Supreme Court of India — 2017

732 reported judgments.

• A. T. SIVAPERUMAL versus MOHAMMED HYATH (D) BY LRS. — [2017] 6 S.C.R. 669
• A.P. SHOWKATH ALI & ORS. versus STATE OF KERALA & ORS. — [2017] 7 S.C.R. 698
• ABHIRAM SINGH versus C.D. COMMACHEN (DEAD) BY LRS. & ORS. — [2017] 1 S.C.R. 158
• ADIVEPPA & ORS versus BHIMAPPA & ANR. — [2017] 9 S.C.R. 505
• AFTARUDDIN (DEAD) REP. THR. LRS. versus RAMKRISHNA DATTA ALIAS BABUL DATTA & ORS. — [2017] 12 S.C.R. 85
• AGARWAL TRACOM PVT. LTD. versus PUNJAB NATIONAL BANK & ORS. — [2017] 11 S.C.R. 164
• AGNIGUNDALA VENKATA RANGA RAO versus INDUKURU RAMACHANDRA REDDY (DEAD) BY LRS. & ORS. — [2017] 4 S.C.R. 816
• AHSAN versus STATE OF U.P. — [2017] 7 S.C.R. 658
• AJAY KUMAR GHOSHAL ETC. versus STATE OF BLHAR & ANR. — [2017] 1 S.C.R. 469
• AJAY SINGH AND ANR. AND ETC. versus STATE OF CHHATTISGARH AND ANR. — [2017] 1 S.C.R. 286
• AJAYINDER SANGWAN & ORS. versus BAR COUNCIL OF DELHI — [2017] 11 S.C.R. 264
• AJAYINDER SANGWAN AND ORS. versus BAR COUNCIL OF DELHI & ORS. — [2017] 7 S.C.R. 666
• AJITSLNH ARJUNSLNH GOHLL versus BAR COUNCIL OF GUJARAT AND ANR. — [2017] 5 S.C.R. 984
• ALI MOHAMMAD BELGH AND ORS. versus STATE OF J & K — [2017] 2 S.C.R. 874
• ALKA CHANDEWAR versus SHAMSHUL ISHRAR KHAN — [2017] 6 S.C.R. 533
• ALLAHABAD BANK & ORS. versus KRISHNA NARAYAN TEWARI — [2017] 1 S.C.R. 389
• ALLOKAM PEDDABBAYYA AND ANOTHER versus ALLAHABAD BANK AND OTHERS — [2017] 8 S.C.R. 121
• AMARDEEP SINGH versus HARVEEN KAUR — [2017] 8 S.C.R. 925
• AMBADAS KHANDUJI SHINDE & ORS. versus ASHOK SADASHIV MAMURKAR & ORS. — [2017] 4 S.C.R. 966
• AMIT VASHISTHA versus SURESH AND ANOTHER — [2017] 7 S.C.R. 736
• AMRUTBHAI SHAMBHUBHAI .PATEL versus SUMANBHAI KANTIBHAI PATEL & ORS. — [2017] 4 S.C.R. 105
• ANANT SINGH @ ANANT KUMAR SINGH versus THE STATE OF BIHAR AND ORS. — [2017] 5 S.C.R. 147
• ANIL KUMAR DADURAO DHEKLE versus RUKHIBEN AND ORS. — [2017] 3 S.C.R. 214
• ANIL KUMAR SINGH versus V!JAY PAL SINGH & ORS. — [2017] 11 S.C.R. 74
• ANIL KUMAR versus STATE OF PUNJAB — [2017] 1 S.C.R. 418
• ANIL KUMAR YADAV versus STATE (NCT) OF DELHI & ANR. — [2017] 11 S.C.R. 195
• ANJAN KUMAR SARMA & ORS. versus STATE OF ASSAM — [2017] 3 S.C.R. 991
• ANNA JUHI JOHN AND ANR. versus ENGLISH AND FOREIGN LANGUAGES UNNERSITIES, HYDERABAD AND ANR. — [2017] 3 S.C.R. 893
• ANNAII MEDICAL COLLEGE & HOSPITAL AND ANR. versus UNION OF INDIA AND ANR. — [2017] 10 S.C.R. 1113
• APOLLO INSTITUTE OF MEDICAL SCIENCES & RESEARCH AND ORS. versus UNION OF INDIA AND ANR. — [2017] 9 S.C.R. 697
• APPARAJU MALHAR RAO versus TULA VENKATAIAH@ VENKAT RAO (DEAD) & ORS. — [2017] 8 S.C.R. 626
• ARAVALI POWER COMPANY PVT. LTD. versus MIS. ERA INFRA ENGINEERING LTD. — [2017] 11 S.C.R. 497
• ARJUN AND ANR. ETC. ETC. versus STATE OF CHHATTISGARH — [2017] 2 S.C.R. 298
• ARJUN GOPAL AND ORS. versus UNION OF INDIA AND ORS. — [2017] 11 S.C.R. 821
• ARJUN GOPAL AND OTHERS versus UNION OF INDIA AND OTHERS — [2017] 10 S.C.R. 86
• ARRIVE SAFE SOCIETY OF CHANDIGARH versus THE UNION TERRITORY OF CHANDIGARH & ANR. — [2017] 7 S.C.R. 369
• ARUN KUMAR versus THE STATE OF BIHAR & ORS. — [2017] 3 S.C.R. 808
• ASFAQ versus STATE OF RAJASTHAN & ORS. — [2017] 11 S.C.R. 571
• ASHA RANJAN versus STATE OF BIHAR & ORS. — [2017] 1 S.C.R. 945
• ASHARFI versus STATE OF UTTAR PRADESH — [2017] 12 S.C.R. 128
• ASHISH RANJAN AND ORS. versus UNION OF INDIA AND OTHERS — [2017] 4 S.C.R. 69
• ASHISH RANJAN AND ORS.· versus UNION OF INDIA AND OTHERS — [2017] 4 S.C.R. 78
• ASSAM STATE ELECTRICITY BOARD AND ORS. versus BUILDWORTH PVT. LTD. — [2017] 7 S.C.R. 123
• ASSISTANT DIRECTOR OF INCOME TAX-I, NEW DELHI versus MIS. E-FUNDS IT SOLUTION INC. — [2017] 10 S.C.R. 157
• ASSOCIATION OF ENGINEERS versus GOVERNMENT OF TAMIL NADU & ORS. — [2017] 11 S.C.R. 713
• ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY versus SUSHIL ANSAL AND ANOTHER — [2017] 1 S.C.R. 614
• ATMA RAM PROPERTIES PVT. LTD. versus THE ORIENTAL INSURANCE CO. LTD. — [2017] 12 S.C.R. 1044
• ATMA SINGH versus GURMEJ KAUR (D) & ORS. — [2017] 8 S.C.R. 904
• AVISHEK RAJA & ORS. versus SANJAY GUPTA — [2017] 6 S.C.R. 1028
• AYAN CHATTERJEE versus FUTURE TECHNOLOGY FOUNDATION INC. & ORS. — [2017] 3 S.C.R. 538
• AZIZIA BEE @ SHAIK MUJEEB (D) THR. LRS. versus GOVT. OF A.P. & ORS. — [2017] 8 S.C.R. 607
• B. K. PAVITRA & ORS. versus UNION OF INDIA & ORS. — [2017] 1 S.C.R. 631
• B. SUNITHA versus THE STATE OF TELENGANA & ANR. — [2017] 14 S.C.R. 456
• B. VIJAYA BHARATHI versus P. SAVITRI & ORS. — [2017] 7 S.C.R. 746
• BALAKRAM versus STATE OF UTTARAKHAND & ORS. — [2017] 5 S.C.R. 367
• BALAKRISHNAN versus UNION OF INDIA & ORS. — [2017] 1 S.C.R. 519
• BALIRAJ SINGH versus STATE OF MADHYA PRADESH — [2017] 3 S.C.R. 251
• BALWANT VITHAL KADAM versus SUNIL BABURAOI KADAM — [2017] 12 S.C.R. 44
• BANK OF INDIA versus YADAV CONSULTANCY SERVICES (P) LTD. AND ANR. — [2017] 12 S.C.R. 67
• BANK OF NEW YORK MELLON LONDON BRANCH versus ZENITH INFOTECH LIMITED — [2017] 2 S.C.R. 415
• BAPUSAHEB CHIMASAHEB NAIK-NIMBALKAR (DEAD THROUGH LRS.) & ANR. versus MAHESH VIJAYSINHA RAJEBHOSALE & ORS. — [2017] 3 S.C.R. 387
• BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH (BMS) ETC. versus BARANAGORE JUTE FACTORY PLC. ETC. — [2017] 4 S.C.R. 700
• BARUN CHANDRA THAKUR versus CENTRAL BUREAU OF INVESTIGATION AND OTHERS — [2017] 12 S.C.R. 142
• BEENA R. versus KERALA PUBLIC SERVICE COMMISSION & ORS. — [2017] 6 S.C.R. 510
• BEHRAM TEJANI & ORS. versus AZEEM JAGANI — [2017] 1 S.C.R. 132
• BHAGIRATH AGARWAL versus M/S. SIMPLEX CONCRETE & PILES (I) PVT. LTD. & ORS. — [2017] 3 S.C.R. 698
• BHAGWATI @ REENA versus ANIL CHOUBEY — [2017] 4 S.C.R. 421
• BHARAT DEEP SETHI versus SONIA TAK.KAR — [2017] 10 S.C.R. 531
• BHARATSING S/O GULABSINGH JAKHAD & ORS. versus THE STATE OF MAHARASHTRA & ORS. — [2017] 14 S.C.R. 470
• BHARGAVI CONSTRUCTIONS & ANR. versus KOTHAKAPU MUTHYAM REDDY & ORS . — [2017] 9 S.C.R. 380
• BIBI PARWANA KHATOON @ PARWANA KHATOON AND ANOTHER versus STATE OF BIHAR — [2017] 3 S.C.R. 927
• BIJENDER & ORS. versus STATE OF HARYANA & ANR. — [2017] 10 S.C.R. 534
• BIMAL KISHORE PALIWAL & ORS versus COMMISSIONER OF WEALTH TAX — [2017] 14 S.C.R. 597
• BIMOLANGSHU ROY (DEAD) THROUGH LRS versus STATE OF ASSAM & ANOTHER — [2017] 13 S.C.R. 301
• BINOY VISWAM versus UNION OF INDIA & ORS. — [2017] 7 S.C.R. 1
• BIR WATI & ORS. versus UNION OF INDIA & ANR. — [2017] 7 S.C.R. 647
• BIRBAL CHOUDHARY@ MUKHIYA JEE versus STATE OF BIHAR — [2017] 13 S.C.R. 48
• BITHIKA MAZUMDAR AND ANR. versus SAGAR PAL AND ORS. — [2017] 1 S.C.R. 546
• BLACK PEARL HOTELS (PVT) LTD. versus M/S PLANET M RETAIL LTD. — [2017] 2 S.C.R. 50
• BOARD OF CONTROL FOR CRICKET IN INDIA versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2017] 1 S.C.R. 525
• BOARD OF CONTROL FOR CRICKET IN INDIA versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2017] 1 S.C.R. 544
• BRIJENDRA SINGH & ORS. versus STATE OF RAJASTHAN — [2017] 3 S.C.R. 374
• BUOY SINHA ROY (D) BY LR. versus BISWANATH DAS & ORS. — [2017] 14 S.C.R. 558
• C. VENKATA SWAMY versus H. N. SHIVANNA (D) BY L.R. & ANR. ETC. — [2017] 12 S.C.R. 1
• CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS versus UNION OF INDIA AND ANOTHER — [2017] 12 S.C.R. 331
• CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS versus UNION OF INDIA AND OTHERS — [2017] 12 S.C.R. 337
• CANARA BANK REP. BY ITS DEPUTY GEN. MANAGER versus C.S. SHYAM & ANR. — [2017] 7 S.C.R. 741
• CANARA BANK versus M. AMARENDER REDDY & ANR. — [2017] 3 S.C.R. 748
• CENTRAL BANK OF INDIA versus HUSAINY FAKHRUDDIN AND OTHERS — [2017] 2 S.C.R. 331
• CENTRAL BANK OF LNDIA versus M. SETHUMADHAVAN & ORS. — [2017] 2 S.C.R. 912
• CENTRAL BUREAU OF INVESTIGATION versus M. SIVAMANI — [2017] 7 S.C.R. 509
• CENTRAL BUREAU OF INVESTIGATION versus SADHU RAM SINGLA & ORS. — [2017] 1 S.C.R. 907
• CENTRE FOR PUBLIC INTEREST LITIGATION versus HOUSING & URBAN DEVELOPMENT CORPORATION LTD. & ORS. — [2017] 1 S.C.R. 401
• CHAIRMAN AND MANAGING DIRECTOR FCI AND ORS. versus JAGDISH BALARAM BAHIRA AND ORS. — [2017] 11 S.C.R. 271
• CHAND DEVI DAGA & ORS. versus MANJU K. HUMATANI & ORS. — [2017] 11 S.C.R. 923
• CHANDPAKLAL RAMANLAL SHAH AND ANR. versus RELIANCE INDUSTRIES LTD. — [2017] 14 S.C.R. 554
