Supreme Court of India — 1994

624 reported judgments.

Open in Lexace

A. E. RANI versus V.S.R. SARMA AND ORS. — [1994] SUPP. 6 S.C.R. 596
A. HAMSAVENI AND ORS. ETC. ETC. versus STATE OF TAMIL NADU AND ORS. — [1994] SUPP. 2 S.C.R. 404
A. NAGARAJU BROS., VISAKHAPATNAM versus THE STATE OF ANDHRA PRADESH — [1994] SUPP. 1 S.C.R. 784
A. NEELALOHITHADASAN NADAR versus GEORGE MASCRENE AND OTHERS — [1994] 3 S.C.R. 437
A.P. STATE ELECTRICITY BOARD versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1994] 1 S.C.R. 499
ACTION COMMITTEE ON ISSUE OF CASTE CERTIFICATE TO SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF MAHARASHTRA versus UNION OF INDIA AND ANR. — [1994] SUPP. 1 S.C.R. 714
ADDL. SPECIAL LAND ACQUISITION OFFICER versus YAMANAPPA BASALINGAPPA CHALWADI — [1994] 2 S.C.R. 121
AJAY KUMAR SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [1994] 3 S.C.R. 57
AKHIL BHARAT GOSEVA SANGH ETC. ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1994] SUPP. 5 S.C.R. 146
ALI MUSTAFFA ABDUL RAHMAN MOOSA versus STATE OF KERALA — [1994] SUPP. 4 S.C.R. 52
ALL INDIA EX-EMERGENCY COMMISSIONED OFFICERS AND SHORT COMMD. OFFICERS WELFARE ASSN. AND ANR. ETC. versus UNION OF INDIA AND ANR. — [1994] SUPP. 3 S.C.R. 712
ALL INDIA JUDGES' ASSOCIATION AND ORS. versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 613
ALL KERALA PRIVATE COLLEGE TEACHERS ASSOCIATION versus THE NAIR SERVICE SOCIETY AND ORS. — [1994] SUPP. 1 S.C.R. 436
AMAR CHAND versus BHANO AND ANR. — [1994] SUPP. 6 S.C.R. 252
AMAR SINGH AND ORS. versus AJMER SINGH AND ORS. — [1994] SUPP. 1 S.C.R. 312
AMRUTLAL SOMESHWAR JOSHI versus STATE OF MAHARASHTRA — [1994] SUPP. 3 S.C.R. 23
AMRUTLAL SOMESHWAR JOSHI versus THE STATE OF MAHARASHTRA — [1994] SUPP. 2 S.C.R. 510
ANAND SWAROOP VOHRA versus BHIM SEN BHARI AND ANR. — [1994] SUPP. 2 S.C.R. 8
ANIL KUMAR SINGH versus SHIVNA TH MISHRA @ GADASU GURU — [1994] SUPP. 5 S.C.R. 135
ANLL KUMAR MAHSI versus UNION OF INDIA AND ANR. — [1994] SUPP. 2 S.C.R. 1
ANSHAD AND ORS. versus STATE OF KARNATAKA — [1994] 3 S.C.R. 642
AP STATE FINANCIAL CORPORATION versus C.M. ASHOK RAJ AND ORS. — [1994] SUPP. 1 S.C.R. 474
ARJUN AND ORS. versus STATE OF RAJASTHAN — [1994] SUPP. 1 S.C.R. 616
ARJUN MARIK AND ORS. versus STATE OF BIHAR — [1994] 2 S.C.R. 265
ARVINDER SINGH versus STATE OF U.P. AND ORS. — [1994] SUPP. 4 S.C.R. 310
ASHOK KUMAR JAIN AND ORS. versus THE STATE OF BIHAR AND ORS. — [1994] SUPP. 6 S.C.R. 389
ASSISTANT EXCISE COMMISSIONER AND ORS. versus ISSAC PETER AND ORS. ETC. ETC. — [1994] 2 S.C.R. 67
ASSIT. COLLECTOR OF ESTATE DUTY MADRAS versus SMT. V. DEVAKI AMMAL, MADRAS — [1994] SUPP. 5 S.C.R. 573
ATTORNEY GENERAL FOR INDIA ETC. ETC. versus AMRRATLAL PRAJIVANDAS AND ORS. ETC. ETC. — [1994] SUPP. 1 S.C.R. 1
AWAS EVAM VIKAS PARISHAD versus GYAN DEVI (DEAD) BY L.RS. AND ORS. — [1994] SUPP. 4 S.C.R. 646
B. SIVANANDA versus THE ANDHRA BANK LTD. AND ANR. — [1994] 3 S.C.R. 160
BABUA RAM versus STATE OF U.P. — [1994] SUPP. 4 S.C.R. 148
BADRI PRAKASH SONI versus PRAHALAD SONI AND ORS. — [1994] SUPP. 3 S.C.R. 100
BAHADUR SINGH AND ORS. versus SHANGARA SINGH AND ORS. — [1994] SUPP. 5 S.C.R. 141
BAJIRAO T. KOTE (DEAD) BY LRS. AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [1994] SUPP. 6 S.C.R. 413
BAKHTAWAR SINGH AND ANR. ETC. ETC. versus UNION OF INDIA AND ANR. — [1994] SUPP. 6 S.C.R. 196
BALA SHANKAR MAHA SHANKAR BHATTJEE AND ORS. versus CHARITY COMMISSIONER, GUJARAT STATE — [1994] SUPP. 2 S.C.R. 687
BALBIR SINGH AND ANR. versus STATE OF PUNJAB — [1994] SUPP. 5 S.C.R. 422
BALWANT SINGH AND ANR. ETC. ETC versus STATE OF HARYANA — [1994] 3 S.C.R. 136
BALWANT SINGH versus STATE OF PUNJAB AND ANR. — [1994] 2 S.C.R. 9
BASHA AND ORS. versus KHAIRUNNESSA BIVI AND ORS. — [1994] SUPP. 2 S.C.R. 709
BHAGWAN SHUKLA S/O SH. SARABJIT SHUKLA versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 419
BHANABHAI KHALPABHAI versus THE COLLECTOR OF CUSTOMS AND ANR. — [1994] 2 S.C.R. 348
BHANWAR LAL versus SATYANARAIN AND ANR. — [1994] SUPP. 4 S.C.R. 208
BHARAT COKING COAL LTD. versus STEEL ABRASERS AND ALLIED PRODUCTS LTD. — [1994] SUPP. 3 S.C.R. 118
BHARAT COKING COAL LTD. versus THE STATE OF BIHAR AND ANR. — [1994] SUPP. 1 S.C.R. 112
BHARAT HARI SINGHANIA AND ORS. ETC. ETC. versus COMMISSIONER OF WEALTH TAX (CENTRAL) AND ORS. — [1994] 1 S.C.R. 1033
BHARAT PETROLEUM CORPORATION EX-EMPLOYEES ASSOCIATION AND ORS. versus BHARAT PETROLEUM CORPORATION LTD. AND ORS. — [1994] SUPP. 6 S.C.R. 637
BHERU SINGH S/0 KALYAN SINGH versus STATE OF RAJASTHAN — [1994] 1 S.C.R. 559
BHOLA NATH VARSHNEY (SINCE DEAD) THROUGH HIS LRS. versus MULK RAJ MADAN — [1994] 1 S.C.R. 327
BHUBANESHWAR SINGH AND BIMLA DEVI PODDAR AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. — [1994] SUPP. 1 S.C.R. 639
BHURA AND ORS. versus KASHIRAM — [1994] 1 S.C.R. 16
BIBIJAN AND ORS. versus MURLIDHAR AND ORS. — [1994] SUPP. 5 S.C.R. 496
BIHAR PUBLIC SERVICE COMMISSION AND ANR. ETC. versus DR. SHIV JATAN THAKUR AND ORS. ETC. — [1994] SUPP. 2 S.C.R. 94
BIJENDRA NATH SRIVASTAVA (DEAD) THROUGH LRS. versus MAYANK SRIVASTAVAAND ORS. — [1994] SUPP. 2 S.C.R. 529
BILLA JAGAN MOHAN REDDY AND ANR. versus BILLA SANJEEVA REDDY AND ORS. — [1994] 1 S.C.R. 429
BLOOM DEKOR LTD. ETC. ETC. versus SUBHASH HIMATLAL DESAI AND ORS. ETC. — [1994] SUPP. 3 S.C.R. 322
BOARD OF SCHOOL EDUCATION HARYANA versus ARUN RATHI AND ORS. — [1994] 1 S.C.R. 741
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND ANR. versus BOMBAY FLOUR MILLS PVT. LTD. AND ANR. — [1994] SUPP. 4 S.C.R. 418
BOMBAY METROPOLITAN REGION DEVELOPMENT AUTHORITY, BOMBAY versus GOKAK PATEL VOLKART LTD. AND ORS. — [1994] SUPP. 6 S.C.R. 485
BUILDERS ASSOCIATIONS OF INDIA versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 376
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD. (NOW KNOWN AS BHARAT PETROLEUM CORPORATION LTD.) versus THE COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA — [1994] 3 S.C.R. 374
C.W.S. (INDIA) LIMITED versus THE COMMISSIONER OF INCOME TAX — [1994] 2 S.C.R. 247
CALCUTTA MUNICIPAL CORPORATION & ANR. versus SRI ANIL RATAN BANERJEE AND ORS. — [1994] SUPP. 5 S.C.R. 191
CALCUTTA MUNICIPAL CORPORATION AND ORS. versus EAST INDIA HOTELS LTD. AND ORS. — [1994] SUPP. 2 S.C.R. 23
CARMEL BOOK STALL versus DY. COMMISSIONER OF SALES TAX — [1994] SUPP. 2 S.C.R. 274
CENTRAL BANK OF INDIA versus ELMOT ENGINEERING COMPANY AND ORS. — [1994] 3 S.C.R. 766
CENTRAL COALFIELDS LTD. versus STATE OF MADHYA PRADESH AND ORS. — [1994] SUPP. 6 S.C.R. 554
CH. RAMALINGA REDDY versus SUPERINTENDING ENGINEER AND ANR. — [1994] SUPP. 6 S.C.R. 266
CHAIRMAN AND M.D. SINGARENI COLLIERIES AND ANR. versus M. RAMESH CHANDER AND ORS. — [1994] SUPP. 5 S.C.R. 647
CHAIRMAN, PURI GRAMYA BANK AND ANR. versus ANANDA CHANDRA DAS AND ORS. — [1994] SUPP. 3 S.C.R. 489
CHANDER BHAN GILL versus UNION OF INDIA — [1994] SUPP. 1 S.C.R. 590
CHANDIGARH ADMINISTRATION ETC. ETC. versus K.K. JERATH — [1994] SUPP. 4 S.C.R. 35
CHANDRA GUPTA, IFS versus SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS AND ORS. — [1994] SUPP. 3 S.C.R. 370
CHANDRA SHASHI versus ANIL KUMAR VERMA — [1994] SUPP. 5 S.C.R. 465
CHASE BRIGHT STEEL LTD. versus SHANTARAM SHANKAR SAWANT AND ANR. — [1994] 2 S.C.R. 287
