Supreme Court of India — 1968

265 reported judgments.

Open in Lexace

A. VISHWANATH RAO ETC. versus THE STATE OF MYSORE & ORS. — [1968] 3 S.C.R. 198
ABDUL HUSEIN TAYABALI & ORS. versus STATE OF GUJARAT & ORS. — [1968] 1 S.C.R. 597
ALOK KUMAR ROY versus DR. S. N. SARMA AND ANR. — [1968] 1 S.C.R. 813
AMBALAL PURSHOTTAM ETC. versus AHMEDABAD MUNICIPAL CORPORATION & ORS. — [1968] 3 S.C.R. 207
AMOLAK CHAND versus RAGHUVEER SINGH — [1968] 3 S.C.R. 246
AMRIT LAL GOVERDHAN LALAN versus STATE BANK OF TRAVANCORE & ORS. — [1968] 3 S.C.R. 724
ANAND PARKASH SAKSENA versus UNION OF INDIA & ORS. — [1968] 2 S.C.R. 611
ANANDJI HARIDAS & CO. (P.) LTD. versus S.P. KUSHARE, S. T. O. NAGPUR & ORS. — [1968] 1 S.C.R. 661
ANANDRAM JIVRAJ GAGLE versus PREMRAJ MUKANDAS & ORS. — [1968] 1 S.C.R. 424
ANDHRA SUGARS LTD. & ANR. ETC. versus STATE OF ANDHRA PRADESH & ORS. — [1968] 1 S.C.R. 705
ANGLO AMERICAN DIRECT TEA TRADING CO. LTD. versus COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA STATE, TRIVANDRUM — [1968] 2 S.C.R. 745
ARBIND KUMAR SINGH versus NAND KISHORE PRASAD & ORS. — [1968] 3 S.C.R. 322
ASSOCIATED HOTELS OF INDIA LTD., DELHI versus S. B. SARDAR RANJIT SINGH — [1968] 2 S.C.R. 548
AYODHYA PRASAD VAJPAI versus STATE OF U.P. & ANR. — [1968] 3 S.C.R. 433
B. M. LALL (DEAD) BY L. RS. versus DUNLOP RUBBER & CO. LTD. & ORS. — [1968] 1 S.C.R. 23
B. S. VADERA versus UNION OF INDIA & ORS. — [1968] 3 S.C.R. 575
BALVANTRAY RATILAL PATEL versus THE STATE OF MAHARASHTRA — [1968] 2 S.C.R. 577
BANARSI DAS AHLUWALIA versus THE CHIEF CONTROLLING REVENUE AUTHORITY, DELHI — [1968] 1 S.C.R. 685
BAUL & ANOTHER versus STATE OF U.P. — [1968] 2 S.C.R. 450
BHALCHANDRA ALIAS BAPU & ANR. versus STATE OF MAHARASHTRA — [1968] 3 S.C.R. 766
BHANJI BAGAWANDAS versus COMMISSIONER OF INCOME-TAX, MADRAS — [1968] 1 S.C.R. 17
BHANWAR SINGH & ANR. versus STATE OF RAJASTHAN — [1968] 2 S.C.R. 528
BHUPENDRA SINGH versus THE STATE OF PUNJAB — [1968] 3 S.C.R. 404
BIRENDRA PRATAP SINGH AND ANOTHER versus GULWANT SINGH AND OTHERS — [1968] 2 S.C.R. 870
BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS. versus RAO BAL DEO SINGH & ORS. — [1968] 2 S.C.R. 661
BODDU VENKATAKRISHNA RAO & ORS. versus SHRIMATI BODDU SATYAVATHI & ORS. — [1968] 2 S.C.R. 395
BRAITHWAITE & CO. (INDIA) LTD. versus THE EMPLOYEES STATE INSURANCE CORPORATION — [1968] 1 S.C.R. 771
BULCHAND CHANDIRAM OF BOMBAY versus BANK OF INDIA LTD., FORT, BOMBAY — [1968] 3 S.C.R. 868
C. A. RAJENDRAN versus UNION OF INDIA & ORS. — [1968] 1 S.C.R. 721
CENTRAL BANK OF INDIA LTD. versus KARUNAMOY BANERJEE — [1968] 1 S.C.R. 251
CHHATU RAM HORIL RAM LTD. versus STATE OF BIHAR AND ANR. — [1968] 2 S.C.R. 881
CHIEF COMMISSIONER, DELHI AND ORS. versus CHADHA MOTOR TRANSPORT CO. — [1968] 3 S.C.R. 359
