING BOARD AND ORS. — [2026] 3 S.C.R. 1
M/S JINDAL EQUIPMENT LEASING CONSULTANCY SERVICES LTD. versus COMMISSIONER OF INCOME TAX DELHI – II, NEW DELHI — [2026] 1 S.C.R. 517
M/S. NAV NIRMAN BUILDERS & DEVELOPERS PVT. LTD. THROUGH ITS MANAGING DIRECTOR, NAVEEN SINGH versus THE UNION OF INDIA THROUGH DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT OF INDIA RANCHI, JHARKHAND — [2026] 2 S.C.R. 406
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED (MSEDCL) & ORS. versus R Z MALPANI — [2026] 5 S.C.R. 86
MALKIT SINGH AND ANR. versus STATE OF U.T. CHANDIGARH AND ORS. — [2026] 4 S.C.R. 550
MAMTA DEVI versus SANJAY KUMAR — [2026] 4 S.C.R. 503
MANOHAR LAL versus COMMISSIONER OF POLICE & ORS. — [2026] 3 S.C.R. 358
MANOJ versus STATE OF MAHARASHTRA & ANR. — [2026] 3 S.C.R. 144
MAURICE W. INNIS versus LILY KAZROONI @ LILY ARIF SHAIKH — [2026] 4 S.C.R. 494
MD IMRAN @ D.C. GUDDU versus THE STATE OF JHARKHAND — [2026] 2 S.C.R. 139
MILIND S/O ASHRUBA DHANVE AND ORS. versus THE STATE OF MAHARASHTRA — [2026] 4 S.C.R. 565
MIZO CHIEF COUNCIL MIZORAM, THR. PRESIDENT SHRI L. CHINZAH versus UNION OF INDIA & ORS. — [2026] 4 S.C.R. 58
MOHAMMAD KALEEM versus STATE OF UTTAR PRADESH & ORS. — [2026] 3 S.C.R. 586
MOHTASHEM BILLAH MALIK versus SANA AFTAB — [2026] 2 S.C.R. 352
MOTILAL OSWAL FINANCIAL SERVICES LIMITED versus SANTOSH CORDEIRO AND ANOTHER — [2026] 1 S.C.R. 1
MUNICIPAL CORPORATION OF GREATER MUMBAI versus M/S R.V. ANDERSON ASSOCIATES LIMITED — [2026] 3 S.C.R. 525
MUSLIMVEETIL CHALAKKAL AHAMMED HAJI versus SAKEENA BEEVI — [2026] 1 S.C.R. 395
N. MANOHARAN, ETC. versus THE ADMINISTRATIVE OFFICER AND ANOTHER — [2026] 2 S.C.R. 596
NAK ENGINEERING COMPANY PVT. LTD. versus TARUN KESHRICHAND SHAH AND ORS. — [2026] 1 S.C.R. 504
NARAYANA HEALTH & ORS. versus THE STATE OF WEST BENGAL & ORS. — [2026] 5 S.C.R. 584
NEETU SOLVENTS versus VINEET NAGAR & ORS. — [2026] 5 S.C.R. 421
NIRBHAY SINGH SULIYA versus STATE OF MADHYA PRADESH & ANR. — [2026] 1 S.C.R. 91
NITENDRA KUMAR TOMER, SUSPENDED DIRECTOR, AMBRO ASIA PRIVATE LIMITED versus UNOX S.P.A. AND ANOTHER — [2026] 5 S.C.R. 146
P. SURESH versus D.KALAIVANI & ORS — [2026] 2 S.C.R. 558
PADAM MEHTA AND ANOTHER versus STATE OF RAJASTHAN AND OTHERS — [2026] 5 S.C.R. 597
PANNALAL BHANSALI versus BHARTI TELECOM LIMITED & ORS. — [2026] 3 S.C.R. 493
PARAMESHWARI versus THE STATE OF TAMIL NADU & ORS — [2026] 3 S.C.R. 243
POORANMAL versus THE STATE OF RAJASTHAN & ANR. — [2026] 3 S.C.R. 314
PRAMOD KUMAR & ORS. versus STATE OF UTTAR PRADESH ORS. — [2026] 2 S.C.R. 481
PRIYANKA KUMARI AND ORS. versus THE STATE OF BIHAR AND ORS. — [2026] 3 S.C.R. 266
PUNJAB & SIND BANK versus SH. RAJ KUMAR — [2026] 4 S.C.R. 350
R. HALLE versus RELIANCE GENERAL INSURANCE COMPANY LIMITED — [2026] 4 S.C.R. 202
