Supreme Court of India — 2003

752 reported judgments.

• 5 M & T CONSULTANTS, SECUNDERABAD versus S.Y. NAWAB AND ANR. — [2003] SUPP. 4 S.C.R. 187
• A. MOHAMMED BASHEER versus STATE OF KERALA AND ORS. — [2003] SUPP. 1 S.C.R. 580
• A.C. RAZIA versus GOVERNMENT OF KERALA AND ORS. — [2003] SUPP. 1 S.C.R. 21
• A.G. SAINATH REDDY versus THE GOVT. OF A.P. AND ORS. — [2003] 2 S.C.R. 416
• A.I. RAILWAY PARCEL & GOODS PORTERS UNION versus UNION OF INDIA AND ORS. — [2003] SUPP. 2 S.C.R. 842
• A.K. BINDAL AND ANR. versus UNION OF INDIA AND ORS. — [2003] 3 S.C.R. 928
• A.K. SOUMINI versus STATE BANK OF TRAVANCORE AND ANR. — [2003] SUPP. 2 S.C.R. 577
• A.P.S.R.T.C. AND ANR. versus S. NARSAGOUD — [2003] 1 S.C.R. 386
• ABATI BEZBARUAH versus DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA AND ANR. — [2003] 1 S.C.R. 1229
• ABDUL RAZAK DAWOOD DHANANI versus UNION OF INDIA AND ORS. — [2003] 3 S.C.R. 805
• ABDUL SATTAR versus KHUTEJABI AND ORS. — [2003] 3 S.C.R. 1077
• ACHALDAS DURGAJI OSWAL (DEAD) THROUGH LRS. versus RAMVILAS GANGABISAN HEDA (DEAD) THROUGH LRS. AND ORS. — [2003] 1 S.C.R. 340
• AGRICULTURE MARKET COMMITTEE, RAJAM AND ANR. versus RAJAM JUTE AND OIL MILLERS ASSOCIATION, RAJAM — [2003] 2 S.C.R. 320
• AHMEDABAD EDUCATION SOCIETY versus GILBER B. SHAH AND ORS — [2003] SUPP. 6 S.C.R. 500
• AHMEDNAGAR ZILLA S.D.V. AND P. SANGH LTD. AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2003] SUPP. 5 S.C.R. 265
• AIR INDIA CABIN CREW ASSOCIATION versus YESHAWINEE MERCHANT AND ORS. — [2003] SUPP. 1 S.C.R. 455
• AJAY KUMAR POEIA versus SHYAM AND ORS. — [2003] SUPP. 6 S.C.R. 690
• AJAY MITRA versus STATE OF M.P. AND ORS. — [2003] 1 S.C.R. 622
• ALI M.K. AND ORS. versus STATE OF KERALA AND ORS. — [2003] 3 S.C.R. 826
• AMAR SINGH versus BALWINDER SINGH AND ORS. — [2003] 1 S.C.R. 754
• AMEER TRADING CORPORATION LTD. versus SHAPOORJI DATA PROCESSING LTD. — [2003] SUPP. 5 S.C.R. 634
• AMERANDRA PRATAP SINGH versus TEJ BAHADUR PRAJAPATI AND ORS. — [2003] SUPP. 6 S.C.R. 42
• AMINA versus HASSN KOYA — [2003] 3 S.C.R. 999
• AMIT @ AMMU versus STATE OF MAHARASHTRA — [2003] SUPP. 2 S.C.R. 285
• ANIL KUMAR versus STATE OF U.P. — [2003] 1 S.C.R. 1067
• ANWAR CHAND SAB NANADIKAR versus STATE OF KARNATAKA — [2003] SUPP. 3 S.C.R. 875
• APANGSHU MOHAN LODH AND ORS. versus STATE OF TRIPURA AND ORS. — [2003] SUPP. 5 S.C.R. 39
• ARCHANA M. KAMATH versus CANARA BANK AND ANR. — [2003] 1 S.C.R. 971
• ARM GROUP ENTERPRISES LTD. versus WALDORF RESTAURANT AND ORS. — [2003] 3 S.C.R. 222
• ARUN PASWAN, S.I. versus STATE OF BIHAR AND ORS. — [2003] SUPP. 6 S.C.R. 724
• ARUNKUMAR AND ANR. versus SHRINIWAS AND ORS. — [2003] 3 S.C.R. 453
• ARVIND YADAV versus RAMESH KUMAR AND ORS. — [2003] 3 S.C.R. 1005
• ASHAN DEVI AND ANR versus PHULWASI DEVI AND ORS. — [2003] SUPP. 5 S.C.R. 820
• ASHFAQ versus STATE (GOVT. OF NCT OF DELHI) — [2003] SUPP. 6 S.C.R. 619
• ASHOK KUMAR PANDEY versus THE STATE OF WEST BENGAL AND ORS. — [2003] SUPP. 5 S.C.R. 716
• ASHWANI KUMAR SINGH versus U.P. PUBLIC SERVICE COMMISSION AND ORS. — [2003] SUPP. 1 S.C.R. 528
• AUGUSTINE SALDANHA versus STATE OF KARNATAKA — [2003] SUPP. 2 S.C.R. 997
• AZEEZ SAIT 'DEAD' BY L.RS. AND ORS. versus AMAN BAI AND ORS. — [2003] SUPP. 4 S.C.R. 638
• B. CHANDRASEKHAR REDDY (D) BY LRS. versus STATE OF ANDHRA PRADESH — [2003] 3 S.C.R. 870
• B. JANAKIRAMAIAH CHETTY versus A.K. PARTHASARTHI AND ORS. — [2003] 3 S.C.R. 369
• B.P. SHARMA versus UNION OF INDIA AND ORS. — [2003] SUPP. 2 S.C.R. 684
• B.S. JOSHI AND ORS. versus STATE OF HARYANA AND ANR. — [2003] 2 S.C.R. 1104
• BABU LAL AND ORS. versus STATE OF MADHYA PRADESH — [2003] SUPP. 5 S.C.R. 54
• BABU PARASU KAIKADI (DEAD) BY LRS. versus BABU (DEAD) THROUGH LRS. — [2003] SUPP. 4 S.C.R. 1153
• BABU S/O RAVEENDRAN versus BABU S/O BAHULEYAN AND ANR. — [2003] SUPP. 2 S.C.R. 389
• BADRINARAYAN CHUNILAL BHUTADA versus GOVINDRAM RAMGOPAL MUNDADA — [2003] 1 S.C.R. 329
• BAHADURSINH LAKHUBHAI GOHIL versus JAGDISHBHAI M. KAMALIA AND ORS. — [2003] SUPP. 6 S.C.R. 1023
• BAITARANI GRAMIYA BANK versus PALLAB KUMAR AND ORS. — [2003] SUPP. 3 S.C.R. 571
• BAJAJ AUTO LTD. versus BHOJANE GOPINATH D. AND ORS. — [2003] SUPP. 6 S.C.R. 958
• BAKHTAWAR TRUST AND ORS. versus M.D. NARAYAN AND ORS. — [2003] SUPP. 1 S.C.R. 1
• BALESHWAR PASWAN AND ORS. versus STATE OF BIHAR AND ORS. — [2003] SUPP. 6 S.C.R. 948
• BALRAM KUMAWAT versus UNION OF INDIA & ORS. — [2003] SUPP. 3 S.C.R. 24
• BALWANT SINGH AND ORS. versus ANAND KUMAR SHARMA AND ORS. — [2003] 1 S.C.R. 653
• BANARSI AND ORS. versus RAM PHAL — [2003] 2 S.C.R. 22
• BANK OF BARODA versus SADRUDDIN HASAN DAYA AND ANR. — [2003] SUPP. 6 S.C.R. 764
• BANTI @ GUDDU versus STATE OF MADHYA PRADESH — [2003] SUPP. 5 S.C.R. 119
• BASIC SHIKSHA PARISHAD AND ANR. versus SMT. SUGNA DEVI AND ORS. — [2003] SUPP. 6 S.C.R. 759
• BHAGAT RAM AND ANR. versus SURESH AND ORS. — [2003] SUPP. 6 S.C.R. 216
• BHAGWAN SINGH AND ORS. versus STATE OF M.P. — [2003] 1 S.C.R. 506
• BHARAT COKING COAL LTD. versus M/S. ANNAPURNA CONSTRUCTIONS — [2003] SUPP. 3 S.C.R. 122
• BHARAT LAL BARANWAL versus VIRENDRA KUMAR AGARWAL — [2003] 1 S.C.R. 659
• BHARAT versus STATE OF M.P. — [2003] 1 S.C.R. 748
• BHARGAVAN AND ORS. versus STATE OF KERALA — [2003] SUPP. 5 S.C.R. 535
• BHAVSINGH (DEAD) BY LRS. versus KESHAR SINGH AND ORS. — [2003] SUPP. 3 S.C.R. 607
• BHUPINDER SHARMA versus STATE OF HIMACHAL PRADESH — [2003] SUPP. 4 S.C.R. 792
• BIBI ZUBAIDA KHATOON versus NABI HASSAN SAHEB AND ANR. — [2003] SUPP. 5 S.C.R. 290
• BIDESH SINGH versus MADHU SINGH AND ORS. — [2003] SUPP. 3 S.C.R. 1074
• BIHAR PUBLIC SERVICE COMMISSION AND ANR. versus VINOY KUMAR SINGH AND ANR. — [2003] SUPP. 2 S.C.R. 215
• BIHAR STATE HOUSING BOARD versus STATE OF BIHAR AND.ORS. — [2003] SUPP. 3 S.C.R. 393
• BIHAR STATE MINERAL DEVELOPMENT CORPN. AND ANR. versus ENCON BUILDERS (I) PVT. LTD. — [2003] SUPP. 2 S.C.R. 812
• BIKAU PADEY AND ORS versus STATE OF BIHAR — [2003] SUPP. 6 S.C.R. 201
• BIMLESH TANWAR versus STATE OF HARYANA AND ORS . — [2003] 2 S.C.R. 757
• BIPIN CHANDRA PARSHOTTAMDAS PATEL (VAKIL) versus STATE OF GUJARAT AND ORS. — [2003] 3 S.C.R. 533
• BOARD OF SECONDARY EDUCATION OF ASSAM versus MD. SARIFUZ ZAMAN AND ORS. — [2003] SUPP. 6 S.C.R. 1273
• BOKAJAN CEMENT CORPORATION EMPLOYEES' UNION versus CEMENT CORPORATION OF INDIA LTD. — [2003] SUPP. 5 S.C.R. 400
• BOMBAY STOCK EXCHANGE versus JAYA I. SHAH AND ANR. — [2003] SUPP. 4 S.C.R. 892
• BONDAR SINGH AND ORS. versus NIHAL SINGH AND ORS. — [2003] 2 S.C.R. 564
• BRIJ BEHARI SAHAI (DEAD) THROUGH LRS. ETC. ETC. versus STATE OF UTTAR PRADESH — [2003] SUPP. 6 S.C.R. 302
• BSES LTD. versus M/S. TATA POWER CO. LTD. AND ORS. — [2003] SUPP. 4 S.C.R. 932
• CALCUTTA GUJRATI EDUCATION SOCIETY AND ANR. versus CALCUTTA MUNICIPAL CORPORATION AND ORS. — [2003] SUPP. 2 S.C.R. 915
• CANARA BANK AND ORS. versus SHRI DEBASIS DAS AND ORS. — [2003] 2 S.C.R. 968
• CCI CHAMBERS CO-OP. HSG. SOCIETY LTD. versus DEVELOPMENT CREDIT BANK LTD. — [2003] SUPP. 3 S.C.R. 139
