Supreme Court of India — 1984
199 reported judgments.
Open in Lexace- A. L. KALRA versus THE PROJECT & EQUIPMENT CORPORATION OF INDIA LIMITED — [1984] 3 S.C.R. 646
- A. MADAN MOHAN versus KALAVAKUNTA CHANDRASEKHARA — [1984] 2 S.C.R. 894
- A. S. PARMAR & OTHERS versus STATE OF HARYANA & OTHERS — [1984] 2 S.C.R. 476
- A. YOUNUS KUNJU versus R.S. UNNI & OTHERS — [1984] 3 S.C.R. 162
- A.C. JOSE versus SIVAN PILLAI & ORS. — [1984] 3 S.C.R. 74
- A.R. ANTULAY versus RAMDAS SRINIWAS NAYAK AND ANOTHER — [1984] 2 S.C.R. 914
- ABDUL REHMAN ANTULAY versus UNION OF INDIA AND ORS. ETC. — [1984] 3 S.C.R. 482
- ABHJJIT SEN & ORS. versus STATE OF U.P. & ORS. — [1984] 1 S.C.R. 983
- ACHARYA JAGDISHWARANAND AVADHUTA, ETC. versus COMMISSIONER OF POLICE, CALCUTTA & ANR. — [1984] 1 S.C.R. 447
- AJOY KUMAR BANERJEE & ORS. ETC. versus UNION OF INDLA & ORS. ETC. — [1984] 3 S.C.R. 252
- AMAR KANT CHOUDHARY versus STATE OF BIHAR & ORS. — [1984] 2 S.C.R. 299
- ANANDILAL & ANR versus RAM NARAIN & ORS. — [1984] 3 S.C.R. 806
- ANANT KIBE & ORS. versus PURUSHOTTAM RAO & ORS — [1984] 3 S.C.R. 484
- ANOOP JAISWAL versus GOVERNMENT OF INDIA & ANR. — [1984] 2 S.C.R. 453
- ARJUN CHAUBEY versus UNION OF INDIA AND OTHERS — [1984] 3 S.C.R. 302
- ARUN KUMAR BOSE versus MOHD. FURKAN ANSARI & OTHERS — [1984] 1 S.C.R. 118
- ASSOCIATED CEMENT COMPANIES LTD. ETC. versus T.C. SHRIVASTAVA & ORS. — [1984] 3 S.C.R. 361
- AVTAR SINGH BRAR versus TAJ SINGH & OTHERS — [1984] 2 S.C.R. 415
- AZMAT KHAN versus KHILLAN SINGH & OTHERS — [1984] 1 S.C.R. 795
- B. S. MINHAS versus INDIAN STATISTICAL INSTITUTE & ORS. — [1984] 1 S.C.R. 395
- BABAJI KONDAJL GARAD ETC. versus THE NASIK MERCHANTS CO-OPERATIVE BANK LTD., NASIK & ORS. ETC. — [1984] 1 S.C.R. 767
- BABULAL NAGAR AND ORS. versus SHREE SYNTHETICS LTD. & ORS. — [1984] 3 S.C.R. 772
- BALASAHEB VISHNU CHAVAN versus STATE OF MAHARASHTRA & ORS. — [1984] 2 S.C.R. 719
- BALDYANATH AYURVEDA BHAWAN MAZDOOR UNION, PATNA versus MANAGEMENT OF SHRI BAIDYANATH AYURVEDA BHAWAN PVT. LTD. & ORS. — [1984] 1 S.C.R. 927
- BANDHUA MUKTI MORCHA versus UNION OF INDIA & OTHERS — [1984] 2 S.C.R. 67
- BHAGIRATH SINGH S/O MAHIPAT SINGH JUDEJA versus STATE OF GUJARAT — [1984] 1 S.C.R. 839
- BHAGWAN DAS SITA RAM versus COMMISSIONER OF INCOME-TAX — [1984] 3 S.C.R. 100
- BHASKAR TEXTILE MILLS LTD. versus JHARSUGUDA MUNICIPALITY & OTHER — [1984] 2 S.C.R. 401
