Supreme Court of India — 1959
188 reported judgments.
Open in Lexace- A.N. LAKSHMANA SHENOY versus THE INCOME TAX OFFICER, ERNAKULAM & ANOTHER — [1959] 1 S.C.R. 751
- ADDITIONAL COLLECTOR, BANARES versus MAHARAJ KISHORE KHANNA — [1959] SUPP. 2 S.C.R. 364
- ALAMGIR & ANOTHER versus THE STATE OF BIHAR — [1959] SUPP. 1 S.C.R. 464
- ANANT GOPAL SHEOREY versus THE STATE OF BOMBAY — [1959] 1 S.C.R. 919
- ANDHERI MAROL KURLA BUS SERVICE & ANOTHER versus THE STATE OF BOMBAY — [1959] SUPP. 2 S.C.R. 734
- ASA RAM versus THE DISTRICT BOARD, MUZAFFARNAGAR — [1959] SUPP. 1 S.C.R. 715
- ATMA RAM versus THE STATE OP PUNJAB AND OTHERS — [1959] SUPP. 1 S.C.R. 748
- ATTAR SINGH & OTHERS versus THE STATE OF U.P. — [1959] SUPP. 1 S.C.R. 928
- B.N. SRIKANTIAH & OTHERS versus THE STATE OF MYSORE — [1959] 1 S.C.R. 496
- BABULAL BHURAMAL AND ANOTHER versus NANDRAM SHIVRAM AND OTHERS — [1959] 1 S.C.R. 367
- BADRI RAI & ANOTHER versus THE STATE OF BIHAR — [1959] 1 S.C.R. 1141
- BADRIDAS DAGA versus THE COMMISSIONER OF INCOME-TAX — [1959] 1 S.C.R. 690
- BALKRISHNA SAVALRAM PUJARI AND OTHERS versus SHREE DNYANESHWAR MAHARAJ SANSTHAN & OTHERS — [1959] SUPP. 2 S.C.R. 476
- BASHESHAR NATH versus THE COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN & ANOTHER. — [1959] SUPP. 1 S.C.R. 528
- BENGAL CHEMICAL & PHARMACEUTICAL WORKS LTD., CALCUTTA versus THEIR WORKMEN — [1959] SUPP. 2 S.C.R. 136
- BHAGW AN SINGH versus RAMESHW AR PRASAD SASTRI & OTHERS — [1959] SUPP. 2 S.C.R. 535
- BHAJAHARI MONDAL versus THE STATE OF WEST BENGAL — [1959] 1 S.C.R. 1276
- BHINKA AND OTHERS versus CHARAN SINGH — [1959] SUPP. 2 S.C.R. 798
- BHOGILAL CHUNILAL PANDYA versus THE STATE OF BOMBAY — [1959] SUPP. 1 S.C.R. 310
- BIPIN BEHARI SARKAR AND ANOTHER versus THE STATE OF WEST BENGAL — [1959] 1 S.C.R. 1324
- BISHAN SINGH & OTHERS versus KHAZAN SINGH & ANOTHER — [1959] 1 S.C.R. 878
- C. K. ACHUTHAN versus THE STATE OF KERALA AND OTHERS., — [1959] SUPP. 1 S.C.R. 787
- CHANDRANATH MUKHERJEE versus TUSHARIKA DEBI AND OTHERS — [1959] 1 S.C.R. 226
- CHAUBE JAGDISH PRASAD AND ANOTHER versus GANGA PRASAD CHATURVEDI — [1959] SUPP. 1 S.C.R. 733
- CHENNURU GAVARARAJU CHETTY versus CHENNURU SILARAMAMURTY CHETTY AND OTHERS — [1959] SUPP. 1 S.C.R. 73
- COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA versus M/S. PATNEY & CO. — [1959] SUPP. 2 S.C.R. 868
- COMMISSIONER OF INCOME-TAX, BOMBAY versus M/S. AMRITLAL BHOGILAL & CO. — [1959] 1 S.C.R. 713