• CENTRAL BANK OF INDIA versus VRAJLAL KAPURCHAND GANDHI AND ANR. — [2003] SUPP. 1 S.C.R. 560
• CENTRAL BUREAU OF INVESTIGATION versus ASHIQ HUSSAIN FAKTOO AND ORS. — [2003] 1 S.C.R. 733
• CENTRAL DAIRY FARM versus GLINDIA LTD. AND ORS. — [2003] SUPP. 4 S.C.R. 710
• CENTRE FOR ENQUIRY INTO HEALTH AND ALLIED THEMES (CEHAT) AND ORS. versus UNION OF INDIA AND ORS. — [2003] SUPP. 3 S.C.R. 593
• CENTRE FOR PUBLIC INTEREST LITIGATION versus UNION OF INDIA AND ANR. — [2003] SUPP. 3 S.C.R. 746
• CHAIRMAN AND M.D., B.P.L. LTD. versus S.P. GURURAJA AND ORS. — [2003] SUPP. 4 S.C.R. 587
• CHAIRMAN AND MANAGING DIRECTOR, UNITED COMMERCIAL BANK AND ORS. versus P.C. KAKKAR — [2003] 1 S.C.R. 1034
• CHAIRMAN, STATE BANK OF INDIA AND ANR. versus ALL ORISSA STATE BANK OFFICERS ASSOCIATION & ANR. — [2003] SUPP. 2 S.C.R. 27
• CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL TEXTILES CORPORATION LTD. AND ORS. versus N.T.C (W.B.A.B. &.O) LTD. EMPLOYEES UNION AND ORS. — [2003] SUPP. 4 S.C.R. 722
• CHALLAMANE HUCHHA GOWDA versus M.R. TIRUMALA AND ANR. — [2003] SUPP. 6 S.C.R. 506
• CHANAKYA DHIBAR (DEAD) versus STATE OF WEST BENGAL AND ORS. — [2003] SUPP. 6 S.C.R. 1181
• CHANDER PAL @ RAJ PAL versus STATE OF HARYANA — [2003] SUPP. 4 S.C.R. 865
• CHANDIGARH ADMINISTRATION AND ANR. versus SURINDER KUMAR AND ORS. — [2003] SUPP. 6 S.C.R. 283
• CHANDRA SINGH versus STATE OF RAJASTHAN AND ANR. — [2003] SUPP. 1 S.C.R. 674
• CHANDRAMOHAN RAMCHANDRA PATIL AND ORS. versus BAPU KOYAPPA PATIL (DEAD) THROUGH LRS. AND ORS. — [2003] 2 S.C.R. 203
• CHANDY VARGHESE AND ORS. versus K. ABDUL KHADER AND ORS. — [2003] SUPP. 2 S.C.R. 322
• CHARANJIT KAUR (DEAD) THR. PROPOSED LRS. versus UNION OF INDIA AND ORS. — [2003] 3 S.C.R. 439
• CHAUDHARI RAMJI BHAI NARASANGBHAI versus STATE OF GUJARAT AND ORS. — [2003] SUPP. 5 S.C.R. 390
• CHIEF CONSERVATOR OF FORESTS GOVT. OF A.P. versus THE COLLECTORS AND ORS. — [2003] 2 S.C.R. 180
• CHIEF FOREST CONSERVATOR (WILD LIFE) AND ORS. versus NISAR KHAN — [2003] 2 S.C.R. 196
• CHITTAR LAL versus STATE OF RAJASTHAN — [2003] SUPP. 1 S.C.R. 633
• CHITTARMAL versus STATE OF RAJASTHAN — [2003] 1 S.C.R. 49
• CITI BANK N.A. versus STANDARD CHARTERED BANK AND ORS. — [2003] SUPP. 4 S.C.R. 489
• COLLECTOR AND ORS. versus P. MANGAMMA AND ORS. — [2003] 2 S.C.R. 430
• COLLECTOR OF CENTRAL EXCISE, 'BANGALORE versus M/S. ESCORTS MAHLE LTD. — [2003] 3 S.C.R. 1205
• COLLECTOR OF CENTRAL EXCISE, AHMEDABAD versus ORIENT FABRICS PVT. LTD. — [2003] SUPP. 6 S.C.R. 243
• COLLECTOR OF CENTRAL EXCISE, JAIPUR versus ALCOBEX METALS — [2003] 2 S.C.R. 1057
• COLLECTOR OF CENTRAL EXCISE, MADRAS ETC. versus M/S. I.T.C. LTD., BIHAR ETC. — [2003] 1 S.C.R. 934
• COLLECTOR OF CENTRAL EXCISE, NEW DELHI versus GURU NANAK REFRIGERATION CORPN. — [2003] 3 S.C.R. 57
• COLLECTOR OF CENTRAL EXCISE, NEW DELHI versus M/S. UNIVERSAL ELECTRICAL INDUSTRIES AND ANR. — [2003] 2 S.C.R. 920
• COLLECTOR OF CUSTOMS, BOMBAY versus M/S. ELEPHANTA OIL AND INDUSTRIES LTD., BOMBAY — [2003] 1 S.C.R. 771
• COMMANDANT, 11 TH BATTALION, A.P. SPECIAL POLICE (IR), CUDDAPAH, CUDDAPAH DISTRICT versus B. SHANKAR NAIK — [2003] 3 S.C.R. 905
• COMMISSIONER OF CENTRAL EXCISE versus M/S M.P.V. & ENGG. INDUSTRIES — [2003] 2 S.C.R. 924
• COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD versus JALARAM WOOD CRAFTS (P) LTD. — [2003] 2 S.C.R. 1047
• COMMISSIONER OF CENTRAL EXCISE, CALCUTTA versus M/S. SHARMA CHEMICAL WORKS — [2003] 3 S.C.R. 1027
• COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-IV versus M/S. PANDIT D.P. SHARMA — [2003] 3 S.C.R. 1041
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I versus M/S. MARKFED VANASPATI AND ALLIED INDUSTRIES — [2003] 3 S.C.R. 480
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II versus M/S STEEL STRIPS LTD. ETC. — [2003] 3 S.C.R. 852
• COMMISSIONER OF CENTRAL EXCISE, CHENNAI versus M/S. T.V.S. SUZUKI LTD. HOSUR — [2003] SUPP. 2 S.C.R. 281
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III versus M/S I.S.P. INDUSTRIES LTD. — [2003] 3 S.C.R. 814
• COMMISSIONER OF CUSTOMS, KOLKATTA versus M/S. GRAND PRIME LIMITED AND ORS. — [2003] SUPP. 1 S.C.R. 401
• COMMISSIONER OF INCOME TAX, BHOPAL versus M/S. SHELLY PRODUCTS AND ANR. — [2003] SUPP. 1 S.C.R. 79
• COMMISSIONER OF SALES TAX AND ORS. versus M/S SUBHASH & CO. — [2003] 2 S.C.R. 44
• COMMISSIONER OF WEALTH TAX, HYDERABAD versus TRUSTEES OF HEH — [2003] 3 S.C.R. 662
• COMMON CAUSE versus UNION OF INDIA AND ORS. — [2003] SUPP. 4 S.C.R. 471
• COMPTROLLER AND AUDITOR GENERAL versus KAMLESH VADILAL MEHTA — [2003] 1 S.C.R. 471
• D. SAIBABA versus BAR COUNCIL OF INDIA AND ANR. — [2003] 3 S.C.R. 1209
• D.D.A. AND ORS. versus JOGINDER S. MONGA AND ORS. — [2003] SUPP. 6 S.C.R. 786
• D.P. LON versus COLLECTOR OF CENTRAL EXCISE AND CUSTOMS — [2003] 2 S.C.R. 1125
• D.R. YADAV AND ANR. versus R.K. SINGH AND ANR. — [2003] SUPP. 1 S.C.R. 583
• D.S. LAKSHMAIAH AND ANR. versus L. BALASUBRAMANYAM AND ANR. — [2003] SUPP. 3 S.C.R. 13
• D.S. PARVATHAMMA versus A. SRINIVASAN — [2003] 3 S.C.R. 197
• DAEWOO MOTORS INDIA LTD. versus UNION OF INDIA AND ORS. — [2003] 2 S.C.R. 276
• DALIP SINGH AND ORS. versus SIKH GURDWARA PRABHANDAK COMMITTEE AND ORS. — [2003] SUPP. 4 S.C.R. 775
• DAMODAR versus STATE OF RAJASTHAN — [2003] SUPP. 3 S.C.R. 904
• DARPAN KUMAR SHARMA @ DHARBAN KUMAR SHARMA versus STATE OF TAMIL NADU AND ORS. — [2003] 1 S.C.R. 442
• DAVID JUDE versus HANNAH GRACE JUDE AND ORS. — [2003] SUPP. 1 S.C.R. 978
• DAYAL SINGH AND ORS. versus UNION OF INDIA AND ORS. — [2003] 1 S.C.R. 714
• DELHI ADMINISTRATION AND ORS. versus MADAN LAL NANGIA AND ORS. — [2003] SUPP. 4 S.C.R. 360
• DELHI DEVELOPMENT AUTHORITY versus MRS. VIJAYA C. GURSHANEY AND ANR. — [2003] SUPP. 2 S.C.R. 1010
• DELHI FARMING AND CONSTRUCTION (P) LTD. versus COMMISSIONER OF INCOME TAX, DELHI — [2003] 3 S.C.R. 35
• DELHI TRANSPORT CORPORATION LTD. versus ROSE ADVERTISING — [2003] 3 S.C.R. 678
• DEPARTMENT OF TELECOMMUNICATION AND ANR. versus CELLULAR OPERATORS ASSOCIATION OF INDIA AND ORS. — [2003] 2 S.C.R. 547
• DHANANJAY versus CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, JALNA — [2003] 1 S.C.R. 744
• DHARAM CHAND AND ORS. versus HARYANA AGRICULTURAL UNIVERSITY AND ORS — [2003] SUPP. 5 S.C.R. 480
• DHARAM DUTT AND ORS. versus UNION OF INDIA AND ORS. — [2003] SUPP. 6 S.C.R. 151
• DHIRAJBHAI GORAKHBHAI NAYAK versus STATE OF GUJARAT — [2003] SUPP. 1 S.C.R. 754
• DIPAK CHANDRA RUHIDAS versus CHANDAN KUMAR SARKAR — [2003] SUPP. 2 S.C.R. 72
• DIRECTOR GENERAL R.P.F. AND ORS. versus CH. SAI BABU — [2003] 1 S.C.R. 729
• DR. (MRS.) CHANCHAL GOYAL versus STATE OF RAJASTHAN — [2003] 2 S.C.R. 112
• DR. MRS. RENUKA DATLA versus SOLVAY PHARMACEUTICAL B.V. AND ORS. — [2003] SUPP. 5 S.C.R. 20
• DR. R.N. RAJANNA versus STATE OF KARNATAKA AND ANR. — [2003] SUPP. 5 S.C.R. 382
• DULAL PODDAR versus EXECUTIVE ENGINEER, DONA CANAL DIVISION AND ORS. — [2003] SUPP. 5 S.C.R. 484
• DURGA PRASAD GUPTA versus THE STATE OF RAJASTHAN THROUGH C.B.L. — [2003] SUPP. 4 S.C.R. 1
