Supreme Court of India — 2000

609 reported judgments.

• 20TH CENTURY FINANCE CORPORATION LTD. AND ANR. versus STATE OF MAHARASHTRA — [2000] SUPP. 1 S.C.R. 120
• A. SOWKATH ALI versus UNION OF INDIA AND ORS. — [2000] SUPP. 2 S.C.R. 48
• A. VENKATASUBBIAH NAIDU versus S. CHELLAPPAN AND ORS. — [2000] SUPP. 3 S.C.R. 303
• A.C. THALWAL versus HIGH COURT OF HIMACHAL PRADESH AND ORS. — [2000] SUPP. 2 S.C.R. 428
• A.K. RAGHUMANI SINGH AND ORS versus GOPAL CHANDRA NATH AND ORS. — [2000] 2 S.C.R. 943
• A.P. PAPER MILLS LTD. ETC. ETC versus GOVERNMENT OF A.P. AND ANR. — [2000] SUPP. 3 S.C.R. 513
• A.P. POLLUTION CONTROL BOARD-II versus PROF. M.V. NAYUDU (RETD.) AND ORS. — [2000] SUPP. 5 S.C.R. 249
• A.P. STATE FINANCIAL CORPORATION versus OFFICIAL LIQUIDATOR — [2000] SUPP. 2 S.C.R. 288
• ABDUL KARIM versus STATE OF KARNATAKA AND ORS. — [2000] SUPP. 4 S.C.R. 382
• ABDUL NAZAR MADANI ETC versus STATE OF TAMIL NADU AND ANR. — [2000] 3 S.C.R. 1028
• ABDUL RASHID IBRAHIM MANSLJRI versus STATE OF GUJARAT — [2000] 1 S.C.R. 542
• ABDUL WAHAB ANSARI versus STATE OF BIHAR AND ANR. — [2000] SUPP. 3 S.C.R. 747
• ABID HATIM MERCHANT versus JANAB SALEBHAI SAHEB SHAIFUDDIN — [2000] 1 S.C.R. 607
• ADDL. DISTT. MAGISTRATE (REV.) DELHI ADMN. ETC. versus SHRI SIRI RAM ETC. — [2000] 3 S.C.R. 1019
• AGRICULTURAL PRODUCE MARKET COMMITTEE versus SHRI ASHOK HARIKUNI AND ANR. ETC. — [2000] SUPP. 3 S.C.R. 379
• AHMED versus STATE OF GUJARAT — [2000] SUPP. 2 S.C.R. 642
• AIR INDIA LTD. versus M. YOGESHWAR RAJ — [2000] 3 S.C.R. 905
• AIR INDIA versus COCHIN INTERNATIONAL AIRPORT LTD — [2000] 1 S.C.R. 505
• AJAIB SINGH AND ORS. versus SMT. TULSI DEVI — [2000] SUPP. 2 S.C.R. 98
• AJAIB SINGH versus STATE OF PUNJAB — [2000] 2 S.C.R. 1264
• ALIGARH MUSLIM UNIVERSITY AND ORS. versus MANSOOR ALI KHAN ETC. — [2000] SUPP. 2 S.C.R. 684
• ALLAHABAD AND ORS. versus THE DEPUTY DIRECTOR OF CONSOLIDATION — [2000] 1 S.C.R. 619
• ALLAHABAD BANK versus CANARA BANK AND ANR. — [2000] 2 S.C.R. 1102
• ALMITRA H. PATEL AND ANR. versus UNION OF INDIA — [2000] 1 S.C.R. 841
• AMBIKA PRASAD AND ANR. versus STATE (DELHI ADMINISTRATION, DELHI) — [2000] 1 S.C.R. 342
• AMRITLAL AND ORS. versus UNION GOVERNMENT THROUGH SECRETARY, MINISTRY OF FINANCE AND ORS. — [2000] SUPP. 4 S.C.R. 450
• ANANDI D. JADHAV (DEAD) BY LRS . versus NIRMALA RAM CHANDRA KORE AND ORS . — [2000] 2 S.C.R. 963
• ANJUMAN KHADDAMUL HUJJAI, ETC. ETC. versus UNION OF INDIA AND ANR. ETC. ETC. — [2000] 3 S.C.R. 1153
• ANTHONY versus KC ITTOOP AND SONS AND ORS. — [2000] SUPP. 1 S.C.R. 645
• ARISTOCRAT AGENCIES,HYDERABAD ETC. versus EXCISE SUPERINTENDENT, HYDERABAD AND ORS. ETC. — [2000] SUPP. 5 S.C.R. 469
• ARIVAZHAGAN versus STATE, REPRESENTED BY INSPECTOR OF POLICE — [2000] 2 S.C.R. 155
• ARNIT DAS versus STATE OF BIHAR — [2000] SUPP. 1 S.C.R. 69
• ASGAR S. PATEL AND ORS. versus UNION OF INDIA AND ORS. — [2000] 3 S.C.R. 483
• ASOKAN versus STATE REPRESENTED BY PUBLIC PROSECUTOR, MADRAS — [2000] 2 S.C.R. 949
• ASSOCIATED TIMBER INDUSTRIES AND ORS. versus CENTRAL BANK OF INDIA AND ANR. — [2000] SUPP. 2 S.C.R. 310
• B.S. KHURANA AND ORS. versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [2000] SUPP. 3 S.C.R. 357
• B.S. SHARMA versus STATE OF HARYANA AND ANR. — [2000] SUPP. 4 S.C.R. 722
• BABA CHARAN DASS UDHASI versus MAHANT BASANT DAS BABAJI CHELA BABA LAXMANDAS UDASI SADHU — [2000] SUPP. 1 S.C.R. 494
• BABULAL versus HABIBNOOR KHAN (DEAD) BY LRS. AND ORS. — [2000] 3 S.C.R. 684
• BADRI NATH versus GOVERNMENT OF TAMIL NADU AND ORS. — [2000] SUPP. 3 S.C.R. 573
• BALBIR KAUR AND ANR. versus STEEL AUTHORITY OF INDIA LTD. AND ORS. — [2000] 3 S.C.R. 1053
• BALWANT KAUR AND ANR . versus CHANAN SINGH AND ORS. — [2000] 3 S.C.R. 61
• BANK OF INDIA versus LEKHIMONI DASS AND ORS. — [2000] 2 S.C.R. 216
• BANK OF INDIA versus VIJAY TRANSPORT AND ORS. — [2000] SUPP. 3 S.C.R. 685
• BASAVARAJ R. PATIL AND ORS. versus STATE OF KARNATAKA AND ORS. — [2000] SUPP. 3 S.C.R. 658
• BHAGWANDAS FATECHAND DASWANI AND ORS. versus H.P.A. INTERNATIONAL AND ORS. — [2000] 1 S.C.R. 254
• BHANU CONSTRUCTION CO. PVT. LTD. versus ANDHRA BANK, HYDERABAD AND ORS. — [2000] SUPP. 5 S.C.R. 130
• BHARAT EARTH MOVERS versus COMMISSIONER OF INCOME TAX, KARNATAKA — [2000] SUPP. 2 S.C.R. 295
• BHAVESH D. PARISH AND ORS. versus UNION OF INDIA AND ANR. — [2000] SUPP. 1 S.C.R. 291
• BHUNESHWAR PRASAD AND ANR. versus UNITED COMMERCIAL BANK AND ORS. — [2000] SUPP. 2 S.C.R. 635
• BIHAR STATE ELECTRICITY BOARD versus PATNA ELECTRIC SUPPLY CO. LTD. AND ORS. — [2000] SUPP. 1 S.C.R. 379
• BIHAR STATE SUBORDINATE INDUSTRIES FIELD OFFICERS' ASSOCIATION versus KAPILDEO PRASAD SINGH AND ORS. ETC. — [2000] SUPP. 1 S.C.R. 185
• BIR SINGH AND ORS. versus PYARE SINGH AND ORS. — [2000] 2 S.C.R. 111
• BISHWANATH PRASAD SINGH ETC. versus STA TE OF BIHAR AND ORS — [2000] SUPP. 5 S.C.R. 718
• BLUE STAR EMPLOYEES UNION versus EX. OFF. PRINCIPAL SECY. TO GOVERNMENT AND ANR. — [2000] SUPP. 3 S.C.R. 403
• BOROSIL GLASS WORKS LTD. EMPLOYEES' UNION versus D.D. BAMBODE AND ORS. — [2000] SUPP. 5 S.C.R. 187
• BRAJA KISHORE JAGDEV versus LINGRAJ SAMANTARAY AND ORS. — [2000] SUPP. 2 S.C.R. 5
• C. CHANDRAMOHAN versus SENGOTTAIYAN (DEAD) BY LRS. AND ORS. — [2000] 1 S.C.R. 16
• CALCUTTA ELECTRIC SUPPLY CORPN. LTD. versus SHEW KR. SINGH AND ORS. — [2000] SUPP. 5 S.C.R. 184
• CAMILO VAZ versus STATE OF GOA — [2000] 2 S.C.R. 1088
• CANARA BANK AND ORS. versus NATIONAL THERMAL POWER CORPORATION AND ANR. — [2000] SUPP. 5 S.C.R. 387
• CAPT. KARAN VASWANI versus UNION OF INDIA AND ORS. — [2000] 2 S.C.R. 745
• CHAIRMAN, J AND K STATE BOARD OF EDUCATION versus FEYAZ AHMED MALIK AND ORS. — [2000] 1 S.C.R. 402
• CHANDIGARH HOUSING BOARD AND ANR. versus NARINDER KAUR MAKOL — [2000] SUPP. 1 S.C.R. 487
• CHANDRA PARKASH SHAHI versus STATE OF U.P. AND ORS. — [2000] 3 S.C.R. 529
• CHANDRIKA PRASAD versus PULLO (DEAD) BY LRS. AND ORS. — [2000] 2 S.C.R. 1145
• CHARAN SINGH versus HEALING TOUCH HOSPITAL AND ORS. — [2000] SUPP. 3 S.C.R. 337
• CHEERANTHOODIKA AHMED KUTTY AND ANR. versus PARAMBUR MARIAKUTTY UMMA AND ORS. — [2000] 1 S.C.R. 725
• CHIMAJIRAO KANHOJIRAO SHIRKE AND ANR. versus ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. — [2000] SUPP. 1 S.C.R. 696
• CHINNAMA GEORGE AND ORS. versus N.K. RAJU AND ANR. — [2000] 2 S.C.R. 1050
• CHINTAMANI GAJANAN VELKAR versus STATE OF MAHARASHTRA & ORS. — [2000] 1 S.C.R. 570
• CHIRANJILAL SRILAL GOENKA (DEAD) BY LRS. versus JASJIT SINGH AND ORS. — [2000] SUPP. 5 S.C.R. 313
• CHITTOOR ZILLA VY AV ASAY ADARULA SANG HAM versus A.P. STATE ELECTRICITY BOARD AND ORS. — [2000] SUPP. 4 S.C.R. 363
• CHORDIA AUTOMOBILES versus S. MOOSA AND ORS. — [2000] 2 S.C.R. 13
• CHRISTIAN MEDICAL COLLEGE versus EMPLOYEES STATE INSURANCE CORPORATION — [2000] SUPP. 5 S.C.R. 24
• CHURCH OF GOD (FULL GOSPEL) IN INDIA versus K.K.R. MAJESTIC COLONY WELFARE ASSOCIATION AND ORS. — [2000] SUPP. 3 S.C.R. 15