- COMMISSIONER OF INCOME-TAX, DELHI versus S. TEJA SINGH — [1959] SUPP. 1 S.C.R. 394
- COMMISSIONER OF INCOME-TAX, NAGPUR versus RAI BAHADUR JAIRAM VALJI AND OTHERS — [1959] SUPP. 1 S.C.R. 110
- COMMISSIONER OF INCOME-TAX, WEST BENGAL versus CALCUTTA NATIONAL BANK LIMITED (IN LIQUIDATION) — [1959] SUPP. 2 S.C.R. 660
- COMMISSIONER OF SALES-TAX, EASTERN DIVISION, NAGPUR versus HUSEN ALI ADAMJI AND CO. — [1959] SUPP. 2 S.C.R. 702
- CROMPTON PARKINSON (WORKS) PRIVATE LTD., BOMBAY versus ITS WORKMEN AND OTHERS — [1959] SUPP. 2 S.C.R. 936
- D. S. GAREWAL versus THE STATE OF PUNJAB AND ANOTHER — [1959] SUPP. 1 S.C.R. 792
- DAMODHAR TUKARAM MANGALMURTI AND OTHERS versus THE STATE OF BOMBAY — [1959] SUPP. 2 S.C.R. 180
- DAU DAYAL versus THE STATE OF UTTAR PRADESH — [1959] SUPP. 1 S.C.R. 639
- DEEP CHAND versus THE STATE OF UTTAR PRADESH AND OTHERS — [1959] SUPP. 2 S.C.R. 8
- DIN DAYAL SHARMA versus THE STATE OF UTTAR PRADESH — [1959] SUPP. 2 S.C.R. 776
- DOLGOBINDA PARICHA versus NIMAI CHARAN MISRA & OTHEH,S — [1959] SUPP. 2 S.C.R. 814
- DR. K. A. DHAIRYAWAN AND OTHERS versus J. R. THAKUR AND OTHERS — [1959] 1 S.C.R. 799
- DR. S.B. DUTT versus UNIVERSITY OF DELHI — [1959] 1 S.C.R. 1236
- DR. SAILENDRA NATH SINHA AND ANOTHER versus JASODA DULAL ADHIKARI AND ANOTHER — [1959] 1 S.C.R. 1263
- DR. Y. S. PARMAR versus SH. HIRA SINGH PAUL AND ANOTHER — [1959] SUPP. 1 S.C.R. 213
- EXPRESS NEWSPAPERS (PRIVATE) LTD., AND ANOTHER versus THE UNION OF INDIA AND OTHERS — [1959] 1 S.C.R. 12
- FAGUNA KANTA NATH versus THE STATE OF ASSAM — [1959] SUPP. 2 S.C.R. 1
- FIRM OF M/S. PEARE LAL HARI SINGH versus THE STATE OF PUNJAB & ANOTHER — [1959] 1 S.C.R. 438
- G. VEKKATASWAMI NAIDU & CO. versus THE COMMISSIONER OF INCOME-TAX — [1959] SUPP. 1 S.C.R. 646
- GALLU SAH versus THE STATE OF BIHAR — [1959] 1 S.C.R. 861
- GHAIO MALL & SONS versus THE STATE OF DELHI & OTHERS — [1959] 1 S.C.R. 1424
- GHERULAL PARAKH versus MAHADEODAS MAIYA AND OTHERS — [1959] SUPP. 2 S.C.R. 406
- GOPI CHAND versus THE DELHI ADMINISTRATION — [1959] SUPP. 2 S.C.R. 87
- GORDHANDAS PURSHOTTAMDAS SONAWALA AND ANOTHER versus THE EASTERN COTTON COMPANY — [1959] 1 S.C.R. 346
- GULLAPALLI NAGESWARA RAO AND OTHERS versus ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER — [1959] SUPP. 1 S.C.R. 319
- GUMMALAPURA TAGGINA MATADA KOTTURUSWAMI versus SETRA VEERAVVA AND OTHERS — [1959] SUPP. 1 S.C.R. 968
- H. VENKATACHALA IYENGAR versus B. N. THIMMAJAMMA & OTHERS — [1959] SUPP. 1 S.C.R. 426
- HAJI MOHAMMAD EKRAMUL HAQ versus THE STATE OF WEST BENGAL — [1959] SUPP. 1 S.C.R. 922