- BIHARI CHOWDHARY & ANR. versus STATE OF BIHAR & ORS. — [1984] 3 S.C.R. 309
- BIHARILAL DOBRAY versus ROSHAN LAL DOBRAY — [1984] 1 S.C.R. 877
- BISHNU RAM BORAH & ANR. versus PARAG SAIKIA & ORS. — [1984] 1 S.C.R. 825
- BOMBAY OIL INDUSTRIES versus UNION OF INDIA — [1984] 1 S.C.R. 815
- C.I.T. WEST BENGAL - III & ORS. ETC. versus ORIENTAL RUBBER WORKS ETC . — [1984] 1 S.C.R. 817
- CHAND KUMAR KAPUR versus CHIEF SETTLEMENT COMMISSIONER PUNJAB & ORS. — [1984] 2 S.C.R. 1
- CHANDRIKA JHA versus STATE OF BIHAR & ORS. — [1984] 1 S.C.R. 646
- CHARAN LAL SAHU & OTHERS versus GIANI ZAIL SINGH & ANOTHER — [1984] 2 S.C.R. 6
- CHARANJI LAL versus STATE OF PUNJAB — [1984] 1 S.C.R. 513
- CHHEDI RAM versus JHILMIT RAM & OTHERS — [1984] 1 S.C.R. 966
- CHINGLEPUT BOTTLERS versus MAJESTIC BOTTLING COMPANY — [1984] 3 S.C.R. 190
- COMMISSIONER OF WEALTH TAX GUJARAT, AHMEDABAD versus VADILAL LALLUBHAI ETC. — [1984] 1 S.C.R. 485
- COMMISSIONER OF WEALTH TAX, BIHAR, PATNA versus MAHARAJA KUMAR KAMAL SINGH — [1984] 2 S.C.R. 634
- COMMISSIONER OF WEALTH TAX, GUJARAT versus VIMLABEN VADILAL MEHTA — [1984] 1 S.C.R. 480
- COMMISSIONER OF WEALTH TAX, KANPUR versus M/S. J.K. COTTON MANUFACTURERS LTD. — [1984] 3 S.C.R. 37
- COMMISSIONER OF WEALTH TAX, MADRAS versus K. S. N. BHATT — [1984] 1 S.C.R. 490
- COMMISSIONER OF WEALTH TAX, PATNA versus RAGHUBIR NARAIN SINGH — [1984] 2 S.C.R. 625
- DAULAT RAM CHAUHAN versus ANAND SHARMA — [1984] 2 S.C.R. 419
- DAYARAM ASANAND GURSAHANI versus STATE OF MAHARASHTRA AND OTHERS — [1984] 2 S.C.R. 703
- DEENA@DEEN DAYAL ETC. ETC. versus UNION OF INDIA AND OTHERS — [1984] 1 S.C.R. 1
- DELHI VETERINARY ASSOCIATION versus UNION OF INDIA & ORS. — [1984] 3 S.C.R. 429
- DIWAKAR SHRIVASTAVA AND ORS. versus STATE OF MADHYA PRADESH AND ORS. — [1984] 2 S.C.R. 792
- DR. P. NALLA THAMBY THERA versus UNION OF INDIA AND OTHERS — [1984] 1 S.C.R. 709
- DR. P. NALLA THAMPY THERA. versus B.L. SHANKER & OTHERS — [1984] 1 S.C.R. 687
- DR. PRADEEP JAIN ETC. versus UNION OF INDIA AND ORS. ETC. — [1984] 3 S.C.R. 942
- DULAREY LODH versus THE IIIRD ADDL. DISTRICT JUDGE, KANPUR & ORS. — [1984] 3 S.C.R. 743
- ELECTION COMMISSION OF INDIA versus STATE OF HARYANA — [1984] 3 S.C.R. 554
- EX. CAPT. K.C. ARORA AND ANOTHER versus STATE OF HARYANA AND OTHERS — [1984] 3 S.C.R. 623
- FORASOL versus OIL & NATURAL GAS COMMISSION (AND VICE VERSA) — [1984] 1 S.C.R. 526