• COLLECTOR OF CENTRAL EXCISE versus HIMALAYAN COOPERATIVE MILK PRODUCT UNION LTD. — [2000] SUPP. 4 S.C.R. 431
• COLLECTOR OF CENTRAL EXCISE, BARODA versus UNITED PHOSPHORUS LTD. — [2000] 2 S.C.R. 1062
• COLLECTOR OF CENTRAL EXCISE, JAIPUR versus M/S. RAGHUVAR (INDIA) LTD. — [2000] SUPP. 1 S.C.R. 236
• COLLECTOR OF CENTRAL EXCISE, KANPUR versus FLOCK (INDIA) PVT. LTD. C-7, PANKI INDUSTRIAL AREA, KANPUR — [2000] SUPP. 2 S.C.R. 156
• COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, GUNTUR, ETC. ETC. versus M/S SURENDRA COTTON OIL MILLS AND FERT. CO. ETC. ETC. — [2000] SUPP. 5 S.C.R. 701
• COLLECTOR OF CUSTOMS versus M/S. TELEVISION AND COMPONENTS LTD. AND ORS. — [2000] 1 S.C.R. 1139
• COLLECTOR OF CUSTOMS, MADRAS versus INDIA ORGANIC CHEMICALS LTD. — [2000] 3 S.C.R. 946
• COLLECTORS OF CUSTOMS, BOMBAY versus M?S GRASIM INDUSTRIES LTD. — [2000] SUPP. 1 S.C.R. 261
• COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS versus M/S. VENUS CASTINGS (P) LTD. ETC. ETC. — [2000] 2 S.C.R. 988
• COMMISSIONER OF INCOME TAX versus BOMBAY BURMAH TRADING CORPORATION — [2000] 1 S.C.R. 809
• COMMISSIONER OF INCOME TAX versus MAHENDRA MILLS — [2000] 2 S.C.R. 465
• COMMISSIONER OF INCOME TAX, BHOPAL versus HINDUSTAN ELECTOR GRAPHITES LTD., INDORE — [2000] 2 S.C.R. 506
• COMMISSIONER OF INCOME TAX, GUJARAT-I versus NAVNIT LAL SA KAR LAL ETC. — [2000] SUPP. 4 S.C.R. 652
• COMMISSIONER OF INCOME TAX, JABALPUR versus MIS. DURGA ENGINEERING AND FOUNDRY WORKS — [2000] SUPP. 2 S.C.R. 135
• COMMISSIONER OF INCOME TAX, TRIVANDRUM versus M/S TRANVANCORE TITANIUM PRODUCTS LTD. — [2000] SUPP. 5 S.C.R. 461
• COMMISSIONER OF INCOME TAX, TRIVANDRUM versus M?S ANAND THEATRES ETC. ETC. — [2000] SUPP. 1 S.C.R. 338
• COMMISSIONER OF INCOME-TAX WEST BENGAL-I, CALCUTTA versus UNITED PROVINCES ELECTRIC SUPPLY COMPANY — [2000] 3 S.C.R. 22
• COMMISSIONER OF INCOME-TAX, BOMBAY versus MIS. KANJI SHIVJI AND CO. — [2000] 1 S.C.R. 365
• COMMISSIONER OF SALES TAX, M.P. versus MADHYA BHARAT PAPERS LTD. — [2000] 1 S.C.R. 262
• COMMISSIONER OF SALES TAX, M.P. versus POPULAR TRADING COMPANY, UJJAIN — [2000] 2 S.C.R. 983
• COMMISSIONER OF SALES TAX, U.P. versus M/S. LAL KUNWA STONE CRUSHER (P) LTD. ETC — [2000] 2 S.C.R. 276
• COMMISSIONER OF TRADE TAX, U.P. versus M/S. UPPER DOAB SUGAR MILLS LTD. — [2000] 2 S.C.R. 457
• COMMISSIONER OF WEALTH TAX versus PRINCE MUFFAKHAM JAH BAHADUR CHAMLIJAN — [2000] SUPP. 5 S.C.R. 518
• COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY versus S. VASUDEVA AND ORS. — [2000] 1 S.C.R. 275
• COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS. versus FARID SATTAR — [2000] 2 S.C.R. 1067
• CONSUMER EDUCATION AND RESEARCH SOCIETY versus UNION OF INDIA AND ORS. — [2000] 1 S.C.R. 907
• COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND ORS. versus DR. AJAY KUMAR JAIN — [2000] 2 S.C.R. 839
• D. SRINIVASAN versus THE COMMISSIONER AND ORS. — [2000] 1 S.C.R. 1031
• D.K. JOSHI versus STATE OF U.P. AND ORS. — [2000] 3 S.C.R. 525
• D.L.F. UNIVERSAL LTD. versus APPROPRIATE AUTHORITY AND ANR. ETC. — [2000] 3 S.C.R. 970
• D.M. NANJJAPPA (DEAD) BY LRS. versus S.A. RAMAPPA AND ORS. — [2000] SUPP. 3 S.C.R. 346
• D.P. CHADHA versus TRIYUGL NARAIN MISHRA AND ORS. — [2000] SUPP. 5 S.C.R. 345
• DADU @ TULSIDAS versus STATE OF MAHARASHTRA — [2000] SUPP. 3 S.C.R. 703
• DAL-ICHI KARKARIA LTD. versus UNION OF INDIA AND ORS. — [2000] 2 S.C.R. 1254
• DALBIR SINGH versus STATE OF HARYANA — [2000] 3 S.C.R. 1000
• DAMJIBHAI BIJIBHAI VASAVA versus RANCHHODBHAI ZINABHAI AND ORS. — [2000] 1 S.C.R. 738
• DEEP CHAND AND ORS. versus MOHAN LAL — [2000] 2 S.C.R. 890
• DELHI ADMINISTRATION versus GURDIP SINGH UBAN AND ORS. ETC. — [2000] SUPP. 2 S.C.R. 496
• DELHI JAL BOARD versus MAHINDER SINGH — [2000] SUPP. 3 S.C.R. 69
• DENA BANK versus BHIKHABHAI PRABHUDAS PAREKH AND CO. AND ORS. — [2000] 3 S.C.R. 509
• DEO NANDAN AND ANR. versus RAM SARAN AND ORS. — [2000] 2 S.C.R. 209
• DEO NARAIN CHOUDHURY versus SHREE NARAIN CHOUDHURY — [2000] SUPP. 4 S.C.R. 307
• DEPUTY COMMISSIONER, DAKSHINA KANNADA DISTRICT versus RUDOLPH FERNANDES — [2000] 2 S.C.R. 24
• DEVI DASS GOPAL KRISHEN LTD. AND ANR. versus STATE OF JAMMU AND KASHMIR AND ANR. — [2000] SUPP. 5 S.C.R. 325
• DILIP versus MOHD. AZIZUL HAQ AND ANR. — [2000] 2 S.C.R. 280
• DISTT. MANAGER, APSRTC, VIJAYAWADA versus K. SIVAJI AND ORS. — [2000] SUPP. 5 S.C.R. 193
• DIVYA MANUFACTURING CO. (P) LTD. TIRUPATI WOOLLEN MILLS SHRAMIK SHANGHARSH SAMITY AND ANR. versus UNION BANK OF LNDIA AND ORS. OFFICIAL LIQUIDATOR AND ORS. — [2000] SUPP. 1 S.C.R. 474
• DIWAN SUGAR MILLS AND ORS. versus STAIB OF U.P. AND ORS. — [2000] 3 S.C.R. 948
• DR. PARAG GUPTA ETC. versus UNIVERSITY OF DELHI AND ORS — [2000] 3 S.C.R. 633
• DR. VIKRANT PARIHAR versus STATE OF JAMMU AND KASHMIR AND ORS. — [2000] SUPP. 3 S.C.R. 179
• EDWARD KEVENTER PVT. LIMITED versus BIHAR STATE AGRICULTURAL MARKETING BOARD AND ORS. — [2000] 2 S.C.R. 1194
• ELECTION COMMISSION OF INDIA THROUGH SECRETARY versus ASHOK KUMAR AND ORS. — [2000] SUPP. 3 S.C.R. 34
• ELECTRICITY EMPLOYMENT UNION ETC. versus UNION OF INDIA AND ORS. — [2000] SUPP. 3 S.C.R. 1
• ENFORCEMENT DIRECTORATE AND ANR. versus M. SAMBA SIVA RAO AND ORS. — [2000] SUPP. 1 S.C.R. 51
• ESKAYEF (NOW KNOWN AS SMITHKLINE BEECHAM PHARMACEUTICALS (INDIA) LTD. ETC. versus COMMISSIONER OF INCOME TAX, KARNATAKA-II, BANGALORE — [2000] SUPP. 1 S.C.R. 634
• FEDERAL BANK LTD. versus V.M. JOG ENGINEERING LTD. AND ORS. — [2000] SUPP. 3 S.C.R. 542
• FEDERATION OF BAR ASSOCIATIONS IN KARNATAKA versus UNION OF INDIA — [2000] SUPP. 1 S.C.R. 655
• FOOD CORPORATION OF INDIA versus STATE OF PUNJAB AND ORS. — [2000] SUPP. 5 S.C.R. 276
• FOOD CORPORATION OF INDIA, HYDERABAD AND ORS. versus A. PRAHALADA RAO AND ANR. — [2000] SUPP. 4 S.C.R. 330
• FOOD INSPECTOR, ERNAKULAM AND ANR. versus P.S. SREENIVASA SHENOY — [2000] SUPP. 1 S.C.R. 567
• G. SAGAR SURI AND. ANR versus STATE OF C.P. AND ORS. — [2000] 1 S.C.R. 417
• G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, PANTNAGAR, NAINITAL versus STATE OF UTTAR PRADESH AND ORS. — [2000] SUPP. 2 S.C.R. 391
• G.M. BHARAT COKING COAL LTD., WEST BENGAL versus SHIB KUMAR DUSHAD AND ORS. — [2000] SUPP. 4 S.C.R. 336
• G.P. SRIVASTAVA versus SHRI R.K. RAIZADA AND ORS. — [2000] 2 S.C.R. 97
• G.V. RAO versus L.H.V. PRASAD AND ORS. — [2000] 2 S.C.R. 123
• GADNIS BHAWANI SHANKAR versus FALEIRO EDUARDO MARTINHO — [2000] SUPP. 2 S.C.R. 77
• GANGULA ASHOK AND ANR. versus STATE OF ANDHRA PRADESH — [2000] 1 S.C.R. 468
• GANTUSA H. BADDI (DEAD) BY LRS. versus MEERABAI G. PAI AND ORS. — [2000] 3 S.C.R. 275
• GAURISHANKARPRASAD versus STATE OF BIHAR AND ANR. — [2000] 3 S.C.R. 159
• GAUTAM PAUL versus DEBI RANI PAUL AND ORS — [2000] SUPP. 3 S.C.R. 733
• GHAZIABAD DEVELOPMENT AUTHORITY ETC. ETC. versus UNION OF INDIA AND ANR. — [2000] SUPP. 1 S.C.R. 447