• CHANDRASEKAR AND ANOTHER versus STATE — [2017] 3 S.C.R. 772
• CHANDRO DEVI & ETC. versus UNION OF INDIA AND ORS. — [2017] 8 S.C.R. 653
• CHARANDAS SWAMI versus STATE OF GUJARAT & ANR. — [2017] 3 S.C.R. 96
• CHHANGA @ MANOJ versus STATE OF M. P. — [2017] 2 S.C.R. 27
• CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ANR. versus M/S AMAR INFRASTRUCTURE LTD. AND ORS. — [2017] 6 S.C.R. 974
• CHILAMKURTI BALA SUBRAHMANYAM versus SAMANTHAPUDI VIJAYA LAKSHMI & ANR. — [2017] 3 S.C.R. 826
• CHIRAG M. PATHAK & ORS. ETC.ETC. versus DOLLYBEN KANTILAL & ORS. — [2017] 14 S.C.R. 424
• CHRISOMAR CORPORATION versus MJR STEELS PRIVATE LIMITED & ANR. — [2017] 14 S.C.R. 17
• COMMISSIONER CENTRAL EXCISE, BANGALORE versus M/S. UNITED SPIRITS LTD. & ANR. — [2017] 1 S.C.R. 54
• COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, BANGALORE versus MIS KARNATAKA SOAPS & DETERGENTS LTD. — [2017] 10 S.C.R. 148
• COMMISSIONER OF CUSTOMS (EXPORT) NHAVA SHEVA versus M/S. MASCOT INTERNATIONAL — [2017] 6 S.C.R. 331
• COMMISSIONER OF CUSTOMS, MUMBAI versus M/S ABAN LOYD CHILES OFFSHORE LTD. & ORS. — [2017] 5 S.C.R. 314
• COMMISSIONER OF INCOME TAX COCHIN versus MIS TRAVANCORE COCHIN UDYOGA MANDAL — [2017] 7 S.C.R. 551
• COMMISSIONER OF INCOME TAX II versus M/S MODJPON LTD. — [2017] 11 S.C.R. 84
• COMMISSIONER OF INCOME TAX versus BALBIR SINGH MAINI — [2017] 10 S.C.R. 1073
• COMMISSIONER OF INCOME TAX- 1, MUMBAI versus M/S. HINDUSTAN PETROLEUM CORPORATION LTD. — [2017] 7 S.C.R. 631
• COMMISSIONER OF INCOME TAX-GUJARAT-II versus KWALITY STEEL SUPPLIERS COMPLEX — [2017] 3 S.C.R. 1022
• COMMISSIONER OF INCOME TAX-I, KOLHAPUR versus MIS. CHAPHALKAR BROTHERS PUNE — [2017] 12 S.C.R. 1083
• COMMISSIONER OF INCOME TAX-ILL, PUNE versus SINHGAD TECHNICAL EDUCATION SOCIETY — [2017] 8 S.C.R. 463
• COMMISSIONER OF TRADE AND TAXES AND ORS. versus MIS AHLUWALIA CONTRACTS (INDIA) LTD. — [2017] 10 S.C.R. 50
• COMMON CAUSE & ORS. versus UNION OF INDIA & ORS. — [2017] 1 S.C.R. 556
• COMMON CAUSE (A REGISTERED SOCIETY) AND OTHERS versus UNION OF INDIA AND OTHERS — [2017] 1 S.C.R. 1015
• COMMON CAUSE : A REGISTERED SOCIETY versus UNION OF INDIA — [2017] 3 S.C.R. 291
• COMMON CAUSE versus UNION OF INDIA AND ORS. — [2017] 13 S.C.R. 361
• COMMON CAUSE versus UNION OF INDIA AND OTHERS — [2017] 11 S.C.R. 154
• COMPETITION COMMISSION OF INDIA versus CO-ORDINATION COMMITTEE OF ARTISTS AND TECHNICIANS OF W.B. FILM AND TELEVISION AND ORS. — [2017] 5 S.C.R. 1
• CONSORTIUM OF TITAGARH FIREMA ADLER S.P.A. - TITAGARH WAGONS LTD. THROUGH AUTHORIZED SIGNATORY, TITAGARH TOWERS, 756, ANANDAPUR, E. M. BYPASS, KOLKATA- 700 07, WEST BENGAL versus NAGPUR METRO RAIL CORPORATION LTD. (NMRCL) HAVING ITS HEAD OFFICE AT METRO HOUSE, BUNGALOW NO. 28/2, ANAND NAGAR, C.K. NAIDU ROAD, CIVIL LINES, NAGPUR THROUGH ITS GENERAL MANAGER (PROCUREMENT) & ANR. — [2017] 5 S.C.R. 337
• CYRUS RUSTOM PATEL versus THE CHARITY COMMISSIONER MAHARASHTRA, STATE & ORS. — [2017] 9 S.C.R. 277
• D. N. JOSHI (D) THR. LRS. & OTHERS versus D. C. HARRIS & ANOTHER — [2017] 7 S.C.R. 326
• D. SAROJAKUMARI versus R. HELEN THILAKOM & ORS. — [2017] 9 S.C.R. 512
• DAGADABAI (DEAD) BY L.RS. versus ABBAS @ GULAB RUSTUM PINJARI — [2017] 4 S.C.R. 760
• DALIP KAUR BRAR versus M/S.GURU GRANTH SAHIB SEWA MISSION (REGD.) AND ANR. — [2017] 5 S.C.R. 444
• DAMINI AND ANOTHER versus MANAGING DIRECTOR, JODHPUR VIDYUT VITRAN NIGAM LIMITED AND ANOTHER — [2017] 8 S.C.R. 938
• DAYA KISHAN JOSHI & ANR. versus DYNEMECH SYSTEMS PVT. LTD. — [2017] 7 S.C.R. 587
• DEBAPRIYA PAL versus STATE OF WEST BENGAL — [2017] 1 S.C.R. 566
• DEEPA E.V. versus UNION OF INDIA AND ORS. — [2017] 1 S.C.R. 938
• DELHI ADMINISTRATION & ANR. versus KIDARNATH MOHINDERNATH & ANR, — [2017] 3 S.C.R. 510
• DELHI DEVELOPMENT AUTHORITY versus BANKMENS CO-OPERATIVE GROUP HOUSING SOCIETY LTD. & ORS. — [2017] 6 S.C.R. 616
• DELHI METRO RAIL CORPORATION LTD. versus TARUN PAL SINGH & ORS. — [2017] 14 S.C.R. 202
• DENTAL COUNCIL OF !NOIA versus DR. HEDGEWAR SMRUTI RUGNA SEVA MANDAL, HINGOLI &ORS. — [2017] 2 S.C.R. 840
• DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 11 (I) BANGALORE versus M/S. ACE MULTI AXES SYSTEMS LTD. — [2017] 12 S.C.R. 21
• DEVENDRA NATH SRIVASTAVA versus STATE OF U.P. — [2017] 3 S.C.R. 714
• DHARAMPAL (DEAD) THR. LRS. versus PUNJAB WAKF BOARD & ORS. — [2017] 8 S.C.R. 316
• DHARMABIRI RANA versus PRAMOD KUMAR SHARMA (D) THR. LRS. & ANR. — [2017] 10 S.C.R. 122
• DINSHAW RUSI MEHTA & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2017] 2 S.C.R. 727
• DINUBHAI BOGHABHAI SOLANKI versus STATE OF GUJARAT & ORS. — [2017] 11 S.C.R. 979
• DIRECTOR OF INCOME TAX, CIRCLE 26(1) NEW DELHI versus S.R.M.B. DAIRY FARMING (P) LTD. — [2017] 11 S.C.R. 1118
• DIRECTORATE OF REVENUE INTELLIGENCE AND OTHERS versus PUSHPA LEKHUMAL TOLANI — [2017] 7 S.C.R. 711
• DISABLED RIGHTS GROUP & ANR. versus UNION OF INDIA & ORS. — [2017] 12 S.C.R. 988
• DISTRICT DEVELOPMENT OFFICER & ANR. versus SATISH KANTILAL AMRELIA — [2017] 12 S.C.R. 414
• DNYANDEO SABAJI NAIK AND ANR. versus MRS. PRADNYA PRAKASH KHADEKAR AND ORS. — [2017] 2 S.C.R. 95
• DOMNIC ALEX FERNANDES (D) THROUGH LRS. & ORS. versus UNION OF INDIA AND ORS. — [2017] 7 S.C.R. 617
• DOONGAR SINGH & ORS. versus THE STATE OF RAJASTHAN — [2017] 11 S.C.R. 222
• DR. JAGAT NARAIN SUBHARTI CHARITABLE TRUST AND ANR. versus UNION OF INDIA AND ORS. — [2017] 8 S.C.R. 291
• DR. K. S. PALANISAMI (DEAD) THROUGH LRS. versus HINDU COMMUNITY IN GENERAL AND CITIZENS OF GOBICHETTIPALAYAM AND OTHERS — [2017] 4 S.C.R. 511
• DR. MANJEET KAUR MONGA (DEAD) THR. HER LEGAL HEIRS KARAN VIR SINGH MONGA versus K. L. SUNEJA & ORS. — [2017] 6 S.C.R. 453
• DR. S. RAJASEEKARAN (II) versus UNION OF INDIA & ORS. — [2017] 13 S.C.R. 508
• DR. SABU MATHEW GEORGE versus UNION OF INDIA & ORS. — [2017] 12 S.C.R. 153
• DR. SAURABH DWIVEDI AND ORS. versus UNION OF INDIA AND ORS. — [2017] 4 S.C.R. 286
• DR. SOU JAYSHREE UJWAL INGOLE versus STATE OF MAHARASHTRA & ANR. — [2017] 2 S.C.R. 865
• DR. T. P. SENKUMAR IPS versus UNION OF INDIA & ORS. — [2017] 6 S.C.R. 881
• DR.KAZIMUNNISA (DEAD) BY L.R. versus ZAKIA SULTANA (DEAD) BY L.R.& ORS. — [2017] 11 S.C.R. 1019
• DURGA PRASAD versus NARAYAN RAMCHANDAANI (D) THR. LRS. — [2017] 1 S.C.R. 745
• DUSHYANT N. DALAL AND ANOTHER versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2017] 11 S.C.R. 448
• EASTERN COALFIELDS LTD. & ORS. versus PRATIVA BISWAS & ORS. — [2017] 13 S.C.R. 85
• ECL FINANCE LTD. versus HARIKISHAN SHANKARJI GUDIPATI & ORS. — [2017] 11 S.C.R. 1036
• EMPLOYEES STATE INSURANCE CORPORATION & ANR. versus MANGALAM PUBLICATIONS (I) PRIVATE LIMITED — [2017] 8 S.C.R. 697
• ENERGY WATCHDOG versus CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. ETC. — [2017] 3 S.C.R. 153
• ENVIRONMENT AND CONSUMER PROTECTION FOUNDATION versus UNION OF INDIA & ORS . — [2017] 9 S.C.R. 453
• ESSAR STEEL INDIA LTD. AND ANR. versus STATE OF GUJARAT AND ANR. — [2017] 4 S.C.R. 767
• EUROTEX INDUSTRIES AND EXPORTS LIMITED & ANR. versus STATE OF MAHARASHTRA & ANR. — [2017] 4 S.C.R. 392
• EX. GNR. LAXMANRAM POONIA (DEAD) THROUGH LRS. versus UNLON OF INDIA AND ORS. — [2017] 2 S.C.R. 220
• EXCEL CROP CARE LIMITED versus COMPETITION COMMISSION OF INDIA AND ANOTHER — [2017] 5 S.C.R. 901
• EXECUTIVE OFFICER, ARULMIGU CHOKKANATHA SWAMY KOIL TRUST VIRUDHUNAGAR versus CHANDRAN & ORS. — [2017] 5 S.C.R. 473
• EXTRA JUDL. EXEC. VICTIM FAMILIES ASSN. & ANR. versus UNION OF INDIA & ORS. — [2017] 11 S.C.R. 363
• FARIDABAD COMPLEX ADMINISTRATION versus M/S IRON MASTER INDIA (P) LTD. — [2017] 2 S.C.R. 107
• FAZAR ALI & ORS. versus STATE OF ASSAM — [2017] 6 S.C.R. 646
• FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA versus UNION OF INDIA AND ORS. — [2017] 12 S.C.R. 503
• FEDERATION OF INDIAN MINERAL INDUSTRIES & ORS. versus UNION OF INDIA & ANR. — [2017] 12 S.C.R. 724
• FIRDAUS versus ORIENTAL INSURANCE CO. LTD. & ORS. — [2017] 6 S.C.R. 462
• FORMULA ONE WORLD CHAMPIONSHIP LTD. versus COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 3, DELHI & ANR. — [2017] 2 S.C.R. 152
• GANDHE VIJAY KUMAR versus MULJI @ MULCHAND — [2017] 6 S.C.R. 551