- GAMON INDIA LIMITED versus NIRANJAN DASS — [1984] 1 S.C.R. 959
- GAYA PARSHAD DIKSHIT versus DR. NIRMAL CHANDER & ANR. — [1984] 2 S.C.R. 287
- GHANSHYAM DASS AND OTHERS versus DOMINION OF INDIA AND OTHERS — [1984] 3 S.C.R. 229
- GLAXO LABORATORIES versus THE PRESIDING OFFICER, LABOUR COURT MEERUT & ORS. — [1984] 1 S.C.R. 230
- GOPI NATH GHOSH versus STATE OF WEST BENGAL — [1984] 1 S.C.R. 803
- GRAMOPHONE COMPANY OF INDIA LTD. versus BIRENDRA BAHADUR PANDEY & ORS. — [1984] 2 S.C.R. 664
- GULAM ABBAS AND OTHERS versus STATE OF U.P. AND OTHERS — [1984] 1 S.C.R. 64
- H. ANRAJ AND OTHERS ETC. versus STATE OF MAHARASHTRA — [1984] 2 S.C.R. 440
- H.D. VORA versus STATE OF MAHARASHTRA & ORS. — [1984] 2 S.C.R. 693
- HARI RAM versus HIRA SINGH & ORS. — [1984] 1 S.C.R. 932
- HARI SINGH & ORS. versus STATE OF U.P. AND ORS. — [1984] 3 S.C.R. 417
- HINDUSTAN AERONAUTICS LIMITED versus STATE OF KARNATAKA — [1984] 2 S.C.R. 248
- HINDUSTAN AERONAUTICS LTD. versus THE STATE OF ORISSA — [1984] 2 S.C.R. 267
- HINDUSTANI ANDOLAN & ORS. versus STATE OF PUNJAB & ORS. — [1984] 1 S.C.R. 902
- INDER MAL JAIN & ANR. ETC versus UNION OF INDIA & ORS. ETC. — [1984] 1 S.C.R. 1016
- INDER PAL GUPTA versus THE MANAGING COMMITTEE, MODEL INTER COLLEGE, THORA — [1984] 3 S.C.R. 752
- J. D. SHRIVASTAVA versus STATE OF M. P. & OTHERS — [1984] 2 S.C.R. 466
- JAGADAMBA PAPER INDHSTRIES (PVT.) LTD. ETC. ETC. versus HARYANA STATE ELECTRICITY BOARD & ORS. ETC. — [1984] 1 S.C.R. 165
- JAGDISH PRASAD versus SMT. ANGOORI DEVI — [1984] 3 S.C.R. 216
- JAI BHAGWAN versus THE MANAGEMENT OF THE AMBALA CENTRAL COOPERATIVE BANK LIMITED AND ANOTHER — [1984] 1 S.C.R. 158
- JAI SINGH versus SARWAN SINGH & OTHERS — [1984] 1 S.C.R. 811
- JAVED RASOOL BHAT & ORS. ETC versus STATE OF JAMMU & KASHMIR AND ORS. — [1984] 2 S.C.R. 582
- JETHSUR SURANGBHAI versus STATE OF GUJARAT — [1984] 1 S.C.R. 797
- JITENDRA SINGH RATHOR versus SHRI BAIDYANATH AYURVED BHAWAN LTD. & ANR. — [1984] 3 S.C.R. 223
- JUGGL LAL KAMLAPAT BANKERS & ANR. versus WEALTH TAX OFFICER SPECIAL CIRCLE C-WARD KANPUR & ORS. — [1984] 2 S.C.R. 35
- K. L. TRIPATHI versus STATE BANK OF INDIA AND OTHERS — [1984] 1 S.C.R. 184
- KABIDI VENKU SAH versus SYED ABDUL HAI AND OTHERS — [1984] 1 S.C.R. 112
- KAILASH SONKAR versus SMT. MAYA DEVI — [1984] 2 S.C.R. 176