• GHULAM HUSSAIN AND ANR. versus STATE OF DELHI — [2000] SUPP. 2 S.C.R. 141
• GOA FOUNDATION, GOA versus DIKSHA HOLDINGS PVT. LTD. AND ORS. — [2000] SUPP. 4 S.C.R. 502
• GOBIND RAM versus GIAN CHAND — [2000] SUPP. 3 S.C.R. 443
• GOPALANKUTTY NAIR AND ORS. versus KUNHIRAMA THARAKAN AND ORS. — [2000] 2 S.C.R. 103
• GOVERNMENT OF ANDHRA PRADESH AND ORS. versus G.V.K. GIRLS HIGH .SCHOOL — [2000] SUPP. 2 S.C.R. 171
• GOVIND A. MANE AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2000] 2 S.C.R. 959
• GOVT. OF ANDHRA PRADESH AND ANR. versus B. SATYANARAYANARAO (DEAD) BY LRS. AND ORS. ETC. ETC. — [2000] 2 S.C.R. 1009
• GOVT. OF ANDHRAPRADESH AND ORS versus GUDEPU SAILOO AND ORS. — [2000] 3 S.C.R. 791
• GRAM PANCHAYAT OF VILLAGE NAULAKHA versus UJAGAR SINGH AND ORS. — [2000] SUPP. 3 S.C.R. 457
• GURA SINGH versus THE STATE OF RAJASTHAN — [2000] SUPP. 5 S.C.R. 408
• HALDIRAM BHUJIAWALA AND ANR. versus ANAND KUMAR DEEPAK KUMAR AND ANR — [2000] 1 S.C.R. 1247
• HAMZABI AND ORS. versus SYED KARIMUDDIN AND ORS. — [2000] SUPP. 5 S.C.R. 99
• HANUMAN VITAMIN FOODS PVT. LTD. AND ORS. versus THE STATE OF MAHARASHTRA AND ANR. — [2000] SUPP. 1 S.C.R. 623
• HAR KIRAN COMMAR versus DELHI ADMN. AND ORS. — [2000] SUPP. 5 S.C.R. 6
• HARDEO SINGH versus STATE OF BIHAR AND ANR. — [2000] SUPP. 1 S.C.R. 222
• HARESH DAYARAM THAKUR versus STATE OF MAHARASHTRA AND ORS. — [2000] 3 S.C.R. 1140
• HARI SINGH MANN versus HARBHAJAN SINGH BAJWA AND ORS. — [2000] SUPP. 4 S.C.R. 313
• HARNEK SINGH versus FINANCIAL COMMISSIONER, APPEALS, PUNJAB AND ORS. — [2000] SUPP. 5 S.C.R. 429
• HASAN KHAN IBNE HAIDER KHAN versus R.H. MENDNOCA AND ORS. — [2000] 2 S.C.R. 272
• HIMACHAL PRADESH STATE FINANCIAL CORPORATION,SHIMLA versus PREM NATH NANDA AND ORS. — [2000] SUPP. 4 S.C.R. 301
• HINDUSTAN AERONAUTICS LTD. versus COMMISSIONER OF INCOME TAX KARNATAKA-I, BANGALORE — [2000] SUPP. 1 S.C.R. 230
• HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. versus M.C.D AND ANR. — [2000] SUPP. 5 S.C.R. 666
• HRIDAYA RANGAN PD. VERMA AND ORS. versus STATE OF BIHAR AND ANR. — [2000] 2 S.C.R. 859
• HUKAM SINGH AND ORS. versus STATE OF RAJASTHAN — [2000] SUPP. 3 S.C.R. 284
• IN R/O DR. RAM ASHRAY YADAV CHAIRMAN, BIHAR PUBLIC SERVICE COMMISSION versus - — [2000] 2 S.C.R. 688
• IN RE: S.K. SUNDARAM versus - — [2000] SUPP. 5 S.C.R. 677
• INDERJEET KAUR versus NIRPAL SINGH — [2000] SUPP. 5 S.C.R. 707
• INDIAN AIRLINES LTD. AND ORS. versus S. GOPALAKRISHNAN — [2000] SUPP. 5 S.C.R. 548
• INDIAN HOTELS CO. LTD. AND ORS. versus INCOME TAX OFFICER, MUMBAI AND ORS. — [2000] SUPP. 2 S.C.R. 261
• INDIAN OVERSEAS BANK versus I.O.B. STAFF CANTEEN WORKERS UNION AND ANR. — [2000] 2 S.C.R. 1212
• INDIAN THERMAL POWER LTD. ETC. ETC. versus STATE OF M.P. AND ORS. — [2000] 1 S.C.R. 925
• INTERNATIONAL AIRPORT AUTHORITY EMPLOYEES UNION AND ANR. versus INTERNATIONAL AIRPORTS AUTHORITY OF INDIA & ORS. — [2000] SUPP. 5 S.C.R. 475
• ISHWAR SWAROOP SHARMA versus JAGMOHAN LAL — [2000] SUPP. 5 S.C.R. 51
• J.K. SYNTHETICS versus RAJASTHAN TRADE UNION KENDRA AND ORS. — [2000] SUPP. 5 S.C.R. 552
• JAGDISH LAL versus PARMANAND — [2000] 2 S.C.R. 526
• JAI MANGAL ORAON versus SMT. MIRA NAYAK AND ORS. ETC. — [2000] 3 S.C.R. 1128
• JAIDRATH SINGH AND ANR. versus JIVENDRA KUMAR AND ORS. — [2000] 1 S.C.R. 800
• JAMNALAL AND ORS. versus RADHESHYAM — [2000] 3 S.C.R. 135
• JANATHA BAZAR (SOUTH KANARA CENTRAL CO-OPERATIVE WHOLE SALE STORES LTD.) versus SECRETARY, SAHAKARI NOUKARARA SANGHA — [2000] SUPP. 3 S.C.R. 367
• JANBA (DEAD) THROUGH LRS. versus SMT. GOPIKABAI — [2000] 2 S.C.R. 1035
• JASWANT SINGH versus STATE OF HARYANA — [2000] 2 S.C.R. 903
• JAY BHARAT CREDIT AND INVESTMENT CO. LTD. ETC. ETC versus COMMISSIONER OF SALES-TAX AND ANR. — [2000] SUPP. 2 S.C.R. 340
• JAYA GOKUL EDUCATIONAL TRUST versus THE COMMISSIONER AND SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, KERALA STATE AND ANR. — [2000] 2 S.C.R. 1234
• JOGINDER PAL versus INDIAN RED CROSS SOCIETY AND ORS. — [2000] SUPP. 3 S.C.R. 626
• JOSEPH S/O KOOVELI POULO versus STATE OF KERALA — [2000] 3 S.C.R. 729
• JT. REGISTRAR OF COOPERATIVE SOCIETIES, KERALA versus T.A. KUTTAPPAN AND ORS. ETC. — [2000] 3 S.C.R. 1204
• K,M. ABDUL RAZZAK versus DAMODHARAN — [2000] 3 S.C.R. 914
• K. KARUNAKARAN versus STATE OF KERALA AND ANR. — [2000] 2 S.C.R. 735
• K. RAMULLAN versus COMMISSIONER OF INCOME TAX, COCHIN — [2000] SUPP. 2 S.C.R. 283
• K. THIMMAPPA AND ORS. versus CHAIRMAN, CENTRAL BD. OF DIRS. SBI AND ANR. — [2000] SUPP. 5 S.C.R. 368
• K.K. PATEL AND ANR. versus STATE OF GUJARAT AND ANR. — [2000] SUPP. 1 S.C.R. 312
• K.R. LAKSHMAN AND ORS. versus KARNATAKA ELECTRICITY BOARD AND ORS. — [2000] SUPP. 5 S.C.R. 535
• K.R. SURAJ ETC. ETC. versus THE EXCISE INSPECTOR, PARAPPANANQADI AND ANR. — [2000] SUPP. 5 S.C.R. 333
• K.RAVINDRANATHAN NAIR versus COMMISSIONER OF INCOME TAX, ERNAKULAM — [2000] SUPP. 5 S.C.R. 244
• K.S. BHOOPATHY AND ORS. versus KOKILAAND ORS. — [2000] 3 S.C.R. 1168
• KADIYALA RAMA RAO versus GUTALA KAHNA RAO (DEAD) BY LRS. AND ORS. — [2000] 1 S.C.R. 1045
• KALI PRASAD AND ORS. versus DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. — [2000] SUPP. 1 S.C.R. 702
• KALLIKATT KUNHU versus STATE OF KERALA — [2000] 1 S.C.R. 1162
• KAMAL KISHORE ETC versus STATE OF HIMACHAL PRADESH — [2000] 3 S.C.R. 473
• KAMAL PUSHP ENTERPRISES versus D.R. CONSTRUCTION COMPANY — [2000] SUPP. 2 S.C.R. 20
• KAMALA BAKSHI versus KHAIRATI LAL — [2000] 2 S.C.R. 773
• KAMLA DEVI versus LAXMI DEVI — [2000] SUPP. 1 S.C.R. 330
• KANCHERLA MADHUSUDHANA RAO versus STATE OF ANDHRA PRADESH — [2000] SUPP. 1 S.C.R. 668
• KANS RAJ versus STATE OF PUNJAB AND ORS. — [2000] 3 S.C.R. 662
• KANTI BHADRA SHAH AND ANR versus THE STATE OF WEST BENGAL — [2000] 1 S.C.R. 27
• KAPUS EKADHIKAR KARMACHARI SANGH versus STATE OF MAHARASHTRA AND ANR — [2000] 2 S.C.R. 1272
• KARAMCHARI UNION, AGRA versus UNION OF INDIA AND ORS. — [2000] 2 S.C.R. 33
• KARNAIL SINGH versus STATE OF RAJASTHAN — [2000] SUPP. 3 S.C.R. 250
• KARNATAKA POWER TRANSMISSION CORPORATION LTD. AND ANR. versus THE AMALGAMATED ELEC. CO. LTD. AND ORS. — [2000] SUPP. 5 S.C.R. 695
• KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ANR. versus S. MANJUNATH ETC. — [2000] 3 S.C.R. 234
• KERALA STATE ELECTRICITY BOARD AND ANR. versus KURIEN E. KALATHIL AND ORS. — [2000] SUPP. 1 S.C.R. 581
• KHALEEL AHMED DAKHANI versus THE HATTI GOLD MINES CO. LTD. — [2000] 2 S.C.R. 575
• KHARAITI LAL versus RAMINDER KAUR AND ORS. — [2000] 2 S.C.R. 445
• KHATEMA FIBRES LTD. versus STATE OF UTTAR PRADESH AND ANR. — [2000] SUPP. 5 S.C.R. 568
• KIRAN GUPTA AND ORS. ETC. ETC. versus STATE OF U.P. AND ORS. ETC. — [2000] SUPP. 3 S.C.R. 474
• KOLHAPUR CANESUGAR WORKS LTD. ETC ETC. versus UNION OF INDIA — [2000] 1 S.C.R. 518
• KONKAN RAILWAY CORPORATION versus M/S. MEHUL CONSTRUCTION CO. — [2000] SUPP. 2 S.C.R. 563
