Supreme Court of India — 1988

520 reported judgments.

Open in Lexace

A. SUDHA versus UNIVERSITY OF MYSORE & ANR. — [1988] 1 S.C.R. 368
A.N. SHASHTRI versus STATE OF PUNJAB & ORS. — [1988] 2 S.C.R. 363
A.R. ANTULAY versus R.S. NAYAK & ANR. — [1988] SUPP. 1 S.C.R. 1
A.V.R & CO. & ORS. versus FAIRFIELD COOPERATIVE HOUSING SOCIETY LTD. & ORS. — [1988] SUPP. 3 S.C.R. 84
AARTI GUPTA AND ORS. versus STATE OF PUNJAB AND ORS. — [1988] 2 S.C.R. 244
ABDUL HAMID SHAMSI versus ABDUL MAJID AND OTHERS — [1988] 3 S.C.R. 507
ABHAY SINGH SURANA versus INDIAN RAYON & INDUSTRIES LTD. — [1988] SUPP. 2 S.C.R. 204
ACCOUNTANT AND SECRETARIAL SERVICES PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [1988] SUPP. 1 S.C.R. 493
ACHYUT SHIVRAM GOKHALE versus REGIONAL TRANSPORT OFFICER & ORS. — [1988] SUPP. 2 S.C.R. 448
ADITYA MILLS LTD. versus UNION OF INDIA — [1988] SUPP. 2 S.C.R. 668
ADMINISTRATOR GENERAL OF WEST BENGAL versus COLLECTOR, VARANASI — [1988] 2 S.C.R. 1025
ADVANCE BRICKS COMPANY versus ASSESSING AUTHORITY, ROHTAK & ANR. — [1988] 1 S.C.R. 272
AELTEMESH REIN, ADVOCATE, SUPREME COURT OF INDIA versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 223
AJAIB SINGH versus GURBAX SINGH & ORS. — [1988] 1 S.C.R. 1099
AJAY CANU versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 632
AJIT KUMAR, ETC. versus UNION OF INDIA AND OTHERS ETC. — [1988] 2 S.C.R. 40
ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION AND ANOTHER. versus STATE OF BIHAR AND OTHERS. — [1988] 2 S.C.R. 49
ALL INDIA BACKWARD CLASSES AND MINORITIES WELFARE ASSOCIATION & ANR. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 613
ALL INDIA REPORTER KARAMCHARI SANGH & ORS. versus ALL INDIA REPORTER LIMITED AND ORS. — [1988] 3 S.C.R. 774
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION versus DEFENCE MINISTER-CUM-CHAIRMAN BOARD OF GOVERNORS, SAINIK SCHOOL SOCIETY, NEW DELHI & ORS. — [1988] SUPP. 3 S.C.R. 398
ALWAYE AGENCIES versus DY. COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX, ERNAKULAM — [1988] 3 S.C.R. 879
AMANJIT SINGH GILL ETC. versus DIRECTOR GENERAL OF HEALTH SERVICES ETC — [1988] SUPP. 3 S.C.R. 905
AMAR SINGH & ANR. versus ASSTT. DIRECTOR OF CONSOLIDATION & ORS. — [1988] SUPP. 2 S.C.R. 524
AMAR SINGH JAGRAM (DEAD) BY LRS. versus CHANDGI S/O DEEP CHAND — [1988] SUPP. 3 S.C.R. 738
AMMAL CHANDRA DUTT versus IIND ADDL. DISTT. JUDGE & ORS. — [1988] SUPP. 3 S.C.R. 722
AMRIT LAL CHUM versus DEVOPRASAD DUTTA ROY AND ANR. ETC. — [1988] 2 S.C.R. 783
AN ADVOCATE versus B.B. HARADARA & ORS. — [1988] SUPP. 3 S.C.R. 361
ANAND KUMAR versus SRI KATTALI BHASKARAN & ORS. — [1988] 2 S.C.R. 728
ANDHRA KESARI EDUCATIONAL SOCIETY versus DIRECTOR OF SCHOOL EDUCATION & ORS. — [1988] SUPP. 3 S.C.R. 893
ANDHRA PRADESH STATE ELECTRICITY BOARD versus UNION OF INDIA & ANR. — [1988] 3 S.C.R. 216
ANIL KUMAR NEOTIA AND ORS. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 738
ASHOK KUMAR versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 800
ASIAN PAINTS INDIA LTD. versus COLLECTOR OF CENTRAL EXCISE — [1988] 3 S.C.R. 339
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (ASST.) DHARWAR versus DHARNENDRA TRADING COMPANY, ETC. ETC. — [1988] 3 S.C.R. 946
ATMA RAM MITTAL versus ISHWAR SINGH PUNIA — [1988] SUPP. 2 S.C.R. 528
AWADHESH & ANR. versus STATE OF MADHYA PRADESH — [1988] 3 S.C.R. 513
AYYA ALIAS AYUB versus STATE OF U.P. & ANR. — [1988] SUPP. 3 S.C.R. 967
B.B. RAJWANSHI versus STATE OF U.P. & ORS. — [1988] 3 S.C.R. 469
B.K. MOHAPATRA versus STATE OF ORISSA — [1988] 1 S.C.R. 650
BABU RAM & ORS. versus GRAM SABHA BUHAVI & ANR. — [1988] 3 S.C.R. 436
BABURAO ALIAS P.B. SAMANT versus UNION OF INDIA AND ORS. — [1988] 2 S.C.R. 431
BAKHSHISH SINGH BRAR versus SMT. GURMEJ KAUR AND ANR. — [1988] 1 S.C.R. 450
BAKULBHAI AND ANR. versus GANGARAM & ANR. — [1988] 2 S.C.R. 787
BAL CHAND BANSAL versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 494
BALDEV KRISHNA SAHI versus SHIPPING CORPORATION OF INDIA LIMITED & ANR. — [1988] 1 S.C.R. 168
BALWANT KAUR versus UNION TERRITORY OF CHANDIGARH — [1988] 1 S.C.R. 745
BANARSI LAL versus SMT. SAGHIRAN BEGUM — [1988] 3 S.C.R. 820
BANK OF INDIA versus VIJAY TRANSPORT AND OTHERS — [1988] 1 S.C.R. 961
BHAGAT RAM SHARMA versus UNION OF INDIA & ORS — [1988] 1 S.C.R. 1034
BHAGWAN DASS CHOPRA versus UNITED BANK OF INDIA & ORS. — [1988] 1 S.C.R. 1088
BHARAT COKING COAL LIMITED versus STATE OF BIHAR & ORS. — [1988] 1 S.C.R. 869
BHARAT GENERAL & TEXTILE INDUSTRIES LTD. & ORS. versus STATE OF MAHARASHTRA & ORS. — [1988] SUPP. 3 S.C.R. 72
BHARAT PETROLEUM (ERSTWHILE BURMAH SHELL) MANAGEMENT STAFF PENSIONERS. versus BHARAT PETROLEUM CORPORATION LTD. & ORS. — [1988] SUPP. 1 S.C.R. 312
BHARAT SINGH & ORS. versus STATE OF HARYANA & ORS. — [1988] SUPP. 2 S.C.R. 1050
BHARAT STEEL TUBES LTD. & ANR. versus STATE OF HARYANA & ANR. — [1988] 3 S.C.R. 895
BHUPINDER SINGH versus STATE OF PUNJAB — [1988] 3 S.C.R. 409
BIGYAN KUMAR & ORS. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 280
BIRAD MAL SINGHVI versus ANAND PUROHIT — [1988] SUPP. 2 S.C.R. 1
BRIJ NANDAN KANSAL versus STATE OF U.P. & ANR. — [1988] 3 S.C.R. 79
BRIJ SUNDER KAPOOR ETC. ETC. versus IST ADDITIONAL DISTRICT JUDGE & ORS. — [1988] SUPP. 3 S.C.R. 558
BRIJENDRA NATH BHARGAVA & ANR. versus HARSH WARDHAN & ORS. — [1988] 2 S.C.R. 124
BUDHU MAL ETC., versus MAHABIR PRASAD & ORS., ETC. — [1988] SUPP. 2 S.C.R. 238
BURMAH SHELL OIL DISTRIBUTING NOW KNOWN AS BHARAT PETROLEUM CORPORATION LTD. versus KHAJA MIDHAT NOOR AND OTHERS — [1988] 3 S.C.R. 811
C.V. RAMAN, ETC. versus MANAGEMENT OF BANK OF INDIA AND ANOTHER, ETC. — [1988] 3 S.C.R. 662
CALCUTTA PORT SHARMIK UNION versus CALCUTTA RIVER TRANSPORT ASSOCIATION & ORS. — [1988] SUPP. 2 S.C.R. 1034