• GANDI DODDABASAPPA @ GANDHI BASAVARAJ versus STATE OF KARNATAKA — [2017] 2 S.C.R. 62
• GANESH SHAMRAO ANDEKAR & ANR. versus STATE OF MAHARASHTRA — [2017] 5 S.C.R. 277
• GANPAT SINGH versus THE STATE OF MADHYA PRADESH — [2017] 9 S.C.R. 706
• GAURAV PRADHAN & ORS. versus STATE OF RAJASTHAN & ORS. — [2017] 8 S.C.R. 951
• GAUTAM JAIN versus UNION OF INDIA & ANR. — [2017] 1 S.C.R. 366
• GIRISH SHARMA & ORS. versus THE STATE OF CHHATTISGARH & ORS. — [2017] 7 S.C.R. 582
• GIRLSH KUMAR SUNEJA versus C.B.L. — [2017] 9 S.C.R. 544
• GLAXO SMITHKLINE PHARMACEUTICALS LTD. & ANR. versus UNION OF INDIA & ORS. — [2017] 7 S.C.R. 894
• GLOCAL MEDICAL COLLEGE AND SUPER SPECIALITY HOSPITAL & RESEARCH CENTRE versus UNION OF INDIA AND ANOTHER — [2017] 8 S.C.R. 365
• GODREJ & BOYCE MANUFACTURING COMPANY LIMITED versus DY. COMMISSIONER OF INCOME-TAX & ANR. — [2017] 3 S.C.R. 602
• GOHIL VISHVARAJ HANUBHAI & OTHERS versus STATE OF GUJARAT & OTHERS — [2017] 3 S.C.R. 401
• GOPAL AND SONS (HUF) versus CIT KOLKATA-XI — [2017] 1 S.C.R. 86
• GOVIND PRASAD SHARMA & ORS. versus DOON VALLEY OFFICERS COOPERATIVE HOUSING SOCIETY LTD — [2017] 7 S.C.R. 653
• GUJARAT URJA VIIKAS NIGAM LIMITED versus SOLAR SEMICONDUCTOR POWER COMPANY (INDIA) PRIVATE LIMITED AND OTHERS — [2017] 14 S.C.R. 115
• GUNWANTLAL GODAWAT versus UNION OF INDIA & ANOTHER — [2017] 14 S.C.R. 369
• GURNAM SINGH (D) THR. LRS. versus GURBACHAN KAUR (D) BY LRS. & ORS. — [2017] 3 S.C.R. 901
• HAFFKINE BIO-PHARMACEUTICAL CORPORATION LTD., GOVERNMENT OF MAHARASHTRA UNDERTAKING THROUGH MANAGER versus M/S. NIRLAC CHEMICALS THROUGH ITS MANAGER & ORS. — [2017] 8 S.C.R. 450
• HAKEEM KHAN & ORS. versus STATE OF M.P. — [2017] 2 S.C.R. 735
• HALAPPA versus MALIK SAB — [2017] 14 S.C.R. 500
• HALLIBURTON OFFSHORE SERVICES INC & ANR. versus PRINCIPAL OFFICER OF MERCANTILE MARINE DEPARTMENT & ORS. — [2017] 6 S.C.R. 764
• HAMDARD INSTITUTE OF MEDICAL SCIENCES B AND RESEARCH (HIMSR) & ANR. versus UNION OF INDIA AND ORS. — [2017] 8 S.C.R. 282
• HAMEED KUNJU versus NAZIM — [2017] 6 S.C.R. 375
• HARBANSLAL MALHOTRA & SONS PVT. LTD. versus KOLKATA MUNICIPAL CORPN. & ANR. — [2017] 11 S.C.R. 526
• HARI SHANKAR SHUKLA versus STATE OF U.P. — [2017] 3 S.C.R. 339
• HARJAS RAL MAKHIJA (D) THR. LRS. versus PUSHPARANI JAIN & ANR. — [2017] 1 S.C.R. 1
• HARKESH CHAND versus KRISHAN GOPAL MEHTA & ORS. — [2017] 2 S.C.R. 285
• HARPAL SINGH versus ASHOK KUMAR & ANR. — [2017] 14 S.C.R. 107
• HARYANA URBAN DEVELOPMENT AUTHORITY & ORS. versus ORCHID INFRASTRUCTURE DEVELOPERS P. LTD. — [2017] 1 S.C.R. 847
• HEERA LAL AND ANR. versus STATE OF RAJASTHAN — [2017] 3 S.C.R. 259
• HILL VIEW COLONY & ORS. versus STATE OF NAGALAND & ORS. — [2017] 5 S.C.R. 508
• HIMACHAL PRADESH FINANCIAL CORPORATION versus ANIL GARG AND OTHERS — [2017] 2 S.C.R. 984
• HIMANGNI ENTERPRISES versus KAMALJEET SINGH AHLUWALIA — [2017] 10 S.C.R. 139
• HIMANSHU MOHAN RAJ versus STATE OF U.P. AND ANR. — [2017] 2 S.C.R. 678
• HIRA SINGH & ANR. versus UNION OF INDIA & ANR. — [2017] 7 S.C.R. 271
• HONDA SIEL CARS INDIA LTD. versus COMMISSIONER OF INCOME TAX, GHAZIABAD — [2017] 6 S.C.R. 1004
• HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) versus GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.) — [2017] 11 S.C.R. 857
• HUSSAIN AND ANR. versus UNION OF LNDIA — [2017] 2 S.C.R. 626
• HYUNDAI CORPORATION & ANR. versus OIL AND NATURAL GAS CORPORAUON LTD. — [2017] 9 S.C.R. 490
• IA. K. SIKRI AND ASHOK BHUSHAN, JJ.] versus COMMISSIONER OF CENTRAL EXCISE GUWAHATI — [2017] 11 S.C.R. 43
• IMAX CORPORATION versus M/S E-CITY ENTERTAINMENT (I) PVT. LTD. — [2017] 4 S.C.R. 833
• IMTIYAZ AHMAD versus STATE OF U.P. & ORS. — [2017] 1 S.C.R. 305
• IN RE, HON'BLE SHRI JUSTICE C. S. KARNAN versus . — [2017] 9 S.C.R. 212
• IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS versus . — [2017] 4 S.C.R. 673
• INDEPENDENT THOUGHT versus UNION OF INDIA & ANR. — [2017] 13 S.C.R. 821
• INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION HALDIA (!CARE) & ANR. versus UNION OF INDIA & ANR. — [2017] 11 S.C.R. 755
• INDIAN OIL CORPORATION LIMITED & ANR. versus KERALA STATE ROAD TRANSPORT CORPGRATION & ORS. — [2017] 14 S.C.R. 507
• INDIAN OIL CORPORATION LIMITED versus STATE OF BIHAR & ANR. — [2017] 13 S.C.R. 477
• INDIAN OIL CORPORATION LTD. & ORS. versus SHASHI PRABHA SHUKLA & ANR. — [2017] 13 S.C.R. 268
• INDIAN YOUNG LAWYERS ASSOCIATION & ORS. versus STATE OF KER,ALA & ORS. — [2017] 14 S.C.R. 618
• INDIRA JAISING versus SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS. — [2017] 1 S.C.R. 34
• INDOFIL INDUSTRIES LTD. AND ORS. versus STATE OF PUNJAB — [2017] 7 S.C.R. 140
• INDUS MOBILE DISTRIBUTION PRIVATE LIMITED versus DATAWIND INNOVATIONS PRIVATE LIMITED & ORS. — [2017] 4 S.C.R. 744
• INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus M. S. RATHI — [2017] 6 S.C.R. 353
• INTERNATIONAL ASSET RECONSTRUCTION COMPANY OF A INDIA LTD versus THE OFFICIAL LIQUIDATOR OF ALDRICH PHARMACEUTICALS LTD. AND OTHERS — [2017] 10 S.C.R. 199
• IQ CITY FOUNDATION & ANR. versus UNION OF INDIA & ORS. — [2017] 9 S.C.R. 303
• IQBAL & ANR. versus STATE OF U.P. — [2017] 1 S.C.R. 757
• ISHWAR PRATAP SINGH & ORS. versus THE STATE OF UTTAR PRADESH & ANR. — [2017] 11 S.C.R. 145
• J. BALAJI SINGH versus DIWAKAR COLE & ORS. — [2017] 3 S.C.R. 555
• J. VASANTHI & ORS. versus N. RAMAN! KANTHAMMAL (D) REP. BY LRS. & ORS. — [2017] 9 S.C.R. 625
• JAGDAMBA DEVI versus UNION OF INDIA AND ORS. — [2017] 1 S.C.R. 481
• JAGHBIR SINGH & ORS. versus P. K. TRWATHI, CHIEF SECY., GOVT. OF NCT OF DELHI & ORS. — [2017] 6 S.C.R. 393
• JANHIT MANCH & ANR. versus STATE OF MAHARASHTRA & ORS. — [2017] 8 S.C.R. 428
• JASPAL KAUR CHEEMA AND ANR. versus M/S INDUSTRIAL TRADE LINKS AND ORS. ETC. — [2017] 6 S.C.R. 479
• JASVEER SINGH AND ANR. versus STATE OF U.P. AND ORS. — [2017] 3 S.C.R. 921
• JASWANT SINGH & ORS versus PARK.ASH KAUR & ANR — [2017] 8 S.C.R. 731
• JASWINDER KAUR (NOW DECEASED) THROUGH . versus GURMEET SINGH AND ORS — [2017] 5 S.C.R. 430
• JAYAKANTHAM & OTHERS versus ABAYKUMAR — [2017] 2 S.C.R. 355
• JAYANTILAL CHIMANLAL PATEL versus VADILAL PURUSHOTTAMDAS PATEL — [2017] 1 S.C.R. 829
• JAYKRISHNA INDUSTRIES LTD. THROUGH DIRECTOR versus STATE OF MAHARASHTRA AND OTHERS — [2017] 11 S.C.R. 104
• JITENDER ARORA & ORS. versus SUKRITI ARORA & ORS. — [2017] 1 S.C.R. 707
• JOSEPH versus STATE, REP. BY INSPECTOR OF POLICE . — [2017] 12 S.C.R. 452
• JSW INFRASTRUCTURE LIMITED AND ANR. versus KAKINADA SEAPORTS LIMITED AND ORS. — [2017] 2 S.C.R. 41
• JUST SOCIETY versus UNION OF INDIA — [2017] 3 S.C.R. 335
• JUSTICE K S PUTIASWAMY (RETD.), AND ANR. versus UNION OF INDIA AND ORS — [2017] 10 S.C.R. 1000
• JUSTICE K S PUTTASWAMY (RETD.), AND ANR. versus UNION OF INDIA AND ORS. — [2017] 10 S.C.R. 569
• JUSTICE SUNANDA BHANDARE FOUNDATION versus UNION OF INDIA AND ANOTHER — [2017] 3 S.C.R. 723
• K. R. BABU versus STATE OF KERALA & ORS. — [2017] 8 S.C.R. 310
• K. RAVEENDRANATHAN NAIR & ANR. versus COMMISSIONER OF INCOME TAX & OTHERS — [2017] 11 S.C.R. 389
• K. S. VARGHESE & ORS. versus ST. PETERS & PAULS SYRIAN ORTH. & ORS. — [2017] 9 S.C.R. 1
• K. SLTARAM & ANR. versus CFL CAPITAL FINANCIAL SERVICE LTD. & ANR. — [2017] 4 S.C.R. 850
• K. SUBBARAYUDU AND OTHERS versus THE SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) — [2017] 6 S.C.R. 524
• KALPANA MEHTA AND OTHERS versus UNION OF INDIA AND OTHERS — [2017] 4 S.C.R. 477
• KALYAN DEY CHOWDHURY versus RITA DEY CHOWDHURY NEE NANDY — [2017] 3 S.C.R. 356
• KAMAL KANT JAIN versus SURINDER SINGH (D) THR. LRS. — [2017] 10 S.C.R. 1128
• KAMALAKHYA DEY PURKAYASTHA AND ORS. versus UNION OF INDIA AND ORS . — [2017] 12 S.C.R. 79
• KAMENG DOLO versus ATUMWELLY — [2017] 5 S.C.R. 114
• KAMINI JAISWAL versus UNION OF INDIA & ANR. — [2017] 13 S.C.R. 189
• KAMRUP LNDUSTRLAL GASES LTD. versus UNION OF INDIA — [2017] 3 S.C.R. 345
• KANACHUR ISLAMIC EDUCATION TRUST (R) versus UNION OF INDIA AND ANOTHER — [2017] 11 S.C.R. 1042
• KANAILAL & ORS. versus RAM CHANDRA SINGH & ORS. — [2017] 7 S.C.R. 602
• KANAKARAJAN @ KANAKAN versus STATE OF KERALA — [2017] 5 S.C.R. 76
• KANCHAN UDYOG LIMITED versus UNITED SPIRITS LIMITED — [2017] 7 S.C.R. 175