• KOTHAKALAVA NAGA SUBBA REDDI AND ORS. versus THE PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH — [2000] 2 S.C.R. 583
• KRISHI UTPADAN MANDI SAMITI versus KANHAIYA LAL AND ORS. — [2000] SUPP. 3 S.C.R. 531
• KRISHNA MOHAN SHUKLA ETC. ETC. versus UNION OF INDIA AND ORS. — [2000] 1 S.C.R. 384
• KSHETRIYA KISAN GRAMIN BANK versus D.B. SHARMA AND ORS. — [2000] SUPP. 4 S.C.R. 638
• KULDEEP KUMAR GUPTA AND ORS. versus HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS. — [2000] SUPP. 5 S.C.R. 572
• KULDEEP SINGH AND ORS. versus STATE OF RAJASTHAN — [2000] 3 S.C.R. 499
• KULDIP SINGH versus SUBHASH CHANDER JAIN AND ORS. — [2000] 2 S.C.R. 639
• KULWANT SINGH versus AMARJIT SINGH AND TWO ORS. ETC. — [2000] 2 S.C.R. 141
• KUMAON MANDAL VIKAS NIGAM LTD. versus GIRJA SHANKAR PANT AND ORS. — [2000] SUPP. 4 S.C.R. 248
• KUNAL NANDA versus UNION OF INDIA AND ANR. — [2000] 3 S.C.R. 214
• KUNHAYAMMED AND ORS versus STATE OF KERALA AND ANR. — [2000] SUPP. 1 S.C.R. 538
• KUNJ BEHARI LAL BUTAIL AND ORS. versus STATE OF HIMACHAL PRADESH AND ORS. — [2000] 1 S.C.R. 1054
• KUNWAR BAHADUR SINGH versus SHEO BARAN SINGH AND ORS. — [2000] SUPP. 5 S.C.R. 171
• KUSH SAHGAL AND ORS. versus M.C. MITTER AND ORS. — [2000] 2 S.C.R. 648
• KUSUM INGOTS AND ALLOYS LTD. versus PENNAR PETERSON SECURITIES LTD. AND ORS. — [2000] 1 S.C.R. 1120
• L. MUTHUKUMAR AND ANR. ETC. versus THE STATE OF TAMIL NADU AND ORS. — [2000] SUPP. 3 S.C.R. 462
• LAKSHMI NARAYANAN versus S.S. PANDIAN — [2000] SUPP. 3 S.C.R. 72
• LAXMAN NASKAR ETC. ETC. versus UNION OF INDIA AND ORS. — [2000] 1 S.C.R. 796
• LIAQ AHMED AND ORS. versus SHRI HABEEB-UR-REHMAN — [2000] 3 S.C.R. 800
• LIFE CONVICT LAXMAN NASKAR versus STATE OF WEST BENGAL AND ANR. — [2000] SUPP. 3 S.C.R. 62
• LIFE INSURANCE CORPORATION OF INDIA AND ORS. versus SMT. ASHA GOEL AND ANR. — [2000] SUPP. 5 S.C.R. 646
• LILY THOMAS, ETC. ETC versus UNION OF INDIA AND ORS. — [2000] 3 S.C.R. 1081
• LT. COL. P.R. CHAUDHARY (RETD.) ETC. versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [2000] 3 S.C.R. 607
• M. ARUL JOTHI AND ANR. versus LAJJA BAL (DECEASED) AND ANR. — [2000] 2 S.C.R. 1
• M. RAMALINGA THEVAR versus STATE OF TAMIL NADU AND ORS. — [2000] 3 S.C.R. 167
• M.C. MEHTA versus KAMAL NATH AND ORS. — [2000] SUPP. 1 S.C.R. 389
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2000] 3 S.C.R. 851
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2000] SUPP. 3 S.C.R. 12
• M.G. BADAPPANAVAR AND ANR. ETC. versus STATE OF KARNATAKA AND ORS. — [2000] SUPP. 5 S.C.R. 302
• M.K. SHANMUGAM AND ANR. ETC. versus UNION OF INDIA AND ORS. — [2000] 3 S.C.R. 554
• M.M. THOMAS versus STATE OF KERALA AND ANR — [2000] 1 S.C.R. 33
• M.N. ABDUL PAWOOF versus PICHAMUTHU AND ORS. — [2000] 1 S.C.R. 761
• M.NARSINGA RAO versus STATE OF ANDHRA PRADESH — [2000] SUPP. 5 S.C.R. 584
• M.S. JAYARAJ versus COMMISSIONER OF EXCISE, KERALA AND ORS. — [2000] SUPP. 3 S.C.R. 616
• M.V. AL. QUAMAR versus TSAVLIRIS SALVAGE (INTERNATIONAL) LTD. AND ORS. — [2000] SUPP. 2 S.C.R. 440
• M/S BALLARPUR INDUSTRIES LTD. versus STATE OF ORISSA AND ORS. — [2000] SUPP. 5 S.C.R. 122
• M/S CONSOLIDATED COFFEE LTD. ETC. versus THE AGRICULTURAL INCOME TAX OFFICER, MADIKERI AND ORS. — [2000] SUPP. 4 S.C.R. 608
• M/S HANIL ERA TEXTILES LTD. versus ORIENTAL INSURANCE CO. LTD. AND ORS. — [2000] SUPP. 5 S.C.R. 156
• M/S RAYMOND LTD. AND ANR. ETC. ETC. versus MADHYA PRADESH ELECTRICITY BOARD AND ORS. ETC. ETC. — [2000] SUPP. 4 S.C.R. 668
• M/S. BRINDAVAN BANGLE STORES AND ORS. versus THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ANR. — [2000] 1 S.C.R. 97
• M/S. BSI LTD. AND ANR. versus GIFT HOLDINGS PVT. LTD. AND ANR. ETC. — [2000] 1 S.C.R. 815
• M/S. CRANEX LTD. AND ANR. versus M/S. NAGARJUNA FINANCE LTD. AND ANR. — [2000] SUPP. 3 S.C.R. 300
• M/S. ECONOMIC TRANSPORT ORGANISATION ETC. versus DHARWAD DISTT. KHADI GRAMUDYOG SANGH ETC. — [2000] 2 S.C.R. 888
• M/S. ESSAR CONSTRUCTIONS versus N.P. RAMA KRISHNA REDDY — [2000] 3 S.C.R. 923
• M/S. HARI FERTILIZERS ETC. versus STATE OF U.P. AND ORS. — [2000] SUPP. 2 S.C.R. 11
• M/S. JUPITOR CHIT FUND (P) LTD. versus SRI SHIV NARAIN MEHTA (DEAD) BY LRS. AND ORS. — [2000] 1 S.C.R. 767
• M/S. K. GOVINDAN AND SONS versus COMMISSIONER OF INCOME-TAX, COCHIN — [2000] SUPP. 5 S.C.R. 285
• M/S. KIRLOSKAR CONSULTANTS LTD. versus EMPLOYEES STATE INSURANCE CORPORATION — [2000] SUPP. 4 S.C.R. 591
• M/S. KONKAN RAILWAY CORPORATION LTD. AND ANR. ETC. ETC. versus M/S. RANI CONSTRUCTION PVT. LTD. ETC. — [2000] SUPP. 4 S.C.R. 278
• M/S. MALABAR INDUSTRIAL CO. LTD. versus COMMISSIONER OF INCOME-TAX, KERALA STATE — [2000] 1 S.C.R. 744
• M/S. MODERN INSULATORS LTD. versus THE ORIENTAL INSURANCE CO. LTD. — [2000] 1 S.C.R. 1076
• M/S. MONARCH INFRASTRUCTURE (P) LTD. versus COMMISSIONER, ULHASNAGAR MUNICIPAL CORPORATION AND ORS. — [2000] 3 S.C.R. 1159
• M/S. PATHEJA BROS. FORGING AND STAMPING AND ANR. versus I. C. I. C. I. LTD. AND ORS. — [2000] SUPP. 1 S.C.R. 662
• M/S. RAINBOW COLOUR LAB AND ANR. versus THE STATE OF MADHYA PRADESH — [2000] 1 S.C.R. 594
• M/S. SCOOTERS INDIA LTD. versus M. MOHAMMAD Y AQUB AND ANR. — [2000] SUPP. 5 S.C.R. 1
• M/S. SIV INDUSTRIES LTD. versus COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS — [2000] 2 S.C.R. 231
• M/S. SUNIL INDUSTRIES versus RAM CHANDER PRADHAN AND ANR. — [2000] SUPP. 4 S.C.R. 576
• M/S. WESTON COMPONENTS LTD. versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2000] 1 S.C.R. 26
• M/S.WHIRLPOOL OF INDIA LTD. versus EMPLOYEES' STATE INSURANCE CORPORATION — [2000] 2 S.C.R. 165
• M?S HINDUSTAN SHIPYARD LTD. versus STATE OF ANDHRA PRADESH — [2000] SUPP. 1 S.C.R. 592
• M?S. PAWAN BISCUITS CO. PVT. LTD. versus COLLECTOR OF CENTRAL EXCISE, PATNA — [2000] SUPP. 1 S.C.R. 628
• MADAN PAL SINGH versus STATE OF U.P. AND ORS. — [2000] 1 S.C.R. 69
• MADHUKAR BHASKARRAO JOSHI versus STATE OF MAHARASHTRA — [2000] SUPP. 4 S.C.R. 475
• MADHVI AMMA BHAWANI AMMA AND ORS. versus KUNJIKUTTY PILLAI MEENAKSHI PILLAI AND ORS. — [2000] 3 S.C.R. 752
• MAFATLAL INDUSTRIES LTD. versus NADIAD NAGAR PALIKA AND ANR. — [2000] 2 S.C.R. 52
• MAHARASHTRA VIKRIKAR KARAMCHARI SANGATHAN versus STATE OF MAHARASHTRA AND ANR — [2000] 1 S.C.R. 166
• MAHARISHI DAYANAND UNIVERSITY versus M.L.R. SARASWATHI COLLEGE OF EDUCATION — [2000] SUPP. 3 S.C.R. 271
• MAHAVIR SINGH AND ORS. versus NARESH CHANDRA AND ANR. — [2000] SUPP. 4 S.C.R. 454
• MAHESHCHANDRA TRIPANJI GAJJAR versus THE STATE OF MAHARASHTRA AND ORS. — [2000] 2 S.C.R. 195
• MAHMOOD AND ORS. versus THE STATE OF BIHAR — [2000] 1 S.C.R. 898
• MAKINENI VENKATA SUJATHA versus LAND REFORMS TRIBUNAL AND ANR. — [2000] SUPP. 4 S.C.R. 15
• MALEMPATI PATIABI NARENDRA ETC versus GHATIAMANENI MARUTHI PRASAD AND ORS. ETC. — [2000] 3 S.C.R. 720
• MALLIKARJUNA MUDHAGAL NAGAPPA AND ORS. versus STATE OF KARNATAKA AND ORS. — [2000] SUPP. 3 S.C.R. 102
