Supreme Court of India — 1995

917 reported judgments.

• A POLYTECHNIC BY NAME LARSON AND TOUBRO INSTITUTE OF TECHNOLOGY AND ANR. versus ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS. — [1995] 2 S.C.R. 741
• A. JAYARAM AND ANR. ETC. ETC. versus STATE OF ANDHRA PRADESH BY CBI — [1995] SUPP. 2 S.C.R. 75
• A. WATI AO versus THE STATE OF MANIPUR — [1995] SUPP. 4 S.C.R. 296
• A.K. KAUL AND ANR. versus UNION OF INDIA — [1995] 3 S.C.R. 469
• A.N. SEHGAL AND ORS. versus RAJE RAM SHEORAN AND ORS. — [1995] 3 S.C.R. 104
• A.T.S. CHINNASWAMI CHETTIAR ETC versus SRI KARI VARADARAJA PERUMAL TEMPLE AND ANR. — [1995] SUPP. 4 S.C.R. 30
• ABDUL AZIZ versus STATE OF WEST BENGAL AND ANR. — [1995] SUPP. 2 S.C.R. 299
• ABDUL MANNAN AND ORS. versus STATE OF WEST BENGAL — [1995] SUPP. 6 S.C.R. 224
• ABHJJIT TEA COMPANY PVT. LTD. versus TERAI TEA CO. (P) LTD. AND ORS. — [1995] SUPP. 4 S.C.R. 825
• ABUBAKAR ABDUL INAMDAR (DEAD) BY LRS. AND ORS. versus HARUN ABDUL INAMDAR AND ORS. — [1995] SUPP. 3 S.C.R. 172
• ADDL. COMMISSIONER OF INCOME TAX AND ANR. versus AL. N. RAO CHARITABLE TRUST — [1995] SUPP. 4 S.C.R. 348
• AIR INDIA AND ORS. ETC. versus B.R. AGE AND ORS ETC. — [1995] SUPP. 4 S.C.R. 196
• AIR INDIA versus UNION OF INDIA AND OTHERS — [1995] SUPP. 2 S.C.R. 175
• AJIT SINGH versus BANSI SINGH AND ORS. — [1995] SUPP. 2 S.C.R. 34
• AJIT SINGH versus UNION OF INDIA AND OTHERS — [1995] SUPP. 4 S.C.R. 750
• AKHILESH HAJAM versus THE STATE OF BIHAR — [1995] 3 S.C.R. 864
• AKSHAYA RESTAURANT versus P. ANJANAPPA AND ANR. — [1995] 2 S.C.R. 1154
• ALLAHABAD BANK versus PREM NARAIN PANDE AND OTHERS — [1995] SUPP. 4 S.C.R. 481
• AMITA KAUSHISH AND ORS. versus SANJAY KAUSHISH AND ORS. — [1995] SUPP. 5 S.C.R. 442
• AMRIT BANASPATI CO. LTD. versus UNION OF INDIA AND ORS. — [1995] 2 S.C.R. 25
• ANIL KUMAR GUPTA, ETC. versus STATE OF UTTAR PRADESH AND ORS. — [1995] SUPP. 2 S.C.R. 396
• ANIL SARAN versus THE STATE OF BIHAR AND ANR. — [1995] SUPP. 3 S.C.R. 58
• ANIRUDHSINHJI KARANSINHJI JADEJA AND ANR. versus THE STATE OF GUJARAT — [1995] SUPP. 2 S.C.R. 637
• ANNA BHAU MAGDUM, SINCE DECEASED BY HIS LEGAL REPRESENTATIVES versus BABASAHEB ANANDRA DESAI — [1995] SUPP. 2 S.C.R. 259
• ANNASAHEB BAPUSAHEB PATIL AND ORS. versus BALWANT@ BALASAHEB BABUSAHEB PATIL (DEAD) BY LRS. AND HEIRS ETC. — [1995] 1 S.C.R. 88
• AP. SRIVASTAVA (DEAD) BY LRS. versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 826
• ARIES ADVERTISING BUREAU versus C.T. DEVARAJ (DEAD) BY LRS. — [1995] 2 S.C.R. 251
• ARJUNA AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1995] 3 S.C.R. 1105
• ARUNABEN T. BHOJAK versus SECRETARY, AHMEDABAD EDUCATION SOCIETY AND ORS. — [1995] 1 S.C.R. 668
• ARVIND INDUSTRIES AND ORS. versus THE STATE OF GUJARAT AND ORS. — [1995] SUPP. 3 S.C.R. 16
• ASHOK KUMAR AND ORS. versus THE CHAIRMAN, BANKING SERVICE RECRUITMENT BOARD AND ORS. — [1995] SUPP. 5 S.C.R. 35
• ASHOK KUMAR THAKUR versus STATE OF BIHAR AND OTHERS — [1995] SUPP. 3 S.C.R. 269
• ASHOK, KUMAR versus THE STATE (DELHI ADMINISTRATION) — [1995] SUPP. 3 S.C.R. 777
• ASHWANI KUMAR AND ORS. ETC. ETC. versus STATE OF BIHAR AND ORS. ETC. ETC. — [1995] SUPP. 5 S.C.R. 367
• ASPINWAL AND CO., KULSHEKAR, MANGALORE versus LAITHA PADUGADY AND ORS. ETC. ETC. — [1995] SUPP. 2 S.C.R. 369
• ASSISTANT COMMISSIONER OF INCOME TAX versus AK. MENON AND ORS. — [1995] SUPP. 2 S.C.R. 181
• ASSOCIATED POWER CO. LTD. versus COMMISSIONER OF INCOME TAX — [1995] SUPP. 5 S.C.R. 721
• ASSTT. GEN. MANAGER, CENTRAL BANK OF INDIA ETC. versus COMMISSIONER, MUNICIPAL CORPORATION, AHMEDABAD ETC. ETC. — [1995] SUPP. 1 S.C.R. 63
• ATUL KUMAR NIGAM versus STATE OF U.P. AND ORS. — [1995] SUPP. 4 S.C.R. 108
• AWADH BIHARI YADAV AND OTHERS versus THE STATE OF BIHAR AND OTHERS — [1995] SUPP. 3 S.C.R. 197
• AYUB KHAN versus DEEP KUMAR CHAWLA AND ORS. ETC. — [1995] 1 S.C.R. 177
• B. GANGADHAR versus B.G. RAJALINGAM — [1995] SUPP. 1 S.C.R. 535
• B.C. CHATURVEDI versus UNION OF INDIA AND ORS. — [1995] SUPP. 4 S.C.R. 644
• B.D. JADHAVAR versus K.D. BHAGWAN AND ORS. — [1995] SUPP. 3 S.C.R. 265
• B.N. AGARWALLA versus STATE OF ORISSA — [1995] SUPP. 4 S.C.R. 390
• B.P.L. PHARMACEUTICALS LTD versus COLLECTOR OF CENTRAL EXCISE, VADODARA — [1995] 3 S.C.R. 1235
• BAHADUR SINGH NARODA AND ORS. versus STATE OF M.P. ORS. — [1995] SUPP. 6 S.C.R. 314
• BAHADURGARH FLAT HOLDERS ASSOCIATION versus THE STATE OF HARYANA AND ANR. — [1995] SUPP. 6 S.C.R. 276
• BALAJI RAGHAVAN S.P. ANAND versus UNION OF INDIA — [1995] SUPP. 6 S.C.R. 694
• BALDEV SINGH AND ANR. versus STATE OF PUNJAB — [1995] SUPP. 4 S.C.R. 301
• BALKRISHNA PANDEY versus STATE OF BIHAR AND ORS. — [1995] SUPP. 6 S.C.R. 669
• BALRAM CHANDRA versus STATE OF U.P. — [1995] 3 S.C.R. 726
• BALWANT SINGH AND ANR versus STATE OF PUNJAB — [1995] 2 S.C.R. 411
• BALWINDER SINGH versus STATE OF PUNJAB — [1995] SUPP. 5 S.C.R. 10
• BAPU MAHADU. MALI & ORS. versus VITHALRAO BHAUSAHEB DESHMUKH AND ANR. — [1995] SUPP. 4 S.C.R. 746
• BASHIR AHMED versus MEHMOOD HUSSAIN SHAH. — [1995] 2 S.C.R. 812
• BAWA NIHAL SINGH versus THE STATE OF PUNJAB THROUGH LAND ACQUISITION COLLECTOR, FARIDKOT. — [1995] SUPP. 4 S.C.R. 690
• BHAGWAN DAS AND ANR. versus SARDAR ATMA SINGH — [1995] SUPP. 5 S.C.R. 607
• BHAGWANT RAI AND ORS. versus STATE OF PUNJAB AND ORS — [1995] SUPP. 2 S.C.R. 798
• BHARWAD JAKSHIBHAI NAGJIBHAI AND ORS. ETC. versus THE STATE OF GUJARAT ETC. — [1995] SUPP. 3 S.C.R. 23
• BHATTAD LEASING AND FINANCE CO. LTD. versus MR. NUSLI NEVILLE WADIA AND ORS. — [1995] SUPP. 4 S.C.R. 524
• BHOOP SINGH versus RAM SINGH MAJOR AND ORS. — [1995] SUPP. 3 S.C.R. 466
• BHUKAMP PIDIT ANDOLAN versus STATE OF U.P. AND ANR. — [1995] SUPP. 1 S.C.R. 36
• BHUPENDRA SINGH versus STATE OF MAHARASHTRA AND ORS. — [1995] SUPP. 5 S.C.R. 491
• BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION versus NARENDRA KUMAR MISHRA AND ANR. — [1995] SUPP. 5 S.C.R. 745
• BIHARI LAL JAISWAL versus THE COMMISSIONER OF INCOME TAX — [1995] SUPP. 5 S.C.R. 285
• BIRLA CEMENT WORKS versus G.M. WESTERN RAILWAY AND ANR. — [1995] 1 S.C.R. 5
• BOARD OF REVENUE, U.P. STATE OF U.P. AND ORS. versus M/S. ELECTRONIC INDUSTRIES OF INDIA, ISHWARI SINGH AND ANR. — [1995] SUPP. 3 S.C.R. 293
• BONKY @ BHARAT SHIVAJI MANE AND ORS. versus STATE OF MAHARASHTRA — [1995] SUPP. 4 S.C.R. 89
• BRAMCHARI SIDHESWAR BHAI AND ORS. ETC. versus STATE OF WEST BENGAL ETC. — [1995] SUPP. 1 S.C.R. 745
• BRIG. (RETD) D.K JETLEY versus ARMY WELFARE HOUSING ORGANISATION AND ANR. — [1995] SUPP. 1 S.C.R. 103
• BRIGHU NATH SAHAY SINGH AND ORS. versus MD. KHALILUR RAHMAN AND ORS. — [1995] SUPP. 3 S.C.R. 315
• BRISA MUNDA versus CHANDO KUMARI @ MOST DUMARI AND ORS. — [1995] SUPP. 5 S.C.R. 430
• BURN STANDARD CO. LTD. AND ORS. versus SH. DINABANDHU MAJUMDAR AND ANR. — [1995] 3 S.C.R. 712
• BUTA SINGH (DEAD) BY L.RS. versus UNION OF INDIA — [1995] 3 S.C.R. 359
• BUTU PRASAD KUMBHAR AND ORS. versus STEEL AUTHORITY OF INDIA LTD. AND ORS. — [1995] 3 S.C.R. 76
• C. RAVICHANDRAN IYER versus JUSTICE A.M. BHATTACHARJEE — [1995] SUPP. 3 S.C.R. 319
• CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY AND ANR. versus M/S. DOMINION LAND AND INDUSTRIES LTD. AND ANR. — [1995] SUPP. 1 S.C.R. 121
• CANARA BANK versus NUCLEAR POWER CORPORATION OF INDIA LTD. AND ORS. — [1995] 2 S.C.R. 482
• CENTRAL BANK OF !NOIA versus M/S. MADAN LAL AND BROTHERS AND ORS. — [1995] SUPP. 4 S.C.R. 699
• CHAIRMAN, THIRUVALLUVAR TRANSPORT CORPORATION versus CONSUMER PROTECTION COUNCIL — [1995] 2 S.C.R. 1
• CHAMELI SINGH versus THE STATE OF U.P. — [1995] SUPP. 6 S.C.R. 827
• CHAND KHAN & ANR. versus STATE OF UTTAR PRADESH — [1995] SUPP. 1 S.C.R. 848
• CHANDIGARH ADMINISTRATION AND ANR versus JAGJIT SINGH AND ANR. ETC. — [1995] 1 S.C.R. 126
• CHANDIGARH HOUSING BOARD versus AVTAR SINGH AND ANR. — [1995] SUPP. 2 S.C.R. 560
• CHANDRAKANTA GOYAL versus SOHAN SINGH JODH SINGH KOHLI — [1995] SUPP. 6 S.C.R. 522
• CHANDRASHEKHAR GAJANAN BHOGAONKAR versus YESHWANT DHONDI POTDAR AND ORS — [1995] SUPP. 3 S.C.R. 117
• CHIEF CONSERVATOR OF FORESTS versus JAGANNATH MARUTI KONDHARE — [1995] SUPP. 6 S.C.R. 259
• CHIEF GENERAL MANAGER (TELECOM) N.E. TELECOM CIRCLE AND ANR. versus SH. RAJENDRA CH. BHATTACHARJEE AND ORS. — [1995] 1 S.C.R. 360
• CHIEF GENERAL MANAGER, TELECOM AND ORS. versus V.N. ENTERPRISES — [1995] SUPP. 2 S.C.R. 795
• CHIEF MEDICAL OFFICER versus KHADEER KHADRI — [1995] 1 S.C.R. 175
• CHIEF OF NAVAL STAFF AND ANR. versus G. GOPALAKRISHNA PILLAI AND ORS. — [1995] SUPP. 6 S.C.R. 360
• CHINNAMMA versus GOPALAN AND ORS. — [1995] SUPP. 4 S.C.R. 319
• CITIZENS FOR DEMOCRACY versus THE STATE OF ASSAM AND ORS. — [1995] 3 S.C.R. 943
• COCHIN DEVASWAM BOARD versus CAPTAIN E.M. GEORGE AND ORS. — [1995] 1 S.C.R. 328
• COLLECTOR OF CENTRAL EXCISE, BOMBAY versus M/S KOHINOOR MILLS BOMBAY — [1995] 3 S.C.R. 159
• COLLECTOR OF CENTRAL EXCISE, CHANDIGARH versus M/S. STEEL STRIPS LTD. SANGRUR — [1995] 3 S.C.R. 1051
• COLLECTOR OF CUSTOMS, CALCUTTA versus SANJAY CHANDIRAM — [1995] SUPP. 1 S.C.R. 19
• COLLECTOR OF MADRAS AND ANR. versus K. RAJAMANICKAM — [1995] 1 S.C.R. 243
• COLLECTOR' CENTRAL EXCISE, BOMBAY versus M/S. S.D. FINE CHEMICALS PVT. LTD. — [1995] 3 S.C.R. 84
• COLLECTOR, LAND ACQUISITION versus GANARAM DHOBA — [1995] SUPP. 6 S.C.R. 148
• COMMISSIONER OF INCOME TAX versus SMT. PELLETI SRIDERAMMA, NELLORE — [1995] SUPP. 4 S.C.R. 206
• COMMISSIONER OF INCOME TAX, CALCUTIA versus BIJOY KUMAR ALMAL — [1995] 3 S.C.R. 170
• COMMISSIONER OF INCOME TAX, JULLUNDUR versus AJANTA ELECTRICALS, PUNJAB — [1995] 3 S.C.R. 1083
• COMMISSIONER OF INCOME TAX, MADRAS AND ANR. versus MIS DALMIA CEMENT — [1995] SUPP. 2 S.C.R. 708
• COMMISSIONER OF INCOME TAX, MEERUT, ETC. ETC versus M/S. VIRMANI INDUSTRIES PVT. LTD. ETC. ETC. — [1995] SUPP. 4 S.C.R. 275
• COMMISSIONER OF INCOME-TAX versus CHITTOR ELECTRIC SUPPLY CORPORATION AND ANR. — [1995] 1 S.C.R. 231
• COMMISSIONER OF INCOME-TAX versus PATEL BROTHERS AND CO. LTD. ETC. ETC. — [1995] SUPP. 1 S.C.R. 235
• COMMISSIONER OF SALES TAX, ORISSA AND ANR. versus JAGANNATH COTTON COMPANY AND ANR. — [1995] SUPP. 2 S.C.R. 390
• COMMISSIONER OF WEALTH TAX, ORISSA, BHUBANESWAR versus SMT. BINAPANI CHAKRAVARTY — [1995] 2 S.C.R. 1183
• COMMISSIONER, SALEM MUNICIPALITY versus T. KURALMANI AND ANR. — [1995] SUPP. 4 S.C.R. 563
• COMMISSIONER/SECRETARY TO GOVERNMENT HEALTH AND MEDICAL EDU. DEPTT. CIVIL SECTT., JAMMU versus DR. ASHOK KUMAR KOHLI — [1995] SUPP. 4 S.C.R. 623
• COMMISSIONER_ OF INCOME TAX, KANPUR versus KAMLA TOWN TRUST — [1995] SUPP. 5 S.C.R. 300
• CONSTABLE DAVINDER SINGH AND ORS. versus STATE OF HARYANA AND ORS. — [1995] SUPP. 6 S.C.R. 786