• KARAN SINGH versus DELHI TRANSPORT CORPORATION & ANR. — [2017] 8 S.C.R. 675
• KARNATI RAVI& ANR. versus COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS & ORS. — [2017] 6 S.C.R. 507
• KARPAGAM FACULTY OF MEDICAL SCIENCES . AND RESEARCH versus UNION OF INDIA AND ORS. — [2017] 11 S.C.R. 1074
• KARUNANIDHI versus SEETHARAMA NAIDU & ORS. — [2017] 6 S.C.R. 631
• KATTUKULANGARA MADHAVAN (DEAD) THR. LRS. versus MAJEED & ORS. — [2017] 4 S.C.R. 658
• KAUSHAL KISHORE AWASTHI versus BALWANT SINGH THAKUR & ANR. — [2017] 14 S.C.R. 493
• KERALA PRIVATE HOSPITAL ASSOCIATION versus STATE OF KERALA & ORS. — [2017] 11 S.C.R. 945
• KHEKH RAM versus STATE OF H.P. — [2017] 11 S.C.R. 956
• KINNARI MULLICK AND ANOTHER versus GHANSHYAM DAS DAMANI — [2017] 6 S.C.R. 657
• KISHORE BHADKE versus STATE OF MAHARASHTRA — [2017] 1 S.C.R. 330
• KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY versus PRADIP KUMAR GHOSH & OTHERS — [2017] 10 S.C.R. 229
• KOSHY JACOB versus UNION OF INDIA & ORS. — [2017] 11 S.C.R. 235
• KRISHNA KUMAR SINGH & ANR versus STATE OF BIHAR & ORS. — [2017] 5 S.C.R. 160
• KRISHNA MOHAN MEDICAL COLLEGE AND HOSPITAL & ANR. versus UNION OF INDIA AND ANOTHER — [2017] 8 S.C.R. 877
• KRISHNA VENI NAGAM versus HARISH NAGAM — [2017] 5 S.C.R. 513
• KRISHNEGOWDA & ORS. versus STATE OF KARNATAKA BY ARKALGUD POLICE — [2017] 4 S.C.R. 934
• KSB ALI versus STATE OF ANDHRA PRADESH & ORS. — [2017] 12 S.C.R. 698
• KULDEEP SINGH PATHANIA versus BIKRAM SINGH JARYAL — [2017] 1 S.C.R. 915
• KUMARAN versus STATE OF KERALA & ANR. — [2017] 3 S.C.R. 962
• KUNA@ SANJAYA BEHERA versus THE STATE OF ODISHA — [2017] 11 S.C.R. 179
• KUTCHI LAL RAMESHWAR ASHRAM TRUST EVAM ANNA KSHETRA TRUST THR. VELJI DEVSHI PATEL versus COLLECTOR, HARIDWAR & ORS. — [2017] 9 S.C.R. 766
• LAHU SHRIRANG GATKAL versus STATE OF MAHARASHTRA, THROUGH THE SECRETARY AND ORS. — [2017] 6 S.C.R. 389
• LAL SINGH MARABI versus NATIONAL INSURANCE COMPANY LTD. & ORS. — [2017] 2 S.C.R. 759
• LALDHARI MISTRI (DEAD) THR. LRS. & ANR. versus VIJAY KUMAR — [2017] 6 S.C.R. 407
• LAUREL ENERGETICS PVT. LTD. versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2017] 5 S.C.R. 1005
• LAXMIDHAR NAYAK AND ORS. versus JU GAL KISH ORE BEHERA AND ORS. — [2017] 11 S.C.R. 242
• LEKH RAJ (DEAD) THROUGH L.RS. & ORS. versus RANJIT SINGH & ORS. — [2017] 7 S.C.R. 542
• LIFE INSURANCE CORPORATION OF INDIA versus SANJEEV BUILDERS PVT. LTD. AND ORS. — [2017] 10 S.C.R. 208
• LT. COL. PRASAD SHRIKANT PUROHIT versus STATE OF MAHARASHTRA — [2017] 8 S.C.R. 253
• M. C.MEHTA versus UNION OF INDIA & ORS. — [2017] 6 S.C.R. 686
• M. C.MEHTA versus UNION OF INDIA AND ORS. — [2017] 6 S.C.R. 707
• M. D. FROZEN FOODS EXPORTS PVT. LTD. & ORS. versus HERO FINCORP LTD. — [2017] 13 S.C.R. 800
• M. G. ESHWARAPPA AND OTHERS versus STATE OF KARNATAKA — [2017] 3 S.C.R. 574
• M. M. THOMAS & ORS. versus UNION OF INDIA & ORS. — [2017] 3 S.C.R. 886
• M.C.MEHTA versus UNION OF INDIA & ORS. — [2017] 12 S.C.R. 467
• M/S AJAR ENTERPRISES PRIVATE LIMITED versus SATYANARAYAN SOMANI AND ORS. — [2017] 8 S.C.R. 388
• M/S CHAKRESHWARI CONSTRUCTION PVT. LTD. versus MANOHAR LAL — [2017] 1 S.C.R. 923
• M/S KAUSHIK COOP. BUILDING SOCIETY versus N. PARVATHAMMA & ORS. — [2017] 4 S.C.R. 442
• M/S LARSEN & TOUBRO LTD. versus STATE OF JHARKHAND AND ORS. — [2017] 4 S.C.R. 680
• M/S MISRA AND CO. versus DAMODAR VALLEY CORPORATION — [2017] 8 S.C.R. 852
• M/S RAPTAKOS, BRETT & CO. LTD. versus M/S GANESH PROPERTY — [2017] 8 S.C.R. 982
• M/S SAM BUILT WELL PVT. LTD. versus DEEPAK BUILDERS & ORS. — [2017] 14 S.C.R. 479
• M/S SHANTI FRAGRANCES versus UNION OF INDIA AND ORS. — [2017] 8 S.C.R. 711
• M/S UNICHEM LABORATORIES LTD. versus RANI DEVI & ANR. — [2017] 6 S.C.R. 673
• M/S. BERGER PAINTS INDIA LTD. versus C. I. T. DELHI-V — [2017] 4 S.C.R. 735
• M/S. BRAKEWEL AUTOMOTIVE COMPONENTS (INDIA) PVT. LTD. versus P. R. SELVAM ALAGAPPAN — [2017] 3 S.C.R. 681
• M/S. CRRC CORPORATION LTD. versus METRO LINK EXPRESS FOR GANDHINAGAR & AHMEDABAD (MEGA) COMPANY LTD. — [2017] 5 S.C.R. 87
• M/S. DURO FELGUERA, S. A. versus M/S. GANGAVARAM PORT LIMITED — [2017] 10 S.C.R. 285
• M/S. INDIAN HUME PIPE CO. LTD. versus STATE OF RAJASTHAN & ORS. — [2017] 7 S.C.R. 565
• M/S. INNOVENTIVE INDUSTRLES LTD. versus ICICI BANK & ANR. — [2017] 8 S.C.R. 33
• M/S. JAYASAWALS NECO LTD. versus CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION AND ANOTHER — [2017] 2 S.C.R. 752
• M/S. K. LAKSHMANYA AND COMPANY versus COMMISSIONER OF INCOME TAX & ANR. — [2017] 12 S.C.R. 644
• M/S. LISIE MEDICAL INSTITUTIONS versus THE STATE OF KERALA & ORS. — [2017] 4 S.C.R. 43
• M/S. MCDOWELL & COMPANY LTD. versus COMMISSIONER OF INCOME-TAX, KARNATAKA CENTRAL, BANGALORE — [2017] 2 S.C.R. 856
• M/S. MEENA DEVI JINDAL MEDICAL INSTITUTE & RESEARCH CENTRE versus LT. GOVERNOR, DELHI & ORS. — [2017] 5 S.C.R. 379
• M/S. METERS AND INSTRUMENTS PRIVATE LIMITED & ANR. versus KANCHAN MEHTA — [2017] 10 S.C.R. 66
• M/S. PALAM GAS SERVICE versus COMMISSIONER OF INCOME TAX — [2017] 3 S.C.R. 836
• M/S. PARLE AGRO (P) LTD. versus COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM — [2017] 5 S.C.R. 30
• M/S. PATEL BROTHERS versus STATE OF ASSAM AND ORS. — [2017] 1 S.C.R. 95
• M/S. PUROHIT AND COMPANY versus KHATOONBEE AND ANR. — [2017] 2 S.C.R. 1
• M/S. RASIKLAL KANTILAL & CO. versus BOARD OF TRUSTEE OF PORT OF BOMBAY & OTHERS — [2017] 4 S.C.R. 591
• M/S. SHOELINE versus COMMISSIONER OF SERVICE TAX AND ORS. — [2017] 8 S.C.R. 582
• M/S. SOUTHERN MOTORS versus STATE OF KARNATAKA AND OTHERS — [2017] 2 S.C.R. 434
• M/S. SUNDER MARKETING ASSOCIATES versus STATE OF HARYANA & ORS. — [2017] 8 S.C.R. 438
• M/S. SURENDRA TRADING COMPANY versus M/S. JUGGILAL KAMLAPAT JUTE MILLS COMPANY LIMITED AND. OTHERS — [2017] 9 S.C.R. 743
• M/S. VOESTALPINE SCHIENEN GMBH versus DELHI METRO RAIL CORPORATION LTD. — [2017] 1 S.C.R. 798
• MACHINDRA versus SAJJAN GALFA RANKHAMB & ORS. — [2017] 3 S.C.R. 363
• MACQUARIE BANK LIMITED versus SHILPI CABLE TECHNOLOGIES LTD. — [2017] 13 S.C.R. 751
• MADAN MOHAN versus STATE OF RAJASTHAN & ORS. — [2017] 12 S.C.R. 222
• MADANURI SRI RAMA CHANDRA MURTHY versus SYED JALAL — [2017] 5 S.C.R. 294
• MADHA MEDICAL COLLEGE AND RESEARCH INSTT. THR. ITS MANAGING DIRECTOR versus UNION OF INDIA AND ANR. — [2017] 11 S.C.R. 733
• MAHARAJA AMRINDER SINGH versus THE COMMISSIONER OF WEALTH TAX — [2017] 14 S.C.R. 590
• MAHARAJI EDUCATIONAL TRUST versus HOUSING & URBAN DEVELOPMENT CORPORATION LTD. & ORS. — [2017] 4 S.C.R. 790
• MAHARASHTRA FOREST GUARDS AND FORESTERS UNION versus THE STATE OF MAHARASHTRA AND OTHERS — [2017] 14 S.C.R. 446
• MAHARISHI MARKANDESHWAR MEDICAL COLLEGE AND HOSPITAL & OTHERS versus STATE OF HIMACHAL PRADESH & OTHERS — [2017] 3 S.C.R. 417
• MAHAVIR & ORS. versus UNION OF INDIA & ANR. — [2017] 11 S.C.R. 553
• MAHENDRA SINGH DHONI versus YERRAGUNTLA SHYAMSUNDAR AND ANR. — [2017] 3 S.C.R. 763
• MAHENDRA SUBHASHBHAI VANKHEDE versus THE STATE OF GUJARAT ETC. — [2017] 7 S.C.R. 672
• MAJOR S D SINGH MEDICAL COLLEGE AND HOSPITAL & ANR versus UNION OF INDIA AND ORS — [2017] 9 S.C.R. 429
• MANAGEMENT OF BHARAT HEAVY ELECTRICALS LTD. versus M. MANI — [2017] 11 S.C.R. 933
• MANIK CHAND JAIN versus MD. AHIYA — [2017] 3 S.C.R. 564
• MANISH JAIN versus AKANKSHA JAIN — [2017] 3 S.C.R. 702
• MANJEET SINGH versus NATIONAL INSURANCE COMPANY LTD. & ANR. — [2017] 12 S.C.R. 90
• MANJU DEVI versus ONKARJIT SINGH AHLUWALIA @ OMKARJEET SINGH & OTHERS — [2017] 2 S.C.R. 703
• MANMOHAN ATTAVAR versus NEELAM MANMOHAN ATTAVAR — [2017] 6 S.C.R. 356
• MANOHAR LAL SHARMA versus CENTRAL BUREAU OF INVESTIGATION & ORS. — [2017] 10 S.C.R. 562
• MANOHAR LAL SHARMA versus SANJAY LEELA BHANSALI & ORS. — [2017] 11 S.C.R. 111
• MANOJ KUMAR ETC. ETC. versus STATE OF HARYANA AND OTHERS ETC. ETC. — [2017] 8 S.C.R. 997
• MANSUKHBHAI DHAMJIBHAI PATEL & ANR. versus STATE OF GUJARAT & ORS. — [2017] 12 S.C.R. 115
• MANTI DEVI & ANR. versus KISHUN SAH @ KISHUN DEO SAO & ORS. — [2017] 2 S.C.R. 935
• MANUARA KHATUN & ORS. versus RAJESH KR. SINGH & ORS. — [2017] 1 S.C.R. 789
• MD. SAJJAD @ RAJU @ SALIM versus STATE OF WEST BENGAL — [2017] 1 S.C.R. 265
• MEDICAL COUNCIL OF INDIA versus Q.C.R.G. MEMORIAL TRUST & ORS. — [2017] 11 S.C.R. 92
