Supreme Court of India — 2001

611 reported judgments.

• A.C. ARULAPPAN . versus SMT. AHALYA NAIK — [2001] SUPP. 1 S.C.R. 425
• A.I.I.M.S STUDENTS UNION versus A.I.I.M.S. AND ORS. — [2001] SUPP. 2 S.C.R. 79
• A.P. BANKERS AND PAWN BROKERS ASSOCIATION versus MUNICIPAL CORPORATION OF HYDERABAD — [2001] 2 S.C.R. 340
• ABHINAV AGGARWAL AND ANR. versus UNION OF INDIA AND ORS. — [2001] 1 S.C.R. 939
• ADCON ELECTRONICS PVT. LTD. versus DAULAT AND ANR. — [2001] SUPP. 3 S.C.R. 29
• ADDHA versus STATE OF MADHYA PRADESH — [2001] SUPP. 3 S.C.R. 403
• ADHYATMA BHATIAR ALWAR versus ADHYATMA BHATIAR SRI DEVI — [2001] SUPP. 5 S.C.R. 130
• AELTEMESH REIN versus SUPREME COURT OF INDIA — [2001] SUPP. 2 S.C.R. 514
• AKHTARIBI versus STATE OF M.P. — [2001] 2 S.C.R. 626
• ALL INDIA SC AND ST EMPLOYEES ASSN. AND ANR versus A. ARTHUR JEEN AND ORS. — [2001] 2 S.C.R. 1183
• ALPIC FINANCE LTD. versus P. SADASIVAN AND ANR. — [2001] 1 S.C.R. 1059
• AMBA BAI AND ORS. versus GOPAL AND ORS. — [2001] 3 S.C.R. 551
• AMERY PHARMACEUTICALS AND ANR. versus STATE OF RAJASTHAN — [2001] 2 S.C.R. 449
• AMINA AHMED DOSSA AND ORS. versus STATE OF MAHARASHTRA — [2001] 1 S.C.R. 345
• ANANGA UDAY SINGH DEO versus RANGA NATH MISHRA AND ORS. — [2001] SUPP. 4 S.C.R. 88
• ANIL RAI versus STATE OF BIHAR — [2001] SUPP. 1 S.C.R. 298
• ANIL RATAN SARKAR AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2001] 3 S.C.R. 109
• ANTONYSAMI versus ARULANANDAM PILLAI (D) BY LRS. AND ANR. — [2001] SUPP. 4 S.C.R. 534
• APPROPRIATE AUTHORITY AND ANR. versus KAILASH SUNEJA AND ANR. — [2001] SUPP. 1 S.C.R. 343
• APPROPRIATE AUTHORITY AND COMMISSIONER, INCOME TAX versus SMT. VARSHABEN BHARATBHAI SHAH AND ORS. — [2001] 2 S.C.R. 349
• ARVIND KUMAR KANKANE versus STATE OF U.P. AND ORS. — [2001] SUPP. 1 S.C.R. 262
• ARVIND SINGH versus STATE OF BIHAR — [2001] 3 S.C.R. 218
• ASHOK CHINTAMAN JUKER AND ORS versus KISHORE PANDURANG MANTRI AND ANR. — [2001] 3 S.C.R. 627
• ASHOK KUMAR AND ORS. versus SITA RAM — [2001] 3 S.C.R. 101
• ASHOK NAGAR WELFARE ASSOCIATION AND ANR. versus R.K. SHARMA AND ORS. — [2001] SUPP. 5 S.C.R. 662
• ASHOK YESHWANT BADAVE versus SURENDRA MADHAVRAO NIGHOJAKAR AND ANR. — [2001] 2 S.C.R. 426
• ASIA RESORTS LTD. versus USHA BRECO LTD. — [2001] SUPP. 4 S.C.R. 564
• ASSAM COMPANY LTD. AND ANR. versus STATE OF ASSAM AND ORS. — [2001] 2 S.C.R. 515
• ASSURANCE CO., SHIMLA versus KAMLA AND ORS. ETC. ETC. — [2001] 2 S.C.R. 797
• B. KANDASAMY REDDJAR ETC. versus O GOMATHI AMMAL — [2001] 2 S.C.R. 835
• B.D. SHETTY AND ORS. versus M/S. CEAT LTD. AND ANR. — [2001] SUPP. 4 S.C.R. 511
• B.R. KAPUR versus STATE OF TAMIL NADU AND ANR. — [2001] SUPP. 3 S.C.R. 191
• B.S. YADIYURAPPA versus MAHALINGAPPA AND ORS. — [2001] SUPP. 4 S.C.R. 12
• BABU KHAN AND ORS. versus NAZIM KHAN (DEAD) BY LRS. AND ORS. — [2001] 2 S.C.R. 1199
• BABUA@ TAZMUL HOSSAIN versus THE STATE OF ORISSA — [2001] 1 S.C.R. 678
• BAHADUR SINGH versus STATE OF MADHYA PRADESH AND ANR. — [2001] SUPP. 5 S.C.R. 430
• BALCHANDRA ANANTRAO RAKVI AND ORS. versus RAMCHANDRA TUKARAM (DEAD) BY LRS. AND ANR. — [2001] SUPP. 3 S.C.R. 469
• BALCO EMPLOYEES UNION (REGD.) versus UNION OF INDIA AND ORS. — [2001] SUPP. 5 S.C.R. 511
• BALKRISHAN versus SATYAPRAKASH AND ORS. — [2001] 1 S.C.R. 480
• BANK OF. INDIA versus SECRETARY, BANK OF INDIA STAFF UNION AND ANR . — [2001] 2 S.C.R. 1029
• BANSILAL AND ORS. versus MOHAMMAD ISRAIL AND ORS. — [2001] SUPP. 4 S.C.R. 484
• BANTU @ NARESH GIRI versus STATE OF M.P. — [2001] SUPP. 4 S.C.R. 298
• BARAT FRITZ WERNER LTD. versus STATE OF KARNATAKA — [2001] 1 S.C.R. 835
• BARNES INVESTMENTS LTD. AND ORS. versus RAJ K. GUPTA AND ORS. — [2001] SUPP. 1 S.C.R. 328
• BHAGAT RAM (D) BY LRS. versus TEJA SINGH (D) BY LRS. — [2001] SUPP. 5 S.C.R. 143
• BHARAT BHAWAN TRUST versus BHARAT BHAWAN ARTISTS ASSOCIATION AND ANR. — [2001] SUPP. 2 S.C.R. 27
• BHARAT COKING COAL LTD. versus M/S I.K. AHUJA AND CO. — [2001] 1 S.C.R. 1152
• BHARAT PETROLEUM CORPORATION LTD. versus MUMBAI SHRAMIK SANGHA AND ORS . — [2001] 3 S.C.R. 208
• BHARATHIDASAN UNIVERSITY AND ANR. versus ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS. — [2001] SUPP. 3 S.C.R. 253
• BHARTI TELECOM LTD. versus COMMISSIONER OF CUSTOMS — [2001] SUPP. 5 S.C.R. 205
• BIBHACHHA versus STATE OF ORISSA — [2001] 3 S.C.R. 547
• BIBI SALMA KHATOON versus STATE OF BLHAR AND ORS. — [2001] SUPP. 2 S.C.R. 22
• BIMAN KRISHNA BOSE versus UNITED INDIA INSURANCE CO. LTD. AND ANR. — [2001] SUPP. 1 S.C.R. 255
• BIPIN SHANTILALPANCHAL versus STATE OF GUJARAT AND ANR. — [2001] 2 S.C.R. 29
• BIRENDERA KUMAR DUBEY AND ANR. versus GIRJA NANDAN DUBEY AND ORS. — [2001] SUPP. 2 S.C.R. 473
• BOSE ABRAHAM ETC. versus STATE OF KERALA AND ANR. — [2001] 1 S.C.R. 808
• BUDDHI NATH CHAUDHARY AND ORS. versus ABAHI KUMAR AND ORS. — [2001] 2 S.C.R. 18
• C.B.I., A.H.D., PATNA versus BRAJ BHUSHAN PRASAD AND ORS. — [2001] SUPP. 3 S.C.R. 627
• C/M. ST. JOHN INTER COLLEGE versus GIRDHARI SINGH AND ORS. — [2001] 2 S.C.R. 945
• CADILA HEALTH CARE LTD. versus CADILA PHARMACEUTICALS LTD. — [2001] 2 S.C.R. 743
• CENTRAL BANK OF INDIA versus RAVINDRA AND ORS. — [2001] SUPP. 4 S.C.R. 323
• CENTRAL BUREAU OF INVESTIGATION THROUGH S.P. JAIPUR versus STATE OF RAJASTHAN AND ANR. — [2001] 1 S.C.R. 472
• CENTRE FOR ENQUIRY INTO HEALTH AND ALLIED THEMES (CEHAT) AND ORS. versus UNION OF INDIA AND ORS. — [2001] 3 S.C.R. 534
• CHAIRMAN AND MANAGING DIRECTOR, INDIAN AIRLINES versus BINOD KUMAR SINHA AND ORS. — [2001] SUPP. 3 S.C.R. 561
• CHANDRA KANTA SINHA versus ORIENTAL INSURANCE CO. LTD. AND ORS. — [2001] 3 S.C.R. 759
• CHANDRA SHEKHAR BIND AND ORS. versus STATE OF BIHAR — [2001] SUPP. 3 S.C.R. 658
• CHANDRIKA PRASAD (D) THR. LRS. AND ANR. versus UMESH KUMAR VERMA AND ORS. — [2001] SUPP. 5 S.C.R. 173
• CHETANDASS versus KAMLA DEVI — [2001] 3 S.C.R. 20
• CHILAKURI GANGULAPPA versus REVENUE DIVISIONAL OFFICER, MADANPALLE AND ANR. — [2001] 2 S.C.R. 419
• CHITRANJAN BURMAN versus OM PRAKASH BAJORIA AND ORS. — [2001] SUPP. 3 S.C.R. 600
• CHRIST THE KING CATHEDRAL versus JOHN ANCHERIL AND ANR. — [2001] 3 S.C.R. 1112
• CIPLA LTD. versus MAHARASHTRA GENERAL KAMGAR UNION AND ORS. — [2001] 2 S.C.R. 1
• CLARENCE PAIS AND ORS versus UNION OF INDIA — [2001] 2 S.C.R. 43
• COAL INDIA LTD. versus BIBHU RANJAN KUMAR — [2001] 1 S.C.R. 859
• COLLECTOR OF CENTRAL EXCISE VADODRA versus M/S. DHIREN CHEMICAL INDUSTRIES — [2001] SUPP. 5 S.C.R. 607
• COLLECTOR OF CENTRAL EXCISE, BOMBAY versus MIS. SHALIMAR CHEMICAL INDUSTRIES PVT. LTD. — [2001] 1 S.C.R. 333
• COLLECTOR OF CUSTOMS versus M/S PRESTO INDUSTRIES — [2001] 1 S.C.R. 1050
• COLLECTOR OF CUSTOMS, BOMBAY versus M/S. M.J. EXPORTS LTD. — [2001] SUPP. 1 S.C.R. 564