CALCUTTA YOUTH FRONT & ANR. versus STATE OF WEST BENGAL & ORS. — [1988] SUPP. 2 S.C.R. 1017
CENTRAL BANK OF INDIA versus STATE OF GUJARAT & ORS. — [1988] 1 S.C.R. 106
CENTRAL BOARD OF DIRECT TAXES AND 0THERS versus ADITYA V. BIRLA — [1988] 2 S.C.R. 115
CHANDAN & OM PRAKASH versus STATE OF RAJASTHAN — [1988] 2 S.C.R. 599
CHANDRAKANT KHAIRE versus DR. SHANTARAM KALE & ORS. — [1988] SUPP. 1 S.C.R. 725
CHANDRAMA TEWARI versus UNION OF INDIA, THROUGH GENERAL MANAGER, EASTERN RAILWAYS — [1988] 1 S.C.R. 1102
CHARAN LAL SAHU versus UNION OF INDIA & ANR. — [1988] 1 S.C.R. 441
CHARAN SINGH versus BIRLA TEXTILES & ANR. — [1988] SUPP. 2 S.C.R. 742
CHARITY COMMISSIONER, MAHARASHTRA. versus NIRANJAN & ORS. — [1988] 2 S.C.R. 949
CHERN TAONG SHANG & ANR., ETC., ETC. versus COMMANDER S.D. BAIJAL & ORS. — [1988] 2 S.C.R. 641
CHHOTU SINGH versus STATE OF MAHARASHTRA & ORS. — [1988] 1 S.C.R. 303
CHIEF ENGINEER AND SECRETARY, ENGINEERING DEPARTMENT, FOR AND ON BEHALF OF CHANDIGARH ETC. versus K.S. BRAR & ANR. ETC. — [1988] SUPP. 2 S.C.R. 797
CHIMANLAL HARGOVINDDAS versus SPECIAL LAND ACQUISITION OFFICER, POONA, AND ANR. — [1988] SUPP. 1 S.C.R. 531
CHRISTIAN MEDICAL COLLEGE HOSPITAL EMPLOYEES' UNION & ANR. versus CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION & ORS. — [1988] 1 S.C.R. 546
CHUHARMAL S/0 TAKARMAL MOHNANI versus COMMISSIONER OF INCOME-TAX, M.P., BHOPAL — [1988] 3 S.C.R. 788
CHUHARMAL versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 797
COFFEE BOARD, KARNATAKA, BANGALORE versus COMMISSIONER OF COMMERCIAL TAXES — [1988] SUPP. 1 S.C.R. 348
COLLECTOR OF CENTRAL EXCISE versus CALCUTTA STEEL INDUSTRIES AND ORS. — [1988] SUPP. 3 S.C.R. 595
COLLECTOR OF CENTRAL EXCISE, BARODA versus KOSAN METAL PRODUCTS LIMITED — [1988] SUPP. 3 S.C.R. 537
COLLECTOR OF CENTRAL EXCISE, BOMBAY-I & ANR. versus PARLE EXPORTS (P) LTD. — [1988] SUPP. 3 S.C.R. 933
COLLECTOR OF CENTRAL EXCISE, BOMBAY-II versus KIRAN SPINNING MILLS, KOLSHET ROAD, THANE — [1988] 2 S.C.R. 1006
COLLECTOR OF CENTRAL EXCISE, CALCUTTA versus JAY ENGINEERING WORKS LTD. — [1988] SUPP. 3 S.C.R. 998
COLLECTOR OF CENTRAL EXCISE, CHANDIGARH versus DOABA CO-OPERATIVE SUGAR MILLS LTD., JALANDHAR — [1988] SUPP. 2 S.C.R. 458
COLLECTOR OF CENTRAL EXCISE, DELHI versus KELVINATOR OF INDIA LTD. — [1988] 3 S.C.R. 656
COLLECTOR OF CENTRAL EXCISE, GUNTUR versus ANDHRA SUGAR LTD. — [1988] SUPP. 3 S.C.R. 543
COLLECTOR OF CENTRAL EXCISE, KANPUR versus KRISHNA CARBON PAPER CO. — [1988] SUPP. 3 S.C.R. 12
COLLECTOR OF CENTRAL EXCISE, MADRAS versus INDIAN OXYGEN LTD. — [1988] SUPP. 1 S.C.R. 761
COLLECTOR OF CENTRAL EXCISE, MADRAS versus T.I. MILLERS LTD. MADRAS & T.I. DIAMOND CHAIN, MADRAS — [1988] 3 S.C.R. 355
COLLECTOR OF CENTRAL EXCISE, MADRAS. versus KUTTY FLUSH DOORS & FURNITURE CO. (P) LTD. — [1988] 3 S.C.R. 363
COLLECTOR OF CENTRAL,EXCISE, COIMBATORE versus PROTEIN PRODUCTS OF INDIA LTD — [1988] SUPP. 3 S.C.R. 993
COLLECTOR OF CUSTOMS, BOMBAY versus BHOR INDUSTRIES LTD. — [1988] 3 S.C.R. 641
COLLECTOR OF CUSTOMS, BOMBAY versus SWASTIC WOOLLEN (P) LTD. & ORS. — [1988] SUPP. 2 S.C.R. 370
COLLECTOR OF CUSTOMS, CALCUTTA versus SUN INDUSTRIES — [1988] 3 S.C.R. 500
COMMERCIAL AVIATION & TRAVEL COMPANY & ORS. versus VIMAL PANNALAL — [1988] SUPP. 1 S.C.R. 431
COMMISSIONER OF GIFT TAX, GUJARAT versus EXECUTORS & TRUSTEES OF THE ESTATE OF LATE SH. AMBALAL SARABHAI, AHMEDABAD — [1988] 2 S.C.R. 341
COMMISSIONER OF INCOME TAX, U.P.-II, LUCKNOW versus BAZPUR CO-OPERATIVE SUGAR FACTORY LTD., BAZPUR, DISTRICT NAINITAL. — [1988] 3 S.C.R. 1034
COMMISSIONER OF INCOME TAX, versus VIKRAM COTTON MILLS LTD. — [1988] 2 S.C.R. 389
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-I, BOMBAY versus ASSOCIATED CEMENT COMPANIES LTD., BOMBAY — [1988] 3 S.C.R. 917
COMMISSIONER OF INCOME-TAX, BOMBAY versus ITALINDIA COTTON CO. (P) LTD. — [1988] SUPP. 2 S.C.R. 814
COMMISSIONER OF SALES TAX U.P. LUCKNOW versus MOOL CHAND SHYAM LAL, BELANGANJ, AGRA — [1988] SUPP. 1 S.C.R. 750
COMMISSIONER OF SALES TAX U.P. LUCKNOW, ETC. ETC. versus S/S SURESH CHAND JAIN, TENDU LEAVES DEALER, LALITPUR, ETC. ETC. — [1988] 3 S.C.R. 446
COMMISSIONER OF SALES TAX versus PRABHUDAYAL PREM NARAIN — [1988] SUPP. 1 S.C.R. 583
COMMISSIONER OF SALES TAX, U.P. versus RAJ BHARAT DAS & BROS. — [1988] SUPP. 2 S.C.R. 685
COMMISSIONER OF WEALTH TAX, ALLAHABAD versus ARVIND NAROTTAM (INDL.) — [1988] SUPP. 2 S.C.R. 266
COMMISSIONER OF WEALTH-TAX, BHOPAL versus ABDUL HUSSAIN MULLA MUHAMMAD ALI (DEAD) BY L.RS. — [1988] SUPP. 1 S.C.R. 227
COMMISSIONER, SALES TAX, U.P. LUCKNOW versus ANOOP WINES, KHULDABAD, ALLAHABAD — [1988] SUPP. 2 S.C.R. 599
CONTINENTAL CONSTRUCTION CO. LTD. versus STATE OF MADHYA PRADESH — [1988] 3 S.C.R. 103
COTTON SPINNING AND WEAVING MILLS LTD. & ANR. versus UNION OF INDIA & ORS. — [1988] 1 S.C.R. 700
D. K. SONI versus P.K. MUKERJEE AND ORS. — [1988] 1 S.C.R. 616
D. SATYANARAYANA versus P. JAGADISH — [1988] 1 S.C.R. 145
D.K. AGARWAL versus HIGH COURT OF JUDICATURE AT ALLAHABAD — [1988] SUPP. 1 S.C.R. 317
D.N. TANEJA versus BHAJAN LAL — [1988] 3 S.C.R. 888
DAILY RATED CASUAL LABOUR EMPLOYED UNDER P & T DEPARTMENT THROUGH BHARTIYA DAK TAR MAZDOOR MANCH versus UNION OF INDIA & OTHERS — [1988] 1 S.C.R. 598
DARSHAN SINGH &. ANOTHER versus STATE OF PUNJAB — [1988] 2 S.C.R. 843
DELHI CLOTH & GENERAL MILLS LTD. versus UNION OF INDIA — [1988] 1 S.C.R. 383
DELHI MUNICIPAL KARAMCHARI EKTA UNION (REGD.) versus P.L. SINGH & ORS. — [1988] 2 S.C.R. 174
DELHI WATER SUPPLY AND SEWAGE DISPOSAL COMMITTEE AND ORS. versus R.K. KASHYAP AND ORS. — [1988] SUPP. 3 S.C.R. 633
DEPUTY COMMISSIONER OF SALES TAX (LAW) versus N. KANNAN NAIR & ORS. — [1988] 3 S.C.R. 489
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES), ERNAKULAM. versus THOMAS STEPHEN & CO. LTD. QUILON. — [1988] 3 S.C.R. 248