• MEERA SANTOSH PAL AND ORS. versus UNION OF INDIA AND ORS. — [2017] 1 S.C.R. 261
• MEHMOODA GULSHAN versus JAVAID HUSSAIN MUNGLOO — [2017] 1 S.C.R. 692
• MELMARUVATHUR ADHIPARASAKTHI INSTITUTE OF MEDICAL SCIENCES AND .RESEARCH versus UNION OF INDIA AND ANR. — [2017] 9 S.C.R. 496
• MGR INDUSTRIES ASSOCIATION AND ANR. versus STATE OF U.P. AND ORS. — [2017] 1 S.C.R. 604
• MIHIR KUMAR HAZARA CHOUDHURY versus LIFE INSURANCE CORPN. & ANR. — [2017] 9 S.C.R. 418
• MIS ARIHANT UDHYOG versus STATE OF RAJASTHAN & ORS. — [2017] 7 S.C.R. 157
• MIS. BHUWALKA STEEL INDUSTRIES LTD. & ANO!HER versus UNION OF IND!A & OTHERS — [2017] 2 S.C.R. 993
• MIS. MANGALAM ORGANICS LTD. versus UNION OF INDIA — [2017] 5 S.C.R. 406
• MIS. YESHWANT GRAMIN SHIKSHAN SANSTHA versus THE ASSISTANT PROVIDENT FUND COMMISSIONER & ORS. — [2017] 3 S.C.R. 939
• MITESH KUMAR RAMANBHAI PATEL & ORS. versus STATE OF GUJARAT & ORS. — [2017] 12 S.C.R. 353
• MOBILOX INNOVATIONS PRIVATE LIMITED versus KIRUSA SOFTWARE PRIVATE LIMITED — [2017] 10 S.C.R. 1006
• MOHAMMED ABDULLA KHAN versus PRAKASH K. — [2017] 12 S.C.R. 9
• MOHAMMED ANSARI versus UNION OF INDIA & ORS. — [2017] 1 S.C.R. 422
• MOHAMMED FAIZAL K.A. versus D. SALI AND ORS. — [2017] 14 S.C.R. 232
• MOHAN KUMAR versus STATE OF MADHYA PRADESH & ORS. — [2017] 2 S.C.R. 889
• MOHINDER KUMAR MEHRA versus ROOP RANI MEHRA & ORS. — [2017] 12 S.C.R. 231
• MONICA KUMAR & ANR. versus STATE OF U.P. & ORS. — [2017] 8 S.C.R. 550
• MR. RANVIR DEWAN versus MRS. RASHMI KHANNA & ANR. — [2017] 13 S.C.R. 542
• MRLGANK JOHRL & ORS. versus UNION OF INDIA & ORS. — [2017] 7 S.C.R. 349
• MRS. A. KANTHAMANI versus MRS. NASREEN AHMED — [2017] 2 S.C.R. 610
• MRS. HEMA KHATTAR & ANR. versus SHIV KHERA — [2017] 4 S.C.R. 425
• MRS. IVY C.DA.CONCEICAO versus STATE OF GOA & ORS. — [2017] 1 S.C.R. 445
• MRS. X AND ORS. versus UNION OF INDIA AND ORS. — [2017] 1 S.C.R. 687
• MS. EERA THROUGH DR. MANJULA KRIPPENDORF versus STATE (GOVT. OF NCT OF DELHI) & ANR. — [2017] 7 S.C.R. 924
• MS. INDIRA JAISING versus THROUGH SECRETARY GENERAL AND ORS. — [2017] 10 S.C.R. 478
• MS. Z versus THE STATE OF BIHAR AND OTHERS — [2017] 8 S.C.R. 212
• MUKESH & ANR. versus STATE FOR NCT OF DELHI & ORS. — [2017] 6 S.C.R. 1
• MUKHTIAR SINGH (SINCE DECEASED) THROUGH HIS L.R. versus STATE OF PUNJAB — [2017] 8 S.C.R. 109
• MUKUND DEWANGAN versus ORIENTAL INSURANCE COMPANY LIMITED — [2017] 7 S.C.R. 765
• MUMBAI PORT TRUST versus MIS. SHRI LAKSHMI STEELS AND ORS. ETC. — [2017] 11 S.C.R. 470
• MUNICIPAL BOARD, SUMERPUR versus KUNDANMAL & ORS. — [2017] 5 S.C.R. 468
• MUNICIPAL CORPORATION OF DELHI versus DHAR MA PROPERTIES PVT. LTD. — [2017] 12 S.C.R. 1058
• MUNJA PRAVEEN & ORS. ETC. ETC. versus STATE OF TELANGANA AND ORS. ETC. ETC. — [2017] 8 S.C.R. 867
• MUNSHI LAL versus SMT. SANTOSH & ORS. — [2017] 1 S.C.R. 594
• MUTTAICOSE @ SUBRAMANI versus STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE — [2017] 6 S.C.R. 325
• N PARAMESWARAN UNNI versus G KANNAN AND ANOTHER — [2017] 4 S.C.R. 365
• N. A. L. LAYOUT RESIDENTS ASSOCIATION versus BANGALORE DEVELOPMENT AUTHORITY & ORS. — [2017] 13 S.C.R. 1053
• N. HARIHARA KRISHNAN versus J. THOMAS — [2017] 9 S.C.R. 324
• NABHA POWER LIMITED (NPL) versus PUNJAB STATE POWER CORPORATION LIMITED (PSPCL) & ANR. — [2017] 14 S.C.R. 301
• NADIMINTI SURYANARAYAN MURTHY (DEAD) THROUGH LRS. versus KOTHURTHI KRISHNA BHASKARA RAO & ORS. — [2017] 11 S.C.R. 435
• NAGAR NIGAM, ALLAHABAD THROUGH ITS MUNICIPAL COMMISSIONER versus LIFE INSURANCE CORPORATION OF INDIA & ORS. — [2017] 7 S.C.R. 518
• NAGAR PALIKA RAISINGHNAGAR versus RAMESHWAR LAL & ANR. — [2017] 10 S.C.R. 133
• NAJABHAI DESURBHAI WAGH versus VALERABHAI DEGANBHAI VAGH & ORS. — [2017] 2 S.C.R. 764
• NARENDRA & ORS. versus AJABRAO S/O NARAYAN KATARE (D) THROUGH LRS. — [2017] 11 S.C.R. 746
• NARENDRA & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2017] 11 S.C.R. 540
• NARESH KUMAR ALIAS NITU versus STATE OF HLMACHAL PRADESH — [2017] 6 S.C.R. 424
• NARMADA BACHAO ANDOLAN versus UNION OF INDIA AND OTHERS — [2017] 2 S.C.R. 407
• NASIRUDDIN & ANR. ETC. versus THE STATE OF UTTAR PRADESH THROUGH SECRETARY & ORS — [2017] 12 S.C.R. 1073
• NATIONAL INSTITUTE OF MEDICAL SCIENCE UNIVERSITY RAJASTHAN & ANR. versus STATE OF RAJASTHAN & ORS. — [2017] 13 S.C.R. 141
• NATIONAL INSURANCE CO. LTD. versus HINDUSTAN SAFETY GLASS WORKS LTD. — [2017] 3 S.C.R. 520
• NATIONAL INSURANCE CO. LTD. versus REKHABEN & ORS. — [2017] 2 S.C.R. 691
• NATIONAL INSURANCE COMPANY LIMITED versus PRANAY SETHI AND ORS. — [2017] 13 S.C.R. 100
• NATIONAL SECURITIES DEPOSITORY LTD. versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2017] 4 S.C.R. 901
• NEERA YADAV versus CENTRAL BUREAU OF INVESTIGATON — [2017] 8 S.C.R. 498
• NEERAJ KUMAR RAI AND ORS. versus STATE OF U.P. & OTHERS — [2017] 6 S.C.R. 444
• NEERAJ KUMAR SAINY AND ORS. versus STATE OF U.P. AND ORS. — [2017] 4 S.C.R. 881
• NELATUR SAMPOORNAMMA W/O SRINIVASULUREDDY versus SPECIAL DEPUTY COLLECTOR, L.A., TELUGU GANGA PROJECT, PODALAKUR AT NELLORE, ANDHRA PRADESH — [2017] 6 S.C.R. 517
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus HARKISHAN (DEAD) THROUGH LRS. & ORS. — [2017] 1 S.C.R. 572
• NIDHI KAIM AND ANOTHER versus STATE OF MADHYA PRADESH AND OTHERS — [2017] 2 S.C.R. 527
• NIDHI versus RAM KRIPAL SHARMA (D) THROUGH LRS. — [2017] 1 S.C.R. 897
• NIKESH TARACHAND SHAH versus UNION OF INDIA & ANR. — [2017] 12 S.C.R. 358
• NITHYA ANAND RAGHAVAN versus STATE OF NCT OF DELHI & ANR. — [2017] 7 S.C.R. 281
• NITYA DHARMANANDA @ K. LENIN & ANR versus SRI GOPAL SHEELUM REDDY ALSO KNOWN AS NITHYA BHAKTANANDA AND ANR. — [2017] 12 S.C.R. 118
• OIL & NATURAL GAS CORP. LTD. versus GUJARAT ENERGY TRANSMISSION CORPORATION LTD. & ORS. — [2017] 2 S.C.R. 922
• OM PRAKASH & ANR. versus MISHRI LAL (DEAD) REPRESENTED BY HIS LR. SAVITRI DEVI — [2017] 4 S.C.R. 864
• OM PRAKASH versus RELIANCE GENERAL INSURANCE AND ANR. — [2017] 11 S.C.R. 893
• OM SAI PUNYA EDUCATIONAL AND SOCIAL WELFARE SOCIETY & ANOTHER versus ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANOTHER — [2017] 8 S.C.R. 1028
• ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION versus M/S. MESCO KALINGA STEEL LTD. & ORS. — [2017] 1 S.C.R. 876
• ORISSA LIFT IRRIGATION CORP. LTD. versus RABI SANKAR PATRO & ORS. — [2017] 13 S.C.R. 921
• ORISSA OLYMPIC ASSOCIATION TH. GENERAL SECRETARY versus STATE OF ORISSA & ANR. — [2017] 6 S.C.R. 813
• P. D. GOEL versus HIGH COURT OF HIMACHAL PRADESH THROUGH ITS REGISTRAR GENERAL — [2017] 7 S.C.R. 523
• P. EKNATH versus Y. AMARANATHA REDDY @ BABU & ANR. — [2017] 2 S.C.R. 394
• P. KARUPAIAH (D) THR versus THE GENERAL MANAGER THRUUVALLUVAR TRANSPORT CORPORATION LTD. — [2017] 10 S.C.R. 557
• P. SIVANANDI versus RAJEEV KUMAR & ORS. — [2017] 2 S.C.R. 896
• PADMINI MAHENDRABHAI GADDA versus STATE OF GUJARAT — [2017] 7 S.C.R. 825
• PALURE BHASKAR RAO ETC. ETC. versus P. RAMASESHAIAH & ORS. ETC. — [2017] 3 S.C.R. 226
• PANKAJBHAI RAMESHBHAI ZALAVADIYA versus JETHABHAI KALABHAI ZALAVADIYA (DECEASED) — [2017] 12 S.C.R. 1028
• PARASA KOTESWARARAO versus EEDE SREE HARI & ORS. — [2017] 2 S.C.R. 89
• PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR AND ORS. versus STATE OF GUJARAT AND ANR. — [2017] 10 S.C.R. 12
• PARMANAND SINGH (D) THR. LRS. versus UNION OF INDIA AND ANR. — [2017] 14 S.C.R. 582
• PARMINDER SINGH versus GURPREET SINGH — [2017] 6 S.C.R. 419
• PARYAVARAN SURAKSHA SAMITI AND ANOTHER versus UNION OF INDIA & OTHERS — [2017] 2 S.C.R. 17
• PATEL FIELD MARSHAL AGENCIES AND ANR. versus P.M. DIESELS LTD. AND ANR. — [2017] 12 S.C.R. 674
• PAWAN @ RAJINDER SINGH AND ANOTHER versus STATE OF HARYANA — [2017] 2 S.C.R. 882
• PAWAN KUMAR versus STATE OF H.P. — [2017] 3 S.C.R. 458
• PEPSU ROAD TRANSPORT CORPORATION, PATIALA versus AMANDEEP SINGH & ORS. — [2017] 1 S.C.R. 37
• PHARMACY COUNCIL OF INDIA versus DR. ATMARAM DARIYANI & ORS. — [2017] 7 S.C.R. 228
• PLASTIBLENDS INDIA LIMITED versus ADDL. COMMISSIONER OF INCOME TAX, MUMBAI & ANR. — [2017] 10 S.C.R. 104
• PONNAIYAH RAMAJAYAM INSTITUTE OF MEDICAL SCIENCES versus UNION OF INDIA AND ANOTHER — [2017] 11 S.C.R. 1099