CHRISTIAN CHILDREN FUND INC. versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [1994] 3 S.C.R. 1017
COL. SIR HARINDER SINGH BRAR BANS BAHADUR versus BIHARI LAL AND ORS. ETC. — [1994] 3 S.C.R. 87
COL. SIR HARINDER SINGH BRAR BANS BAHADUR versus BLHARL LAL AND OTHERS ETC. — [1994] 3 S.C.R. 107
COLLECTOR OF CENTRAL EXCISE, HYDERABAD versus FENOPLAST (P) LTD. {II) — [1994] SUPP. 1 S.C.R. 267
COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD versus SMT. KAMALTNI KHATAU — [1994] 3 S.C.R. 942
COMMISSIONER OF INCOME TAX, HYDERABAD versus M/S. P.J. CHEMICALS LTD. ETC. — [1994] SUPP. 3 S.C.R. 561
COMMISSIONER OF INCOME TAX, MADRAS versus EXPRESS NEWSPAPER LTD. — [1994] 1 S.C.R. 64
COMMISSIONER OF SALES TAX, JAMMU AND KASHMIR ETC. ETC .. versus M/S PINE CHEMICALS LTD. AND ORS. ETC. ETC. — [1994] SUPP. 5 S.C.R. 123
COMMISSIONER OF SALES TAX, U.P. versus M/S GENERAL MANAGER, NORTH EASTERN RAILWAY, GORAKHPUR, ETC. ETC. — [1994] SUPP. 1 S.C.R. 584
COMMISSIONER OF WEALTH TAX versus M/S. SHRAVAN KUMAR SWARUP AND SONS, ETC. ETC. — [1994] SUPP. 3 S.C.R. 750
COMMISSIONER, FOOD AND CIVIL SUPPLIES,LUCKNOW, U.P. AND ANOTHER versus PRAKASH CHANDRA SAXENA AND ANOTHER — [1994] 3 S.C.R. 930
COMMITTEE OF MANAGEMENT versus SHAMBU SARAN PANDEY AND ORS. — [1994] SUPP. 5 S.C.R. 269
CONSOLIDATED COFFEE LIMITED AND ANR. versus COFFEE BOARD AND ANR. — [1994] SUPP. 5 S.C.R. 632
CORPORATION BANK versus D.S. GOWDA AND ANR. — [1994] SUPP. 1 S.C.R. 170
D. K. JAIN AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. — [1994] SUPP. 6 S.C.R. 104
D. KRISHNA MURTHY AND ANR. versus THE STATE OF A.P. AND ORS. — [1994] SUPP. 3 S.C.R. 90
D.C. AGARWAL versus STATE BANK OF INDIA AND ORS. — [1994] 2 S.C.R. 638
D.C. BHATIA AND ORS. versus UNION OF INDIA AND ANR. — [1994] SUPP. 4 S.C.R. 539
DALIP CHAND AND ORS. versus UNION OF INDIA AND ORS. — [1994] SUPP. 3 S.C.R. 192
DALMIA INDUSTRIES LTD. AND ANR. versus THE STATE OF UITAR PRADESH AND ANR. — [1994] 1 S.C.R. 798
DARSHAN SINGH AND ORS. versus GURDEV SINGH — [1994] SUPP. 3 S.C.R. 95
DEEP CHAND AND ORS. versus LAND ACQUISITION OFFICER AND ORS. — [1994] 1 S.C.R. 530
DELHI DEVELOPMENT AUTHORITY versus PUSHPENDRA KUMAR JAIN — [1994] SUPP. 3 S.C.R. 770
DELHI DOMESTIC WORKING WOMEN'S FORUM versus UNION OF INDIA AND ORS. — [1994] SUPP. 4 S.C.R. 528
DEVKARAN NENSHI TANNA (DEAD) BY LRS. versus MANHARLAL NENSHI AND ANR. — [1994] SUPP. 1 S.C.R. 679
DHANANJOY CHATIERJEE @ DHANA versus STATE OF WEST BENGAL — [1994] 1 S.C.R. 37
DIRECTOR OF EDUCATION AND ORS. versus GAJADHAR PRASAD VERMA — [1994] SUPP. 5 S.C.R. 617
DIRECTOR, CENTRAL PLANTATION CROPS RESEARCH INSTITUTE, KESARAGOD AND ORS. versus M. PURUSHOTHAMAN AND ORS. — [1994] SUPP. 2 S.C.R. 267
DIRECTOR, GENERAL RICE RESEARCH INSTITUTION, CUTTACK AND ANR. versus SHRI KHETRA MOHAN DAS — [1994] SUPP. 4 S.C.R. 301
DIRECTORATE OF ENFORCEMENT versus DEEPAK MAHAJAN AND ANR. — [1994] 1 S.C.R. 445
DOLAT RAM AND ORS. versus THE STATE OF HARYANA — [1994] SUPP. 6 S.C.R. 69
DR. A. FRANKLIN JOSEPH versus STATE OF TAMIL NADU AND ORS. — [1994] 1 S.C.R. 924
DR. ARUNDHATI AJIT PARGAONKAR versus STATE OF MAHARASHTRA AND ORS. — [1994] SUPP. 2 S.C.R. 808
DR. BHANU PRAKASH SINGH AND ORS. versus THE HARYANA AGRICULTURAL UNIVERSITY — [1994] SUPP. 2 S.C.R. 712
DR. BHARGAVA AND CO. AND ANR. versus SH. SHYAM SUNDER SETH BY L.RS. — [1994] SUPP. 1 S.C.R. 445
DR. GANGA PRASAD VERMA ETC. versus STTE OF BIHAR AND ORS. ETC. — [1994] SUPP. 5 S.C.R. 455
DR. JACOB GEORGE versus STATE OF KERALA — [1994] 3 S.C.R. 486
DR. M. ISMAIL FARUQUI ETC. versus UNION OF INDIA AND ORS. — [1994] SUPP. 5 S.C.R. 1
DR. RAMESH CHANDRA TYAGI versus UNION OF INDIA AND ORS. — [1994] 1 S.C.R. 915
DR. RASH LAL YADAV versus STATE OF BIHAR AND ORS. — [1994] SUPP. 1 S.C.R. 231
DR. UMRAO SINGH CHOUDHARY versus STATE OF M.P. AND ANR. — [1994] 3 S.C.R. 842
EAST INDIA HOTELS LTD. SRINAGAR AND ANR. versus STATE OF JAMMU AND KASHMIR AND ANR. — [1994] SUPP. 1 S.C.R. 421
ESHWARAIAH AND ANR. versus STATE OF KARNATAKA — [1994] 1 S.C.R. 387
ESSKEY ROADWAYS (FIRM) versus ANANDHAKRISHNAN BUS SERVICE — [1994] SUPP. 2 S.C.R. 705
EX. CAPT. HARISH UPPAL versus UNION OF INDIA AND ORS. — [1994] 3 S.C.R. 220
FOOD CORPORATION OF INDIA versus NEW INDIA ASSURANCE CO. LTD. AND ORS. ETC. ETC. — [1994] 1 S.C.R. 939
FRICK INDIA LTD. AND ANR. versus STATE OF HARYANA AND ORS. — [1994] SUPP. 1 S.C.R. 134
G. GIRIYAPPA AND ORS. versus ANANTHARAI L. PAREKH AND ORS. — [1994] 3 S.C.R. 403
G. RAMACHANDRA REDDY AND CO. versus CHIEF ENGINEER, MADRAS ZONE, MILITARY ENGINEERING SERVICE — [1994] 3 S.C.R. 808
G.B. PANT AGRICULTURAL AND TECHNOLOGY UNIVERSITY versus KESHO RAM — [1994] 3 S.C.R. 917
GABRIEL SAVER FERNANDES AND ORS. versus THE STATE OF KARNATAKA AND ORS. — [1994] SUPP. 3 S.C.R. 105
GAJANAN VISHESHWAR BIRJUR versus UNION OF INDIA AND ORS. — [1994] SUPP. 1 S.C.R. 466
GANGADHAR MADHA VRAO BIDWAI (DEAD) BY LRS. versus HANMANTRAO VYANKATRAO MUNGALE — [1994] SUPP. 6 S.C.R. 365
GHAZIABAD DEVELOPMENT AUTHORITY ETC. versus DELHI AUTO AND GENERAL FINANCE PVT. LTD. AND ORS. — [1994] 3 S.C.R. 248
GOODRICKE GROUP LTD. ETC. versus STATE OF WEST BENGAL AND ORS. — [1994] SUPP. 6 S.C.R. 120
GOP AL CHANDRA GHOSH versus SMT. RENU BALA MAJUMDAR AND ANR. — [1994] 1 S.C.R. 108
GOVERNMENT OF A.P. AND ANR. versus Y. SAGARESWARA RAO — [1994] SUPP. 3 S.C.R. 112
GOVERNMENT OF ANDHRA PRADESH AND ANR. versus A.V. VENUGOPALA RAO — [1994] SUPP. 5 S.C.R. 473
GOVERNMENT OF ANDHRA PRADESH AND ORS. versus BALA MUSALAIAH AND ORS. — [1994] SUPP. 5 S.C.R. 691
GOVERNMENT OF TAMIL NADU AND ANR. versus A. RAJAPANDIAN — [1994] SUPP. 4 S.C.R. 707
GOVERNMENT OF UNION TERRITORY OF PONDICHERRY versus MOHAMMED HUSSAIN (DEAD) BY L.RS. — [1994] SUPP. 1 S.C.R. 282
GRAHAK SANSTHA MANCH AND ETC. versus STATE OF MAHARASHTRA — [1994] 3 S.C.R. 746
GUJARAT STATE DEPUTY EXECUTIVE ENGINEERS' ASSOCIATION versus STATE OF GUJARAT AND ORS. — [1994] 3 S.C.R. 983
GURJOGINDER SINGH versus SMT. JASWANT KAUR AND ANR. — [1994] 1 S.C.R. 794
GURU NANAK DEV UNIVERSITY AND ANR. versus HARJINDER SINGH AND ANR. — [1994] SUPP. 1 S.C.R. 671
H.H. LAKSHMI BAI AND ANR. ETC. ETC. versus COMMISSIONER OF WEALTH TAX ETC. ETC. — [1994] 1 S.C.R. 537
H.M.M. LIMITED versus THE COLLECTOR OF CENTRAL EXCISE — [1994] SUPP. 4 S.C.R. 13
H.R. ADYANTHAYA versus SANDOZ (INDIA) LTD. — [1994] SUPP. 2 S.C.R. 573
H.S. ATWAL AND ORS. versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 319
HARNAM SINGH (DEAD) THROUGH LRS ETC versus SMT. KHEMA KUNWAR (DEAD) THROUGH LRS AND OTHERS — [1994] 3 S.C.R. 814
HAVILDAR CLERK HANS RAJ SHARMA ETC. versus UNION OF INDIA AND ORS. — [1994] SUPP. 3 S.C.R. 339
HAZI ZAINULLAH KHAN (DEAD) BY L.RS. versus NAGAR MAHAPALIKA, ALLAHABAD — [1994] SUPP. 1 S.C.R. 562
HEM CHAND versus STATE OF HARYANA — [1994] SUPP. 4 S.C.R. 295
HICO PRODUCTS LTD. versus COLLECTOR OF CENTRAL EXCISE — [1994] 3 S.C.R. 625
HIGH COURT OF M.P versus MARESH PRAKASH AND ORS. — [1994] SUPP. 3 S.C.R. 128
HIGH COURT OF PUNJAB AND HARYANA versus AMRIK SINGH — [1994] SUPP. 6 S.C.R. 6
HIND PLASTICS AND ANR. ETC. ETC. versus THE COLLECTOR OF CUSTOMS, BOMBAY AND ANR. ETC. ETC. — [1994] 3 S.C.R. 508