DEPUTY COMMISSIONER OF SALES-TAX (LAW), BOARD OF REVENUE (TAXES), ERNAKULAM versus SHIPHY INTERNATIONAL, ALLEPPEY — [1988] 3 S.C.R. 98
DES RAJ, ETC. ETC. versus STATE OF PUNJAB & ORS. ETC. — [1988] 3 S.C.R. 616
DESOOLA RAMA RAO & ANR. versus STATE OF ANDHRA PRADESH & ORS. — [1988] 3 S.C.R. 24
DEWAN JOYNAL ABEDIN versus ABDUL WAZED ALIAS ABDUL WAZAD MIAH AND TWO OTHERS. — [1988] 2 S.C.R. 370
DHARMA SHAMRAO AGALAWE versus PANDURANG MIRAGU AGALAWE & ORS. — [1988] 2 S.C.R. 1077
DHIRENDRA KUMAR GARG AND ORS. versus SMT. SUGANDHI BAI JAIN & ORS. — [1988] SUPP. 3 S.C.R. 196
DILBAGRAI PUNJABI versus SHARAD CHANDRA — [1988] SUPP. 2 S.C.R. 276
DIPTI NARAYAN SRIMANI versus CONTROLLER OF ESTATE DUTY, WEST BENGAL — [1988] SUPP. 1 S.C.R. 269
DISTT. COUNCIL OF UNITED BASEL MISSION CHURCH & ORS. versus VADOR NICHOLAS MATHIAS & ORS. — [1988] 2 S.C.R. 737
DOYPACK SYSTEMS PVT. LTD. ETC. versus UNION OF INDIA & ORS., ETC. — [1988] 2 S.C.R. 962
DR. A.K. JAIN & ORS. ETC. ETC. versus UNION OF INDIA & ORS. — [1988] 1 S.C.R. 335
DR. AJAY PRADHAN & ANR. versus STATE OF MADHYA PRADESH & ORS — [1988] SUPP. 2 S.C.R. 281
DR. BALIRAM WAMAN HIRAY versus JUSTICE B. LENTIN AND OTHERS — [1988] SUPP. 2 S.C.R. 942
DR. CHAKRADHAR PASWAN versus STATE OF BIHAR & ORS. — [1988] 3 S.C.R. 130
DR. D.N. MALHOTRA versus KARTAR SINGH — [1988] 2 S.C.R. 833
DR. DINESH KUMAR & ORS. versus MOTILAL NEHRU MEDICAL COLLEGE, ALLAHABAD & ORS. — [1988] 1 S.C.R. 351
DR. JEEVAK ALMAST versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 385
DR. M. K. SALPEKAR versus SUNIL KUMAR SHAMSUNDER CHAUDHARI AND OTHERS — [1988] SUPP. 2 S.C.R. 339
DR. M.C. BINDAL versus R.C. SINGH & ORS. — [1988] SUPP. 3 S.C.R. 36
DR. MRS. SHEELA ASHOK PATWARDHAN versus DEAN, DR. V.M. MEDICAL COLLEGE, SOLAPUR, & ORS. — [1988] SUPP. 3 S.C.R. 959
DR. RAMESH CHANDRA SINHA versus STATE OF BIHAR & ORS. — [1988] SUPP. 2 S.C.R. 566
DR. SHIVARAO SHANTARAM WAGLE & ORS. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 115
DR. SMT. KUNTESH GUPTA versus MANAGEMENT OF HINDU KANYA MAHAVIDYALAYA, SITAPUR (U.P) & ORS. — [1988] 1 S.C.R. 357
ELECTION COMMISSION OF INDIA versus SHIVAJI & ORS. — [1988] 1 S.C.R. 878
ELSON MACHINES (P) LTD. versus COLLECTOR OF CENTRAL EXCISE — [1988] SUPP. 3 S.C.R. 878
EXECUTIVE ENGINEER IRRIGATION GALIMALA & ORS. versus ABAADUTA JENA — [1988] 1 S.C.R. 253
FASIH CHAUDHARY versus DIRECTOR GENERAL, DOORDARSHAN & ORS. — [1988] SUPP. 3 S.C.R. 282
FEDERATION OF ALL INDIA CUSTOMS & CENTRAL EXCISE STENOGRAPHERS (RECOGNISED) & ORS. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 998
FERTILIZER CORPORATION OF INDIA LTD. versus STATE OF BIHAR — [1988] 2 S.C.R. 148
FERTILIZERS & CHEMICALS TRAVANCORE LTD. versus KERALA STATE ELECTRICITY BOARD & ANOTHER — [1988] 3 S.C.R. 925
FIRM SAGARMAL VISHNU BHAGWAN versus GAURI SHANKAR AND ORS. — [1988] SUPP. 3 S.C.R. 416
FOOD CORPORATION OF INDIA & ANR. versus GREAT EASTERN SHIPPING CO. LTD. — [1988] 3 S.C.R. 366
FOOD CORPORATION OF INDIA versus SURENDRA, DEVENDRA & MOHENDRA TRANSPORT CO. — [1988] 2 S.C.R. 329
G. RAMEGOWDA, MAJOR, ETC. versus SPECIAL LAND ACQUISITION OFFICER, BANGALORE. — [1988] 3 S.C.R. 198
G.C. GUPTA & ORS. versus N.K. PANDEY & ORS. — [1988] 2 S.C.R. 185
G.S. DHARA SINGH versus E.K. THOMAS & ORS. — [1988] SUPP. 2 S.C.R. 258
GANESH DASS SREERAM, ETC. versus INCOME TAX OFFICER, 'A' WARD, SHILLONG AND OTHERS ETC. — [1988] 1 S.C.R. 689
GANGARAM versus N. SHANKAR REDDY — [1988] SUPP. 3 S.C.R. 433
GENERAL MANAGER (MARKETING) HINDUSTAN FERTILIZER CORPORATION OF INDIA LTD. & ORS. versus SUBODH CHANDRA DAS & ORS. — [1988] 2 S.C.R. 862
GENERAL OFFICER COMMANDING-IN-CHIEF & ANR. versus SUBHASH CHANDRA YADAV & ANR. — [1988] 3 S.C.R. 62
GIRJA SHANKAR TIWARI AND ANR. versus HIRDAY RANJAN CHAKRABORTY AND ANR. — [1988] SUPP. 3 S.C.R. 426
GOPAL SINGH & ANR. versus DILE RAM (DEAD) BY LRS. & ORS. — [1988] 1 S.C.R. 378
GOPAL SINGH versus STATE OF U.P. & ORS. — [1988] 3 S.C.R. 540
GOVERDHAN LAL DHAWAN versus STATE OF BIHAR & OTHERS — [1988] SUPP. 1 S.C.R. 593
GOVERNING BODY OF DAYANAND ANGLO VEDIC COLLEGE versus PADMANABHA PADHY & ORS. — [1988] 2 S.C.R. 707
GOVERNING BODY, ST. ANTHONY'S COLLEGE, SHILLONG & ORS. versus REV. FR. PAUL PETTA OF SHILLONG EAST KHASI HILLS. — [1988] SUPP. 2 S.C.R. 507
GOVERNMENT OF ANDHRA PRADESH & ANOTHER, ETC. versus DR. R. MURALI BABU RAO & ANR., ETC. — [1988] 3 S.C.R. 173
GOVERNMENT OF TAMIL NADU & ORS. versus BADRINATH & ORS. — [1988] 1 S.C.R. 490
GOVIND versus DR. JEETSINGH — [1988] 2 S.C.R. 44
GOVT. OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF FINANCE AND OTHERS versus DHANALAKSHMI PAPER AND BOARD MILLS TIRUCHIRUPALLI — [1988] SUPP. 3 S.C.R. 1051
GUJARAT UNIVERSITY versus N.U. RAJGURU AND ORS. — [1988] 1 S.C.R. 899
GULAB MEHRA versus STATE OF U.P. & ORS. — [1988] 1 S.C.R. 126
GULSHAN & ANR. ETC. versus ZILA PARISHAD & ORS. — [1988] 1 S.C.R. 538
GUPTA SUGAR WORKS versus STATE OF U.P. & ORS. — [1988] 1 S.C.R. 577
GURPREET SINGH versus CHATUR BHUJ GOEL — [1988] 2 S.C.R. 401
GURU GOVEKAR versus MISS FILOMENA F. LOBO & ORS. — [1988] SUPP. 1 S.C.R. 170
H.L. TREHAN AND ORS. ETC. versus UNION OF INDIA AND ORS. ETC. — [1988] SUPP. 3 S.C.R. 925
HAJI T.M. HASSAN RAWTHER versus KERALA FINANCIAL CORPORATION — [1988] 1 S.C.R. 1079
HAMEEDIA HARDWARE STORES, REPRESENTED BY ITS PARTNER S. PEER MOHAMMED versus B. MOHAN LAL SOWCAR — [1988] 3 S.C.R. 384
HANUMANT KUMAR TELESARA versus MOHAN LAL — [1988] 2 S.C.R. 99
HARE KRISHNA SINGH & ORS. ETC. versus STATE OF BIHAR — [1988] 3 S.C.R. 1
HARI KISHAN & ANR. versus SUKHBIR SINGH & ORS. — [1988] SUPP. 2 S.C.R. 571
HARI NATH AND ANR. ETC. versus STATE OF U.P. — [1988] 1 S.C.R. 848
HARI SHANKAR GAUR AND ANR. ETC. versus DELHI TRANSPORT CORPORATION AND ORS. — [1988] SUPP. 3 S.C.R. 1003
HARIDAS AMARCHAND SHAH OF BOMBAY versus K.L. VERMA & ORS. — [1988] SUPP. 3 S.C.R. 1031