- HANSKUMAR KISHANCHAND versus THE UNION OF INDIA — [1959] 1 S.C.R. 1177
- HUKUM CHAND MALHOTRA versus UNION OF INDIA — [1959] SUPP. 1 S.C.R. 892
- IN RE THE KERALA EDUCATION BILL, 1957. REFERENCE UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA versus - — [1959] 1 S.C.R. 995
- INAMATI MALLAPPA BASAPPA versus DESAI BASAVARAJ AYYAPPA & OTHERS — [1959] 1 S.C.R. 611
- INDIAN MOLASSES CO. (PRIVATE) LTD. versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL. — [1959] SUPP. 2 S.C.R. 964
- J. K. CHAUDHURI versus R.K. DATTA GUPTA & OTHERS — [1959] 1 S.C.R. 455
- JUTE & GUNNY BROKERS LTD. versus M/S. NEW CENTRAL JUTE MILLS CO., LTD. — [1959] SUPP. 2 S.C.R. 79
- K. KAMARAJA NADAR versus KUNJU THEVAR AND OTHERS — [1959] 1 S.C.R. 583
- KAKUMANU PEDA SUBBAYYA AND ANOTHER versus KAKUMANU AKKAMMA AND ANOTHER — [1959] 1 S.C.R. 1249
- KANHAIYALAL versus DR. D.R. BANAJI AND OTHERS — [1959] 1 S.C.R. 333
- KAPUR CHAND POKHRAJ versus THE STATE OF BOMBAY — [1959] 1 S.C.R. 250
- KAVALAPPARA KOTTARATHIL KOCHUNNI MOOPIL NAYAR versus THE STATE OF MADRAS AND OTHERS — [1959] SUPP. 2 S.C.R. 316
- KESHAVLAL LALLUBHAI PATEL AND OTHERS versus LALBHAI TRIKUMLAL MILLS LTD. — [1959] 1 S.C.R. 213
- M. C. V. S. ARUNACHALA NADAR ETC. versus THE STATE OF MADRAS & OTHERS — [1959] SUPP. 1 S.C.R. 92
- M. K. VENKATACHALAM, I. T. O. AND ANOTHER versus BOMBAY DYEING AND MFG. CO., LTD. — [1959] 1 S.C.R. 703
- M. RAMAPPA versus SANGAPPA AND OTHERS — [1959] 1 S.C.R. 1167
- M/S. DALMIA DADRI CEMENT CO. LTD. versus THE COMMISSIONER OF INCOME-TAX — [1959] 1 S.C.R. 729
- M/S. DIWAN SUGAR & GENERAL MILLS (PRIVATE) LTD. AND OTHERS versus THE UNION OF INDIA — [1959] SUPP. 2 S.C.R. 123
- M/S. KASTURI AND SONS (PRIVATE) LTD. versus SHRI N. SALIVATEESWARAN AND ANOTHER — [1959] 1 S.C.R. 1
- M/S. LAKSHMICHAND BAIJNATH versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1959] SUPP. 1 S.C.R. 415
- M/S. LIPTON LIMITED AND ANOTHER versus THEIR EMPLOYEES — [1959] SUPP. 2 S.C.R. 150
- M/S. MAHARANA MILLS (PRIVATE) LTD. versus THE INCOME-TAX OFFICER, PORBANDAR — [1959] SUPP. 2 S.C.R. 547
- M/S. RAMAN & RAMAN LTD. versus THE STATE OF MADRAS & OTHERS — [1959] SUPP. 2 S.C.R. 227
- M/S. SARUPCHAND HUKAMCHAND & CO. versus UNION OF INDIA AND OTHERS — [1959] SUPP. 2 S.C.R. 986
- M/S. SASA MUSA SUGAR WORKS (P) LTD. versus SHOBRATI KHAN AND OTHERS — [1959] SUPP. 2 S.C.R. 836
- M/S. TITAGHUR PAPER MILLS CO. LTD. versus ITS WORKMEN — [1959] SUPP. 2 S.C.R. 1012