• CONSUMER EDUCATION AND RESEARCH CENTRE AND ORS. versus UNION OF INDIA AND ORS. — [1995] 1 S.C.R. 626
• CONSUMER UNITY AND TRUST SOCIETY, JAIPUR versus THE CHAIRMAN AND MANAGING DIRECTOR, BANK OF BARODA, CALCUTTA AND ANR. — [1995] 1 S.C.R. 707
• CONTROLLER OF EXAMINATION, UTKAL UNIVERSITY AND ANR. ETC. versus MISS PAURNAMASI DAS AND ANR. ETC. — [1995] SUPP. 3 S.C.R. 771
• D. KRISHNA VENI AND ANR. ETC. versus STATE OF ORISSA AND ORS. — [1995] 1 S.C.R. 488
• D.D.A. versus BHAVANA COOP. GROUP HOUSING SOCIETY LTD. — [1995] SUPP. 3 S.C.R. 56
• DADAN BAI WD/O BHAGCHAND SINDHI versus ARJUNDAS — [1995] 3 S.C.R. 109
• DAHIBEN W/O RANCHHODJI JIVANJI AND ORS. ETC. versus VASANJI KEVALBHAI (DEAD) AND ORS. ETC. — [1995] 3 S.C.R. 234
• DAKAYA @ DAKAIAH versus ANJANI — [1995] SUPP. 4 S.C.R. 291
• DAKSHABEN B. PATEL versus THE ADMINISTRATOR, U.T. OF DAMAN AND DIU AND 4 ORS. — [1995] SUPP. 5 S.C.R. 436
• DEEP versus STATE OF RAJASTHAN AND ORS. — [1995] SUPP. 6 S.C.R. 780
• DELHI CLOTH AND GENERAL MILLS CO. LTD. versus STATE OF M.P. AND ORS. — [1995] SUPP. 3 S.C.R. 566
• DELHI DEVELOPMENT AUTHORITY versus GRIHASTHAPANA CO-OPERATIVE GROUP HOUSING SOCIETY LTD. — [1995] 2 S.C.R. 115
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION AND ANOTHER — [1995] SUPP. 5 S.C.R. 782
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION AND ANR. — [1995] 1 S.C.R. 555
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION AND ANR. ETC. — [1995] 1 S.C.R. 1010
• DEOKINANDAN AND ORS. versus SURAJPAL AND ORS. — [1995] SUPP. 4 S.C.R. 558
• DEPUTY COLLECTOR NORTHERN SUBDIVISION, PANAJI versus COMMUNIDADE OF BAMBOLIM — [1995] SUPP. 2 S.C.R. 359
• DEV KUMAR (DEAD) THROUGH LRS. versus SMT. SWARAN LATA AND ORS. — [1995] SUPP. 5 S.C.R. 89
• DEVA RAM AND ANR. versus ISHWAR CHAND AND ANR. — [1995] SUPP. 4 S.C.R. 369
• DEVINDERPAL SINGH versus GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI — [1995] SUPP. 5 S.C.R. 199
• DHANANJAY SHARMA versus STATE OF HARYANA AND ORS. — [1995] 3 S.C.R. 964
• DHARAMDEO versus BIJARAT AND ORS. — [1995] SUPP. 6 S.C.R. 621
• DHARAMVIR versus STATE OF U.P. AND ORS. — [1995] SUPP. 3 S.C.R. 313
• DHAYANAND ETC. ETC. versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 533
• DIGAMBAR ADHAR PATIL versus DEVRAM GIRDHAR PATIL (DIED) AND ANR. — [1995] 2 S.C.R. 133
• DILAWAR SINGH (DEAD) THROUGH LRS. versus ADDL. DISTRICT JUDGE, GHAZIABAD — [1995] SUPP. 3 S.C.R. 630
• DILBAG SINGH versus STATE OF U.P. AND ORS. — [1995] SUPP. 1 S.C.R. 38
• DINA versus THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND ORS. — [1995] SUPP. 6 S.C.R. 244
• DINESH PRASAD YADA V versus STATE OF BIHAR AND ORS. — [1995] 1 S.C.R. 220
• DIRECTOR OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH versus LAVETI GIRI AND ANR — [1995] 3 S.C.R. 430
• DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. versus NIYAMAVEDI REPRESENTED BY ITS MEMBER K. NANDINI, ADVOCATE AND ORS. — [1995] 3 S.C.R. 196
• DIRECTOR, GENERAL OF ORDNANCE SERVICES AND ORS. versus P.N. MALHOTRA — [1995] 1 S.C.R. 676
• DISTRICT PRIMARY EDUCATION OFFICER, MAHSANA ETC. ETC. versus VIDOTEJAK MANDAL AND ORS. ETC. — [1995] SUPP. 2 S.C.R. 556
• DR. (MISS) ALETTA GRACE BELL versus DR. (MISS) S. TIRKEY AND ANR. — [1995] SUPP. 4 S.C.R. 843
• DR. (MRS.) PUSHPA VISHNU KUMAR GURTU versus STATE OF MAHARASHTRA AND ORS. — [1995] 2 S.C.R. 57
• DR. (MRS.) VIMAL versus BHAGUJI AND ORS. — [1995] SUPP. 1 S.C.R. 392
• DR. AJAY SINGH RAWAT versus UNION OF INDIA AND OTHERS — [1995] 2 S.C.R. 632
• DR. BAL KRISHNA AGARWAL versus STATE OF UITAR PRADESH AND ORS. — [1995] 1 S.C.R. 148
• DR. DAS RAO DESHMUKH versus KAMAL KISHORE NANASAHEB KADAM AND ORS. — [1995] SUPP. 2 S.C.R. 148
• DR. G.N. KHAJURIA AND ORS. versus DELHI DEVELOPMENT AUTHORITY AND ORS. — [1995] SUPP. 3 S.C.R. 212
• DR. J.N. BANAVALIKAR versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [1995] SUPP. 4 S.C.R. 1
• DR. KASHINATH NAGAYYA IBATTE versus STATE OF MAHARASHTRA AND ORS. — [1995] 3 S.C.R. 115
• DR. KM. SUMAN AGARWAL versus THE VICE CHANCELLOR AND ORS. — [1995] SUPP. 5 S.C.R. 802
• DR. KRISHNA PAL AND ANR. versus STATE OF U.P. — [1995] SUPP. 6 S.C.R. 21
• DR. KRUSHNA CHANDRA SAHU AND OTHERS versus STATE OF ORISSA AND OTHERS — [1995] SUPP. 3 S.C.R. 419
• DR. L.M. NATH versus DR. S.K. KACKER AND ORS. — [1995] SUPP. 4 S.C.R. 834
• DR. MAHESH CHAND SHARMA versus SMT. RAJ KUMARI SHARMA AND OTHERS — [1995] SUPP. 6 S.C.R. 41
• DR. RAMESH YESHWANT PRABOO versus SHRI PRABHAKER KASHINATH KUNTE AND ORS. — [1995] SUPP. 6 S.C.R. 371
• DR. RANBIR SINGH versus ASHARFI LAL — [1995] SUPP. 3 S.C.R. 847
• DR. RASHMI SRIVASTAVA AND DR. B.D. SRIVASTAVA AND ORS. versus VIKRAM UNIVERSITY AND ORS. — [1995] 3 S.C.R. 572
• DR. V.P. MALIK AND ORS. versus UNION OF INDIA — [1995] SUPP. 6 S.C.R. 334
• DURGA NARAYAN versus CHAIRMAN AND MANAGING DIRECTOR, DENA BANK — [1995] 1 S.C.R. 513
• DURGA PRASAD (DEAD) BY LRS. versus SMT. GITA KUMAR AND ORS. — [1995] SUPP. 5 S.C.R. 623
• DURGESH CHANDRA SAHA versus BIMALCHANDRA SAHA & ORS. — [1995] SUPP. 5 S.C.R. 612
• E.K. CHANDRASENAN ETC. ETC. versus STATE OF KERALA — [1995] 1 S.C.R. 277
• ELECTION COMMISSION OF INDIA versus MOHD. ABDUL GHANI AND ORS. — [1995] SUPP. 4 S.C.R. 633
• ELECTION COMMISSION OF INDIA versus STATE BANK OF INDIA STAFF ASSOCIATION LOCAL HEAD OFFICE UNIT, PATNA AND ORS. ETC. — [1995] 1 S.C.R. 935
• FAKRUDDIN versus THE PRINCIPAL, CONSOLIDATION TRAINING INSTITUTE AND ORS. — [1995] SUPP. 1 S.C.R. 389
• FAQIR (DEAD) THROUGH SHYAM DEO versus KISHORI @ LALLOO AND ANR. — [1995] 3 S.C.R. 745
• FENNER (INDIA) LTD. versus COLLECTOR OF CENTRAL EXCISE, MADURAI — [1995] 3 S.C.R. 1
• FOOD CORPORATION OF INDIA STAFF UNION versus FOOD CORPORATION OF INDIA AND ORS. — [1995] 2 S.C.R. 96
• FOOD CORPORATION OF INDIA versus THANESWAR KALITA AND ORS. ETC. — [1995] 2 S.C.R. 516
• FOOD CORPORATION OF INDIA versus V.K. SUKUMARAN ETC. ETC. — [1995] SUPP. 5 S.C.R. 631
• G. NAGAMMA AND ANR. versus SIROMENAMMA AND ANR. — [1995] SUPP. 5 S.C.R. 701
• G. RABINATHAN versus STATE OF KARNATAKA AND ORS. — [1995] 3 S.C.R. 129
• G. SRIDHARAMURTI versus HINDUSTAN PETROLEUM CORPORATION LTD. AND ANR. — [1995] SUPP. 3 S.C.R. 634
• G. SUNDARSAN versus UNION OF INDIA AND ANR. — [1995] SUPP. 2 S.C.R. 51
• G.C. KANUNGO versus STATE OF ORISSA — [1995] SUPP. 1 S.C.R. 510
• G.D. ZALANI AND ANR. ETC. versus UNION OF INDIA AND ORS. — [1995] 1 S.C.R. 794
• GAJANAN KRISHNAJI BAPAT AND ANOTHER versus DATTAJI RAGHOBAJI MEGHE AND OTHERS — [1995] SUPP. 2 S.C.R. 186
• GANGAL RAM versus STATE OF HARYANA AND ORS. — [1995] SUPP. 6 S.C.R. 310
• GAUHATI UNIVERSITY versus SHRI NIHARLAL BHATTACHARJEE — [1995] SUPP. 4 S.C.R. 764
• GEM GRANITES AND ANR. versus STATE OF TAMIL NADU AND ORS. — [1995] 1 S.C.R. 476
• GHAZIABAD DEVELOPMENT AUTHORITY AND ORS. versus SRI VIKRAM CHAUDHARY AND ORS. — [1995] SUPP. 2 S.C.R. 171
• GIAN CHAND versus GOPALA AND ORS. — [1995] 1 S.C.R. 412
• GIANI DEVENDAR SINGH SANT SEPOY SINGH versus UNION OF INDIA AND ANOTHER — [1995] 1 S.C.R. 27
• GOPALAKRISHAN AND ORS. versus UNION OF INDIA — [1995] SUPP. 4 S.C.R. 608
• GOSAR FAMILY TRUST, JAMNAGAR ETC. versus COMMISSIONER OF INCOME TAX — [1995] 3 S.C.R. 894
• GOVERNMENT OF ANDHRA PRADESH AND ANR. versus M. PANDURANG AND ORS. — [1995] SUPP. 5 S.C.R. 487
• GOVERNMENT OF ANDHRA PRADESH versus P.B. VIJAYAKUMAR AND ANR. — [1995] SUPP. 1 S.C.R. 462
• GOVERNMENT OF TAMIL NADU AND ANR. versus VASANTHA BAI — [1995] 3 S.C.R. 258
• GOVERNMENT OF TAMIL NADU AND ORS. versus S. BALASUBRAMANIAM AND ORS. — [1995] SUPP. 4 S.C.R. 567
• GUJARAT ELECTRICITY BOARD, THERMAL POWER STATION UKAI, GUJARAT versus HIND MAZDOOR SABHA AND ORS. ETC. — [1995] SUPP. 1 S.C.R. 173
• GULABCHAND versus STATE OF MADHYA PRADESH — [1995] 3 S.C.R. 27
• GULABRAO KESHAVARAO PATIL AND ORS. versus STATE OF GUJARAT — [1995] SUPP. 6 S.C.R. 97
• GULZARA SINGH versus THE COLLECTOR, LUDHIANA AND ORS. — [1995] 2 S.C.R. 547
• GURBACHAN SINGH versus BRAG SINGH AND ORS. — [1995] SUPP. 5 S.C.R. 682
• GURDIAL SINGH AND ANR. versus STATE OF PUNJAB — [1995] 2 S.C.R. 420
• GURDIAL SINGH versus STATE OF PUNJAB — [1995] SUPP. 2 S.C.R. 862
• GURMIT KAUR versus SURJIT SINGH @ JEET SINGH — [1995] SUPP. 5 S.C.R. 739
• GYAN CHAND versus UNION OF INDIA AND ORS. — [1995] SUPP. 6 S.C.R. 161
• H. KASHINATH AND ORS. versus STATE OF KARNATAKA AND ORS. — [1995] SUPP. 2 S.C.R. 834
• H.M.T. HOUSE BUILIDNG CO-OP. SOCIETY versus SYED KHADER AND ORS. — [1995] 2 S.C.R. 200
• HABIBULLA KHAN versus STATE OF ORISSA AND ANR. — [1995] 1 S.C.R. 819
• HANMANTA DAULAPPA NIMBAL SINCE DECEASED BY HIS HEIRS AND LRS. versus BABASAHEB DAJISAHEB LONDHE — [1995] SUPP. 3 S.C.R. 147
• HARBANS SINGH versus STATE OF PUNJAB AND ORS. — [1995] SUPP. 2 S.C.R. 496
• HARBILAS RAI BANSAL versus STATE OF PUNJAB AND ANR. — [1995] SUPP. 6 S.C.R. 178
• HARI KRISHNA PATEL AND ANR. versus STATE OF A.P. AND ANR. — [1995] SUPP. 5 S.C.R. 761
• HARI PADA KHAN versus UNION OF INDIA AND ORS. — [1995] SUPP. 6 S.C.R. 157
• HARI SAKHARAM DHANAVATE (DEAD) BY LRS. versus A.N. PATIL TUKARANE (DEAD) BY LRS. AND ANR. — [1995] SUPP. 5 S.C.R. 232
• HARKISHAN DASS AND ORS. versus STATE OF HARYANA AND ORS. — [1995] SUPP. 4 S.C.R. 840
• HARYANA STATE ELECTRICITY BOARD AND ANR. versus RAM GOPAL AND ANR. — [1995] 2 S.C.R. 817
• HARYANA STATE ELECTRICITY BOARD versus SURASTI DEVI — [1995] SUPP. 6 S.C.R. 165
• HEIRS AND LRS. OF DECEASED SOMABHAI KANJIBHAI BARIA versus PATEL PARSH OTT AMDAS JAMDAS (D) AND ANR. — [1995] 2 S.C.R. 580
• HIMACHAL PRADESH STATE ELECTRICITY BOARD, SHIMLA AND ORS. ETC. ETC. versus TIRATH RAJ AND ORS. ETC. ETC. — [1995] SUPP. 3 S.C.R. 248
• HINDUSTAN LEVER LTD. versus ASHOK VISHNU KATE AND ORS. — [1995] SUPP. 3 S.C.R. 702
• HINDUSTAN STEEL WORKS CONSTRUCTION LTD. ETC. versus HINDUSTAN STEEL WORKS CONSTRUCTION LTD. EMPLOYEES UNION, HYDERABAD AND ANR. ETC. — [1995] 2 S.C.R. 10
• HINDUSTAN VEGETABLE OILS CORPORATION LTD. versus PROGRESSIVE INDUSTRIES AND OTHERS ETC. — [1995] SUPP. 3 S.C.R. 386
• HOUSING BOARD HARYANA versus HOUSING BOARD COLONY WELFARE ASSOCIATION AND ORS. — [1995] SUPP. 3 S.C.R. 219
• HOUSING BOARD OF HARYANA versus HARYANA HOUSING BOARD EMPLOYEES UNION AND ORS. — [1995] SUPP. 4 S.C.R. 533
• HYDERABAD INDUSTRIES LTD. AND ANR. ETC. versus UNION OF INDIA AND ORS. — [1995] SUPP. 2 S.C.R. 287
• IN RE: SANJIV DATTA AND ORS versus IN RE: SANJIV DATTA AND ORS — [1995] 3 S.C.R. 450
• IN RE: VINAY CHANDRA MISHRA (THE ALLEGED CONTEMNER) versus IN RE : VINAY CHANDRA MISHRA (THE ALLEGED CONTEMNER) — [1995] 2 S.C.R. 638
• INCOME TAX OFFICER versus CH. ATCHAIAH — [1995] SUPP. 6 S.C.R. 543