HINDUSTAN LEVER EMPLOYEES' UNION versus HINDUSTAN LEVER LIMITED AND ORS — [1994] SUPP. 4 S.C.R. 723
HINDUSTAN LEVER LTD. versus B.N. DONGRE AND ORS. ETC. ETC. — [1994] SUPP. 2 S.C.R. 217
HITENDRA VISHNU THAKUR AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1994] SUPP. 1 S.C.R. 360
ILLAHI SHAMSUDDIN NADAF versus SOU. JAITUNBI NADAF — [1994] SUPP. 1 S.C.R. 597
INDER SINGH versus STATE OF PUNJAB AND ORS. — [1994] SUPP. 3 S.C.R. 573
INDIAN EXPRESS NEWSPAPERS (P) LTD. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1994] SUPP. 4 S.C.R. 18
INDIAN NUT PRODUCTS AND OTHERS versus UNION OF INDIA — [1994] 3 S.C.R. 1023
INDIAN TOOL MANUFACTURERS versus ASSTT. COLLECTOR OF CENTRAL EXCISE, NASIK AND ORS. — [1994] SUPP. 4 S.C.R. 1
IQBAL SINGH versus AVTAR SINGH AND ORS. — [1994] SUPP. 2 S.C.R. 258
ISHVARBHAI FULJIBHAI PATNI versus STATE OF GUJARAT — [1994] SUPP. 6 S.C.R. 65
ITC BHADRACHALAM PAPER BOARDS LTD versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD. — [1994] 3 S.C.R. 531
J. R. KAPOOR versus M/S MICRONIX INDIA — [1994] SUPP. 2 S.C.R. 567
J.K. SYNTHETICS LTD. versus THE COMMERCIAL TAXES OFFICER — [1994] 3 S.C.R. 964
JAGMAL SINGH YADAV versus AIMADUDDIN AHMED KHAN — [1994] 2 S.C.R. 357
JAINULABUDEEN AND ORS. versus THE GOVT. OF TAMIL NADU AND ORS. — [1994] 3 S.C.R. 899
JAIPUR DEVELOPMENT AUTHORITY versus RADHEY SHYAM AND ORS. — [1994] 2 S.C.R. 1
JAMAAT-E-ISLAMI HIND versus UNION OF INDIA — [1994] SUPP. 6 S.C.R. 316
JASHUBA BHARATSINH GOHIL AND ORS . versus STATE OF GUJARAT — [1994] 3 S.C.R. 471
JASWANT SINGH versus VIRENDER SINGH AND ORS. — [1994] SUPP. 5 S.C.R. 336
JAWAJEE NAGNATHAM versus THE REVENUE DIVISIONAL OFFICER, ADILABAD, AP., ETC. — [1994] 1 S.C.R. 368
JAY LAXMI SALT WORKS (P) LTD. versus THE STATE OF GUJARAT — [1994] 3 S.C.R. 866
JOGIBHAI MANGALBHAI TANDEL ETC. versus THE MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL, PARDL AND ANR. — [1994] SUPP. 3 S.C.R. 733
JOGINDER KUMAR versus STATE OF U.P. AND OTHERS — [1994] 3 S.C.R. 661
JOSEPH KURIEN PHILIP JOSE versus STATE OF KERALA — [1994] SUPP. 4 S.C.R. 122
JUGRAJ SINGH AND ANR. versus LABH SINGH AND ORS. — [1994] SUPP. 6 S.C.R. 168
K. ASHOK REDDY ETC. versus THE GOVERNMENT OF INDIA AND ORS. — [1994] 1 S.C.R. 662
K. C. GUPTA AND 117 OTHERS versus LT. GOVERNOR OF DELHI AND 43 ORS. — [1994] SUPP. 2 S.C.R. 637
K. PERIASANI versus SUB-TEHSILDAR (LAND ACQUISITION) — [1994] 3 S.C.R. 902
K. SASIDHARAN versus KERALA STATE FILM DEVELOPMENT CORPORATION — [1994] 3 S.C.R. 82
K.A. MOHAMMED ALI versus C.N. PRASANNAN — [1994] SUPP. 4 S.C.R. 191
K.A.A. RAJA AND ORS. versus STATE OF KERALA AND ANR. — [1994] 3 S.C.R. 740
K.R. SRINIVAS versus R.M. PREMCHAND AND ORS. — [1994] SUPP. 4 S.C.R. 114
K.S. MAHALINGEGOWDA AND ORS. ETC versus SECRETARY TO GOVERNMENT, DEPARTMENT OF VOCATIONAL EDUCATION AND ORS. — [1994] SUPP. 5 S.C.R. 476
K.S. P ARIPOORNAN versus STATE OF KERALA AND OTHERS — [1994] SUPP. 3 S.C.R. 405
K.S. PARIPOORNAN versus STATE OF KERALA AND ORS. — [1994] SUPP. 4 S.C.R. 697
K.S. SUNDARARAJU CHETTIAR versus M.R. RAMACHANDRA NAIDU — [1994] 2 S.C.R. 20
K.T. HUCHEGOWDA versus DEPUTY COMMISSIONER AND ORS. — [1994] 3 S.C.R. 151
KANTA DEVI versus UNION OF INDIA AND ORS. — [1994] SUPP. 3 S.C.R. 710
KARMALL SINGH AND ANR. versus DARSHAN SINGH AND ORS. — [1994] SUPP. 6 S.C.R. 700
KARNAIL SINGH versus THE STATE OF PUNJAB AND ANR. — [1994] SUPP. 3 S.C.R. 196
KARNATAKA FOREST DEVELOPMENT CORPORATION LTD. ETC. ETC. versus CANTREADS PVT. LTD. AND ORS. — [1994] 3 S.C.R. 539
KARNATAKA STATE ROAD TRANSPORT CORPORATION versus B.K. DORESWAMY AND ORS. — [1994] SUPP. 2 S.C.R. 19
KARSAN AMBUBHAI SINDHAV versus THE STATE OF GUJARAT — [1994] SUPP. 6 S.C.R. 205
KARSONDAS VIRJI THAKKAR AND ANR. versus JAGANNATH SOWAR VAITY AND ORS. — [1994] SUPP. 6 S.C.R. 453
KARTAR SINGH versus STATE OF PUNJAB — [1994] 2 S.C.R. 375
KASINKA TRADING AND ANR. ETC. ETC> versus UNION OF INDIA AND ANR. — [1994] SUPP. 4 S.C.R. 448
KAZI LHENDUP DORJI versus THE CENTRAL BUREAU OF INVESTIGATION AND ORS. — [1994] 3 S.C.R. 201
KERALA STATE HOUSING BOARD AND ORS. ETC. versus M/S. RAMAPRIYA HOTELS (P) LTD. AND ORS. — [1994] SUPP. 2 S.C.R. 338
KERALA SWATHANTHRA MALAYA THOZHLLALI FEDERATION AND ORS. versus KERALA TRAWLNET BOAT OPERATORS ASSOCIATION AND ORS. — [1994] SUPP. 1 S.C.R. 203
KESHAV KUMAR SWARUP versus FLOWMORE PRIVATE LIMITED — [1994] 1 S.C.R. 148
KHUSHAL CHAND SWARUP CHAND ZABAK JAIN versus SURESH CHANDRA KANHIYALAL KOCHAR AND ANR. — [1994] SUPP. 4 S.C.R. 218
KONDIRAM BIKHU KIRDAT versus KRISHNA BIKHU KIRDAT — [1994] SUPP. 4 S.C.R. 213
KRANTI SWAROOP MACHINE TOOLS PVT. LTD. AND ANR. versus SMT. KANTA BAI ASAWA AND ORS. — [1994] 1 S.C.R. 377
KRISHAN CHANDER DUTIA (SPICE) PVT. LTD versus COMMERCIAL TAX OFFICER AND ORS. — [1994] 2 S.C.R. 123
KRISHAN YADAV AND ANOTHER versus STATE OF HARYANA AND ORS. — [1994] 3 S.C.R. 1045
KRISHANLAL versus STATE OF JAMMU AND KASHMIR — [1994] 2 S.C.R. 149
KRISHI UPAJ MANDI SAMITI AND ORS. versus ORIENT PAPER AND INDUSTRIES LTD. — [1994] SUPP. 5 S.C.R. 392
KRISHI UTPADAN MANDI SAMITI AND ANR. versus MAKRAND SINGH AND ORS. ETC. — [1994] SUPP. 6 S.C.R. 255
KRISHNA MINOR THROUGH HIS FATHER AND GUARDIAN AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. — [1994] SUPP. 1 S.C.R. 354
KULDIP MAHATON AND ORS. versus BHULAN MAHTO (DEAD) BY L.RS. AND ORS. — [1994] SUPP. 6 S.C.R. 220
KUM NARAYANAMMA versus STATE OF KARNATAKA AND ORS . — [1994] SUPP. 2 S.C.R. 799
KUMAR JAGDISH CHANDRA SINHA AND ORS. versus MRS. EILEEN K. PATRICIA DROZARIE — [1994] SUPP. 5 S.C.R. 440
KUMARI MADHURI PATIL AND ANR. versus ADDL. COMMLSSIONER, TRIBAL DEVELOPMENT AND ORS. — [1994] SUPP. 3 S.C.R. 50
L. CHANDRA KUMAR versus UNION OF INDIA AND OTHERS — [1994] SUPP. 6 S.C.R. 261
L. V ASANTHA KUMARI versus BALAMMAL AND ORS. — [1994] SUPP. 6 S.C.R. 215
L/NK. MEHARAJ SINGH/KALU versus STATE OF UTTAR PRADESH — [1994] 3 S.C.R. 592
LAND ACQUISITION OFFICER, ELURU ETC. versus SMT. JASTI ROHINI AND ANR. ETC. — [1994] SUPP. 5 S.C.R. 232
LAXMAN NAIK versus STATE OF ORISSA — [1994] 2 S.C.R. 94
LIFE INSURANCE CORPORATION OF INDIA versus MRS. ASHA RAMCHANDRA AMBEDKAR AND ANR. — [1994] 2 S.C.R. 163
LIFE INSURANCE CORPORATION OF INDIA versus VISHWANATH VERMA AND ORS. — [1994] SUPP. 4 S.C.R. 87
M. VENUGOPAL versus THE DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA, MACHILIPATNAM, ANDHRA AND ANR. — [1994] 1 S.C.R. 433
M.R. GOPALAKRISHNAN versus THACHADY PRABHAKARAN AND ORS. — [1994] SUPP. 6 S.C.R. 460
M.S. USMANI AND ORS. versus UNION OF INDIA AND ORS. — [1994] SUPP. 6 S.C.R. 572
M.V. KRISHNA RAO AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1994] 1 S.C.R. 400
M/S ASTRA PHARMACEUTICALS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, CHANDIGARH — [1994] SUPP. 6 S.C.R. 692
M/S BALLAR PUR INDUSTRIES LTD. versus THE COLLECTOR OF CUSTOMS (APPEAL), CUSTOMS HOUSE, MADRAS — [1994] SUPP. 6 S.C.R. 615
M/S DEVI DASS GOPAL KRISHAN PVT. LTD. ETC. ETC. versus STATE OF PUNJAB AND ANR. ETC. ETC. — [1994] 3 S.C.R. 417
M/S GRAVER AND WEIL (INDIA) LTD. versus COLLECTOR OF CENTRAL EXCISE, BARODA — [1994] SUPP. 5 S.C.R. 168
M/S JAGATJIT SUGAR MILLS ETC. versus STATE OF PUNJAB AND ANR. — [1994] SUPP. 4 S.C.R. 194