CHIEF MINING ENGINEER EAST INDIA COAL CO. LTD. versus RAMESWAR AND ORS. — [1968] 1 S.C.R. 140
CHIEF SETTLEMENT COMMISSIONER, REHABILITATION DEPARTMENT, PUNJAB & ORS ETC. versus OM PARKASH & ORS. ETC. — [1968] 3 S.C.R. 655
COLLECTOR OF AKOLA & ORS. versus RAMCHANDRA & ORS. — [1968] 1 S.C.R. 401
COLLECTOR OF CUSTOMS & EXCISE, COCHIN & ORS. versus A. S. BAVA — [1968] 1 S.C.R. 82
COLLECTOR OF VARANASI versus GAURI SHANKAR MISRA & ORS. — [1968] 1 S.C.R. 372
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA versus SMT. ANUSUYA DEVI — [1968] 2 S.C.R. 466
COMMISSIONER OF EXPENDITURE-TAX, GUJARAT, AHMEDABAD versus DARSHAN SURENDRA PAREKH — [1968] 2 S.C.R. 589
COMMISSIONER OF INCOME-TAX BOMBAY CITY & SUBURBAN DISTRICT, BOMBAY versus HUKAMCHAND MILLS LTD. INDORE — [1968] 1 S.C.R. 47
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY versus JUBILEE MILLS LTD. BOMBAY — [1968] 2 S.C.R. 539
COMMISSIONER OF INCOME-TAX, BOMBAY versus CIBA OF INDIA LTD. — [1968] 2 S.C.R. 696
COMMISSIONER OF INCOME-TAX, BOMBAY versus M/S. SHREE GOVERDHAN LTD. BOMBAY — [1968] 2 S.C.R. 731
COMMISSIONER OF INCOME-TAX, GUJARAT AHMEDABAD versus TEJAJI FARASRAM KHARAWALLA LTD. — [1968] 1 S.C.R. 37
COMMISSIONER OF INCOME-TAX, GUJARAT versus A. RAMAN & COMPANY — [1968] 1 S.C.R. 10
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus DEWAS CINE CORPORATION — [1968] 2 S.C.R. 173
DABUR (DR. S. K. BURMAN) PRIVATE LTD. DEOGHAR, BIHAR versus THE WORKMEN — [1968] 1 S.C.R. 61
DALHOUSIE INVESTMENT TRUST COMPANY LTD. versus COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA — [1968] 2 S.C.R. 353
DALPAT SINGH & ANR. versus STATE OF RAJASTHAN — [1968] 3 S.C.R. 189
DELHI MOTOR COMPANY AND ORS. versus U.A. BASRURKAR AND ORS. — [1968] 2 S.C.R. 720
DEPUTY COMMERCIAL TAX OFFICER, SAIDAPET & ANR. versus ENFIELD INDIA LTD., CO-OPERATIVE CANTEEN LTD. — [1968] 2 S.C.R. 421
DEPUTY COMMISSIONER AND COLLECTOR, KAMRUP & ORS. versus DURGA NATH SARMA — [1968] 1 S.C.R. 561
DHANKI MAHAJAN versus RANA CHANDUBHA WAKHATSING & ORS. — [1968] 3 S.C.R. 759
DHARA SINGH versus DISTRICT JUDGE, MEERUT & ANR. — [1968] 1 S.C.R. 243
DHULABHAI AND OTHERS versus THE STATE OF MADHYA PRADESH AND ANOTHER — [1968] 3 S.C.R. 662
DIVISIONAL FOREST OFFICER, HIMACHAL PRADESH & ANR. versus SHRI DAUT & ORS. — [1968] 2 S.C.R. 112
DR. BOOL CHAND versus THE CHANCELLOR, KURUKSHETRA UNIVERSHY — [1968] 1 S.C.R. 434
DWARAMPUDI NAGARATNAMBA versus KUNUKU RAMAYYA & ANR. — [1968] 1 S.C.R. 43
ELECTRICAL MANUFACTURING CO. LTD. versus D. D. BHARGAVA — [1968] 1 S.C.R. 394
EMPLOYERS OF FIRESTONE TYRE AND RUBBER CO. LTD. versus THEIR WORKMEN — [1968] 1 S.C.R. 307
FIRM MUKAND LAL VEER KUMAR & ANR. versus SRI PURUSHOTTAM SINGH & ORS. — [1968] 2 S.C.R. 862