- KAMLAKAR PRASAD CHATURVEDI versus STATE OF M. P. & ANR — [1984] 1 S.C.R. 317
- KANPUR UNIVERSITY AND OTHERS versus SAMIR GUPTA AND OTHERS — [1984] 1 S.C.R. 73
- KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE versus B. A. JAYARAM AND OTHERS — [1984] 2 S.C.R. 768
- KATHEEJA BAI versus THE SUPERINTENDING ENGINEER & ORS. — [1984] 3 S.C.R. 798
- KHAZAN CHAND ETC. versus STATE OF JAMMU AND KASHMIR AND OTHERS — [1984] 2 S.C.R. 858
- KOSHAL KUMAR GUPTA & ORS. versus STATE OF J. & K. AND ORS. — [1984] 3 S.C.R. 407
- KRISHNA PRIYA GANGULY ETC. versus UNIVERSITY OF LUCKNOW & ORS. ETC. — [1984] 1 S.C.R. 302
- L.D. JAIKWAL versus STATE OF U.P. — [1984] 3 S.C.R. 833
- LAKSHMI KANT PANDEY versus UNION OF INDIA — [1984] 2 S.C.R. 795
- LIBERTY OIL MILLS & OTHERS versus UNION OF INDIA & OTHERS. — [1984] 3 S.C.R. 676
- LIFE INSURANCE CORPORATION OF INDIA versus RAJA VASIREDDY KOMALLAVALLI KAMBA & OTHERS — [1984] 3 S.C.R. 350
- LIFE INSURANCE CORPORATION OF INDIA, ETC. versus ESCORTS LTD. & OTHERS, ETC . — [1984] 3 S.C.R. 643
- LT. COL. S. J. CHAUDHARY versus STATE (DELHI ADMINISTRATION) — [1984] 2 S.C.R. 438
- M.R. PARASHAR AND ORS. versus DR. FAROOQ ABDULLAH AND ORS. — [1984] 2 S.C.R. 760
- M/S PUNJAB TIN SUPPLY CO.,CHANDIGARH ETC. ETC. versus THE CENTRAL GOVERNMENT & ORS. — [1984] 1 S.C.R. 428
- MADHUSDAN SINGH & ORS. versus UNION OF INDIA AND ORS. — [1984] 1 S.C.R. 849
- MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE & ORS versus M. BORAIAH & ORS. — [1984] 1 S.C.R. 783
- MANCHEGOWDA ETC. versus STATE OF KARNATAKA ETC. — [1984] 3 S.C.R. 502
- MANICK CHAND PAUL & OTHERS ETC. versus UNION OF INDIA AND OTHERS — [1984] 3 S.C.R. 461
- MANMOHAN KALIA versus YASH & OTHERS — [1984] 3 S.C.R. 383
- MANSARAM versus S. P. PATHAK AND OTHERS — [1984] 1 S.C.R. 139
- MECLEOD & CO. LTD. versus STATE OF ORISSA & ORS. — [1984] 1 S.C.R. 865
- MITHILESH KUMAR PANDEY versus BAIDYANATH YADAV AND ORS . — [1984] 2 S.C.R. 278
- MOHD. YUNUS versus MOHD. MUSTAQIM & ORS . — [1984] 1 S.C.R. 211
- MOTOR GENERAL TRADERS & ANR. ETC ETC. versus STATE OF ANDHRA PRADESH & ORS. ETC. ETC. — [1984] 1 S.C.R. 594
- MRS. WINIFRED ROSS & ANR. versus MRS. IVY FONSECA & ORS. — [1984] 1 S.C.R. 1005
- MUMTAZ HUSSAIN ANSARI versus STATE OF U.P. & ANR. — [1984] 3 S.C.R. 244
- N.L. ABHYANKAR AND OTHERS ETC. versus UNION OF INDIA — [1984] 3 S.C.R. 552