• POORAN CHANDRA JOSHI & ORS. versus BISWAN CHANDRA HARRIS (DEAD) BY L.RS. — [2017] 7 S.C.R. 348
• POORANLAL & ANR versus THE STATE OF MADHYA PRADESH — [2017] 10 S.C.R. 221
• POWER MACHINES INDIA LIMITED versus STATE OF MADHYA PRADESH & ORS. — [2017] 6 S.C.R. 555
• PRABHAKARA ADIGA versus GOWRI & ORS. — [2017] 1 S.C.R. 724
• PRABHU DUTT TIWARI versus THE STATE OF UTTAR PRADESH & ORS. — [2017] 12 S.C.R. 123
• PRANAY KUMAR PODDER versus STATE OF TRIPURA AND OTHERS — [2017] 2 S.C.R. 797
• PRATEEK GUPTA versus SHILPY GUPTA & ORS. — [2017] 13 S.C.R. 230
• PREM GIRI versus STATE OF RAJASTHAN — [2017] 12 S.C.R. 487
• PREM PRAKASH versus SANTOSH KUMAR JAIN & SONS (HUF) AND ANOTHER — [2017] 9 S.C.R. 408
• PUBLIC TRUST SHRI GEETA SATSANG BHAWAN versus NAND LAL & ORS. — [2017] 8 S.C.R. 329
• PUKHRAJMAL SAGARMAL LUNKAD (D) THROUGH HIS LRS. AND OTHERS ETC. versus THE MUNICIPAL COUNCIL, JALGAON AND OTHERS — [2017] 2 S.C.R. 333
• PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. & ANR. versus M/S ATWAL RLCE & GENERAL MILLS REP. BY ITS — [2017] 8 S.C.R. 198
• PURVI MUKESH GADA versus MUKESH POPATLAL GADA & ANR. — [2017] 8 S.C.R. 630
• R. K. BARWALAND OTHERS versus STATE OF HIMACHAL .PRADESH AND OTHERS — [2017] 9 S.C.R. 671
• R.A.H. SIGURAN versus SHANKARE GOWDA @ SHANKARA & ANR. — [2017] 7 S.C.R. 754
• RAJ DADARKAR & ASSOCIATES versus ACIT-CC-46 — [2017] 4 S.C.R. 20
• RAJ KUMAR BHATIA versus SUBHASH CHANDER BHATIA — [2017] 12 S.C.R. 531
• RAJ KUMAR@ RAJU versus STATE (NCT OF DELHI) — [2017] 1 S.C.R. 462
• RAJ TALREJA versus KAVITA TALREJA — [2017] 4 S.C.R. 385
• RAJA VENKATESWARLU & ANR. versus MADA VENKATA SUBBAIAB & ANR. — [2017] 6 S.C.R. 548
• RAJAGOPAL versus MUTHUPANDI @ THAVAKKALAI & ORS. — [2017] 2 S.C.R. 84
• RAJASTHAN WAKF BOARD versus DEVKI NANDAN PATHAK & ORS. — [2017] 3 S.C.R. 878
• RAJESH KUMAR C. K. JAIN versus THE STATE OF KARNATAKA — [2017] 10 S.C.R. 552
• RAJESH SHARMA & ORS. versus STATE OF U.P. & ANR. — [2017] 9 S.C.R. 529
• RAJIV DAWAR versus HIGH COURT OF DELHI — [2017] 6 S.C.R. 411
• RAJIV KUMAR versus STATE OF U.P. AND ANR. — [2017] 9 S.C.R. 594
• RAJIVE RATURI versus UNION OF INDIA AND ORS. — [2017] 12 S.C.R. 827
• RAJKISHORE PUROHIT versus STATE OF MADHYA PRADESH AND OTHERS — [2017] 7 S.C.R. 501
• RAKESH KUMAR PAUL versus STATE OF ASSAM — [2017] 8 S.C.R. 785
• RAM CHAND (DECEASED) THROUGH L.RS. & ORS. versus UDAI SINGH@ DAYA RAM & ORS. — [2017] 7 S.C.R. 731
• RAM CHANDER & ORS. versus STATE OF HARYANA — [2017] 1 S.C.R. 10
• RAM GOPAL DWIVEDI versus M/S KANPUR ELECTRICITY SUPPLY CO. LTD. THROUGH ITS GENERAL MANAGER — [2017] 6 S.C.R. 414
• RAM KISHAN FAUJI versus STATE OF HARYANA AND ORS. — [2017] 4 S.C.R. 553
• RAM KUMAR PATEL & ORS. ETC. versus STATE OF U.P. & ORS. ETC. — [2017] 6 S.C.R. 430
• RAM MURTI DEVI versus PUSHPA DEVI AND OTHERS — [2017] 7 S.C.R. 872
• RAM NATH SAO @ RAM NATH SAHU SINCE DECEASED THR. L.RS.& ORS; versus GOBERDHAN SAO SINCE DECEASED THR. LRS. & ORS. — [2017] 2 S.C.R. 813
• RAMATHAL versus MARUTHATHAL & ORS. — [2017] 8 S.C.R. 613
• RAMESH CHAND AND ORS. versus M/S. TANMAY DEVELOPERS PVT. LTD. & ORS. — [2017] 3 S.C.R. 282
• RAMESH CHANDRA SHARMA & ORS. versus STATE OF MADHYA PRADESH & ANR. — [2017] 7 S.C.R. 578
• RAN VIJAY SINGH & ORS. versus STATE OF U.P. & ORS. — [2017] 12 S.C.R. 95
• RANJAN SINHA & ANR. versus AJAY KUMAR VISHWAKARMA & ORS. — [2017] 7 S.C.R. 194
• RATANLAL @ BABULAL CHUNILAL SAMSUKA versus SUNDARABAI GOVARDHANDAS SAMSUKA(D) TH. LRS.& ORS. — [2017] 11 S.C.R. 28
• RATANLAL versus PRAHLAD JAT & ORS. — [2017] 8 S.C.R. 682
• RAVADA SASIKALA versus STATE OF ANDHRA PRADESH & ANR. — [2017] 2 S.C.R. 379
• RAVI SINHA & ORS versus THE STATE OF JHARKHAND — [2017] 12 S.C.R. 913
• RAVISH AND ANR. versus SMT. R. BHARATHI — [2017] 2 S.C.R. 917
• RE-INHUMAN CONDITIONS IN 1382 PRISONS versus I.A. NO. 68248 OF 2017 — [2017] 14 S.C.R. 519
• RE: EXPLOITATION OF CHILDREN LN ORPHANAGES LN THE STATE OF TAMIL NADU versus UNION OF LNDIA & ORS. — [2017] 4 S.C.R. 625
• REENA SURESH ALHAT versus STATE OF MAHARASHTRA & ANOTHER — [2017] 1 S.C.R. 600
• RELIANCE TELECOM LTD. & ANR. versus UNION OF INDIA & ANR. — [2017] 4 S.C.R. 972
• REP. BY SEC. AND ORS versus K. BALU & ANR. — [2017] 5 S.C.R. 388
• REVANASIDDAYYA versus GANGAMMA @ SHASHIKALA & ANR. — [2017] 12 S.C.R. 52
• RICHARD LEE versus GIRISH SONI AND ANR. — [2017] 1 S.C.R. 665
• RIMA TAIPODIA versus ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION & ORS. — [2017] 9 S.C.R. 524
• RISHABH CHOUDHARY versus UNION OF INDIA & ORS. — [2017] 1 S.C.R. 559
• ROGER SHASHOUA & OTHERS versus MUKESH SHARMA & OTHERS — [2017] 7 S.C.R. 442
• ROHIT TANDON versus THE ENFORCEMENT DIRECTORATE — [2017] 13 S.C.R. 156
• ROOPENDRA SINGH versus STATE OF TRIPURA & ANR. — [2017] 1 S.C.R. 930
• ROYAL MEDICAL TRUST AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2017] 10 S.C.R. 390
• ROYAL ORCHID HOTELS LTD. versus KAMAT HOTELS (INDIA) LTD. & ORS. — [2017] 12 S.C.R. 217
• RUPAJAN BEGUM versus UNION OF INDIA & ORS. — [2017] 12 S.C.R. 58
• RUSTOM KERAWALLA FOUNDATION versus STATE OF MAHARASHTRA AND ORS. — [2017] 13 S.C.R. 330
• S. KRISHNA SRADHA versus STATE OF ANDHRA PRADESH AND ORS. — [2017] 2 S.C.R. 466
• S. MOHAMMED ISPAHANI versus YOGENDRA CHANDAK & OTHERS — [2017] 10 S.C.R. 29
• S. MUTHU KUMARAN versus UNION OF INDIA AND ORS. — [2017] 1 S.C.R. 550
• S. N. D. P. SAKHAYOGAM versus KERALA ATMAVIDYA SANGHAM — [2017] 13 S.C.R. 456
• S. SREEDHAR REDDY & ORS. versus GOVERNMENT OF ANDHRA PRADESH & ORS. — [2017] 2 S.C.R. 904
• S. SUBBULAXMI versus KUMARASAMY & ORS. — [2017] 7 S.C.R. 238
• SAFETY RETREADING COMPANY (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE, SALEM — [2017] 4 S.C.R. 714
• SAGAR PANDURANG DHUNDARE versus KESHAV AABA PATIL AND OTHERS — [2017] 11 S.C.R. 13
• SAKHARAM GANESH PUJARI (D) THR. HIS LRS versus HUSEN ABA BAHADUR (D} BY HIS LRS.& ANR. — [2017] 11 S.C.R. 229
• SALONI ARORA versus STATE OF NCT OF DELHI — [2017] 1 S.C.R. 397
• SAMA ARUNA versus STATE OF TELANGANA AND ANR. — [2017] 4 S.C.R. 52
• SAMAJ PARIVARTANA SAMUDAYA & ORS. versus STATE OF KARNATAKA & ORS. — [2017] 14 S.C.R. 409
• SAMAJ PARIVARTANA SAMUDAYA & ORS. versus STATE OF KARNATAKA & ORS. — [2017] 6 S.C.R. 577
• SAMAJ PARIVARTANA SAMUDAYA AND ORS. versus STATE OF KARNATAKA & ORS. — [2017] 7 S.C.R. 725
• SAMAR KUMAR ROY (D) THROUGH LR (MOTHER) versus JHARNA BERA — [2017] 8 S.C.R. 269
• SAMIR SA.HAY @ SAMEER SAHAY versus STATE OF U.P. AND ANOTHER — [2017] 9 S.C.R. 731
• SAMIR VIDYASAGAR BHARDWAJ versus NANDITA SAMIR BHARDWAJ — [2017] 4 S.C.R. 89
• SANJAY KHANDERAO WADANE versus STATE OF MAHARASHTRA — [2017] 8 S.C.R. 537
• SANT LAL versus RAJESH & ORS. ETC. — [2017] 7 S.C.R. 823
• SANTHINI versus VIJAYA VENKETESH — [2017] 12 S.C.R. 557
• SANTHINI versus VJJAYA VENKETESH — [2017] 12 S.C.R. 547
• SANTOSH S/O DWARKADAS FAFAT versus THE STATE OF MAHARASHTRA — [2017] 10 S.C.R. 129
• SARASWATI EDUCATIONAL CHARITABLE TRUST AND ANR. versus UNION OF INDIA AND ANR. — [2017] 9 S.C.R. 392
• SASI (D) THROUGH LRS. · versus ARAVINDAKSHAN NARI AND OTHERS — [2017] 4 S.C.R. 99
• SATISH CHANDER AGGARWAL (D) BY LRS. versus SHYAM LAL OM PRAKASH, ARHTI AND ANR. — [2017] 3 S.C.R. 711
• SATISH KUMAR GUPTA ETC. ETC. versus STATE OF HARYANA & ORS. ETC. — [2017] 1 S.C.R. 767
• SATISH NIRANKARI versus STATE OF RAJASTHAN — [2017] 4 S.C.R. 298
• SATWANT SINGH versus MALKEET SINGH — [2017] 6 S.C.R. 488
• SECRETARY MAHATAMA GANDHI MISSION & ANOTHER versus BHARTIYA KAMGAR SENA & OTHERS — [2017] 2 S.C.R. 241
• SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. versus A. SINGAMUTHU — [2017] 3 S.C.R. 587
• SECURITIES AND EXCHANGE BOARD OF INDIA versus CLASSIC CREDIT LTD. — [2017] 13 S.C.R. 559
• SECURITIES AND EXCHANGE BOARD OF INDIA versus SHRI KANAIYALAL BALDEVBHAI PATEL — [2017] 14 S.C.R. 268
• SEDCO FOREX INTERNATIONAL INC. THROUGH IT'S CONSTITUTED ATTORNEY MR. NAVIN SARDA versus COMMISSIONER OF INCOME TAX. MEERUT & ANR. — [2017] 11 S.C.R. 399
• SEENI NAINAR MOHAMMED versus STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE — [2017] 3 S.C.R. 312
• SEJAL GLASS LTD. versus NAVILAN MERCHANTS PVT. LTD. — [2017] 7 S.C.R. 557
• SENIOR MANAGER (P&D), RIICO LTD. versus THE STATE OF RAJASTHAN & ANR. — [2017] 11 S.C.R. 214