• INDER SINGH AND ORS. versus UNION OF INDIA AND ANR. — [1995] SUPP. 4 S.C.R. 737
• INDER SINGH versus STATE OF PUNJAB — [1995] 2 S.C.R. 288
• INDER SINGH versus STATE OF PUNJAB AND ORS. — [1995] SUPP. 1 S.C.R. 309
• INDERJEET SINGH SIAL versus M/S. KARAM CHAND THAPAR — [1995] SUPP. 4 S.C.R. 53
• INDERJIT SINGH AND ORS. ETC. versus STATE OF PUNJAB AND ORS. — [1995] SUPP. 2 S.C.R. 59
• INDIAN COUNCIL OF LEGAL AID AND ADVICE, ETC. ETC. versus BAR COUNCIL OF INDIA AND ANR. — [1995] 1 S.C.R. 304
• INDIAN MEDICAL ASSOCIATION versus V.P. SHANTHA AND ORS. — [1995] SUPP. 5 S.C.R. 110
• INDIAN OIL CORPORATION LTD. versus MUNICIPAL CORPORATION AND ANR. — [1995] 3 S.C.R. 246
• INDORE DEVELOPMENT AUTHORITY versus SMT. SADHANA AGARWAL AND ORS. — [1995] 2 S.C.R. 555
• INDORE DEVELOPMENT AUTHORITY versus TARAK SINGH AND ORS. ETC. ETC. — [1995] 3 S.C.R. 1100
• INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS. ETC. ETC. versus T.R. RAMESHKUMAR AND ORS. ETC. — [1995] SUPP. 1 S.C.R. 447
• INTEGRATED RURAL DEVELOPMENT AGENCY versus RAM PYARE PANDEY — [1995] 2 S.C.R. 321
• INTERNATIONAL AIRPORTS AUTHORITY OF INDIA ETC. versus M/S GRAND SLAM INTERNATIONAL AND ORS. ETC. ETC. — [1995] 2 S.C.R. 149
• J. RANGASWAMY versus STATE OF ANDHRA PRADESH AND ORS. — [1995] 3 S.C.R. 874
• J. VASUDEVAN versus T.R. DHANANJAYA — [1995] SUPP. 3 S.C.R. 438
• J.G. PRASADA RAO ETC. ETC. versus THE SECRETARY TO GOVERNMENT AND ORS. ETC. ETC. — [1995] SUPP. 3 S.C.R. 411
• J.K JAIN AND ORS. versus DELHI DEVELOPMENT AUTHORITY AND ORS. — [1995] SUPP. 4 S.C.R. 72
• JAGDISH PRASAD versus THE STATE OF BIHAR AND ANR. — [1995] SUPP. 5 S.C.R. 177
• JAGDISH SINGH AND ANR. versus UNION OF INDIA AND ANR. — [1995] 3 S.C.R. 72
• JAGE RAM AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 49
• JAI NARAIN AND ORS. ETC. ETC. versus UNION OF INDIA — [1995] SUPP. 5 S.C.R. 769
• JAI NARAIN RAM versus STATE OF U.P. AND ORS. — [1995] SUPP. 5 S.C.R. 444
• JAIPUR DEVELOPMENT AUTHORITY, JAIPUR versus CHILDREN'S ACADEMY, JAIPUR AND ANR. — [1995] SUPP. 4 S.C.R. 770
• JANATA DAL (SAMAJWADI) versus THE ELECTION COMMISSIONER OF INDIA — [1995] SUPP. 5 S.C.R. 592
• JARABANOO FIROZ SHAH MOOS versus ANDHRA PRADESH CHEMIST AND DRUGGIST ASSOCIATION, HYDERABAD AND ORS. — [1995] SUPP. 3 S.C.R. 94
• JARNAIL SINGH versus STATE OF PUNJAB — [1995] SUPP. 5 S.C.R. 584
• JAWALA RAM AND ANR. versus STATE OF H.P. — [1995] SUPP. 3 S.C.R. 115
• JAYASHREE versus M. SRINIVASA MURTHY — [1995] SUPP. 2 S.C.R. 697
• JETHI DEVI versus BHAKRA BEAS MANAGEMENT BOARD AND ANR. — [1995] SUPP. 3 S.C.R. 53
• JHUMMAN SINGH AND ORS. versus CENTRAL BOARD OF INVESTIGATION AND ORS. — [1995] 3 S.C.R. 95
• JINDA RAM (DEAD) BY LRS. versus RAM PRAKASH AND ANR. — [1995] SUPP. 5 S.C.R. 59
• JOSE ANTONIO CRUZ DOS R. RODRIGUESES AND ANR. ETC. versus LAND ACQUISITION COLLECTOR AND ANR. — [1995] SUPP. 5 S.C.R. 173
• K. ADIVI NAIDU AND ORS. versus E. DURUVASULU NAIDU AND ORS. — [1995] SUPP. 3 S.C.R. 524
• K. KANDASWAMY versus UNION OF INDIA AND ANR. — [1995] SUPP. 3 S.C.R. 258
• K. POSAYYA AND ORS. versus SPECIAL TAHSILDAR — [1995] SUPP. 1 S.C.R. 342
• K. RAHEJA CONSTRUCTIONS LTD. AND ANR. versus ALLIANCE MINISTRIES AND ORS. — [1995] 3 S.C.R. 960
• K. RAVINDRANATH PAI AND ANR. versus STATE OF KARNATAKA AND ANR. — [1995] 2 S.C.R. 121
• K. S. SHIVADEVAMMA AND ORS. ETC. versus ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER AND ANR. — [1995] SUPP. 6 S.C.R. 364
• K. VASUNDARA DEVI ETC. versus REVENUE DIVISIONAL OFFICER (LAO) — [1995] SUPP. 2 S.C.R. 376
• KAILASH POTLIA versus THE STATE OF ANDHRA PRADESH — [1995] SUPP. 2 S.C.R. 689
• KAILVELIKKAL AMBUNHI (DEAD) BY LRS. AND ORS. versus H. GANESH BHANDARY — [1995] SUPP. 3 S.C.R. 35
• KALAMATA MOHAN RAO versus NARAYANA RAO DHARMANA AND ORS. — [1995] SUPP. 5 S.C.R. 5
• KALIDAS UMEDRAM AND ORS. versus STATE OF GUJARAT AND ANR. — [1995] SUPP. 6 S.C.R. 661
• KALYAN versus GORAKH — [1995] SUPP. 6 S.C.R. 659
• KAMALAMMA AND ORS. versus HONBLE CHIEF JUSTICE OF THE HIGH COURT OF KERALA AND ORS. — [1995] 2 S.C.R. 303
• KAMESHWAR PRASAD versus STATE OF BIHAR AND ORS. — [1995] SUPP. 3 S.C.R. 521
• KAMLA SHANKAR versus THE DIRECTOR OF BOARD OF TECHNICAL EDUCATION, KANPUR AND ANR. — [1995] 3 S.C.R. 111
• KAMLESHKUMAR ISHWARDAS PATEL ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1995] 3 S.C.R. 279
• KANWAR LAL versus IIND ADDITIONAL DISTT. JUDGE, NAINITAL AND ORS. — [1995] 3 S.C.R. 622
• KAPURTHALA IMPROVEMENT TRUST, PUNJAB versus LAND ACQUISITION TRIBUNAL, KAPURTHALA AND ORS. — [1995] SUPP. 4 S.C.R. 612
• KARANPURA DEVELOPMENT COMPANY LTD. versus UNION OF INDIA — [1995] SUPP. 6 S.C.R. 684
• KARNAIL SINGH versus ANIL KUMAR AND ANR. — [1995] 1 S.C.R. 165
• KARNAL IMPROVEMENT TRUST, KARNAL versus SMT. PARKASH WANTI (DEAD) AND ANR. — [1995] SUPP. 1 S.C.R. 136
• KARNATAKA STATE GOVERNMENT FIRST GRADE COLLEGES PART-TIME LECTURERS' ASSOCIATION versus STATE OF KARNATAKA — [1995] SUPP. 3 S.C.R. 532
• KARNEL SINGH versus THE STATE OF M.P. — [1995] SUPP. 2 S.C.R. 629
• KART AR SINGH @ NARANJAN SINGH AND ORS. versus STATE OF PUNJAB — [1995] 2 S.C.R. 922
• KARTIK MALHAR versus STATE OF BIHAR — [1995] SUPP. 5 S.C.R. 239
• KARUNA LAHIRI versus GAUTAM KUMAR CHAKRABORTY AND ORS. — [1995] SUPP. 6 S.C.R. 322
• KASHI RAM NAMDEO ZAMBRO versus STATE OF MAHARASHTRA — [1995] SUPP. 4 S.C.R. 617
• KASHIBAI W/O LACHIRAM AND ANR. versus PARWATIBAI W/O LACHIRAM AND ANR. — [1995] SUPP. 4 S.C.R. 63
• KAVERI ENGINEERING INDUSTRIES LTD. versus UNITED SHIPPING CORPORATION LTD. AND ANR. — [1995] SUPP. 6 S.C.R. 796
• KHAGENDRA LALL DUTTA AND ANR. versus JACOB SOLE JACOB — [1995] SUPP. 2 S.C.R. 803
• KHAGESH KUMAR AND ORS. versus INSPECTOR GENERAL OF REGISTRATION AND ORS. — [1995] SUPP. 4 S.C.R. 117
• KHANNA IMPROVEMENT TRUST versus LAND ACQUISITION TRIBUNAL AND ORS. — [1995] 1 S.C.R. 404
• KHODAY DISTILLERIES LIMITED AND ANR. versus THE REGISTRAR GENERAL SUPREME COURT OF INDIA — [1995] SUPP. 6 S.C.R. 190
• KIRLOSKAR OIL ENGINES LTD versus UNION OF INDIA AND ORS. — [1995] SUPP. 1 S.C.R. 90
• KONDOPANT versus ARJUNA AND ORS. — [1995] SUPP. 3 S.C.R. 582
• KRIPA SHANKAR CHATTERJI versus GURUDAS CHATTERJEE AND ORS. — [1995] SUPP. 2 S.C.R. 28
• KRISHAN PRASAD GUPTA versus CONTROLLER, PRINTING AND STATIONERY — [1995] SUPP. 4 S.C.R. 436
• KRISHNA VEER SINGH BACHAN SINGH CHAUHAN versus WASUDEO MOTIRAM KALMEGH AND ANR. — [1995] SUPP. 3 S.C.R. 161
• KULDEEP SINGH versus GANPAT LAL AND ANR. — [1995] SUPP. 5 S.C.R. 655
• KULDIP CHAND versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 45
• KUMMARI VEERAIAH AND ORS. versus STATE OF ANDHRA PRADESH — [1995] 2 S.C.R. 379
• L. MOOLCHAND AND ORS. versus FATIMA SULTANA BEGUM AND ORS. — [1995] SUPP. 5 S.C.R. 229
• LACHHMAN DAS versus SANTOKH SINGH — [1995] SUPP. 1 S.C.R. 484
• LAL BABU HUSSEIN AND ORS. versus ELECTORAL REGISTRATION OFFICER AND ORS. — [1995] 1 S.C.R. 877
• LAL MANDI versus THE STATE OF WEST BENGAL — [1995] 3 S.C.R. 134
• LALITHA J. RAJ versus AITHAPPA RAJ — [1995] 3 S.C.R. 861
• LAND ACQUISITION OFFICER, PUNJAB versus ANUDEEP KAUR AND ORS. — [1995] SUPP. 6 S.C.R. 357
• LARSEN AND TOUBRO LTD. versus MAHARASHTRA STATE ELECTRICITY BOARD AND ORS. — [1995] SUPP. 3 S.C.R. 615
• LAXMI CHAND & ORS. versus GRAM PANCHAYAT, KARARIA AND ORS. — [1995] SUPP. 4 S.C.R. 774
• LAXMI ENGINEERING WORKS versus P.S.G. INDUSTRIAL INSTITUTE — [1995] 3 S.C.R. 174
• LIC OF INDIA AND ANR. versus CONSUMER EDUCATION AND RESEARCH CENTRE AND ORS. ETC. — [1995] SUPP. 1 S.C.R. 349
• LILAWATI H. HIRANANDANI versus USHA TANDON — [1995] SUPP. 4 S.C.R. 505
• LORD LINGARAJ BIJE, BHUBANESWAR AND ANR. versus SH. NITYANANDA MISHRA AND ORS. — [1995] 3 S.C.R. 1046
• LUMBINI NAGAR COOP. HOUSING SOCIETY LTD. AND ORS. versus UNION OF INDIA AND ORS. — [1995] SUPP. 2 S.C.R. 815
• M.J. SIVANI AND ORS. versus STATE OF KARNATAKA AND ORS. — [1995] 3 S.C.R. 329
• M.O. SHAMSUDHIN versus STATE OF KERALA. — [1995] 2 S.C.R. 900
• M.R. GUPTA versus UNION OF INDIA AND ORS. — [1995] SUPP. 2 S.C.R. 852
• M.T. PUTTALINGAPPA, MAJOR AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. ETC. — [1995] 3 S.C.R. 544
• M.W. MOHIUDDIN versus STATE OF MAHARASHTRA — [1995] 2 S.C.R. 864
• M/S BHARAT COKING COAL LTD. versus M/S C.K. AHUJA AND ANR. — [1995] 2 S.C.R. 65
• M/S COMMERCE INTERNATIONAL versus COLLECTOR OF CUSTOMS — [1995] 3 S.C.R. 69
• M/S GARWARE NYLONS LTD. versus PIMPRI CHINCHWAD MAHANAGAR PALIKA AND ORS. — [1995] 3 S.C.R. 23
• M/S HINDUSTAN LEVER LTD. versus THE MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. — [1995] 3 S.C.R. 807
• M/S HINDUSTAN PETROLEUM CORPORATION LTD. versus THE COLLECTOR OF CENTRAL EXCISE — [1995] 3 S.C.R. 839
• M/S INDIAN DRUGS AND PHARMACEUTICALS LTD. versus M/S INDO SWISS SYNTHETICS GEM MANUFACTURING CO. LTD. AND ORS. — [1995] SUPP. 5 S.C.R. 189
• M/S ISHA MARBLES ETC. ETC. versus BIHAR STATE ELECTRICITY BOARD AND ANR. ETC. ETC. — [1995] 1 S.C.R. 847
• M/S KABARI PVT. LTD. versus SHIVNATH SHROFF AND ORS. — [1995] SUPP. 6 S.C.R. 77
• M/S KAJARIA EXPORTS LTD. AND ORS. versus UNION OF INDIA AND ORS. — [1995] 3 S.C.R. 227
• M/S KHODAY DISTILLERIES LTD. ETC. versus STATE OF KARNATAKA AND ORS. — [1995] SUPP. 6 S.C.R. 759
• M/S KUMAR DISTRIBUTORS (P) LTD./BELTEK INDIA versus STATE OF BIHAR AND ORS. — [1995] SUPP. 2 S.C.R. 788
• M/S MOTI LAMINATES PVT. LTD. ETC. versus COLLECTOR OF CENTRAL EXCISE, AHMEDABAD — [1995] 2 S.C.R. 81
• M/S NEW INDIA ASSURANCE CO. LTD. versus UNION OF INDIA AND ORS. — [1995] 1 S.C.R. 507
• M/S NOORULLA GHAZANFARULLA versus L. THE MUNICIPAL BOARD OF ALIGARH, ALIGARH 2. THE STATE OF UTIAR PRADESH, LUCKNOW 3. SH. R.N. MATHUR, OFFICER-ON-SPECIAL DUTY, NAGAR PALIKA, ALIGARH. — [1995] 1 S.C.R. 978
• M/S PACKRAFT (INDIA) PVT. LTD. THROUGH ITS DIRECTOR V.S. MANN versus U.P.F.C. THROUGH ITS M.D., R.M. SETHI AND ORS. — [1995] SUPP. 5 S.C.R. 179
• M/S RAJASTHAN SPINNING AND WEAVING MILLS LTD., BHILWARA, RAJASTHAN versus COLLECTOR OF CENTRAL EXCISE, JAIPUR, RAJASTHAN — [1995] SUPP. 1 S.C.R. 112
• M/S VIJAY TRADERS versus M/S BAJAJ AUTO LTD. — [1995] SUPP. 4 S.C.R. 625
• M/S VOLTAS LTD. BOMBAY versus UNION OF INDIA AND ORS. — [1995] 1 S.C.R. 947
• M/S. ANGILE INSULATIONS versus M/S. DAVY ASHMORE INDIA LTD. AND ANR. — [1995] 3 S.C.R. 443
• M/S. BOMBAY CHEMICAL PRIVATE LIMITED versus THE COLLECTOR OF CENTRAL EXCISE, BOMBAY I, BOMBAY — [1995] 3 S.C.R. 369
• M/S. CHANDRAPUR MAGNET WIRES (P) LTD., NAGPUR versus COLLECTOR OF CENTRAL EXCISE, CENTRAL EXCISE COLLECTORATE,NAGPUR — [1995] SUPP. 6 S.C.R. 593
• M/S. COMPLETE INSULATIONS (P) LTD. versus NEW INDIA ASSURANCE COMPANY LTD. — [1995] SUPP. 5 S.C.R. 500