FORT GLOSTER INDUSTRIES LTD. versus SETHLA MERCANTILE (P) LTD. — [1968] 3 S.C.R. 450
G. NARAYANA RAJU versus G. CHAMARAJU & OTHERS — [1968] 3 S.C.R. 464
GHASI RAM versus DAL SINGH & OTHERS — [1968] 3 S.C.R. 102
GHATGE & PATIL CONCERN'S EMPLOYEES' UNION versus GHATGE & PATIL (TRANSPORTS) PRIVATE LTD. & ANR. — [1968] 1 S.C.R. 300
GODHRA BOROUGH MUNICIPALITY versus GODHRA ELECTRICITY CO. LTD. — [1968] 3 S.C.R. 481
GOPAL KRISHNAJI KETKAR versus MAHOMED HAJI LATIF & ORS. — [1968] 3 S.C.R. 862
GOPI KANTA SEN versus ABDUL GAFFUR & ORS. — [1968] 1 S.C.R. 170
GORANTLA THATAIAH versus THOTAKURA VENKATA SUBBAIAH & ORS. — [1968] 3 S.C.R. 473
GRAM SABHA, BESAHANI versus RAM RAJ SINGH & ORS — [1968] 2 S.C.R. 856
GURCHARAN PRASAD & ORS. versus P. KRISHNANAND GIRI & ANR. ETC. — [1968] 2 S.C.R. 600
HARJINDER SINGH ALIAS JINDA versus DELHI ADMINISTRATION — [1968] 2 S.C.R. 246
HAROON HAJI ABDULLA versus STATE OF MAHARASHTRA — [1968] 2 S.C.R. 641
HAZARI & ORS. versus NEKI & ORS. — [1968] 2 S.C.R. 833
HIRA SINGH PAL versus MADAN LAL — [1968] 2 S.C.R. 778
IBRAHIM AND ORS. versus STATE OF WEST BENGAL AND ANR. — [1968] 2 S.C.R. 306
IMAN ALI & ANR. versus STATE OF ASSAM — [1968] 3 S.C.R. 610
INCOME - TAX OFFICER, TUTICORIN versus T. S. DEVINATH NADAR & ORS. — [1968] 2 S.C.R. 33
INDIAN HUME PIPE CO. LTD. versus THEIR WORKMEN — [1968] 3 S.C.R. 130
INDIAN STEEL & WIRE PRODUCTS LTD. versus STATE OF MADRAS — [1968] 1 S.C.R. 479
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus P. K. MUKHERJI AND ANR. — [1968] 3 S.C.R. 330
ISHWARDAS versus MAHARASHTRA REVENUE TRIBUNAL & ORS. — [1968] 3 S.C.R. 441
ISHWARLAL GIRDHARLAL JOSHI ETC. versus STATE OF GUJARAT & ANR. — [1968] 2 S.C.R. 267
JAGDEV SINGH versus STATE OF JAMMU AND KASHMIR — [1968] 1 S.C.R. 197
JAGDISH PANDEY versus THE CHANCELLOR UNIVERSITY OF BIHAR & ANR. — [1968] 1 S.C.R. 231
JAMBU RAO SATAPPA KOCHERI versus NEMINATH APPAYYA HANAMMANNAVER — [1968] 3 S.C.R. 706
K. L. GUPTA & ORS. versus THE BOMBAY MUNICIPAL CORPORATION AND ORS. — [1968] 1 S.C.R. 274
K. M. KANAVI versus THE STATE OF MYSORE — [1968] 3 S.C.R. 821
KALIDINDI VENKATA SUBBARAJU & ORS. versus CHINTALAPATI SUBBARAJU & ORS. — [1968] 2 S.C.R. 292
KANTI LAL BABULAL versus H. C. PATEL — [1968] 1 S.C.R. 735
KARNESH KUMAR SINGH & ORS. versus THE STATE OF UTTAR PRADESH — [1968] 3 S.C.R. 774
KEHAR SINGH & ORS. versus CHANAN SINGH & ORS. — [1968] 2 S.C.R. 651
KESHAVLAL JETHALAL SHAH versus MOHANLAL BHAGWANDAS & ANR. — [1968] 3 S.C.R. 623
KHAN BAHADUR AHMED ALLADIN & SONS versus COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH — [1968] 2 S.C.R. 439
KIRPAL SINGH DUGGAL versus MUNICIPAL BOARD, GHAZIABAD — [1968] 3 S.C.R. 551
KISHANCHAND NARSINGHDAS BHATIA versus STATE TRANSPORT APPELLATE AUTHORITY & ORS. — [1968] 3 S.C.R. 605