HARISHANKER versus BOARD OF REVENUE, U.P. & ORS. — [1988] 1 S.C.R. 328
HARYANA STATE ADHYAPAK SANGH AND ORS. ETC. versus STATE OF HARYANA & ORS. — [1988] SUPP. 1 S.C.R. 682
HINDUSTAN PETROLEUM CORPORATION LTD. & ANR. versus SHYAM CO-OPERATIVE HOUSING SOCIETY & ORS. — [1988] SUPP. 3 S.C.R. 44
HINDUSTAN THOMPSON ASSOCIATES LTD. versus MRS. MAYA INDERSON ISRANI & ORS. — [1988] SUPP. 3 S.C.R. 29
HIRALAL KAPUR versus PRABHU CHOUDHURY — [1988] 2 S.C.R. 1058
HYDERABAD ENGINEERING INDUSTRIES LTD. ETC. ETC. versus A.P. STATE ELECTRICITY BOARD ETC. ETC. — [1988] 3 S.C.R. 159
IKRAMUDDIN AHMED BORAH versus SUPERINTENDENT OF POLICE, DARRANG & OTHERS — [1988] SUPP. 3 S.C.R. 323
INDIAN CEMENT AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1988] 2 S.C.R. 574
INDIAN OIL CORPORATION versus INDIAN CARBON LTD. — [1988] 3 S.C.R. 426
INDIAN OXYGEN LTD. versus COLLECTOR OF CENTRAL EXCISE. — [1988] SUPP. 1 S.C.R. 687
INDIAN RAYON CORPN. LTD. versus RAUNAQ & COMPANY PVT. LTD. — [1988] SUPP. 2 S.C.R. 231
INDRU RAMCHAND BHARVANI AND OTHERS versus UNION OF INDIA & OTHERS — [1988] SUPP. 1 S.C.R. 544
INTERNATIONAL AIRPORT AUTHORITY OF INDIA versus K.D. BALI & ANOTHER — [1988] 3 S.C.R. 370
ISHWAR CHAND JAIN versus HIGH COURT OF PUNJAB & HARYANA AND ANOTHER — [1988] SUPP. 1 S.C.R. 396
J.L. NANDA versus SMT. VEENA NANDA — [1988] 2 S.C.R. 348
J.R. RAGHUPATHY, ETC. versus STATE OF A.P. & ORS. ETC. — [1988] SUPP. 1 S.C.R. 694
JADAVJI PURSHOTIAM versus DHAMI NAVNITBHAI AMARATLAL & ORS. — [1988] 1 S.C.R. 76
JAGAN NATH (DECEASED) THROUGH L.RS. versus CHANDER BHAN AND 0THERS — [1988] SUPP. 1 S.C.R. 325
JAGAN@JAGANNATH UMAJI versus GOKULDAS HIRALAL TAWARI — [1988] 1 S.C.R. 672
JAGANNATH RAMCHANDRA NUNEKAR versus GENU GOVIND KADAM & OTHERS — [1988] SUPP. 2 S.C.R. 1063
JAGTAR SINGH versus STATE OF PUNJAB & ORS. — [1988] 2 S.C.R. 794
JAIN ENGINEERING CO. versus COLLECTOR OF CUSTOMS, BOMBAY — [1988] 1 S.C.R. 220
JAIN EXPORTS (P) LTD. & ANR. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 952
JAIPAL & OTHERS versus STATE OF HARYANA AND OTHERS — [1988] SUPP. 1 S.C.R. 411
JAWAHARLAL WADHWA AND ANOTHER versus HARIPADA CHAKROBERTY — [1988] SUPP. 3 S.C.R. 513
JAYANTI KUMAR SINHA versus UNION OF INDIA & ORS. — [1988] SUPP. 3 S.C.R. 5
JAYWANT S. KULKARNI & ORS. versus MLNOCHAR DOSABHAI SHROFF & ORS. — [1988] SUPP. 2 S.C.R. 296
JETHA BAI & SONS, JEW TOWN, COCHIN, ETC. ETC. versus SUNDERDAS RATHENAI, ETC. ETC . — [1988] 2 S.C.R. 871
JHUMMAMAL ALIAS DEVANDAS versus STATE OF MADHYA PRADESH & ORS. — [1988] SUPP. 2 S.C.R. 584
JIYAJEERAO COTTON MILLS LIMITED AND ANOTHER versus MADHYA PRADESH ELECTRICITY BOARD AND OTHERS — [1988] SUPP. 2 S.C.R. 978
JOHNEY D' COUTO versus STATE OF TAMIL NADU — [1988] 1 S.C.R. 787
JUGAL KISHORE versus STATE OF MAHARASHTRA & ORS. — [1988] SUPP. 3 S.C.R. 270
K. ACHUTA BHAT versus VEERAMANANI MANGA DEVI — [1988] SUPP. 3 S.C.R. 200
K. KRISHNA REDDY AND ORS. versus SPECIAL DY. COLLECTOR, LAND ACQUISITION UNIT II, LMD KARIMNAGAR, ANDHRA PRADESH — [1988] SUPP. 2 S.C.R. 853
K. MADHAVAN AND ANR. ETC. versus UNION OF INDIA AND ORS. ETC. — [1988] 1 S.C.R. 421
K. SIVA REDDY & ORS. ETC. versus STATE OF ANDHRA PRADESH & ORS. — [1988] 3 S.C.R. 18
K.I. SHEPHARD & ORS. ETC. ETC. versus UNION OF INDIA & ORS. — [1988] 1 S.C.R. 188
K.S. VORA AND OTHERS versus STATE OF GUJARAT AND OTHERS — [1988] 1 S.C.R. 611
K.V. SUBBA RAO & ORS. ETC. versus GOVERNMENT OF ANDHRA PRADESH & ORS. — [1988] 2 S.C.R. 1118
KALIYAPPAN versus STATE OF KERALA & ORS. — [1988] SUPP. 3 S.C.R. 648
KALYAN MUNICIPAL COUNCIL & ORS. versus USHA PAPER PRODUCTS (P) LTD. & ANR. — [1988] 3 S.C.R. 832
KAMAL SINGH GHUGTYAL versus UNION OF INDIA & ORS. — [1988] 1 S.C.R. 769
KAN SINGH, ETC. versus STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS, ETC. — [1988] 1 S.C.R. 641
KANPUR SURAKSHA KARAMCHARI UNION (REGD.) versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 590
KARAM CHAND versus HARYANA STATE ELECTRICITY BOARD & ORS. — [1988] SUPP. 3 S.C.R. 702
KASHMERI DEVI versus DELHI ADMINISTRATION & ANR. — [1988] 3 S.C.R. 700
KEHAR SINGH & ORS. versus STATE (DELHI ADMN.) — [1988] SUPP. 2 S.C.R. 24
KEHAR SINGH AND ANR. ETC. versus UNION OF INDIA & ANR. — [1988] SUPP. 3 S.C.R. 1102
KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI LTD. & ANR. versus NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS. — [1988] 1 S.C.R. 662
KHALIL AHMED BASHIR AHMED versus TUFELHUSSEIN SAMASBHAI SARANGPURWALA — [1988] 1 S.C.R. 1057
KIRAN BEDI & ORS. versus COMMITIEE OF INQUIRY & ANR. — [1988] SUPP. 2 S.C.R. 518
KRISHI UTPADAN MANDI SAMITI, MUZAFFARNAGAR (U.P.), ETC. versus RATAN PRAKASH MANGAL & ORS., ETC. — [1988] SUPP. 1 S.C.R. 182
KRISHNAN NAIR & ANR. ETC. versus GHOUSE BASHA — [1988] 1 S.C.R. 65
KUSHESHWAR DUBEY versus BHARAT COKING COAL LTD. & ORS. — [1988] SUPP. 2 S.C.R. 821
LALIT NARAYAN MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE, PATNA, ETC. versus STATE OF BIHAR & ORS. ETC. — [1988] 3 S.C.R. 311
LARSEN & TOUBRO LTD. CLUB HOUSE ROAD, MADRAS versus TRUSTEES OF DHARMAMURTHY, RAO BAHADUR CALAVALA CUNNAN, CHETTY'S CHARITIES BY ITS TRUSTEES — [1988] SUPP. 2 S.C.R. 755
LAXMI RAJ SHETTY AND ANR. versus STATE OF TAMIL NADU — [1988] 3 S.C.R. 706
LORD JAGANNATH THROUGH JAGANNATH SINARI NARASINGH DAS MAHAPATRA SRIDHAR PANDA ETC. versus STATE OF ORISSA & ORS. — [1988] SUPP. 3 S.C.R. 732
LT. COL. K.D. GUPTA versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 646
M. NARASIMHAIAH versus DEPUTY COMMISSIONER FOR TRANSPORT, BANGALORE DIVISION, INFANTRY ROAD, BANGALORE & ANR. — [1988] 2 S.C.R. 10
M.C. MEHTA versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 530
M.C. MEHTA versus UNION OF INDIA & OTHERS — [1988] 1 S.C.R. 279
M.L. JAIN versus UNION OF INDIA — [1988] SUPP. 2 S.C.R. 496