• M/S. GANGESHWAR LTD. versus STATE OF U.P. AND ORS. — [1995] SUPP. 3 S.C.R. 799
• M/S. GUJARAT BOTTLING COMPANY LTD. AND ORS. versus THE COCA COLA CO. AND ORS. — [1995] SUPP. 2 S.C.R. 514
• M/S. HASANALI KHANBHAI AND SONS AND ORS. versus STATE OF GUJARAT — [1995] SUPP. 2 S.C.R. 363
• M/S. HINDUSTAN PAPER CORPN. LTD. versus SAKHRAM GOUR AND ORS . — [1995] SUPP. 2 S.C.R. 313
• M/S. HOTEL DARPAN, MUSSORIE versus SUB-DIVISIONAL MAGISTRATE, MUSSORIE AND ANR. — [1995] SUPP. 5 S.C.R. 685
• M/S. LOK NATH AND COMPANY, THE MALL, SHIMLA versus COMMISSIONER OF WEALTH TAX, PATJALA — [1995] SUPP. 4 S.C.R. 588
• M/S. LONGIA BIRL COMPANY THROUGH MD. ZIRAZUDDIN versus UNION OF INDIA AND ORS. — [1995] SUPP. 4 S.C.R. 743
• M/S. NOVA STEEL (INDIA) LTD. versus M.C.D. AND ORS. — [1995] 1 S.C.R. 107
• M/S. PAHARPUR COOLING TOWERS PVT. LTD. CALCUTIA versus COLLECTOR OF CENTRAL EXCISE, CALCUTTA — [1995] 2 S.C.R. 934
• M/S. RAJA RADIO CO., BOMBAY versus COLLECTOR OF CUSTOMS, BOMBAY — [1995] 3 S.C.R. 1037
• M/S. RAMNARAYAN SATYANARAYAN AGRAWAL versus ASSOCIATED ALCOHOLS AND BREWERIES LTD. AND ORS. — [1995] SUPP. 1 S.C.R. 330
• M/S. REAL FOOD PRODUCTS LTD. AND ORS. ETC. ETC. versus A.P. STATE ELECTRICITY BOARD AND ORS. — [1995] 2 S.C.R. 396
• M/S. RISHYASHRINGA JEWELLERY LTD. AND ANR. versus THE STOCK EXCHANGE, BOMBAY AND ORS. — [1995] SUPP. 4 S.C.R. 579
• M/S. S.R.F. LIMITED versus M/S. GARWARE PLASTICS AND POLYESTERS LTD. AND ORS. — [1995] 2 S.C.R. 565
• M/S. SAHNEY PARIS RHONE LTD. versus THE COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1995] 3 S.C.R. 150
• M/S. SHABI CONSTRUCTION COMPANY versus CITY AND INDUSTRIAL DEVELOPMENT CORPORATION AND ANR. — [1995] 3 S.C.R. 534
• M/S. THE ANDHRA BANK LTD., HYDERABAD versus THE COMMISSIONER OF INCOME TAX, A.P. LLL, HYDERABAD — [1995] SUPP. 4 S.C.R. 41
• M/S. WARDEN AND CO., (INDIA) PVT. LIU. versus COLLECTOR OF CENTRAL EXCISE, THANE — [1995] 1 S.C.R. 738
• MADAN GOPAL GARG versus STATE OF PUNJAB AND ORS. — [1995] SUPP. 1 S.C.R. 815
• MADAN LAL AND ORS. versus STATE OF JAMMU AND KASHMIR AND ORS. — [1995] 1 S.C.R. 908
• MADANAGOPAL versus P.K.A. RAMACHANDRA MUDALIAR (DEAD) BY LRS. AND ORS. — [1995] 3 S.C.R. 447
• MADHUKAR BAKRU PINGAL versus SHRI RAJENDRA D. GAIKWAD AND ORS. — [1995] SUPP. 3 S.C.R. 627
• MAHADEO SAVLARAM SHELKE AND ORS. versus PUNA MUNICIPAL CORPORATION AND ANR. — [1995] 1 S.C.R. 543
• MAHANT SHREO NATH CHELA BABA PURAN NATH versus STATE OF HARYANA THROUGH COLLECTOR — [1995] 2 S.C.R. 426
• MAHARAJA KUMAR KHARAK SINGH (DEAD) THOUGH L.RS. ETC. versus STATE OF PUNJAB — [1995] SUPP. 1 S.C.R. 152
• MAHARASHTRA RAJYA MATHADI TRANSPORT AND CENTRAL KAMGAR UNION versus STATE OF MAHARASHTRA AND ORS. — [1995] 3 S.C.R. 920
• MAHARASHTRA RAJYA SAHKARI SAKKAR KARKHANA SANGH LTD. ETC. ETC. versus STATE OF MAHARASHTRA AND ORS. ETC. ETC. — [1995] 3 S.C.R. 377
• MAHAVIR AND ANR. ETC. ETC. versus THE RURAL INSTITUTE, AMRAVATI AND ANR. ETC. ETC. — [1995] SUPP. 2 S.C.R. 421
• MAHBOOB SAHAB versus SYED ISMAIL AND ORS. — [1995] 2 S.C.R. 975
• MAHENDRA RAJ MARG KARAMCHARI UNION versus UNION OF INDIA AND ORS. — [1995] 2 S.C.R. 1116
• MAHESH KUMAR AGAL versus DIRECTOR GENERAL OF POLICE AND ANR. — [1995] SUPP. 6 S.C.R. 795
• MAJOR ASHOK KUMAR SINGH versus VITH ADDL. SESSIONS JUDGE, VARANASI AND ORS. — [1995] SUPP. 3 S.C.R. 364
• MAJOR GENERAL IPS DEWAN versus UNION OF INDIA AND ORS. — [1995] 2 S.C.R. 532
• MAJOR PAKHAR SINGH ATWAL AND ORS. versus STATE OF PUNJAB AND ORS. — [1995] 1 S.C.R. 535
• MALIKARJUNAPPA SHIVMURTHAPPA SINCE DECEASED BY HIS HEIRS versus STATE OF MAHARASHTRA — [1995] SUPP. 6 S.C.R. 616
• MANAGEMENT OF NILPUR TEA ESTATE versus STATE OF ASSAM AND ORS. — [1995] SUPP. 5 S.C.R. 466
• MANDEEP KUMAR ETC. versus STATE OF HARYANA AND ANR. ETC. — [1995] SUPP. 4 S.C.R. 729
• MANGAMMAVVA @ NESE YESODAMMA AND ORS. versus STATE OF ANDHRA PRADESH — [1995] 2 S.C.R. 887
• MANGAT MAL (DEAD) AND ANOTHER versus SMT. PUNNI DEVI (DEAD) AND OTHERS — [1995] SUPP. 3 S.C.R. 369
• MANOHAR JOSHI versus NITIN BHAURAO PATIL AND ANR. — [1995] SUPP. 6 S.C.R. 421
• MANSUKHLAL DHANRAJ JAIN AND ORS. ETC. versus EKNATH VITHAL OGALE ETC. — [1995] 1 S.C.R. 996
• MARKET COMMITTEE, HODAL versus KRISHAN MURARI AND ORS. — [1995] SUPP. 4 S.C.R. 787
• MARWARI PANCHAYAT, AMRITSAR ETC. versus STATE OF PUNJAB AND ORS. — [1995] SUPP. 4 S.C.R. 708
• MARY JOHNY versus UNION OF INDIA — [1995] SUPP. 6 S.C.R. 316
• MATHUNNI MATHAI versus M/S. HINDUSTAN ORGANIC CHEMICALS LTD. AND ANR. — [1995] 3 S.C.R. 765
• MD. NOORUL HODA versus BIBI RAIFUNNISA AND ORS. — [1995] SUPP. 6 S.C.R. 110
• METAL BOX INDIA LTD. versus THE COLLECTOR OF CENTRAL EXCISE, MADRAS — [1995] 1 S.C.R. 136
• MIR FAZEELATH HUSSAIN & ORS. versus SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, HYDERABAD — [1995] 2 S.C.R. 985
• MIR SINGH AND ORS. versus UNION OF INDIA — [1995] SUPP. 5 S.C.R. 538
• MIRZA MAJID HUSSAIN versus STATE OF M.P. AND ANR . — [1995] 1 S.C.R. 401
• MIS HIND WIRE INDUSTRIES LTD. versus THE COMMISSIONER OF INCOME TAX, WEST BENGAL-V — [1995] 1 S.C.R. 519
• MIS. UNITED GLASS, BANGALORE versus COLLECTOR OF CENTRAL EXCISE — [1995] 1 S.C.R. 47
• MISS RADHA BAI versus THE UNION TERRITORY OF PONDICHERRY REPRESENTED BY ITS CHIEF SECRETARY AND ORS. — [1995] 3 S.C.R. 561
• MODI INDUSTRIES LTD., MODINAGAR ETC. ETC. versus COMMISSIONER OF INCOME TAX, DELHI AND ANR. ETC. ETC. — [1995] SUPP. 3 S.C.R. 642
• MOHAN LAL (DECEASED) THROUGH HIS LRS. KACHRU AND ORS. versus MIRZA ABDUL GAFFAR AND ANR. — [1995] SUPP. 6 S.C.R. 638
• MOHAN LAL versus KARTAR SINGH AND ORS. — [1995] SUPP. 4 S.C.R. 410
• MOHAN SINGH ETC versus STATE OF PUNJAB AND ORS. ETC. — [1995] 3 S.C.R. 264
• MOHAN SINGH versus STATE OF HARYANA. — [1995] 2 S.C.R. 610
• MOHD. QAISER versus L.K. SINHA AND ORS. — [1995] SUPP. 4 S.C.R. 793
• MOOL CHAND AND ORS versus DY. DIRECTOR, CONSOLIDATION AND ORS — [1995] SUPP. 2 S.C.R. 763
• MORESHWAR SAVE versus DWARKADAS YASHWANTRAO PATHRIKAR — [1995] SUPP. 6 S.C.R. 515
• MORINDA CO-OP. SUGAR MILLS LTD. versus RAM KISHAN AND ORS. ETC. — [1995] SUPP. 3 S.C.R. 85
• MOST REV. P.M.A. METROPOLITAN AND ORS. versus MORAN MAR MARTHOMA AND ANR. — [1995] SUPP. 1 S.C.R. 542
• MOTHER SUPERIOR, INFANT JESUS FRANSICAN CLARIST CONVENT, ENGANDIYUR versus AMBI KUNJUMON AND ORS. ETC. — [1995] SUPP. 6 S.C.R. 1
• MRS. MARY JOYCE POONACHA versus MIS K.T. PLANTATIONS PVT. LTD. — [1995] 1 S.C.R. 491
• MRS. NUTAN J. PATEL versus S.V. PRASAD AND ANR. — [1995] SUPP. 5 S.C.R. 572
• MRS. PARAMJIT KAUR versus STATE OF PUNJAB AND ORS. — [1995] SUPP. 5 S.C.R. 250
• MS. HARVINDER CHAUDHARY SRIVASTAVA versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 698
• MS. SWATI GUPTA versus STATE OF U.P. AND ORS. — [1995] 1 S.C.R. 827
• MUKHTIAR SINGH AND ANR. ETC. versus STATE OF PUNJAB ETC. — [1995] 1 S.C.R. 38
• MUKHTIAR SINGH AND ORS . versus STATE OF PUNJAB — [1995] SUPP. 5 S.C.R. 827
• MUKRI GOPALAN versus CHEPPILAT PUTHANPURAYIL ABOOBACKER — [1995] SUPP. 2 S.C.R. 1
• MUNI LAL versus THE ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. AND ANR. — [1995] SUPP. 5 S.C.R. 42
• MUNICIPAL COMMISSIONER OF DUMDUM MUNICIPALITY AND ORS. ETC. versus INDIAN TOURISM DEVELOPMENT CORPORATION AND ORS. ETC. — [1995] SUPP. 2 S.C.R. 433
• MUNICIPAL COMMISSIONER, CHINCHWAD NEW TOWNSHIP MUNICIPAL COUNCIL versus M/S. CENTURY ENKA LTD. — [1995] SUPP. 3 S.C.R. 540
• MUNICIPAL COMMITTEE, BHATINDA AND ORS. versus BALWANT SINGH AND ORS. — [1995] SUPP. 2 S.C.R. 322
• MUNICIPAL COMMITTEE, KARNAL versus NIRMALA DEVI — [1995] SUPP. 5 S.C.R. 674
• MUNICIPAL COUNCIL WARASEONI AND ANR. ETC. ETC. versus SATISH CHANDRA JAIN AND ANR. ETC. ETC. — [1995] SUPP. 5 S.C.R. 274
• MURLIDHAR DAYANDEO KESEKAR versus VISHWANATH PANDU BARDE AND ANR. — [1995] 2 S.C.R. 260
• MUSTAQ ALI KHAN (DEAD) BY LRS. versus DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. — [1995] SUPP. 6 S.C.R. 4
• MUTHUSWAMI NADAR AND ORS. versus RAMAKRISHNAN NADAR AND ORS. — [1995] SUPP. 6 S.C.R. 12
• N. KUNHICFLEKKU HAJI(D) BY LRS versus STATE OF KERALA AND ORS. — [1995] 2 S.C.R. 954
• N.A. MUNAVAR HUSSAIN (DEAD) BY LRS. AND ANR. versus E.R. NARAYANAN (DEAD) AND ORS. — [1995] SUPP. 1 S.C.R. 829
• N.G. SREEDHARAN AND ANR. versus STATE OF KERALA — [1995] SUPP. 6 S.C.R. 647
• N.P. THIRUGNANAM (D) BY L.RS. versus DR. R. JAGAN MOHAN RAO AND ORS. — [1995] SUPP. 2 S.C.R. 53
• NAGAR PALIKA, JIND versus JAGAT.SINGH, ADVOCATE — [1995] 3 S.C.R. 9
• NAHAR SINGH versus STATE OF U.P. AND ORS. — [1995] SUPP. 5 S.C.R. 754
• NAMDEO versus COLLECTOR, EAST NEEMAR, KHANDWA AND ORS. — [1995] SUPP. 2 S.C.R. 869
• NAND KISHORE MEHRA versus SUSHILA MEHRA — [1995] SUPP. 1 S.C.R. 797
• NANDKUMAR NARAYANRAO GHODMARE versus STATE OF MAHARASHTRA AND ORS. — [1995] SUPP. 4 S.C.R. 565
• NANI GOPAL PAUL versus T. PRASAD SINGH AND ORS. — [1995] 2 S.C.R. 521
• NANO KISHORE versus STATE OF PUNJAB — [1995] SUPP. 4 S.C.R. 16
• NARENDRA NATH SINHA versus STATE OF U.P. AND ORS. — [1995] SUPP. 6 S.C.R. 233
• NARESH J. SUKHAWANI versus UNION OF INDIA — [1995] SUPP. 4 S.C.R. 778
• NATIONAL FEDERATION OF RAILWAY PORTERS, VENDORS AND BEARERS versus UNION OF INDIA AND ORS. — [1995] SUPP. 1 S.C.R. 165
• NATIONAL FEDERATION OF S.B.I. AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1995] 2 S.C.R. 748
• NATIONAL TEXTILE CORPORATION (SM) LTD. versus ASSOCIATED BUILDING CO. LTD. AND ORS. — [1995] SUPP. 4 S.C.R. 595
• NATIONAL THERMAL POWER CORPORATION LTD versus M/S. FLOWMORE PRIVATE LTD. AND ANR. — [1995] SUPP. 1 S.C.R. 29
• NATWAR TEXTILE PROCESSORS PVT. LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1995] 1 S.C.R. 109
• NAVKIRAN SINGH AND ORS. versus STATE OF PUNJAB AND ANR. — [1995] SUPP. 1 S.C.R. 726
• NAWAL SINGH AND ORS. ETC. ETC. versus UNION OF INDIA ETC. ETC. — [1995] SUPP. 2 S.C.R. 307
• NAZAR SINGH AND ORS. versus JAGJIT KAUR AND ORS. — [1995] SUPP. 5 S.C.R. 162
• NEW DELHI MUNTCIPAL COMMITTEE versus ALLIED MOTORS PVT LTD. AND ORS. — [1995] SUPP. 4 S.C.R. 427
• NEW INDIA ASSURANCE CO. LTD. versus MANDAR MADHAV TAMBE AND ORS. — [1995] SUPP. 6 S.C.R. 687
• NEW REVIERA CO-OP. HOUSING SOCIETY versus SPECIAL LAND ACQUISITION OFFICER — [1995] SUPP. 6 S.C.R. 169
• NEWANNESS @MEWAJANNESSA versus SHAIKH MOHAMMAD @ AND ORS. — [1995] 2 S.C.R. 138
• NIKKI versus UNION OF INDIA AND ANR. — [1995] 1 S.C.R. 341
• NOTIFIED AREA COMMITTEE AND ANR. versus DES RAJ AND ORS. — [1995] SUPP. 2 S.C.R. 567
• O.S. SINGH AND ANOTHER versus UNION OF INDIA AND ANOTHER — [1995] SUPP. 4 S.C.R. 261
• ORISSA STATE ELECTRICITY BOARD AND ANR. ETC. versus M/S IPI STEEL LTD. ETC. — [1995] 3 S.C.R. 684
• OXFORD ENGLISH SCHOOL versus THE GOVERNMENT OF TAMIL NADU AND ORS. ETC. — [1995] SUPP. 2 S.C.R. 461