KOLLIPARA SRIRAMULU versus T. ASWATHANARAYANA & ORS. — [1968] 3 S.C.R. 387
KONCHADA RAMAMURTHY SUBUDHI & ANR. versus GOPINATH NAIK — [1968] 2 S.C.R. 559
KT. N. RM. THENAPPA CHETTIAR & ORS. versus N. S. KR. KARUPPAN CHETTIAR & ORS. — [1968] 2 S.C.R. 897
LAJWANTI versus LAL CHAND AND ORS. — [1968] 3 S.C.R. 506
LAKHAN LAL AND OTHERS ETC. versus THE STATE OF BIHAR AND OTHERS ETC. — [1968] 3 S.C.R. 534
LAKSHMI NARAIN AGARWAL versus STATE TRANSPORT AUTHORITY, U.P. & ANR. — [1968] 1 S.C.R. 635
LAKSHMI RATTAN ENGINEERING WORKS LTD. versus ASSTT. COMMR. SALES TAX, KANPUR & ANR. — [1968] 1 S.C.R. 505
LALLU YESHWANT SINGH versus RAO JAGDISH SINGH & ORS. — [1968] 2 S.C.R. 203
LAXMAN KALU NIKALJE versus THE STATE OF MAHARASHTRA — [1968] 3 S.C.R. 685
LAXMAN SIDDAPPA NAIK versus KATTIMANI CHANIAPPA JAMAPPANNA & ORS. — [1968] 2 S.C.R. 805
LAXMIPAT CHORARIA AND ORS. versus STATE OF MAHARASHTRA — [1968] 2 S.C.R. 624
LT. COMMANDER PASCAL FERNANDES versus THE STATE OF MAHARASHTRA & OTHERS — [1968] 1 S.C.R. 695
M. GOPALA KRISHNA NAIDU versus STATE OF MADHYA PRADESH — [1968] 1 S.C.R. 355
M. M. IPOH & ORS. versus COMMISSIONER OF INCOME·TAX, MADRAS — [1968] 1 S.C.R. 65
M.A. JABBAR versus COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD — [1968] 2 S.C.R. 413
MADAN LAL RAM CHANDRA DAGA ETC. versus SFATE OF MAHARASHTRA — [1968] 3 S.C.R. 34
MADRAS CO-OPERATIVE CENTRAL LAND MORTGAGE BANK LTD. versus COMMISSIONER OF INCOME-TAX, MADRAS — [1968] 1 S.C.R. 30
MAHANT RAMSWARUP GURU CHHOTE BALAKDAS versus MOTIRAM KHANDU PATIL & ORS. — [1968] 1 S.C.R. 641
MAHARASHTRA STATE ELECTRICITY BOARD versus KALYAN BOROUGH MUNICIPALITY & ANR. — [1968] 3 S.C.R. 137
MAHENDRA PRATAP SINGH versus SARJU SINGH & ANR. — [1968] 2 S.C.R. 287
MAHESH BHAGAT versus RAM BARAN MAHTO & ORS. — [1968] 3 S.C.R. 742
MANAGEMENT OF BANGALORE WOOLLEN, COTTON & SILK MILLS CO. LTD. versus THE WORKMEN & ANR. — [1968] 1 S.C.R. 581
MANAGEMENT, CHITAVALSAH JUTE MILLS LTD. versus WORKMEN OF CHITAVALSAH JUTE MILLS — [1968] 3 S.C.R. 8
MANGULAI CHUNILAL versus MANILAL MAGANLAL & ANR. — [1968] 2 S.C.R. 401
MINOR P. RAJENDRAN versus STATE OF MADRAS & ORS. — [1968] 2 S.C.R. 786
MODI & CO. versus UNION OF INDIA — [1968] 2 S.C.R. 565
MOHAN LAL & ANR. versus GRAIN CHAMBER. LTD., MUZAFFARNAGAR & ORS. — [1968] 2 S.C.R. 252
MOHAN LAL MAGAN LAL THACKER versus STATE OF GUJARAT — [1968] 2 S.C.R. 685
MOHAR RAI & BHARATH RAI versus THE STATE OF BIHAR — [1968] 3 S.C.R. 525
MOHD. USMAN versus STATE OF BIHAR — [1968] 3 S.C.R. 428
MOHD. YAQUB, ETC. versus THE STATE OF JAMMU & KASHMIR — [1968] 2 S.C.R. 227
MOTI LAL BANKER versus MAHRAJ KUMAR MAHMOOD HASAN KHAN — [1968] 3 S.C.R. 158
MOTICHAND HIRACHAND & ORS. versus BOMBAY MUNICIPAL CORPORATION — [1968] 1 S.C.R. 546