M.P.E.B. & OTHERS versus SMT. BASANTIBAI — [1988] 1 S.C.R. 890
M.S. JAGADAMBAL versus SOUTHERN INDIAN EDUCATION TRUST & ORS. — [1988] 1 S.C.R. 722
M.VEERAPPA versus EVELYN SEQUEIRA & ORS. — [1988] 2 S.C.R. 606
MADAN & CO. versus WAZIR JAIVIR CHAND — [1988] SUPP. 3 S.C.R. 983
MADHAVRAO JIWAJI RAO SCINDIA & ANR. ETC. versus SAMBHAJIRAO CHANDROJIRAO ANGRE & ORS. ETC. — [1988] 2 S.C.R. 930
MADHO S/O SHRIHARI DESHPANDE versus MADHAO S/O TRIMBAK DHARMADHIKAREE — [1988] 3 S.C.R. 685
MADHU GOPAL versus VI ADDITIONAL DISTRICT JUDGE & ORS. — [1988] SUPP. 3 S.C.R. 276
MAHALAKSHMI GLASS WORKS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1988] SUPP. 1 S.C.R. 587
MAHALAKSHMI OIL MILLS ETC. ETC. versus STATE OF ANDHRA PRADESH & ORS. — [1988] SUPP. 2 S.C.R. 1088
MAHANT DHANGIR AND ANOTHER versus MADAN MOHAN AND OTHERS — [1988] 1 S.C.R. 679
MAHARAJA PILLAI LAKSHMI AMMAL versus MAHARAJA PILLAI THILLANAYAKOM PILLAI AND ANOTHER — [1988] 1 S.C.R. 780
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. versus SHRIPATI PANDURANG KHADE & ORS. ETC. — [1988] SUPP. 3 S.C.R. 472
MAJOR (RETD.) INDER SINGH REKHI versus DELHI DEVELOPMENT AUTHORITY — [1988] 3 S.C.R. 351
MAKHAN SINGH versus STATE OF PUNJAB — [1988] SUPP. 1 S.C.R. 613
MANEKLAL AND SONS versus TRUSTEES OF PORT OF BOMBAY & ORS. — [1988] 1 S.C.R. 483
MANMOHAN KAUR versus SURYA KANT BHAGWANDI — [1988] SUPP. 3 S.C.R. 409
MARKANDEY SINGH, I.P.S., & ORS. versus M.L. BRANOT, I.P.S., & ORS. — [1988] 3 S.C.R. 847
MEHMOOD ALAM TARIQ AND ORS. ETC. versus STATE OF RAJASTHAN & ORS. ETC. — [1988] SUPP. 1 S.C.R. 379
MEMBER-SECRETARY, ANDHRA PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION versus ANDHRA PRADESH RAYONS LTD. & ORS. — [1988] SUPP. 3 S.C.R. 380
MHADAGONDA RAMGONDA PATIL & ORS. versus SHRIPAL BALWANT RAINADE & ORS. — [1988] 3 S.C.R. 689
MINERVA TALKIES, BANGALORE & ORS. ETC. versus STATE OF KARNATAKA & ORS. ETC. — [1988] 2 S.C.R. 511
MISS A. SUNDARAMBAL versus GOVERNMENT OF GOA, DAMAN AND DIU & ORS. — [1988] SUPP. 1 S.C.R. 604
MITHILESH KUMAR versus SRI R. VENKATARAMAN & ORS. — [1988] 1 S.C.R. 525
MODULA INDIA versus KAMAKSHYA SINGH DEO — [1988] SUPP. 3 S.C.R. 333
MOHAMMAD SWALLEH & ORS. versus IIIRD ADDL. DISTRICT JUDGE, MEERUT & ANR. — [1988] 1 S.C.R. 840
MOHAN LAL versus JAI BHAGWAN — [1988] 3 S.C.R. 345
MOHAN LAXMAN HEDE versus NOORMOHAMED ADAM SHAIKH — [1988] 3 S.C.R. 461
MOHAR SINGH (DEAD BY LRS.) versus DEVI CHARAN & OTHERS — [1988] SUPP. 1 S.C.R. 255
MOHD. AKHTAR HUSSAIN ALIAS IBRAHIM AHMED BHATTI versus ASSISTANT COLLECTOR OF CUSTOMS (PREVENTION) AHMEDABAD & ORS. — [1988] SUPP. 2 S.C.R. 747
MOHD. RAMZAN SHAH & ORS. versus STATE OF JAMMU & KASHMIR & ORS. — [1988] 2 S.C.R. 853
MOHD. SHAFIQ KHAN & ORS. ETC., versus COMPETENT AUTHORITY & ORS. ETC. — [1988] 2 S.C.R. 95
MOORTHY versus STATE OF TAMIL NADU — [1988] SUPP. 1 S.C.R. 222
MRIDULA AVASTHI & ORS. ETC. versus UNIVERSITY OF DELHI & ORS. — [1988] 3 S.C.R. 762
MUKESH KUMAR AGGARWAL & ORS. versus STATE OF MADHYA PRADESH & ORS. — [1988] 2 S.C.R. 501
MUKUL DALAL ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1988] 3 S.C.R. 868
MUKUND LAL & ANR. versus UNION OF INDIA.& ANR. — [1988] SUPP. 3 S.C.R. 524
MUNICIPAL BOARD OF ABU ROAD versus JAISHIV & ORS. ETC. — [1988] 1 S.C.R. 584
MUNICIPAL CORPORATION OF DELHI versus GURNAM KAUR — [1988] SUPP. 2 S.C.R. 929
MUNICIPAL CORPORATION OF DELHI versus JAGAN NATH ASHOK KUMAR & ANR. — [1988] 1 S.C.R. 180
MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. versus MRS. KALPANA SADHU KAMBLE & ORS. — [1988] SUPP. 2 S.C.R. 679
MUNICIPAL CORPORATION OF GREATER BOMBAY versus DR. HAKIMWADI TENANTS ASSOCIATION & ORS. — [1988] 2 S.C.R. 21
MUNICIPAL CORPORATION OF GREATER BOMBAY versus NAGPAL PRINTING MILLS & ANR. — [1988] 3 S.C.R. 274
N.K. SANGHI, PARTNER OF M/S SANGHI BROTHERS versus CONTROLLER OF ESTATE DUTY, RAJASTHAN — [1988] SUPP. 1 S.C.R. 210
N.M. GOEL & CO versus SALES TAX OFFICER, RAJNANDGAON & ANR. — [1988] SUPP. 3 S.C.R. 657
NAGAR MAHAPALIKA BAREILLY versus STATE OF U.P. & OTHERS — [1988] 2 S.C.R. 865
NAGJI VALLABHJI & COMPANY versus MEGHJI VIJPAR & COMPANY MEGHJI VIJPAR (DECEASED) THROUGH HIS LRS. — [1988] 3 S.C.R. 906
NAND KISHORE MARWAH & OTHERS versus SMT. SAMUNDRI DEVI — [1988] 1 S.C.R. 158
NAND LAL AGARWAL versus GANESH PRASAD SAH & ORS. — [1988] SUPP. 2 S.C.R. 303
NARENDRA NATH PANDEY & ORS. versus STATE OF U.P. & ORS. — [1988] SUPP. 1 S.C.R. 574
NARNE TULAMAN MANUFACTURES PVT. LTD. HYDERABAD versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1988] SUPP. 3 S.C.R. 1
NAT STEEL EQUIPMENT PVT. LTD. versus COLLECTOR OF CENTRAL EXCISE — [1988] 2 S.C.R. 732
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. versus ALIMENTA S.A. — [1988] SUPP. 3 S.C.R. 548
NATIONAL ENGINEERING INDUSTRIES LIMITED versus SHRI SHRI KISHAN BHAGERIA & OTHERS — [1988] 1 S.C.R. 985
NATIONAL INSURANCE CO. LTD., NEW DELHI versus JUGAL KISHORE & OTHERS — [1988] 2 S.C.R. 910
NAVNIT R. KAMANI & ORS. versus R.R. KAMANI — [1988] SUPP. 3 S.C.R. 123
NEELAKANTAN & BROS. CONSTRUCTION versus SUPERINTENDING ENGINEER, NATIONAL HIGHWAYS, SALEM & ORS. — [1988] SUPP. 2 S.C.R. 462
NIRMAL KUMAR CHOUDHARY & ORS. ETC. versus STATE OF BIHAR AND ORS., ETC. — [1988] 2 S.C.R. 410
NYADAR SINGH & ANR. versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 546
O.P. GUPTA versus UNION OF INDIA & ORS. — [1988] 1 S.C.R. 27
ODYSSEY COMMUNICATIONS PVT. LTD. versus LOKVIDAYAN SANGHATANA & ORS. — [1988] SUPP. 1 S.C.R. 486
OM PAL versus ANAND SWARUP (DEAD BY LRS.) — [1988] SUPP. 3 S.C.R. 391
OM PARKASH & ORS. versus R.K. LAKRA — [1988] SUPP. 1 S.C.R. 556
OM PRAKASH versus AMARJIT SINGH & ANR. — [1988] SUPP. 2 S.C.R. 362
OM PRAKASH, ETC. versus UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF URBAN DEVELOPMENT, NIRMAN BHAWAN, NEW DELHI & ORS. — [1988] 1 S.C.R. 761