• DWARKA PRASAD AGARWAL (DEAD) BY LRS. AND ANR. versus RAMESH CHANDRA AGARWAL AND ORS. — [2003] SUPP. 1 S.C.R. 376
• DWARKA PRASAD AND ORS. versus UNION OF INDIA AND OTHERS. — [2003] SUPP. 1 S.C.R. 784
• DWARKAPRASAD versus NIRANJAN AND ANR. — [2003] 2 S.C.R. 580
• DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS versus ROSHANLAL AGARWAL AND ORS. — [2003] 2 S.C.R. 621
• E.A. SATHY ANESAN versus V.K. AGNIHOTRI AND ORS. — [2003] SUPP. 6 S.C.R. 1119
• ENGINEERING LAGHU UDYOG EMPLOYEES' UNION versus THE JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL AND ANR. — [2003] SUPP. 6 S.C.R. 253
• ESCORTS LIMITED AND ANR. versus COLLECTOR OF CENTRAL EXCISE, CHANDIGARH — [2003] 2 S.C.R. 1052
• F.M. DEVARU GANAPATI BHAT versus PRABHAKAR GANAPATHI BHAT — [2003] SUPP. 6 S.C.R. 1265
• FEDERAL BANK LTD. versus SAGAR THOMAS AND OTHERS — [2003] SUPP. 4 S.C.R. 121
• FEDERATION OF RAILWAY OFFICERS ASSOCIATION AND ORS. versus UNION OF INDIA — [2003] 2 S.C.R. 1085
• FOOD CORPORATION OF INDIA versus INDIAN COUNCIL OF ARBITRATION AND ORS. ETC.ETC. — [2003] SUPP. 1 S.C.R. 568
• FOOD CORPORATION OF INDIA versus SURENDRA, DEVENDRA AND MAHENDRA TRANSPORT CO. — [2003] 1 S.C.R. 839
• FORBES GOKAK LTD. versus COLLECTOR OF CENTRAL EXCISE, AURANGABAD — [2003] 2 S.C.R. 348
• G. BASSI REDDY ETC. ETC. versus INTERNATIONAL CROPS RESEARCH INSTT. AND ANR. — [2003] 1 S.C.R. 1174
• G. CHRISTHUDAS AND ANR. versus ANBIAH (DEAD) AND ORS. — [2003] 2 S.C.R. 247
• G. VARANDANI versus KURUKSHETRA UNIVERSITY ANO ORS. — [2003] SUPP. 2 S.C.R. 416
• G.S. AUTO INTERNATIONAL LTD. versus COLLECTOR OF CENTRAL EXCISE, CHANDIGARH — [2003] 1 S.C.R. 372
• GANGA RETREAT AND TOWERS LTD. AND ANR. versus STATE OF RAJASTHAN AND ORS. — [2003] SUPP. 6 S.C.R. 1134
• GAZI SADUDDIN, versus STATE OF MAHARASHTRA AND ANR. — [2003] SUPP. 2 S.C.R. 966
• GENERAL MANAGER, KISAN SAHKARI CHINI MILLS LTD., SULTANPUR, U.P. versus SATRUGHAN NISHAD AND ORS. — [2003] SUPP. 4 S.C.R. 349
• GHAPOO YADAV AND ORS. versus STATE OF M.P. — [2003] 2 S.C.R. 69
• GHAZIABAD DEVELOPMENT AUTHORITY versus ANOOP SINGH AND ANR. — [2003] 1 S.C.R. 522
• GOA PLAST (P.) LTD. versus CHICO URSULA DSOUZA — [2003] SUPP. 5 S.C.R. 835
• GOAPLAST PVT. LTD. versus SHRI CHICO URSULA DSOUZA AND ANR. — [2003] 2 S.C.R. 712
• GOLAKONDA VENKATESWARA RAO versus STATE OF ANDHRA PRADESH — [2003] SUPP. 2 S.C.R. 96
• GORLE S. NAIDU versus STTE OF A.P. AND ORS. — [2003] SUPP. 6 S.C.R. 816
• GOURA VENKATA REDDY versus STATE OF ANDHRA PRADESH — [2003] SUPP. 5 S.C.R. 813
• GOVERNMENT OF ANDHRA PRADESH AND ANR. versus MEDWIN EDUCATIONAL SOCIETY AND ORS. — [2003] SUPP. 5 S.C.R. 408
• GOVERNMENT OF MAHARASHTRA versus M/S. DEOKARS DISTILLERY — [2003] 2 S.C.R. 852
• GOVERNMENT OF WEST BENGAL versus TARUN K. ROY AND ORS. — [2003] SUPP. 5 S.C.R. 656
• GOVT. OF A.P. AND ORS. versus M.T. KHAN — [2003] SUPP. 6 S.C.R. 490
• GRID CORPORATION OF ORISSA AND ORS. versus RASANANDA DAS — [2003] SUPP. 4 S.C.R. 45
• GROUP GENERAL MANAGER (PROJECTS) versus A.M. SAIYED — [2003] SUPP. 6 S.C.R. 752
• GUNANIDHI MARTHA AND ORS. versus GOVT. OF ORISSA AND ORS. — [2003] 3 S.C.R. 60
• GURDEV SINGH AND ANR. versus STATE OF PUNJAB — [2003] SUPP. 2 S.C.R. 80
• GURUCHARAN KUMAR AND ANR. versus STATE OF RAJASTHAN — [2003] 1 S.C.R. 60
• GURUVAYUR DEVASWOM MANAGING COMMITTEE AND ANR. versus C.K. RAJAN AND ORS. — [2003] SUPP. 2 S.C.R. 619
• GWALIOR DUGDHA SANGH SAHAKARI LTD. versus G.M. GOVT. MILK SCHEME, NAGPUR AND ORS. — [2003] SUPP. 2 S.C.R. 839
• GYASUDDIN KHAN @ MD. GYASUDDLN KHAN versus THE STATE OF BIHAR — [2003] SUPP. 5 S.C.R. 367
• H. SESHADRI versus K.R. NATARAJAN AND ANR. — [2003] 3 S.C.R. 505
• H.GANGAHANUME GOWDA versus KARNATAKA AGRO INDUSTRIES CORPN. LTD. — [2003] 1 S.C.R. 832
• HARDIE TRADING LTD. AND ANR. versus ADDISONS PAINT AND CHEMICALS LTD. — [2003] SUPP. 3 S.C.R. 686
• HARE RAM PANDEY versus STATE OF BIHAR AND ORS. — [2003] SUPP. 6 S.C.R. 627
• HARI SHANKAR PRASAD versus SHAHID ALI KHAN AND ORS. — [2003] 2 S.C.R. 1113
• HARIKRISHNA LAL versus BABU LAL MARANDI — [2003] SUPP. 4 S.C.R. 1170
• HARINAGAR SUGAR MILLS LTD. versus STATE OF BIHAR AND ORS. — [2003] SUPP. 5 S.C.R. 794
• HARISH VERMA AND ORS. versus AJAY SRIVASTAVA AND ANR. — [2003] SUPP. 3 S.C.R. 833
• HARISHCHANDRA HEGDE versus STATE OF KARNATAKA AND ORS. — [2003] SUPP. 6 S.C.R. 1111
• HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD versus HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION AND ANR. — [2003] SUPP. 6 S.C.R. 1039
• HEMRAJ AND ANR. versus STATE OF PUNJAB — [2003] SUPP. 3 S.C.R. 466
• HIGH COURT OF GUJARAT AND ANR. versus GUJARAT KISHAN MAZDOOR PANCHAYAT AND ORS. — [2003] 2 S.C.R. 799
• HIGH COURT OF JUDICATURE AT BOMBAY THROUGH REGISTRAR AND ANR. versus BRIJ. MOHAN GUPTA (DEAD) THROUGH LRS. AND ANR. — [2003] 1 S.C.R. 532
• HIGH COURT OF JUDICATURE FOR RAJASTHAN versus P.P. SINGH AND ANR — [2003] 1 S.C.R. 593
• HINDALCO INDUSTRIES LTD. versus UNION OF INDIA AND ORS. — [2003] SUPP. 6 S.C.R. 293
• HINDUSTAN LEVER AND ANR. versus STATE OF MAHARASHTRA AND ANR. — [2003] SUPP. 5 S.C.R. 685
• HIRA LAL AND ORS. versus STATE (GOVT. OF NCT) DELHI. — [2003] SUPP. 1 S.C.R. 734
• HIRA LAL HARI LAL BHAGWATI. versus C.B.I., NEW DELHI — [2003] 3 S.C.R. 1118
• HMT LTD. AND ANR. versus P. SUBBARAYUDU AND ORS . — [2003] SUPP. 2 S.C.R. 314
• HON'BLE SHRI RANGANATH MISHRA versus UNION OF INDIA AND ORS. — [2003] SUPP. 2 S.C.R. 59
• HOWRAH MUNICIPAL CORPN. AND ORS. versus GANGES ROPE CO. LTD. AND ORS. — [2003] SUPP. 6 S.C.R. 1212
• HYTHRO POWER CORPORATION LTD. versus DELHI TRANSCO LTD. — [2003] SUPP. 1 S.C.R. 940
• I.I.T.T. COLLEGE OF ENGINEERING versus STATE OF H.P. AND ORS. — [2003] SUPP. 2 S.C.R. 348
• IBRAHIMPATNAM TALUK VYAVASAY COOLIE SANGHAM versus K. SURESH REDDY AND ORS. — [2003] SUPP. 2 S.C.R. 698
• ILLACHI DEVI (D) BY LRS. AND ORS. versus JAIN SOCIETY, PROTECTION OF ORPHANS INDIA AND ORS. — [2003] SUPP. 4 S.C.R. 62
• IMDAD ALI versus KESHAV CHAND AND ORS. — [2003] 2 S.C.R. 259
• IN RE: NEWS ITEM PUBLISHED IN HINDUSTAN TIMES TITLED "AND QUIT FLOW MAILY YAMUNA versus - — [2003] SUPP. 6 S.C.R. 694
• INDIAN HANDICRAFTS EMPORIUM AND ORS. versus UNION OF INDIA AND ORS. — [2003] SUPP. 3 S.C.R. 43
• INDIAN RAILWAY CONSTRUCTION CO. LTD. versus AJAY KUMAR — [2003] 2 S.C.R. 387
• INDIAN RED CROSS SOCIETY versus NEW DELHI MUNICIPAL COMMITTEE AND ORS. — [2003] 3 S.C.R. 987
• INDIRA JAISING versus REGISTRAR GENERAL, SUPREME COURT OF INDIA AND ANR. — [2003] SUPP. 1 S.C.R. 108
• INDIRA VIJ versus STATE OF HARYANA — [2003] SUPP. 5 S.C.R. 487
• INDRA BHAUN GAUR versus COMMITIEE, MANAGEMENT OF M.M. DEGREE COLLEGE AND ORS. — [2003] SUPP. 5 S.C.R. 327
• INTERNATIONAL COACH BUILDERS LTD. versus KARNATAKA STATE FINANCIAL CORPN. — [2003] 2 S.C.R. 631
• ISLAMIC ACADEMY OF EDUCATION AND ANOTHER versus STATE OF KARNATAKA AND OTHERS — [2003] SUPP. 2 S.C.R. 474
• ITW SIGNODE INDIA LTD. versus COLLECTOR OF CENTRAL EXCISE — [2003] SUPP. 5 S.C.R. 751