• COMMANDANT 20 BN. ITB POLICE versus SANJAY BINJOLA — [2001] 3 S.C.R. 367
• COMMISSIONER OF CENTRAL EXCISE, COIMBATORE AND ORS. versus JAWAHAR MILLS LTD. AND ORS. — [2001] SUPP. 1 S.C.R. 58
• COMMISSIONER OF CENTRAL EXCISE, MEERUT versus M/S. KISAN SAHKARI CHINNI MILLS LTD. — [2001] SUPP. 2 S.C.R. 7
• COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus VIKRAM DETERGENT LTD. — [2001] 1 S.C.R. 392
• COMMISSIONER OF CUSTOMS (IMPORT) MUMBAI versus M/S. JAGDISH CANCER AND RESEARCH CENTRE — [2001] SUPP. 1 S.C.R. 245
• COMMISSIONER OF CUSTOMS (SEA), CHENNAI versus M/S. BALLARPUR INDUSTRIES LTD. — [2001] SUPP. 3 S.C.R. 24
• COMMISSIONER OF CUSTOMS, NEW DELHI versus PARASRAMPURIA SYNTHETICS LTD. — [2001] SUPP. 2 S.C.R. 333
• COMMISSIONER OF INCOME TAX, BOMBAY CITY-III, BOMBAY versus BRITISH BANK OF MIDDLE EAST — [2001] SUPP. 2 S.C.R. 323
• COMMISSIONER OF INCOME TAX, COCHIN versus MRS. GRACE COLLIS AND ORS. — [2001] 2 S.C.R. 98
• COMMISSIONER OF INCOME TAX, JAIPUR versus SIREHMAL NAWALAKHA — [2001] SUPP. 1 S.C.R. 615
• COMMISSIONER OF INCOME TAX, KARNATAKA-III versus KARNATAKA STATE COOPERATIVE APEX BANK — [2001] SUPP. 2 S.C.R. 35
• COMMISSIONER OF INCOME TAX, MUMBAI versus ANJUM M.H. GHASWALA AND ORS. — [2001] SUPP. 4 S.C.R. 303
• COMMISSIONER OF INCOME TAX, MUMBAI versus BHUPEN CHAMPAK LAL DALAL AND ANR. ETC. — [2001] 2 S.C.R. 178
• COMMON CAUSE,REGISTERED SOCIETY versus UNION OF INDIA — [2001] SUPP. 5 S.C.R. 323
• D.T.C. RETIRED EMPLOYEES' ASSOCIATION AND ORS. ETC. ETC. versus DELHI TRANSPORT CORPORATION, ETC. — [2001] 3 S.C.R. 559
• DADI JAGANNADHAM versus JAMMULU RAMULU AND ORS. — [2001] SUPP. 2 S.C.R. 60
• DALMIA CEMENT (BHARAT) LTD. versus M/S. GALAXY TRADERS AND AGENCIES LTD. AND ORS. — [2001] 1 S.C.R. 461
• DANIAL LATIFI AND ANR. versus UNION OF INDIA — [2001] SUPP. 3 S.C.R. 419
• DAVINDER PAL SEHGAL AND ANR. versus M/S PARTAP STEEL ROLLING MILLS PVT. LTD. AND ORS. — [2001] SUPP. 5 S.C.R. 631
• DAYA SINGH LAHORIA versus UNION OF INDIA AND ORS. — [2001] 3 S.C.R. 1
• DAYA SINGH versus STATE OF HARYANA — [2001] 1 S.C.R. 1115
• DEAN, GOA MEDICAL COLLEGE, BAMBOLIM, GOA AND ANR. versus DR. SUDHIR KUMAR SOLANKI AND ANR. — [2001] SUPP. 2 S.C.R. 525
• DEENA NATH versus POORAN LAL — [2001] 3 S.C.R. 925
• DELHI GOLF CLUB LTD. AND ANR. versus N.D.M.C. — [2001] 1 S.C.R. 376
• DELHI JUDICIAL SERVICES ASSOCIATION AND ORS. versus DELHI HIGH COURT AND ORS. — [2001] 3 S.C.R. 314
• DENTAL COUNCIL OF INDIA AND ANR. versus HARI PRAKASH AND ORS. — [2001] SUPP. 2 S.C.R. 310
• DHANANJAYA REDDY ETC. versus STATE OF KARN AT AKA — [2001] 2 S.C.R. 399
• DHURANDHAR PRASAD SINGH versus JAI PRAKASH UNIVERSITY AND ORS. — [2001] 3 S.C.R. 1129
• DHYAN INVESTMENTS AND TRADING CO. LTD. versus CENTRAL BUREAU OF INVESTIGATION AND ORS. — [2001] SUPP. 1 S.C.R. 80
• DINESH DUIT JOSHI versus THE STATE OF RAJASTHAN AND ANR. — [2001] SUPP. 3 S.C.R. 465
• DISTRICT MINING OFFICER AND ORS. versus TATA IRON AND STEEL CO. AND ANR. — [2001] SUPP. 1 S.C.R. 147
• DIVISIONAL FOREST OFFICER AND ORS. versus TATA FINLAY AND ANR. — [2001] 3 S.C.R. 821
• DR. A.K. DOSHI versus UNION OF INDIA — [2001] 2 S.C.R. 320
• DR. BHANU PRASAD PANDA versus THE CHANCELLOR, SAMBALPUR UNIVERSITY AND ORS. — [2001] SUPP. 3 S.C.R. 62
• DR. KIRPA RAM MATHUR versus STATE OF U.P. AND ORS. — [2001] SUPP. 3 S.C.R. 650
• DR. PRACHI ALMEIDA versus DEAN, GOA MEDICAL COLLEGE AND ORS. — [2001] SUPP. 2 S.C.R. 519
• DR. RAJINDER SINGH versus THE STATE OF PUNJAB AND ORS. — [2001] 2 S.C.R. 1108
• DR. SURAJMANI STELLA KUJUR versus DURGA CHARAN HANSDAH AND ANR. — [2001] 1 S.C.R. 1028
• DR. T. V. JOSE versus CHACKO P.M. @ THANKACHAN AND ORS. — [2001] SUPP. 3 S.C.R. 366
• DR. VIJAY LAXMI SADHO versus JAGDISH — [2001] 1 S.C.R. 95
• DWARKA PRASAD TIWARI versus M.P. STATE ROAD TRANSPORT CORPORATION AND ANR. — [2001] SUPP. 3 S.C.R. 76
• E.L.D. PARRY (I) LTD versus G. OMKAR MURTHY AND ORS. — [2001] 2 S.C.R. 807
• E.S. RAJARAM AND ORS. versus UNION OF INDIA AND ORS. — [2001] 1 S.C.R. 203
• EAST INDIA HOTELS LTD. versus AGRA DEVELOPMENT AUTHORITY — [2001] 2 S.C.R. 582
• EMP., MGMT OF RAMKANALI COLLIERY OF M/S. BCCL versus WORKMEN BY SECY. RASHT. COLLIERY MAZDOOR SANGH AND ANR — [2001] 2 S.C.R. 847
• EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD. versus UNION OF INDIA AND ANR. — [2001] 1 S.C.R. 651
• EXECUTIVE ENGINEER, DHENKANAL MINOR IRRIGATION DIVISION, ORISSA, ETC. ETC. versus N.C. BUDHARAJ (DEAD) BY LRS. ETC. ETC. — [2001] 1 S.C.R. 264
• FAKIR MOHD. (DEAD) BY LRS. versus SITA RAM — [2001] SUPP. 5 S.C.R. 575
• FATHER THOMAS SHINGARE AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2001] SUPP. 5 S.C.R. 636
• G. GRIDHAR PRABHU AND ORS. versus AGRICULTURAL PRODUCE MARKET COMMITTEE — [2001] 2 S.C.R. 329
• G.C.KAPOOR versus NAND KUMAR BHASIN AND ORS. — [2001] SUPP. 5 S.C.R. 282
• GADE LAKSHMI MANGRAJU @ RAMESH versus STATE OF ANDHRA PRADESH — [2001] 3 S.C.R. 830
• GAJRAJ SINGH AND ORS. versus STATE OF U.P. AND ORS. — [2001] 3 S.C.R. 344
• GANESH LAL versus STATE OF RAJASTHAN — [2001] SUPP. 4 S.C.R. 619
• GANGA RAM MOOLCHANDANI versus STATE OF RAJASTHAN AND ORS. — [2001] 3 S.C.R. 992
• GAYA PRASAD versus SH. PRADEEP SRIVASTAVA — [2001] 1 S.C.R. 923
• GHULAM QADIR versus SPECIAL TRIBUNAL AND ORS. — [2001] SUPP. 3 S.C.R. 504
• GOPI NATH @ JHALLAR versus STATE OF U.P. — [2001] SUPP. 1 S.C.R. 72
• GOVERNMENT OF ANDHRA PRADESH AND ORS. versus V.S.R. MURTHY AND ORS. — [2001] SUPP. 3 S.C.R. 127
• GOVERNMENT OF NCT, DELHI versus ALL INDIA CENTRAL CIVIL ACCOUNTS, JAO'S ASSOCIATION AND ORS. — [2001] SUPP. 3 S.C.R. 494
• GOVT. OF ANDHRA PRADESH AND ORS. versus MOHD. GHOUSE MONINUDDIN AND ORS. — [2001] SUPP. 2 S.C.R. 180
• GROSONS PHARMACEUTICALS (P) LTD. AND ANR. versus THE STATE OF UTTAR PRADESH AND ORS. — [2001] SUPP. 2 S.C.R. 567
• GUJARAT AGRICULTURAL UNIVERSITY versus RATHOD LABHU BECHAR AND ORS. — [2001] 1 S.C.R. 413
• GUJARAT NARMADA VALLEY FERTILIZERS CO. versus COLLECTOR OF CENTRAL EXCISE, VADODARA — [2001] 1 S.C.R. 447
• GULAM HUSSAIN SHAIKH CHOUGULE versus S. REYNOLDS, SUPTD. OF CUSTOMS, MARMGOA — [2001] SUPP. 4 S.C.R. 476
• GURBAX SINGH versus STATE OF HARYANA — [2001] 1 S.C.R. 882
• GURDEV SINGH versus UNION OF INDIA AND ORS. — [2001] SUPP. 5 S.C.R. 105
• GURDIAL SINGH versus UNION OF INDIA AND ORS. — [2001] SUPP. 3 S.C.R. 323
• GURUDEVDATIA VKSSS MARYADIT AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2001] 2 S.C.R. 654
• H.F. SANGATI versus R.G. HIGH COURT OF KARNATAKA AND ORS. — [2001] 2 S.C.R. 83
• HAMEED JOHARAN (D) AND ORS. versus ABDUL SALAM (D) BY LRS. AND ORS. — [2001] SUPP. 1 S.C.R. 469
• HANUMAN PRASAD BAGRI AND ORS. versus BAGRESS CEREALS PVT. LTD. AND ORS. — [2001] 2 S.C.R. 811