ORIENT TRANSPORT CO. GULABRA AND ANOTHER. versus JAYA BHARAT CREDIT AND INVESTMENT CO. LTD. AND ANR. — [1988] 1 S.C.R. 47
OSWAL SPINNING & WEAVING MILLS LTD. versus COLLECTOR OF CUSTOMS & ANR. — [1988] 3 S.C.R. 601
P & T SCHEDULED CASTE/TRIBE EMPLOYEES' WELFARE ASSOCIATION (REGD.) & ORS. versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 623
P. GANESHWAR RAO & ORS. versus STATE OF ANDHRA PRADESH & ORS. — [1988] SUPP. 2 S.C.R. 805
P. KESAVAN(DEAD) THROUGH LRS. versus AMMUKUTTY AMMA & ORS. — [1988] 2 S.C.R. 81
P. RAMI REDDY & ORS. ETC. versus STATE OF ANDHRA PRADESH & ANR. ETC. — [1988] SUPP. 1 S.C.R. 443
P. SIVASWAMY versus STATE OF ANDHRA PRADESH — [1988] SUPP. 2 S.C.R. 346
P.K. DIXIT AND ORS. versus STATE OF U.P. & ORS. — [1988] 1 S.C.R. 398
P.K. SINGH AND OTHERS versus PRESIDING OFFICER & OTHERS — [1988] SUPP. 1 S.C.R. 471
P.K.K. SHAMSUDEEN versus K.A.M. MAPPILLAI MOHINDEEN & ORS. — [1988] SUPP. 3 S.C.R. 950
P.M. ASHWATHANARAYANA SETTY & ORS. ETC. ETC. versus STATE OF KARNATAKA & ORS. — [1988] SUPP. 3 S.C.R. 155
P.N. DUDA versus P. SHIV SHANKAR & OTHERS — [1988] 3 S.C.R. 547
P.N. KUMAR AND ANOTHER versus MUNICIPAL CORPORATION OF DELHI — [1988] 1 S.C.R. 732
PARADISE PRINTERS AND ORS. versus UNION TERRITORY OF CHANDIGARH AND ORS. — [1988] 2 S.C.R. 157
PATHUMMA AND ANR versus MOHAMMAD — [1988] 2 S.C.R. 731
PETRON ENGINEERING CONSTRUCTION PVT. LTD. & ANOTHER versus CENTRAL BOARD OF DIRECT TAXES & OTHERS — [1988] SUPP. 3 S.C.R. 1058
PIARA LAL versus KEWAL KRISHAN CHOPRA — [1988] SUPP. 1 S.C.R. 202
PIARA SINGH versus STATE OF PUNJAB — [1988] 1 S.C.R. 456
PIYUSH KANTILAL MEHTA versus COMMISSIONER OF POLICE, AHMEDABAD CITY AND ANOTHER — [1988] SUPP. 3 S.C.R. 1081
POMAL KANJI GOVINDJI & ORS. versus VRAJLAL KARSANDAS PUROHIT & ORS. — [1988] SUPP. 3 S.C.R. 826
PRABHAKARAN NAIR, ETC. versus STATE OF TAMIL NADU AND ORS. — [1988] 1 S.C.R. 1
PUNJAB HIGHER QUALIFIED TEACHERS UNION (NON-PETITIONERS) & ORS. versus STATE OF PUNJAB & ORS. — [1988] 2 S.C.R. 1087
R. PRABHA DEVI & ORS. versus GOVERNMENT OF INDIA, THROUGH SECRETARY, MINISTRY OF PERSONNEL AND TRAINING, ADMINISTRATIVE REFORMS & ORS. — [1988] 3 S.C.R. 147
R.K. PALSHIKAR (HUF) versus COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR, BHANDARA, NAGPUR — [1988] 3 S.C.R. 989
R.L. GUPTA & ANR. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 255
R.M. RAMUAL versus STATE OF HIMACHAL PRADESH ORS. — [1988] SUPP. 3 S.C.R. 1009
R.N. KUMAR versus R.K. SORAL — [1988] 3 S.C.R. 527
RACHAPPA GURUADAPPA BIJAPUR versus GURUSIDDAPPA NURANIAPPA & ORS. — [1988] SUPP. 3 S.C.R. 884
RAGHUNATH & ORS. versus STATE OF MAHARASHTRA & ORS. — [1988] 3 S.C.R. 441
RAGHUNATH THAKUR versus STATE OF BIHAR & ORS. — [1988] SUPP. 3 S.C.R. 867
RAJ KUMAR DEY AND OTHERS versus TARAPADA DEY AND OTHERS — [1988] 1 S.C.R. 118
RAJA RAM KUMAR BHARGAVA (DEAD) BY LRS. versus UNION OF INDIA — [1988] 2 S.C.R. 352
RAJENDRAKUMAR NATVARLAL SHAH versus STATE OF GUJARAT &. ORS. — [1988] SUPP. 1 S.C.R. 287
RAKESH CHANDRA NARAYAN versus STATE OF BIHAR — [1988] SUPP. 3 S.C.R. 306
RAKESH KUMAR & SHRI SHAKTI KUMAR versus HINDUSTAN EVEREST TOOL LTD. — [1988] 3 S.C.R. 88
RAM DASS versus ISHWAR CHANDER AND OTHERS — [1988] SUPP. 1 S.C.R. 239
RAM KUMAR & ORS. versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 138
RAM NARAIN GUPTA versus SMT. RAMESHWARI GUPTA — [1988] SUPP. 2 S.C.R. 913
RAM NATH AND OTHERS versus DY. DIRECTOR OF CONSOLIDATION AND OTHERS — [1988] 1 S.C.R. 875
RAM SEWAK versus MUNNA LAL — [1988] 2 S.C.R. 416
RAMESH S/O CHOTALAL DALAL versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 1011
RAMGIR UTTAMGIR GOSWAMI versus STATE OF GUJARAT & ANR. — [1988] 2 S.C.R. 776
RAMSHARAN AUTYANUPRASI & ANR versus UNION OF INDIA & ORS. — [1988] SUPP. 3 S.C.R. 870
RANJIT THAKUR versus UNION OF INDIA AND ORS. — [1988] 1 S.C.R. 512
RASHPAL MALHOTRA versus MRS. SATYA RAJPUT AND ANOTHER — [1988] 1 S.C.R. 110
RAVINDRA KUMAR MISRA versus U.P. STATE HANDLOOM CORPORATION LTD. & ANR. — [1988] 1 S.C.R. 501
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION versus RAM CHANDER — [1988] 1 S.C.R. 835
REGISTRAR OF FIRMS, SOCIETIES AND CHITS, UTTAR PRADESH versus SECURED INVESTMENT COMPANY, LUCKNOW AND ANOTHER. — [1988] 2 S.C.R. 456
REGISTRAR, HIGH COURT OF MADRAS ETC. versus R. RAJIAH AND K. RAJESWARAN — [1988] SUPP. 1 S.C.R. 332
RELIANCE PETROCHEMICALS LTD. versus PROPRIETORS OF INDIAN EXPRESS NEWSPAPERS, BOMBAY PVT. LTD. & ORS. — [1988] SUPP. 3 S.C.R. 212
RICHPAL SINGH AND OTHERS ETC. versus DALIP — [1988] 1 S.C.R. 93
ROOP CHAND ADLAKHA AND ORS. versus DELHI DEVELOPMENT AUTHORITY AND ORS. — [1988] SUPP. 3 S.C.R. 253
ROSHAN SINGH & ORS. versus ZILE SINGH & ORS. — [1988] 2 S.C.R. 1106
RURAL LITIGATION & ENTITLEMENT KENDRA versus STATE OF U.P. — [1988] SUPP. 2 S.C.R. 690
S. APPUKUTTAN versus THUNDIYIL JANAKI AMMA & ANR. — [1988] 2 S.C.R. 661
S.B. ABDUL AZEEZ (BY LRS.) versus M. MANIYAPPA SETTY & ANR. — [1988] SUPP. 3 S.C.R. 505
S.B. MATHUR AND OTHERS. versus HONBLE THE CHIEF JUSTICE OF DELHI HIGH COURT, AND OTHERS — [1988] SUPP. 2 S.C.R. 772
S.K. CHAKRABORTHY AND ORS. versus UNION OF INDIA & ORS. — [1988] SUPP. 1 S.C.R. 425
S.N. RAO & ORS. ETC. versus STATE OF MAHARASHTRA — [1988] 2 S.C.R. 919
S.S. KARMALKAR & OTHERS ETC. versus IBRAHIM HUSSENI TAMBOLI & OTHERS ETC. — [1988] SUPP. 3 S.C.R. 712
S.T. MUTHUSAMI versus K. NATARAJAN & ORS. — [1988] 2 S.C.R. 759
SADIQ BAKERY ETC. versus STATE OF A.P. & ORS. — [1988] 2 S.C.R. 7
SALES TAX OFFICER, WARD 2 MORADABAD AND 2 ORS. versus ORIENTAL COAL CORPORATION MORADABAD. — [1988] 2 S.C.R. 562
SALIM RAJMOHMAD MUSLIM versus STATE OF GUJARAT & ORS. — [1988] 3 S.C.R. 828
SALONAH TEA COMPANY versus SUPERINTENDENT OF TAXES NOWGONG & ORS. ETC. — [1988] 2 S.C.R. 474