• P. BHASKARAN AND ORS. versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 625
• P. KASILINGAM AND ORS. versus P.S.G. COLLEGE OF TECHNOLOGY AND ORS. — [1995] 2 S.C.R. 1061
• P. PERJASAMI (DEAD) BY LRS. ETC. versus P. PERLATHAMBL AND ORS. ETC. — [1995] SUPP. 4 S.C.R. 230
• P. RAM REDDY ETC. versus LAND ACQUISITION OFFICER, HYDERABAD URBAN DEVELOPMENT AUTHORITY, HYDERABAD ETC. — [1995] 1 S.C.R. 584
• P. SHESHADRI versus UNION OF INDIA AND ANR. — [1995] 2 S.C.R. 621
• P. UDAYANI DEVI versus V.V. RAJESHWARA PRASAD RAO AND ANR. — [1995] 2 S.C.R. 332
• P. VEERAPPA versus M.A. MOHAMMED AMANULLA — [1995] SUPP. 6 S.C.R. 151
• P. VENKATARAJU versus SPECIAL TEHSILDAR (LAND ACQUISITION) — [1995] SUPP. 6 S.C.R. 284
• P.K. GHOSH, I.AS. AND ANR. versus J.G. RAJPUT — [1995] SUPP. 5 S.C.R. 51
• P.L. KANTHA RAO AND ORS. versus STATE OF ANDHRA PRADESH — [1995] 1 S.C.R. 240
• P.M. HARI KUMAR versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 301
• P.R. SINHA AND ORS. versus INDER KRISHAN RAINA AND ORS. — [1995] SUPP. 6 S.C.R. 297
• P.S. GHALAUT versus STATE OF HARYANA AND ORS. — [1995] SUPP. 2 S.C.R. 506
• P.V. DEVASSIA versus STATE OF KERALA AND ORS. — [1995] 2 S.C.R. 430
• PADMAVATHY AMMA versus AMMUNNI PANICKER AND ANR. — [1995] 3 S.C.R. 1056
• PAINDER SINGH AND ORS. ETC. ETC. versus UNION OF INDIA ETC. ETC. — [1995] SUPP. 2 S.C.R. 572
• PALGHAT BPL AND PSP THOZHILALI UNION versus BPL INDIA LTD. AND ANR. — [1995] SUPP. 3 S.C.R. 406
• PANCHANAN SHARMA versus BASUDEO PRASAD JAGANANI AND ORS. — [1995] 2 S.C.R. 942
• PAPANNA AND ANR. ETC. versus STATE OF KARNATAKA AND ORS. ETC. — [1995] SUPP. 4 S.C.R. 692
• PARIMAL CHANDRA AND ORS. versus LIFE INSURANCE CORPORATION OF INDIA AND ORS. — [1995] 3 S.C.R. 34
• PARRIPATI CHANDRASEKHARRAO AND SONS versus ALAPATI JALAIAH — [1995] 3 S.C.R. 817
• PATEL NATWARLAL RUPJI versus SHRI KONDH GROUP KHETI VISHAYAK AND ANR — [1995] SUPP. 6 S.C.R. 289
• PEHLAD SINGH AND ANR. ETC. versus UNION OF INDIA — [1995] SUPP. 5 S.C.R. 532
• PLEASANT STAY HOTEL AND ANR. versus PALANI HILLS CONSERVATION COUNCIL AND ORS. — [1995] SUPP. 3 S.C.R. 588
• PPK GOPALAN NAMBIAR versus PPK BALAKRISHNAN NAMBIAR AND ORS. — [1995] 2 S.C.R. 585
• PRABHAVATI DEVI versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 421
• PRAKASH MAROTIRAO SHERE versus STATE OF MAHARASHTRA AND ORS. — [1995] SUPP. 5 S.C.R. 471
• PRAMLLA versus RAMESHWAR AND ANR. — [1995] SUPP. 4 S.C.R. 768
• PRASHANT RAMACHANDRA DESHPANDE versus MARUTI BALARAM HAIBATTI — [1995] 3 S.C.R. 254
• PREETI SINGH versus SANDEEP SINGH AND ORS. — [1995] 3 S.C.R. 743
• PREM KUMAR AND ANR. versus STATE OF BIHAR — [1995] 2 S.C.R. 455
• PREM NATH KAPUR AND ANOTHER ETC. versus NATIONAL FERTILIZERS CORPORATION OF INDIA LIMITED AND OTHERS — [1995] SUPP. 5 S.C.R. 790
• PRIYA VART AND ANR. versus UNION OF INDIA — [1995] SUPP. 2 S.C.R. 563
• PROF. RAMCHANDRA G. KAPSE ETC. versus HARIBANSH RAMAKBAL SINGH ETC — [1995] SUPP. 6 S.C.R. 471
• PROPRIETOR, M/S. JABALPUR TRACTORS versus SEDMAL JAINARAIN AND ANR. — [1995] SUPP. 4 S.C.R. 561
• PT. RISHIKESH AND ANR. ETC. versus SMT. SALMA BEGUM ETC. ETC. — [1995] 3 S.C.R. 1062
• PT. SHAMBOO NATH TIKOO AND OTHERS versus SARDAR GIAN SINGH AND OTHERS — [1995] SUPP. 1 S.C.R. 692
• PUNJAB STATE AND ANR. versus DARSHAN KUMAR — [1995] SUPP. 4 S.C.R. 727
• PURI MUNICIPAL COUNSEL AND ORS. versus INDIAN TOBACCO CO. LTD. — [1995] SUPP. 4 S.C.R. 831
• R. BALAKRISHNA PILLAI versus STATE OF KERALA AND ANR. — [1995] SUPP. 6 S.C.R. 236
• R. CHANDEVARAPPA ETC. ETC. versus STATE OF KARNATAKA AND ORS. ETC. ETC. — [1995] SUPP. 3 S.C.R. 458
• R. RAJAGOPAL REDDY (DEAD) BY LRS. AND ORS. versus PADMINI CHANDRASEKHARAN (DEAD) BY LRS. — [1995] 1 S.C.R. 715
• R. RAMASWAMY versus GOVERNMENT OF TAMIL NADU AND ORS. — [1995] SUPP. 2 S.C.R. 654
• R.D. HATTANGADI versus MIS. PEST CONTROL (INDIA) PVT. LTD. AND ORS. — [1995] 1 S.C.R. 75
• R.K. SABHARWAL AND ORS. versus THE STATE OF PUNJAB — [1995] 2 S.C.R. 35
• R.MANICKA NAICKER ETC. versus E. ELUMALAI NAICKER ETC. — [1995] 3 S.C.R. 217
• R.R.S. CHOUHAN AND ORS. versus UNION OF INDIA AND ORS. — [1995] 2 S.C.R. 1158
• R.S. MIITAL versus UNION OF INDIA — [1995] 2 S.C.R. 1127
• R.S. PANDEY versus STATE OF U.P. AND ORS. — [1995] SUPP. 4 S.C.R. 114
• R.V. BHUPAL PRASAD versus STATE OF ANDHRA PRADESH AND ORS. — [1995] SUPP. 2 S.C.R. 658
• RA VI PAUL AND ORS. versus UNION OF INDIA AND ORS. — [1995] 1 S.C.R. 419
• RA VINDER SINGH versus STATE OF M.P. AND ORS. — [1995] 2 S.C.R. 519
• RADHAKISAN RATHI versus ADDITIONAL COLLECTOR, DURG AND ORS. — [1995] 3 S.C.R. 510
• RAGHUBAR DAYAL (DEAD) versus STATE OF U.P. AND ORS. — [1995] 3 S.C.R. 1093
• RAIMATI SAHUANI versus PANKA.JA SAHU (DEAD) BY LRS. AND ORS. — [1995] SUPP. 3 S.C.R. 446
• RAJ KUMAR AND ANR. versus OFFICIAL RECEIVER OF THE ESTATE OF M/S. CHIRANJILAL RAMCHAND, LUDHIANA AND ORS. — [1995] SUPP. 6 S.C.R. 679
• RAJ KUMAR AND ANR. versus STATE OF PUNJAB AND ANR. — [1995] 1 S.C.R. 184
• RAJANNA versus UNION OF INDIA — [1995] 3 S.C.R. 524
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. ETC. versus KRISHNA KANT ETC. ETC. — [1995] 3 S.C.R. 1118
• RAJEEV METAL WORKS AND ORS. versus THE MINERAL METAL TRADING CORPN. OF INDIA LTD. — [1995] SUPP. 6 S.C.R. 118
• RAJESWARI AMMA AND ANR. versus JOSEPH AND ANR. — [1995] 1 S.C.R. 163
• RAJINDER AND ORS. versus STATE OF HARYANA — [1995] SUPP. 1 S.C.R. 863
• RAJPAL versus STATE OF HARYANA AND ORS. — [1995] SUPP. 5 S.C.R. 481
• RAM BHAJAN SINGH AND ORS. versus MADHESHWAR SINGH (DEAD) BY LRS. AND ORS. — [1995] 3 S.C.R. 836
• RAM DEO BHANDARI AND ORS. ETC. ETC. versus ELECTION COMMISSION OF INDIA AND ORS. ETC. ETC. — [1995] 1 S.C.R. 321
• RAM KALI BHATTACHARJEE versus STATE OF WEST BENGAL — [1995] SUPP. 2 S.C.R. 310
• RAM KISHAN versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 251
• RAMAKANT MAYEKAR ETC. ETC. versus SMT. CELINE D SILVA — [1995] SUPP. 6 S.C.R. 492
• RAMANARANG versus RAMESH NARANG AND ORS. — [1995] 1 S.C.R. 456
• RAMBHAI LAKHANBAI BHAKT versus STATE OF GUJARAT AND ORS. — [1995] 3 S.C.R. 272
• RANBIR YADAV versus STATE OF BIHAR — [1995] 2 S.C.R. 826
• RANJIT KUMAR MAJUMDAR versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 717
• RAO MAHMOOD AHMED KHAN THROUGH THEIR L.R. versus SHRI RANBIR SINGH AND ORS. — [1995] 2 S.C.R. 230
• RASHTRIYA CHINI MILLS ADHIKARI PARISHAD, LUCKNOW versus THE STATE OF U.P. AND OTHERS — [1995] SUPP. 1 S.C.R. 733
• RASHTRIYA MILL MAZDOOR SANGH versus NATIONAL TEXTILE CORPORATION (SOUTH MAHARASHTRA) LTD. AND ORS. — [1995] SUPP. 5 S.C.R. 641
• RATAN LAL GUPTA AND ORS. versus UNION OF INDIA — [1995] SUPP. 5 S.C.R. 534
• RAVJI @ RAM CHANDRA versus STATE OF RAJASTHAN — [1995] SUPP. 6 S.C.R. 195
• REGISTRAR, CO-OPERATIVE SOCIETIES, WEST BENGAL versus KRISHNA KUMAR SINGHANIA AND ORS. — [1995] SUPP. 2 S.C.R. 824
• RESHAM SINGH PYARA SINGH versus ABDUL SATTAR — [1995] SUPP. 5 S.C.R. 483
• REV. FR. M.S. POULOSE versus VARGHESE AND ORS. — [1995] 3 S.C.R. 126
• ROMESH CHANDER versus SMT. SAVITRI — [1995] 1 S.C.R. 212
• RUPAN DEOL BAJAJ AND ANR. versus KANWAR PAL SINGH GILL AND ANR. — [1995] SUPP. 4 S.C.R. 237
• S. PRABHA SINGH DHILLON ETC. ETC. versus HOSHIARPUR IMPROVEMENT TRUST AND ORS. — [1995] SUPP. 4 S.C.R. 791
• S. RAMESH AND ANR. versus STATE OF KARNATAKA AND ANR. — [1995] SUPP. 1 S.C.R. 805
• S. RANGARAJU NAIDU versus S. THIRUVARAKKARASU. — [1995] 2 S.C.R. 617
• S.A. JAIN COLLEGE TRUST AND MANAGING SOCIETY versus THE STATE OF HARYANA AND ANR. — [1995] 2 S.C.R. 316
• S.A. RASHEED versus DIRECTOR OF MINES AND GEOLOGY AND ANOTHER — [1995] 3 S.C.R. 883
• S.B. SHAHANE AND ORS. versus THE STATE OF MAHARASHTRA AND ANR. — [1995] 3 S.C.R. 672
• S.K. KAMDAR AND ANR. versus STATE OF MAHARASHTRA — [1995] SUPP. 3 S.C.R. 360
• S.L. SONI versus STATE OF M.P. AND ANR. — [1995] SUPP. 1 S.C.R. 41
• S.P. GOEL versus COLLECTOR OF STAMPS — [1995] SUPP. 6 S.C.R. 340
• S.R. BHAGWAT AND ORS. versus STATE OF MYSORE — [1995] SUPP. 3 S.C.R. 545
• S.S. DARSHAN ETC. versus STATE OF KARNATAKA & ORS. — [1995] SUPP. 5 S.C.R. 221
• S.V.R. MUDALIAR (DEAD) BY LRS. AND ORS. versus MRS. RAJABU F. BUHARI (DEAD) BY LRS. AND ORS. — [1995] 3 S.C.R. 312
• SABIR HUSSAIN AND ANR. versus STATE OF U.P. AND ORS. — [1995] SUPP. 6 S.C.R. 15
• SAIYAD MOHD. SAIYAD UMAR SAIYED AND ORS. versus THE STATE OF GUJARAT — [1995] 3 S.C.R. 117
• SAKTI THROUGH ITS DIRECTOR, RAMPACHODAVARAM, EAST GODA VARI DISTT., ANDHRA PRADESH versus R.K. RAGALA AND ORS. — [1995] SUPP. 4 S.C.R. 795
• SALAUDDIN ABDULSAMAD SHAIKH versus THE STATE OF MAHARASHTRA — [1995] SUPP. 6 S.C.R. 556
• SALES TAX COMMISSIONER ETC. ETC. versus B.G. PATEL ETC. ETC. — [1995] 1 S.C.R. 22
• SAMA ALANA ABDULLA versus STATE OF GUJARAT — [1995] SUPP. 5 S.C.R. 279
• SANJAY DUTT versus STATE OF MAHARASHTRA — [1995] SUPP. 4 S.C.R. 362
• SANJAY GUPTA AND ORS. versus STATE OF U.P. AND ORS. — [1995] SUPP. 4 S.C.R. 111
• SANJAY INDUSTRIAL AND ENGINEERING COMPANY versus THE STATE OF BIHAR AND ORS. — [1995] SUPP. 6 S.C.R. 287
• SANJAY KUMAR AND ANR. versus STATE OF U.P. AND ORS. — [1995] SUPP. 3 S.C.R. 186
• SANT RAM AND ORS versus UNION OF INDIA — [1995] SUPP. 5 S.C.R. 540
• SANT SARAN GOSWAMI @ DEOJI versus THE STATE OF BIHAR AND ORS. — [1995] 1 S.C.R. 344
• SANTOSH JAYASWAL AND ANR. versus STATE OF M.P. AND ORS. — [1995] SUPP. 3 S.C.R. 527
• SANTOSH KUMAR SINGH versus THE STATE OF U.P. & ORS. ETC. — [1995] SUPP. 6 S.C.R. 568
• SARDAR DILSHAR SINGH versus THE LABOUR COMMISSIONER AND ANR. — [1995] SUPP. 3 S.C.R. 574
• SARWAN SINGH LAMBA AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. — [1995] SUPP. 1 S.C.R. 427
• SATE OF HARYANA versus TRILOK CHAND AND ORS. ETC. ETC. — [1995] SUPP. 6 S.C.R. 359
• SATPAL ANTIL AND ANR. versus UNION OF INDIA AND ANR. — [1995] SUPP. 1 S.C.R. 1
• SATYA NARAYAN ATHYA versus HIGH COURT OF M.P. AND ANR. — [1995] SUPP. 5 S.C.R. 679
• SAVITA DEY versus NAGESHWAR MAJUMDAR AND ANR. — [1995] SUPP. 4 S.C.R. 80
• SAWAN RAM MALRA versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 608
• SECRETARY, AGRICULTURAL PRODUCE MARKETING COMMITTEE, D.K. DISTRICT versus VARADARA YA SHENOY AND ANOTHER — [1995] 2 S.C.R. 524
• SH. BHUPINDER SINGH BINDRA versus UNION OF INDIA AND ANR. — [1995] SUPP. 2 S.C.R. 417
• SH. BODHISATTWA GAUTAM versus MISS SUBHRA CHAKRABORTY — [1995] SUPP. 6 S.C.R. 731
• SH. GANESH NARYAN HEDGE versus SH.S. BANGARAPPA AND ORS. — [1995] 3 S.C.R. 549
• SH. HUKAM CHAND KHUNDIA versus CHANDIGARH ADMINISTRATION AND ANR. — [1995] SUPP. 4 S.C.R. 146
• SH. JAGANNATH AND ORS. versus STATE OF UTTAR PRADESH — [1995] 1 S.C.R. 198
• SH. JAI KISHAN versus COMMISSIONER OF POLICE AND ANR. — [1995] 3 S.C.R. 268