MOTILAL JAIN versus STATE OF BIHAR & ORS. — [1968] 3 S.C.R. 587
MULAMCHAND versus STATE OF MADHYA PRADESH — [1968] 3 S.C.R. 214
MUNICIPAL CORPORATION OF DELHI versus BIRLA COTTON, SPINNING AND WEAVING MILLS, DELHI AND ANOTHER — [1968] 3 S.C.R. 251
MUNICIPAL CORPORATION OF GREATER BOMBAY versus ROYAL WESTERN INDIA TURF CLUB — [1968] 1 S.C.R. 525
MUNICIPAL CORPORATION, INDORE versus RAI BAHADUR SETH HIRALAL & OTHERS — [1968] 2 S.C.R. 125
MUNICIPAL COUNCIL, RAICHUR versus AMAR CHAND PRASANNA ETC. — [1968] 1 S.C.R. 87
MUNICIPALITY OF TALODA versus THE CHARITY COMMISSIONER & ORS. — [1968] 1 S.C.R. 652
MUNNI LAL versus BISHWANATH PRASAD & ORS. — [1968] 1 S.C.R. 554
MUNSHI RAM AND OTHERS versus DELHI ADMINISTRATION — [1968] 2 S.C.R. 455
MYSORE STATE ROAD TRANSPORT CORPORATION versus GOPINATH GUNDACHAR CHAR — [1968] 1 S.C.R. 767
N. S. GUJRAL versus CUSTODIAN OF EVACUEE PROPERTY & ANR. — [1968] 1 S.C.R. 497
NAGAR MAHAPALIKA VARANASI versus DURGA DAS BHATTACHARYA & ORS. — [1968] 3 S.C.R. 374
NAGENDRA PRASAD versus KEMPANANJAMMA — [1968] 1 S.C.R. 124
NAIR SERVICE SOCIETY LTD. versus REV. FATHER K. C. ALEXANDER & ORS. — [1968] 3 S.C.R. 163
NARAYAN SWAMI versus STATE OF MAHARASHTRA — [1968] 2 S.C.R. 88
NATH SINGH AND OTHERS versus THE BOARD OF REVENUE AND OTHERS — [1968] 3 S.C.R. 498
NATIONAL CONDUITS (P) LTD. versus S.S. ARORA — [1968] 1 S.C.R. 430
NATIONAL ENGINEERING INDUSTRIES LID. versus HANUMAN — [1968] 1 S.C.R. 54
NATIONAL ENGINEERING INDUSTRIES LTD. versus ITS WORKMEN — [1968] 1 S.C.R. 779
NEW ERA AGENCIES (PVT.) LTD., BOMBAY versus COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY — [1968] 2 S.C.R. 483
NINGAWWA versus BYRAPPA & 3 ORS. — [1968] 2 S.C.R. 797
NIRANJANLALL AGARWALLA versus UNION OF INDIA — [1968] 3 S.C.R. 415
O. N. MOHINDROO versus THE BAR COUNCIL OF DELHI & ORS. — [1968] 2 S.C.R. 709
OM PRABHA JAIN versus ABNASH CHAND & ANR. — [1968] 3 S.C.R. 111
P. D. SHARMA versus STATE BANK OF INDIA — [1968] 3 S.C.R. 91
P. S. L. RAMANATHAN CHETTIAR & ORS. versus O. RM. P. RM. RAMANATHAN CHETTIAR — [1968] 3 S.C.R. 367
P. S. N. S. AMBALAVANA CHETTIAR AND CO. LTD AND ANR. versus EXPRESS NEWSPAPERS LTD., BOMBAY — [1968] 2 S.C.R. 239
P.V. JAGANNATH RAO & ORS. versus STATE OF ORISSA & ORS. — [1968] 3 S.C.R. 789
PASHUPATI NATH SINGH versus HARIHAR PRASAD SINGH — [1968] 2 S.C.R. 812
PREM RAJ versus D.L.F. HOUSING & CONSTRUCTION PVT. LTD. & ANR. — [1968] 3 S.C.R. 648
PUTTARANGAMMA & 2 ORS. versus M. S. RANGANNA & 3 ORS. — [1968] 3 S.C.R. 119
R. RAMAKRISHNA RAO versus STATE OF KERALA — [1968] 2 S.C.R. 819
RAI BAHADUR GANGA BISHNU SWAIKA & ORS. versus CALCUTTA PINJRAPOLE SOCIETY & ORS. — [1968] 2 S.C.R. 117
RAJ KUMAR versus UNION OF INDIA — [1968] 3 S.C.R. 857
RAJA DHRUV DEV CHAND versus HARMOHINDER SINGH & ANR. — [1968] 3 S.C.R. 339