• HARISHANKAR JAIN versus SONIA GANDHI — [2001] SUPP. 3 S.C.R. 38
• HARJEET SINGH @ SEETA versus STATE OF PUNJAB AND ANR. — [2001] SUPP. 5 S.C.R. 494
• HARMOHINDER SINGH versus KHARGA CANTEEN, AMBALA CANTT. — [2001] 3 S.C.R. 796
• HARSH DHINGRA versus STATE OF HARYANA AND ORS, — [2001] SUPP. 3 S.C.R. 446
• HARSHAD S. MEHTA AND ORS. versus THE STATE OF MAHARASHTRA — [2001] SUPP. 2 S.C.R. 577
• HEM CHAND AND ORS. versus HARI KISHAN ROHTAGI AND ORS. — [2001] SUPP. 3 S.C.R. 331
• HEMANT DHASMANA versus CENTRAL BUREAU OF INVESTIGATION AND ANR. — [2001] SUPP. 1 S.C.R. 646
• HER HIGHNESS MAHARANI SHANTIDEVI P. GAIKWAD versus SAVJIBHAI HARIBHAI PATEL AND ORS. — [2001] 2 S.C.R. 590
• HIGH COURT OF MADHYA PRADESH THRU. REGISTRAR AND ORS. versus SATYA NARAYAN JHAVAR — [2001] SUPP. 1 S.C.R. 532
• HINCH LAL TIWARI versus KAMALA DEVI AND ORS. — [2001] SUPP. 1 S.C.R. 23
• HINDUSTAN LEVER LIMITED versus DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION), NEW DELHI AND ANR. — [2001] 1 S.C.R. 318
• HIRACHAND SR!NIVAS MANAGAONKAR versus SUNANDA — [2001] 2 S.C.R. 491
• HITEN P. DALAL versus BRATINDRANATH BANERJEE — [2001] 3 S.C.R. 900
• HUSSAN MITHU MHASVADKAR versus BOMBAY IRON AND STEEL LABOUR BOARD AND ANR. — [2001] SUPP. 2 S.C.R. 626
• I.T.C. AGRO TECH LTD. versus COMMERCIAL TAX OFFICER AND ORS. — [2001] SUPP. 1 S.C.R. 18
• IN RE: BINEET KUMAR SINGH versus - — [2001] 3 S.C.R. 424
• IN THE MATTER OF: 'K', A JUDICIAL OFFICER versus - — [2001] 1 S.C.R. 959
• INDER JIT GUPTA AND ORS. versus UNION OF INDIA AND ORS — [2001] SUPP. 1 S.C.R. 501
• INDIAN ALUMINIUM COMPANY LTD. versus ASST. COMMISSIONER OF COMMERCIAL TAXES (APPEALS) & ANR. — [2001] 1 S.C.R. 407
• INDIAN BANKS ASSOCIATION versus WORKMEN OF SYNDICATE BANK AND ORS. — [2001] 1 S.C.R. 1011
• INDIAN OVERSEAS BANK versus INDIAN OVERSEAS BANK OFFICERS ASSOCIATION AND ANR. — [2001] SUPP. 3 S.C.R. 554
• INDIAN PETROCHEMICALS CORPN. LTD. versus SHARMIK SENA AND ANR. — [2001] 1 S.C.R. 659
• INDU ENGINEERING AND TEXTILES LTD versus DELHI DEVELOPMENT AUTHORITY — [2001] 3 S.C.R. 916
• INLAND STEAM NAVIGATION WORKS' UNION versus UNION OF INDIA AND ORS. — [2001] 1 S.C.R. 798
• INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU versus SAMBHU SONKARAND ANR. — [2001] 1 S.C.R. 821
• INTERNATIONAL CONSTRUCTION COMPANY ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [2001] 1 S.C.R. 792
• ISHWAR CHAND JAIN versus HIGH COURT OF PUNJAB AND HARYANA AND ORS. — [2001] 1 S.C.R. 306
• J.K. (BOMBAY) LTD. versus BHARTI MATHA MISHRA AND ORS. — [2001] 1 S.C.R. 439
• J.P. ANAND versus D.G. BAFFNA — [2001] SUPP. 4 S.C.R. 593
• J.R. PRASHAR, ADVOCATE AND ORS. versus PRASANT BHUSHAN, ADVOCATE AND ORS. — [2001] SUPP. 2 S.C.R. 239
• JAGDIP SINGH versus JAGIR CHAND AND ANR. — [2001] SUPP. 4 S.C.R. 16
• JAMIL AHMAD AND ORS. versus 5TH ADDL. DISTT. JUDGE MORADABAD AND ORS. — [2001] SUPP. 4 S.C.R. 1
• JASBIR RANI AND ORS. versus STATE OFPUNJAB AND ANR. — [2001] SUPP. 4 S.C.R. 494
• JASBIR SINGH versus VIPIN KUMAR JAGGI AND ORS. — [2001] SUPP. 1 S.C.R. 598
• JATINDER SINGH versus RANJIT KAUR — [2001] 1 S.C.R. 707
• JAYALAKSHMI COELHO versus OSWALD JOSEPH COELHO — [2001] 2 S.C.R. 207
• JAYAWANT DATTATRAY SURYARAO versus STATE OF MAHARASHTRA — [2001] SUPP. 5 S.C.R. 54
• JAYPEE REWA CEMENT versus COMMISSIONER OF CENTRAL EXCISE, M.P. — [2001] SUPP. 2 S.C.R. 39
• JOHN MATHAI ABRRAHAM versus M/S. BRITISH PHYSICAL LAB. INDIA LTD. — [2001] SUPP. 4 S.C.R. 590
• JOHN THOMAS versus DR. K. JAGADEESAN — [2001] 3 S.C.R. 934
• K. DURAISAMY AND ANR versus STATE OF TAMIL NADU AND ORS. — [2001] 1 S.C.R. 490
• K. PONNUSWAMY versus STATE OF TAMILNADU BY INSPECTOR OF POLICE, DIRECTORATE OF VIGILANCE AND ANTI CORRUPTION SOUTH RANGE, TRICHY — [2001] SUPP. 1 S.C.R. 97
• K. RAJAMOULI versus A.V.K.N. SWAMY — [2001] 3 S.C.R. 473
• K.A. ABDUL MAJEED versus THE STATE OF KERALA AND ORS. — [2001] SUPP. 1 S.C.R. 351
• K.C. SAREEN versus C.B.I., CHANDIGARH — [2001] SUPP. 1 S.C.R. 224
• K.D. DEWAN versus HARBHAJAN S. PARIHAR — [2001] SUPP. 4 S.C.R. 241
• K.D. INDUSTRIES versus BIHAR STATE ELECTRICITY BOARD AND ORS. — [2001] 2 S.C.R. 560
• K.G. ASHOK AND ORS. ETC. versus KERALA PUBLIC SERVICE COMMISSION AND ORS. — [2001] 3 S.C.R. 453
• K.L. NANDAKUMARAN NAIR versus K.I. PHILIP AND ORS. — [2001] SUPP. 3 S.C.R. 14
• K.N.BEENA versus MUNIYAPPAN AND ANR. — [2001] SUPP. 4 S.C.R. 374
• K.S. BHOIR versus STATE OF MAHARASHTRA — [2001] SUPP. 5 S.C.R. 593
• KALYAN AND ORS. versus STATE OF U.P. — [2001] SUPP. 3 S.C.R. 407
• KAMALADEVI AGARWAL versus STATE OF WEST BENGAL AND ORS. — [2001] SUPP. 4 S.C.R. 284
• KAMALESHWAR KISHORE SINGH versus PARAS NATH SINGH AND ORS. — [2001] SUPP. 5 S.C.R. 317
• KANDASWAMY versus BD. OF MANAGEMENT, H.S.I. SAID MOSQUE — [2001] 2 S.C.R. 677
• KANHAI MISHRA @ KANHAIYA MISAR versus STATE OF BIHAR — [2001] 2 S.C.R. 160
• KANHAIYALAL AGRAWAL AND ORS. versus THE FACTORY MANAGER, GWALIOR SUGAR CO. LTD. — [2001] SUPP. 3 S.C.R. 84
• KANSHI RAM AND ANR. versus LACHHMAN (DEAD) THROUGH LRS. AND ORS. — [2001] 3 S.C.R. 803
• KARI CHOUDHARY versus MOST. SITA DEVI AND ORS. — [2001] SUPP. 5 S.C.R. 588
• KARNATAKA STATE ROAD TRANSPORT CORPN. versus SMT. LAKSHMIDEVAMMA AND ANR. — [2001] 3 S.C.R. 284
• KARNATAKA STATE ROAD TRANSPORT CORPORATION versus B.S. HULLIKATTI — [2001] 1 S.C.R. 487
• KARTAR SINGH BHADANA versus HARI SINGH NALWA AND ORS. — [2001] 2 S.C.R. 790
• KASHI RAM AND ORS. versus STATE OF M.P. — [2001] SUPP. 4 S.C.R. 263
• KERALA MAGISTRATES (JUDICIAL) ASSOCIATION AND ORS. versus STATE OF KERALA AND ORS. — [2001] 2 S.C.R. 222
• KEWAL CHAND MIMANI (D) BY LRS versus S.K. SEN AND ORS. — [2001] 3 S.C.R. 1056
• KIZHAKKAYIL SUHARA AND ORS. versus MANHANTAVIDA ABOOBACKER (D) BY LRS. AND ANR. — [2001] SUPP. 3 S.C.R. 349
• KLSAN Y ASHWANT DHIRADE versus SONABAI BAPPU LOHAR AND ORS. — [2001] 3 S.C.R. 95
• KRISHNA GOPAL CHAWLA AND ORS. versus STATE OF U.P. AND ANR. — [2001] SUPP. 4 S.C.R. 62
• KRISHNA S/O BULAJI BORATE versus STATE OF MAHARASHTRA AND ORS. — [2001] 1 S.C.R. 504
• KRISHNADEV ARAYA EDUCATION TRUST AND ANR versus L.A. BALAKRISHNA — [2001] 1 S.C.R. 387
• KULWANT KAUR AND ORS. versus GURDIAL SINGH MANN (DEAD) BY LRS. AND ORS. — [2001] 2 S.C.R. 525
• KUNJAN VASU versus MADHAVAN ACHARI AND ORS. — [2001] SUPP. 5 S.C.R. 417
• L.L. SUDHAKAR REDDY AND ORS. versus STATE OF A.P. AND ORS. — [2001] SUPP. 1 S.C.R. 383
• LAL SINGH ETC. ETC versus STATE OF GUJARAT AND ANR. — [2001] 1 S.C.R. 111
• LAND ACQUISITION OFFICER AND MANDAL REVENUE OFFICER versus V. NARASAIAH — [2001] 2 S.C.R. 141
• LATA WADHWA AND ORS. versus STATE OF BIHAR AND ORS. — [2001] SUPP. 1 S.C.R. 578