• SH. JANGLI AND ORS. versus SMT. BHAGWATI AND ORS. — [1995] SUPP. 3 S.C.R. 578
• SH. KISHAN DAS AND ORS. versus THE STATE OF U.P. AND ORS. — [1995] SUPP. 3 S.C.R. 584
• SH. KISHANDAS KANHAIYALAL GANDHI versus STATE OF MAHARASTRA AND ANR. — [1995] 2 S.C.R. 423
• SH. LOKRAJ AND ORS. versus KISHAN LAL AND ORS. — [1995] 1 S.C.R. 193
• SH. MEHNGA SINGH, EX-SUB INSPECTOR versus INSPECTOR GENERAL OF POLICE, PAP, JALANDHAR CANTT. AND ORS. — [1995] SUPP. 3 S.C.R. 244
• SH. MUSTAKMIYA JABBARMIYA SHAIKH versus SH. M.M. MEHTA, COMMISSIONER OF POLICE AND ORS. — [1995] 2 S.C.R. 960
• SH. NARAYAN YESHWANT GORE versus UNION OF INDIA AND ORS. — [1995] 3 S.C.R. 803
• SH. SURYAKANT VENKATARAO MAHADIK versus SMT. SAROJ SANDESH NAIK (BHOSALE) — [1995] SUPP. 6 S.C.R. 530
• SH. TOPANDAS KUNDANMAL, SINCE DECEASED THEREAFTER BY HIS HEIRS AND LRS. ETC. versus THE STATE THROUGH THE LAND ACQUISITION OFFICER, JAMNAGAR ETC. — [1995] SUPP. 2 S.C.R. 318
• SHAHABUDDIN ABDUL KAHLIK SHAIKH versus STATE OF GUJARAT — [1995] 3 S.C.R. 200
• SHAMSHUL KANWAR versus STATE OF U.P. — [1995] 3 S.C.R. 1197
• SHANKAR BALWANT LOKHANDE versus CHANDRAKANT SHANKER LOKHANDE — [1995] 2 S.C.R. 776
• SHANTISTAR BUILDERS versus NARAYAN KHIMALAL GOTAME AND ORS. ETC. — [1995] SUPP. 5 S.C.R. 478
• SHARADCHANDRA GANESH MULEY versus STATE OF MAHARASHTRA AND ORS. — [1995] SUPP. 2 S.C.R. 693
• SHARMIK UTTARSH SABHA versus RAYMOND WOOLLEN MILLS LTD. AND ORS. — [1995] 1 S.C.R. 967
• SHEELA BARSE versus UNION OF INDIA AND ORS. — [1995] SUPP. 3 S.C.R. 350
• SHEIKH ISHAQUE AND ORS. versus STATE OF BIHAR — [1995] 2 S.C.R. 692
• SHEO NANDAN SINGH versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 576
• SHER SINGH AND OTHERS versus UNION OF INDIA AND ORS. — [1995] SUPP. 4 S.C.R. 398
• SHIV DAS AND ORS. versus SMT. DEVKI (DEAD) BY LRS. AND ORS. — [1995] 2 S.C.R. 589
• SHREEDHARAN KALLAT versus THE UNION OF INDIA AND ORS. — [1995] 3 S.C.R. 828
• SHRI BHAGWAN SINGH versus THE CHAIRMAN, NOIDA AND ORS. — [1995] 1 S.C.R. 486
• SHRI HARISH TANDON versus THE ADDL. DISTRICT MAGISTRATE, ALLAHABAD, U.P. AND ORS. — [1995] 1 S.C.R. 56
• SHRI JAGDISH SINGH versus STATE OF HARYANA AND ORS. — [1995] SUPP. 4 S.C.R. 715
• SHRI SURENDRA KUMAR JAIN versus SHRI SHANTI SWAROOP JAIN AND ORS. — [1995] SUPP. 2 S.C.R. 304
• SHYAM LAL (DEAD) BY LRS. AND ORS versus KESHO LAL (DEAD) AND ANR. — [1995] 3 S.C.R. 833
• SIRI PAL versus HARYANA STATE ELECTRICITY BOARD — [1995] 1 S.C.R. 122
• SITA DEVI WD/O MUKAND LAL versus STATE OF HARYANA AND ANR. — [1995] SUPP. 6 S.C.R. 325
• SMT. ABHILASH VINOD KUMAR JAIN ETC. versus COX AND KINGS (INDIA) LTD. AND ORS. ETC. — [1995] 2 S.C.R. 873
• SMT. BELI RAM SINGH CHOWDHARY AND ORS. versus STATE OF ASSAM — [1995] SUPP. 4 S.C.R. 620
• SMT. CHANDAN BILASINI (DEAD) BY LRS. ETC. versus AFTABUDDIN KHAN AND ORS. ETC. — [1995] SUPP. 5 S.C.R. 361
• SMT. HANS RAJI versus YASODANAND — [1995] SUPP. 5 S.C.R. 666
• SMT. INDUMATI CHITALEY versus GOVERNMENT OF INDIA AND ANR. — [1995] SUPP. 4 S.C.R. 701
• SMT. JAYAMMA AND ANR. versus SMT. THIMMAMMA (DEAD) BY L.RS. — [1995] SUPP. 4 S.C.R. 705
• SMT. KAMALABAI JAGESHWAR JOSHI AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1995] SUPP. 6 S.C.R. 8
• SMT. KEWAL PATI versus STATE OF U.P AND ORS. — [1995] 3 S.C.R. 207
• SMT. LAXMIRAJ S. PATIL AND ORS. versus BADASHAH SULTAN MUTWALI — [1995] 2 S.C.R. 928
• SMT. MUKUL RANI V ARSHNEI AND ORS. versus DELHI DEVELOPMENT AUTHORITY AND ANR. — [1995] SUPP. 3 S.C.R. 803
• SMT. PREM LATA AND ANR. versus MIS ISHAR DASS CHAMAN LAL AND ORS . — [1995] 1 S.C.R. 168
• SMT. SARLA MUDGAL, PRESIDENT, KALYANI AND ORS. versus UNION OF INDIA AND ORS. — [1995] SUPP. 1 S.C.R. 250
• SMT. SHAKUNTALABAI AND ORS. versus STATE OF MAHARASHTRA — [1995] SUPP. 5 S.C.R. 618
• SMT. SNEH PRABHA versus STATE OF U.P. AND ANR. — [1995] SUPP. 5 S.C.R. 264
• SMT. SUDHA SHRIVASTAVA versus THE COMPTROLLER AND AUDITOR GENERAL OF INDIA — [1995] SUPP. 4 S.C.R. 797
• SMT. VANAMALA versus SHRI H.N. RANGANATHA BHATIA — [1995] SUPP. 2 S.C.R. 380
• SMT. VIRAJ KUNWAR AND ORS. versus II ADDL. DISTT. JUDGE AND ORS. — [1995] SUPP. 6 S.C.R. 227
• SMT. YASHOMATJ HARSUKHLAL LATHIA AND ORS. versus SAURASHTRA KUTCH STOCK EXCHANGE AND ORS. — [1995] SUPP. 4 S.C.R. 522
• SOCIEDADE DE FORMENTO INDUSTRIAL PVT. LTD. AND ORS. versus MORMUGAO DOCK LABOUR BOARD AND ANR. — [1995] 1 S.C.R. 377
• SPECIAL LAND ACQUISITION OFFICER AND ORS. versus MALLANAGOUDA RAYANAGOUDA PATIL AND ORS. — [1995] SUPP. 2 S.C.R. 494
• SPECIAL LAND ACQUISITION OFFICER versus N.S. TAKKALAKI AND ORS. — [1995] SUPP. 2 S.C.R. 780
• SPECIAL LAND ACQUISITION OFFICER versus PUTTAIAH AND ORS. — [1995] SUPP. 2 S.C.R. 782
• SPECIAL LAND ACQUISITION OFFICER versus SHARANABASAPPA SHIVAYOGAPPA TYAPAL AND ORS. — [1995] SUPP. 2 S.C.R. 761
• SPECIAL LAND ACQUISITION OFFICER, BANGALORE versus SRI DYAVAPPA AND ORS. — [1995] SUPP. 3 S.C.R. 144
• SRI ABANI KANT RAY versus STATE OF ORISSA AND ORS. — [1995] SUPP. 4 S.C.R. 333
• SRI BAGAWATI TEA ESTATES LTD. versus GOVERNMENT OF INDIA AND ORS. — [1995] 1 S.C.R. 832
• SRI KAPTAN SINGH (DECEASED) THROUGH LRS. versus RAJINDER SINGH AND ANR. — [1995] SUPP. 2 S.C.R. 512
• SRI MANOHAR versus STATE OF KARNATAKA AND ORS. — [1995] SUPP. 4 S.C.R. 725
• SRI R.N.A. BRITIO versus THE CHIEF EXECUTIVE OFFICER AND ORS. — [1995] 3 S.C.R. 932
• SRI RAJ RAJESHWARI PRASAD SINGH versus SH. SHASHI BHUSHAN PRASAD SINGH AND.ORS. — [1995] SUPP. 2 S.C.R. 500
• SRI SISIR KUMAR MOHANTY versus STATE OF ORISSA AND ANR. — [1995] SUPP. 5 S.C.R. 756
• SRI VARDARAJA PERUMAL TEMPLE versus K. RAMACHANDRA (DEAD) BY LRS. AND ORS. — [1995] SUPP. 4 S.C.R. 226
• ST ATE OF BIHAR AND ORS. ETC. ETC. versus B.S. MATHUR AND ORS. ETC. ETC. — [1995] SUPP. 3 S.C.R. 48
• STATE BANK OF BIKANER AND JAIPUR versus SH. PRABHU DAYAL GROVER — [1995] SUPP. 3 S.C.R. 785
• STATE BANK OF HYDERABAD versus THE JOINT FAMILY OF M/S. MUKUNDAS RAJA BHAGWAN DAS AND ORS. — [1995] 2 S.C.R. 947
• STATE LEVEL COMMITTEE AND ANR. versus M/S. MORGARDSHAMMAR INDIA LTD. — [1995] SUPP. 5 S.C.R. 63
• STATE OF ANDHRA PRADESH versus BODEM SUNDARA RAO — [1995] SUPP. 4 S.C.R. 48
• STATE OF ANDHRA PRADESH versus KORRAPATI SUBRAHMANYAM AND ORS. — [1995] 1 S.C.R. 246
• STATE OF ANDHRA PRADESH versus KORUKONDA SURYANARAYANA CHOWDHARY — [1995] SUPP. 3 S.C.R. 746
• STATE OF ANDHRA PRADESH versus SHRI S. VISHW ANATHA RAJU ETC. ETC. — [1995] 1 S.C.R. 529
• STATE OF ANDHRA PRADESH versus VALLURI VANRAJU — [1995] SUPP. 2 S.C.R. 492
• STATE OF ASSAM versus P.C. MISHRA, L.A.S. AND ORS. ETC — [1995] SUPP. 4 S.C.R. 515
• STATE OF BIHAR AND ORS. versus MOHD. IDRIS ANSARI — [1995] 3 S.C.R. 754
• STATE OF BIHAR AND ORS. versus SACHCHLDANAND KISHORE PRASAD SINHA AND ORS. — [1995] 1 S.C.R. 256
• STATE OF BIHAR AND ORS. versus TATA ENGINEERING AND LOCO.CO. LTD. AND ANR. — [1995] SUPP. 3 S.C.R. 444
• STATE OF BIHAR versus DHIRENDRA KUMAR AND ORS. — [1995] 3 S.C.R. 857
• STATE OF GUJARAT ETC. ETC. versus DAYA SHAMJI BHAI ETC. ETC. — [1995] SUPP. 3 S.C.R. 88
• STATE OF GUJARAT THROUGH CHIEF SECRETARY AND ORS. versus SARTI DEVI — [1995] SUPP. 5 S.C.R. 691
• STATE OF GUJARAT versus NARGES K. PANTHAKY — [1995] SUPP. 4 S.C.R. 734
• STATE OF GUJARAT versus VORA SAIYEDBHAI KADARBHAI AND ORS. — [1995] 2 S.C.R. 470
• STATE OF HARYANA AND ANR. versus D.L. UPPAL AND ORS. — [1995] SUPP. 3 S.C.R. 42
• STATE OF HARYANA AND ANR. versus DHAN SINGH — [1995] SUPP. 6 S.C.R. 175
• STATE OF HARYANA AND ANR. versus JAGDISH CHANDER — [1995] 1 S.C.R. 252
• STATE OF HARYANA AND ORS. versus DEWAN SINGH AND ORS. — [1995] SUPP. 4 S.C.R. 784
• STATE OF HARYANA AND ORS. versus HAWA SINGH ETC. ETC. — [1995] 2 S.C.R. 282
• STATE OF HARYANA AND ORS. versus K.N. DUTT — [1995] 2 S.C.R. 327
• STATE OF HARYANA versus GURCHARAN SINGH AND ANR. ETC. — [1995] 1 S.C.R. 408
• STATE OF HIMACHAL PRADESH AND ORS. versus SHRI DHARAM DAS — [1995] SUPP. 3 S.C.R. 74
• STATE OF HIMACHAL PRADESH AND OTHERS versus GANESH WOOD PRODUCTS AND ORS. ETC. — [1995] SUPP. 3 S.C.R. 477
• STATE OF HIMACHAL PRADESH versus H.P. STATE RECOGNISED AND AIDED SCHOOLS MANAGING COMMITTEES AND ORS. — [1995] SUPP. 1 S.C.R. 297
• STATE OF HIMACHAL PRADESH versus NIKKU RAM AND ORS. — [1995] SUPP. 3 S.C.R. 177
• STATE OF HIMACHAL PRADESH versus SHRI PIRTHI CHAND AND ANR. — [1995] SUPP. 6 S.C.R. 29
• STATE OF JAMMU AND KASHMIR versus SUDERSHAN CHAKKAR AND ANR. — [1995] SUPP. 1 S.C.R. 294
• STATE OF KARNATAKA AND ORS. versus NARASIMHA MURTHY AND ORS. — [1995] SUPP. 2 S.C.R. 649
• STATE OF KARNATAKA REPRESENTED THROUGH CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA versus SHRI T.R. DHANANJAYA AND ANR. — [1995] SUPP. 3 S.C.R. 639
• STATE OF KARNATAKA versus KUMARI GOWRI NARAYANA AMBIGA ETC. — [1995] 2 S.C.R. 1135
• STATE OF KARNATAKA versus MALLINATH AND ORS. — [1995] SUPP. 4 S.C.R. 556
• STATE OF KERALA AND ANR. versus BETTY W/O L.J. MANI AND ANR. — [1995] 1 S.C.R. 357
• STATE OF KERALA ETC. versus T.R. UDAY SANKARAN AND ORS. ETC. — [1995] SUPP. 2 S.C.R. 758
• STATE OF KERALA ETC. versus VARKEY MATHEW AND ORS. ETC. — [1995] SUPP. 6 S.C.R. 642
• STATE OF KERALA versus M.K. KUNHIKANNAN NAMBIAR MANJERI MANIKOTH, NADUVIL (DEAD) AND ORS. — [1995] SUPP. 6 S.C.R. 139
• STATE OF KERALA versus M.M. ABDUL KHADER — [1995] SUPP. 6 S.C.R. 784
• STATE OF KERALA versus MALAYALAM PLANTATION LTD. — [1995] SUPP. 3 S.C.R. 572
• STATE OF M.P. AND ANR. versus RAM KISHNA BALOTHIA AND ANR. — [1995] 1 S.C.R. 897
• STATE OF M.P. AND ORS. versus SHYAMA PARDHI ETC. ETC. — [1995] SUPP. 5 S.C.R. 448
• STATE OF M.P. versus MAHALAXMI FABRIC MILLS LTD. AND ORS. — [1995] 1 S.C.R. 756
• STATE OF M.P. versus SURESH GUPTA AND ANR. — [1995] SUPP. 3 S.C.R. 456
• STATE OF MADHYA PRADESH AND ANR. versus RAKESH MENON AND ANR. ETC. ETC. — [1995] 1 S.C.R. 745
• STATE OF MADHYA PRADESH AND ANR. versus SRI S.S. KOURA V AND ORS. — [1995] 1 S.C.R. 482
• STATE OF MADHYA PRADESH AND ORS. versus DR. YASHWANT TRIMBAK — [1995] SUPP. 6 S.C.R. 128
• STATE OF MADHYA PRADESH AND ORS. versus M/S. BIRLA JUTE MANUFACTURING CO. LTD. — [1995] SUPP. 1 S.C.R. 271
• STATE OF MADHYA PRADESH versus MOHAN SINGH — [1995] SUPP. 3 S.C.R. 842
• STATE OF MADHYA PRADESH versus SHYAMSUNDER TRIVEDI AND ORS. — [1995] SUPP. 1 S.C.R. 44
• STATE OF MADHYA PRADESH versus SMT. SHANTABHAI AND ORS. — [1995] 1 S.C.R. 416
• STATE OF MADHYA PRADESH versus SURENDRA KUMAR AND ANR. — [1995] 1 S.C.R. 396
• STATE OF MAHARASHTRA AND ANR. AW. DHOPE AND ORS versus SHRI SANJAY THAKRE AND ORS. — [1995] 2 S.C.R. 542
• STATE OF MAHARASHTRA AND ANR. versus POOJA BREW-CHEM INDUSTRIES P. LTD. AND ANR. — [1995] SUPP. 3 S.C.R. 739