• MAMMU versus HARI MOHAN AND ANR. — [2000] 1 S.C.R. 84
• MANAGEMENT OF MIS. INDIAN IRON AND STEEL CO. LTD. versus PRAHLAD SINGH — [2000] SUPP. 4 S.C.R. 357
• MANISH DIXIT AND ORS. versus STATE OF RAJASTHAN — [2000] SUPP. 4 S.C.R. 74
• MANJUSHREE PATHAK versus THE ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD. — [2000] SUPP. 3 S.C.R. 53
• MARWARI KUMHAR AND ORS. versus BHAGWANPURI GURU GANESHPURI AND ANR. — [2000] SUPP. 2 S.C.R. 368
• MASUMSHA HASANASHA MUSALMAN versus STATE OF MAHARASHTRA — [2000] 1 S.C.R. 1155
• MAYURAKSHI COTTON MILLS AND ORS. versus PANCHRA MAYURAKSHI COTION MILLS EMPLOYEES UNION AND ORS. — [2000] 2 S.C.R. 189
• MICHAL MACHADO AND ANR. versus CENTRAL BUREAU OF INVESTIGATION AND ANR. — [2000] 1 S.C.R. 981
• MIS. EICHER TRACTORS LTD., HARYANA versus COMMISSIONER OF CUSTOMS, MUMBAI — [2000] SUPP. 4 S.C.R. 597
• MIS. HINDUSTAN ANTIBIOTICS LTD. ETC. versus MIS. PARENTERAL DRUGS (INDIA) PVT. LTD. ETC. — [2000] SUPP. 5 S.C.R. 19
• MIS. MEDCHL CHEMICALS AND PHARMA PVT. LTD. versus M/S. BIOLOGICAL E. LTD. AND ORS. — [2000] 1 S.C.R. 1169
• MOHAMMED AYNUDDIN @ MIYAM versus STATE OF ANDHRA PRADESH — [2000] SUPP. 2 S.C.R. 15
• MOHAMMED GAZI versus STATE OF M.P. AND ORS. — [2000] 2 S.C.R. 871
• MOHD. ABUBAKKAR SIDDIQUE versus MUSTAFA SHAHIDUL ISLAM AND ORS. — [2000] 1 S.C.R. 270
• MOHD. RIAZUL USMAN GANI AND ORS. versus DISTRICT AND SESSIONS JUDGE, NAGPUR AND ORS. — [2000] 1 S.C.R. 771
• MOHINDER LAL versus SMT SAROJ KUMARI VERMA — [2000] 1 S.C.R. 246
• MONHINDER KAUR versus KUSAM ANAND — [2000] 2 S.C.R. 594
• MONOTOSH KUMAR MITRA (DEAD) BY LRS. versus AMRENDRANATH SHAW (DEAD) AND ORS. — [2000] 1 S.C.R. 1023
• MOOLCHAND versus KEDAR (DECEASED) BY LRS. AND ORS. — [2000] 1 S.C.R. 448
• MOTILAL JAIN versus SMT. RAMDASI DEVI AND ORS. — [2000] SUPP. 1 S.C.R. 615
• MUNICIPAL CORPORATION OF DELHI versus FEMALE WORKERS (MUSTER ROLL) AND ANR. — [2000] 2 S.C.R. 171
• MURALI versus STATE OF TAMIL NADU — [2000] SUPP. 4 S.C.R. 615
• MURALIDHAR SARANGI versus THE NEW INDIA ASSURANCE CO. LTD. — [2000] 1 S.C.R. 1220
• MURRAY AND CO. versus ASHOK KR. NEWATIA AND ANR. — [2000] 1 S.C.R. 367
• MUSHIR MOHAMMED KHAN (DEAD) BY LRS. versus SMT. SAJEDA BANO AND ORS. — [2000] 2 S.C.R. 65
• NAR SINGH PAL versus UNION OF INDIA AND ORS. — [2000] 2 S.C.R. 752
• NARAYAN CHETANRAM CHAUDHARY AND ANR. versus STATE OF MAHARASHTRA — [2000] SUPP. 3 S.C.R. 104
• NARAYANARU THRIVIKRANARU versus V. MADHAVAN POTTY AND ORS. — [2000] 1 S.C.R. 752
• NARINDER SINGH versus STATE OF PUNJAB — [2000] 2 S.C.R. 1022
• NARMADA BACHAO ANDOLAN ETC. ETC. versus UNION OF INDIA AND ORS. — [2000] SUPP. 4 S.C.R. 94
• NARSINGH DAS TAPADIA versus GOVERDHAN DAS PARTANI AND ANR. — [2000] SUPP. 3 S.C.R. 171
• NATH BROS. EXIM INTERNATIONAL LTD. versus BEST ROADWAYS LTD. — [2000] 2 S.C.R. 538
• NATIONAL FERTILIZERS versus PURAN CHAND NANGIA — [2000] SUPP. 4 S.C.R. 26
• NATIONAL INSURANCE COMPANY LTD. versus BEHARI LAL AND ORS. — [2000] SUPP. 2 S.C.R. 698
• NATIONAL INSURANCE COMPANY LTD. versus MRS. CHINTO DEVI AND ORS. — [2000] SUPP. 1 S.C.R. 642
• NAVINCHANDRA N. MAJITHIA versus STATE OF MAHARASHTRA AND ORS. — [2000] SUPP. 3 S.C.R. 82
• NAVINCHANDRA N. MAJITHIA versus STATE OF MEGHALAYA AND ORS. — [2000] SUPP. 3 S.C.R. 725
• NAZIR HOOSEIN AND ANR. versus DARAYUS BHATTENA AND ORS. — [2000] SUPP. 1 S.C.R. 269
• NAZIRA BEGUM LASHKAR AND ORS. versus STATE OF ASSAM AND ORS. — [2000] SUPP. 4 S.C.R. 421
• NETAI BAG AND ORS. versus THE STATE OF WEST BENGAL AND ORS. — [2000] SUPP. 3 S.C.R. 424
• NEW DELHI MUNICIPAL COUNCIL versus SOHAN LAL SACHDEV (DEAD) REPRESENTED BY MRS. HARINDER SACHDEV W/O LATE SOHAN LAL SACHDEV — [2000] 1 S.C.R. 731
• NEW INDIA ASSURANCE CO. LTD versus RULA AND ORS. — [2000] 2 S.C.R. 148
• NEW INDIA ASSURANCE CO. LTD. versus R. SRINIVASAN — [2000] 1 S.C.R. 1228
• NIRMAL SINGH versus STATE OF HARYANA — [2000] 2 S.C.R. 807
• NOOR NIWAS NURSERY PUBLIC SCHOOL versus REGIONAL PROVIDENT FUND COMMISSIONNER AND ORS. — [2000] SUPP. 5 S.C.R. 478
• OBERAI FORWARDING AGENCY versus NEW INDIA ASSURANCE CO. LTD. AND ANR. — [2000] 1 S.C.R. 554
• OM KUMAR AND ORS. versus UNION OF INDIA IN DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION AND ANR. — [2000] SUPP. 4 S.C.R. 693
• OM PRAKASH JAISWAL versus D.K.MIITAL AND ANR. — [2000] 1 S.C.R. 1064
• OM PRAKASH SHARMA versus CENTRAL BUREAU OF INVESTIGATION, DELHI — [2000] 3 S.C.R. 188
• ORIENTAL INSURANCE CO. LTD. versus CHERUVAKKARA NAFEESSU AND ORS. — [2000] SUPP. 5 S.C.R. 670
• P. ANAND GAJAPATHI RAJU AND ORS. versus P.V.G. RAJU (DIED) AND ORS. — [2000] 2 S.C.R. 684
• P. SARATHY versus STATE BANK OF INDIA — [2000] SUPP. 1 S.C.R. 402
• P.G.I. OF M.E. AND RESEARCH, CHANDIGARH versus RAJ KUMAR ETC. — [2000] SUPP. 4 S.C.R. 350
• P.K. ABRAHAM THARAKAN (D) THROUGH LRS versus STATE OF KERALA AND ORS — [2000] 3 S.C.R. 549
• P.P. UNIKRISHNAN AND ANR. versus PUTTIYOTTIL ALIKUTTY AND ANR. — [2000] SUPP. 3 S.C.R. 142
• PADMJA SHARMA versus RATAN LAL SHARMA — [2000] 2 S.C.R. 621
• PALANIVELAYUTHAM PILLAI AND ORS. versus RAMACHANDRAN AND ORS. — [2000] SUPP. 1 S.C.R. 1
• PANKAJ MEHRA AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2000] 1 S.C.R. 825
• PARBODH SAGAR versus PUNJAB STATE ELECTRICITY BOARD AND ORS. — [2000] 3 S.C.R. 866
• PARENTS ASSOCIATION AND ANR. versus UNION OF INDIA AND ORS. — [2000] 1 S.C.R. 429
• PATEL ROADWAYS LTD. versus BIRLA YAMAHA LTD. — [2000] 2 S.C.R. 665
• PIARA SINGH versus STATE OF PUNJAB AND ORS. — [2000] SUPP. 1 S.C.R. 464
• PIPAL SINGH ETC versus STATE OF PUNJAB — [2000] SUPP. 5 S.C.R. 545
• POONAM versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [2000] SUPP. 1 S.C.R. 709
• PRADYUT BORDOLOI versus SWAPAN ROY — [2000] SUPP. 5 S.C.R. 525
• PRASHANT KUMAR SHARI versus GHAZIABAD DEVELOPMENT AUTHORITY — [2000] 2 S.C.R. 896
• PRAVEEN SINGH versus STATE OF PUNJAB AND ORS. — [2000] SUPP. 4 S.C.R. 490
• PROBODH CHANDRA GHOSH versus URMILA DASSI AND ANR. — [2000] SUPP. 1 S.C.R. 672
• PUNJAB NATIONAL BANK, DASUYA versus CHAJJU RAM AND ORS. — [2000] SUPP. 2 S.C.R. 84
• PUNJAB STATE ELECTRICITY BOARD AND ORS. versus RAM RAKHI — [2000] SUPP. 2 S.C.R. 1
• PURAN CHAND (D) THROUGH LRS. AND ORS. versus KIRPAL SINGH (D) AND ORS. — [2000] SUPP. 5 S.C.R. 756
• PYARE LAL AND ORS. versus MANI RAM AND ORS. — [2000] SUPP. 2 S.C.R. 618
• R. BALAKRISHNA PILLAI versus STATE OF KERALA — [2000] SUPP. 3 S.C.R. 26
• R. DURAISWAMY AND ORS. versus DIRECTOR OF SCHOOL EDUCATION AND ORS. — [2000] SUPP. 5 S.C.R. 565
• R. HARIHARAN AND ORS. versus K. BALACHANDRAN NAIR AND ORS. — [2000] SUPP. 3 S.C.R. 200
• R. RATHINAM versus STATE BY DSP, DISTRICT CRIME BRANCH, MADURAI DISTRICT, MADURAI AND ANR. — [2000] 1 S.C.R. 718
• R.D. UPADHYAY versus STATE OF ANDHRA PRADESH AND ORS. — [2000] SUPP. 5 S.C.R. 167
• R.D.SAXENA versus BALRAM PRASAD SHARMA — [2000] SUPP. 2 S.C.R. 598