• SGT CHAMAN LAL versus UNION OF INDIA AND OTHERS — [2017] 8 S.C.R. 476
• SHALU OJHA versus PRASHANT OJHA — [2017] 8 S.C.R. 642
• SHANTANU SITARAM @ ANIL DIVEKAR versus THE STATE OF MAHARASHTRA — [2017] 8 S.C.R. 944
• SHAYARA BANO versus UNION OF INDIA AND OTHERS — [2017] 9 S.C.R. 797
• SHEETAL SHANKAR SALVI AND ANR. versus UNION OF INDIA AND ORS. — [2017] 2 S.C.R. 939
• SHEIKH JUMAN & ANR. ETC. versus STATE OF BLHAR — [2017] 1 S.C.R. 779
• SHEO NARAIN NAGAR & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2017] 11 S.C.R. 138
• SHIVASHAKTI SUGARS LIMITED versus SHREE RENUKA SUGAR LIMITED & ORS. — [2017] 2 S.C.R. 947
• SHRI GANGAJALI EDUCATION SOCIETY & ANR. versus UNION OF INDIA AND ORS. — [2017] 13 S.C.R. 463
• SHRI VENKATESHWARA UNIVERSITY THROUGH ITS REGISTRAR AND ANOTHER versus UNION OF INDIA AND ANR. — [2017] 11 S.C.R. 1061
• SHUBHAM BAHUUDDESHIYA SANSTHA, WADDHAMANA &ANR. versus SHRI DNYANESHWAR GOVINDRAO DAIGAVHANE & ORS. — [2017] 6 S.C.R. 367
• SIDDALINGAYYA versus GURI. LINGAPPA & ORS. — [2017] 9 S.C.R. 476
• SIGNODE INDIA LIMITED versus COMMR.OF CEN. EXCISE & CUSTOMS - II — [2017] 6 S.C.R. 997
• SIVANANDAN C.T. & ORS. versus HIGH COURT OF KERALA & ORS. — [2017] 13 S.C.R. 226
• SK. BHIKAN S/O SK NOOR MOHD. versus MEHAMOODABEE W/O SK. AFZAL & ORS. — [2017] 1 S.C.R. 841
• SMT. BAYANABAI KAWARE versus RAJENDRA S/O BABURAO DHOTE — [2017] 11 S.C.R. 1029
• SMT. BHARATI REDDY versus THE STATE OF KARNATAKA AND ORS. — [2017] 8 S.C.R. 859
• SMT. SYED SUGARA ZAIDI versus LAEEQ AHMAD (DEAD) THROUGH LRS. & ORS. — [2017] 14 S.C.R. 437
• SONU@AMAR versus STATE OF HARYANA — [2017] 8 S.C.R. 151
• SOYEBBHAI YUSUFBHAI BHARANIA & ORS. versus STATE OF GUJARAT — [2017] 2 S.C.R. 716
• SREI INFRASTRUCTURE FINANCE LIMITED versus TUFF DRILLING PRIVATE LIMITED — [2017] 12 S.C.R. 933
• SRI CHITTARANJAN MAITY versus UNION OF INDIA — [2017] 11 S.C.R. 722
• SRI DINESH KUMAR J. @ DINESH J. versus NATIONAL INSURANCE CO. LTD. & ORS . — [2017] 12 S.C.R. 499
• SRI GANESH versus STATE OF TAMIL NADU AND ANR. — [2017] 1 S.C.R. 278
• SRI M. SANKARANARAYANAN versus THE DEPUTY COMMISSIONER, BANGALORE & ORS. — [2017] 4 S.C.R. 206
• SRI SHIVAJI BALARAM HAIBAITL versus SRI AVINASH MARUTHI PAWAR — [2017] 12 S.C.R. 344
• SRI SRINIVASAIAH versus H. R. CHANNABASAPPA (SINCE DEAD) BY HIS LRS. AND ORS. — [2017] 3 S.C.R. 265
• STATE (NCT OF DELHI) versus BRIJESH SINGH @ ARUN KUMAR AND ANR. — [2017] 11 S.C.R. 899
• STATE (THROUGH) CENTRAL BUREAU OF INVESTIGATION versus SHRI KALYAN SINGH (FORMER CM OF UP) & ORS. — [2017] 6 S.C.R. 946
• STATE BANK OF INDIA AND ORS. versus KINGFISHER AIRLINES LTD. AND ORS. — [2017] 3 S.C.R. 487
• STATE OF BIHAR & ORS. versus RAMESH PRASAD VERMA (DEAD) THR. LRS. — [2017] 2 S.C.R. 342
• STATE OF BIHAR AND OTHERS ETC. versus ANIL KUMAR AND OTHERS ETC. — [2017] 6 S.C.R. 711
• STATE OF GOA versus JOSE MARIA ALBERT VALES @ ROBERT VALES — [2017] 14 S.C.R. 163
• STATE OF GUJARAT AND ANOTHER versus THE L.R.C.G. AND OTHERS — [2017] 11 S.C.R. 787
• STATE OF GUJARAT versus MALIBEN NATHUBHAI (D) THROUGH LRS &ORS. — [2017] 2 S.C.R. 779
• STATE OF GUJARAT versus RELIANCE INDUSTRIES LTD. — [2017] 13 S.C.R. 25
• STATE OF HARYANA AND ANOTHER ETC. ETC. versus DR. NARENDER SONI AND OTHERS ETC. ETC. — [2017] 4 S.C.R. 251
• STATE OF HARYANA AND ANOTHER ETC. versus MOHINDER SINGH AND OTHERS ETC. — [2017] 1 S.C.R. 1006
• STATE OF HARYANA versus KRLSHAN & ANR. — [2017] 7 S.C.R. 251
• STATE OF HIMACHAL PRADESH AND OTHERS versus SATPAL SAINI — [2017] 1 S.C.R. 658
• STATE OF HIMACHAL PRADESH versus NIRMALA DEVI — [2017] 2 S.C.R. 112
• STATE OF JAMMU.AND KASHMIR versus M/S. TRIKUTA ROLLER FLOUR MILLS PVT. LTD. — [2017] 9 S.C.R. 642
• STATE OF JHARKHAND THROUGH SP, CBI versus LALU PRASAD @ LALU PRASAD Y ADAY — [2017] 3 S.C.R. 630
• STATE OF KARNATAKA versus SELVI J. JAYALALITHA & ORS. — [2017] 5 S.C.R. 525
• STATE OF KERALA & ORS. versus M/S. PALAKKAD HERITAGE HOTELS — [2017] 3 S.C.R. 239
• STATE OF KERALA AND OTHERS versus FR. WILLIAM FERNANDEZ ETC. ETC. — [2017] 13 S.C.R. 663
• STATE OF M.P. & ANR. versus KEDIA GREAT GALEON LTD. & ANR. — [2017] 4 S.C.R. 163
• STATE OF MAHARASHTRA & ORS. versus RELIANCE INDUSTRIES LTD. & ORS. — [2017] 10 S.C.R. 330
• STATE OF MAHARASHTRA versus AVINASH — [2017] 8 S.C.R. 896
• STATE OF MAHARASHTRA versus NISAR RAMZAN SAYYED — [2017] 3 S.C.R. 909
• STATE OF PUNJAB & ORS. versus THE SENIOR VOCATIONAL STAFF MASTERS ASSOCIATION — [2017] 9 S.C.R. 650
• STATE OF RAJASTHAN versus FATEHKARAN MEHDU — [2017] 2 S.C.R. 491
• STATE OF RAJASTHAN versus RAMANAND — [2017] 3 S.C.R. 981
• STATE OF U P THR. ITS SECRETARY & ORS versus MERAJ AHMAD — [2017] 8 S.C.R. 649
• STATE OF U P THROUGH PRINCIPAL SECRETARY & ORS. versus ALL U. P. CONSUMER PROTECTION BAR ASSOCIATION — [2017] 12 S.C.R. 492
• STATE OF U.P AND ORS. ETC. ETC. versus SHN KUMAR PATHAK AND ORS. ETC. ETC. — [2017] 7 S.C.R. 905
• STATE OF U.P. & ANR. ETC. versus ANAND KUMAR YADAV & ORS. ETC. — [2017] 10 S.C.R. 428
• STATE OF U.P. versus RAGHUVIR AND ANR. ETC. ETC. — [2017] 13 S.C.R. 293
• STATE OF U.P. versus RAM KUMAR & ORS. — [2017] 7 S.C.R. 850
• STATE OF U.P. versus SUNIL — [2017] 3 S.C.R. 815
• STATE OF UTTAR PRADESH & OTHERS versus MAWANA SUGARS LIMITED — [2017] 10 S.C.R. 1097
• STATE OF UTTAR PRADESH versus JAI BIR SINGH — [2017] 1 S.C.R. 83
• STATE OF UTTARAKHAND & ANR. versus MANDIR SRI LAXMAN SIDH MAHARAJ — [2017] 14 S.C.R. 257
• STATE OF UTTARAKHAND & ORS. versus M/S. KUMAON STONE CRUSHER — [2017] 11 S.C.R. 591
• STATE OF UTTARAKHAND versus JAIRNAIL SINGH — [2017] 11 S.C.R. 122
• STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE versus K. N. NEHRU ETC. — [2017] 6 S.C.R. 472
• STATE REPRESENTED BY THE PRJNCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE XIX) DEPARTMENT AND OTHERS versus K. S. PALANICHAMY AND ORS. — [2017] 4 S.C.R. 34
• STATE THROUGH CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH, MUMBAI, MAHARASHTRA versus SANVLO NAIK & ANR. — [2017] 8 S.C.R. 913
• STEEL AUTHORITY OF INDIA LTD. versus DESIGNATED AUTHORITY, DIRECTORATE GENERAL OF ANTI-DUMPING & ALLIED DUTIES & ORS. — [2017] 6 S.C.R. 598
• SUBHARTI MEDICAL COLLEGE versus UNION OF INDIA AND ORS. — [2017] 9 S.C.R. 518
• SUDAMA SINGH & ORS. ETC. versus DEEPAK MOHAN SPOLIA & ORS. ETC. — [2017] 12 S.C.R. 540
• SUDHA RENUKAIAH & ORS. versus STATE OF A. P. — [2017] 4 S.C.R. 454
• SUMAN SINGH versus SANJAY SINGH — [2017] 2 S.C.R. 788
• SUNAINA SHARMA & ORS. versus STATE OF JAMMUAND KASHMIR & ORS. — [2017] 10 S.C.R. 261
• SUNKAMMA (D) BY LRS. versus S. PUSHPARAJ (D) BY LRS. — [2017] 14 S.C.R. 488
• SUO MOTU CONTEMPT PETITION (CRL.) NO.5 OF 2017 IN RE : MOHIT CHAUDHARY, ADVOCATE versus . — [2017] 8 S.C.R. 764
• SURAIN SINGH versus THE STATE OF PUNJAB — [2017] 2 S.C.R. 824
• SURAJ PAL (D) THR. LR. versus RAM MANORATH & ORS. — [2017] 8 S.C.R. 595
• SURAJSINH ALIAS SONU SURAJSINH COLLECTORSINH ALIAS SEVARAM RAJPUT versus STATE OF GUJARAT — [2017] 4 S.C.R. 952
• SURAZ INDIA TRUST versus UNION OF INDIA — [2017] 8 S.C.R. 1
• SURESH CHANDRA JANA versus THE STATE OF WEST BENGAL & ORS. — [2017] 13 S.C.R. 1
• SURESH KUMAR THROUGH GPA versus ANIL KAKARIA & ORS. — [2017] 11 S.C.R. 253
• SURESH KUMAR WADHWA versus STATE OF M.P. & ORS. — [2017] 14 S.C.R. 1
• SURESH SINGHAL versus STATE (DELHI ADMINISTRATION) — [2017] 2 S.C.R. 645
• SUTLEJ CONSTRUCTION versus UNION TERRITORY OF CHANDIGARH — [2017] 12 S.C.R. 134
• SWAMI SHIVSHANKARGIRI CHELLA SWAMI & ANR. versus SATYA GYAN NIKETAN& ANR. — [2017] 2 S.C.R. 365
• SWARAJ ABHIYAN (V) versus UNION OF INDIA & ORS. — [2017] 8 S.C.R. 338
• T. A. KATHIRU KUNJU versus JACOB MATHAI & ANR. — [2017] 2 S.C.R. 516
• T. RAVI & ANR. versus B. CHINNA NARASIMHA & ORS. ETC. — [2017] 3 S.C.R. 1
• TARUN TYAGI versus CENTRAL BUREAU OF INVESTIGATION — [2017] 1 S.C.R. 670
• TATA IRON AND STEEL CO. LTD. & ANOTHER versus STATE OF BIHAR & OTHERS — [2017] 12 S.C.R. 517
• TECHI TAGI TARA versus RAJENDRA SINGH BHANDARI & ORS. — [2017] 12 S.C.R. 956
• TEESTA ATUL SETALVAD versus THE STATE OF GUJARAT — [2017] 12 S.C.R. 774
• TERAPALLI DYVASAHATA KUMAR versus S.M. KANTHA RAJU (DEAD) THR. LRS. & ANR. — [2017] 7 S.C.R. 676