• LAXMAN DUNDAPPA DHAMONEKAR AND ANR. versus MANAGEMENT OF VISHWA BHARATA SEVA SAMITI AND ANR. — [2001] SUPP. 3 S.C.R. 379
• LAXMIDAS BAPUDASS DARBAR AND ANR. versus SMT. RUDRAVVA ORS. — [2001] SUPP. 2 S.C.R. 229
• LAXMIKANT V. PATEL versus CHETANBHAI SHAH AND ANR. — [2001] SUPP. 5 S.C.R. 435
• LEELA SONI AND ORS. versus RAJESH GOYAL AND ORS. — [2001] SUPP. 2 S.C.R. 504
• LEKH RAJ versus MUNI LAL AND ORS. — [2001] 1 S.C.R. 864
• LIMBAJI AND OTHERS versus STATE OF MAHARASHTRA — [2001] SUPP. 5 S.C.R. 672
• LOKEMAN SHAH AND ANR. ETC. ETC. versus STATE OF WEST BENGAL ETC. ETC. — [2001] 2 S.C.R. 1095
• M. KRISHNAN versus VIJAY SINGH AND ANR. — [2001] SUPP. 4 S.C.R. 45
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2001] 3 S.C.R. 709
• M.C.MEHTA versus UNION OF INDIA AND ORS. RE: M/S. DELHI DEVELOPMENT AUTHORITY — [2001] 2 S.C.R. 234
• M.C.MEITTA versus UNION OF INDIA AND ORS. — [2001] 2 S.C.R. 698
• M.D. TAMIL NADU STATE TRANSPORT CORPORATION versus NEETHIVILANGAN, KUMBAKONAM — [2001] 3 S.C.R. 499
• M.N. DAMANI versus S.K. SINHA AND ORS. — [2001] 3 S.C.R. 415
• M.S. CHAWLA AND ORS. versus STATE OF PUNJAB AND ANR. — [2001] 3 S.C.R. 81
• M.S. GREWAL AND ANR. versus DEEP CHAND SOOD AND ORS. — [2001] SUPP. 2 S.C.R. 156
• M.S. V. RAJA AND ANR. versus SEENI THEVAR AND ORS. — [2001] SUPP. 1 S.C.R. 513
• M/S A-ONE GRANITES versus STATE OF U.P. AND ORS. — [2001] 1 S.C.R. 1085
• M/S ASSOCIATED CEMENT COMPANIES LTD. versus COMMISSIONER OF CUSTOMS — [2001] 1 S.C.R. 608
• M/S ISPAT ENGINEERING AND FOUNDRY WORKS, B.S. CITY, BOKARO versus M/S STEEL AUTHORITY OF INDIA LTD. B.S. CITY, BOKARO — [2001] 3 S.C.R. 1190
• M/S J.K. INTERNATIONAL versus STATE, GOVT. OF NCT OF DELHI AND ORS. — [2001] 2 S.C.R. 90
• M/S LAKSHMANI STONE PRODUCTS AND ORS. versus UNION OF INDIA AND ORS. — [2001] 1 S.C.R. 689
• M/S PARK LEATHER INDUSTRY (P) LTD. AND ANR. versus STATE OF U.P. — [2001] 1 S.C.R. 1035
• M/S SIKKIM SUBBA ASSOCIATES versus STATE OF SIKKIM — [2001] 3 S.C.R. 261
• M/S. ASPINWALL AND CO. LTD. versus THE COMMISSIONER OF INCOME-TAX, ERNAKULAM. — [2001] SUPP. 2 S.C.R. 559
• M/S. ATUL CASTINGS LTD. versus BAWA GURVACHAN SINGH — [2001] 3 S.C.R. 124
• M/S. B.P.L. LTD. versus STATE OF A.P. — [2001] 1 S.C.R. 195
• M/S. BHASKAR INDUSTRIES LTD. versus M/S. BHIWANI DENIM AND APPARELS LTD. AND ORS. — [2001] SUPP. 2 S.C.R. 219
• M/S. BRITISH AIRWAYS PLC. versus UNION OF INDIA AND ORS. — [2001] SUPP. 5 S.C.R. 152
• M/S. DAMODAR MANGALJI AND CO. ETC. versus THE REGIONAL DIRECTOR — [2001] 2 S.C.R. 182
• M/S. ESTRALLA RUBBER versus DASS ESTATE (PVT.) LTD. — [2001] SUPP. 3 S.C.R. 68
• M/S. ETHIOPIAN AIRLINES versus M/S. STIC TRAVELS (P) LTD. — [2001] 3 S.C.R. 882
• M/S. FUERST DAY LAWSON LTD. versus JINDAL EXPORTS LTD. — [2001] 3 S.C.R. 479
• M/S. INTERNATIONAL WOOLEN MILLS versus M/S. STANDARD WOOL (U.K.) LTD. — [2001] 3 S.C.R. 166
• M/S. K. STREETLITE ELEC1RIC CORPORATION versus REGIONAL PROVIDENT FUND COMMISSIONER, HARYANA — [2001] 2 S.C.R. 1025
• M/S. K.P. MADHUSUDHANAN versus COMMISSIONER OF INCOME TAX, COCHIN — [2001] SUPP. 2 S.C.R. 1
• M/S. KHODAY ESWARSA AND SONS versus THE COMMISSIONER OF GIFT TAX — [2001] SUPP. 4 S.C.R. 178
• M/S. L AND T MC NEILL TD. ETC. ETC versus GOVERNMENT OF TAMIL NADU — [2001] 1 S.C.R. 701
• M/S. LIVE OAK RESORT (P) LTD. AND ANR. versus PANCHGANI HILL STATION MUNICIPAL COUNCIL AND ANR. — [2001] SUPP. 2 S.C.R. 433
• M/S. M.M.T.C. LTD. AND ANR. versus M/S. MEDCHL CHEMICALS AND PHARMA (P) LTD. AND ANR. — [2001] SUPP. 5 S.C.R. 265
• M/S. MURUDESHWARA CERAMICS LTD. AND ANR. versus STATE OF KARNATAKA AND ORS. — [2001] SUPP. 4 S.C.R. 151
• M/S. NEYVELI LIGNITE CORPORATION LTD. versus COMMERCIAL TAX OFFICER, CUDDALORE AND ANR. — [2001] SUPP. 3 S.C.R. 163
• M/S. PHOENIX INTERNATIONAL LTD. versus COMMISSIONER OF CUSTOMS, DISTT. RAIGAD, MAHARASHTRA — [2001] SUPP. 5 S.C.R. 377
• M/S. S.K. NASIRUDDIN BEED! MERCHANT LTD. versus CENTRAL PROVIDENT FUND COMMISSIONER AND ANR. — [2001] 1 S.C.R. 692
• M/S. SHARMA TRANSPORT REP. BY SHRI D.P. SHARMA versus GOVERNMENT OF A.P. AND ORS. — [2001] SUPP. 5 S.C.R. 390
• M/S. SOMAIYA ORGANICS (INDIA) LTD. versus STATE OF UTT AR PRADESH AND ANR. — [2001] 3 S.C.R. 33
• M/S. SWIL LTD. versus STATE OF DELHI AND ANR. — [2001] SUPP. 1 S.C.R. 527
• M/S. TANDON BROTHERS versus STATE OF WEST BENGAL AND ORS. — [2001] 2 S.C.R. 960
• M/S. UNIPLAS INDIA LTD. AND ORS. versus STATE (GOVT. OF NCT OF DELHI) AND ANR. — [2001] 3 S.C.R. 985
• MADANLAL versus SHYAMLAL — [2001] SUPP. 5 S.C.R. 252
• MADHEGOWDA (D) BY LRS. versus ANKEGOWDA (D) LRS. AND ORS. — [2001] SUPP. 5 S.C.R. 290
• MADHUKAR AND ORS. versus SANGRAM AND ORS. — [2001] 3 S.C.R. 138
• MADRAS HIGH COURT ADVOCATES ASSOCIATION versus DR. A.S. ANAND, HON. THE CJJ., AND ANR. — [2001] 1 S.C.R. 1024
• MADRAS REFINERIES LTD. versus STATE OF TAMIL NADU — [2001] SUPP. 3 S.C.R. 153
• MAHABIR SINGH versus STATE OF HARYANA — [2001] SUPP. 1 S.C.R. 37
• MAHATMA PHULE AGRICULTURAL UNIVERSITY AND ORS. versus NASIK ZILLA SHETH KAMGAR UNION AND ORS. — [2001] 3 S.C.R. 1089
• MAHENDRA AND MAHENDRA PAPER MILLS LTD. versus MAHINDRA AND MAHINDRA LTD. — [2001] SUPP. 5 S.C.R. 225
• MAHENDRA KUMAR versus LALCHAND AND ANR. — [2001] 1 S.C.R. 877
• MAHENDRA LAL DAS versus STATE OF BIHAR AND ORS. — [2001] SUPP. 4 S.C.R. 157
• MAJOR AROON KUMAR SINHA versus UNION OF INDIA AND ORS. — [2001] SUPP. 1 S.C.R. 9
• MAKHAN LAL BANGAL versus MANAS BHUNIA AND ORS. — [2001] 1 S.C.R. 17
• MANAGEMENT OF M/S. MYSORE STRUCTURALS LTD. AND ORS. versus STATE OF KARNATAKA AND ANR. — [2001] SUPP. 4 S.C.R. 575
• MANGILAL versus STATE OF RAJASTHAN AND ANR. — [2001] SUPP. 4 S.C.R. 392
• MANOHARLAL versus VINESH ANAND AND ORS. — [2001] 2 S.C.R. 1036
• MANOJ KUMAR versus BIHARI LAL (DEAD) BY LRS. — [2001] 3 S.C.R. 73
• MANOJI RAO versus T. KRISHNA AND ORS. — [2001] 1 S.C.R. 326
• MARIYAM BEGUM versus BASHEERUNNISA BEGUM AND ORS. — [2001] SUPP. 3 S.C.R. 345
• MARUTI WIRE INDUSTRIES PVT. LTD. versus S.T.O.1ST CIRCLE, MATTANCHERRY AND ORS. — [2001] 2 S.C.R. 829
• MCD versus VEENA AND ORS. — [2001] SUPP. 1 S.C.R. 493
• MEDICAL COUNCIL OF INDIA versus SARANG AND ORS. — [2001] SUPP. 2 S.C.R. 275
• MIS. AMBALAL SARABHAI ENTERPRISES LTD. versus MIS. AMRIT LAL AND CO. AND ANR. — [2001] SUPP. 2 S.C.R. 195
• MIS. BIRLA CEMENT WORKS versus THE CENTRAL BOARD OF DIRECT TAXES AND ORS. — [2001] 2 S.C.R. 198
• MORESHWAR BALKRISHNA PANDARE AND ORS. versus VITHAL VYANKU CHAVAN AND ORS. — [2001] 3 S.C.R. 712
• MRITYUNJOY DAS AND ANR. versus SAYED HASIBUR REHAMAN AND ORS. — [2001] 2 S.C.R. 471
• MRS. KAPIL BHARGAVA AND ORS. versus SUBHASH CHAND AGGARWAL AND ORS. — [2001] SUPP. 2 S.C.R. 12
• MULAYAM SINGH YADAV versus DHARAMPAL YADAV AND ORS. — [2001] 3 S.C.R. 1103