• R.K. MOHAMMED UBAIDULLAH AND ORS. versus HAJEE C. ABDUL WAHAB (DEAD) BY LRS. — [2000] SUPP. 1 S.C.R. 524
• R.K. PARASHER versus DINESH KUMAR AND ORS. — [2000] 2 S.C.R. 255
• R.KESHAVA versus M.B. PRAKASH AND ORS. — [2000] SUPP. 5 S.C.R. 596
• R.L. MEENA AND ORS. versus UNION OF INDIA AND ORS. — [2000] SUPP. 3 S.C.R. 100
• R.N. DEY AND ORS. versus BHAGYABATI PRAMENIK AND ORS. — [2000] 3 S.C.R. 172
• R.SARALA versus T.S.VELU — [2000] 3 S.C.R. 1
• RAGAVENDRA KUMAR versus FIRM PREM MACHINERY AND CO. — [2000] 1 S.C.R. 77
• RAGHBIR SINGH versus STATE OF HARYANA — [2000] 3 S.C.R. 127
• RAIUPR DEVELOPMENT AUTHORITY versus ANUPAM SAHKARI GRIHA NIRMAN SAMITI AND ORS. — [2000] 2 S.C.R. 781
• RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION versus UNION OF INDIA AND ORS. — [2000] SUPP. 5 S.C.R. 743
• RAJASTHAN HOUSING BOARD versus SMT. PARVATI DEVI ETC. — [2000] 3 S.C.R. 934
• RAJASTHAN STATE ELECTRICITY BOARD versus ASSOCIATED STONE INDUSTRIES AND ANR. — [2000] 3 S.C.R. 1179
• RAJASTHAN STATE WAREHOCSING CORPORATION versus COMMISSIONER OF INCOME TAX — [2000] 1 S.C.R. 1113
• RAJENDER SINGH AND ORS. versus THE STATE OF BIHAR — [2000] 2 S.C.R. 1073
• RAJENDRA KUMAR versus KALYAN (DEAD) BY LRS. — [2000] SUPP. 2 S.C.R. 114
• RAJIV KAPOOR AND ORS. versus STATE OF HARYANA AND ORS. — [2000] 2 S.C.R. 629
• RAKESH KUMAR JAIN versus STATE THROUGH CBI, NEW DELHI — [2000] SUPP. 2 S.C.R. 275
• RAM AWADH (DEAD) BY LRS. AND ORS. versus ACHHAIBAR DUBEY AND ANR. — [2000] 1 S.C.R. 566
• RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN versus STATE OF ASSAM — [2000] SUPP. 2 S.C.R. 28
• RAM LAL versus STATE OF RAJASTHAN — [2000] SUPP. 4 S.C.R. 321
• RAM NIWAS (DEAD) THROUGH LRS. versus SMT. BANO AND ORS. — [2000] SUPP. 2 S.C.R. 39
• RAMAKRISHNA REDDY AND ORS. versus THE ADDL. REVENUE DIVISIONAL OFFICER AND ORS. — [2000] SUPP. 2 S.C.R. 552
• RAMAVILASOM GRANDHASALAAND ORS. versus N.S.S. KARAYOGAM — [2000] 3 S.C.R. 1151
• RAMESH BHAI J. PATEL ETC. ETC. versus UNION OF INDIA — [2000] SUPP. 5 S.C.R. 424
• RAMESH CHANDRA ACHARYA versus REGISTRAR, HIGH COURT OF ORISSA AND ANR. — [2000] SUPP. 1 S.C.R. 456
• RAMESH K.SHARMA AND ANR. versus RAJASTHAN CIVIL SERVICES AND ORS. — [2000] SUPP. 5 S.C.R. 34
• RAMESHW ARI DEVI versus STATE OF BIHAR — [2000] 1 S.C.R. 390
• RAMJI PATEL AND ORS. versus NAGRLK UPBHOKTA MARG DARSHAK MANCH AND ORS. — [2000] 1 S.C.R. 1006
• RAMON SERVICES PVT. LTD. versus SUBHASH KAPOOR AND ORS. — [2000] SUPP. 4 S.C.R. 550
• RANADHIR BASU versus STATE OF WEST BENGAL — [2000] 1 S.C.R. 646
• RATAN SINGH versus VIJAY SINGH AND ORS. — [2000] SUPP. 5 S.C.R. 510
• RAVINDER SINGH versus JANMEJA SINGH AND ORS. — [2000] SUPP. 3 S.C.R. 331
• REGISTRAR OF COMPANIES versus RAJSHREE SUGAR AND CHEMICALS LTD. AND ORS. — [2000] SUPP. 1 S.C.R. 252
• RESHMU AND ORS. versus RAJINDER SINGH AND ORS. — [2000] 1 S.C.R. 893
• RISHABH AGRO INDUSTRIES LTD. versus P.N.B. CAPITAL SERVICES LTD. — [2000] SUPP. 1 S.C.R. 38
• ROHINI PRASAD AND ORS. versus KASTURCHAND AND ANR. — [2000] 2 S.C.R. 88
• ROHTASH SINGH versus SMT. RAMENDRI AND ORS. — [2000] 2 S.C.R. 58
• ROOP SINGH (DEAD) THROUGH LRS versus RAM SINGH (DEAD) THROUGH LRS. — [2000] 2 S.C.R. 605
• ROSAMMAL ISSETHEENAMMAL FERNANDEZ (DEAD) BY LRS. AND ORS. versus JOOSA MARIYAN FERNANDEZ AND ORS. — [2000] SUPP. 2 S.C.R. 336
• ROSY AND ANR. versus STATE OF KERALA AND ORS. — [2000] 1 S.C.R. 107
• ROY V.D. versus STATE OF KERALA — [2000] SUPP. 4 S.C.R. 539
• RUDRA KUMAR SAIN AND ORS. ETC. versus UNION OF INDIA AND ORS. — [2000] SUPP. 2 S.C.R. 573
• RUTH SOREN versus MANAGING COMMITTEE, EAST I.S.S.D.A. AND ORS. — [2000] SUPP. 5 S.C.R. 179
• S. RAMANATHAN versus UNION OF INDIA AND ORS. — [2000] SUPP. 5 S.C.R. 450
• S. SAKTIVEL (DEAD) BY LRS. versus M. VENUGOPAL PILLAI AND ORS — [2000] SUPP. 2 S.C.R. 361
• S.M. DYECHEM LTD. versus CADBURY (INDIA) LTD. — [2000] SUPP. 1 S.C.R. 86
• S.N. DUBE ETC. versus N.B. BHOIR — [2000] 1 S.C.R. 200
• SAGAYAM versus STATE OF KARNATAKA — [2000] 3 S.C.R. 565
• SAJJADANASHIN SAYED MD. B.E. EDR. (D) BY LRS. versus MUSA DADABHAI UMMER AND ORS. — [2000] 1 S.C.R. 1095
• SAJU versus STATE OF KERALA — [2000] SUPP. 4 S.C.R. 621
• SANJAY KUMAR versus THE STATE OF BIHAR AND ORS. — [2000] SUPP. 2 S.C.R. 710
• SANTAKUMARI AND ORS. versus LAKSHMI AMMA JANAKI AMMA (D) BY LRS. AND ORS. — [2000] SUPP. 2 S.C.R. 353
• SARABJIT SINGH versus EX. MAJOR B.D. GUPTA AND ORS. — [2000] SUPP. 2 S.C.R. 323
• SARITA SHARMA versus SUSHIL SHARMA — [2000] 1 S.C.R. 915
• SATPAL AND ANR. versus STATE OF HARYANA AND ORS. — [2000] 3 S.C.R. 858
• SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES versus UNION OF INDIA AND ORS. — [2000] SUPP. 4 S.C.R. 44
• SHAMA PRASHANT RAJE versus GANPATRAO AND ORS. — [2000] SUPP. 3 S.C.R. 448
• SHAMBHU MURARI SINHA versus PROJECT AND DEVELOPMENT INDIA AND ANR — [2000] 3 S.C.R. 9
• SHAMSHER KHAN versus STATE (NCT OF DELHI) — [2000] SUPP. 4 S.C.R. 287
• SHIROMANI GURUDWARAPRABANDHAK COMMITTEE, AMRITSAR versus SHRI SOM NATH DASS AND ORS — [2000] 2 S.C.R. 705
• SHISH RAM AND ORS. versus THE STATE OF HARYANA AND ORS. — [2000] 3 S.C.R. 1122
• SHREE DAMODAR KALVAIBHAV EDUCATION SOCIETY versus DIRECTOR OF EDUCATION, GOA AND ANR. — [2000] SUPP. 2 S.C.R. 90
• SHRI KASTURCHAND AND ANR. versus SHRI HARBILASH AND ORS. — [2000] SUPP. 3 S.C.R. 293
• SHRI MUNSHI RAM AND ANR. versus UNION OF INDIA AND ORS. — [2000] SUPP. 2 S.C.R. 377
• SHRI SHIVDEV SINGH AND ANR. versus SH. SUCHA SINGH AND ANR. — [2000] 2 S.C.R. 878
• SHRI VISHIN N. KHANCHANDANI AND ANR. versus VIDYA LACHMANDAS KHANCHANDANI AND ANR. — [2000] SUPP. 2 S.C.R. 415
• SHYAMDEO PRASAD SINGH versus NAWAL KISHORE YADAV — [2000] SUPP. 2 S.C.R. 668
• SING HAI RAKESH KUMAR versus UNION OF INDIA AND ORS. — [2000] SUPP. 5 S.C.R. 111
• SKYPAK COURIERS LTD. ETC. ETC. versus TATA CHEMICALS LTD. ETC. ETC. — [2000] SUPP. 1 S.C.R. 324
• SMT. DILBOO (DEAD) BY LRS. AND ORS. versus SMT. DHANRAJI (DEAD) AND ORS. — [2000] SUPP. 3 S.C.R. 214
• SMT. G. KAUSHALYA DEVI versus GHANSHY AMDAS — [2000] 1 S.C.R. 193
• SMT. MEENA versus STATE OF MAHARASHTRA — [2000] 3 S.C.R. 12
• SMT. PHULWARI JAGDAMBAPRASAD PATHAK versus SHRI R.H. MENDONCA AND ORS. — [2000] SUPP. 1 S.C.R. 686
• SMT. RITA DEVI AND ORS. versus NEW INDIA ASSURANCE CO. LTD. AND ANR. — [2000] 3 S.C.R. 741
• SPECIAL OFFICER AND COMPETENT ALJTHORITY, URBAN LAND CEILINGS, HYDERABAD AND ANR. versus P.S. RAO — [2000] 1 S.C.R. 257
• SPECIAL OFFICER AND COMPETENT AUTHORITY U.L.C. AND ANR. versus P.S. RAO — [2000] SUPP. 2 S.C.R. 708
• SPRINT R.P.G. INDIA LTD. versus COMMISSIONER OF CUSTOMS-I, DELHI — [2000] 1 S.C.R. 332
• SRI JAGATRAM AHUJA versus THE COMMISSIONER OF GIFT TAX, HYDERABAD — [2000] SUPP. 4 S.C.R. 1
• SRI K.V. SHIVAKUMAR AND ANR. versus THE APPROPRIATE AUTHORITY AND ORS. — [2000] 1 S.C.R. 991
• SRI SIDDAPPA (DEAD) BY LRS. AND ORS. versus THE STATE OF KARNATAKA AND ORS. — [2000] 3 S.C.R. 995