- NIRANKAR NATH WAHI AND OTHERS versus FIFTH ADDL. DISTRICT JUDGE, MORADABAD AND ORS. — [1984] 3 S.C.R. 917
- P.K.RAMACHANDRA IYER & ORS. versus UNION OF INDIA & ORS. — [1984] 2 S.C.R. 200
- P.S. MAHAL & ORS. versus UNION OF INDIA & ORS. — [1984] 3 S.C.R. 847
- PANDURANG DATTATREYA KHANDEKAR versus THE BAR COUNCIL OF MAHARASHTRA BOMBAY & ORS. — [1984] 1 S.C.R. 414
- PASHUPATI NATH SUKUL & OTHERS. versus NEM CHANDRA JAIN & OTHERS. — [1984] 1 S.C.R. 939
- PREM CHAND JAIN & ANR versus R. K. CHHABRA — [1984] 2 S.C.R. 883
- PRINCIPAL, KING GEORGE'S MEDICAL COLLEGE LUCKNOW versus DR. VISHAN KUMAR AGARWAL &. ANOTHER — [1984] 1 S.C.R. 503
- PRITAM DASS MAHANT versus SHIROMANI GURUDWARA PRABANDHAK COMMITTEE — [1984] 2 S.C.R. 564
- PUNJAB UNIVERSITY CHANDIGARH versus DEVJANI CHAKRABARTI & OTHERS — [1984] 3 S.C.R. 815
- PUNJAB UNIVERSITY versus SUBASH CHANDER AND ANR. — [1984] 3 S.C.R. 822
- R. PALANIMUTHU versus RETURNING OFFICER — [1984] 3 S.C.R. 10
- R. S. NAYAK versus A.R. ANTULAY — [1984] 2 S.C.R. 495
- R. S. NAYAK versus A.R. ANTULAY — [1984] 3 S.C.R. 412
- RAISUDDIN @ BABU TAMCHI versus STATE OF UTTAR PRADESH & ANR. — [1984] 1 S.C.R. 340
- RAJENDRA SINGH & ORS. ETC versus SMT. USHA RANI & ORS. ETC. — [1984] 3 S.C.R. 22
- RAM CHANDRA MAWA LAL AND OTHERS ETC. versus STATE OF UTTAR PRADESH AND OTHERS ETC. — [1984] 2 S.C.R. 348
- RAM JETHMALANI, ETC versus UNION OF INDIA, ETC. — [1984] 3 S.C.R. 926
- RAM NATH & ORS. versus UNION OF INDIA — [1984] 3 S.C.R. 572
- RAM SARUP versus STATE OF HARYANA & ORS. — [1984] 3 S.C.R. 734
- RAM SARUP versus UNION OF INDIA AND ORS. — [1984] 1 S.C.R. 275
- RAMENDRA SINGH versus JAGDISH PRASAD AND ORS. — [1984] 2 S.C.R. 598
- RAMENDRA SINGH versus STATE OF MADHYA PRADESH AND OTHERS — [1984] 2 S.C.R. 451
- RAMESH KUMAR versus RAM KUMAR & ORS. — [1984] 3 S.C.R. 640
- RAVI DUTT SHARMA versus RATAN LAL BHARGAVA — [1984] 2 S.C.R. 614
- ROHTAS INDUSTRIES LTD. & ANR. ETC. versus THE CHAIRMAN BIHAR STATE ELECTRICITY BOARD AND OTHERS — [1984] 3 S.C.R. 59
- S. ANBALAGAN versus B. DEVARAJAN & ORS. — [1984] 1 S.C.R. 973
- S. KUMAR versus THE INSTITUTE OF CONSTITUTIONAL AND PARLIAMENTARY STUDIES AND OTHERS — [1984] 1 S.C.R. 153
- S. SHAMSHUDDIN & ORS. ETC. versus STATE OF KARNATAKA & ORS. — [1984] 3 S.C.R. 522
- S. SIVASWAML versus V. MALAIKANNAN AND OTHERS — [1984] 1 S.C.R. 104
- SADHU SINGH RODA S/O BUTA SINGH ETC. versus STATE OF PUNJAB — [1984] 2 S.C.R. 741