- MADHAVRAO NARAYANRAO PATWARDHAN versus RAMKRISHNA GOVIND BHANU AND OTHERS — [1959] 1 S.C.R. 564
- MAHADAYAL PREMCHANDRA versus COMMERCIAL TAX OFFICER, CALCUTTA & ANOTHER — [1959] 1 S.C.R. 551
- MAHADEO versus THE STATE OF BOMBAY — [1959] SUPP. 2 S.C.R. 339
- MAHANT MOTI DAS versus S. P. SAHI, THE SPECIAL OFFICER IN CHARGE OF HINDU RELIGIOUS TRUSTS & OTHERS — [1959] SUPP. 2 S.C.R. 563
- MAHANT RAM SAROOP DASJI versus S. P. SARI, SPECIAL OFFICER-IN-CHARGE OF THE HINDU RELIGIOUS TRUSTS AND OTHERS — [1959] SUPP. 2 S.C.R. 583
- MAHANT RAMDHAN PURI versus BANKEY BIHARI SARAN & OTHERS — [1959] 1 S.C.R. 1085
- MAHARAJ KUMAR KAMAL SINGH versus THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA — [1959] SUPP. 1 S.C.R. 10
- MAHARANA SHRI JAYAVANTSINHJI, RANMALSINHJI versus THE STATE OF BOMBAY AND OTHERS — [1959] SUPP. 1 S.C.R. 911
- MAKTUL versus MST. MANBHARI & OTHERS — [1959] 1 S.C.R. 1099
- MAZAGAON DOCK LTD. versus THE COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX — [1959] 1 S.C.R. 848
- MCGREGOR & BALFOUR LTD. versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1959] SUPP. 2 S.C.R. 355
- MCKENZIE & CO. LTD. versus ITS WORKMEN AND OTHERS — [1959] SUPP. 1 S.C.R. 222
- MESSRS. DHANDHANIA KEDIA & CO. versus THE COMMISSIONER OF INCOME-TAX — [1959] SUPP. 1 S.C.R. 204
- MESSRS. HOWRAH TRADING CO., LTD. versus THE COMMISSIONER OF INCOME-TAX, CALCUTTA — [1959] SUPP. 2 S.C.R. 448
- MESSRS. R. C. MITTER & SONS versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA — [1959] SUPP. 2 S.C.R. 641
- MITHAN LAL versus THE STATE OF DELHI & ANOTHER — [1959] 1 S.C.R. 445
- MIZAJI AND ANOTHER versus THE STATE OF U.P. — [1959] SUPP. 1 S.C.R. 940
- MOHD. HANIF QUARESHI & OTHERS versus THE STATE OF BIHAR — [1959] 1 S.C.R. 629
- N. T. VELUSWAMI THEVAR versus G. RAJA NAINAR AND OTHERS — [1959] SUPP. 1 S.C.R. 623
- NANNI BAI AND OTHERS versus GITA BAI — [1959] 1 S.C.R. 479
- NARAIN AND TWO OTHERS versus THE STATE OF PUNJAB — [1959] SUPP. 1 S.C.R. 724
- OM PRABHA JAIN versus GIAN CHAND & ANOTHER — [1959] SUPP. 2 S.C.R. 516
- P. KRISHNA MENON versus THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE — [1959] SUPP. 1 S.C.R. 133
- P. V. SIVARAJAN versus THE UNION OF INDIA AND ANOTHER — [1959] SUPP. 1 S.C.R. 779
- PANDIT BANARSI DAS BHANOT versus THE STATE OF MADHYA PRADESH & OTHERS — [1959] 1 S.C.R. 427
- PANDIT M. S. M. SHARMA versus SHRI SRI KRISHNA SINHA AND OTHERS — [1959] SUPP. 1 S.C.R. 806