M/S KHODAY DISTILLERIES LTD. ETC. versus STATE OF KARNATAKA AND ORS. ETC. — [1994] SUPP. 4 S.C.R. 477
M/S LIPTON INDIA LTD. ETC. ETC. versus UNION OF INDIA AND ORS. — [1994] SUPP. 3 S.C.R. 600
M/S MOORCO (INDIA) LTD. MADRAS versus THE COLLECTOR OF CUSTOMS, MADRAS — [1994] SUPP. 4 S.C.R. 81
M/S NEW HORIZONS LTD. AND ANOTHER versus UNION OF INDIA AND OTHERS — [1994] SUPP. 5 S.C.R. 310
M/S NEW KENILWORTH HOTELS (P) LTD. versus ASHOKA INDUSTRIES LTD. AND ORS. — [1994] SUPP. 4 S.C.R. 427
M/S NEYVELY LIGNITE CORPN. LTD. ETC. ETC. versus SPECIAL TAHSILDAR (LAND ACQUISITION) NEYVELY AND ORS. ETC. ETC. — [1994] SUPP. 4 S.C.R. 567
M/S NOVOPAN INDIA LTD., HYDERABAD versus COLLECTOR OF CENTRAL EXCISE AND CUSTOMS, HYDERABAD — [1994] SUPP. 3 S.C.R. 549
M/S PANKAJ JAIN AGENCIES versus UNION OF INDIA — [1994] SUPP. 1 S.C.R. 602
M/S PUNJAB FOOTWEAR LIMITED, JALANDHAR versus COLLECTOR OF CENTRAL EXCISE, CHANDIGARH — [1994] SUPP. 5 S.C.R. 202
M/S QUALITY STEEL TUBES (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, U.P. — [1994] SUPP. 6 S.C.R. 439
M/S SHAKTIKUMAR M. SANCHETI AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [1994] SUPP. 6 S.C.R. 98
M/S SUBHASH AGGRAWAL AGENCIES versus M/S BHILWARA SYNTHETICS LTD. AND ORS. — [1994] SUPP. 6 S.C.R. 530
M/S. BASANT INDUSTRIES, AGRA versus COLLECTOR OF CENTRAL EXCISE — [1994] SUPP. 6 S.C.R. 446
M/S. BHAGATRAM RAJIV KUMAR versus COMMISSIONER OF SALES TAX MADHYA PRADESH AND ORS. — [1994] SUPP. 6 S.C.R. 91
M/S. BOMBAY OIL INDUSTRIES PVT. LTD. versus UNION OF INDIA AND ORS. — [1994] SUPP. 6 S.C.R. 301
M/S. DARSHAN OILS PVT. LTD. AND ANR. ECT. ETC. versus UNION OF INDIA AND ORS. — [1994] SUPP. 5 S.C.R. 278
M/S. DURGA RAM PRASAD versus GOVT. OF ANDHRA PRADESH — [1994] SUPP. 6 S.C.R. 1
M/S. J.K. BARDOLIA MILLS versus M.L. KHUNGER, DY. COLLECTOR AND ORS. — [1994] SUPP. 1 S.C.R. 756
M/S. KALIMPONG LAND AND BUILDING LTD. AND ANR versus STATE 0F WEST BENGAL AND ORS. — [1994] SUPP. 3 S.C.R. 589
M/S. KHADI AND VILLAGED SOAP INDUSTRIES versus STATE OF HARYANA & OTHERS — [1994] SUPP. 2 S.C.R. 675
M/S. LIBERTY OIL MILLS (P) LTD. BOMBAY versus THE COLLECTOR OF CENTRAL EXCISE BOMBAY ETC. — [1994] SUPP. 6 S.C.R. 547
M/S. RAINBOW INDUSTRIES (P) LTD. versus THE COLLECTOR OF CENTRAL EXCISE, VADODARA — [1994] SUPP. 4 S.C.R. 135
M/S. S.G. GLASS WORKS PRIVATE LTD. versus COLLECTOR OF CENTRAL EXCISE AND CUSTOMS — [1994] SUPP. 5 S.C.R. 305
M/S. SAHAKARI KHANO UDYOG MANDALI LTD. versus THE STATE OF GUJARAT — [1994] SUPP. 3 S.C.R. 776
M/S. SHORI LAL AND SONS AND ANR versus DELHI DEVELOPMENT AUTHORITY AND ANR — [1994] SUPP. 6 S.C.R. 241
M/S. SITARAM AND BROS. versus STATE OF RAJASTHAN AND ORS. — [1994] SUPP. 4 S.C.R. 278
M/S. SPENCER AND CO. LTD. AND ANR. versus M/S. VISHWA DARSHAN DISTRIBUTORS PVT. LTD. AND ORS. — [1994] SUPP. 6 S.C.R. 294
M/S. TAMIL NADU HOUSING BOARD versus THE COLLECTOR OF CENTRAL EXCISE, MADRAS AND ANR. — [1994] SUPP. 4 S.C.R. 62
M/S. THE INDIAN CABLE CO., LTD. CALCUTTA versus COLLECTOR OF CENTRAL EXCISE, CALCUTTA AND ORS.. — [1994] SUPP. 3 S.C.R. 678
MAC LABORATORIES (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1994] SUPP. 5 S.C.R. 621
MADHYA PRADESH HASTA SHILPA VIKAS NIGAM LTD. versus DEVENDRA KUMAR JAIN AND ORS. — [1994] SUPP. 6 S.C.R. 344
MADHYA PRADESH PUBLIC SERVICE COMMISSION versus NAVNIT KUMAR POTDAR AND ANR. ETC. ETC. — [1994] SUPP. 3 S.C.R. 665
MADRAS CITY WINE MERCHANTS' ASSON. AND ANR. versus STATE OF TAMIL NADU AND ANR. — [1994] SUPP. 2 S.C.R. 281
MADRAS FERTILIZERS LTD. versus ASSISTANT COLLECTOR OF CENTRAL EXCISE, MADRAS V DIVISION, MADRAS AND ORS. — [1994] 1 S.C.R. 189
MAFATLAL GROUP STAFF ASSOCIATION AND ORS. ETC. ETC. versus REGIONAL COMMISSIONER PROVIDENT FUND AND ORS. — [1994] 3 S.C.R. 184
MAHABIR BISWAS AND ANR. versus STATE OF WEST BENGAL — [1994] SUPP. 5 S.C.R. 241
MAHARASHTRA STATE COOPERATIVE COTTAN GROWERS' MARKETING FEDERATION LTD. AND ANR. versus MAHARASHTRA STATE COOPERATIVE COTTON GROWERS' MARKETING FEDERATION EMPLOYEES UNION AND ANR. — [1994] 1 S.C.R. 289
MAHARASHTRA STATE FINANCIAL CORPORATION versus MIS. SUVARNA BOARD MILL AND ANR. — [1994] SUPP. 2 S.C.R. 754
MAJOR GEN. (OLD CAPT.) VIRENDER KUMAR versus THE CHIEF OF ARMY STAFF & 3 PROFORMA RESPONDENTS — [1994] 2 S.C.R. 629
MAKAR DHWAJ PAL AND ORS. ETC. versus SMT. NEERA YADAV AND ANR. ETC. — [1994] 1 S.C.R. 9
MANAGING DIRECTOR, ETC. versus K. RAMACHANDRA NAIDU AND ANR. — [1994] SUPP. 3 S.C.R. 583
MANGILAL AND ORS. versus STATE OF M.P. — [1994] 3 S.C.R. 774
MANPHUL SINGH SHARMA versus SMT. AHMEDI BEGUM (SINCE DECEASED) THROUGH HER ALLEGED LEGAL REPRESENTATIVE/SUCCESSORS (A) SH. M. A. KHAN (B) DELHI WAKF BOARD — [1994] SUPP. 2 S.C.R. 495
MAROTI versus TULSIRAM AND ANR — [1994] SUPP. 5 S.C.R. 499
MARWADI KISHOR PARMANAND versus STATE OF GUJARAT — [1994] 3 S.C.R. 1
MATHEVAN PADMANABHAN @ PONNAN (DEAD) THROUGH LRS. versus PARMESHWARAN THAMPI AND ORS — [1994] SUPP. 6 S.C.R. 208
MD. HABIBUL HAQUE versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 717
MEESALA RAMAKRISHAN versus STATE OF ANDHRA PRADESH — [1994] 3 S.C.R. 497
MEHTAB SINGH AND ORS. ETC. ETC. versus STATE OF HARYANA — [1994] SUPP. 2 S.C.R. 793
MINAKSHI BALA SUDHIR KUMAR AND ORS. versus SUDHIR KUMAR AND ORS. — [1994] 3 S.C.R. 1008
MITHILESH RANI AND ORS. versus REGIONAL TRANSPORT AUTHORITY, DEHRADUN AND ORS. — [1994] 2 S.C.R. 316
MOHAMMAD JAFAR AND ORS. ETC. ETC. versus UNION OF INDIA — [1994] 3 S.C.R. 111
MOHAN LAL versus SHRI HARI PRASAD YADAV AND ORS. — [1994] SUPP. 1 S.C.R. 107
MOHD. ASLAM OBHURE, ACCHAN RIZVI versus UNION OF INDIA STATE OF UTTAR PRADESH AND ORS. — [1994] SUPP. 5 S.C.R. 104
MOHD. IQBAL KHANDAY versus ABDUL MAJID RATHER — [1994] 3 S.C.R. 396
MOHD. NOOR AND ORS. ETC. ETC. versus MOHD. IBRAHIM AND ORS. ETC. ETC. — [1994] SUPP. 1 S.C.R. 790
MOHMED SALEEMLIAS CHUHO MOHMED SHAKOOR versus STATE OF GUJARAT — [1994] SUPP. 1 S.C.R. 801
MORGAN STANLEY MUTUAL FUND versus KARTICK DAS — [1994] SUPP. 1 S.C.R. 136
MR. ASHOK KUMAR AND ORS. versus DELHI DEVELOPMENT AUTHORITY — [1994] SUPP. 3 S.C.R. 337
MRS. KAVITA TREHAN AND ANR. versus BALSARA HYGIENE PRODUCTS LTD. — [1994] SUPP. 1 S.C.R. 340
MRS. SHAKUNTALA SHARMA versus HIGH COURT OF HIMACHAL PRADESH AT SHIMLA AND ANR. — [1994] 1 S.C.R. 523
MUKESH BHAI CHHOTABHAI PATEL versus JOINT AGRICULTURE AND MARKETING ADVISOR, GOVT. OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 759
MUNICIPAL CORPORATION OF DELHI versus C.L. BATRA — [1994] SUPP. 2 S.C.R. 504
MUNICIPAL CORPORATION OF DELHI versus DY. COMMISSIONER OF POLICE (LICENCING) AND ANR. — [1994] SUPP. 4 S.C.R. 110
MUNICIPAL CORPORATION OF DELHI versus GANESH RAZAK AND ANR. — [1994] SUPP. 4 S.C.R. 617
MUNICIPAL CORPORATION OF DELHI versus THE ASIAN ART PRINTERS (P) LTD. AND ORS. ETC. — [1994] SUPP. 3 S.C.R. 8
MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. versus THE CENTRAL BANK OF INDIA AND ANR. ETC. — [1994] 3 S.C.R. 823
MUNICIPAL CORPORATION, LUDHIANA versus THE COMMISSIONER OF PATIALA DIVISION, PATIALA AND ANR. — [1994] SUPP. 6 S.C.R. 355
N. JAYALAKSHMI AMMAL AND ORS. versus R. GOPALA PATHAR AND ANR. — [1994] SUPP. 3 S.C.R. 310
N. KRISHNAMACHARI versus THE MANAGING DIRECTOR APSRTC, HYDERABAD AND ORS. — [1994] SUPP. 2 S.C.R. 608