• MUNICIPAL CORPN. OF GREATER BOMBAY AND ORS. versus HINDUSTAN PETROLEUM CORPN. AND ANR. — [2001] SUPP. 2 S.C.R. 50
• MUNICIPALCOUNCIL, KOTA, RAJASTHAN versus THE DELHI CLOTH AND GENERAL MILLS CO. LTD. — [2001] 2 S.C.R. 287
• MUNINANJAPPA AND ORS. versus R. MANUAL AND ANR. — [2001] 2 S.C.R. 1113
• MUNSHI PRASAD AND ORS. versus STATE OF BIHAR — [2001] SUPP. 4 S.C.R. 25
• MURALEEDHARAN versus STATE OF KERALA — [2001] 3 S.C.R. 57
• MURLI S. DEORA versus UNION OF INDIA AND ORS. — [2001] SUPP. 4 S.C.R. 650
• N. KAMALAM (DEAD) AND ANR. versus AYYASAMY AND ANR. — [2001] SUPP. 1 S.C.R. 272
• N. PRABHAKAR RAO versus J.R. RAMESH KUMAR@RAMESHJI — [2001] SUPP. 4 S.C.R. 654
• N.G. DASTANE versus SHRIKANT S. SHIVDE AND ANR. — [2001] 3 S.C.R. 442
• N.R. NARAYAN SWAMY versus B. FRANCIS JAGAN — [2001] SUPP. 1 S.C.R. 109
• N.S.S NARAYANA SARMA AND ORS. versus M/S. GOLDSTONE EXPORTS (P) LTD. AND ORS. — [2001] SUPP. 5 S.C.R. 327
• NAGASHETTY versus UNITED INDIA INSURANCE CO. LTD. AND ORS. — [2001] SUPP. 1 S.C.R. 656
• NAIR AND ORS . versus UNION OF INDIA AND ORS. — [2001] 3 S.C.R. 353
• NARAYAN GOVIND HEGDE versus KAMALAKARA SHIVARAMA HEGDE AND ANR. — [2001] SUPP. 4 S.C.R. 185
• NARINDERJIT SINGH SAHNI AND ANR. versus UNION OF INDIA AND ORS. — [2001] SUPP. 4 S.C.R. 114
• NARSINGH PRASAD SINGH versus RAJ KUMAR @ PAPPU AND ORS. — [2001] 2 S.C.R. 984
• NATIONAL HYDROELECTRIC POWER CORPORATION LTD. versus SHRI BHAGWAN AND ANR. — [2001] SUPP. 3 S.C.R. 18
• NATIONAL INSURANCE CO. LTD. versus SEEMA MALHOTRA AND OTHERS — [2001] 1 S.C.R. 1131
• NATIONAL JUTE MANUFACTURERS CORPORATION LTD. versus KATIHAR MAZDOOR SANGH AND ORS. — [2001] 2 S.C.R. 1177
• NATIONAL TEXTILE CORPORATION (APKKM) LIMITED versus SREE YELLAMMA COTTON, WOOLLEN AND SILK, MILLS STAFF ASSOCIATION AND ORS — [2001] 1 S.C.R. 434
• NAWAL KISHORE TULARA versus DINESH CHAND GUPTA AND ORS. — [2001] 3 S.C.R. 1186
• NAZIR AHMAD BHAIT versus STATE OF DELHI — [2001] SUPP. 5 S.C.R. 1
• NEERAJ KAPOOR versus RANBIR SINGH DAHIYA AND ORS. — [2001] SUPP. 1 S.C.R. 189
• NEW INDIA ASSURANCE CO. LTD. versus ASHA RANI AND ORS. — [2001] SUPP. 1 S.C.R. 686
• NILANGSHU BHUSHAN BASU ETC. versus DEB K. SINHA AND ORS. ETC. — [2001] SUPP. 2 S.C.R. 493
• NILIMA MUKHERJEE versus KANTA BHUSAN GHOSH — [2001] SUPP. 1 S.C.R. 675
• NIRANJAN PRASAD SINHA AND ANR. versus UNION OF INDIA AND ORS. — [2001] 3 S.C.R. 636
• NIRMAL CHANDRA versus VIMALCHAND — [2001] 3 S.C.R. 571
• O.N.G.C. AND ANR. versus ASSN. OF NATURAL GAS CONSUMING INDS. AND ORS. — [2001] SUPP. 1 S.C.R. 50
• O.P. LATHER AND ORS. versus SATISH KUMAR KAKKAR AND ORS. — [2001] 1 S.C.R. 827
• OUSEPH MATHAI AND ORS. versus M. ABDUL KHADIR — [2001] SUPP. 5 S.C.R. 118
• OXFORD UNIVERSITY PRESS versus COMMISSIONER OF INCOME TAX — [2001] 1 S.C.R. 574
• P. JANARDHANA REDDY versus STATE OF A.P. AND ORS. — [2001] 3 S.C.R. 969
• P. MOHAN REDDY ETC. versus E.A.A. CHARLES AND ORS. — [2001] 1 S.C.R. 1068
• P. NIRATHILINGAM versus ANNAYA NADAR AND ORS. — [2001] SUPP. 4 S.C.R. 608
• P.C. JOSHI versus STATE OF U.P. AND ORS. — [2001] SUPP. 1 S.C.R. 369
• P.K. PRADHAN versus STATE OF SIKKIM REPRESENTED BY THE CENTRAL BUREAU — [2001] 3 S.C.R. 1119
• PABITRA MOHAN DASH versus STATE OF ORISSA AND ORS. — [2001] 1 S.C.R. 81
• PALLAV SHETH versus CUSTODIAN AND ORS. — [2001] SUPP. 1 S.C.R. 387
• PANCHDEO SINGH versus STATE OF BIHAR — [2001] SUPP. 5 S.C.R. 503
• PANKAJBHAL NAGJIBHAI PATEL versus THE STATE OF GUJARAT AND ANR. — [2001] 1 S.C.R. 337
• PARADIP PORT TRUST AND ORS. ETC. versus UNIQUE BUILDERS ETC. — [2001] 1 S.C.R. 668
• PARMESHWAR PRASAD versus UNION OF INDIA AND ORS. — [2001] SUPP. 4 S.C.R. 506
• PATANGRAO KADAM versus PRITHVIRAJ SAYAJIRAO YADAV DESHMUKH AND ORS. — [2001] 2 S.C.R. 118
• PATEL HIRALAL JOITARAM versus STATE OF GUJARAT — [2001] SUPP. 4 S.C.R. 378
• PAVANENDRA NARAYAN VERMA versus SANJAY GANDHI P.G.I. OF MEDICAL SCIENCES AND ANR. NOVEMBERS, 2001 — [2001] SUPP. 5 S.C.R. 41
• PAWAN KUMAR versus STATE OF HARYANA — [2001] 2 S.C.R. 389
• PRADIP CHANDRA PARIJA AND ORS. versus PRAMOD CHANDRA PATANAIK AND ORS. — [2001] SUPP. 5 S.C.R. 460
• PRAHLAD SINGH BHAT versus N.C. T., DELHI AND ANR. — [2001] 2 S.C.R. 684
• PRAKASH DHAWAL KHAIRNAR (PATIL) versus STATE OF MAHARASHTRA — [2001] SUPP. 5 S.C.R. 612
• PRAVIN C. SHAH versus K.A. MOHD. ALI AND ANR. — [2001] SUPP. 3 S.C.R. 675
• PRE P.G. MEDICAL SANGARSH COMMITTEE AND ANR. versus DR. BAJRANG SONI AND ORS. — [2001] SUPP. 1 S.C.R. 506
• PRITISH versus STATE OF MAHARASHTRA AND ORS. — [2001] SUPP. 5 S.C.R. 302
• PUNJAB AND SINDH BANK versus VINKAR SAHAKARI BANK LTD. AND ORS. — [2001] SUPP. 3 S.C.R. 104
• PUNJAB NATIONAL BANK versus O.C. KRISHNAN AND ORS. — [2001] SUPP. 1 S.C.R. 466
• PUNJAB STATE ELECTRICLTY BOARD versus NATIONAL THERMAL POWER CORPORATION LTD. AND ORS. — [2001] SUPP. 4 S.C.R. 7
• PUNJAB UNIVERSITY versus V.N. TRIPATHI AND ANR. — [2001] SUPP. 2 S.C.R. 280
• PURAN ETC. ETC. versus RAMBILAS AND ANR. ETC. ETC. — [2001] 3 S.C.R. 432
• R. LAKSHMI NARAYAN versus SANTHI — [2001] 3 S.C.R. 329
• R.C. TAMRAKAR AND ANR. versus NIDI LEKHA — [2001] SUPP. 4 S.C.R. 192
• RACHAKONDA NARAYANA versus PONTHALA PARVATHAMMA AND ANR. — [2001] SUPP. 2 S.C.R. 71
• RAJA RAM MAIZE PRODUCTS versus INDUSTRIAL COURT OF M.P. AND ORS. — [2001] 2 S.C.R. 545
• RAJAN WORLIKAR ETC. ETC. versus STATE OF KARNATAKA AND ORS. — [2001] 3 S.C.R. 512
• RAJEEV CHAUDHARY versus STATE (N.C.T.) OF DELHI — [2001] 3 S.C.R. 508
• RAJENDER SINGH versus RAMDHAR SINGH AND ORS. — [2001] 3 S.C.R. 736
• RAJENDRA TIWARY versus BASUDEO PRASAD AND ANR. — [2001] SUPP. 5 S.C.R. 243
• RAJINDER PERSHAD (DEAD) BY LRS. versus SMT. DARSHANA DEVI — [2001] SUPP. 1 S.C.R. 442
• RAJINDER PRASAD versus BASHIR AND ORS. — [2001] SUPP. 3 S.C.R. 156
• RAJNEESH AGGARWAL versus AMIT J. BHALLA — [2001] 1 S.C.R. 54
• RAJSEKHAR GOGOI versus STATE OF ASSAM AND ORS. — [2001] 3 S.C.R. 468
• RAJU versus STATE OF HARYANA — [2001] 3 S.C.R. 409
• RAKESH AND ANR. versus STATE OF HARYANA — [2001] SUPP. 1 S.C.R. 1
• RAM BHAROSE SHARMA versus MAHANT RAM SWAROOP AND ORS. — [2001] SUPP. 1 S.C.R. 715
• RAM GULAM CHAUDHURY AND ORS. versus STATE OF BIHAR — [2001] SUPP. 3 S.C.R. 279
• RAM PRAKASH PANDEY versus STATE OF U.P. AND ANR. — [2001] SUPP. 2 S.C.R. 422
• RAM SAHAN RAI versus SACHIV SAMANAYA PRABANDHAK AND ANR. — [2001] 1 S.C.R. 1145
• RAMACHANDRA REDDY AND CO. versus STATE OF ANDHRA PRADESH AND ORS. — [2001] 2 S.C.R. 186
• RAMALINGAM CHETTIAR versus P.K. PATTABIRAMAN AND ANR. — [2001] 2 S.C.R. 23
• RAMASHRAYAAND ANR. versus STATE OF MADHYA PRADESH — [2001] 2 S.C.R. 75
• RAMBHAU AND ANR. versus STATE OF MAHARASHTRA — [2001] 3 S.C.R. 210
• RAMDEO CHAUHAN@ RAJ NATH versus STATE OF ASSAM — [2001] 3 S.C.R. 669