• SRI VEERA HANUMAN RICE AND FLOUR MILL AND ANR. versus STATE BANK OF INDIA, RAMACHANDRAPURAM, A.P. — [2000] 3 S.C.R. 231
• STANDARD CHARTERED BANK AND ANR. ETC. versus CUSTODIAN AND ANOTHER ETC. — [2000] 3 S.C.R. 81
• STATE BANK OF INDIA AND ORS versus HARBANS LAL — [2000] 3 S.C.R. 955
• STATE BANK OF INDIA AND ORS versus STATE BANK OF INDIA CANTEEN EMPLOYEES' UNION (BENGAL CIRCLE) AND ORS. — [2000] 3 S.C.R. 37
• STATE BANK OF INDIA versus COLLECTOR OF CUSTOMS, BOMBAY — [2000] 1 S.C.R. 137
• STATE BANK OF INDIA versus RAM CHANDRA DUBEY AND ORS. — [2000] SUPP. 4 S.C.R. 569
• STATE BANK OF INDIA versus TARUN KUMAR BANERJEE AND ORS. — [2000] SUPP. 3 S.C.R. 313
• STATE BY C.B.I. NEW DELHI versus R. SURI BABU AND ANR. — [2000] SUPP. 4 S.C.R. 41
• STATE BY CENTRAL BUREAU OF INVESTIGATION versus SH. S. BANGARAPPA — [2000] SUPP. 4 S.C.R. 726
• STATE GOVT. HOUSELESS HARIJAN EMPLOYEES ASSOCIATION versus STATE OF KARNATAKA AND ORS. — [2000] SUPP. 5 S.C.R. 483
• STATE OF ANDHRA PRADESH versus CHALLA RAMKRISHNA REDDY AND ORS. — [2000] 3 S.C.R. 644
• STATE OF ANDHRA PRADESH versus MANJETI LAXMI KANTHA RAO (DEAD) BY LRS. AND ORS. — [2000] 2 S.C.R. 937
• STATE OF ANDHRA PRADESH versus POLAMALA RAJU @ RAJARAO — [2000] SUPP. 2 S.C.R. 329
• STATE OF ASSAM AND ORS. versus SH. NARESH CHANDRA GHOSE (D) BY LRS. — [2000] SUPP. 5 S.C.R. 296
• STATE OF BIHAR AND ANR. versus BAL MUKUND SAH AND ORS. — [2000] 2 S.C.R. 299
• STATE OF BIHAR AND ORS. ETC. versus KAMESHWAR PRASAD SINGH AND ANR. ETC. ETC. — [2000] 3 S.C.R. 764
• STATE OF DELHI versus GYAN DEVI AND ORS. — [2000] SUPP. 4 S.C.R. 270
• STATE OF GUJARAT AND ORS. versus KAUSHIKBHAI K. PATEL AND ANR. — [2000] SUPP. 1 S.C.R. 61
• STATE OF GUJARAT versus K. V. JOSEPH ETC. — [2000] SUPP. 4 S.C.R. 485
• STATE OF HARYANA AND ORS. versus MOHINDER SINGH — [2000] 1 S.C.R. 698
• STATE OF HARYANA AND ORS. versus PREM SINGH AND ORS. ETC. — [2000] 2 S.C.R. 997
• STATE OF HARYANA AND ORS. versus SMT.SANTRA — [2000] 3 S.C.R. 195
• STATE OF HARYANA versus HARYANA VETERINARY AND A.H.T.S. ASSOCIATION AND ANR. — [2000] SUPP. 3 S.C.R. 322
• STATE OF HARYANA versus M/S MARUTI UDYOG LTD. AND ORS. — [2000] SUPP. 3 S.C.R. 185
• STATE OF HARYANA versus NAURATTA SINGH AND ORS. — [2000] 2 S.C.R. 246
• STATE OF HIMACHAL PRADESH versus GITA RAM — [2000] SUPP. 3 S.C.R. 196
• STATE OF HIMACHAL PRADESH versus MANGO RAM — [2000] SUPP. 2 S.C.R. 626
• STATE OF HLMACHAL PRADESH versus SURINDER MOHAN AND ORS. — [2000] 1 S.C.R. 659
• STATE OF KARNATAKA versus K. KRISHNAN — [2000] SUPP. 2 S.C.R. 490
• STATE OF KARNATAKA versus KRISHNAPPA — [2000] 2 S.C.R. 761
• STATE OF KARNATAKA versus MAN JANNA — [2000] 3 S.C.R. 1007
• STATE OF KARNATAKA versus STATE OF ANDHRA PRADESH AND ORS — [2000] 3 S.C.R. 301
• STATE OF KARNATAKA versus THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA — [2000] SUPP. 2 S.C.R. 384
• STATE OF KERALA versus P. SUGATHAN AND ANR. — [2000] SUPP. 3 S.C.R. 409
• STATE OF M.P. AND ANR. versus PRADEEP KUMAR AND ANR. — [2000] SUPP. 3 S.C.R. 235
• STATE OF M.P. versus BHUPENDRA SINGH — [2000] 1 S.C.R. 104
• STATE OF MADHYA PRADESH versus SHRI RAM SINGH — [2000] 1 S.C.R. 579
• STATE OF MAHARASHTRA AND ORS. versus NANDED- PARBHANI Z.L.B.M.V., OPERATOR SANGH — [2000] 1 S.C.R. 357
• STATE OF MAHARASHTRA AND ORS. versus SANTOSH SHANKAR ACHARYA — [2000] SUPP. 2 S.C.R. 67
• STATE OF MAHARASHTRA versus DAMU AND ORS. — [2000] 3 S.C.R. 880
• STATE OF MAHARASHTRA versus LALJIT RAJSHI SHAH AND ORS. — [2000] 1 S.C.R. 1239
• STATE OF MAHARASHTRA versus MILIND AND ORS. — [2000] SUPP. 5 S.C.R. 65
• STATE OF MAHARASHTRA versus PRAVIN JETHALAL KAMDAR (DEAD) BY LRS. — [2000] 2 S.C.R. 134
• STATE OF ORISSA AND ORS. versus BAIDHAR SAHU — [2000] 3 S.C.R. 911
• STATE OF ORISSA AND ORS. versus UNION OF INDIA AND ANR. — [2000] SUPP. 5 S.C.R. 57
• STATE OF ORISSA versus SUDHAKAR DAS (DEAD) BY LRS. — [2000] 1 S.C.R. 1136
• STATE OF PUNJAB AND A.L\IR. versus JL. GUPTA AND ORS. ETC. ETC. — [2000] 1 S.C.R. 903
• STATE OF PUNJAB versus V.K. KHANNA AND ORS. — [2000] SUPP. 5 S.C.R. 200
• STATE OF RAJASTHAN versus HARPHOOL SINGH (DEAD) THROUGH HIS LRS. — [2000] 3 S.C.R. 958
• STATE OF RAJASTHAN versus N.K. - THE ACCUSED — [2000] 2 S.C.R. 818
• STATE OF TAMIL NADU versus J. JAYALALITHA — [2000] SUPP. 1 S.C.R. 23
• STATE OF TAMIL NADU versus SELVI J. JAYALALITHA — [2000] 3 S.C.R. 563
• STATE OF U.P. AND ORS. versus DEVI DAYAL SINGH ETC — [2000] 1 S.C.R. 1205
• STATE OF U.P. versus ASHOK DIXIT AND ANR. — [2000] 1 S.C.R. 855
• STATE OF U.P. versus BABU RAM — [2000] 2 S.C.R. 1201
• STATE OF U.P. versus HARI MOHAN AND ORS. — [2000] SUPP. 4 S.C.R. 440
• STATE OF U.P. versus THE UPPER JAMUNA VALLEY ELECTRICITY SUPPLY CO. LTD. AND ORS. — [2000] SUPP. 1 S.C.R. 429
• STATE OF WEST BENGAL AND ORS versus MD. KHALIL ETC. — [2000] 3 S.C.R. 1189
• STATE OF WEST BENGAL AND ORS. versus SCENE SCREEN (PVT.) LTD. AND ANR. — [2000] SUPP. 3 S.C.R. 502
• STATE OF WEST BENGAL versus MIR MOHAMMAD OMAR AND ORS. ETC. ETC. — [2000] SUPP. 2 S.C.R. 712
• STATE OF WEST BENGAL versus NARAYAN K. PATODIA — [2000] 2 S.C.R. 1013
• STATE, GOVT. OF NCT OF DELHI versus SUN IL AND ANOTHER — [2000] SUPP. 5 S.C.R. 144
• STEEL AUTHORITY OF INDIA versus STATE OF ORISSA — [2000] 1 S.C.R. 1192
• SUDARSHAN NATH AND ORS. versus STATE OF PUNJAB AND ORS. — [2000] 2 S.C.R. 927
• SUDHAKAR AND ANR. versus STATE OF MAHARASHTRA — [2000] SUPP. 1 S.C.R. 507
• SUKHDEV SINGH GILL versus STATE OF PUNJAB AND ORS. — [2000] SUPP. 4 S.C.R. 292
• SUMAN SETHI versus AJAY K. CHURIWAL — [2000] 1 S.C.R. 601
• SUNEETA AGGARWAL versus STATE OF HARYANA AND ORS. — [2000] 1 S.C.R. 783
• SUNIL FULCHAND SHAH versus UNION OF INDIA AND ORS. — [2000] 1 S.C.R. 945
• SURAJ PARKASH GUPTA AND OTHERS versus STATE OF J & K AND OTHERS — [2000] 3 S.C.R. 807
• SURENDRA CHAUHAN versus STATE OF M.P — [2000] 2 S.C.R. 515
• SURESH RAI AND ORS. versus STATE OF BIHAR — [2000] 2 S.C.R. 796
• SURJIT KAUR versus NAURATA SINGH AND ANR. — [2000] SUPP. 3 S.C.R. 259
• SWARAN SINGH ETC. ETC. versus STATE OF PUNJAB — [2000] 3 S.C.R. 572
• SYNDICATE BANK versus THEGENERALSECRETARY,SYNDICATEBANKSTAFF ASSOCIATION AND ANR. — [2000] 3 S.C.R. 285
• T. SUDHAKAR PRASAD ETC. versus GOVT. OF A.P. AND ORS. — [2000] SUPP. 5 S.C.R. 610
• T. VIJAYAN AND ORS . versus DIVISIONAL RAILWAY MANAGER AND ORS. — [2000] 2 S.C.R. 971
• T.J. BABY AND ORS. ETC. versus STATE OF KERALA AND ORS. — [2000] SUPP. 2 S.C.R. 404
• T.K. GOPAL @ GOPI versus STATE OF KARNATAKA — [2000] 3 S.C.R. 1040
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2000] 3 S.C.R. 902
• TAMIL NADU ELECTRICITY BOARD versus SUMATHI AND ORS — [2000] 3 S.C.R. 708
• TAMIL NADU NEWSPRINT AND PAPERS LTD. versus THE APPRAISER APPRAISING, DEPARTMENT,CUSTOMS HOUSE AND ORS. — [2000] 1 S.C.R. 327
• TARUN PRASAD CHATTERJEE versus DINANATH SHARMA — [2000] SUPP. 3 S.C.R. 634