• J.M.D. ALLOYS LTD. versus BIHAR STATE ELECTRICITY BOARD AND ORS. — [2003] 2 S.C.R. 690
• J.P. BANSAL versus STATE OF RAJASTHAN AND ANR. — [2003] 2 S.C.R. 933
• JAI KARAN AND ORS. versus STATE OF U.P. — [2003] SUPP. 4 S.C.R. 995
• JAMAL UDDIN AHMAD versus ABU SALEH NAJMUDDIN AND ANR. — [2003] 2 S.C.R. 473
• JAMES MARTIN versus STATE OF KERALA — [2003] SUPP. 6 S.C.R. 910
• JARNAIL SINGH AND ANR. versus STATE OF HARYANA AND ANR. — [2003] 3 S.C.R. 460
• JASBIR KAUR AND ORS. versus UNION OF INDIA AND ORS. — [2003] SUPP. 5 S.C.R. 516
• JAVED AND ORS. versus STATE OF HARYANA AND ORS. — [2003] SUPP. 1 S.C.R. 947
• JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY versus SMT. T. SUMALATHA AND ORS. — [2003] SUPP. 2 S.C.R. 401
• JIBONTARA GHATOWAR versus SARBANANDA SONOWAL AND ORS. — [2003] SUPP. 1 S.C.R. 152
• JINDAL STRIPE LTD. AND ORS. versus STATE OF HARYANA AND ORS. — [2003] SUPP. 4 S.C.R. 154
• JINESHWARDAS (D) THROUGH LRS. AND ORS. versus SMT. JAGRANI. AND ANR. — [2003] SUPP. 4 S.C.R. 179
• JITENDRA AND ANR. versus STATE OF M.P. — [2003] SUPP. 3 S.C.R. 918
• JOHN VALLAMATTOM AND ANR. versus UNION OF INDIA — [2003] SUPP. 1 S.C.R. 638
• JUGAL CHANDRA SAIKIA versus STATE OF ASSAM AND ANR. — [2003] 2 S.C.R. 615
• JUPUDI VENKATA VIJAYA BHASKAR versus JUPUDI KESAVA RAO (D) AND ORS. — [2003] SUPP. 3 S.C.R. 948
• JUSTICE P. VENUGOPAL versus UNION OF INDIA AND ORS. — [2003] SUPP. 3 S.C.R. 286
• K. ANBAZHAGAN versus THE SUPERINTENDENT OF POLICE AND ORS. ETC. — [2003] SUPP. 5 S.C.R. 610
• K. BALAKRISHNAN versus K. KAMALAM AND ORS. — [2003] SUPP. 6 S.C.R. 1097
• K. ETHIRAJAN (DEAD) BY LRS. versus LAKSHMI AND ORS. — [2003] SUPP. 4 S.C.R. 33
• K. SAMANTARAY versus NATIONAL INSURANCE CO. LTD. — [2003] SUPP. 3 S.C.R. 669
• K. SHAMRAO AND ORS. versus ASSISTANT CHARITY COMMISSIONER — [2003] 2 S.C.R. 523
• K. SIVARAMAIAH versus RUKMANI AMMAL — [2003] SUPP. 6 S.C.R. 12
• K.A. ABDUL JALEEL versus T.A. SHAHIDA — [2003] 3 S.C.R. 498
• K.C.G. VERGHESE versus K.T. RAJENDRAN AND ANR. — [2003] 1 S.C.R. 552
• K.K. JOHN versus STATE OF GOA — [2003] SUPP. 3 S.C.R. 937
• K.R. ANITHA AND ORS. versus REGIONAL DIRECTOR, E.S.L. CORPORATION AND ANR. — [2003] SUPP. 3 S.C.R. 881
• K.R. INDIRA versus DR. G. ADINARAYANA — [2003] SUPP. 4 S.C.R. 535
• K.T. VENATAGIRI AND ORS. versus STATE OF KARNATAKA AND ORS. — [2003] 1 S.C.R. 1081
• KACHA KANTI SEVA SAMITY AND ANR. versus SHRI KACHA KANTI DEVI AND OS. — [2003] 3 S.C.R. 99
• KAILASH KUMAR SANWATIA versus STATE OF BIHAR AND ANR. — [2003] SUPP. 3 S.C.R. 314
• KAILASH NATH AGRAWAL AND ORS. versus PRADESHYA INDST. & INV. CORP. OF U.P. AND ANR. — [2003] 1 S.C.R. 1159
• KALIYAPERUMAL AND ANR. versus STATE OF TAMIL NADU — [2003] SUPP. 3 S.C.R. 1
• KAMALJIT SINGH versus STATE OF PUNJAB — [2003] SUPP. 4 S.C.R. 785
• KANPUR DEVELOPMENT AUTHORITY versus SMT. SHEELA DEVI AND ORS. ETC — [2003] SUPP. 6 S.C.R. 374
• KAPILA HINGORANI versus STATE OF BIHAR — [2003] SUPP. 1 S.C.R. 175
• KARAMJIT SINGH versus STATE (DELHI ADMINISTRATION) — [2003] 3 S.C.R. 25
• KARNATAKA WAKF BOARD versus STATE OF KARNATAKA AND ANR. — [2003] 3 S.C.R. 1019
• KASHI NATH (DEAD) THROUGH LRS. versus JAGANATH — [2003] SUPP. 5 S.C.R. 202
• KASTURI BAI AND ORS. versus ANGURI CHAUDHARY — [2003] 1 S.C.R. 892
• KEDIA AGGLOMERATED MARBLES LTD. versus COLLECTOR OF CENTRAL EXCISE — [2003] 1 S.C.R. 320
• KENDRIYA VIDYALAYA SANGATHAN AND ORS. versus RAM RATAN YADAV — [2003] 2 S.C.R. 361
• KERALA STATE ROAD TRANSPORT CORPN. versus K.O. VARGHESE AND ORS. — [2003] 3 S.C.R. 779
• KHETRABASL BLSWAL versus AJAYA KUMAR BARAL AND ORS. — [2003] SUPP. 6 S.C.R. 8
• KISHOREBHAI KHAMANCHAND GOYAL versus STATE OF GUJARAT AND ANR. — [2003] SUPP. 5 S.C.R. 1
• KRISHI UTPADAN MANDI SAMITI AND ORS. versus PILLIBHIT PANTNAGAR BEEJ LTD. AND ANR. — [2003] SUPP. 6 S.C.R. 344
• KRISHNA MOHAN KUL @ NANI CHARAN KUL AND ANR. versus PRATIMA MAITY AND ORS. — [2003] SUPP. 3 S.C.R. 496
• KRISHNA MOHAN PVT. LTD. versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [2003] SUPP. 1 S.C.R. 848
• KRISHNA PILLAI RAJASEKHARAN NAIR (D) BY LRS. versus PADMANABHA PILLAI (D) BY LRS. AND ORS. — [2003] SUPP. 6 S.C.R. 832
• KRISHNAN AND ANR. versus STATE REP. BY INSPECTOR OF POLICE — [2003] SUPP. 1 S.C.R. 771
• KULDIP CHAND AND ANR. versus ADVOCATE GENERAL TO GOVERNMENT OF HIMACHAL PRADESH AND ORS. — [2003] 1 S.C.R. 1195
• KUNAL SINGH versus UNION OF INDIA AND ANR. — [2003] 1 S.C.R. 1059
• KUNJANAM ANTONY (DEAD) BY LR5. versus STATE OF KERALA AND ANR. — [2003] 1 S.C.R. 967
• L. CHANDRAIAH versus STATE OF A.P. AND ANR. — [2003] SUPP. 5 S.C.R. 336
• LALIT POPLI versus CANARA BANK AND ORS. — [2003] 2 S.C.R. 100
• LALITA JALAN AND ANR. versus BOMBAY GAS CO. LTD. AND ORS. — [2003] 3 S.C.R. 589
• LALLU MANJHI AND ANR. versus STATE OF JHARKHAND — [2003] 1 S.C.R. 1
• LALU PRASAD @ LALU PRASAD YADAV versus STATE THROUGH C.B.I. (A.H.D.) RANCHI, JHARKHAND — [2003] SUPP. 2 S.C.R. 1032
• LAND COMMISSIONER, MADRAS AND ANR. versus RAJESHWARI — [2003] 3 S.C.R. 361
• LAXMAN SINGH versus POONAM SINGH AND ORS. — [2003] SUPP. 3 S.C.R. 528
• LAXMINARAYAN R. BHATTAD AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [2003] 3 S.C.R. 409
• LIVERPOOL AND LONDON S.P. AND I ASSON. LTD. versus M.V. SEA SUCCESS I AND ANR. — [2003] SUPP. 5 S.C.R. 851
• LUDHIANA CENTRAL CO-OPERATIVE BANK LTD. versus AMRIK SINGH AND ORS. — [2003] SUPP. 2 S.C.R. 766
• M. CHINNASAMY versus K.C. PALANISAMY AND ORS. — [2003] SUPP. 6 S.C.R. 17
• M. ANASUYDEVI AND ANR. versus M. MANIK REDDY AND ORS. — [2003] SUPP. 4 S.C.R. 853
• M. PRABHULAL versus THE ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE — [2003] SUPP. 3 S.C.R. 958
• M. RANGASAMY versus RENGAMMAL AND ORS. — [2003] SUPP. 2 S.C.R. 948
• M.A. MURTHY versus STATE OF KARNATAKA AND ORS. — [2003] SUPP. 3 S.C.R. 327
• M.C. MEHTA versus UNION OF INDIA AND ORS. IN THE MATTER OF M/S ASHOK CHABRA & CO. BY ITS SOLE PROPRIETOR ASHOK CHABRA — [2003] 3 S.C.R. 329
• M.C. MEHTA versus UNION OF INDIA AND ORS. ON BEHALF OF MONITORING COMMITTEE — [2003] SUPP. 3 S.C.R. 925
• M.D., ARMY WELFARE HOUSING ORGANISATION versus SUMANGAL SERVICES PVT. LTD. — [2003] SUPP. 4 S.C.R. 385
• M.D., U.P. LAND DEV. CORPN. AND ANR. versus AMAR SINGH AND ORS. — [2003] 3 S.C.R. 266
• M.L. YACOB SHERIFF (D) BY LRS. versus RAJRANI DEVI — [2003] SUPP. 6 S.C.R. 1015
• M.NARAYANDAS versus STATE OF KARNATAKA AND ORS. — [2003] SUPP. 3 S.C.R. 973
• M.P. STATE ELECTRICITY BOARD versus SMT. JARINA BEE — [2003] SUPP. 1 S.C.R. 535
• M.P.A.L.T. PERMIT OWNERS ASSN. AND ANR. versus STATE OF MADHYA PRADESH — [2003] SUPP. 6 S.C.R. 331
• M.P.CEMENT MANUFACTURERS ASSOCIATION versus STATE OF MADHYA PRADESH AND ORS. — [2003] SUPP. 6 S.C.R. 557
• M.S. MADHUSOODHANAN AND ANR. versus KERALA KAUMUDI PVT. LTD. AND ORS. — [2003] SUPP. 2 S.C.R. 107
• M.T.W. TENZING NAMGYAL AND ORS. versus MOTILAL LAKHOTIA AND ORS. — [2003] 1 S.C.R. 877
• M.V. SHANKAR BHAI AND ANR. versus CLAUDE PINTO (SINCE DECEASED) BY LRS. AND ORS. — [2003] 1 S.C.R. 1212