R. SAVITHRI NAIDU versus M/S THE COTTON CORPORATION OF INDIA LIMITED AND ANOTHER — [2026] 3 S.C.R. 113
RACHANA GANGU & ANR. versus UNION OF INDIA & ORS. — [2026] 3 S.C.R. 393
RAJASTHAN PUBLIC SERVICE COMMISSION versus LAVANSHU SANKHLA & ORS. — [2026] 5 S.C.R. 290
RAJIA BEGUM versus BARNALI MUKHERJEE — [2026] 2 S.C.R. 270
RAKESH MITTAL versus AJAY PAL GUPTA @ SONU CHAUDHARY AND ANOTHER — [2026] 3 S.C.R. 220
RAMADEBI RAUTRAY versus STATE OF ODISHA & ORS. — [2026] 4 S.C.R. 140
RAVI KHOKHAR & ORS. versus UNION OF INDIA & ORS. — [2026] 4 S.C.R. 112
REGENTA HOTELS PRIVATE LIMITED versus M/S HOTEL GRAND CENTRE POINT AND OTHERS — [2026] 1 S.C.R. 206
REGINAMARY CHELLAMANI versus STATE REP BY SUPERINTENDENT OF CUSTOMS — [2026] 2 S.C.R. 398
REGISTRAR CANE COOPERATIVE SOCIETIES & ORS. versus GURDEEP SINGH NARVAL (DEAD) THROUGH LRS. & ORS. — [2026] 3 S.C.R. 301
RENUKA versus THE STATE OF MAHARASHTRA AND ANOTHER — [2026] 5 S.C.R. 26
ROHIT JANGDE versus THE STATE OF CHHATTISGARH — [2026] 3 S.C.R. 231
ROMA AHUJA versus THE STATE AND ANOTHER — [2026] 4 S.C.R. 459
ROSHNI DEVI versus THE STATE OF TELANGANA AND OTHERS — [2026] 2 S.C.R. 128
RUPESH KUMAR MEENA versus UNION OF INDIA & OTHERS — [2026] 2 S.C.R. 362
RUSSI FISHERIES P. LTD. & ANR. versus BHAVNA SETH & ORS. — [2026] 4 S.C.R. 479
S. NAGESH versus SHOBHA S. ARADHYA — [2026] 1 S.C.R. 183
S. VALLIAMMAI & OTHERS versus S. RAMANATHAN & ANOTHER — [2026] 5 S.C.R. 238
SAJAL BOSE versus THE STATE OF WEST BENGAL AND ORS. — [2026] 4 S.C.R. 398
SAMARENDRA NATH KUNDU & ANR. versus SADHANA DAS & ANR. — [2026] 4 S.C.R. 273
SANDEEP SINGH BORA versus NARENDRA SINGH DEOPA & ORS. — [2026] 2 S.C.R. 257
SANJAY KUMAR SHARMA versus STATE OF BIHAR & ORS. — [2026] 3 S.C.R. 556
SANT ROHIDAS LEATHER INDUSTRIES AND CHARMAKAR DEVELOPMENT CORPORATION LTD. versus VIJAYA BANK — [2026] 4 S.C.R. 221
SAVE MON REGION FEDERATION & ANR. versus THE STATE OF ARUNACHAL PRADESH & ORS. — [2026] 5 S.C.R. 1
SHANKAR versus STATE OF RAJASTHAN — [2026] 4 S.C.R. 298
SHASHIN PATEL AND ANR. versus UDAY DALAL AND ORS. — [2026] 2 S.C.R. 381
SHUVENDU SAHA versus THE STATE OF WEST BENGAL AND ANR. — [2026] 5 S.C.R. 221
SIVAKUMAR versus STATE REP. BY THE INSPECTOR OF POLICE — [2026] 4 S.C.R. 368
SRI M.V. RAMACHANDRASA SINCE DECEASED REPRESENTED BY LEGAL HEIRS versus M/S MAHENDRA WATCH COMPANY REPRESENTED BY ITS PARTNERS & ORS. — [2026] 4 S.C.R. 508
STATE OF HIMACHAL PRADESH versus CHAMAN LAL — [2026] 1 S.C.R. 821
STATE OF ODISHA & ORS. versus MANAGING COMMITTEE OF NAMATARA GIRLS HIGH SCHOOL — [2026] 3 S.C.R. 103
STATE OF UTTAR PRADESH AND ORS. versus BHAWANA MISHRA — [2026] 1 S.C.R. 409
STATE OF WEST BENGAL & ORS. versus M/S B.B.M. ENTERPRISES — [2026] 5 S.C.R. 154
STATE OF WEST BENGAL & ORS. versus JAI HIND PVT. LTD. — [2026] 2 S.C.R. 497