• RAMESH KUMAR versus NATIONAL INSURANCE CO. LTD. AND ORS. — [2001] SUPP. 1 S.C.R. 679
• RAMESH KUMAR versus STATE OF CHHATTISGARH — [2001] SUPP. 4 S.C.R. 247
• RATHI MENON versus UNION OF INDIA — [2001] 2 S.C.R. 365
• RAVI SINGHAL AND ORS. versus MONALI SINGHAL AND ANR. — [2001] SUPP. 3 S.C.R. 460
• RAVINDER KUMAR AND ANR. versus STATE OF PUNJAB — [2001] SUPP. 2 S.C.R. 463
• RE: SUO MOTO PROCEEDINGS AGAINST MR. R. KARUPPAN, ADVOCATE versus - — [2001] 3 S.C.R. 750
• REAL OPTICAL CO. versus APPELLATE COLLECTOR OF CUSTOMS AND ANR. — [2001] 2 S.C.R. 70
• REGIONAL AUTHORITY, DENA BANK AND ANR. versus GHANSHYAM — [2001] 3 S.C.R. 591
• REVA INVESTMENT PVT. LTD. versus COMMISSIONER OF GIFT TAX, GUJARAT II — [2001] 3 S.C.R. 360
• RITONA CONSULTANCY PVT. LTD. AND ORS. ETE. ETC. versus LOHIA JUTE PRESS AND ORS. ETC. — [2001] 1 S.C.R. 855
• RIZWAN AHMED JAVED SHAIKH AND ORS. versus JAMMAL PATEL AND ORS. — [2001] 3 S.C.R. 766
• RONAL KIPRONO RAMKAT versus STATE OF HARYANA — [2001] SUPP. 1 S.C.R. 65
• ROSHANDEEN versus PREETILAL — [2001] SUPP. 5 S.C.R. 23
• S. NAGALINGAM versus SIVAGAMI — [2001] SUPP. 2 S.C.R. 454
• S. PITCHAI GANAPATHY AND ORS. versus COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS. — [2001] SUPP. 3 S.C.R. 1
• S. SUNDARESA PAI AND ORS. versus MRS. SUMANGALA T. PAI AND ANR. — [2001] SUPP. 5 S.C.R. 366
• S. VENKATAPPA versus NARAYANAPPA AND ORS. — [2001] 3 S.C.R. 195
• S.H. RANGAPPA versus STATE OF KARNATAKA AND ANR. — [2001] SUPP. 3 S.C.R. 545
• S.M. DATTA versus STATE OF GUJARAT AND ANR. — [2001] SUPP. 2 S.C.R. 140
• S.N. DHINGRA AND ORS. versus UNION OF INDIA AND ORS. — [2001] 1 S.C.R. 770
• S.N. KAPOOR (DEAD) BY HIS LRS. versus BASANT LAL KHATRI AND ORS. — [2001] SUPP. 5 S.C.R. 33
• S.R. BABU versus T.K. VASUDEVAN AND ORS. — [2001] SUPP. 2 S.C.R. 553
• S.R. CHAUDHURI versus STATE OF PUNJAB AND ORS. — [2001] SUPP. 1 S.C.R. 621
• S.S. AHLUWALIA versus UNION OF INDIA AND ORS. — [2001] 2 S.C.R. 468
• S.W. PALANITKAR AND ORS. versus STATE OF BIHAR AND ANR. — [2001] SUPP. 4 S.C.R. 397
• SAJAN ABRAHAM versus STATE OF KERALA — [2001] SUPP. 1 S.C.R. 335
• SAKTHI TRADING CO. versus COMMISSIONER OF INCOME TAX, COIMBATORE — [2001] SUPP. 1 S.C.R. 214
• SALKIA BUSINESSMEN'S ASSOCIATION AND ORS. versus HOWRAH MUNICIPAL CORPROATION AND ORS. — [2001] SUPP. 1 S.C.R. 374
• SAMIR MUKHERJEE versus DAVINDER K. BAJAJ AND ORS. — [2001] 3 S.C.R. 88
• SANJAY @ KAKA versus THE STATE (NCT OF DELHI) — [2001] 1 S.C.R. 904
• SANSHIN CHEMICALS INDUSTRY versus ORIENTALS CARBONS AND CHEMICALS LTD. AND ORS. — [2001] 1 S.C.R. 1101
• SANTOSH HAZARL versus PURUSHOTTAM TIWARL (DEAD) BY LRS — [2001] 1 S.C.R. 948
• SANTOSH YADAV versus NARENDER SINGH — [2001] SUPP. 4 S.C.R. 545
• SAPAN KUMAR PANDIT versus U.P. STATE ELECTRICITY BOARD AND ORS. — [2001] 3 S.C.R. 1081
• SARASWATHI AND ANR. versus S. GANAPATHY AND ANR. — [2001] 2 S.C.R. 988
• SATISH KUMAR SHARMA versus BAR COUNCIL OF HIMACHAL PRADESH — [2001] 1 S.C.R. 34
• SATVIR SINGH AND ORS. versus STATE OF PUNJAB AND ANR. — [2001] SUPP. 3 S.C.R. 353
• SATYA NARAYAN SHARMA versus STATE OF RAJASTHAN — [2001] SUPP. 3 S.C.R. 268
• SAVANI ROADLINES versus SUNDARAM TEXTILES LTD. AND ANR. — [2001] 3 S.C.R. 981
• SEA PEARL INDUSTRIES AND ORS., ETC versus COMMISSIONER OF INCOME TAX, COCHIN — [2001] 1 S.C.R. 184
• SEELAN RAJ AND ORS. versus THE PRESIDING OFFICER 1ST ADDITIONAL LABOUR COURT, CHENNAI AND ORS. — [2001] 2 S.C.R. 462
• SEETA HEMCHANDRA SHASHITTAL AND ANR. ETC. versus STATE OF MAHARASHTRA AND ORS. — [2001] 1 S.C.R. 990
• SHAILENDRA KUMAR versus STATE OF BIHAR AND ORS. — [2001] SUPP. 5 S.C.R. 371
• SHAJI KURIAKOSE AND ANR. versus INDIAN OIL CORPN. LTD. AND ORS. — [2001] SUPP. 1 S.C.R. 573
• SHAMBHU RAM YADA V versus HANUMAN DAS KHATRY — [2001] SUPP. 1 S.C.R. 29
• SHAMNSHAEB M. MULTTANI versus STATE OF KARNATAKA — [2001] 1 S.C.R. 514
• SHASHI KAPILA versus R.P.ASHWIN — [2001] SUPP. 5 S.C.R. 217
• SHAW WALLACE AND CO. LTD. versus GOVINDAS PURUSHOTHAMDAS AND ANR. — [2001] 2 S.C.R. 134
• SHIBU SOREN versus DAYANAND SAHAY AND ORS. — [2001] 3 S.C.R. 1020
• SHIPPING CORPN. OF INDIA LTD. ETC. ETC. versus C.L. JAIN WOOLLEN MILLS AND ORS. — [2001] 2 S.C.R. 1080
• SHOBHA SURESH JUMANI versus APPELLATE TRIBUNAL, FORFEITED PROPERTY AND ANR. — [2001] 3 S.C.R. 525
• SHRI BHAGWAN versus STATE OF RAJASTHAN — [2001] 3 S.C.R. 656
• SHRI ISHAR ALLOY STEELS LID. versus JAYASWALS NECO LTD. — [2001] 2 S.C.R. 36
• SHRI RAM AND ANR. versus IST ADDL. DISTT. JUDGE AND ORS. — [2001] 1 S.C.R. 984
• SHRI SANT SADGURU JANARDAN SWAMI (MOINGIRI MAHARAJ) SAHAKARI DUGDHA UTPADAK SANSTHA AND ANR. versus STATE OF MAHARASHTRA AND ORS . — [2001] SUPP. 3 S.C.R. 333
• SHYAM SUNDER AND ANR. versus RAM KUMAR AND ANR. — [2001] SUPP. 1 S.C.R. 115
• SIDDALINGAMMA AND ANR. versus MAMTHA SHENOY — [2001] SUPP. 4 S.C.R. 366
• SIDDAPPA VASAPPA KURI AND ANR. versus SPECIAL LAND ACQUISITION OFFICER AND ANR. — [2001] SUPP. 4 S.C.R. 236
• SMITA CONDUCTORS LTD. versus EURO ALLOYS LTD. — [2001] SUPP. 2 S.C.R. 477
• SMT. KANTI DEVI AND ANR. versus POSHI RAM — [2001] 3 S.C.R. 729
• SMT. KAUSHNUMA BEGUM AND ORS. versus THE NEW INDIA ASSURANCE CO. LTD. AND ORS. — [2001] 1 S.C.R. 8
• SMT. LAXMI versus OM PRAKASH AND ORS. — [2001] 3 S.C.R. 777
• SMT. LAXMIBAI versus KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE — [2001] 3 S.C.R. 747
• SMT. MATTOO DEVI versus DAMODAR LAL (DEAD) BY LRS. AND ORS. — [2001] 3 S.C.R. 1009
• SMT. OM WAT! AND ANR. versus STATE. THROUGH DELHI ADMN. AND ORS. — [2001] 2 S.C.R. 482
• SMT. VIJAYALAKASHMAMMA AND ANR. versus B.T. SHANKAR — [2001] 2 S.C.R. 769
• SMT. VINITHA ASHOK versus LAKSHMI HOSPITAL AND ORS. — [2001] SUPP. 3 S.C.R. 292
• SOHAN AND ANR. versus STATE OF HARYANA AND ANR. — [2001] 2 S.C.R. 309
• SOLIDAIRE INDIA LTD. versus FAIRGROWTH FINANCIAL SERVICES LTD. AND ORS. — [2001] 1 S.C.R. 932
• SOLOMON ANTONY AND ORS. versus STATE OF KERALA AND ORS. — [2001] 2 S.C.R. 53
• SOUTH MALABAR GRAMIN BANK versus CO-ORDINATION COMMITTEE OF SOUTH MALABAR GRAM IN BANK H1PLOYEES UNION AND SOUTH MALABAR GRAMIN BANK OFFICERS FEDERATION AND ORS. — [2001] 1 S.C.R. 742
• SRI KANT TRIPATHI AND ORS. versus STATE OF U.P. AND ORS. — [2001] SUPP. 2 S.C.R. 635
• SRI KEMPAIAH versus LINGAIAH AND ORS. — [2001] SUPP. 4 S.C.R. 644
• SRI MOHAN WAHI versus COMMISSIONER, INCOME TAX, VARANASI AND ORS — [2001] 2 S.C.R. 912
• SRI SINGAM CHETTY ATTENDROOLOO AND ORS. versus THE STATE OF TAMIL NADU AND ORS. — [2001] 3 S.C.R. 188
• SRI T. PHUNZATHANG versus SRI HANGKHANILIAN AND ORS. — [2001] SUPP. 2 S.C.R. 256
• SRINIWAS RAMNATH KHATOD versus STATE OF MAHARSHTRA AND ORS. — [2001] SUPP. 5 S.C.R. 255