• M/S B.L. GUPTA CONSTRUCTION (P) LTD. versus BHARAT COOPERATIVE GROUP HOUSING SOCIETY LTD. — [2003] SUPP. 5 S.C.R. 269
• M/S CADILA LABORATORIES PVT. LTD. versus C.C.E. VADODARA — [2003] 1 S.C.R. 1048
• M/S GOKULDAS EXPORTS versus M/S JAIN EXPORTS (P) LTD. — [2003] SUPP. 3 S.C.R. 378
• M/S GORA LAL versus UNION OF INDIA — [2003] SUPP. 6 S.C.R. 1129
• M/S MANGAT SINGH TRILOCHAN SINGH THR. MANGAT SINGH (D) THR. LRS. AND ORS. versus SATPAL — [2003] SUPP. 4 S.C.R. 54
• M/S PEPSI FOODS LTD. versus COLLECTOR OF CENTRAL EXCISE, CHANDIGARH — [2003] SUPP. 6 S.C.R. 232
• M/S. AHUJA INDUSTRIES LTD. versus STATE OF KARNATAKA AND ORS. — [2003] 3 S.C.R. 351
• M/S. ALPINE INDUSTRIES versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI. — [2003] 1 S.C.R. 313
• M/S. AMCO BATTERIES LTD., BANGALORE versus COLLECTOR OF CENTRAL EXCISE, BANGALORE — [2003] 2 S.C.R. 342
• M/S. AWAZ PRAKASHAN PRIVATE LIMITED versus PRAMOD KUMAR PUJARI — [2003] 3 S.C.R. 347
• M/S. BHARAT HEAVY ELECTRICAL LTD. versus STATE OF U.P. AND ORS. — [2003] SUPP. 1 S.C.R. 625
• M/S. BHILAI REROLLERS ETC. ETC. versus MADHYA PRADESH ELECTRICITY BOARD AND ORS. — [2003] SUPP. 2 S.C.R. 787
• M/S. CONTINENTAL CONSTRUCTION LTD. versus STATE OF U.P. — [2003] SUPP. 3 S.C.R. 1002
• M/S. D.L.F. QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST versus STATE OF HARYANA AND ORS. — [2003] 2 S.C.R. 1
• M/S. EASLAND COMBINES, COIMBATORE versus THE COLLECTOR OF CENTRAL EXCISE, COIMBATORE — [2003] 1 S.C.R. 98
• M/S. HINDUSTAN METAL PRESSING WORKS versus COMMISSIONER OF CENTRAL EXCISE, PUNE — [2003] 2 S.C.R. 404
• M/S. KHAITAN ELECTRICAL LTD. versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI — [2003] SUPP. 2 S.C.R. 268
• M/S. N.S. NAYAK AND SONS versus STATE OF GOA — [2003] SUPP. 1 S.C.R. 69
• M/S. NATURALLE HEALTH PRODUCTS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [2003] SUPP. 5 S.C.R. 433
• M/S. OM PRAKASH BHATIA versus COMMISSIONER OF CUSTOMS, DELHI — [2003] SUPP. 1 S.C.R. 412
• M/S. P & B PHARMACEUTICALS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE — [2003] 2 S.C.R. 252
• M/S. PAWAN HANS LTD. versus UNION OF INDIA AND ANR. — [2003] 3 S.C.R. 443
• M/S. POLYGAS ACRYLIC MFG. CO. LTD. versus COMMISSIONER OF CUSTOMS, VISHAKHAPATNAM — [2003] 3 S.C.R. 188
• M/S. SATHYANARAYAN BROTHERS (P) LTD. versus TAMIL NADU WATER SUPPLY & DRAINAGE BOARD — [2003] SUPP. 5 S.C.R. 733
• M/S. SREE NARAYANA CHANDRIKA TRUST versus COMMISSIONER OF GIFT TAX, KERALA — [2003] 3 S.C.R. 958
• M/S. SUN BEVERAGES (P) LTD. versus THE STATE OF UTTAR PRADESH AND ORS. — [2003] SUPP. 6 S.C.R. 420
• M/S. SUNNY INDUSTRIES PVT. LTD. versus COLLECTOR OF CENTRAL EXCISE, CALCUTTA — [2003] 3 S.C.R. 18
• M/S. TERI OAT ESTATES (P) LTD. versus U.T. CHANDIGARH AND ORS. — [2003] SUPP. 6 S.C.R. 1235
• M/S. U.P. DRUGS AND PHARMACEUTICALS CO. LTD. versus RAMANUJ YADAV AND ORS. — [2003] SUPP. 3 S.C.R. 1022
• M/S. WIDIA (INDIA) LTD. AND ORS. versus THE STATE OF KARNATAKA AND ORS. — [2003] SUPP. 2 S.C.R. 822
• MAAN SINGH versus UNION OF INDIA AND ORS. — [2003] 2 S.C.R. 129
• MADAN LAL AND ANR. versus STATE OF HIMACHAL PRADESH — [2003] SUPP. 2 S.C.R. 716
• MADAN MOHAN RAJGARHIA versus M/S. MAHENDRA R. SHAH & BROS. AND ANR. — [2003] SUPP. 2 S.C.R. 52
• MAHARASHTRA EKTA HAWKERS UNION AND ANR. versus MUNICIPAL CORPORATION, GREATER MUMBAI AND ORS. — [2003] SUPP. 6 S.C.R. 581
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus STATE OF MAHARASHTRA AND ORS. — [2003] 2 S.C.R. 530
• MALIYAKKAL ABDUL AZEEZ versus ASSISTANT COLLECTOR, KERALA AND ANR. — [2003] 1 S.C.R. 423
• MALKHAN SINGH AND ORS. versus STATE OF MADHYA PRADESH — [2003] SUPP. 1 S.C.R. 443
• MALLIKARJUN versus GULBARGA UNIVERSITY — [2003] SUPP. 5 S.C.R. 272
• MANAGEMENT OF THE GOODWILL GIRLS HIGH SCHOOL AND ANR. versus SMT. J. MARY SUSHEELA AND ORS. — [2003] 3 S.C.R. 1013
• MANAGER, NIRMALA SENIOR SECONDARY SCHOOL, PORT BLAIR versus N.I. KHAN AND ORS. — [2003] SUPP. 6 S.C.R. 75
• MANJUNATH ANANDAPPA URF. SHIVAPPA HANASI versus TAMMANASA AND ORS. — [2003] 2 S.C.R. 1068
• MANOREY @ MANOHAR versus BOARD OF REVENUE (U.P.) AND ORS. — [2003] 3 S.C.R. 274
• MATHEW P. THOMAS versus KERALA STATE CIVIL. SUPPLY CORPN. LTD. AND ORS. — [2003] 2 S.C.R. 220
• MD. MOHAMMAD ALI (DEAD) BY LRS. versus SRI JAGADISH KALITA AND ORS. — [2003] SUPP. 4 S.C.R. 325
• MEGH SINGH versus STATE OF PUNJAB — [2003] SUPP. 3 S.C.R. 720
• MERCYKUTTY AMMA versus KADAVOOR SIVADASAN AND ANR. — [2003] SUPP. 5 S.C.R. 313
• MISHRA DHATU NIGAM LTD. ETC. ETC. versus M. VENKATAIAH AND ORS. ETC. ETC. — [2003] SUPP. 2 S.C.R. 411
• MITHAILAL DALSANGAR SINGH AND ORS. versus ANNABAI DEVRAM KINI AND ORS. — [2003] SUPP. 3 S.C.R. 822
• MITHILESH SINGH versus UNION OF INDIA AND ORS. — [2003] 2 S.C.R. 377
• MODI ENTERTAINMENT NETWORK AND ANR. versus W.S.G. CRICKET PTE. LTD. — [2003] 1 S.C.R. 480
• MOHAMMED HAROON ANSARI AND ANR. versus THE DISTRICT COLLECTOR, RANGA REDDY DISTRICT, A.P. — [2003] SUPP. 6 S.C.R. 715
• MOHD. ASLAM @ BHURE versus UNION OF INDIA AND ORS. — [2003] 3 S.C.R. 143
• MOTILAL AND ANR. versus NIYAZUDDIN (DEAD) BY LRS. AND ORS. — [2003] SUPP. 1 S.C.R. 617
• MS. NEELU ARORA AND ANR. versus UNION OF INDIA AND ORS. — [2003] 1 S.C.R. 562
• MUNICIPAL CORPORATION OF DELHI AND ORS. versus INTNL. SECURITY & INTELLIGENCE AGENCY LTD. — [2003] 1 S.C.R. 951
• MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR. versus KAMLA MILLS LTD. — [2003] SUPP. 1 S.C.R. 500
• MUNNA versus STATE (N.C.T. OF DELHI) — [2003] SUPP. 2 S.C.R. 1048
• MYSORE CEMENTS LTD. versus SVEDALA BARMAC LTD. — [2003] 2 S.C.R. 1028
• N. BAGAVATHY AMMAL versus COMMISSIONER OF INCOME TAX, MADURAI AND ANR. — [2003] 1 S.C.R. 614
• N. KHADERVALI SAHEB (DEAD) BY LRS. AND ANR. versus N. GURUSAHIB (DEAD) AND ORS. — [2003] 1 S.C.R. 868
• N.C. DHOUNDIAL versus UNION OF INDIA AND ORS. — [2003] SUPP. 6 S.C.R. 674
• N.D. JAYAL AND ANR. versus UNION OF INDIA AND ORS. — [2003] SUPP. 3 S.C.R. 152
• N.D. THANDANI (DEAD) BY LRS. versus ARNAVAZ RUSTOM PRINTER AND ANR. — [2003] SUPP. 6 S.C.R. 141
• N.D.M.C versus SATISH CHAND (DECEASED) BY LR. RAM CHAND — [2003] SUPP. 3 S.C.R. 644
• N.T.R. UNIVERSITY OF HEALTH SCIENCES, VIJAYWADA versus G. BABU RAJENDRA PRASAD AND ANR. — [2003] 2 S.C.R. 781
• NAIR SERVICE SOCIETY versus DISTT. OFFICER, KERALA PUBLIC SERVICE COMMISSION AND ORS. — [2003] SUPP. 5 S.C.R. 551
• NAMDEV VYANKAT GHADGE AND ANR. versus CHANDRAKANT GANPAT GHADGE AND ORS. — [2003] 2 S.C.R. 299
• NARBADA DEVI GUPTA versus BIRENDRA KUMAR JAISWAL AND ANR. — [2003] SUPP. 5 S.C.R. 90
• NARENDERA NATH KHAWARE versus PARASNATH KHAWARE AND ORS. — [2003] 3 S.C.R. 683
• NASIRUDDIN AND ORS. versus SITA RAM AGARWAL — [2003] 1 S.C.R. 634
• NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2003] 3 S.C.R. 1
• NATIONAL HIGHWAY AUTHORITY OF INDIA versus M/S. GANGA ENTERPRISES AND ANR. — [2003] SUPP. 3 S.C.R. 114
• NATIONAL INSURANCE CO. LTD. versus AJIT KUMAR AND ORS. — [2003] SUPP. 3 S.C.R. 321