• STATE OF MAHARASHTRA AND ANR. versus SANT JOGINDER SINGH KISHAN SINGH AND ORS. — [1995] 2 S.C.R. 242
• STATE OF MAHARASHTRA AND ORS. versus KANCHANMALA VIJASING SHIRKE AND ORS. — [1995] SUPP. 3 S.C.R. 1
• STATE OF MAHARASHTRA AND ORS. versus PANDURANG K. PANGARE AND ORS . — [1995] 2 S.C.R. 49
• STATE OF MAHARASHTRA versus GULAB RAO — [1995] 1 S.C.R. 682
• STATE OF MAHARASHTRA versus BABU GOVIND GAVATE ETC. — [1995] SUPP. 4 S.C.R. 694
• STATE OF MAHARASHTRA versus DIGAMBAR — [1995] SUPP. 1 S.C.R. 492
• STATE OF MAHARASHTRA versus ISHWAR PIRAJI KALPATRI AND ORS. — [1995] SUPP. 5 S.C.R. 812
• STATE OF MAHARASHTRA versus MAHARAU SRAWAN HATKAR — [1995] 2 S.C.R. 224
• STATE OF MAHARASHTRA versus MANUBHAI PRAGAJI VASHI AND ORS. — [1995] SUPP. 2 S.C.R. 733
• STATE OF MANIPUR AND ORS. versus SMT. A. ONGBI MEMCHA DEVI AND ANR. — [1995] 3 S.C.R. 367
• STATE OF MANIPUR versus SHRI NAMBAM DWIJEN SINGH AND ORS. — [1995] SUPP. 4 S.C.R. 731
• STATE OF ORISSA AND ANR. versus DR. PYARI MOHAN MISRA — [1995] 1 S.C.R. 104
• STATE OF ORISSA AND ANR. versus SRI DAMODAR DAS — [1995] SUPP. 6 S.C.R. 800
• STATE OF ORISSA AND ORS. versus ADWAIT CHARAN MOHANTY ETC. ETC. — [1995] 1 S.C.R. 614
• STATE OF ORISSA AND ORS. versus GOPAL CHANDRA RATH AND ORS. — [1995] SUPP. 3 S.C.R. 816
• STATE OF ORISSA AND ORS. versus KALICHARAN MOHAPATRA AND ANR. — [1995] SUPP. 3 S.C.R. 836
• STATE OF ORISSA AND ORS. versus MAHANADI COALFIELDS LTD. AND ORS. — [1995] 3 S.C.R. 639
• STATE OF ORISSA versus BANSIDHAR SINGH — [1995] SUPP. 6 S.C.R. 212
• STATE OF ORISSA versus BRIJ LAL MISRA ETC. ETC. — [1995] SUPP. 2 S.C.R. 354
• STATE OF ORISSA versus DHOBEI SETHI AND ANR. — [1995] SUPP. 3 S.C.R. 139
• STATE OF ORISSA versus SANGRAM DAS — [1995] 1 S.C.R. 1
• STATE OF PUNJAB AND ANR. versus SMT. SIMLA RANI W/O SHRI BHAGWAN DASS — [1995] 2 S.C.R. 1150
• STATE OF PUNJAB AND ANR. versus SH. SATINDER BIR SINGH — [1995] 2 S.C.R. 255
• STATE OF PUNJAB AND ORS. ETC. versus RAMAN RAI AND ORS. ETC. — [1995] SUPP. 2 S.C.R. 699
• STATE OF PUNJAB AND ORS. versus CHAMAN LAL GOYAL — [1995] 1 S.C.R. 695
• STATE OF PUNJAB AND ORS. versus MOHABIR SINGH ETC. ETC. — [1995] SUPP. 5 S.C.R. 520
• STATE OF PUNJAB AND ORS. versus OM PRAKASH AND ORS. — [1995] SUPP. 5 S.C.R. 837
• STATE OF PUNJAB versus AJAIB SINGH — [1995] 1 S.C.R. 496
• STATE OF PUNJAB versus DEV DUTT KAUSHAL ETC. — [1995] SUPP. 3 S.C.R. 96
• STATE OF PUNJAB versus GURDIP SINGH AND ORS. — [1995] SUPP. 6 S.C.R. 252
• STATE OF PUNJAB versus JASBIR SINGH — [1995] SUPP. 5 S.C.R. 742
• STATE OF PUNJAB versus PRITAM SINGH ETC. ETC. — [1995] SUPP. 3 S.C.R. 195
• STATE OF RAJASTHAN AND ANR. versus GOPALDAS ETC. ETC. — [1995] 1 S.C.R. 214
• STATE OF RAJASTHAN AND ORS. versus NOOR BANO ETC. ETC. — [1995] 3 S.C.R. 309
• STATE OF RAJASTHAN AND ORS. versus RAMESHWAR LAL GAHLOT — [1995] SUPP. 6 S.C.R. 673
• STATE OF RAJASTHAN versus FATEH CHAND SONI — [1995] SUPP. 6 S.C.R. 559
• STATE OF RAJASTHAN versus SEVANIVATRA KARAMCHARI HITKARI SAMITI — [1995] 1 S.C.R. 8
• STATE OF TAMIL NADU AND ANR. ETC. versus MAHALAKSHMI AMMAL AND ORS. ETC. — [1995] SUPP. 5 S.C.R. 451
• STATE OF TAMIL NADU AND ANR. versus ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE AND ORS. — [1995] 2 S.C.R. 1075
• STATE OF TAMIL NADU AND ORS. ETC. versus L. KRLSHANAN AND ORS. ETC. — [1995] SUPP. 4 S.C.R. 663
• STATE OF TAMIL NADU versus M.P.P. KA VERY CHETTY — [1995] 1 S.C.R. 441
• STATE OF TAMIL NADU versus THIRU K.S. MURUGESAN AND ORS. — [1995] 2 S.C.R. 386
• STATE OF TAMIL NADU versus THIRUKKURAL PERUMAL — [1995] 1 S.C.R. 712
• STATE OF U.P. AND ORS. ETC. ETC. versus PRADHAN SANGH KSHETIRA SAMITI AND ORS. ETC. ETC. — [1995] 2 S.C.R. 1015
• STATE OF U.P. AND ORS. versus COMMITIEE OF MANAGEMENT OF S.K.M. INTER COLLEGE AND ANR. — [1995] 3 S.C.R. 210
• STATE OF U.P. AND ORS. versus DR. R.K. TANDON AND ORS. — [1995] 2 S.C.R. 995
• STATE OF U.P. AND ORS. versus RAM KHELAWAN AND ORS. — [1995] SUPP. 2 S.C.R. 822
• STATE OF U.P. AND ORS. versus U.P. MADHYAMIK SHIKSHA PARISHAD SHRAMIK SANGH — [1995] SUPP. 4 S.C.R. 781
• STATE OF U.P. ETC. versus MADHO KUMAR SWARUP AND ORS. ETC. — [1995] SUPP. 6 S.C.R. 676
• STATE OF U.P. versus M/S MODI DISTILLERY ETC. ETC. — [1995] SUPP. 3 S.C.R. 119
• STATE OF U.P. versus MIS RAM NATH INTERNATIONAL CONSTRUCTION PVT. LTD. — [1995] SUPP. 5 S.C.R. 99
• STATE OF U.P. versus RAMESH CHANDRA SHARMA AND ORS. — [1995] SUPP. 4 S.C.R. 383
• STATE OF U.P. versus RATAN LAL ETC. — [1995] SUPP. 3 S.C.R. 113
• STATE OF U.P. versus RAVINDER NATHCHATURVEDI AND ANR. — [1995] SUPP. 3 S.C.R. 108
• STATE OF U.P. versus SHAKEEL AHMED — [1995] SUPP. 5 S.C.R. 737
• STATE OF WEST BENGAL AND ANR. versus BANDAN BAYEN AND ORS. — [1995] SUPP. 6 S.C.R. 304
• STATE OF WEST BENGAL AND ORS. versus ANAL KUMAR GHOSH AND ORS. — [1995] 2 S.C.R. 391
• STATE OF WEST BENGAL AND ORS. versus GOPAL CHANDRA PAUL AND ORS. ETC. — [1995] SUPP. 2 S.C.R. 141
• STATE OF WEST BENGAL AND ORS. versus SRI DEB KUMAR MUKHERJEE AND ORS. — [1995] 2 S.C.R. 1122
• STATE OF WEST BENGAL versus SUBAL CHANDRA DAS AND ORS. — [1995] SUPP. 5 S.C.R. 473
• STATE ROAD TRANSPORT CORPORATION AND ORS. versus U.P. P ARIV AHAN NIGAM SHISHUKHS BEROZGAR SANGH AND ORS. — [1995] 1 S.C.R. 204
• STATE THROUGH CBI versus MOHD. ASHRAFT BHAT AND ANR. — [1995] SUPP. 6 S.C.R. 300
• SUBORDINATE SERVICES SELECTION BOARD versus BIR SINGH AND ANR./RAM NIWAS AND ORS. — [1995] 2 S.C.R. 1145
• SUCHITRA NAG versus COMMISSIONER, SANCHAITA INVESTMENTS — [1995] 2 S.C.R. 774
• SUDHIR BROTHERS versus DELHI DEVELOPMENT AUTHORITY AND ANR. — [1995] SUPP. 5 S.C.R. 424
• SUKHWANT SINGH versus STATE OF PUNJAB — [1995] 2 S.C.R. 1190
• SULTAN SINGH versus STATE OF HARYANA AND ANR. — [1995] SUPP. 6 S.C.R. 629
• SUMANLAL CHHOTALAL KAMDAR ETC. versus MISS ASHA TRILOKBHAI SHAH ETC. — [1995] SUPP. 1 S.C.R. 100
• SUMATI DAYAL versus COMMISSIONER OF INCOME TAX, BANGALORE — [1995] 2 S.C.R. 1173
• SUNIL KUMAR JAIN versus KISHAN AND ORS. — [1995] 3 S.C.R. 855
• SUPERINTENDENT OF POLICE(C.B.I) versus DEEPAK CHOWDHARY AND ORS. — [1995] SUPP. 2 S.C.R. 818
• SURBUDDIN AND ANR. versus STATE OF KERALA AND ANR. — [1995] 1 S.C.R. 533
• SURESH H. RAJPUT ETC. ETC. versus BHARTIBEN PRAVIN BHAI SONI AND ORS. ETC. — [1995] SUPP. 5 S.C.R. 747
• SURJIT SINGH AND ORS ETC. ETC. versus HARBANS SINGH AND ORS ETC. ETC. — [1995] SUPP. 3 S.C.R. 354
• SUSHILA SAW MILL versus STATE OF ORISSA AND ORS. — [1995] SUPP. 2 S.C.R. 426
• SWAPAN KUMAR CHOUDHARY AND ORS. versus TAPAS CHAKRAVORTY — [1995] SUPP. 1 S.C.R. 474
• T. SHANTHARAM versus STATE OF KARNATAKA AND ORS. — [1995] 1 S.C.R. 274
• T.M.A. PAI FOUNDATION AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. ETC. — [1995] SUPP. 1 S.C.R. 283
• T.M.A. PAI FOUNDATION AND ORS. ETC. versus STATE OF KARNATAKA AND OTHERS ETC. — [1995] SUPP. 2 S.C.R. 608
• T.N. SESHAN, CHIEF ELECTION COMMISSIONER OF INDIA ETC. versus UNION OF INDIA AND OTHERS — [1995] SUPP. 2 S.C.R. 106
• T.R. DHANANJAYA versus VASUDEVAN — [1995] SUPP. 3 S.C.R. 64
• TAMIL NADU ELECTRICITY BOARD EMPLOYEES AND CONTRACT LABOUR UNION AND ORS. versus TAMIL NADU ELECTRICITY BOARD AND ORS. — [1995] SUPP. 1 S.C.R. 13
• TATA PRESS LTD. versus MAHANAGAR TELEPHONE NIGAM LTD. AND ORS. — [1995] SUPP. 2 S.C.R. 467
• TEJ KAUR AND ANR. versus KIRPAL SINGH AND ANR. — [1995] SUPP. 1 S.C.R. 383
• TEJA SINGH AND ORS. ETC. versus STATE OF PUNJAB AND ANR. — [1995] 2 S.C.R. 433
• THE ADDITIONAL COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH versus M/S. DEGAON GANGA REDDY G. RAMAKRISHNA AND CO. AND ORS. — [1995] 2 S.C.R. 404
• THE ADMINISTRATOR MUNICIPAL COMMITTEE CHARKHI DADRI AND ANR. versus RAMJI LAL BAGLA AND ORS. — [1995] SUPP. 2 S.C.R. 335
• THE ASSISTANT COMMISSIONER OF SALES TAX, KERALA versus M/S P. KESAVAN AND CO . — [1995] SUPP. 5 S.C.R. 234
• THE ASSISTANT COMMISSIONER,GADAG SUB-DIVISION, GADAG versus MATHAPATHI BASAVANNEWWA AND ORS. — [1995] SUPP. 2 S.C.R. 807
• THE BLHAR STATE BOARD OF HOMEOPATHY MEDICINE, PATNA versus THE STATE OF BIHAR AND ORS. — [1995] SUPP. 4 S.C.R. 149
• THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA versus ENGINEERS-DE-SPACE-AGE — [1995] SUPP. 6 S.C.R. 327
• THE CANTONMENT BOARD, SECUNDERABAD versus G. VENKETRAM REDDY AND ORS. — [1995] 2 S.C.R. 938
• THE CANTONMENT BOARD. JABALPLIR AND ORS. versus SRI S.N. AWASTHI AND ORS. — [1995] SUPP. 4 S.C.R. 739
• THE CHAIRMAN AND MANAGING DIRECTOR, SIPCOT, A MADRAS - 8 AND ORS. versus CONTROMIX PVT. LTD. BY ITS DIRECTOR (FINANCE) SEETHARAMAN, MADRAS AND ANR — [1995] SUPP. 1 S.C.R. 415
• THE COLLECTOR, ONGOLE AND ANR. versus NARRA VENKATESWARLU AND ORS. — [1995] SUPP. 5 S.C.R. 764
• THE COMMISSIONER, RELIGIOUS AND CHARITABLE ENDOWMENTS, BANGALORE AND ORS. versus KASLIYAPPA GURUKULA SRI VIDYA SHALA — [1995] SUPP. 3 S.C.R. 246
• THE DEPUTY COLLECTOR AND ANR. versus S. VENKATA RAMANAIAH AND ANR. ETC. — [1995] SUPP. 3 S.C.R. 748
• THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION (ADMINISTRATION), MADRAS versus S. NAGOOR MEERA — [1995] 2 S.C.R. 308
• THE DIRECTOR GENERAL, COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH versus DR. K. NARAYANASWAMI AND ORS. — [1995] 2 S.C.R. 142
• THE EXECUTIVE ENGINEER, BIHAR STATE HOUSING BOARD versus RAMESH KUMAR SINGH AND ORS. — [1995] SUPP. 5 S.C.R. 543
• THE GEN. MANAGER TELE-COMMUNICATION AND ANR. ETC. versus DR. MADAN MOHAN PRADHAN AND ORS. ETC. — [1995] SUPP. 5 S.C.R. 1
• THE GOVT. OF INDIA AND ORS. ETC. versus THE MADRAS RUBBER FACTORY LTD. ETC. — [1995] 3 S.C.R. 1143
• THE HINDUSTAN CONSTRUCTION CO. LTD. versus GOVERNOR OF ORISSA AND ORS. — [1995] 2 S.C.R. 441
• THE IMPROVEMENT TRUST, PATIALA versus THE LAND ACQUISITION TRIBUNAL AND ORS. — [1995] 3 S.C.R. 113
• THE MUNICIPAL CORPORATION FOR CITY OF PUNE AND ANR. versus BHARAT FORGE CO. LTD. AND ORS. — [1995] 2 S.C.R. 716
• THE NEW INDIA ASSURANCE CO. LTD. versus SMT. SHANTI BAI AND ORS. — [1995] 1 S.C.R. 871
• THE PRINCIPAL APPRAISER (EXPORTS) COLLECTORATE OF CUSTOMS CENTRAL EXCISE AND ORS. versus ESAJEE TAYABALLY KAPASI, CALICUT — [1995] SUPP. 4 S.C.R. 214
• THE PRINCIPAL, CAMBRIDGE SCHOOL AND ANR. versus MS. PAYAL GUPTA AND ORS. — [1995] SUPP. 2 S.C.R. 843
• THE REGIONAL EXECUTIVE, KERALA FISHERMEN'S WELFARE FUND BOARDS versus M/S. FANCY FOOD AND ANR. ETC. ETC. — [1995] 3 S.C.R. 785
• THE REGIONAL TRANSPORT OFFICER-CUM-TAXING AUTHORITY, ROURKELA AND ORS. versus STEEL AUTHORITY OF INDIA LTD. — [1995] SUPP. 5 S.C.R. 31
• THE SCHEDULED CASTE UPLIFT UNION AND ANR. versus UNION OF INDIA AND ORS — [1995] 3 S.C.R. 634
• THE SECRETARY TO GOVERNMENT OF MADRAS AND ANR. versus P.R. SRIRAMULU AND ANR. — [1995] SUPP. 5 S.C.R. 551