- SADHURAM BANSAL versus PULIN BEHARI SARKAR & ORS. — [1984] 3 S.C.R. 582
- SEBASTIAN M. HONGRAY versus UNION OF INDIA & ORS — [1984] 3 S.C.R. 544
- SEBASTIAN M. HONGRAY versus UNION OF INDIA AND OTHERS — [1984] 1 S.C.R. 904
- SHAMBU NATH GOYAL versus BANK OF BARODA AND OTHERS — [1984] 1 S.C.R. 85
- SHAYAM BABU versus DISTRICT JUDGE, MORADABAD & OTHERS — [1984] 2 S.C.R. 30
- SHER SINGH & ORS. versus UNION OF INDIA AND OTHERS — [1984] 1 S.C.R. 464
- SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE, AMRITSAR versus MAHANT KIRPA RAM & ORS. — [1984] 3 S.C.R. 372
- SHIV CHAND AMOLAK CHAND versus REGIONAL TRANSPORT AUTHORITY & ANR. — [1984] 1 S.C.R. 288
- SHIV DAYAL SHRIVASTAVA versus UNION OF INDIA — [1984] 2 S.C.R. 853
- SHIVRAM ANAND SHIROOR versus RADHABAI SHANTRAM KOWSHIK AND ANOTHER — [1984] 2 S.C.R. 750
- SHRI VALLABH GLASS WORKS LTD. & OTHERS versus UNION OF INDIA & OTHERS — [1984] 3 S.C.R. 180
- SILIGURI MUNICIPALITY & OTHERS versus AMALENDU DAS & OTHERS — [1984] 2 S.C.R. 344
- SMT. ASLHING @ LHINGJANQNG versus L.S. JOHN & ORS. — [1984] 1 S.C.R. 863
- SMT. BIMLA DEVI ETC. versus 1ST ADDITIONAL DISTRICT JUDGE AND OTHERS ETC. — [1984] 3 S.C.R. 315
- SMT. KAUSHALYA DEVI BOGRA AND OTHERS ETC. versus THE LAND ACQUISITION OFFICER, AURANGABAD AND ANR. — [1984] 2 S.C.R. 900
- SMT. M.M. AMONKAR & OTHERS versus DR. S.A. JOHARI — [1984] 2 S.C.R. 646
- SMT. RAJ RANI versus CHIEF SETTLEMENT COMMISSIONER DELHI AND ORS. — [1984] 3 S.C.R. 763
- SMT. SARABATI DEVI. & ANR. versus SMT. USHA DEVI — [1984] 1 S.C.R. 992
- SMT. SURINDAR KAUR SANDHU versus HARBAX SINGH SANDHU & ANR. — [1984] 3 S.C.R. 422
- SOUNDARARAJ versus DEVASAHAYAM & ORS. — [1984] 1 S.C.R. 497
- STATE OF HARYANA & ORS. versus LAL CHAND & ORS — [1984] 3 S.C.R. 715
- STATE OF MAHARASHTRA versus JAYANTI LAL AND OTHERS — [1984] 2 S.C.R. 431
- STATE OF MAHARASHTRA versus NARSINGRAO GANGARAM PIMPLE — [1984] 1 S.C.R. 621
- STATE OF PUNJAB AND ANOTHER versus DINA NATH — [1984] 1 S.C.R. 844
- STATE OF PUNJAB versus JAGDEV SINGH TALWANDI — [1984] 2 S.C.R. 50
- STATE OF PUNJAB versus NOHAR CHAND — [1984] 3 S.C.R. 839
- STATE OF TAMIL NADU, ETC. ETC. versus L. ABU KAVUR BAI AND ORS. ETC. — [1984] 1 S.C.R. 725
- STATE OF U. P. versus SURESH CHANDRA SRIVASTAVA & ORS — [1984] 3 S.C.R. 738
- STATE OF UTTAR PRADESH versus ZAVAD ZAMA KHAN — [1984] 3 S.C.R. 789