• STANNY FELIX PINTO versus MIS. JANGID BUILDERS PVT. LTD. AND ANR. — [2001] 1 S.C.R. 390
• STAR CONSTRUCTION AND TRANSPORT CO. AND ORS. versus THE INDIA CEMENTS LTD. — [2001] 1 S.C.R. 1000
• STATE (DELHI ADMINISTRATION) versus DHARAMPAL — [2001] SUPP. 4 S.C.R. 448
• STATE BANK OF INDIA versus ANJAN SANYAL AND ORS. — [2001] 2 S.C.R. 1165
• STATE BANK OF SAURASHTRA versus P. N. B. — [2001] 3 S.C.R. 236
• STATE OF A.P. AND ORS. versus N. AUDIKESAVA REDDY AND ORS. — [2001] SUPP. 5 S.C.R. 162
• STATE OF ANDHRA PRADESH AND ORS. versus NALLAMILLI RAMI REDDI AND ORS. — [2001] SUPP. 2 S.C.R. 287
• STATE OF BIHAR AND ANR. versus MD. KHALIQUE AND ANR. — [2001] SUPP. 5 S.C.R. 355
• STATE OF BIHAR AND ORS. versus JAIN PLASTICS AND CHEMICALS LTD. — [2001] SUPP. 5 S.C.R. 313
• STATE OF BIHAR versus BAIDNATH PRASAD@ BAIDYANATH SHAH AND ANR. — [2001] SUPP. 4 S.C.R. 461
• STATE OF GUJARAT versus UMEDBHAI M. PATEL — [2001] 2 S.C.R. 170
• STATE OF HARYANA versus RAM SINGH — [2001] 3 S.C.R. 1178
• STATE OF HIMACHAL PRADESH versus GIAN CHAND — [2001] 3 S.C.R. 247
• STATE OF HIMACHAL PRADESH versus TARSEM SINGH AND ORS. — [2001] SUPP. 2 S.C.R. 545
• STATE OF JAMMU AND KASHMIR versus VINAY NANDA — [2001] 1 S.C.R. 399
• STATE OF KARN ATAKA AND ORS. versus DRIVE IN ENTERPRISES — [2001] 2 S.C.R. 378
• STATE OF KARNATAKA AND ANR. versus B. SUVARNA MALINI AND ANR. — [2001] 1 S.C.R. 72
• STATE OF KERALA versus M.M. MANIKANTAN NAIR — [2001] 3 S.C.R. 203
• STATE OF KERALA versus M.S. MANI AND ORS. — [2001] SUPP. 2 S.C.R. 622
• STATE OF MADHYA PRADESH versus BHOORAJI AND ORS. — [2001] SUPP. 2 S.C.R. 128
• STATE OF MADHYA PRADESH versus KAJAD — [2001] SUPP. 2 S.C.R. 617
• STATE OF MADHYA PRADESH versus SARDAR — [2001] 3 S.C.R. 1161
• STATE OF MAHARASHTRA AND ANR. versus NAJAKAT ALIA MUBARAK ALI — [2001] 3 S.C.R. 600
• STATE OF MAHARASHTRA versus BHARAT CHAGANLAL RAGHANA AND ORS. — [2001] 3 S.C.R. 840
• STATE OF MAHARASHTRA versus BHARAT FAKIRA DHIWAR — [2001] SUPP. 5 S.C.R. 12
• STATE OF MAHARASHTRA versus MARWANJEE F. DESAI AND ORS. — [2001] SUPP. 5 S.C.R. 647
• STATE OF MAHARASHTRA versus MRS. BHARATI CHANDMAL VARMA @AYESHA KHAN — [2001] SUPP. 5 S.C.R. 422
• STATE OF ORISSA AND ORS. versus K. SRINIVASA RAO (DEAD) THROUGH LRS. — [2001] 3 S.C.R. 61
• STATE OF PUNJAB AND ORS. versus BHAJAN SINGH AND ANR. — [2001] 2 S.C.R. 149
• STATE OF PUNJAB versus DAYANAND MEDICAL COLLEGE AND HOSPITAL AND ORS. — [2001] SUPP. 4 S.C.R. 72
• STATE OF PUNJAB versus NAIB DIN — [2001] SUPP. 3 S.C.R. 396
• STATE OF PUNJAB versus RAGHBIR CHAND SHARMA AND ANR. — [2001] SUPP. 4 S.C.R. 502
• STATE OF RAJASTHAN AND ANR. versus M/S. D.P. METALS — [2001] SUPP. 3 S.C.R. 572
• STATE OF RAJASTHAN AND ANR. versus M/S. NAV BHARAT CONSTRUCTION CO. — [2001] SUPP. 5 S.C.R. 350
• STATE OF RAJASTHAN AND ORS versus VATAN MEDICAL AND GENERAL STORE AND ORS. ETC. ETC. — [2001] 2 S.C.R. 729
• STATE OF TAMIL NADU versus KUTTY @ LAKSHMI NARASIMHAN — [2001] SUPP. 1 S.C.R. 433
• STATE OF TAMIL NADU versus PARAMASIVA PANDIAN — [2001] SUPP. 4 S.C.R. 525
• STATE OF U.P versus JHINKOO NAI — [2001] SUPP. 1 S.C.R. 266
• STATE OF U.P. AND ANR. versus LALSARAM — [2001] 2 S.C.R. 108
• STATE OF U.P. AND ORS. versus CHANDRA PRAKASH PANDEY AND ORS. — [2001] 2 S.C.R. 506
• STATE OF U.P. AND ORS. versus MANISHA DWIVEDI AND ANR. — [2001] SUPP. 2 S.C.R. 475
• STATE OF U.P. versus HARENDRA ARORA AND ANR. — [2001] 3 S.C.R. 375
• STATE OF U.P. versus SHAMBHU NATH SINGH AND ORS. — [2001] 2 S.C.R. 854
• STATE OF WEST BENGAL versus GOPAL SARKAR — [2001] SUPP. 5 S.C.R. 212
• STATE OF WEST BENGAL versus M.R. MONDAL AND ANR. — [2001] SUPP. 2 S.C.R. 531
• STATE REP. BY C.B.I. AND ANR. versus M. KURIAN CHIEF FUNCTIONARY OF THE CROSS — [2001] 2 S.C.R. 706
• STEEL AUTHORITY OF INDIA LTD. AND ORS. ETC. ETC. versus NATIONAL UNION WATER FRONT WORKERS AND ORS, ETC. ETC. — [2001] SUPP. 2 S.C.R. 343
• SUBHASH CHAND versus STATE OF RAJASTHAN — [2001] SUPP. 4 S.C.R. 163
• SUBHASH CHANDER ETC. ETC. versus KRISHAN LAL AND ORS. ETC. ETC. — [2001] 2 S.C.R. 864
• SUBRATA SEN AND ORS. versus UNION OF INDIA AND ORS. — [2001] SUPP. 3 S.C.R. 140
• SUCHA SINGH versus STATE OF PUNJAB — [2001] 2 S.C.R. 644
• SUDAMA PANDEY AND ORS. versus STATE OF BIHAR — [2001] SUPP. 5 S.C.R. 465
• SUDHLR AND ORS. versus STATE OF M.P. — [2001] 1 S.C.R. 813
• SUGARBAI M. SIDDIQ AND ORS. versus RAMESH S. HANKARE (D) BY LRS. — [2001] SUPP. 3 S.C.R. 390
• SUKHAN RAUT AND ORS. versus STATE OF BIHAR — [2001] SUPP. 5 S.C.R. 359
• SUKHDEV YADAV AND ORS. versus STATE OF BIHAR — [2001] SUPP. 3 S.C.R. 91
• SUNDER versus UNION OF INDIA — [2001] SUPP. 3 S.C.R. 176
• SUNIL BAJAJ versus STATE OF M.P. — [2001] SUPP. 4 S.C.R. 51
• SURENDRA SINGH RAUTELA @ SURENDRA SINGH BENGALI versus STATE OF BIHAR (NOW STATE OF JHARKAHAND) — [2001] SUPP. 5 S.C.R. 340
• SURESH AND ANR. versus STATE OF UP — [2001] 2 S.C.R. 263
• SURESH CHAND JAIN versus STATE OF MADHYA PRADESH AND ANR. — [2001] 1 S.C.R. 257
• SURESH CHANDRA PODDAR versus DHANI RAM AND ORS. — [2001] SUPP. 5 S.C.R. 498
• SURYANARAYANA versus STATE OF KARNATAKA — [2001] 1 S.C.R. 1
• SUSHMA MUTREJA versus UNION OF INDIA AND ORS. — [2001] SUPP. 1 S.C.R. 193
• SWAPAN KUMAR PAL AND ORS. ETC. versus SAMITABHAR CHAKRABORTY AND ORS. — [2001] 3 S.C.R. 641
• SYNDICATE BANK versus MR. PRABHA D. NAIK AND ANR. ETC. — [2001] 2 S.C.R. 714
• T.I. CYCLES OF INDIA, AMBATTUR versus M.K. GURUMANI AND ORS. — [2001] SUPP. 2 S.C.R. 118
• T.N. LAKSHMAIAH versus STATE OF KARNATAKA — [2001] SUPP. 4 S.C.R. 200
• T.T. ANTONY versus STATE OF KERALA AND ORS. — [2001] 3 S.C.R. 942
• TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD versus M.S. KRISHNASWAMY AND ORS. — [2001] SUPP. 1 S.C.R. 445
• TAMIL NADU WAKF BOARD versus HATHIJA AMMAL (DEAD) BY LRS. ETC. ETC. — [2001] SUPP. 2 S.C.R. 428
• TARIQ ISLAM versus ALIGARH MUSLIM UNIVERSITY AND ORS. — [2001] SUPP. 3 S.C.R. 689
• TARLOCHAN DEV SHARMA versus STATE OF PUNJAB AND ORS. — [2001] 3 S.C.R. 1146
• TATA CONSULTANCY SERVICES versus STATE OF ANDHRA PRADESH — [2001] 2 S.C.R. 359
• TATOBA BHAU SAVAGAVE (D) BY LRS. AND ANR. versus VASANTRAO DHINIRAJ DESHPANDE AND ORS. — [2001] SUPP. 3 S.C.R. 609
• TEK CHAND versus DILE RAM — [2001] 1 S.C.R. 527
• TEKI VENKATA RATNAM AND ORS . versus DY. COMMISSIONER, ENDOWMENT AND ORS. — [2001] SUPP. 1 S.C.R. 357
• THANEDAR SINGH versus STATE OF MADHYA PRADESH — [2001] SUPP. 4 S.C.R. 579
• THE ASSISTANT COMMISSIONER OF INCOME TAX, MADRAS, ETC. ETC. versus THANTHI TRUST ETC. ETC. — [2001] 1 S.C.R. 727
• THE BRAHMA VART SANATAN versus KANHYALAL BAGLA AND OTHERS — [2001] SUPP. 3 S.C.R. 311
• THE CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA AND ANR versus DR. K. SANTHAKUMARI — [2001] 3 S.C.R. 519