• THE SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING, GOVERNMENT OF INDIA AND ORS. versus CRICKET ASSOCIATION OF BENGAL AND ORS. — [1995] 1 S.C.R. 1036
• THE SPECIAL LAND ACQUISITION OFFICER versus SIDDAPPA UJANAPPA MADAR — [1995] SUPP. 4 S.C.R. 748
• THE SPECIAL LAND ACQUISITION OFFICER, KALINADAI (HYDRO-ELECTRIC) PROJECT, DANDALI, UTTAR KANNADA DISTRICT versus VASANT GUNDU BALE — [1995] SUPP. 4 S.C.R. 614
• THE SPECIAL LAND ACQUISITION OFFICER, MALAPRABHA DAM PROJECT, SAUNDATTI ETC. versus MADIVALAPPA BASALINGAPPA MELAVANKI ETC. — [1995] SUPP. 2 S.C.R. 785
• THE SPECIAL OFFICER (REVENUE) KERALA STATE ELECTRICITY BOARD AND ANR. ETC. ETC. versus M.R.F. LIMITED ETC. ETC. — [1995] SUPP. 6 S.C.R. 599
• THE SPECIAL TEHSILDAR (LA) P.W.D. SCHEMES, VIJAYAWADA versus M.A. JABBAR — [1995] 1 S.C.R. 180
• THE STATE OF BIHAR versus THE TATA IRON AND STEEL CO. LTD. — [1995] 2 S.C.R. 102
• THE STATE OF MAHARASHTRA AND ANR. versus UMASHANKAR RAJABHAU AND ORS. — [1995] SUPP. 5 S.C.R. 39
• THE STATE OF MAHARASHTRA versus DEORAO AND ANR. ETC. — [1995] SUPP. 6 S.C.R. 318
• THE STATE OF MAHARASHTRA versus NANAKCHAND PYARMAL AND ORS. — [1995] SUPP. 5 S.C.R. 579
• THE STATE OF PUNJAB AND ANR. ETC. versus BABU SINGH AND ORS. ETC. — [1995] 2 S.C.R. 374
• THE STATE OF PUNJAB AND ANR. versus JAGIR SINGH ETC. — [1995] SUPP. 4 S.C.R. 552
• THE STATE OF PUNJAB AND ORS. ETC. versus SHAMBHU NATH SINGLA AND ORS. — [1995] SUPP. 5 S.C.R. 582
• THE STATE OF PUNJAB AND ORS. versus M/S. MAHAJAN SABHA, GURDASPUR AND ORS. — [1995] SUPP. 5 S.C.R. 526
• THE STATE OF PUNJAB AND ORS. versus SHARAN PAL SINGH AND ORS. — [1995] SUPP. 6 S.C.R. 665
• THE STATE OF PUNJAB versus GURDIAL SINGH ETC — [1995] SUPP. 2 S.C.R. 351
• THE STATE OF PUNJAB versus RAGHBIR SINGH AND ORS. — [1995] 2 S.C.R. 377
• THE STATE OF PUNJAB versus SURJA RAM — [1995] SUPP. 2 S.C.R. 590
• THE STATE OF PUNJAB versus TEJINDER SINGH AND ANR. — [1995] SUPP. 2 S.C.R. 856
• THE STATE OF RAJASTHAN AND ANR. versus TARSEM SINGH AND ANR. — [1995] 2 S.C.R. 1008
• THE STATE OF UTTAR PRADESH AND ANR. versus KESHAV PRASAD SINGH — [1995] SUPP. 2 S.C.R. 329
• THE TALUK LAND BOARD, KAZHIKODE AND ORS. versus DR. BABUCOMMEN THOMAS — [1995] SUPP. 2 S.C.R. 811
• THE UNION OF INDIA AND ORS. versus M/S.J.M.A. INDUSTRIES — [1995] 3 S.C.R. 19
• THE WEST BENGAL STATE COOPERATIVE BANK LTD. ORS. versus PARITOSH BEGCHI AND ORS. — [1995] SUPP. 4 S.C.R. 499
• TRILOCHAN LENKA AND ORS. STATE OF ORISSA AND ANR. versus MANDI MOHAN SETHI AND ANR. DR. BISWA KALYANA PATTNAIK AND ORS. — [1995] 3 S.C.R. 797
• TRUSTEES OF PORT OF MADRAS versus M/S. NAGAVEDU LUNGI AND COMPANY AND ORS. — [1995] 3 S.C.R. 669
• TRUSTEES OF THE PORT OF MADRAS versus ENGINEERING CONSTRUCTIONS CORPORATION LIMITED — [1995] SUPP. 2 S.C.R. 672
• U. P. JAL NIGAM AND ANR. versus SYED KHADIM WARIS — [1995] SUPP. 5 S.C.R. 169
• U. P. STATE TOURISM DEVELOPMENT CORPORATION LTD. versus I.B. MISRA AND ORS. — [1995] 1 S.C.R. 368
• U.P. AVAS EVAM VIKAS PARISHAD AND ANR. versus FRIENDS COOPERATIVE HOUSING SOCIETY LTD. AND ANR. — [1995] 3 S.C.R. 729
• U.P. AVAS EVAM VIKAS PARISHAD AND ANR. versus RAVI KUMAR ANAND AND ORS. — [1995] 3 S.C.R. 1112
• U.P. AVAS EVAM VIKAS PARISHAD LUCKNOW (U.P.) versus SMT. PUSHPA LATA AWASTHI — [1995] 2 S.C.R. 513
• U.P. JAL NIGAM AND ORS. versus DURGA PRASAD SINGH AND ORS. — [1995] 1 S.C.R. 119
• U.P. PUBLIC SERVICE COMMISSION, ALLAHABAD versus VINOD KUMAR SRIVASTAVA AND ORS. — [1995] SUPP. 2 S.C.R. 424
• U.P. SALES TAX ASSN. versus TAXATION BAR ASSOCIATION AND ORS. — [1995] SUPP. 3 S.C.R. 228
• U.P. STATE SUGAR CORPN. LTD versus U.P. STATE SUGAR CORPN. KARAMCHARI ASSO. AND ORS — [1995] 3 S.C.R. 1004
• U.P. STATE SUGAR CORPORATION LTD. versus STATE OF U.P. AND ORS. — [1995] SUPP. 3 S.C.R. 152
• UMED INDUSTRIES AND LAND DEVELOPMENT CO. AND ORS. versus STATE OF RAJASTHAN AND ORS. — [1995] 1 S.C.R. 348
• UNION CARBIDE INDIA LTD. versus STATE OF ANDHRA PRADESH — [1995] 2 S.C.R. 785
• UNION OF INDIA versus JAGDISH AND ORS. — [1995] 2 S.C.R. 926
• UNION OF INDIA versus RANGJLA RAM (DEAD) BY LRS. — [1995] SUPP. 3 S.C.R. 110
• UNION OF INDIA versus SMT. PRATAP KAUR (DEAD) THROUGH LRS. AND ANR. ETC. — [1995] 1 S.C.R. 670
• UNION OF INDIA & ORS. versus MRS. SAROJ BALA — [1995] SUPP. 6 S.C.R. 656
• UNION OF INDIA (RAILWAY BOARD) AND OTHERS versus J.V. SUBHAIAH AND OTHERS ETC. — [1995] SUPP. 6 S.C.R. 812
• UNION OF INDIA AND ANR. versus ASHOK KUMAR MITRA — [1995] 2 S.C.R. 369
• UNION OF INDIA AND ANR. versus BABU SINGH AND ORS. — [1995] SUPP. 6 S.C.R. 154
• UNION OF INDIA AND ANR. versus G.K. VAIDYANATHAN AND ORS. — [1995] SUPP. 4 S.C.R. 718
• UNION OF INDIA AND ANR. versus M.C. DESAI AND ORS. — [1995] SUPP. 4 S.C.R. 202
• UNION OF INDIA AND ANR. versus M/S. MURUGAN TALKIES — [1995] SUPP. 6 S.C.R. 618
• UNION OF INDIA AND ANR. versus PRADEEP KUMARI AND ORS. — [1995] 2 S.C.R. 703
• UNION OF INDIA AND ANR. versus S.S. RANADE — [1995] 3 S.C.R. 773
• UNION OF INDIA AND ORS versus C.N. PONNAPPAN — [1995] SUPP. 6 S.C.R. 220
• UNION OF INDIA AND ORS. ETC. versus VIRPAL SINGH CHAUHAN ETC. — [1995] SUPP. 4 S.C.R. 158
• UNION OF INDIA AND ORS. ETC. ETC. versus M. BHASKARAN, ETC. ETC. — [1995] SUPP. 4 S.C.R. 526
• UNION OF INDIA AND ORS. ETC. versus DELHI JUDICIAL SERVICE ASSN. AND ANR. — [1995] 2 S.C.R. 295
• UNION OF INDIA AND ORS. versus AJAIB SINGH AND ORS. — [1995] SUPP. 3 S.C.R. 831
• UNION OF INDIA AND ORS. versus B. RAMA MURTHY — [1995] 1 S.C.R. 665
• UNION OF INDIA AND ORS. versus B.N. SINGH AND ORS. — [1995] SUPP. 6 S.C.R. 790
• UNION OF INDIA AND ORS. versus BHAGWAN SINGH — [1995] SUPP. 3 S.C.R. 155
• UNION OF INDIA AND ORS. versus BINOD BIHARI BEHERA — [1995] SUPP. 5 S.C.R. 181
• UNION OF INDIA AND ORS. versus DR. DEVENDRA VIR SAHI — [1995] 3 S.C.R. 426
• UNION OF INDIA AND ORS. versus HARISH CHAND ANAND — [1995] SUPP. 2 S.C.R. 347
• UNION OF INDIA AND ORS. versus INDIAN ALUMINIUM CO. LTD. AND ANR. — [1995] 3 S.C.R. 497
• UNION OF INDIA AND ORS. versus JAYAKUMAR PARIDA — [1995] SUPP. 5 S.C.R. 695
• UNION OF INDIA AND ORS. versus KANTILAL HEMATRAM PANDYA — [1995] 2 S.C.R. 71
• UNION OF INDIA AND ORS. versus MAHINDRA AND MAHINDRA LTD., BOMBAY — [1995] 2 S.C.R. 595
• UNION OF INDIA AND ORS. versus MUNSHA AND ORS. — [1995] SUPP. 5 S.C.R. 25
• UNION OF INDIA AND ORS. versus N.V. PHANNENDRAN — [1995] SUPP. 3 S.C.R. 141
• UNION OF INDIA AND ORS. versus R.K.L.D. AZAD — [1995] SUPP. 2 S.C.R. 602
• UNION OF INDIA AND ORS. versus RAJ KUMAR GUPTA AND ORS. ETC. ETC. — [1995] 2 S.C.R. 1000
• UNION OF INDIA AND ORS. versus SH. IQBAL SINGH CHEEMA — [1995] SUPP. 4 S.C.R. 406
• UNION OF INDIA AND ORS. versus SURESH C. BASKEY AND ORS. ETC. ETC. — [1995] SUPP. 5 S.C.R. 152
• UNION OF INDIA AND ORS. versus TARA CHAND SHARMA AND ORS. — [1995] SUPP. 4 S.C.R. 493
• UNION OF INDIA AND OTHERS. versus SHRI DEBASHIS KAR AND OTHERS ETC. — [1995] SUPP. 2 S.C.R. 272
• UNION OF INDIA ETC. ETC. versus SUNIL CHANDRA SAHA AND ANR. ETC. ETC. — [1995] SUPP. 2 S.C.R. 316
• UNION OF INDIA versus AJOY KUMAR PATNAIK — [1995] SUPP. 3 S.C.R. 449
• UNION OF INDIA versus B.V. SAROJA AND ANR. — [1995] 1 S.C.R. 250
• UNION OF INDIA versus BUDH SINGH AND ORS. — [1995] SUPP. 2 S.C.R. 384
• UNION OF INDIA versus D. MOHAN AND ORS. — [1995] 1 S.C.R. 747
• UNION OF INDIA versus DINESH KUMAR SAXENA AND ORS. ETC. ETC. — [1995] 2 S.C.R. 341
• UNION OF INDIA versus DULAL CHANDRA GHOSH AND ORS. — [1995] SUPP. 6 S.C.R. 792
• UNION OF INDIA versus PRATIBHA BANERJEE AND ANR. — [1995] SUPP. 5 S.C.R. 511
• UNION OF INDIA versus S.B. MISRA — [1995] SUPP. 2 S.C.R. 704
• UNION OF INDIA versus SH. GANSHYAM DASS KEDIA AND ORS. — [1995] SUPP. 6 S.C.R. 624
• UNION OF INDIA versus SH. SHIVKUMAR BHARGAVA AND ORS. — [1995] 1 S.C.R. 354
• UNION OF INDIA versus THAMISHARASI AND ORS. — [1995] 3 S.C.R. 905
• UNION OF INDIA versus THE SPECIAL TEHSILDAR (ZA) AND ORS. — [1995] SUPP. 5 S.C.R. 459
• UNION. OF INDIA AND ORS. versus EXECUTIVE OFFICERS ASSOCIATION GROUP C — [1995] 2 S.C.R. 276
• UTTAR PRADESH AND ANR. versus INSPECTOR GENERAL OF REGISTRATION — [1995] SUPP. 4 S.C.R. 105
• V. GOPAL REDDIAR (DEAD) BY L.R. AND ANR. ETC. versus STATE OF TAMIL NADU AND ANR. ETC. — [1995] 2 S.C.R. 351
• V.CHARULATHA AND OTHERS versus S. GUNALAN, CHAIRMAN, RAILWAY RECRUITMENT BOARD, MADRAS AND ORS. — [1995] 3 S.C.R. 140
• V.M. MATHEW versus V.S. SHARMA AND ORS. — [1995] SUPP. 3 S.C.R. 131
• V.M. SALGOACAR AND BROTHER LTD. versus UNION OF INDIA — [1995] 1 S.C.R. 188
• V.M. SHAH versus THE STATE OF MAHARASHTRA AND ANR. — [1995] SUPP. 3 S.C.R. 79
• VASANTHAN FOUNDRY versus UNION OF INDIA AND ORS. — [1995] SUPP. 2 S.C.R. 575
• VENKAMMA AND ORS. versus SPECIAL TEHSILDAR (LA) UNIT-IV JANAGAREDDIGUDEM, W.G. DISTRICT, ELUGU, AP. — [1995] SUPP. 5 S.C.R. 438
• VIDESH SANCHAR NIGAM LTD. versus M. V. KAPITAN KUD AND ORS. — [1995] SUPP. 5 S.C.R. 76
• VIDYA DEVI@ VIDYA VATI(DEAD) versus PREM PRAKASH AND ORS. — [1995] SUPP. 1 S.C.R. 316
• VIDYAWATI versus MAN MOHAN AND OTHERS — [1995] 3 S.C.R. 956
• VIJAY PAL SINGH AND ANR. versus DY. DIRECTOR OF CONSOLIDATION AND ORS. — [1995] 3 S.C.R. 1107
• VIJAYALAXMI CASHEW COMPANY AND ORS. versus THE DEPUTY COMMERCIAL TAX OFFICER AND ANR. — [1995] SUPP. 6 S.C.R. 719
• VIJAYKUMAR DURGAPRASAD GAJBI AND ORS versus KAMLABAI AND ORS. — [1995] SUPP. 3 S.C.R. 39
• VINEET KUMAR MATHUR versus UNION OF INDIA AND ORS. — [1995] SUPP. 4 S.C.R. 806
• VINOD KRISHNA KAUL, INDIAN POLICE SERVICE (RETIRED) versus UNION OF INDIA AND ORS. — [1995] SUPP. 5 S.C.R. 602
• VINOD KUMAR SANGAL versus UNION OF INDIA AND ORS. — [1995] 3 S.C.R. 734
• VIRUPAKSHAYYA SHANKARAYYA versus NEELAKANTA SHIVACHARYA PATIADADEVARU — [1995] 2 S.C.R. 820
• VISWANATH (DEAD) BY LR. versus CHANDRA BHAN AND ORS. — [1995] SUPP. 6 S.C.R. 633
• WARDINGTON LYNGDOH AND ORS. versus THE COLLECTOR, MAWKYRWAT — [1995] 3 S.C.R. 354
• WARIYAM SINGH AND ORS. versus STATE OF U.P. — [1995] SUPP. 3 S.C.R. 807
• WASSAN SINGH versus THE STATE OF PUNJAB — [1995] SUPP. 5 S.C.R. 703
• WAZIR SINGH, JBT TEACHER AND ORS. versus THE STATE OF HARYANA THROUGH ITS SECRETARY, EDUCATION DEPARTMENT AND ORS. — [1995] SUPP. 4 S.C.R. 138
• WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES AND ORS. ETC versus UNION OF INDIA AND ANR. — [1995] SUPP. 6 S.C.R. 748
• WORKMEN OF M/S ROHTAS INDUSTRIES versus ROHTAS INDUSTRIES AND ORS. — [1995] SUPP. 4 S.C.R. 459
• YADU NANDAN GARG versus STATE OF RAJASTHAN AND ORS. — [1995] SUPP. 4 S.C.R. 710
• YOGENDRA NARAYAN CHOWDHURY AND ORS. versus UNION OF INDIA AND ORS. — [1995] SUPP. 6 S.C.R. 17
• ZENOBIA BHANOT versus P.K. VASUDEVA AND ANR. — [1995] SUPP. 5 S.C.R. 207