RAM ADHAR SINGH versus RAMROOP SINGH & ORS. — [1968] 2 S.C.R. 95
RAM CHANDRA ARYA versus MAN SINGH & ANR. — [1968] 2 S.C.R. 572
RAM CHARAN & ORS. versus STATE OF U.P. — [1968] 3 S.C.R. 354
RAMESHWAR LAL PATWARI versus STATE OF BIHAR — [1968] 2 S.C.R. 505
RAMJI DIXIT & ANOTHER versus BHRIGUNATH & OTHERS — [1968] 2 S.C.R. 767
RAVINDRA NATH versus RAGHBIR SINGH & ANR. — [1968] 1 S.C.R. 104
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, INDORE versus MALWA VANASPATI & CHEMICAL COMPANY LTD. — [1968] 2 S.C.R. 431
ROSHAN LAL TANDON versus UNION OF INDIA — [1968] 1 S.C.R. 185
S. AZEEZ BASHA AND ANR. versus UNION OF INDIA — [1968] 1 S.C.R. 833
S. K. GHOSH AND ANR. versus UNION OF INDIA & ORS. — [1968] 3 S.C.R. 631
S. RM. CT. PL. PALANI APPA CHETTIAR versus THE COMMISSIONER OF INCOME-TAX, MADRAS — [1968] 2 S.C.R. 55
S. SANKAPPA AMD OTHERS versus THE INCOME-TAX OFFICER, CENTRAL CIRCLE II, BANGALORE — [1968] 2 S.C.R. 674
S. SANYAL versus GIAN CHAND — [1968] 1 S.C.R. 536
S.K. DUTTA, INCOME-TAX OFFICER & ORS. versus LAWRENCE SINGH INGTY — [1968] 2 S.C.R. 165
S.N. BOSE versus STATE OF BIHAR — [1968] 3 S.C.R. 563
SAHODRABAI RAI versus RAM SINGH AHARWAR — [1968] 3 S.C.R. 13
SANT RAM SHARMA versus STATE OF RAJASTHAN & ANR. — [1968] 1 S.C.R. 111
SECRETARY, MADRAS GYMKHANA CLUB EMPLOYEES' UNION versus MANAGEMENT OF THE GYMKHANA CLUB — [1968] 1 S.C.R. 742
SEVANTILAL MANEKLAL SHETH versus COMMISSIONER OF LNCOME-TAX (CENTRAL), BOMBAY — [1968] 2 S.C.R. 360
SHAH DHANSUKHLAL CHHAGANLAL versus DALICHAND VIRCHAND SHROFF AND OTHERS — [1968] 3 S.C.R. 346
SHRI A.C. AGGARWAL, SUB-DIVISIONAL MAGISTRATE, DELHI & ANR. versus MST. RAM KALI, ETC. — [1968] 1 S.C.R. 205
SHRI BABURAO PATEL & ORS. versus DR. ZAKIR HUSAIN & ORS. — [1968] 2 S.C.R. 133
SHRIMANT SARDAR CHANDROJIRAO ANGRE versus STATE OF MADHYA PRADESH — [1968] 1 S.C.R. 761
SIDROMANI & ORS. versus HEM KUMAR & ORS. — [1968] 3 S.C.R. 639
SITA RAM versus RADHABAI AND ORS. — [1968] 1 S.C.R. 805
SMT. KALAWATI versus BISHESHWAR — [1968] 1 S.C.R. 223
SONAWATI & ORS. versus SRI RAM & ANR. — [1968] 1 S.C.R. 617
SOUTH BIHAR SUGAR MILLS LTD., ETC versus UNION OF INDIA & ORS. — [1968] 3 S.C.R. 21
SPECIAL LAND ACQUISITION & REHABILITATION OFFICER, SAGAR versus M. S. SESHAGIRI RAO & ANR. — [1968] 2 S.C.R. 892
SRI RAM VILAS SERVICE LTD., KUMBAKONAM versus RAMAN & RAMAN PRIVATE LTD., & ANR. — [1968] 2 S.C.R. 14
STATE OF ANDHRA PRADESH & ANR. versus P. SAGAR — [1968] 3 S.C.R. 595
STATE OF ANDHRA PRADESH versus K. SATYANARAYANA & ORS. — [1968] 2 S.C.R. 387
STATE OF BIHAR & ANR. versus MAHARAJA PRATAP SINGH BAHADUR — [1968] 3 S.C.R. 734
STATE OF BIHAR & ORS. versus SUBODH GOPAL BOSE & ANR. — [1968] 1 S.C.R. 313
STATE OF BIHAR, ETC. versus KAPIL SINGH, ETC. — [1968] 3 S.C.R. 810