- STATE versus JASPAL SINGH GILL — [1984] 3 S.C.R. 993
- SUDHIR CHANDRA SARKAR versus TATA IRON & STEEL CO. LTD. AND OTHERS. — [1984] 3 S.C.R. 325
- TARAPORE & COMPANY versus COCHIN SHIPYARD LTD. COCHIN & ANR. — [1984] 3 S.C.R. 118
- THE NEW THEATERS (CARNATIC TALKIES) LTD., COIMBATORE versus N. VAJRAPANI NAIDU — [1984] 1 S.C.R. 329
- THE PUNJABI UNIVERSITY, CHANDIGARH ETC. versus SUNDER SINGH AND OTHERS — [1984] 3 S.C.R. 31
- THE SPECIAL LAND ACQUISITION OFFICER, DAVANGERE versus P. VEERABHADARAPPA ETC. ETC . — [1984] 2 S.C.R. 386
- U.P. STATE ELECTRICITY BOARD AND ANOTHER versus THE LABOUR COURT (I) U.P., KANPUR AND OTHERS — [1984] 1 S.C.R. 282
- UNION OF INDIA & ANR versus AVTAR SINGH & ANR . — [1984] 3 S.C.R. 391
- UNION OF INDIA & ANR. versus SMT. SHANTI DEVI ETC. ETC. — [1984] 1 S.C.R. 217
- UNION OF INDIA & ORS. ETC. ETC. versus BOMBAY TYRE INTERNATIONAL LTD. ETC. ETC. — [1984] 1 S.C.R. 347
- UNION OF INDIA & OTHERS versus HAJI MASTAN MIRZA — [1984] 3 S.C.R. 1
- UNION OF INDIA AND ANOTHER versus G.M. KOKIL AND OTHERS — [1984] 3 S.C.R. 292
- UNION OF INDIA AND OTHERS versus ATIC INDUSTRIES LIMITED — [1984] 3 S.C.R. 930
- UNION OF INDIA AND OTHERS versus OSWAL WOOLLEN MILLS LTD. AND OTHERS — [1984] 3 S.C.R. 342
- UNION OF INDIA versus BIDHUBHUSHAN MALIK AND OTHERS — [1984] 3 S.C.R. 550
- V. S. RAHI AND ANR. versus SMT. RAM CHAMBELI — [1984] 2 S.C.R. 290
- V. S. TALWAR versus PREM CHANDRA SHARMA — [1984] 3 S.C.R. 51
- VED PRAKASH GUPTA versus DELTON CABLE INDIA (P) LTD. — [1984] 3 S.C.R. 169
- VIJAY NARAIN SINGH versus STATE OF BIHAR & ORS — [1984] 3 S.C.R. 435
- VIKLAID COAL MERCHANT, PATIALA, ETC. ETC. versus UNION OF INDIA & ORS. — [1984] 1 S.C.R. 657
- VINEET KUMAR versus MANGAL SAIN WADHERE — [1984] 2 S.C.R. 333
- VINOD CHATURVEDI ETC. ETC. versus STATE OF MADHYA PRADESH — [1984] 3 S.C.R. 93
- VISHNU DAYAL JHUNJHUNWALA & ANR. versus UNION OF INDIA AND OTHERS — [1984] 3 S.C.R. 530
- VISHWA MITTER versus O. P. PODDAR AND OTHERS — [1984] 1 S.C.R. 176
- VIVEKA NAND GIRI versus NAWAL KISHORE SAHI — [1984] 2 S.C.R. 558
- WORKMEN OF M/S HINDUSTAN LEVER LTD. & ORS. versus MANAGEMENT OF M/S HINDUSTAN LEVER LTD. — [1984] 2 S.C.R. 307
- WORKMEN OF THE BHARAT PETROLEUM CORPORATION LTD. (REFINING DIVISION) BOMBAY versus BHARAT PETROLEUM CORPORATION LTD. AND ANOTHER — [1984] 1 S.C.R. 251
Lex