N. NAGENDRA RAO AND CO. versus STATE OF ANDHRA PRADESH — [1994] SUPP. 3 S.C.R. 144
N. VENKATESWARA RAO AND ORS. versus THE COMMISSIONER AND SPECIAL OFFICER, VIJAYAWADA MUNICIPALITY, VIJAYAWADA AND ORS. — [1994] 1 S.C.R. 849
N.K. SINGH versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 772
NARENDER PAL SHARMA AND ANR. versus STATE OF PUNJAB AND ORS. — [1994] SUPP. 6 S.C.R. 164
NARENDRA KUMAR CHANDLA versus STATE OF HARYANA AND ORS. — [1994] 1 S.C.R. 657
NAROTTAM DAS BESHTTO/B.P. DOBHAL versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 670
NEDURIMILLI JANARDHANA REDDY versus PROGRESSIVE DEMOCRATIC STUDENTS UNION AND ORS. — [1994] SUPP. 3 S.C.R. 691
NEW DELHI MUNICIPAL COMMITTEE versus M/S. GYMKHANA CLUB LTD. AND ORS. — [1994] 3 S.C.R. 429
NIAZ MOHAMMAD AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. — [1994] SUPP. 3 S.C.R. 720
NISAR AHMAD AND ORS. ETC. ETC. versus STATE OF U.P. AND ORS. — [1994] SUPP. 3 S.C.R. 357
NISAR AND ANR versus STATE OF U.P — [1994] SUPP. 5 S.C.R. 368
NOORDUDDIN versus DR. K.L. ANAND — [1994] SUPP. 4 S.C.R. 322
O. JANARDHAN REDDY AND ORS. versus THE SPL. DY. COLLECTOR, L.A. UNIT-IV LMD, KARIMNAGAR, A.P. AND ORS. — [1994] SUPP. 4 S.C.R. 103
OIL AND NATURAL GAS COMMISSION versus UTPAL KUMAR BASU AND ORS. — [1994] SUPP. 1 S.C.R. 252
OM PRAKASH POPLAI, RAJESH KUMAR MAHESHWARI AND ORS. ETC. versus DELHI STOCK EXCHANGE ASSOCIATION LTD. AND ORS./UNION OF INDIA AND ORS. ETC. — [1994] 1 S.C.R. 120
OM PRAKASH versus ASSISTANT ENGINEER, HARYANA AGRO INDUSTRIES CORPORATION AND ORS. — [1994] 3 S.C.R. 463
ORGANON (INDIA) LTD. (NOW KNOWN AS INFER (INDIA) LTD.) AND ANR. versus THE COLLECTOR OF EXCISE AND OTHERS — [1994] SUPP. 2 S.C.R. 50
OSWAL AGRO MILLS LTD. AND ANR. versus ASSTT. COLLECTOR OF CENTRAL EXCISE DIVISION LUDHIANA AND ORS. — [1994] 1 S.C.R. 650
P V. SANAKARA KURUP versus LEELAVATHY NAMBIAR — [1994] SUPP. 2 S.C.R. 660
P. CHINNANNA AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1994] SUPP. 2 S.C.R. 426
P. MUTHAYYA (DEAD) BY LRS. versus CHELLAPPAN PILLAI AND ORS. — [1994] SUPP. 1 S.C.R. 120
P. PUNNIAH versus JEYPORE SUGAR CO. LTD. AND ORS. — [1994] 3 S.C.R. 385
P. RATHINAM/NABHUSAN PATNAIK versus UNION OF INDIA AND ANR. — [1994] 3 S.C.R. 673
P.A. CHANDRAN AND ORS. versus BOARD OF REVENUE (EXCISE) AND ORS. — [1994] SUPP. 4 S.C.R. 703
P.CHANDRAMOULY versus UNION OF INDIA AND ANR. — [1994] SUPP. 2 S.C.R. 43
P.K. VIJAYAN versus KAMALAKSHI AMMA AND ORS. — [1994] 3 S.C.R. 213
P.N. KRISHNA LAL AND ORS. ETC. ETC. versus GOVT. OF KERALA AND ANR. ETC. ETC. — [1994] SUPP. 5 S.C.R. 526
P.V. PAPANNA AND ORS. versus K. PADMANABHAIAH — [1994] 1 S.C.R. 642
PARMAR KANAKSINH BHAGWANSINH (DEAD) BY L.RS. versus 1. MAKWANA SHANABHAI BHIKHABHAI AND 2. MAKWANA PRABATBHAI BHIKHABHAI — [1994] SUPP. 6 S.C.R. 423
PATNA UNIVERSITY versus AWADH KJSHORE PD. YADAV AND ORS. ETC. ETC. — [1994] 3 S.C.R. 905
PAVAI AMMAL VAIYAPURI EDUCATION TRUST versus GOVERNMENT OF TAMIL NADU AND ORS. — [1994] SUPP. 3 S.C.R. 738
POWER CONTROL APPLIANCES AND ORS. versus SUMEET MACHINES PVT. LTD. — [1994] 1 S.C.R. 708
PRABHU versus STATE OF RAJASTHAN — [1994] 2 S.C.R. 62
PRADUMAN KUMAR JAIN versus UNION OF INDIA THROUGH SECRETARY TO THE GOVT. OF INDIA, DEPARTMENT OF SCIENCE AND TECHNOLOGY, NEW DEIHL AND ANR. — [1994] SUPP. 1 S.C.R. 305
PRAHLAD K. MODI AND ORS. (DEAD) BY LRS. versus STATE OF GUJARAT — [1994] SUPP. 4 S.C.R. 468
PREM NATH AND ORS. ETC. versus FINANCIAL COMMISSIONER AND ORS. ETC. — [1994] 1 S.C.R. 827
PREMIUM GRANITES AND ANR. versus STATE OF TAMIL NADU AND ORS. — [1994] 1 S.C.R. 579
PREMJI RATANSEY SHAH AND ORS versus UNION OF INDIA AND ORS. — [1994] SUPP. 2 S.C.R. 117
PRESTIGE ENGINEERING (INDIA) LTD. ETC. ETC. versus THE COLLECTOR OF CENTRAL EXCISE, MEERUT, ETC. ETC. — [1994] SUPP. 3 S.C.R. 30
PRITPAL SINGH ETC. ETC. versus STATE OF HARYANA AND ORS. — [1994] SUPP. 2 S.C.R. 326
PT. CHET RAM VASHIST (DEAD) BY LRS. versus MUNICIPAL CORPORATION OF DELHI — [1994] SUPP. 5 S.C.R. 180
PUNJAB STATE ELECTRICITY BOARD AND ANR. versus V.N.SHARMA — [1994] SUPP. 3 S.C.R. 116
PUNJAB STATE ELECTRICITY BOARD versus BASSI COLD STORAGE, KHABAR AND ANR. — [1994] 3 S.C.R. 33
QUAMARUL ISLAM versus S.K. KANTA AND ORS. — [1994] 1 S.C.R. 210
R. R. KULASEKHARAN versus A.P.P.S. COMMISSION AND ORS — [1994] SUPP. 6 S.C.R. 88
R. RAJAGOPAL@ R.R. GOPAL AND ANR. versus STATE OF TAMIL NADU AND ORS. — [1994] SUPP. 4 S.C.R. 353
R.C.SOOD versus HIGH COURT OF RAJASTHAN — [1994] SUPP. 5 S.C.R. 605
R.K. PANDA AND ORS. versus STEEL AUTHORITY OF INDIA AND ORS. — [1994] 3 S.C.R. 1034
R.M. INVESTMENT AND TRADING CO. PVT. LTD. versus BOEING CO. AND ANR. — [1994] 1 S.C.R. 837
RAGHBIR SINGH versus SURJIT SINGH AND ORS. ETC. ETC. — [1994] SUPP. 2 S.C.R. 766
RAJA RAM AND ORS. versus STATE OF MADHYA PRADESH — [1994] 2 S.C.R. 114
RAJIV K. GARG AND ORS. versus SHANTI BHUSHAN AND OTHERS — [1994] SUPP. 4 S.C.R. 642
RAKESH KAUL AND ORS versus THE REGISTRAR, HIGH COURT OF JAMMU AND KASHMIR — [1994] SUPP. 2 S.C.R. 623
RAM AVTAR SHUKLA versus ARVIND SHUKLA — [1994] SUPP. 5 S.C.R. 707
RAM CHAND versus RANDHIR SINGH AND OTHERS — [1994] SUPP. 4 S.C.R. 222
RAM CHANDRA TRIPATHI versus U.P. PUBLIC SERVICES TRIBUNAL IV AND ORS. — [1994] 2 S.C.R. 137
RAM DULAR versus DY. DIRECTOR OF CONSOLIDATION, JAUNPUR AND ORS. — [1994] 1 S.C.R. 735
RAM JANAM SINGH AND ANR. ETC. ETC. versus STATE OF UTTAR PRADESH AND ANR. ETC. ETC. — [1994] 1 S.C.R. 316
RAM KUMAR versus THE STATE OF HARYANA — [1994] SUPP. 4 S.C.R. 335
RAM NARAIN PRASAD AND ANR. versus ATUL CHANDER MITRA AND ORS. — [1994] 3 S.C.R. 196
RAM PRASAD (DEAD) BY LRS. AND ORS. versus THE ASSISTANT DIRECTOR OF CONSOLIDATION AND ORS. — [1994] 3 S.C.R. 231
RAMANKUTTY GUPTAN versus AVARA — [1994] 1 S.C.R. 542
RAMPAL PITHWAS RAHIDASS AND ORS. versus 'STATE OF MAHARASHTRA ETC. — [1994] 2 S.C.R. 179
RAMSINH BAVAJI JADEJA versus STATE OF GUJARAT — [1994] 2 S.C.R. 239
RAVI S. NAIK AND SANJAY BANDEKAR AND ANR. versus UNION OF INDIA AND ORS. — [1994] 1 S.C.R. 754
REFERENCE UNDER ARTICLE 317(1) OF THE CONSTITUTION OF INDIA., REGARDING ENQUIRY AND REPORT ON THE ALLEGATIONS versus AGAINST SH M. MEGHA CHANDRA SINGH, CHAIRMAN, MANIPUR SERVICE COMMISSION. — [1994] 2 S.C.R. 37
REGIONAL PROVIDENT FUND COMMISSIONER versus M/S K.T ROLLING MILLS PVT. LTD. — [1994] SUPP. 5 S.C.R. 643
ROLLATAINERS LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1994] SUPP. 1 S.C.R. 663
RUBINDER SINGH/RAJASTHAN FINANCIAL CORPN. AND ORS. versus RAJASTHAN FINANCIAL CORPN. AND ORS. DURGA PRASHAD SHARMA AND ANR. — [1994] SUPP. 6 S.C.R. 13
S. RAMACHANDRA RAJU versus STATE OF ORISSA — [1994] SUPP. 2 S.C.R. 828
S. SATHYAPRIYA ETC. ETC. versus STATE OF ANDHRA PRADESH ETC. ETC. — [1994] SUPP. 2 S.C.R. 721
S. SATYAPAL REDDY ETC. versus GOVT. OF A.P. AND ORS. — [1994] 3 S.C.R. 934
S.K. MUKHERJEE versus UNION OF INDIA AND ANOTHER — [1994] SUPP. 2 S.C.R. 395
S.N. THAPA versus STATE OF MAHARASHTRA — [1994] 3 S.C.R. 354
S.P. VAITHIANATHAN versus K. SHANMUGANATHAN — [1994] 2 S.C.R. 257
S.R. BOMMAI versus UNION OF INDIA AND ORS. — [1994] 2 S.C.R. 644
SAHIB RAM versus THE STATE OF HARAYANA AND ORS. — [1994] SUPP. 3 S.C.R. 674
SAHNI SILK MILLS (P) LTD. AND ANR. ETC. ETC. versus EMPLOYEES STATE INSURANCE CORPORATION — [1994] SUPP. 1 S.C.R. 626