- PRANAB KUMAR MITRA versus THE STATE OF WEST BENGAL AND ANOTHER — [1959] SUPP. 1 S.C.R. 63
- PREM NATH KAUL versus THE STATE OF JAMMU & KASHMIR — [1959] SUPP. 2 S.C.R. 270
- PUNJAB DISTILLING INDUSTRIES LTD. versus THE COMMISSIONER OF INCOME-TAX, SIMLA — [1959] SUPP. 1 S.C.R. 683
- PURANMALL AGARWALLA versus THE STATE OF ORISSA — [1959] 1 S.C.R. 1162
- RADHA SUNDAR DUTTA versus MOHD. JAHADUR RAHIM AND OTHERS — [1959] 1 S.C.R. 1309
- RAGHUNATH DAS versus GOKAL CHAND AND ANOTHER — [1959] 1 S.C.R. 811
- RAI BAHADUR SETH TEOMAL versus THE COMMISSIONER OF INCOME TAX AND THE COMMISSIONER OF EXCESS PROFITS TAX — [1959] SUPP. 2 S.C.R. 301
- RAIGARH JUTE MILLS LTD. versus EASTERN RAILWAY AND ANOTHER — [1959] 1 S.C.R. 236
- RAJA BAHADUR K. C. DEO BHANJ versus RAGHUNATH MISRA AND OTHERS — [1959] SUPP. 1 S.C.R. 952
- RAJPUTANA AGENCIES LTD. versus COMMISSIONER OF I. T., BOMBAY — [1959] SUPP. 1 S.C.R. 142
- RAM DIAL versus SANT LAL AND OTHERS — [1959] SUPP. 2 S.C.R. 748
- RAM GOPAL versus ANANT PRASAD AND ANOTHER — [1959] SUPP. 2 S.C.R. 692
- RAM PRAKASH versus THE STATE OF PUNJAB — [1959] 1 S.C.R. 1219
- RANJIT SINGH versus THE STATE OF PUNJAB — [1959] SUPP. 2 S.C.R. 727
- RATAN GOND versus THE STATE OF BIHAR — [1959] 1 S.C.R. 1336
- RAZIA BEGUM versus SAHEBZADI ANWAR BEGUM & OTHERS — [1959] 1 S.C.R. 1111
- S. K. G. SUGAR LTD. versus SRI ALI HASSAN, CHAIRMAN, INDUSTRIAL TRIBUNAL, BIHAR & OTHERS — [1959] SUPP. 1 S.C.R. 254
- S. PL. NARAYANAN CHETTIAR versus M. AR. ANNAMALAI CHETTIAR — [1959] SUPP. 1 S.C.R. 237
- S. VEERABADRAN CHETTIAR versus E.V. RAMASWAMI NAICKER & OTHERS — [1959] 1 S.C.R. 1211
- S.B. ADITYAN versus S. KANDASWAMI AND OTHERS — [1959] 1 S.C.R. 868
- S.M. JAKATI & ANOTHER versus S.M. BORKAR & OTHERS — [1959] 1 S.C.R. 1384
- SALES TAX OFFICER, BANARAS & OTHERS versus KANHAIYA LAL MUKUNDLAL SARAF — [1959] 1 S.C.R. 1350
- SALES TAX OFFICER, CUTTACK AND ANOTHER versus M/S. B.C. PATEL & CO. — [1959] 1 S.C.R. 520
- SARDAR SARUP SINGH & OTHERS versus THE STATE OF PUNJAB & OTHERS — [1959] SUPP. 2 S.C.R. 499
- SAROJ KUMAR MAZUMDAR versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA. — [1959] SUPP. 2 S.C.R. 846
- SETH BADRI PRASAD AND OTHERS versus SETH NAGARMAL AND OTHERS — [1959] SUPP. 1 S.C.R. 769
- SETH GANGA DHAR versus SHANKAR LAL & OTHERS — [1959] 1 S.C.R. 509
- SETH GULAB CHAND versus SETH KUDILAL AND ANOTHER — [1959] 1 S.C.R. 313
- SHEWPUJANRAI INDRASANRAI LTD. versus THE COLLECTOR OF CUSTOMS & OTHERS — [1959] 1 S.C.R. 821