• THE COMMISSIONER OF INCOME TAX, BIHAR-II, RANCHI versus SMT. SANDHYARANI DUTIA — [2001] 2 S.C.R. 64
• THE COMMISSIONER versus GRIHA YAJAMANULA SAMKHYA AND ORS. — [2001] 3 S.C.R. 392
• THE DENTAL COUNCIL OF INDIA versus SUBHARTI K.K.B. CHARITABLE TRUST AND ANR. — [2001] 3 S.C.R. 149
• THE DISTRICT COLLECTOR AND ORS. versus SMT. SHAIK HASMATH BEEBI — [2001] 3 S.C.R. 142
• THE INCOME TAX OFFICER, NEW DELHI versus DELHI DEVELOPMENT AUTHORITY — [2001] SUPP. 5 S.C.R. 383
• THE MANAGING DIRECTOR, A.P. STATE ROAD TRANSPORT CORPORATION versus THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, RAMKOTE, HYDERABAD AND ORS. ETC. — [2001] 1 S.C.R. 783
• THE MEGHALAYA STATE ELECTRICITY BOARD AND ANR. versus SHRI JAGADINDRA ARJUN — [2001] SUPP. 1 S.C.R. 233
• THE ORIENTAL INSURANCE CO. LTD. ETC. versus HANSRAJBHAI V. KODALA AND ORS. ETC. ETC. — [2001] 2 S.C.R. 999
• THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. "BALTIC CONFIDENCE" AND ANR. versus STATE TRADING CORPORATION OF INDIA LTD. AND ANR. — [2001] SUPP. 1 S.C.R. 699
• THE SOCIETY OF ST. JOSEPH'S COLLEGE versus UNION OF INDIA AND ORS. — [2001] SUPP. 5 S.C.R. 273
• THE STATE OF MAHARASHTRA versus INDIAN MEDICAL ASSOCIATION AND ORS. — [2001] SUPP. 5 S.C.R. 474
• THE STATE OF MAHARASHTRA versus RITESH, S/O VASUDEO WANJARI — [2001] 2 S.C.R. 438
• THE STATE OF TAMIL NADU AND ANR. versus BALASUBRAMANIAM — [2001] 1 S.C.R. 1142
• THE STATE OF TAMIL NADU AND ANR. versus BASKAR — [2001] 1 S.C.R. 1139
• THE STATE OF WEST BENGAL AND ANR. versus M/S BANALATA INVESTMENT PVT. LTD. AND ANR. — [2001] 3 S.C.R. 241
• THESTOCKEXCHANGE,AHMEDABAD versus ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD — [2001] 2 S.C.R. 255
• U.P SHIA CENTRAL BOARD OF W AKF AND ORS. versus U.P. SUNNI CENTRAL BOARD OF WAKF AND ORS. — [2001] 3 S.C.R. 336
• U.P. POLLUTION CONTROL BOARD AND ORS. versus KANORIA INDUSTRIAL LTD. AND ANR. — [2001] 1 S.C.R. 559
• U.P. STATE ELECTRICITY BOARD versus BANARAS ELECTRIC LIGHT AND POWER CO. LTD. — [2001] SUPP. 1 S.C.R. 662
• U.P. SUNNI CENTRAL BOARD OF WAKFS versus MAZHAR HASAN AND ORS. — [2001] SUPP. 1 S.C.R. 379
• UDAY MOHANLAL ACHARYA versus STATE OF MAHARASIITRA — [2001] 2 S.C.R. 878
• UGAR SUGAR WORKS LTD. versus DELHI ADMINIS1RATION AND ORS. — [2001] 2 S.C.R. 630
• UKARAM versus STATE OF RAJASTHAN — [2001] 2 S.C.R. 1052
• UMASHANKAR versus STATE OF CHHATTISGARH — [2001] SUPP. 3 S.C.R. 646
• UNION BANK OF INDIA versus KHADER INTERNATIONAL CONSTRUCTION AND ORS. — [2001] 3 S.C.R. 580
• UNION OF INDIA AND ANR, versus M/S. OM PRAKASH S.S. AND COMPANY AND ANR. — [2001] 1 S.C.R. 1113
• UNION OF INDIA AND ANR. ETC. ETC. versus LALITA S. RAO AND ORS. ETC. ETC. — [2001] 2 S.C.R. 1059
• UNION OF INDIA AND ANR. versus M/S. CHIRANJI ESTATE (P) LTD. AND ANR. — [2001] SUPP. 1 S.C.R. 366
• UNION OF INDIA AND ANR. versus P.D. YADAV — [2001] SUPP. 4 S.C.R. 209
• UNION OF INDIA AND ORS versus NANDI PRINTERS PVT. LTD. — [2001] 1 S.C.R. 329
• UNION OF INDIA AND ORS. versus R.K. SHARMA — [2001] SUPP. 3 S.C.R. 664
• UNION OF INDIA AND ORS. versus RAKESH KUMAR — [2001] 2 S.C.R. 927
• UNION OF INDIA AND ORS. versus ADANI EXPORTS LTD. AND ANR. — [2001] SUPP. 4 S.C.R. 631
• UNION OF INDIA AND ORS. versus AVTAR SINGH AND ORS. — [2001] SUPP. 2 S.C.R. 303
• UNION OF INDIA AND ORS. versus HARJEET SINGH SANDHU — [2001] 2 S.C.R. 1127
• UNION OF INDIA AND ORS. versus M. ASLAM AND ORS. — [2001] 1 S.C.R. 62
• UNION OF INDIA AND ORS. versus M. LEPDON AO AND ORS. — [2001] SUPP. 3 S.C.R. 455
• UNION OF INDIA AND ORS. versus MANAGER, M/S JAIN AND ASSOCIATES — [2001] 1 S.C.R. 889
• UNION OF INDIA AND ORS. versus MANISH BAHAL @ NISHU — [2001] 3 S.C.R. 810
• UNION OF INDIA AND ORS. versus MUNEESH SUNEJA — [2001] 1 S.C.R. 683
• UNION OF INDIA ETC. ETC. versus NATIONAL HYDROELECTRIC POWER CORPN. LTD. AND ORS. ETC. ETC. — [2001] SUPP. 1 S.C.R. 14
• UNION OF INDIA versus ASHUTOSH KUMAR SRIVASTAVA AND ANR. — [2001] SUPP. 3 S.C.R. 488
• UNION OF INDIA versus ELPLLLNSTONE SPINNING AND WEAVING CO. LTD. & ORS. ETC. — [2001] 1 S.C.R. 221
• UNION OF INDIA versus M/S SHATABADI TRADING AND INVESTMENT PVT. LTD. AND ORS — [2001] SUPP. 1 S.C.R. 416
• UNION OF INDIA versus M/S. POPULAR CONSTRUCTION CO. — [2001] SUPP. 3 S.C.R. 619
• UNION OF INDIA versus MAMTA ANURAG SHARMA AND ANR. — [2001] SUPP. 2 S.C.R. 571
• UNIPLY INDUSTRIES LTD. versus UNICORN PLYWOOD PVT. LTD. — [2001] 3 S.C.R. 307
• UP STATE ELECTRICITY BOARD versus SEARSOLE CHEMICALS LTD. — [2001] 2 S.C.R. 13
• UPDESH KUMAR versus PRITHVI SINGH AND ORS. — [2001] 1 S.C.R. 454
• V. JAGANNADHA RAO AND ORS. versus STATE OF A.P. AND ORS. — [2001] SUPP. 5 S.C.R. 179
• V. L. TRESA versus STATE OF KERALA — [2001] 1 S.C.R. 973
• V. PECHIMUTHU versus GOWRAMMAL — [2001] SUPP. 1 S.C.R. 199
• V. PURUSHOTHAM RAO versus UNION OF INDIA AND ORS. — [2001] SUPP. 4 S.C.R. 411
• V.K. PALANIAPPA CHETTIAR (DEAD) BY LRS. versus RAMASAMI GOUNDER AND ANR. — [2001] 3 S.C.R. 10
• V.M.KURIAN versus STATE OF KERALA AND ORS. — [2001] 2 S.C.R. 818
• V.S. ACHUTHANANDAN versus P. J. FRANCIS AND ANR. — [2001] 1 S.C.R. 713
• V.S. MALLIMATH versus UNION OF INDIA AND ANR. — [2001] 2 S.C.R. 567
• VALLAMPATI KALAVATHI versus HAJI ISMAIL — [2001] 2 S.C.R. 691
• VEDABAI @VAIJAYANATABAI BABURAO PATIL versus SHANTARAM BABURAO PATIL AND ORS. — [2001] 3 S.C.R. 1053
• VEERA EXPORTS versus T. KALAVATHY — [2001] SUPP. 5 S.C.R. 8
• VEERAYEE AMMAL versus SEENI AMMAL — [2001] SUPP. 4 S.C.R. 467
• VERIGAMTO NAVEEN versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [2001] SUPP. 3 S.C.R. 112
• VICCO LABORATORIES AND ANR. versus ART COMMERCIAL ADVERTISING PVT. LTD. AND ORS. — [2001] SUPP. 1 S.C.R. 451
• VINOY KUMAR versus STATE OF U.P. AND ORS. — [2001] 2 S.C.R. 1196
• VISHWA JAGRITI MISSION THROUGH PRESIDENT versus CENTRAL GOVERNMENT THROUGH CABINET SECRETARY AND ORS — [2001] SUPP. 1 S.C.R. 297
• VISHWA JAGRITI MISSION THROUGH PRESIDENT versus CENTRAL GOVT. THROUGH CABINET SECRETARY AND ORS: — [2001] 3 S.C.R. 540
• VIVIDH KAMGAR SABHA versus KALYANI STEELS LTD. AND ANR. — [2001] 1 S.C.R. 108
• WEST BENGAL STATE ELECTRICITY BOARD versus CALCUTTA ELECTRIC SUPPLY CORPN. LTD. — [2001] SUPP. 5 S.C.R. 447
• WEST BENGAL STATE ELECTRICITY BOARD versus PATEL ENGINEERING CO. LTD. AND ORS. — [2001] 1 S.C.R. 352
• WORKMEN REPRESENTED BY AKHIL BHARTIYA KOYLA KAMGAR UNION versus EMPLOYERS IN RELATION TO THE MANAGEMENT OF INDUSTRY COLLIERY OF M/S BHARAT COKING COAL LTD AND ORS — [2001] 2 S.C.R. 553
• ZAHID HUSSEIN AND ORS. versus STATE OF WEST BENGAL AND ANR. — [2001] 2 S.C.R. 442

Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Judgment excerpt for general information; verify against the official record.