SALES TAX OFFICER KANPUR AND ORS. versus UNION OF INDIA AND ANR — [1994] SUPP. 5 S.C.R. 593
SAMPURAN SINGH versus STATE OF HARYANA AND ORS. — [1994] 1 S.C.R. 176
SANJAY AHLAWAT versus M.D. UNIVERSITY AND ORS. — [1994] SUPP. 6 S.C.R. 59
SANJAY DUTT versus THE STATE THROUGH C.B.I. BOMBAY — [1994] SUPP. 3 S.C.R. 263
SANJAYDUTT versus STATE THROUGH CBI, BOMBAY — [1994] SUPP. 2 S.C.R. 729
SANTOSH DE AND ANOTHER versus ARCHNA GUHA AND ORS. — [1994] 1 S.C.R. 549
SARAT KUMAR DASH AND ORS. versus BISWAJIT PATNAIK AND ORS. — [1994] SUPP. 5 S.C.R. 223
SARDAR SINGH versus DEPUTY DIRECTOR OF CONSOLIDATION AGRA CAMP, MA THURA AND ORS. — [1994] SUPP. 1 S.C.R. 460
SARDAR SINGH versus SMT. KRISHNA DEVI AND ANR. — [1994] 3 S.C.R. 717
SASWAD MALI SAHAKARI SAKHAR KARKHANA LTD. versus UNION OF INDIA AND ANR. — [1994] SUPP. 5 S.C.R. 460
SATISH CHANDRA versus REGISTRAR OF COOPERATIVE SOCIETIES, DELHI. — [1994] 3 S.C.R. 618
SATISH CHANDRA versus UNION OF INDIA — [1994] SUPP. 2 S.C.R. 390
SATYABRATA BISWAS AND ORS versus KALYAN KUMAR KISKU AND ORS. — [1994] 1 S.C.R. 413
SATYAPAL SINGH versus THE HARYANA STATE SUBORDINATE SELECTION BOARD AND ORS. — [1994] 3 S.C.R. 412
SECRETARY, QUILON DISTT., MOTOR TRANSPORT WORKERS' COOPERATIVE SOCIETY LTD. versus REGIONAL TRANSPORT AUTHORITY AND ORS. — [1994] SUPP. 2 S.C.R. 762
SELVARAJAN versus MEENAKSHI AMMAL — [1994] SUPP. 4 S.C.R. 283
SETHI ROOP LAL versus MRS. MALTI THAPAR AND ORS. — [1994] 1 S.C.R. 1002
SH. BABU LAL, CONVENOR AND ANR. versus NEW DELHI MUNICIPAL COMMITIEE AND ANR. — [1994] SUPP. 1 S.C.R. 576
SH. BAKSHI RAM AND ORS. versus SH. BRIJ LAL — [1994] SUPP. 1 S.C.R. 795
SH. DEWAN CHAND BHALLA versus DR. ASHOK KUMAR BHOIL — [1994] SUPP. 2 S.C.R. 86
SH. GAURI SHANKAR AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1994] SUPP. 3 S.C.R. 244
SH. JILUBHAI NANBHAI KHACHAR ETC ETC. versus STATE OF GUJARAT AND ANR. ETC. ETC. — [1994] SUPP. 1 S.C.R. 807
SH. MANI RAM AND ORS. versus THE STATE OF UITAR PRADESH — [1994] SUPP. 1 S.C.R. 63
SH. P.G.GUPTA ETC. ETC. versus STATE OF GUJARAT AND ORS. — [1994] SUPP. 6 S.C.R. 628
SH. P.K. SARIN AND ANR. ETC. ETC versus STATE OF U.PAND ORS ETC. — [1994] SUPP. 6 S.C.R. 661
SH. SUBASH CHANDRA VERMA AND ORS. ETC. versus THE STATE OF BIHAR AND ORS. ETC. — [1994] SUPP. 6 S.C.R. 507
SHAILESH PRABHUDAS MEHTA AND ORS. versus CALICO DYING AND PRINTING MILLS LTD. — [1994] 1 S.C.R. 968
SHANKAR @ GAURL SHANKAR AND OTHERS versus STATE OF TAMIL NADU — [1994] 3 S.C.R. 298
SHIVAPPA TAMMANNAPPA KARABAN versus PARASAPPA HANAMMAPPA KURABAN AND ORS. — [1994] SUPP. 3 S.C.R. 762
SHIVAPPA versus STATE OF KARNATAKA — [1994] SUPP. 6 S.C.R. 171
SHRI A.K. NIGAM AND ORS. versus SHRI SUNIL MISRA AND ANR. — [1994] SUPP. 1 S.C.R. 126
SHRI BHAJANLAL, CHIEF MINISTER, HARYANA versus MIS JINDAL STRIPS LTD. AND ORS . — [1994] SUPP. 2 S.C.R. 445
SHRI R.R. BHANOT versus UNION OF INDIA AND ORS. — [1994] 1 S.C.R. 1
SHRI S.K. MAINI versus M/S. CARONA SAHU COMPANY LTD. AND ORS. — [1994] 2 S.C.R. 333
SHRI SANTOSH KUMAR AND ORS. versus THE SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT AND ANR. — [1994] SUPP. 4 S.C.R. 139
SHRI SWAROOP NARAIN SRIVASTAVA versus THE IVTH ADDL. DISTRICT JUDGE AND ORS. — [1994] SUPP. 2 S.C.R. 438
SHRI T. SHAM BHAT versus UNION OF INDIA AND ANR. — [1994] SUPP. 2 S.C.R. 358
SHRIKANT BHALCHANDRA KARULKAR AND ORS. ETC. ETC. versus STATE OF GUJARAT AND ANR. ETC. ETC. — [1994] SUPP. 1 S.C.R. 568
SHYAM BABU VERMA AND ORS. versus UNION OF INDIA AND ORS. — [1994] 1 S.C.R. 700
SHYAM SUNDER DUTTA versus BAIKUNTHA NATH BANERJEE (DEAD) BY LRS. AND ORS. — [1994] SUPP. 3 S.C.R. 741
SMT. ANAR DEVI versus NATHU RAM — [1994] SUPP. 1 S.C.R. 70
SMT. BHAGWANTI DEVI AND ANR. versus STATE OF HARYANA AND ANR . — [1994] 1 S.C.R. 180
SMT. CHARANJIT KAUR versus UNION OF INDIA AND ORS. — [1994] 1 S.C.R. 200
SMT. GUMPHA AND ORS. versus JAIBAL — [1994] 1 S.C.R. 901
SMT. H.B. USHA versus D.S. RAMACHANDRA — [1994] SUPP. 6 S.C.R. 456
SMT. HARBANS KAUR versus UNION OF INDIA AND ORS. — [1994] SUPP. 6 S.C.R. 642
SMT. INDRANI BAI versus UNION OF INDIA AND ORS. — [1994] 3 S.C.R. 608
SMT. ISHWARI DEVI versus SMT. SARLA DEVI AND ORS. — [1994] SUPP. 6 S.C.R. 583
SMT. JUTHIKA MULICK AND ANR. versus DR. MAHENDRA YASHWANT BAL AND ORS. — [1994] SUPP. 5 S.C.R. 249
SMT. KAMLA DEVI versus SH. VASDEV — [1994] SUPP. 6 S.C.R. 603
SMT. LABANYA BALA DEVI AND ORS. versus THE STATE OF BIHAR PATNA SECRETARIAT, PATNA AND ORS. — [1994] SUPP. 3 S.C.R. 210
SMT. LAXMI DEVI versus SATYA NARAYAN AND ORS. — [1994] SUPP. 2 S.C.R. 490
SMT. MEERA BHANJA versus SMT. NIRMALA KUMARI CHOUDHARY — [1994] SUPP. 5 S.C.R. 503
SMT. NEERAJA SARAPH versus SH. JAYANT V. SARAPH AND ANR. — [1994] SUPP. 4 S.C.R. 289
SMT. PRAMILA NESARGI versus C.K. JAFFER SHARIEF AND ORS. — [1994] SUPP. 2 S.C.R. 463
SMT. RADHIKA versus AGHNU RAM MAHTO — [1994] SUPP. 3 S.C.R. 207
SMT. RAMA DUBEY (DEAD) BY LRS. versus DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. — [1994] SUPP. 3 S.C.R. 538
SMT. RAMTI DEVI versus UNION OF INDIA — [1994] SUPP. 4 S.C.R. 693
SMT. RATNA @ RATNAVATI versus SYNDICATE BANK AND ORS. — [1994] SUPP. 6 S.C.R. 73
SMT. SHANTI BAI AND OTHERS versus DINKAR BALKRISHNA VAIDYA AND ORS. — [1994] 2 S.C.R. 296
SMT. SHANTI DEVI AND ORS. versus STATE OF RAJASTHAN AND ORS . — [1994] SUPP. 3 S.C.R. 1
SMT. SHYAMA DEVI AND ORS. versus MRS. MANJU SHUKLA AND ANR. — [1994] SUPP. 3 S.C.R. 362
SMT. SITA DEVI (DEAD) BY LRS. versus STATE OF BIHAR AND ORS. — [1994] SUPP. 5 S.C.R. 682
SMT. SOORAJ AND ORS. versus S.D.O. AND ORS. — [1994] SUPP. 5 S.C.R. 686
SONAPUR TEA COMPANY PVT. LTD. & ANR. versus STATE OF ASSAM AND ANR. — [1994] 2 S.C.R. 303
SOORAJMULL NAGARMULL versus DALHOUSIE PROPERTIES LTD. AND ANR. — [1994] 3 S.C.R. 226
SRI SHYAM SUNDER PRASAD AND ORS. versus SRI RAJPAL SINGH AND ANR. — [1994] SUPP. 6 S.C.R. 193
SRIKANT KASHINATH JITURI AND ORS. versus CORPORATION OF THE CITY OF BELGAUM — [1994] SUPP. 4 S.C.R. 262
SRINIVASA COOP. HOUSE BUILDING SOCIETY LTD. versus MADAM GURUMURTHY SASTRY AND ORS. — [1994] 3 S.C.R. 848
STA TE OF WEST BENGAL ETC. versus TERRA FIRMA INVESTMENT AND TRADING PVT. LTD. — [1994] SUPP. 5 S.C.R. 485
STATE BANK OF BIKANER AND JAIPUR versus NATIONAL IRON AND STEEL ROLLING CORPORATION AND ORS. — [1994] SUPP. 6 S.C.R. 566
STATE BANK OF INDIA AND ORS. versus SAMARENDRA KISHORE ENDOW AND ANR. — [1994] 1 S.C.R. 154
STATE BANK OF PATIALA AND ANR. versus HARBANS SINGH — [1994] 1 S.C.R. 933
STATE OF ANDHRA PRADESH AND ORS. versus M/S. ANUPAMA MINERALS ETC. ETC. — [1994] SUPP. 3 S.C.R. 214
STATE OF ANDHRA PRADESH versus HYDERABAD ASBESTOS CEMENT PRODUCTION LTD. ETC. ETC. — [1994] 3 S.C.R. 785
STATE OF ANDHRA PRADESH versus S.B.P.V. CHALAPATHI RAO ETC. — [1994] SUPP. 4 S.C.R. 714
STATE OF ANDHRA PRADESH versus T.G. LAKSHMAIAH SETTY AND SONS — [1994] 3 S.C.R. 523
STATE OF BIHAR AND ORS. versus BAGESHWARI PRASAD AND ANR. — [1994] SUPP. 4 S.C.R. 318
STATE OF GOA AND ORS. versus M/S. A.H. JAFFAR AND SONS — [1994] SUPP. 3 S.C.R. 259
STATE OF GUJARAT versus C.G. RAIYANI — [1994] SUPP. 5 S.C.R. 614
STATE OF GUJARAT versus MEGHJI PETHRAJ SHAH CHARITABLE TRUST — [1994] 3 S.C.R. 163