STATE OF GUJARAT AND ANR. ETC. versus MEHBOOB KHAN USMAN KHAN ETC. — [1968] 3 S.C.R. 746
STATE OF GUJARAT ETC. versus VAKHTSINGHJI SURSINGHJI VAGHELA & ORS. ETC. — [1968] 3 S.C.R. 692
STATE OF GUJARAT versus CHINUBHAI GOPALDAS — [1968] 3 S.C.R. 447
STATE OF GUJARAT versus JASWANTLAL NATHALAL — [1968] 2 S.C.R. 408
STATE OF GUJARAT versus MANILAL JOITARAM & CO. — [1968] 2 S.C.R. 177
STATE OF KERALA versus COCHIN CHEMICAL REFINERIES LTD. — [1968] 3 S.C.R. 556
STATE OF KERALA versus COCHIN COAL CO. LTD., COCHIN — [1968] 1 S.C.R. 415
STATE OF KERALA versus P. P. HASSAN KOYA — [1968] 3 S.C.R. 459
STATE OF MADHYA PRADESH & ORS. versus SARDAR D. K. JADAV — [1968] 2 S.C.R. 823
STATE OF MADHYA PRADESH versus RAM PRASAD — [1968] 2 S.C.R. 522
STATE OF MADHYA PRADESH versus RANOJIRAO SHINDE & ANR. — [1968] 3 S.C.R. 489
STATE OF MADRAS versus A. HABIBUR REHMAN SONS — [1968] 1 S.C.R. 381
STATE OF MADRAS versus N. K. NATARAJA MUDALIAR — [1968] 3 S.C.R. 829
STATE OF MAHARASHTRA ETC versus MADHAVRAO DAMODAR PATILCHAND AND ORS. ETC. — [1968] 3 S.C.R. 712
STATE OF MYSORE & ANR. versus P. NARASING RAO — [1968] 1 S.C.R. 407
STATE OF MYSORE AND ANR. versus SYED MAHMOOD AND ORS. — [1968] 3 S.C.R. 363
STATE OF MYSORE versus S. R. JAYARAM — [1968] 1 S.C.R. 349
STATE OF PUNJAB & ANR. versus M/S. BAJAJ ELECTRICALS LTD. — [1968] 2 S.C.R. 536
STATE OF PUNJAB versus DHARAM SINGH — [1968] 3 S.C.R. 1
STATE OF PUNJAB& ANR. versus SHRI SUKH RAJ BAHADUR — [1968] 3 S.C.R. 234
STATE OF UTTAR PRADESH versus MAHARAJ NARAIN AND OTHERS — [1968] 2 S.C.R. 842
STATESMAN (PRIVATE) LTD. versus H. R. DEB & ORS. — [1968] 3 S.C.R. 614
STRAW PRODUCTS LTD. versus INCOME-TAX OFFICER, BHOPAL & ORS. — [1968] 2 S.C.R. 1
SUKHRAM & ANOTHER versus GAURI SHANKAR & ANR. — [1968] 1 S.C.R. 476
SULEMAN REHIMAN MULANI & ANR. versus STATE OF MAHARASHTRA — [1968] 2 S.C.R. 515
SUNDER LAL versus PARAMSUKBDAS — [1968] 1 S.C.R. 362
SUNDERLAL & SON versus BHARAT HANDICRAFTS (P.) LTD. — [1968] 1 S.C.R. 608
SWASTIK OIL MILLS LTD. versus H. B. MUNSHI, DEPUTY COMMISSIONER OF SALES TAX, BOMBAY — [1968] 2 S.C.R. 492
SYNDICATE BANK LTD. versus K. R. V. BHAT — [1968] 1 S.C.R. 327
T. K. LAKSHMANA IYER & ORS. versus STATE OF MADRAS & ORS. — [1968] 3 S.C.R. 542
T. M. KANNIYAN versus INCOME-TAX OFFICER, PONDICHERRY AND ANR. — [1968] 2 S.C.R. 103
T. S. PL. P. CHIDAMBARAM CHETTIAR versus T. K. B. SANTHANARAMASWAMI ODAYAR & ORS. — [1968] 2 S.C.R. 754
TARAK NATH GHOSH versus STATE OF BIHAR & ORS. — [1968] 3 S.C.R. 224
THAKORE SOBHAG SINGH versus THAKUR JAI SINGH & ORS. — [1968] 2 S.C.R. 848
THE CALCUTTA CREDIT CORPORATION LTD., & ANR. versus HAPPY HOMES (P) LTD. — [1968] 2 S.C.R. 20
THE CENTURY SPG. & MFG. CO. LTD. versus DISTRICT MUNICIPALITY OF ULHASNAGAR — [1968] 2 S.C.R. 211