• THE CITIZEN CO-OPERATIVE SOCIETY LIMITED, THROUGH ITS MANAGING DIRECTOR, HYDERABAD versus ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE~9(1), HYDERABAD — [2017] 9 S.C.R. 361
• THE COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH versus M/S STESALIT LIMITED — [2017] 1 S.C.R. 836
• THE COMMISSIONER OF INCOME TAX, AHMEDABAD versus EQUINQX SOLUTION PVT LTD. — [2017] 4 S.C.R. 94
• THE ESTATE OFFICER, PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY versus JAGTAR SINGH AND ORS. — [2017] 6 S.C.R. 491
• THE GREATER BOMBAY CO-OPERATIVE BANK LIMITED versus MR. NAGRAJ GANESHMAL JAIN & ORS. — [2017] 6 S.C.R. 437
• THE INDIAN INSTITUTE OF INFORMATION TECHNOLOGY, DEOGHAT JHALWA ALLAHABAD AND ANOTHER, ETC. versus DR. ANURIKA VAISH AND OTHERS, ETC. — [2017] 3 S.C.R. 691
• THE MAHARASHTRA STATE COOPERATIVE HOUSING FINANCE CORPORATION LTD. versus PRABHAKAR SITARAM BHADANGE — [2017] 4 S.C.R. 723
• THE MANAGEMENT OF STATE BANK OF LNDIA versus SMITA SHARAD DESHMUKH AND ANOTHER — [2017] 2 S.C.R. 33
• THE MANAGER, CORPORATE EDUCATIONAL AGENCY versus JAMES MATHEW & ORS. — [2017] 6 S.C.R. 498
• THE NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD. versus THE DIVISIONAL COMMISSIONER & PRESIDENT DISTRICT SPORTS COMPLEX EXECUTIVE COMMITTEE — [2017] 6 S.C.R. 347
• THE NEW INDIA ASSURANCE CO. LTD. versus GAJENDER YADAV AND ORS. — [2017] 6 S.C.R. 543
• THE SPECIAL AGRICULTURAL PRODUCE MARKET COMMITTEE FOR FRUITS AND VEGETABLES versus N. KRISHNAPPA AND OTHERS ETC. — [2017] 3 S.C.R. 529
• THE SPECIAL LAND ACQUISITION OFFICER, KIADB, MYSORE & ANR. versus ANASUYA BAI (D) BY LRS. & ORS. — [2017] 4 S.C.R. 187
• THE STATE OF BIHAR & ANR. versus AMIT KUMAR @ BACHCHA RAL — [2017] 4 S.C.R. 503
• THE STATE OF BIHAR & ORS. versus MODERN TENT HOUSE & ANR. — [2017] 7 S.C.R. 539
• THE STATE OF HARYANAAND OTHERS versus HINDUSTAN CONSTRUCTION COMPANY LTD. — [2017] 9 S.C.R. 482
• THE STATE OF HIMACHAL PRADESH & ORS. versus MIS. GUJARAT AMBUJA CEMENTS LTD. & ORS. — [2017] 10 S.C.R. 1
• THE STATE OF JHARKHAND & ORS. versus MIS HINDUSTAN CONSTRUCTION CO. LTD. — [2017] 13 S.C.R. 1009
• THE STATE OF JHARKHAND AND ORS. versus M/S. HINDUSTAN CONSTRUCTION CO. LTD. — [2017] 9 S.C.R. 791
• THE STATE OF KARNATAKA versus M/S. M. K. AGRO TECH. PVT. LTD. — [2017] 12 S.C.R. 1007
• THE STATE OF MADHYA PRADESH & ORS. versus SMT. KALLO BAI — [2017] 4 S.C.R. 218
• THE STATE OF MAHARASHTRA & ANR. versus KISHOR M. GADHAVE PATIL & ORS. — [2017] 8 S.C.R. 1021
• THE STATE OF PUNJAB & ANOTHER versus . DHARAM PAL — [2017] 14 S.C.R. 569
• THE STATE OF TAMIL NADU REP. BY SEC. & ORS. versus K. BALU & ANR. — [2017] 14 S.C.R. 614
• THE STATE OF TELANGANA versus HABIB ABDULLAH JEELANI & ORS. — [2017] 1 S.C.R. 141
• THE STATE OF TRIPURA & ORS. versus JAYANTA CHAKRABORTY & ORS. — [2017] 11 S.C.R. 247
• THE STATE OF UTTAR PRADESH versus TRIBHUWAN & ORS. — [2017] 11 S.C.R. 1
• THE TAHSILDAR, TALUK OFFJCE, THANJORE & ORS. versus G. THAMBIDURAI & ANOTJIER — [2017] 4 S.C.R. 1
• TOYOTO JIDOSHA KABUSHIKI KAISHA versus MIS PRIUS AUTO INDUSTRIES LTD. & ORS. — [2017] 12 S.C.R. 805
• TRANSPARENCY INTERNATIONAL INDIA & ANR. versus STATE OF JAMMU & KASHMIR — [2017] 2 S.C.R. 662
• TRF LTD. versus ENERGO ENGINEERING PROJECTS LTD. — [2017] 7 S.C.R. 409
• TRILOK SINGH CHAUHAN versus RAM LAL (DEAD) THR. LRS. — [2017] 12 S.C.R. 441
• U. MANJUNATH RAO versus U. CHANDRASHEKAR & ANR. — [2017] 7 S.C.R. 608
• UMA SHANKAR & ORS. versus R. HANUMAIAH SINCE DECEASED THROUGH HIS LRS. & ORS. — [2017] 3 S.C.R. 1013
• UNION OF INDIA & ANR. versus K. P. S. RAGHUVANSHI & ORS. — [2017] 4 S.C.R. 263
• UNION OF INDIA & ORS. versus BALBIR SINGH TURN & ANR. — [2017] 12 S.C.R. 421
• UNION OF INDIA & ORS. versus M. SELVAKUMAR & ANR. — [2017] 4 S.C.R. 137
• UNION OF INDIA & ORS. versus M/S. MARGADARSHI CHIT FUNDS (P) LTD. ETC. — [2017] 7 S.C.R. 375
• UNION OF INDIA & ORS. versus M/S. TATA TEA CO. LTD. & ANR. — [2017] 12 S.C.R. 655
• UNION OF INDIA & ORS. versus RAKESH KUMAR & ORS. — [2017] 3 S.C.R. 783
• UNION OF INDIA & ORS. versus S. RAVICHANDRAN & ORS. — [2017] 8 S.C.R. 600
• UNION OF INDIA AND ANOTHER versus M/S. KUMHO PETROCHEMICALS COMPANY LIMITED AND ANOTHER — [2017] 4 S.C.R. 324
• UNION OF INDIA AND ANOTHER versus RAJ KUMAR JHA AND OTHERS — [2017] 8 S.C.R. 664
• UNION OF INDIA AND ANR. versus PFIZER LIMITED AND ORS. — [2017] 12 S.C.R. 179
• UNION OF INDIA AND ORS. versus EX LAC NALLAM SHIVA — [2017] 7 S.C.R. 530
• UNION OF INDIA AND ORS. versus K.P. SINGH AND ANR. — [2017] 1 S.C.R. 492
• UNION OF INDIA AND OTHERS versus MAJ. GEN. MANOMOY GANGULY. VSM — [2017] 11 S.C.R. 61
• UNION OF INDIA versus AKHILA BHARATHIYA ADIVASI VIKASA PARISHAD & ORS. — [2017] 11 S.C.R. 251
• UNION OF INDIA versus BESCO LTD. — [2017] 2 S.C.R. 743
• UNION OF INDIA versus BOARD OF CONTROL FOR CRICKET IN INDIA & ORS. — [2017] 7 S.C.R. 483
• UNION OF INDIA versus M/S. SIMPLEX INFRASTRUCTURES LTD. — [2017] 3 S.C.R. 544
• UNION OF INDIA versus M/S. SUSAKA PVT. LTD. & ORS. — [2017] 12 S.C.R. 430
• UNION OF INDIA versus NIYAZUDDIN SK & ANR. — [2017] 6 S.C.R. 513
• UNION OF INDIA versus VIJAY KRISHNA UNIYAL (D) THROUGH LRS. — [2017] 14 S.C.R. 68
• UNION OF JNDIA & ORS. versus BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED &ANR. — [2017] 14 S.C.R. 347
• UNITED FINANCE CORPORATION versus M.S.M. HANEEFA — [2017] 1 S.C.R. 583
• UNITED INDIA INSURANCE CO. LTD. versus SUNIL KUMAR & ANR. — [2017] 11 S.C.R. 137
• UNITED LNDIA INSURANCE CO. LTD. versus SUNIL KUMAR & ANR. — [2017] 11 S.C.R. 130
• V. RAJENDRAN AND ANR. versus ANNASAMY PANDLAN (D) THR. LRS. KARTHYAYANL NATCHIAR — [2017] 2 S.C.R. 508
• V. SHANTHA versus STATE OF TELANGANA AND ORS. — [2017] 4 S.C.R. 358
• VAISHALI ABHIMANYU JOSHI versus NANASAHEB GOPAL JOSHI — [2017] 5 S.C.R. 488
• VALIYAVALAPPIL SAROJAKSHAN & ORS. versus SUMALSANKAR GAIKEVADA & ORS. — [2017] 2 S.C.R. 943
• VANEET MAHAJAN versus STATE OF PUNJAB & ORS. — [2017] 3 S.C.R. 1007
• VARUNARJUN TRUST & ANR. versus UNION OF INDIA & ORS. — [2017] 12 S.C.R. 753
• VASANT RAO GUHE versus STATE OF MADHYA PRADESH — [2017] 8 S.C.R. 570
• VASANTA SAMPAT DUPARE versus STATE OF MAHARASHTRA — [2017] 3 S.C.R. 850
• VASANTHI versus VENUGOPAL (D) THR. LRS. — [2017] 4 S.C.R. 919
• VELAYUDHAN & ORS. versus MOHAMMEDKUTTY & ORS. — [2017] 3 S.C.R. 533
• VENTURE GLOBAL ENGINEERING LLC versus TECH MAHINDRA LTD. & ANOTHER ETC. — [2017] 12 S.C.R. 259
• VENU versus PONNUSAMY REDDIAR (DEAD) THR. LRS. & ANR. — [2017] 3 S.C.R. 933
• VIJAY KUMAR AHLUWALIA & ORS. versus BISHAN CHAND MAHESHWARI & ANR. — [2017] 1 S.C.R. 680
• VIJAY SINGH versus SHANTI DEVI AND ANR. — [2017] 9 S.C.R. 442
• VIJENDRA KUMAR & ORS. versus THE COMMISSIONER, A.P. CHARITABLE & RELIGIOUS INSTITUTIONS & ENDOWMENT DEPARTMENT & ANR. — [2017] 12 S.C.R. 246
• VIJENDRA SINGH versus STATE OF UTTAR PRADESH — [2017] 1 S.C.R. 108
• VIKRAM SINGH @ VICKY WALIA AND ANR. versus STATE OF PUNJAB AND ANR. — [2017] 8 S.C.R. 177
• VINEET KUMAR & ORS. versus STATE OF U.P. & ANR. — [2017] 6 S.C.R. 922
• VINOD GOYAL & OTHERS versus VISHRANTI CITY RESIDENTS WELFARE SOCIETY & OTHERS — [2017] 11 S.C.R. 258
• VIPULBHAI MANSINGBHAI CHAUDHARY versus STATE OF GUJARAT & ANOTHER — [2017] 6 S.C.R. 733
• VIRUPAKSHAPPA GOUDA AND ANOTHER versus THE STATE OF KARNATAKA AND ANOTHER — [2017] 4 S.C.R. 373
• VISHNU BHAGWAN AGRAWAL & ANR. versus NATIONAL INSURANCE CO. LTD. — [2017] 10 S.C.R. 278
• VITHAL RAO & ANR. ETC. versus THE SPECIAL LAND ACQUISITION OFFICER — [2017] 6 S.C.R. 335
• VITHAL TUKARAM KADAM AND ANOTHER versus VAMANRAO SAWALARAM BHOSALE AND OTHERS — [2017] 8 S.C.R. 379
• VITUSAH OBEROI AND ORS. versus COURT OF ITS OWN MOTION — [2017] 1 S.C.R. 25
• VIVEK SINGH versus ROMANI SINGH — [2017] 2 S.C.R. 312
• WARYAM STEEL CASTINGS PVT. LTD. versus PUNJAB STATE POWER CORPORATION LTD. AND ANR. — [2017] 8 S.C.R. 134
• WORLD COLLEGE OF MEDICAL SCIENCES & RESEARCH AND HOSPITAL & ANR. versus UNION OF INDIA AND ANR. — [2017] 9 S.C.R. 715
• YASH PAL & ORS. versus UNION OF INDIA AND ORS. — [2017] 1 S.C.R. 406
• YUSUF KHAN @ DILIP KUMAR THROUGH POWER OF ATTORNEY versus PRAJITA DEVELOPERS PVT. LTD. & ANOTHER — [2017] 7 S.C.R. 687

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