- SHREE VINOD KUMAR & OTHERS. versus STATE OF HIMACHAL PRADESH — [1959] SUPP. 1 S.C.R. 160
- SHRI CHANDRIKA PRASAD TRIPATHI versus SHRI SIV PRASAD CHANPURIA & OTHERS. — [1959] SUPP. 2 S.C.R. 527
- SHRI KISHORI LAL versus MST. CHALTIBAI — [1959] SUPP. 1 S.C.R. 698
- SHRI RADESHYAM KHARE & ANOTHER versus THE STATE OF MADHYA PRADESH & OTHERS — [1959] 1 S.C.R. 1440
- SHRI RAM KRISHNA DALMIA versus SHRI JUSTICE S. R. TENDOLKAR & OTHERS — [1959] 1 S.C.R. 279
- SHRIMATI SHANTABAI versus STATE OF BOMBAY & OTHERS — [1959] 1 S.C.R. 256
- SHRIMATI SHANTABAI versus STATE OF BOMBAY & OTHERS — [1959] 1 S.C.R. 265
- SIRAJUL HAQ KHAN & OTHERS versus THE SUNNI CENTRAL BOARD OF WAQF, U.P. & OTHERS — [1959] 1 S.C.R. 1287
- SITA RAM GOEL versus THE MUNICIPAL BOARD, KANPUR AND OTHERS — [1959] 1 S.C.R. 1148
- SMT. INDERMANI JATIA versus COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW — [1959] SUPP. 1 S.C.R. 45
- SRI BARU RAM versus SHRIMATI PRASANNI & OTHERS — [1959] 1 S.C.R. 1403
- SRI RAM RAM NARAIN MEDHI versus THE STATE OF BOMBAY — [1959] SUPP. 1 S.C.R. 489
- STATE OF MADHYA PRADESH versus REVASHANKAR — [1959] 1 S.C.R. 1367
- TAHSILDAR SINGH AND ANOTHER versus THE STATE OF UTTAR PRADESH — [1959] SUPP. 2 S.C.R. 875
- THAKUR RAGHUBIR SINGH AND OTHERS versus THE STATE OF AJMER (NOW RAJASTHAN) AND OTHERS — [1959] SUPP. 1 S.C.R. 478
- THE KOCHU GOVINDAN KAIMAL & OTHERS versus THAYANKOOT THEKKOT LAKSHMI AMMA AND OTHERS — [1959] SUPP. 1 S.C.R. 1
- THE AMALGAMATED ELECTRICITY CO., LTD. versus N. S. BATHENA — [1959] SUPP. 2 S.C.R. 213
- THE ASIATIC STEAM NAVIGATION CO., LTD. versus SUB-LT. ARABINDA CHAKRAVARTI — [1959] SUPP. 1 S.C.R. 979
- THE ASSOCIATED CEMENT COMPANIES LTD., DWARKA CEMENT WORKS, DWARKA versus ITS WORKMEN & ANOTHER — [1959] 1 S.C.R. 925
- THE COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA versus SRI RAMAKRISHNA DEO — [1959] SUPP. 1 S.C.R. 176
- THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL versus MESSRS. VYAS & DOTIWALA — [1959] SUPP. 1 S.C.R. 39
- THE COMMISSIONER OF INCOME-TAX, WEST BENGAL versus THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. — [1959] SUPP. 2 S.C.R. 459
- THE COMMISSIONER OF INCOME-TAX, HYDERABAD-DECCAN versus MESSRS. VAZIR SULTAN & SONS — [1959] SUPP. 2 S.C.R. 375
- THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE versus THE INDO MERCANTILE BANK, LIMILED — [1959] SUPP. 2 S.C.R. 256
- THE COMMISSIONER OF INCOME-TAX, NELHI versus THE DELHI FLOUR MILLS CO., LTD., DELHI — [1959] SUPP. 1 S.C.R. 28