STATE OF HARYANA AND ANR. versus RAGHUBIR DAYAL — [1994] SUPP. 5 S.C.R. 448
STATE OF HARYANA AND ORS. versus MAHABIR PRASAD SHARMA AND ORS. — [1994] 1 S.C.R. 697
STATE OF HARYANA versus HARI RAM YADAV AND ORS. — [1994] 1 S.C.R. 168
STATE OF HIMACHAL PRADESH AND ORS. versus MANGAT RAM AND ORS. — [1994] SUPP. 5 S.C.R. 97
STATE OF HIMACHAL PRADESH versus AMAR NATH SHARMA AND ORS. — [1994] SUPP. 1 S.C.R. 429
STATE OF KARNATAKA versus SRI K. VASUDEVA MAYYA AND ANR. — [1994] SUPP. 4 S.C.R. 254
STATE OF KARNATAKA versus VEDANAYAGAM — [1994] SUPP. 5 S.C.R. 697
STATE OF KERALA AND ANR. versus A.C.K. RAJAH AND ANR. — [1994] SUPP. 2 S.C.R. 679
STATE OF KERALA AND ORS. versus MCDOWELL AND CO. LTD. — [1994] 1 S.C.R. 981
STATE OF M.P. versus SH. L.P. TIW ARI — [1994] 3 S.C.R. 921
STATE OF MADHYA PRADESH AND ORS. versus M/S. KRISHNADAS TIKARAM — [1994] SUPP. 3 S.C.R. 747
STATE OF MADHYA PRADESH versus M/S HARDEO SHRINATH AND ORS. — [1994] SUPP. 1 S.C.R. 300
STATE OF MAHARASHTRA AND ORS. versus ATUR INDIA PVT. LTD. — [1994] 1 S.C.R. 881
STATE OF MAHARASHTRA versus ABDUL HAMID HAJI MOHAMMED — [1994] 2 S.C.R. 42
STATE OF MAHARASHTRA versus GURAPPA HIROJIRAO AND ORS. AND VICE VERSA — [1994] 1 S.C.R. 336
STATE OF MAHARASHTRA versus M/S. THE BRITANNIA BISCUITS CO. LTD. — [1994] SUPP. 5 S.C.R. 719
STATE OF MAHARASHTRA versus SHARADCHANDRA VINAYAK DONGRA AND ORS. — [1994] SUPP. 4 S.C.R. 378
STATE OF MIZORAM versus BIAKCHHAWNA — [1994] SUPP. 4 S.C.R. 421
STATE OF ORISSA AND ANR. versus RADHEYSHYAM MEHER AND ORS. — [1994] SUPP. 6 S.C.R. 591
STATE OF ORISSA AND ORS. versus JOY PRAKASH PANDA AND ANR. — [1994] SUPP. 3 S.C.R. 354
STATE OF ORISSA AND ORS. versus SUDHIR KUMAR BISWAL AND ORS. — [1994] SUPP. 2 S.C.R. 665
STATE OF ORISSA THROUGH ITS PRINCIPAL SECRETARY, HOME DEPTT. versus BIMAL KUMAR MOHANTY — [1994] 2 S.C.R. 51
STATE OF ORISSA versus DR. SIVASANKER LAL BAJORIA AND ANR. — [1994] SUPP. 3 S.C.R. 188
STATE OF ORISSA versus MINERALS AND METALS TRADING CORPORATION OF INDIA LTD. — [1994] SUPP. 1 S.C.R. 762
STATE OF ORISSA versus UNION OF INDIA AND ANR. — [1994] SUPP. 6 S.C.R. 498
STATE OF PUNJAB . versus BALBIR SINGH AND ORS. ETC. ETC. — [1994] 2 S.C.R. 208
STATE OF PUNJAB AND ANR. versus HANS RAJ (DEAD) BY LRS./SOHAN SINGH AND ORS. — [1994] 1 S.C.R. 1008
STATE OF RAJASTHAN AND ANR. versus SHRI PURKHA RAM AND ANR. — [1994] 2 S.C.R. 130
STATE OF RAJASTHAN AND ORS. versus SARDAR PUSHPENDRA SINGH AND ORS. — [1994] 3 S.C.R. 780
STATE OF RAJASTHAN versus ARUNA DEVI AND ORS. — [1994] SUPP. 5 S.C.R. 274
STATE OF RAJASTHAN versus PURI CONSTRUCTION CO. LTD. AND ANOTHER — [1994] SUPP. 3 S.C.R. 616
STATE OF RAJASTHAN versus SHRI UMRAO SINGH — [1994] SUPP. 4 S.C.R. 67
STATE OF SIKKIM versus SURENDRA PRASAD SHARMA AND ORS. ETC. ETC. — [1994] 3 S.C.R. 563
STATE OF TAMIL NADU AND ORS. versus ANANTHI AMMAL AND ORS. — [1994] SUPP. 5 S.C.R. 666
STATE OF TAMIL NADU AND ORS. versus V.S. BALAKRISHNAN AND ORS. ETC. — [1994] SUPP. 1 S.C.R. 739
STATE OF TAMIL NADU versus G.N. VENKATASWAMY & ORS. ETC. ETC. — [1994] SUPP. 1 S.C.R. 322
STATE OF TAMIL NADU versus T.V. VENUGOPALAN — [1994] SUPP. 2 S.C.R. 411
STATE OF U.P. AND ANR. versus ABHAI KISHORE MASTA — [1994] SUPP. 6 S.C.R. 224
STATE OF U.P. AND ANR. versus BIHARI LAL — [1994] SUPP. 3 S.C.R. 108
STATE OF U.P. AND ANR. versus DR. S.K. SINHA AND ORS. — [1994] SUPP. 6 S.C.R. 283
STATE OF U.P. AND ANR. versus PRAVEEN KUMAR SHARMA AND ORS. — [1994] SUPP. 3 S.C.R. 346
STATE OF U.P. AND ANR. versus PREM LATA MISRA AND ORS. — [1994] 3 S.C.R. 613
STATE OF U.P. AND ORS. ETC versus U.P. STATE LAW OFFICERS ASSOCIATION AND ORS. ETC. — [1994] 1 S.C.R. 348
STATE OF U.P. versus MATA BHIKH AND ORS. — [1994] 2 S.C.R. 368
STATE OF U.P. versus U.P. GOVT. COUNSEL (CRL.) WELFARE ASSOCIATION — [1994] SUPP. 4 S.C.R. 446
STATE OF U.P. versus U.P. UNIVERSITY COLLEGES PENSIONERS ASSOCIATION — [1994] 2 S.C.R. 171
STATE OF U.P. versus VIJAY KUMAR TRIPATHI AND ANR. — [1994] SUPP. 6 S.C.R. 350
STATE OF UP AND ORS. versus RAJIV GUPTA AND ANR. ETC. — [1994] SUPP. 1 S.C.R. 686
STATE OF UTTAR PRADESH AND ORS. versus K. M. RAMONA PERHAR — [1994] SUPP. 3 S.C.R. 75
STATE OF UTTAR PRADESH versus BABUL NATH — [1994] SUPP. 2 S.C.R. 598
STATE OF WEST BENGAL AND ORS. versus HARI NARAYAN BHOWAL AND ORS. — [1994] 3 S.C.R. 24
STATE OF WEST BENGAL ETC. ETC. versus ASHUTOSH LAHIRI AND ORS. — [1994] SUPP. 5 S.C.R. 515
STTE OF WEST BENGAL AND ANR. versus MOHAMMAD KHALID AND ORS. ETC. ETC. — [1994] SUPP. 6 S.C.R. 16
SUB-COMMITIEE ON JUDICIAL ACCOUNTABILITY versus JUSTICE V. RAMASWAMY — [1994] SUPP. 4 S.C.R. 639
SUBA SINGH versus STATE OF PUNJAB — [1994] SUPP. 5 S.C.R. 386
SUBHASH DESAI versus SHARAD J. RAO AND ORS. — [1994] 3 S.C.R. 271
SUBHASH MULJIMAL GANDHI versus L. HIMINGLIANA AND ANR . — [1994] SUPP. 2 S.C.R. 785
SUDHARSHAN TRADING COMPANY LTD. versus OFFICIAL LIQUIDATORS AND ORS. — [1994] SUPP. 1 S.C.R. 91
SUGAN CHAND versus THE DY. DIRECTOR OF CONSOLIDATION, DEHRADUN/SAHARANPUR, U. P. AND ORS. — [1994] SUPP. 6 S.C.R. 290
SUKALU RAM GOND versus STATE OF MP AND ORS. — [1994] SUPP. 2 S.C.R. 421
SUKHPAL SINGH AND ORS. versus PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ORS. — [1994] SUPP. 3 S.C.R. 204
SUKHPAL versus STATE OF HARYANA — [1994] SUPP. 4 S.C.R. 271
SUKHVINDER SINGH AND ORS. versus STATE OF PUNJAB — [1994] 3 S.C.R. 1061
SULEKH CHAND AND SALEK CHAND versus COMMISSIONER OF POLICE AND ORS. — [1994] SUPP. 4 S.C.R. 119
SUNDARAMURTHI versus STATE OF TAMIL NADU — [1994] SUPP. 6 S.C.R. 653
SUPER FORGINGS AND STEELS (SALES) PVT.LTD. versus THYAMBALLY RASULJEE (DEAD) THROUGH LRS. — [1994] SUPP. 6 S.C.R. 229
SUPREME COURT LEGAL AID COMMITTEE REPRESENTING UNDERTRIAL PRISONERS versus UNION OF INDIA AND ORS. — [1994] SUPP. 4 S.C.R. 386
SURAJ PAL ETC. ETC. versus STATE OF HARYANA — [1994] SUPP. 5 S.C.R. 373
SURESH CHANDRA BAHRI ETC. ETC. versus STATE OF BIHAR — [1994] SUPP. 1 S.C.R. 483
SURINDER NATH DEWAN versus STATE OF HARYANA AND ORS. — [1994] 1 S.C.R. 186
SURINDER versus THE STATE OF HARYANA — [1994] 3 S.C.R. 862
SURYA PRAKASH SHARMA versus STATE OF U.P. AND ORS. — [1994] SUPP. 2 S.C.R. 486
SUSHIL AND ORS. versus STATE OF U.P. — [1994] SUPP. 5 S.C.R. 294
SVENSKA HANDELSBM'KEN AND OTHERS ETC. versus INDIAN CHARGE CHROME LTD. AND OTHERS — [1994] 1 S.C.R. 261
SYNDICATE BANK AND ANR. ETC. ETC versus SH. K. UMESH NAYAK ETC. ETC. — [1994] SUPP. 3 S.C.R. 491
T.R. KOTHANDARAMAN ETC. ETC. versus TAMIL NADU WATER SUPPLY AND DRAINAGE BD. AND ORS. ETC. ETC. — [1994] SUPP. 3 S.C.R. 513
TARAPORE AND CO. versus STATE OF MADHYA PRADESH — [1994] 1 S.C.R. 1012
TARLOCHAN SINGH AND ANR; ETC. ETC. versus THE STATE OF PUNJAB AND ORS. — [1994] SUPP. 6 S.C.R. 200
TARSEEM KUMAR versus THE DELHI ADMINISTRATION — [1994] SUPP. 2 S.C.R. 740
TARSEM SINGH AND ANR. versus STATE OF PUNJAB & ORS. — [1994] SUPP. 1 S.C.R. 452
TARUN BHARAT SINGH, ALWAR versus UNION OF INDIA AND ORS. — [1994] SUPP. 5 S.C.R. 285
TATA CELLULAR versus UNION OF INDIA — [1994] SUPP. 2 S.C.R. 122
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. versus THE STATE OF BIHAR AND ANR. — [1994] SUPP. 4 S.C.R. 410
TATA IRON AND STEEL CO. LTD. versus COLLECTOR OF CENTRAL EXCISE — [1994] SUPP. 6 S.C.R. 648