SANJA Y SURI & ANR. versus DELHI ADMINISTRATION, DELHI & ANR. — [1988] 2 S.C.R. 234
SANT LAL BHARTI versus STATE OF PUNJAB — [1988] 2 S.C.R. 107
SARDAR HUSSAIN & ANR. versus STATE OF UTTAR PRADESH — [1988] SUPP. 2 S.C.R. 245
SARDAR MOHAN SINGH AHLUWALIA (DEAD) BY LRS. versus MAITRAI PARK CO. OP. HOUSING SOCIETY LTD. & ANR. — [1988] SUPP. 3 S.C.R. 32
SARNAM SINGH versus SMT. PUSHPA DEVI & ORS. — [1988] 1 S.C.R. 630
SARWAN KUMAR ONKAR NATH versus SUBHAS KUMAR AGARWALLA — [1988] 1 S.C.R. 414
SATYA NARAIN PANDEY versus STATE OF U.P. & OTHERS — [1988] 2 S.C.R. 678
SECRETARY TO THE GOVERNMENT, TRANSPORT DEPTT., MADRAS versus MUNUSWAMY MUDALIAR & ORS. — [1988] SUPP. 2 S.C.R. 673
SECRETARY, REGIONAL TRANSPORT AUTHORITY, BANGALORE AND ANOTHER versus D.P. SHARMA AND OTHERS — [1988] SUPP. 3 S.C.R. 1038
SHALIMAR TAR PRODUCTS LTD. versus H.C. SHARMA & ORS. — [1988] 1 S.C.R. 1023
SHEELA BARSE versus STATE OF MAHARASHTRA — [1988] 1 S.C.R. 210
SHEELA BARSE versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 643
SHIV CHARAN SINGH S/O SHRI ANGAD SINGH versus CHANDRA BHAN SINGH S/O SHRI MAHAVIR SINGH & ORS. — [1988] 2 S.C.R. 713
SHIV KUMAR SHARMA versus HARYANA STATE ELECTRICITY BOARD, CHANDIGARH & ORS. — [1988] SUPP. 1 S.C.R. 621
SHIV KUMAR versus JAWAHAR LAL VERMA & ORS. — [1988] SUPP. 2 S.C.R. 1079
SHOBHA RANI versus MADHUKAR REDDI — [1988] 1 S.C.R. 1010
SHROFF & CO., ETC. versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANOTHER, ETC. — [1988] SUPP. 2 S.C.R. 406
SHYAMARAJU HEGDE versus U. VENKATESHA BHAT & ORS. — [1988] 1 S.C.R. 340
SIR SHADI LAL AND SONS, SHAMLI versus COMMISSIONER OF INCOME-TAX, KANPUR — [1988] 2 S.C.R. 87
SIRSILK LTD. AND ANOTHER versus TEXTILES COMMITTEE & ORS. — [1988] SUPP. 2 S.C.R. 880
SMT. ANGOORI DEVI FOR RAM RATAN versus UNION OF INDIA & ORS. — [1988] SUPP. 3 S.C.R. 1023
SMT. ANGURI & ORS versus JIWAN DASS & ANR. — [1988] SUPP. 2 S.C.R. 736
SMT. ARATI DUTTA versus EASTERN TEA ESTATE (P) LTD. — [1988] 1 S.C.R. 1070
SMT. ARUNA KUMARI versus GOVERNMENT OF ANDHRA PRADESH AND OTHERS — [1988] 1 S.C.R. 973
SMT. BEENA TIWARI & ANR. ETC. versus STATE OF MADHYA PRADESH & ANR. ETC. — [1988] 2 S.C.R. 492
SMT. JAHEJO DEVI & ORS. versus MOHARAM ALI — [1988] 2 S.C.R. 253
SMT. KAMLABAI & ORS. versus MANGILAL DULICHAND MANTRI — [1988] 1 S.C.R. 464
SMT. KRISHNA RAJPAL BHATIA & ORS. versus MISS LEELA H. ADVANI & ORS. — [1988] SUPP. 3 S.C.R. 60
SMT. KULDIP KAUR versus SURINDER SINGH AND ANR. — [1988] SUPP. 3 S.C.R. 762
SMT. RAJBIR KAUR & ANR. versus S. CHOKESIRI & CO. — [1988] SUPP. 2 S.C.R. 310
SMT. SAIYADA MOSSARRAT versus HINDUSTAN STEEL LTD. BHILLAI STEEL PLANT, BHILLAI (M.P.) & ORS. — [1988] SUPP. 3 S.C.R. 690
SMT. SARLA NARULA versus SMT. RAGHBIR KAUR REHAL & ANR. — [1988] 1 S.C.R. 363
SMT. SAVITHRAMMA versus CECIL NARONHA & ANR. — [1988] SUPP. 2 S.C.R. 561
SMT. SHASHI AGARWAL versus STATE OF U.P. & ORS. — [1988] 2 S.C.R. 593
SMT. SOVA RAY & ANR. versus GOSTHA GOPAL DEY & ORS. — [1988] 3 S.C.R. 287
SMT. SUDHA DEVI versus M.P. NARAYANAN & ORS. — [1988] 3 S.C.R. 756
SMT. YAMUNABAI ANANTRAO ADHAV versus ANANTRAO SHIVRAM ADHAV AND ANOTHER — [1988] 2 S.C.R. 809
SPACO CARBURETTORS (INDIA) LTD. versus COLLECTOR OF CUSTOMS, BOMBAY — [1988] 3 S.C.R. 37
SPECIAL LAND ACQUISITION OFFICER, BOMBAY AND OTHERS versus GODREJ AND BOYCE — [1988] 1 S.C.R. 590
SRI K. PRASAD & ORS. versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 285
SRINIVASA GOPAL versus UNION TERRITORY OF ARUNACHAL PRADESH (NOW STATE) — [1988] SUPP. 1 S.C.R. 477
STATE (DELHI ADMN.) versus JAGJIT SINGH — [1988] SUPP. 3 S.C.R. 1093
STATE BANK OF BIKANER & JAIPUR & OTHERS versus JAG MOHAN LAL — [1988] SUPP. 2 S.C.R. 1026
STATE BANK OF INDIA & ANR. versus S.B.I. EMPLOYEES UNION & ANR. — [1988] 1 S.C.R. 153
STATE OF ANDHRA PRADESH & ANR. versus BALAJANGAM SUBBARAJAMMA — [1988] SUPP. 3 S.C.R. 620
STATE OF BIHAR versus MURAD ALI KHAN, FARUKH SALAUDDIN & VIKRAM SINGH — [1988] SUPP. 3 S.C.R. 455
STATE OF GUJARAT AND ORS. ETC. versus PARSHOTTAMDAS RAMDAS PATEL & ORS. — [1988] 1 S.C.R. 997
STATE OF GUJARAT versus JAT LAXMANJI TALASJI — [1988] 2 S.C.R. 1068
STATE OF GUJARAT versus SUNIL FULCHAND SHAH & ANOTHER — [1988] 2 S.C.R. 903
STATE OF HARYANA versus DALMIA DADRI CEMENT LTD. — [1988] 2 S.C.R. 1
STATE OF HARYANA versus RAM KISHAN & ORS. — [1988] 3 S.C.R. 1015
STATE OF KERALA & ANOTHER versus NILGIRI TEA ESTATES LTD. — [1988] 1 S.C.R. 444
STATE OF KERALA AND ORS. versus K.G. MADHAVAN PILLAI AND ORS. — [1988] SUPP. 3 S.C.R. 94
STATE OF KERALA versus ATTESEE (AGRO INDUSTRIAL TRADING CORPORATION) — [1988] SUPP. 3 S.C.R. 601
STATE OF MADHYA PRADESH & ORS. versus ASHOK DESHMUKH & ANR. — [1988] SUPP. 1 S.C.R. 302
STATE OF MAHARASHTRA & ANOTHER versus SMT. SUSHILA MAFATLAL SHAH & OTHERS — [1988] SUPP. 2 S.C.R. 827
STATE OF MAHARASHTRA & ORS. ETC. versus MADHUKAR BALKRISHNA BADIYA & ORS. ETC. — [1988] SUPP. 2 S.C.R. 482
STATE OF MAHARASHTRA versus M.H. MAZUMDAR — [1988] 3 S.C.R. 31
STATE OF MAHARASHTRA versus POLLONJI DARABSHAW DARUWALLA — [1988] 1 S.C.R. 906
STATE OF ORISSA & ORS. versus LALL BROTHERS — [1988] SUPP. 2 S.C.R. 579
STATE OF ORISSA AND OTHERS versus CONSTRUCTION INDIA — [1988] 2 S.C.R. 145
STATE OF ORISSA versus DANDASI SAHU — [1988] SUPP. 1 S.C.R. 562
STATE OF ORLSSA AND ANR. versus ALEKH CHANDRA JENA — [1988] 2 S.C.R. 177
STATE OF PUNJAB & ORS. versus KAILASH NATH ETC. — [1988] SUPP. 3 S.C.R. 911
STATE OF PUNJAB AND ORS. versus OM PARKASH BALDEV KRISHAN — [1988] SUPP. 2 S.C.R. 536
STATE OF PUNJAB versus RAJ KUMAR — [1988] 2 S.C.R. 936
STATE OF RAJASTHAN versus HINDUSTAN SUGAR MILLS LTD. & ORS. — [1988] SUPP. 1 S.C.R. 461
STATE OF RAJASTHAN & ANR. versus DR. ASHOK KUMAR GUPTA & ORS. — [1988] SUPP. 3 S.C.R. 493
STATE OF RAJASTHAN versus R.S. SHARMA & CO. — [1988] SUPP. 2 S.C.R. 441