- THE ERIN ESTATE, GALAH, CEYLON versus THE COMMISSIONER OF INCOME-TAX, MADRAS — [1959] 1 S.C.R. 573
- THE INCOME-TAX OFFICER, BANGALORE versus K. N. GURUSWAMY — [1959] 1 S.C.R. 785
- THE INDIAN HUME PIPE CO., LTD., versus THEIR WORKMEN — [1959] SUPP. 2 S.C.R. 948
- THE INDIAN OXYGEN & ACETYLENE CO., PRIVATE LTD., BOMBAY versus ITS WORKMEN & ANOTHER — [1959] SUPP. 2 S.C.R. 1002
- THE MANAGEMENT OF RANIPUR COLLIERY versus BHUBAN SINGH AND OTHERS — [1959] SUPP. 2 S.C.R. 719
- THE NAGPUR ELECTRIC LIGHT AND POWER CO., LTD. & OTHERS versus K. SHREEPATHIRAO — [1959] 1 S.C.R. 463
- THE PATNA ELECTRIC SUPPLY CO., LTD., PATNA versus THE PATNA ELECTRIC SUPPLY WORKERS UNION — [1959] SUPP. 2 S.C.R. 761
- THE SPECIAL LAND ACQUISITION OFFICER, BANGALORE versus T. ADINARAYAN SETTY — [1959] SUPP. 1 S.C.R. 404
- THE STATE OF AJMER (NOW RAJASTHAN) versus SHIVJI LAL — [1959] SUPP. 2 S.C.R. 739
- THE STATE OF BIHAR & OTHERS versus BHABAPRITANANDA OJHA — [1959] SUPP. 2 S.C.R. 624
- THE STATE OF BIHAR & OTHERS. versus SM. CHARUSILA DASI — [1959] SUPP. 2 S.C.R. 601
- THE STATE OF BIHAR versus BASAWAN SINGH — [1959] 1 S.C.R. 195
- THE STATE OF BIHAR versus D.N. GANGULY & OTHERS — [1959] 1 S.C.R. 1191
- THE STATE OF MADHYA PRADESH versus MUBARAK ALI — [1959] SUPP. 2 S.C.R. 201
- THE STATE OF MADRAS versus GANNON DUNKERLEY & CO., (MADRAS) LTD. — [1959] 1 S.C.R. 379
- THE STATE OF MYSORE versus THE WORKERS OF GOLD MINES — [1959] 1 S.C.R. 895
- THE STATE OF RAJASTHAN versus SHRI G. CHAWLA AND DR. POHUMAL — [1959] SUPP. 1 S.C.R. 904
- THE STATE OF UTTAR PRADESH versus BANSRAJ — [1959] SUPP. 1 S.C.R. 153
- THE TRUSTEES OF THE CHARLTY FUND, ESPLANADE ROAD, FORT, BOMBAY versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1959] SUPP. 2 S.C.R. 923
- THE WESTERN INDIA THEATRES LTD. versus MUNICIPAL CORPORATION OF THE CITY OF POONA — [1959] SUPP. 2 S.C.R. 71
- THE WESTERN INDIA THEATRES LTD. versus THE CANTONMENT BOARD, POONA, CANTONMENT — [1959] SUPP. 2 S.C.R. 63
- THOMAS DANA versus THE STATE OF PUNJAB — [1959] SUPP. 1 S.C.R. 274
- TIRUVENIBAI & ANOTHER versus SMT. LILABAI — [1959] SUPP. 2 S.C.R. 107
- UJAGAR SINGH versus MST. JEO — [1959] SUPP. 2 S.C.R. 781
- WAMAN SHRINIWAS KINI versus RATILAL BHAGWANDAS & CO. — [1959] SUPP. 2 S.C.R. 217
- WORKMEN OF ASSAM CO. versus ASSAM CO. LTD. — [1959] 1 S.C.R. 327
- Y. NARAYANA CHETTY & ANOTHER versus THE INCOME-TAX OFFICER, NELLORE AND OTHERS — [1959] SUPP. 1 S.C.R. 189
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