TEJ SINGH versus STATE OF RAJASTHAN AND ORS. — [1994] 3 S.C.R. 1013
TELANGANA STEEL INDUSTRIES AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1994] 2 S.C.R. 324
TELECOMMUNICATION ENGG. SERVICE ASSOCIATION (INDIA) AND ORS. versus U.O.I. — [1994] SUPP. 1 S.C.R. 84
THAKUR KISHAN SINGH (DEAD) versus ARVIND KUMAR — [1994] SUPP. 3 S.C.R. 199
THARUMAL AND ANR. versus MASJID HAJUM PHAROSAN VA MADRASSA TALIMUL ISLAM, MIRZA IZSMAIL ROAD, JAIPUR — [1994] 3 S.C.R. 263
THE ANDHRA PRADESH STATE FINANCIAL CORPORATION versus GAR RE-ROLLING MILLS AND ANR. — [1994] 1 S.C.R. 857
THE ENTRY TAX OFFICER, BANGALORE ETC. ETC. versus M/S CHANDANMAL CHAMPALAL AND CO. — [1994] 3 S.C.R. 545
THE INDIAN TIMBER AND PLYWOOD CORPORATION LTD. AND ORS. versus THE STATE OF KERALA AND ORS. — [1994] 3 S.C.R. 240
THE NATIONAL AIRPORT AUTHORITY versus SHRI M.A. WAHAB — [1994] 3 S.C.R. 800
THE PAPNASAM LABOUR UNION versus MADURA COATS LTD. AND ANR. — [1994] SUPP. 6 S.C.R. 369
THE PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF UTTAR PRADESH versus NORTH INDIA PETRO CHEMICAL LTD. AND ANR. — [1994] 1 S.C.R. 815
THE PRINTERS (MYSORE) LTD. AND ANR. versus ASSTT. COMMERCIAL TAX OFFICER AND ORS. — [1994] 1 S.C.R. 682
THE REGISTRAR OF CO-OPERATIVE SOCIETIES, MADRAS AND ANR. versus F.X. FERNANDO — [1994] 1 S.C.R. 959
THE SOUTH INDIAN FILM CHAMBER OF COMMERCE, MADRAS ETC. versus ENTERTAINING ENTERPRISES, MADRAS AND ORS. ETC. — [1994] SUPP. 6 S.C.R. 674
THE SPECIAL LAND ACQUISITION OFFICER AND ANR. ETC. versus SRI SIDAPPA OMANNA TUMARI AND ORS. ETC. — [1994] SUPP. 5 S.C.R. 207
THE STATE OF ANDHRA PRADESH, ETC. versus MODERN PROTEINS LTD. — [1994] 3 S.C.R. 731
THE STATE OF BIHAR AND ORS. versus MIS. UNIVERSAL HYDROCARBONS CO. LTD. AND ANR. — [1994] SUPP. 2 S.C.R. 627
THE STATE OF GUJARAT versus GADHVI RAMBHAI NATHABHAI AND ORS. ETC. — [1994] SUPP. 1 S.C.R. 163
THE STATE OF KARNATAKA AND ORS. versus SHANKARA TEXTILES MILLS LTD. — [1994] SUPP. 4 S.C.R. 432
THE STATE OF M.P. AND ORS. versus RAGUVEER SINGH YADAV AND ORS. — [1994] SUPP. 2 S.C.R. 459
THE STATE OF MAHARASHTRA AND ORS. versus ADMANE ANITA MOTI AND ORS. — [1994] SUPP. 2 S.C.R. 816
THE STATE OF PUNJAB versus AVTAR SINGH AND ORS. — [1994] SUPP. 6 S.C.R. 450
THE STATE TRADING CORPORATION OF INDIA LTD. versus JAINSONS CLOTHING CORPORATION AND ANR. — [1994] SUPP. 3 S.C.R. 527
TMT. T.P.K. THILAGAVATHY versus THE REGIONAL TRANSPORT AUTHORITY AND OTHERS — [1994] SUPP. 6 S.C.R. 180
U.P JAL NIGAM AND ANR. versus NARESHWAR SAHAI MATHUR AND ANR. — [1994] SUPP. 4 S.C.R. 315
U.P. BHUMI SUDHAR NIGAM LTD. versus SHIV NARAIN GUPTA — [1994] SUPP. 1 S.C.R. 317
U.P. FINANCIAL CORPORATION AND ORS. versus M/S NAINI OXYGEN AND ACETYLENE GAS LTD. AND ANR. — [1994] SUPP. 5 S.C.R. 654
U.P. JAL NIGAM AND ORS. versus DURGA PRASAD SINGH AND ORS. — [1994] SUPP. 6 S.C.R. 277
U.P. PUBLIC SERVICE COMMISSION, UTTAR PRADESH, ALLAHABAD AND ANR. versus ALPANA — [1994] 1 S.C.R. 131
U.P. STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS. versus SRI RADHEY MOHAN VERMA — [1994] 3 S.C.R. 294
U.P. STATE INDUSTRIAL DEVELOMENT CORPORATION LTD versus STATE OF U.P. AND ORS. — [1994] SUPP. 4 S.C.R. 581
UCO BANK versus THE OFFICIAL LIQUIDATOR HIGH COURT, BOMBAY AND ANR. — [1994] SUPP. 1 S.C.R. 294
UDAY PRATAP SINGH AND ORS. versus THE STATE OF BIHAR AND ORS. — [1994] SUPP. 4 S.C.R. 72
UMESH KUMAR NAGPAL ETC. versus STATE OF HARYANA AND ORS. — [1994] 3 S.C.R. 893
UNION BANK OF INDIA versus CHANDRAKANT GORDHANDAS SHAH — [1994] SUPP. 3 S.C.R. 542
UNION OF INDIA versus N.P. DHAMANIA, — [1994] SUPP. 4 S.C.R. 628
UNION OF INDIA AND ANR. versus DISTRICT JUDGE, UDHAMPUR AND ORS. — [1994] 3 S.C.R. 360
UNION OF INDIA AND ANR. versus PRATAP SINGH AND ORS. ETC. — [1994] SUPP. 6 S.C.R. 626
UNION OF INDIA AND ANR. versus SHRI HARISH CHANDER BHATIA AND ORS. — [1994] SUPP. 6 S.C.R. 394
UNION OF INDIA AND ANR. versus SUDHIR KUMAR JAISWAL — [1994] 3 S.C.R. 886
UNION OF INDIA AND ORS versus G. VASUDEVAN PILLAY AND ORS. ETC. ETC . — [1994] SUPP. 6 S.C.R. 405
UNION OF INDIA AND ORS versus SH. RAJIV YADAV, IAS AND ORS. — [1994] SUPP. 2 S.C.R. 30
UNION OF INDIA AND ORS. versus ANAND KUMAR PANDEY AND ORS. — [1994] SUPP. 1 S.C.R. 750
UNION OF INDIA AND ORS. versus BRG. P. K.DUTTA (RETD) — [1994] SUPP. 6 S.C.R. 358
UNION OF INDIA AND ORS. versus KARNAIL SINGH AND ORS. — [1994] SUPP. 5 S.C.R. 584
UNION OF INDIA AND ORS. versus LEUKOPLAST PRIVATE LIMITED AND ORS. — [1994] 1 S.C.R. 343
UNION OF INDIA AND ORS. versus M/S. GRAPHIC INDUSTRIES CO. AND ORS. — [1994] SUPP. 2 S.C.R. 351
UNION OF INDIA AND ORS. versus SAYED MUZAFFAR MIR — [1994] SUPP. 3 S.C.R. 729
UNION OF INDIA AND ORS. versus SCIENTIFIC WORKERS ASSOCIATION (REGD.) KANPUR AND ORS. — [1994] 3 S.C.R. 124
UNION OF INDIA AND ORS. versus SH. B.R. BAJAJ AND ORS. — [1994] 1 S.C.R. 138
UNION OF INDIA AND ORS. versus SURENDRA MOHAN ARORA AND ORS. — [1994] SUPP. 2 S.C.R. 79
UNION OF INDIA AND ORS. versus TUSHAR RANJAN MOHANTY — [1994] SUPP. 1 S.C.R. 651
UNION OF INDIA AND ORS. versus UPENDRA SINGH — [1994] 1 S.C.R. 1070
UNION OF INDIA THROUGH SECRETARY AND ANR. ETC. versus RAHUL RASGOTRA AND ORS. ETC. — [1994] 1 S.C.R. 508
UNION OF INDIA versus GHAMANDIRAM KEWALJI GOWANI — [1994] SUPP. 4 S.C.R. 58
UNION OF INDIA versus HARNAM SINGH — [1994] 1 S.C.R. 118
UNION OF INDIA versus JUSTICE S.S. SANDHAWALIA (RETD.) AND VICE VERSA — [1994] 1 S.C.R. 83
UNION OF INDIA versus K. B. KHARE AND ORS. — [1994] SUPP. 3 S.C.R. 393
UNION OF INDIA versus M/S. JAIN ASSOCIATES AND ANR. — [1994] 3 S.C.R. 551
UNION OF INDIA versus P.N. MENON AND ORS. — [1994] 3 S.C.R. 44
UNION OF INDIA versus PRINCE MUFFAKAM JAH AND ORS. — [1994] SUPP. 4 S.C.R. 582
UNION OF INDIA versus PRINCE MUFFAKAM JAH AND ORS. — [1994] SUPP. 4 S.C.R. 592
UNION OF INDIA versus S. VIJAYKUMAR AND ORS — [1994] SUPP. 3 S.C.R. 716
UNITED BANK OF INDIA versus COOKS AND KELVEY PROPERTIES (P) LTD. — [1994] SUPP. 1 S.C.R. 55
UNITED INDIA INSURANCE CO. LTD. versus NARENDRA PANDURANG KADAM AND ORS. — [1994] SUPP. 6 S.C.R. 687
UNIVERSITY OF DELHI versus RAJ SINGH — [1994] SUPP. 3 S.C.R. 217
URMILLA PANDEY AND ORS . versus KHALIL AHMAD AND ORS. — [1994] 3 S.C.R. 1001
V. LAKSHMANAN versus B. R. MANGALAGIRI AND ORS. — [1994] SUPP. 6 S.C.R. 561
V. SUJATHA ETC. ETC. versus THE STATE OF KERALA AND ORS. — [1994] SUPP. 3 S.C.R. 646
V.S. ACHUTHANANDAN versus R. BALAKRISHNA PILLAI AND ORS. — [1994] SUPP. 1 S.C.R. 95
V.SREENIVASA REDDY AND ORS. versus GOVT. OF A.P. AND ORS. — [1994] SUPP. 4 S.C.R. 233
VAMAN PRABHU MAHAMBRE versus MARIA ALCINA DE MENEZES E GONSALVES AND ORS. — [1994] SUPP. 4 S.C.R. 472
VASANT PRATAP PANDIT versus DR. ANANT TRIMBAK SABNIS — [1994] 3 S.C.R. 451
VEERAMANI versus STATE OF TAMIL NADU — [1994] 1 S.C.R. 616
VIJAY @ GYANCHAND JAIN versus THE STATE OF MADHYA PRADESH — [1994] SUPP. 3 S.C.R. 80
VIRENDRA GAUR AND ORS. versus STATE OF HARYANA AND ORS. — [1994] SUPP. 6 S.C.R. 78
VISHWAS ANNA SAWANT AND ORS. versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. — [1994] 3 S.C.R. 656
WORKMEN OF KETTLEWELL BULLEN AND COMPANY LTD. versus KETTLEWELL BULLEN AND COMPANY LTD. — [1994] 1 S.C.R. 22
YOGENDRA PAL AND OTHERS versus MUNICIPALITY, BHATINDA AND ANR. — [1994] SUPP. 1 S.C.R. 693