• NATIONAL THERMAL POWER CORPORATION LTD. versus KARRI POTHURAJU AND ORS. — [2003] SUPP. 2 S.C.R. 426
• NAWAB SYED MURTAZA ALI KHAN (DEAD) BY LRS. versus PRESCRIBED AUTHORITY, RAMPUR AND ORS. — [2003] SUPP. 2 S.C.R. 666
• NAWAL SINGH versus STATE OF U.P. AND ANR. — [2003] SUPP. 3 S.C.R. 1046
• NAZIR KHAN AND ORS. versus STATE OF DELHI — [2003] SUPP. 2 S.C.R. 884
• NELLOR MARTHANDAM VELLALAR AND ORS. versus THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS. — [2003] SUPP. 1 S.C.R. 920
• NEW INDIA ASSURANCE CO. LTD. versus A.K. SAXENA — [2003] SUPP. 5 S.C.R. 386
• NIPHA STEELS LTD. AND ANR. versus WEST BENGAL STATE ELECTRICITY BOARD AND ORS. — [2003] SUPP. 1 S.C.R. 41
• OFFICERS AND SUPERVISORS OF I.D.P.L. versus CHAIRMAN AND M.D.I.D.P.L. AND ORS. — [2003] SUPP. 1 S.C.R. 720
• OIL & NATURAL GAS CORPORATION LTD. versus SAW PIPES LTD. — [2003] 3 S.C.R. 691
• OM PRAKASH SOOD versus UNION OF INDIA AND ANR. — [2003] SUPP. 2 S.C.R. 1020
• ORIENTAL INSURANCE CO. LTD. versus T.S. SASTRY — [2003] SUPP. 5 S.C.R. 34
• ORIENTAL INSURANCE COMPANY LTD. versus DEVIREDDY KONDA REDDY AND ORS. ETC. ETC. — [2003] 1 S.C.R. 537
• ORISSA STATE (PREVENTION AND CONTROL OF POLLUTION) BOARD versus M/S. ORIENT PAPER MILLS & ANR. — [2003] 2 S.C.R. 741
• ORISSA UNIVERSITY OF AGRICULTURAL & TECHNOLOGY AND ANR. versus MANOJ K. MOHANTY — [2003] 3 S.C.R. 753
• OTIS ELEVATOR EMPLOYEE UNION S. REG. AND ORS. versus UNION OF INDIA AND ORS. — [2003] SUPP. 5 S.C.R. 457
• P. LAL versus UNION OF INDIA AND ORS — [2003] 1 S.C.R. 846
• P.C. KESAVAN KUTTYNAYAR ETC. ETC versus HARISH BHALLA AND ORS. — [2003] SUPP. 3 S.C.R. 1063
• P.C. KESAVAN KUTTYNAYAR ETC. ETC versus HARSH BHALLA AND ORS. — [2003] SUPP. 3 S.C.R. 1067
• P.M. LATHA AND ANR. versus STTE OF KERALA AND ORS. — [2003] 2 S.C.R. 653
• P.M. PUNNOOSE versus KM. MUNNERUDDIN AND ORS. — [2003] SUPP. 1 S.C.R. 698
• P.N. PREMACHANDRAN versus THE STATE OF KERALA AND ORS. — [2003] SUPP. 5 S.C.R. 342
• P.T RAJAN versus T.P.M. SAHIR AND ORS. — [2003] SUPP. 4 S.C.R. 84
• P.V. RADHAKRLSHNA versus STATE OF KARNATAKA — [2003] SUPP. 1 S.C.R. 745
• PAMURU VISHNU VINODH REDDY versus CHILLAKURU CHANDRASEKHARA REDDY AND ORS. — [2003] 2 S.C.R. 57
• PANNA LAL GHOSH AND ORS. versus LAND ACQUISITION COLLECTOR AND ORS. — [2003] SUPP. 6 S.C.R. 740
• PARASA RAJU MANIKYALA RAO AND ANR. versus STATE OF A.P. — [2003] SUPP. 4 S.C.R. 756
• PARWATI BAI versus RADHIKA — [2003] 3 S.C.R. 1073
• PAWAN KUMAR versus STATE OF HARYANA — [2003] SUPP. 1 S.C.R. 710
• PEOPLE'S UNION FOR CIVIL LIBERTIES (PUCL) AND ANR. versus UNION OF INDIA AND ANR. — [2003] 2 S.C.R. 1136
• PEOPLE'S UNION FOR CIVIL LIBERTIES AND ANR. versus UNION OF INDIA — [2003] SUPP. 6 S.C.R. 860
• PHOOL BADAN TIWARI AND ORS. versus UNION OF INDIA AND ORS. — [2003] 3 S.C.R. 386
• PONDICHERRY KHADI AND VILLAGE INDUSTRIES BOARD versus P. KULOTHANGAN AND ANR. — [2003] SUPP. 5 S.C.R. 62
• POORAN CHAND NANGIA versus NATIONAL FERTILIZERS LTD. — [2003] SUPP. 4 S.C.R. 531
• PRABHA SHANKAR DUBEY versus STATE OF MADHYA PRADESH — [2003] SUPP. 6 S.C.R. 444
• PRAFULLA KUMAR DAS AND ORS versus STATE OF ORISSA AND ORS. — [2003] SUPP. 4 S.C.R. 301
• PRAKASH H. JAIN versus M/S. MARIE FERNANDES — [2003] SUPP. 3 S.C.R. 1011
• PRAKASH versus STATE OF HARYANA — [2003] SUPP. 6 S.C.R. 436
• PRAMOD JHA AND OTHERS versus STATE OF BIHAR AND OTHERS — [2003] 2 S.C.R. 512
• PRAMOD K. PANKAJ versus STATE OF BIHAR AND ORS. — [2003] SUPP. 5 S.C.R. 916
• PRATIBHA NEMA AND ORS. versus STATE OF M.P. AND ORS. — [2003] SUPP. 1 S.C.R. 890
• PRAYAG UPNIVESH AWAS EVAM NIRMAN SAHKARI SAMITI LTD. versus ALLAHABAD VIKAS PRADHIKARAN AND ANR. — [2003] 3 S.C.R. 567
• PREETAM SINGH AND ORS. versus STATE OF RAJASTHAN — [2003] SUPP. 5 S.C.R. 135
• PREM SAGAR versus DHARAMBIR AND ORS . — [2003] SUPP. 4 S.C.R. 1037
• PREMA (DEAD) THR. LRS. versus SURAT SINGH AND ORS. ETC. ETC. — [2003] 1 S.C.R. 814
• PROHIBITION & EXCISE SUPDT. A.P. AND ORS. versus TODDY TAPPERS COOP. SOCIETY, MARREDPALLY AND ORS. — [2003] SUPP. 5 S.C.R. 576
• PUBLIC SERVICES TRIBUNAL BAR ASSOCIATION versus STATE OF U.P. AND ANR — [2003] 1 S.C.R. 666
• PUNIT RAI versus DINESH CHAUDHARY — [2003] SUPP. 2 S.C.R. 743
• PUNJAB NATIONAL BANK versus INDIAN BANK AND ANR. — [2003] 3 S.C.R. 836
• PURE HELIUM INDIA PVT. LTD. versus OIL AND NATURAL GAS COMMISSION — [2003] SUPP. 4 S.C.R. 561
• R. BALAKRISHNA PILLAI versus STATE OF KERALA — [2003] 2 S.C.R. 436
• R. KUPPAYEE AND ANR. versus RAJA GOUNDER — [2003] SUPP. 6 S.C.R. 605
• R. SAI BHARATHI versus J. JAYALALITHA AND ORS. — [2003] SUPP. 6 S.C.R. 85
• R.V.F VENKATACHALA GOUNDER versus ARULMIGU VISWESARASWAMI AND V.P. TEMPLE AND ANR. — [2003] SUPP. 4 S.C.R. 450
• RACHAKONDA VENKAT RAO AND ORS. versus R. SATYA BAI (D) BY LR. AND ANR. — [2003] SUPP. 3 S.C.R. 629
• RADHA MOHAN LAL versus RAJASTHAN HIGH COURT (JAIPUR BENCH) — [2003] 1 S.C.R. 1011
• RADHA RAMAN SAMANTA versus BANK OF INDIA AND ORS. — [2003] SUPP. 6 S.C.R. 1172
• RAFIQUE BIBI (D) BY LRS. versus SYED WALIUDDIN (D) BY LRS. AND ORS. — [2003] SUPP. 3 S.C.R. 100
• RAI VIMAL KRISHNA AND ORS. versus STATE OF BIHAR AND ORS. — [2003] SUPP. 1 S.C.R. 358
• RAJ KISHORE JHA versus STATE OF BIHAR AND ORS. — [2003] SUPP. 4 S.C.R. 208
• RAJASTHAN HIGH COURT, JODHPUR THROUGH REGISTRAR versus BABU LAL ARORA — [2003] SUPP. 6 S.C.R. 747
• RAJASTHAN PUBLIC SERVICE COMMISSION AND ANR. versus HARISH KUMAR PUROHIT AND ORS. — [2003] 3 S.C.R. 206
• RAJENDRA AND ANR. versus STATE OF MADHYA PRADESH — [2003] SUPP. 6 S.C.R. 986
• RAJENDRA SHANTARAM TODANKAR versus STATE OF MAHARASHTRA AND ORS. — [2003] 1 S.C.R. 10
• RAJESH D. DARBAR AND ORS. versus NARASINGRAO KRISHNAJI KULKARNI AND ORS. — [2003] SUPP. 2 S.C.R. 273
• RAJGOPAL (DEAD) BY LRS. versus KISHAN GOPAL AND ANR. — [2003] SUPP. 3 S.C.R. 732
• RAJNI KUMAR versus SURESH KUMAR MALHOTRA AND ANR. — [2003] 3 S.C.R. 66
• RAM ASHRAY SINGH AND ANR. versus RAM BUX SINGH AND ORS. — [2003] 1 S.C.R. 1029
• RAM CHANDRA SINGH versus SAVITRI DEVI AND ORS. — [2003] SUPP. 4 S.C.R. 543
• RAM DULAR RAI AND ORS. versus STATE OF BIHAR — [2003] SUPP. 6 S.C.R. 262
• RAM GANGA COMMAND AREA DEVELOPMENT AUTHORITY AND ANR. versus SHEETAL KUMAR VAISH AND ORS. — [2003] 2 S.C.R. 958
• RAM NARAIN POPLI versus CENTRAL BUREAU OF INVESTIGATION — [2003] 1 S.C.R. 119
• RAM PREETI YADAV versus U.P. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ORS. — [2003] SUPP. 3 S.C.R. 352
• RAM SINGH AND ORS. versus UNION TERRITORY, CHANDIGARH AND ORS. — [2003] SUPP. 5 S.C.R. 357
• RAM SWAROOP AND ANR. versus MAHINDRU AND ORS. — [2003] SUPP. 6 S.C.R. 1064
• RAM UDGAR SINGH versus STATE OF BJHAR — [2003] SUPP. 5 S.C.R. 68
• RAMABAI PADMAKAR PATIL (D) THROUGH LRS. AND ORS. versus RUKMINIBAI VISHNU VEKHANDE AND ORS. — [2003] SUPP. 2 S.C.R. 583
• RAMAKANT RAI versus MADAN RAI AND ORS. — [2003] SUPP. 4 S.C.R. 17
• RAMANAND YADA V versus PRABHU NATH JHA AND ORS. — [2003] SUPP. 5 S.C.R. 42
• RAMANUJ PRASAD versus COAL INDIA LTD. AND ORS. — [2003] SUPP. 3 S.C.R. 898
• RAMASHRAY SINGH versus NEW INDIA ASSURANCE CO. LTD. AND ORS. — [2003] SUPP. 1 S.C.R. 666