SUBRAMANI versus STATE OF KARNATAKA — [2026] 3 S.C.R. 576
SUJAL VISHWAS ATTAVAR & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2026] 5 S.C.R. 273
SUJATA BORA versus COAL INDIA LIMITED & ORS. — [2026] 1 S.C.R. 590
SUMIT BANSAL versus M/S MGI DEVELOPERS AND PROMOTERS AND ANOTHER — [2026] 2 S.C.R. 107
SUMIT versus STATE OF U.P. & ANR. — [2026] 3 S.C.R. 87
THARAMMEL PEETHAMBARAN AND ANOTHER versus T. USHAKRISHNAN AND ANOTHER — [2026] 2 S.C.R. 576
THE JOINT DIRECTOR (RAYALASEEMA), ANTI-CORRUPTION BUREAU, A.P. & ANR. ETC. versus DAYAM PEDA RANGA RAO ETC. — [2026] 1 S.C.R. 740
THE KARNATAKA LOKAYUKTHA BAGALKOTE DISTRICT, BAGALKOT versus CHANDRASHEKAR & ANR. — [2026] 1 S.C.R. 191
THE PROPERTY COMPANY (P) LTD. versus ROHINTEN DADDY MAZDA — [2026] 1 S.C.R. 227
THE STATE (NCT) OF DELHI versus KHIMJI BHAI JADEJA — [2026] 1 S.C.R. 167
THE STATE OF JHARKHAND & ORS. versus RANJAN KUMAR & ORS. — [2026] 5 S.C.R. 522
THE STATE OF KERALA versus M. VIJAYAKUMAR & ORS. — [2026] 5 S.C.R. 119
THE STATE OF MADHYA PRADESH & ORS. versus RAJKUMAR YADAV — [2026] 3 S.C.R. 448
THE STATE OF TAMIL NADU versus THE STATE OF KARNATAKA & ANR — [2026] 2 S.C.R. 285
THE STATE OF UTTAR PRADESH versus ANURUDH & ANR — [2026] 1 S.C.R. 770
THE TIRUCHIRAPPALLI DISTRICT CRICKET ASSOCIATION versus ANNA NAGAR CRICKET CLUB & ANR. ETC. — [2026] 3 S.C.R. 160
THE WEST BENGAL STATE ELECTRICITY TRANSMISSION CO. LTD & ORS. versus DIPENDU BISWAS & ORS. — [2026] 4 S.C.R. 600
U.P. JUNIOR HIGH SCHOOL COUNCIL INSTRUCTOR WELFARE ASSOCIATION versus STATE OF UTTAR PRADESH & ORS. — [2026] 2 S.C.R. 323
UCO BANK & ORS. versus SK SHRIVASTAVA — [2026] 5 S.C.R. 37
ULTRATECH CEMENT LTD. versus THE STATE OF GUJARAT & ORS. — [2026] 1 S.C.R. 467
UNION OF INDIA AND OTHERS versus ROHITH NATHAN AND ANOTHER, ETC. — [2026] 4 S.C.R. 1
UNION OF INDIA THROUGH ITS SECRETARY & ORS. versus SGT GIRISH KUMAR AND ORS. ETC. — [2026] 2 S.C.R. 615
UNION OF INDIA versus G. KIRAN & ORS. — [2026] 1 S.C.R. 141
UV ASSET RECONSTRUCTION COMPANY LIMITED versus ELECTROSTEEL CASTINGS LIMITED — [2026] 1 S.C.R. 130
V. GANESAN versus STATE REP BY THE SUB INSPECTOR OF POLICE & ANR. — [2026] 4 S.C.R. 239
V. PATHMAVATHI & ORS. versus BHARTHI AXA GENERAL INSURANCE CO. LTD & ANR. — [2026] 2 S.C.R. 436
VINIT BAHRI AND ANOTHER versus M/S MGF DEVELOPERS LTD. AND ANOTHER — [2026] 2 S.C.R. 370
VIRINDER PAL SINGH versus PUNJAB AND SIND BANK & ORS. — [2026] 4 S.C.R. 249
VISHVJEET AND OTHERS versus STATE OF UTTAR PRADESH AND ANOTHER — [2026] 4 S.C.R. 184
X versus THE STATE OF UTTAR PRADESH & ANOTHER — [2026] 1 S.C.R. 484
X versus O/O SPEAKER OF THE HOUSE OF PEOPLE & ORS. — [2026] 2 S.C.R. 200
YERRAM VIJAY KUMAR versus THE STATE OF TELANGANA & ANR. — [2026] 1 S.C.R. 439
ZUBAIR. P versus STATE OF KERALA & ORS. — [2026] 3 S.C.R. 125