THE COMMISSIONER OF COMMERCIAL TAXES AND OTHERS ETC. versus R. S. JHAVER AND OTHERS ETC. — [1968] 1 S.C.R. 148
THE NAIHATI JUTE MILLS LTD. versus KHYALIRAM JAGANNATH — [1968] 1 S.C.R. 821
THE PABBOJAN TEA CO. LTD., ETC. versus THE DEPUTY COMMISSIONER, LAKHIMPUR, ETC. — [1968] 1 S.C.R. 260
THE PUNJAB STATE, CHANDIGARH versus SANSARI MAL PURAN CHAND — [1968] 1 S.C.R. 336
THE REMINGTON RAND OF INDIA LTD. versus THE WORKMEN — [1968] 1 S.C.R. 164
THE SINDHU RESETTLEMENT CORPORATION LTD. versus THE INDUSTRIAL TRIBUNAL OF GUJARAT & ORS. — [1968] 1 S.C.R. 515
THE STATE OF ORISSA versus SUDHANSU SEKHAR MISRA ANO ORS. — [1968] 2 S.C.R. 154
THE VITH INCOME-TAX OFFICER, CITY CIRCLE 11-A, BANGALORE versus K.Y. PILLAIAH & SONS — [1968] 1 S.C.R. 6
TIKA RAM & SONS LTD. ETC. versus THE COMMISSIONER OF SALES TAX U.P., LUCKNOW — [1968] 3 S.C.R. 512
TIRUMALA VENKATESWARA TIMBER AND BAMBOO FIRM versus COMMERCIAL TAX OFFICER, RAJAHMUNDRY — [1968] 2 S.C.R. 476
TREOGI NATH versus THE INDIAN IRON & STEEL CO. LTD. — [1968] 1 S.C.R. 97
TRIBHUVANDAS PURSHOTTAMDAS THAKUR versus RATILAL MOTILAL PATEL — [1968] 1 S.C.R. 455
TUKARAM G. GAOKAR versus R. N. SHUKLA & ORS. — [1968] 3 S.C.R. 422
UDAI RAM SHARMA AND OTHERS ETC. versus UNION OF INDIA AND OTHERS — [1968] 3 S.C.R. 41
UNION OF INDIA & ANR. versus P. K. ROY & ORS. — [1968] 2 S.C.R. 186
UNION OF INDIA & ORS. versus M/S. INDO-AFGHAN AGENCIES LTD. — [1968] 2 S.C.R. 366
UNION OF INDIA versus JUBBI AND DUNIA, ETC. — [1968] 1 S.C.R. 447
UNION OF INDIA versus KAMLABHAI HARJIWANDAS PAREKH & OTHERS — [1968] 1 S.C.R. 463
UNION OF INDIA versus M/S. KHAS KARANAPURA COLLIERY LTD. — [1968] 3 S.C.R. 784
UNION OF INDIA versus NANAK SINGH — [1968] 2 S.C.R. 887
UNITED COMMERCIAL BANK LTD. versus OKARA GRAIN BUYERS SYNDICATE LTD. & ANR. — [1968] 3 S.C.R. 396
V. D. DHANWATEY versus THE COMMISSIONER OF INCOME TAX, M.P. NAGPUR — [1968] 2 S.C.R. 62
VIDYA VATI versus THE STATE OF PUNJAB & ORS. — [1968] 1 S.C.R. 646
VILLAGE PANCHAYAT OF KANHAN PIPRI versus STANDING COMMITTEE, ZILA PARISHAD, NAGPUR, AND ORS. — [1968] 1 S.C.R. 213
VIRUDHUNAGAR STEEL ROLLING MILLS LIMITED versus THE GOVERNMENT OF MADRAS — [1968] 2 S.C.R. 740
VITHAL VASUDEO KULKARNI & ORS. versus MARUTI RAMA NAGANE & ORS. — [1968] 1 S.C.R. 541
WESTERN U.P. ELECTRIC POWER AND SUPPLY CO. LTD. versus STATE OF U.P. & ORS. — [1968] 3 S.C.R. 312
WORKMEN OF BRAHMPUTRA TEA ESTATE, REPRESENTED BY ASSAM CHAH KARAMCHARI SANGHA, DIBRUGARH versus THE INCOMING MANAGEMENT OF BRAHMPUTRA TEA ESTATE & ORS. — [1968] 1 S.C.R. 626
WORKMEN OF M/S. HINDUSTAN MOTORS LTD. versus M/S. HINDUSTAN MOTORS LTD., & ANR. — [1968] 2 S.C.R. 311
ZILA PARISHAD MORADABAD versus NUNDAN SUGAR MILLS, AMROHA — [1968] 1 S.C.R. 1