• RAME GOWDA (D) BY LRS. versus M. VARADAPPA NAIDU (D) BY LRS. AND ANR. — [2003] SUPP. 6 S.C.R. 850
• RAMESH CHAND ARDAWATIYA versus ANIL PANJWANI — [2003] 3 S.C.R. 1149
• RAMGOPAL AND ANR. versus BALAJI MANDIR TRUST AND ORS. — [2003] 2 S.C.R. 212
• RANBIR SINGH AND ORS. versus KARTAR SINGH AND ORS. — [2003] 2 S.C.R. 291
• RATANSINH DALSUKHHAI NAYAK versus STATE OF GUJARAT — [2003] SUPP. 4 S.C.R. 1030
• RAVINDER NARAIN AND ANR. versus UNION OF INDIA — [2003] 2 S.C.R. 424
• REFERENCE BY THE PRESIDENT UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA IN RESPECT OF SHRI RAVINDER PAL SINGH SIDHU, CHAIRMAN, PB. PUBLIC SERVICE COM versus . — [2003] 1 S.C.R. 91
• REGIONAL MANAGER. U.P.S.R.T.C.. ETAWAH AND ORS. versus HOTI LAL AND ANR. — [2003] 1 S.C.R. 1019
• REGIONAL OFFICER C.B.S.E. versus KU. SHEENA PEETHAMBARAN AND ORS. — [2003] SUPP. 3 S.C.R. 275
• REGU MAHESH @ REGU MAHESWAR RAO versus RAJENDRA PRATAP BHANJ DEV AND ANR. — [2003] SUPP. 5 S.C.R. 7
• REKHA MUKHERJEE versus ASHISH KUMAR DAS AND ANR. — [2003] SUPP. 5 S.C.R. 646
• RENU DEVI versus MAHENDRA SINGH AND ORS. — [2003] 1 S.C.R. 820
• RESERVE BANK OF INDIA AND ANR. versus CECIL DENNIS SOLOMON AND ANR. — [2003] SUPP. 6 S.C.R. 465
• RIKHI RAM AND ANR. versus SMT. SUKHRANIA AND ORS. — [2003] 1 S.C.R. 872
• RIZAN AND ANOTHER versus STATE OF CHHATISGARH, THROUGH THE CHIEF SECRETARY, GOVT. OF CHHATISGARH, RAIPUR, CHHATISGARH — [2003] 1 S.C.R. 457
• ROOP KUMAR versus MOHAN THEDANI — [2003] 3 S.C.R. 292
• ROURKELA SHRAMIK SANGH versus STEEL AUTHORITY OF INDIA LTD. AND ANR. — [2003] 1 S.C.R. 704
• S. DEVASAHAYAM AND ANR. versus JOINT DIRECTOR AND ANR. — [2003] SUPP. 6 S.C.R. 945
• S. SAMUEL, M.D., HARRISONS MALAYALAM AND ANR. versus UNION OF INDIA AND ORS. — [2003] SUPP. 5 S.C.R. 295
• S.A. JALALUDDIN versus BANGALORE DEVELOPMENT AUTHORITY AND ANR. — [2003] 2 S.C.R. 410
• S.D.S. SHIPPING PVT. LTD. versus JAY CONTAINER SERVICES CO. PVT. LTD. AND ORS. — [2003] SUPP. 1 S.C.R. 101
• S.M. NILAJKAR AND ORS. versus TELECOM DISTRICT MANAGER, KARNATAKA — [2003] 3 S.C.R. 156
• S.P. BADRINATH versus GOVT. OF A.P. AND ORS. ETC. ETC. — [2003] SUPP. 3 S.C.R. 872
• S.R. RADHAKRISHNAN AND ORS. versus NEELAMEGAM — [2003] SUPP. 1 S.C.R. 987
• S.R. RAMARAJ versus SPECIAL COURT, BOMBAY — [2003] SUPP. 2 S.C.R. 778
• SADHANA LODH versus NATIONAL INSURANCE COMPANY LTD. AND ANR. — [2003] 1 S.C.R. 567
• SAFIYA versus GOVERNMENT OF KERALA — [2003] SUPP. 1 S.C.R. 832
• SAHEBGOUDA (DEAD) BY LRS. AND ORS. versus OGEPPA AND ORS. — [2003] 3 S.C.R. 90
• SAHYADRI SAHAKARI SAKHAR KARKHANA LTD. versus COLLECTOR OF CENTRAL EXCISE, PUNE — [2003] 2 S.C.R. 310
• SAIKOU JABBI versus STATE OF MAHARASHTRA — [2003] SUPP. 6 S.C.R. 456
• SALIGRAM KHIRWAL versus UNION OF INDIA — [2003] SUPP. 3 S.C.R. 522
• SALIM AKHTAR @ MOTA versus STATE OF UTTAR PRADESH — [2003] 3 S.C.R. 470
• SANABOINA SATYANARAYANA versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [2003] SUPP. 1 S.C.R. 874
• SANDEN VIKAS (INDIA) LTD. versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI — [2003] 2 S.C.R. 608
• SANKAR RAM AND CO. versus KASI NAICKER AND ORS. — [2003] SUPP. 1 S.C.R. 930
• SANTOSH KUMAR AND ORS. versus G.R. CHAWLA AND ORS. — [2003] SUPP. 3 S.C.R. 561
• SANTOSH KUMAR versus STATE OF ANDHRA PRADESH AND ORS. — [2003] SUPP. 1 S.C.R. 264
• SARVA SHRAMIK SANGH versus MIS. INDIAN SMELTING AND REFINING CO. LTD. AND ORS. — [2003] SUPP. 4 S.C.R. 1003
• SARWAN KUMAR AND ANR. versus MADAN LAL AGGARWAL — [2003] 1 S.C.R. 918
• SATYA RANJAN MAJHI AND ANR. versus STATE OF ORISSA AND ORS. — [2003] SUPP. 2 S.C.R. 994
• SAURABH CHAUDRI AND ORS. versus UNION OF INDIA AND ORS. — [2003] SUPP. 5 S.C.R. 152
• SAVITRI CAIRAE versus U.P. AVAS EVAM VIKAS PARISHAD AND ANR. — [2003] 3 S.C.R. 1081
• SAYEDA AKHTAR versus ABDUL AHAD — [2003] SUPP. 1 S.C.R. 612
• SECRETARY, ANDHRA PRADESH PUBLIC SERVICE COMMISSION versus Y.V.V.R. SRINIVASULU AND ORS. — [2003] 3 S.C.R. 742
• SECRETARY, MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA versus M/S. CIPLA LTD. AND ORS. — [2003] SUPP. 2 S.C.R. 177
• SECRETARY, SCHOOL COMMITTEE, THIRUVALLUVAR HIGHER SECONDARY SCHOOL versus THE GOVT. OF TAMIL NADU AND ORS. — [2003] 3 S.C.R. 282
• SECRETARY, SELECTION COMMITTEE (MBBS) versus N. ANIRUDHAN (MINOR) AND ORS. — [2003] 2 S.C.R. 951
• SECUNDERABAD CANTONMENT BOARD, ANDHRA CIRCLE,-SECUNDERABAD REP. BY EXECUTIVE OFFICER versus MOHAMMED MOHIUDDIN AND ORS. — [2003] SUPP. 6 S.C.R. 395
• SETH CHAND RATAN versus PANDIT DURGA PRASAD (D) BY LRS. AND ORS. — [2003] 3 S.C.R. 75
• SH. O.P. CHOUDHRY versus REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY AND ORS. — [2003] 3 S.C.R. 309
• SHAMSUDDIN AND ORS. versus STATE OF M.P. — [2003] SUPP. 6 S.C.R. 1059
• SHANKAR K. MANDAL AND ORS. versus STATE OF BIHAR AND ORS. — [2003] 3 S.C.R. 796
• SHANKAR POPAT GAIDHANI versus HIRMANI UMAJI MORE (DEAD) BY LRS. AND ORS. — [2003] 1 S.C.R. 1189
• SHANTI KUMAR PANDA versus SHAKUNTALA DEVI — [2003] SUPP. 5 S.C.R. 98
• SHARDA DEVI versus STATE OF BIHAR AND ANR. — [2003] 1 S.C.R. 73
• SHARDA versus DHARMPAL — [2003] 3 S.C.R. 106
• SHEIKH NOOR AND ANR. versus SHEIKH G.S. IBRAHIM (DEAD) BY LRS. — [2003] SUPP. 2 S.C.R. 204
• SHIROMANI GURDWARA PRABANDHAK COMMITTEE versus MAHANT HARNAM SINGH C. (DEAD), M.N. SINGH AND ORS. — [2003] SUPP. 3 S.C.R. 805
• SHIV KUMAR BHAGAT versus STATE OF BIHAR AND ORS. — [2003] SUPP. 3 S.C.R. 654
• SHIV SHAKTI COOP. HOUSING SOCIETY, NAGPUR versus M/S. SWARAJ DEVELOPERS AND ORS. — [2003] 3 S.C.R. 762
• SHIVRAJ BAPURAY JADHAV AND ORS. versus STATE OF KARNATAKA — [2003] SUPP. 1 S.C.R. 539
• SHRI BIMAL N. DESAI versus STATE OF KARNATAKA AND ORS. — [2003] 3 S.C.R. 913
• SHRI DWARKA PRASAD AGARWAL (DEAD) BY LRS. AND ANR. versus B.D. AGARWAL AND ORS. — [2003] SUPP. 1 S.C.R. 336
• SHRI JUSTICE S.K. RAY versus STATE OF ORISSA AND ORS. — [2003] 1 S.C.R. 434
• SHRI KRISHNA GYANODAY SUGAR LTD. AND ANR. versus STATE OF BIHAR — [2003] 2 S.C.R. 75
• SHRIRAM versus STATE OF MADHYA PRADESH — [2003] SUPP. 6 S.C.R. 129
• SHYAM SINGH versus DARYAO SINGH (DEAD) BY LRS. AND ORS. — [2003] SUPP. 5 S.C.R. 784
• SHYAMA CHARAN DASH AND ORS. versus STATE OF ORISSA AND ANR. — [2003] 2 S.C.R. 899
• SIDDEGOWDA versus ASSISTANT COMMISSIONER AND ORS . — [2003] 1 S.C.R. 1108
• SIMON AND ORS. versus STATE OF KARNATAKA — [2003] SUPP. 4 S.C.R. 869
• SMT. AMIYHA BALA PAUL versus COMMISSIONER OF INCOME TAX, SHILLONG — [2003] SUPP. 1 S.C.R. 388
• SMT. ANOKHA versus THE STATE OF RAJASTHAN AND ORS. — [2003] SUPP. 6 S.C.R. 514
• SMT. KANAK AND ANR. versus U.P. AVAS EVAM VIKAS PARISHAD AND ORS. — [2003] SUPP. 3 S.C.R. 232
• SMT. KANTA DEVI versus UNION OF INDIA AND ANR. — [2003] 2 S.C.R. 992
• SMT. KESAR DEVI versus UNION OF INDIA AND ORS. — [2003] SUPP. 2 S.C.R. 1
• SMT. LILA GHOSH (DEAD) THROUGH LR SHRI TAPAS CHANDRA ROY versus THE STATE OF WEST BENGAL — [2003] SUPP. 5 S.C.R. 599
• SMT. SHAKILA ABDUL GAFAR KHAN versus VASANT RAGHUNATH DHOBLE AND ANR. — [2003] SUPP. 3 S.C.R. 426