• TATA ENGINEERING AND LOCOMOTIVE CO. LTD. versus THE STATE OF BIHAR AND ANR. — [2000] 3 S.C.R. 219
• TATA IRON AND STEEL CO. LTD. versus COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BHUBANESHWAR, ORISSA — [2000] 1 S.C.R. 876
• TATA IRON AND STEEL CO. LTD. versus UNION OF INDIA AND ORS. — [2000] SUPP. 5 S.C.R. 228
• THE A.P. STATE WAKF BOARD HYDERABAD versus ALL INDIA SHIA CONFERENCE (BRANCH) A.P. AND ORS. — [2000] 2 S.C.R. 78
• THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, RAJAMUNDRY versus DUNCAN AGRO INDUSTRIES LTD. AND ORS. — [2000] SUPP. 2 S.C.R. 162
• THE CHAIRMAN, RAILWAY BOARD AND ORS. versus MRS. CHANDRIMA DAS AND ORS. — [2000] 1 S.C.R. 480
• THE CHANDIGARH ADMINISTRATION AND ORS. versus MRS. RAJNI V ALI AND ORS. — [2000] 1 S.C.R. 158
• THE COMMISSIONER OF AGRICULTURALINCOME-TAX, KERALA versus THE PLANTATION CORPORATION OF KERALA LTD., KOTTAYAM — [2000] SUPP. 5 S.C.R. 135
• THE COMMISSIONER OF GIFT TAX, TRIVANDRUM versus T.M. LOUIZ — [2000] SUPP. 3 S.C.R. 352
• THE CONSUMER ACTION GROUP AND ANR. versus STATE OF TAMIL NADU AND ORS. — [2000] SUPP. 2 S.C.R. 523
• THE EAST INDIA HOTELS LTD. AND ANR. versus UNION OF INDIA AND ANR. — [2000] SUPP. 4 S.C.R. 658
• THE EIMCO K.C.P. LTD. MADRAS versus COMMISSIONER OF INCOME TAX,.MADRAS — [2000] 1 S.C.R. 1185
• THE FACTORY MANAGER CIMMCO WAGON FACTORY versus VIRENDRA KUMAR SHARMA AND ANR. — [2000] SUPP. 1 S.C.R. 678
• THE FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE AND INDUSTRY AND ORS. ETC. ETC. versus STATE OF ANDHRA PRADESH AND ORS. ETC. ETC. — [2000] SUPP. 2 S.C.R. 151
• THE GOVT. OF TAMIL NADU versus PV. ENTER. REP. BY SCM JAMALUDEEN AND ORS. — [2000] SUPP. 5 S.C.R. 10
• THE K.C.P. LTD. versus COMMISSIONER OF INCOME TAX, BANGALORE — [2000] SUPP. 2 S.C.R. 302
• THE NEDUNGADI BANK LTD. versus K.P. MADHAVANKUTTY AND ORS. — [2000] 1 S.C.R. 459
• THE QUARRY OWNERS ASSOCIATION ETC. versus THE STATE OF BIHAR AND ORS. — [2000] SUPP. 2 S.C.R. 211
• THE SECRETARY, INDIAN TEA ASSOCIATION versus AJIT KUMAR BARAT AND ORS. — [2000] 1 S.C.R. 787
• THE STATE OF BIHAR versus CHANDRA BHUSHAN SINGH AND ORS. — [2000] SUPP. 5 S.C.R. 660
• THE TRAVANCORE RUBBER AND TEA CO. LTD. versus COMMISSIONER OF INCOME TAX, TRIVANDRUM — [2000] 2 S.C.R. 290
• THIMMAIAH AND ORS. versus NINGAMMA AND ANR. — [2000] SUPP. 2 S.C.R. 653
• TRIVENI ENGINEERING AND INDUSTRIES LTD. AND ANR. versus COMMISSIONER OF CENTRAL EXCISE AND ANR. — [2000] SUPP. 2 S.C.R. 199
• TRUSTEES OF H.E.H. THE NIZAM' S PILGRIMAGE MONEY TRUST, HYDERABAD versus COMMISSIONER OF INCOME TAX, ANDHRAPRADESH, HYDERABAD — [2000] 3 S.C.R. 179
• TRUSTEES OF H.E.H. THE NIZAM'S SUPPLEMENTAL FAMILY TRUST versus COMMISSIONER OF INCOME TAX — [2000] 1 S.C.R. 863
• TUNGABHADRAINDUS. LTD. versus UNION OF INDIA AND ORS. — [2000] 3 S.C.R. 1067
• U.P. POLLUTION CONTROL BOARD versus M/S. MOHAN MEAKINS LTD. AND ORS. — [2000] 2 S.C.R. 566
• U.P. RAJYA VIDYUT PARISHAD APPRENTICE WELFARE ASSOCIATION AND ANR versus STATE OF UTTAR PRADESH AND ORS. — [2000] 3 S.C.R. 1201
• U.P. STATE ELECTRICITY BOARD versus UPPER JAMUNA VALLEY ELECTRICITY SUPPLY CO. LTD. — [2000] SUPP. 1 S.C.R. 411
• U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. versus MAHESH KUMAR MISHRA AND ORS. — [2000] 2 S.C.R. 439
• U.P. STATE ROAD TRANSPORT CORPORATION versus SUBHASH CHANDRA SHARMA AND ORS. — [2000] 2 S.C.R. 451
• UNION BANK OF INDIA versus OFFICIAL LIQUIDATOR H.C. OF CALCUTTA AND ORS . — [2000] 3 S.C.R. 691
• UNION OF INDIA AND ANR versus CHARANJIT S. GILL AND ORS — [2000] 3 S.C.R. 245
• UNION OF INDIA AND ANR versus RS.SHARMA — [2000] 3 S.C.R. 151
• UNION OF INDIA AND ANR. versus MIS. MUNDRA SALT & CHEMICAL INDUSTRIES AND ORS. — [2000] SUPP. 4 S.C.R. 580
• UNION OF INDIA AND ANR. versus R. SARANGAPANI AND ORS. ETC. ETC. — [2000] 2 S.C.R. 495
• UNION OF INDIA AND ANR. versus WING COMMANDER T. PARTHASARATHY — [2000] SUPP. 4 S.C.R. 531
• UNION OF INDIA AND ORS. versus ARVIND SHERGILL AND ANR. — [2000] SUPP. 3 S.C.R. 244
• UNION OF INDIA AND ORS. versus DR. VIJAYAPURAPU SUBBAYAMMA — [2000] SUPP. 3 S.C.R. 372
• UNION OF INDIA AND ORS. versus DUDH NATH PRASAD. — [2000] 1 S.C.R. 1
• UNION OF INDIA AND ORS. versus K.B. RAJORIA — [2000] 2 S.C.R. 613
• UNION OF INDIA AND ORS. versus LT. GENERAL RAJENDRA SINGH KADYAN AND ANR. — [2000] SUPP. 1 S.C.R. 722
• UNION OF INDIA AND ORS. versus PRADIP KUMAR DEY — [2000] SUPP. 4 S.C.R. 465
• UNION OF INDIA AND ORS. versus R.P. YADAV ETC. — [2000] SUPP. 1 S.C.R. 196
• UNION OF INDIA AND ORS. versus REKHA MAJHI — [2000] 2 S.C.R. 1058
• UNION OF INDIA AND OTHERS versus M/S. GANESH DAS BHOJRAJ — [2000] 1 S.C.R. 1081
• UNION OF INDIA versus E.I.D. PARRY (INDIA) LTD. — [2000] 1 S.C.R. 537
• UNION OF INDIA versus ERA EDUCATIONAL TRUST AND ANR. ETC. — [2000] 2 S.C.R. 1001
• UNION OF INDIA versus K.M. SHANKARAPPA — [2000] SUPP. 5 S.C.R. 117
• UNION OF INDIA versus M/S. POPULAR BUILDERS, CALCUTTA — [2000] SUPP. 4 S.C.R. 22
• UNION OF INDIA versus MADRAS TELEPHONE S.C. AND S.T., SOCIAL WELFARE ASSOCIATION, ETC. — [2000] 3 S.C.R. 618
• UNION OF INDIA versus SOLAR PESTICIDES PVT. LTD. ETC. — [2000] 1 S.C.R. 629
• UNITED BANK OF INDIA, CALCUTTA versus ABHIJIT TEA CO. PVT. LTD. AND ORS. — [2000] SUPP. 3 S.C.R. 153
• UNITED INDIA INSURANCE CO. LTD. versus RAJENDRA SINGH AND ORS. ETC. — [2000] 2 S.C.R. 264
• USHA HARSHAD KUMAR DALAL versus M/S. ORG SYSTEMS AND ORS. — [2000] 1 S.C.R. 57
• UTTAM SINGH DUGAL AND CO. LTD. versus UNITED BANK OF INDIA AND ORS. — [2000] SUPP. 2 S.C.R. 187
• V.H. PATEL AND COMPANY AND ORS. versus HIRUBHAI HIMABHAI PATEL AND ORS. — [2000] 3 S.C.R. 113
• V.M. SALGAOCAR AND BROS. PVT. LTD. ETC. ETC. versus COMMISSIONER OF INCOME TAX ETC. — [2000] 2 S.C.R. 1169
• V.NARAYANASWAMY versus C.P. THIRUNAVUKKARASU — [2000] 1 S.C.R. 292
• V.P. AHUJA versus STATE OF PUNJAB AND ORS. — [2000] 2 S.C.R. 130
• V.P. STATE SUGAR CORPORATION LTD. versus DY. DIRECTOR OF CONSOLIDATION AND ORS. — [2000] 1 S.C.R. 673
• VADIVELU versus SUNDARAM AND ORS. — [2000] SUPP. 3 S.C.R. 642
• VANEET JAIN versus JAGJIT SINGH — [2000] 3 S.C.R. 918
• VANNATTANKANDY IBRAYI versus KUNHABDULLA HAJEE — [2000] SUPP. 5 S.C.R. 630
• VETERINARY COUNCIL OF INDIA versus NDIAN COUNCIL OF AGRICULTURAL RESEARCH — [2000] 1 S.C.R. 43
• VIJAY AMBADAS DIWARE AND ORS. versus BALKRISHNA WAMAN DANDE AND ANR. — [2000] 2 S.C.R. 833
• VIMAL CHANDRA GROVER versus BANK OF INDIA — [2000] 3 S.C.R. 587
• VISHNU NAGNATH DESHMUKH versus STATE OF MAHARASHTRA — [2000] SUPP. 4 S.C.R. 462
• VST INDUSTRIES LTD. versus VST INDUSTRIES WORKERS UNION AND ANR. ETC. — [2000] SUPP. 5 S.C.R. 438
• WESTERN PRESS PVT. LTD., MUMBAI versus THE CUSTODIAN AND ORS. — [2000] SUPP. 5 S.C.R. 397
• YUSUF KHAN @ DILIP KUMAR AND ORS. versus MANOHAR JOSHI AND ORS. — [2000] 1 S.C.R. 1216

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