STATE OF TAMIL NADU versus DHARANGADHARA TRADING CO. LTD. — [1988] 3 S.C.R. 805
STATE OF U.P. & ANOTHER versus HAJI ISMAIL NOOR MOHAMMAD & CO. — [1988] SUPP. 1 S.C.R. 261
STATE OF U.P. & ANOTHER versus MALIK ZARID KHALID — [1988] 1 S.C.R. 948
STATE OF U.P. & ORS. versus J.P. CHAURASIA & ORS, — [1988] SUPP. 3 S.C.R. 288
STATE OF U.P. AND ORS. versus RENUSAGAR POWER CO. AND OTHERS — [1988] SUPP. 1 S.C.R. 627
STATE OF U.P. versus ANIL SINGH — [1988] SUPP. 2 S.C.R. 611
STATE OF U.P. versus KAMAL KISHORE SAINI — [1988] 1 S.C.R. 859
STATE OF U.P. versus KRISHNA GOPAL & ANR. — [1988] SUPP. 2 S.C.R. 391
STATE OF U.P., ETC. versus RAFIQUDDIN & ORS. ETC. — [1988] 1 S.C.R. 794
STATE OF WEST BENGAL & ANR. versus LAISAL HAQUE & ORS. ETC. — [1988] SUPP. 2 S.C.R. 870
STATE OF WEST BENGAL AND OTHERS versus ASHIT NATH DAS AND OTHERS — [1988] 2 S.C.R. 818
STATE OF WEST BENGAL versus SREE SREE MA ENGINEERING & ANR. — [1988] 1 S.C.R. 69
SUB DIVISIONAL OFFICER & ORS. ETC. versus DR. MEHAR SINGH AND ORS. ETC. — [1988] SUPP. 2 S.C.R. 467
SUBE SINGH & ORS. ETC. ETC. versus STATE OF HARYANA & ORS. — [1988] SUPP. 3 S.C.R. 141
SUBHASH BHANDARI & ANR. ETC. versus DISTRICT MAGISTRATE, LUCKNOW & ORS. — [1988] 1 S.C.R. 773
SUBHASH CHAND versus STATE OF HARYANA AND ORS. — [1988] 2 S.C.R. 556
SUBHASH KUMAR LATA versus R.C. CHHIBA & ANR. — [1988] SUPP. 3 S.C.R. 241
SUDAMA SINGH versus NATH SARAN SINGH & ORS. — [1988] 1 S.C.R. 1049
SURESH RAGHO DESAI & ANR. versus SMT. VIJAYA VINAYAK GHAG & ANR. — [1988] SUPP. 2 S.C.R. 641
SURINDER NATH KAPOOR versus UNION OF INDIA & ORS. — [1988] SUPP. 2 S.C.R. 211
SUSHIL KUMAR & ANR. versus RAM PRAKASH & ORS. — [1988] 2 S.C.R. 623
SUSHIL KUMAR AND ORS. versus STATE OF HARYANA AND ORS. — [1988] 2 S.C.R. 182
SYED SAULET HUSSAIN versus SYED ILMUDDIN & ORS. — [1988] 1 S.C.R. 52
T.J. STEPHEN & ORS. versus PARLE BOTTLING CO. (P) LTD. & ORS. — [1988] 3 S.C.R. 296
TARSEM LAL GAUTAM & ANOTHER versus STATE BANK OF PATIALA, AND OTHERS — [1988] SUPP. 3 S.C.R. 479
TATA IRON & STEEL CO. LTD. versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 1023
TATA TEA LTD. & ANR. ETC. versus STATE OF WEST BENGAL & ORS. ETC. — [1988] 3 S.C.R. 961
TEJ BHAN MADAN versus II ADDITIONAL DISTRICT JUDGE AND OTHERS — [1988] SUPP. 1 S.C.R. 247
TEJINDER KAUR versus GURMIT SINGH — [1988] 2 S.C.R. 1098
TEKRAJ VASANDI ALIAS K.L. BASANDHI versus UNION OF INDIA & OTHERS — [1988] 2 S.C.R. 260
TH0TE BHASKARA RAO versus A.P. PUBLIC SERVICE COMMISSION AND OTHERS. — [1988] 2 S.C.R. 35
THAKORE SHRI VINAYASINHJI (DEAD) BY LRS. versus KUMAR SHRI NATWARSINHJI & ORS. — [1988] 1 S.C.R. 1110
THE STATE OF ANDHRA PRADESH versus NAY SWADESHI OIL MILLS — [1988] 1 S.C.R. 736
U.P HOTELS ETC. versus U.P. STATE ELECTRICITY BOARD — [1988] SUPP. 3 S.C.R. 670
U.P. BHOODAN YAGNA SAMITI, U.P. versus BRAJ KISHORE & ORS. — [1988] SUPP. 2 S.C.R. 859
U.P. CO-OPERATIVE FEDERATION LTD. versus SINGH CONSULTANTS & ENGINEERS (P) LTD. — [1988] 1 S.C.R. 1124
U.P. INCOME-TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 170
UJAGAR PRINTS ETC. versus UNION OF INDIA & ORS. ETC. — [1988] SUPP. 3 S.C.R. 770
UNION OF INDIA & ANR. versus L.K. AHUJA & CO. — [1988] 3 S.C.R. 402
UNION OF INDIA & ANR. versus M.T.S.S.D. WORKERS UNION & ORS. — [1988] 2 S.C.R. 825
UNION OF INDIA & ORS. versus E. BASHYAN — [1988] 3 S.C.R. 209
UNION OF INDIA & ORS. versus K.S. SUBRAMANIAN — [1988] SUPP. 3 S.C.R. 1074
UNION OF INDIA & ORS. versus MADHUMILAN SYNTEX PVT. LTD. & ANR. — [1988] 3 S.C.R. 838
UNION OF INDIA & ORS. versus R. NARASIMHAN — [1988] SUPP. 1 S.C.R. 741
UNION OF INDIA & ORS. versus SOMASUNDRAM VISWANATH & ORS. — [1988] SUPP. 3 S.C.R. 146
UNION OF INDIA AND ORS. versus SANTIRAM GHOSH AND ORS. — [1988] SUPP. 3 S.C.R. 754
UNION OF INDIA versus ALL INDIA SERVICES PENSIONERS ASSOCIATION & ANR. — [1988] 2 S.C.R. 697
UNION PUBLIC SERVICE COMMISSION ETC. versus HIRANYALAL DEV & ORS. — [1988] 3 S.C.R. 302
UNITED OFFSET PROCESS PVT. LTD. versus ASSTT. COLLECTOR OF CUSTOMS, BOMBAY AND ORS. — [1988] SUPP. 3 S.C.R. 531
UPADHYAYA HARGOVIND DEVSHANKER versus DHIRENDRASINH VIRBHADRASINHJI SOLANKI & OTHERS — [1988] 2 S.C.R. 1043
USMANBHAI DAWOODBHAI MENON & ORS. ETC. versus STATE OF GUJARAT — [1988] 3 S.C.R. 225
UTKAL CONTRACTORS & JOINERY (P) LTD. & ORS. versus STATE OF ORISSA — [1988] 1 S.C.R. 314
V REVATHI versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 73
V. BALASUBRAMANIAM ETC. ETC. versus TAMIL NADU HOUSING BOARD & ORS. ETC. ETC. — [1988] 1 S.C.R. 228
V.K. AGARWAL, ASSISTANT COLLECTOR OF CUSTOMS versus VASANTRAJ BHAGWANJI BHATIA & ORS. — [1988] 3 S.C.R. 450
VAIDYA HARISHANKAR LAXMIRAM RAJYAGURU OF RAJKOT versus PRATAPRAY HARISHANKAR RAJYAGURU OF RAJKOT — [1988] 3 S.C.R. 534
VASANT KUMAR JAISWAL versus STATE OF MADHYA PRADESH — [1988] 1 S.C.R. 73
VIDYA DHAR PANDE versus VIDYUT GRIH SIKSHA SAMITI & ORS. — [1988] SUPP. 3 S.C.R. 442
VIDYA PRAKASH versus UNION OF INDIA & ORS. — [1988] 2 S.C.R. 953
VIJAY KUMAR versus UNION OF INDIA & ORS. — [1988] 3 S.C.R. 42
VIJAY PRAKASH D. MEHTA & ANR. versus COLLECTOR OF CUSTOMS (PREVENTIVE), BOMBAY — [1988] SUPP. 2 S.C.R. 434
VIKRAM DEO SINGH TOMAR versus STATE OF BIHAR — [1988] SUPP. 1 S.C.R. 755
VINOD KUMAR SINGH versus BANARAS HINDU UNIVERSITY & OTHERS — [1988] 1 S.C.R. 941
VIRENDRA KUMAR & ORS. versus KRISHI UTPADAN MANDI SAMITI & ORS. — [1988] 1 S.C.R. 308
WAZID ALI ABID ALI, ETC. versus COMMISSIONER OF INCOME TAX, LUCKNOW, ETC. — [1988] 1 S.C.R. 917
WEST BENGAL HOSIERY ASSOCIATION & ORS. versus STATE OF BIHAR & ANR. — [1988] SUPP. 2 S.C.R. 378
WESTON ELECTRONIKS & ANR. versus STATE OF GUJARAT & ANR. — [1988] 3 S.C.R. 768
Y.K. MEHTA AND ORS. versus UNION OF INDIA & ANR. — [1988] SUPP. 2 S.C.R. 604
YOGENDRA MURARI versus STATE OF U.P. — [1988] SUPP. 2 S.C.R. 251