Supreme Court of India — 1950

41 reported judgments.

• A. M. MAIR & CO. versus GORDHANDASS SAGARMULL. — [1950] 1 S.C.R. 792
• A.K. GOPALAN versus THE STATE OF MADRAS. — [1950] 1 S.C.R. 88
• ABDULLA AHMED versus ANIMENDRA KISSEN MITTER — [1950] 1 S.C.R. 30
• BHAWANIPORE BANKING CORPORATION, LTD. versus GOURISHANKARSHARMA — [1950] 1 S.C.R. 25
• BRIJ BHUSHAN AND ANOTHER versus THE STATE OF DELHI. — [1950] 1 S.C.R. 605
• CHIEF CONTROLLING REVENUE AUTHORITY versus SUPERINTENDENT OF STAMPS AND MAHARASHTRA SUGAR MILLS LTD. — [1950] 1 S.C.R. 536
• CHINTAMAN RAO AND RAM KRISHNA versus THE STATE OF MADHYA PRADESH — [1950] 1 S.C.R. 759
• CHIRANJIT LAL CHOWDHURI versus THE UNION OF INDIA AND OTHERS. — [1950] 1 S.C.R. 869
• CO-OPERATIVE SOCIETY OF DEBTS versus NANDLAL — [1950] 1 S.C.R. 741
• COMMISSIONER OF AGRICULTURAL INCOME-TAX, BENGAL versus SRI KESHAB CHANDRA MANDAL — [1950] 1 S.C.R. 435
• COMMISSIONER OF INCOME-TAX, BOMBAY versus AHMEDBHAI UMARBHAI & CO., BOMBAY. — [1950] 1 S.C.R. 335
• COMMISSIONER OF INCOME-TAX, U.P. versus GAPPUMAL KANHALYA LAL — [1950] 1 S.C.R. 563
• COMMISSIONER OF INCOME-TAX, WEST BENGAL versus CALCUTTA AGENCY LTD. — [1950] 1 S.C.R. 1008
• DR. BABU RAM SAKSENA versus THE STATE — [1950] 1 S.C.R. 573
• DR. N. B. KHARE versus THE STATE OF DELHI — [1950] 1 S.C.R. 519
• EXECUTORS OF THE ESTATE OF J. K. DUBASH versus COMMISSIONER OF INCOMETAX, BOMBAY CITY — [1950] 1 S.C.R. 969
• GNANAMBAL AMMAL versus T. RAJU AYYAR AND OTHERS. — [1950] 1 S.C.R. 949
• JANARDAN REDDY AND OTHERS versus THE STATE — [1950] 1 S.C.R. 940
• KAPORE CHAND versus KADAR UNNISA BEGUM AND OTHERS — [1950] 1 S.C.R. 747
• MANGAN LAL DEOSHI versus MOHAMMAD MOINUL HAQUE & OTHERS. — [1950] 1 S.C.R. 833
• MESSRS. KHIMJI POONJA AND COMPANY versus SHRI BALDEV DAS C. PARIKH — [1950] 1 S.C.R. 64
• MOHINDER SINGH versus THE STATE — [1950] 1 S.C.R. 821
• NANALAL ZAVER AND ANOTHER versus BOMBAY LIFE ASSURANCE CO. LTD. AND OTHERS. — [1950] 1 S.C.R. 391
• NARHARI AND OTHERS versus SHANKAR AND OTHERS — [1950] 1 S.C.R. 754
• PANNALAL JANKIDAS versus MOHANLAL AND ANOTHER. — [1950] 1 S.C.R. 979
• PRITAM SINGH versus THE STATE — [1950] 1 S.C.R. 453
• PROVINCE OF BOMBAY versus KUSALDAS S. ADVANI AND OTHERS — [1950] 1 S.C.R. 621
• RACHPAL MAHRAJ versus BHAGW ANDAS. DARUKA AND OTHERS — [1950] 1 S.C.R. 548
• RAJA KAMALA RANJAN ROY versus BAIJNATH BAJORIA. — [1950] 1 S.C.R. 840
• RAM GOPAL versus NAND LAL AND OTHERS — [1950] 1 S.C.R. 766
• RAM KRISHNA RAMNATH AGARWAL OF KAMPTEE versus SECRETARY, MUNICIPAL COMMITTEE, KAMP TEE. — [1950] 1 S.C.R. 15
• RASHID AHMED versus THE MUNICIPAL BOARD, KAIRANA, THE UNION OF INDIA AND THE STATE OF UTTAR PRADESH — [1950] 1 S.C.R. 566
• ROMESH THAPPAR versus THE STATE OF MADRAS — [1950] 1 S.C.R. 594
• SARJU PERSHAD versus RAJA JWALESHWARI PRATAP NARAIN SINGH — [1950] 1 S.C.R. 781
• SETH PREMCHAND SATRAMDAS versus THE STATE OF BIHAR — [1950] 1 S.C.R. 799
• SHETH MANEKLAL MANSUKHBHAI versus MESSRS. HORMUSJI JAMSHEDJI GINWALLA AND SONS. — [1950] 1 S.C.R. 75
• SRI RANGA NILAYAM RAMA KRISHNA RAO versus KANDOKOLU CHELLA Y AMMA ALIAS MANGAMMA AND ANOTHER — [1950] 1 S.C.R. 806
• THE BHARAT BANK LTD., DELHI versus EMPLOYEES OF THE BHARAT BANK LTD., DELHI — [1950] 1 S.C.R. 459
• THE NEW PIECEGOODS BAZAR CO., LTD., BOMBAY versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1950] 1 S.C.R. 553
• V. V. R. N. M. SUBBAYYA CHETTIAR versus COMMISSIONER OF INCOME.TAX, MADRAS — [1950] 1 S.C.R. 961
• YESWANT DEORAO DESHMUKH versus WALCHAND RAMCHAND KOTHARI — [1950] 1 S.C.R. 852

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