• SMT. V. RAJESHWARI versus T.C. SARAVANABAVA — [2003] SUPP. 6 S.C.R. 927
• SOHAN LAL @ SOHAN SINGH AND ORS. versus STATE OF PUNJAB — [2003] SUPP. 4 S.C.R. 676
• SOHAN LAL GUPTA (DEAD) THR. LRS. AND ORS. versus SMT ASHA DEVI GUPTA AND ORS. — [2003] SUPP. 3 S.C.R. 249
• SOU. VIJAYA @ BABY versus STATE OF MAHARASHTRA — [2003] SUPP. 3 S.C.R. 340
• SOUTH EASTERN COALFIELDS LTD. versus STATE OF M.P. AND ORS. — [2003] SUPP. 4 S.C.R. 651
• SRI RAMNIK VALLABHDAS MADHVANI AND ORS. versus TARABEN PRAVINLAL MADHVANI — [2003] SUPP. 5 S.C.R. 230
• ST. JOHNS TEACHERS TRAINING INSTITUTE versus REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANR. — [2003] 1 S.C.R. 975
• STATE (GOVT. OF NCT OF DELHI) versus PREM RAJ — [2003] SUPP. 2 S.C.R. 235
• STATE (UNION OF INDIA) versus RAM SARAN — [2003] SUPP. 6 S.C.R. 476
• STATE BANK OF INDIA AND ORS. versus K.P. NARAYANAN KUTTY — [2003] 1 S.C.R. 391
• STATE BANK OF INDIA AND ORS. versus K.P. SUBBAIAH AND ORS. — [2003] SUPP. 1 S.C.R. 545
• STATE BANK OF INDIA versus L. KANNAIAH AND ORS. — [2003] SUPP. 2 S.C.R. 735
• STATE BANK OF INDIA versus RAM DAS AND ANR. — [2003] SUPP. 4 S.C.R. 1142
• STATE OF A.P. AND ORS. versus D. DASTAGIRI AND ORS. — [2003] 3 S.C.R. 877
• STATE OF A.P. versus K. PURUSHOTHAM REDDY AND ORS — [2003] 2 S.C.R. 832
• STATE OF ANDHRA PRADESH AND ANR. versus MARRI VENKAIAH AND ORS. — [2003] SUPP. 1 S.C.R. 841
• STATE OF ANDHRA PRADESH AND ORS. versus GOVERDHANLAL PITTI — [2003] 2 S.C.R. 908
• STATE OF ANDHRA PRADESH versus K. SRINIVASULU REDDY AND ANR. — [2003] SUPP. 6 S.C.R. 1050
• STATE OF ANDHRA PRADESH versus P.V. HANUMANTHA RAO (D) THR. LRS. AND ANR. — [2003] SUPP. 4 S.C.R. 736
• STATE OF ANDHRA PRADESH versus V. VASUDEVA RAO — [2003] SUPP. 5 S.C.R. 500
• STATE OF BIHAR AND ORS. versus INDUSTRIAL CORPORATION PVT. LTD. AND ORS. — [2003] SUPP. 3 S.C.R. 362
• STATE OF BIHAR versus KALIKA KUER @ KALIKA SINGH AND ORS. — [2003] 3 S.C.R. 919
• STATE OF BIHAR versus LAL KRISHNA ADVANI AND ORS. — [2003] SUPP. 3 S.C.R. 844
• STATE OF GUJARAT AND ORS. versus SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES — [2003] 1 S.C.R. 695
• STATE OF GUJARAT versus SALIMBHAL ABDULGAFFAR SHAIKH AND ORS. — [2003] SUPP. 3 S.C.R. 414
• STATE OF H.P. versus M.P. GUPTA — [2003] SUPP. 6 S.C.R. 541
• STATE OF HARYANA AND ANR. versus ANKUR GUPTA — [2003] SUPP. 3 S.C.R. 333
• STATE OF HARYANA AND ANR. versus JASBIR KAUR AND ORS. — [2003] SUPP. 2 S.C.R. 245
• STATE OF HARYANA AND ANR. versus TILAK RAJ AND ORS. — [2003] SUPP. 1 S.C.R. 522
• STATE OF HARYANA AND ORS. versus INDIRA KUMARI — [2003] SUPP. 2 S.C.R. 469
• STATE OF HARYANA AND ORS. versus SUMITRA DEVI AND ORS. — [2003] SUPP. 5 S.C.R. 351
• STATE OF HARYANA versus BALWANT SINGH — [2003] 2 S.C.R. 557
• STATE OF HARYANA versus JAGBIR SINGH AND ANR. — [2003] SUPP. 4 S.C.R. 165
• STATE OF JAMMU AND KASHMIR versus GHULAM MOHD. DAR AND ANR. — [2003] SUPP. 6 S.C.R. 1
• STATE OF KARNATAKA AND ORS. versus P.M. BHASKARA GOWDA AND ORS. — [2003] SUPP. 5 S.C.R. 347
• STATE OF KARNATAKA versus M.V. MAHESH — [2003] 2 S.C.R. 553
• STATE OF KARNATAKA versus M.V. MANJUNATHEGOWDA AND ANR. — [2003] 1 S.C.R. 21
• STATE OF KARNATAKA versus MOHAMED NAZEER @ BABU — [2003] 1 S.C.R. 555
• STATE OF KARNATAKA versus PUTTARAJA — [2003] SUPP. 6 S.C.R. 274
• STATE OF KARNATAKA versus SHARIFF — [2003] 1 S.C.R. 572
• STATE OF KARNATAKA versus VISHWABHARATHI HOUSE BUILDING COOPERATIVE SOCIETY AND ORS. — [2003] 1 S.C.R. 397
• STATE OF KERALA AND ORS. versus K. SAROJINI AMMA AND ORS — [2003] SUPP. 4 S.C.R. 694
• STATE OF KERALA AND ORS. versus N. AVINASIAPPAN — [2003] SUPP. 6 S.C.R. 4
• STATE OF M.P. versus KEDIA LEATHER AND LIQUOR LTD. AND ORS . — [2003] SUPP. 2 S.C.R. 727
• STATE OF MADHYA PRADESH versus AVADH KISHORE GUPTA AND ORS. — [2003] SUPP. 5 S.C.R. 672
• STATE OF MADHYA PRADESH AND ANR. versus BHOLA @ BHAIRON PRASAD RAGHUVANSHI — [2003] 1 S.C.R. 906
• STATE OF MADHYA PRADESH versus GHANSHYAM SINGH — [2003] SUPP. 3 S.C.R. 618
• STATE OF MADHYA PRADESH versus M/S. K.C.T. DRINKS LTD. — [2003] 2 S.C.R. 574
• STATE OF MADHYA PRADESH versus MAN SINGH AND ORS. — [2003] SUPP. 2 S.C.R. 460
• STATE OF MAHARASHTRA AND ANR. versus B.E. BILLIMORIA AND ORS. — [2003] SUPP. 2 S.C.R. 603
• STATE OF MAHARASHTRA AND ORS. versus MAIMUMA BANU AND ORS. — [2003] SUPP. 2 S.C.R. 228
• STATE OF MAHARASHTRA versus KASHIRAO AND ORS. — [2003] SUPP. 2 S.C.R. 1060
• STATE OF MAHARASHTRA versus M/S. S.D. SHINDE AND CO. — [2003] SUPP. 3 S.C.R. 891
• STATE OF MANIPUR AND ANR. versus R.K. MANIKANTA SINGH AND ORS. — [2003] SUPP. 6 S.C.R. 1262
• STATE OF MANIPUR versus MD. RAJAODIN — [2003] SUPP. 3 S.C.R. 107
• STATE OF NAGALAND AND ANR. versus TOULVI KIBAMI AND ANR. — [2003] SUPP. 4 S.C.R. 862
• STATE OF ORISSA AND ORS. versus BHIKARI CHARAN KHUNTIA AND ORS. ETC. — [2003] SUPP. 3 S.C.R. 986
• STATE OF ORISSA AND ORS. versus JOGINDER PATJOSHI AND ANR. — [2003] SUPP. 5 S.C.R. 492
• STATE OF ORISSA AND ORS. versus MANGALAM TIMBER PRODUCTS LTD. ETC. — [2003] SUPP. 5 S.C.R. 476
• STATE OF ORISSA AND ORS. versus RAJENDRA KUMAR DAS AND ANR. — [2003] SUPP. 3 S.C.R. 146
• STATE OF ORISSA versus KANDURI SAHOO — [2003] SUPP. 6 S.C.R. 487
• STATE OF ORISSA versus LOCHAN NAYAK (DEAD) BY LRS. — [2003] SUPP. 2 S.C.R. 63
• STATE OF ORISSA versus NITYANAND SATPATHY AND ORS. — [2003] SUPP. 2 S.C.R. 66
• STATE OF PUNJAB AND ANR. versus MIS. DEVANS MODERN BREWERIES AND ANR. ETC. — [2003] SUPP. 5 S.C.R. 930
• STATE OF PUNJAB AND ORS. versus CHARANJIT SINGH — [2003] SUPP. 3 S.C.R. 894
• STATE OF PUNJAB AND ORS. versus MANJIT SINGH AND ORS. — [2003] SUPP. 3 S.C.R. 856
• STATE OF PUNJAB versus BHAG SINGH — [2003] SUPP. 6 S.C.R. 904
• STATE OF PUNJAB versus DARSHAN SINGH — [2003] SUPP. 4 S.C.R. 1042
• STATE OF PUNJAB versus JOGINDER SINGH AND ANR. — [2003] SUPP. 4 S.C.R. 1164
• STATE OF PUNJAB versus KARNAIL SINGH — [2003] SUPP. 2 S.C.R. 593
• STATE OF PUNJAB versus PARAMJIT SINGH AND ORS. — [2003] SUPP. 4 S.C.R. 887
• STATE OF PUNJAB versus POHLA SINGH AND ANR. — [2003] SUPP. 3 S.C.R. 993
• STATE OF PUNJAB versus RAMDEV SINGH — [2003] SUPP. 6 S.C.R. 995
• STATE OF RAJASTHAN AND ORS. versus ANAND PRAKASH SOLANKI — [2003] SUPP. 2 S.C.R. 957
• STATE OF RAJASTHAN versus BHAWANI AND ANR. — [2003] SUPP. 1 S.C.R. 996
• STATE OF RAJASTHAN versus HAT SINGH AND ORS. — [2003] 1 S.C.R. 38
• STATE OF RAJASTHAN versus KHERAJ RAM — [2003] SUPP. 2 S.C.R. 861
• STATE OF RAJASTHAN versus NATHU AND ORS. — [2003] 3 S.C.R. 967
• STATE OF RAJASTHAN versus RAJA RAM — [2003] SUPP. 2 S.C.R. 445
• STATE OF TRIPURA AND ORS. versus K.K. ROY — [2003] SUPP. 6 S.C.R. 781
• STATE OF U.P. AND ANR. versus CHANDRAPAL SINGH AND ANR. — [2003] 2 S.C.R. 1062
• STATE OF U.P. AND ORS. versus JAGJEET SINGH AND ORS. — [2003] SUPP. 4 S.C.R. 837
• STATE OF U.P. AND ORS. versus LALJI TANDON (DEAD) THROUGH LRS. — [2003] SUPP. 5 S.C.R. 77
• STATE OF U.P. AND ORS. versus SMT. GULAICHI — [2003] SUPP. 1 S.C.R. 762
• STATE OF U.P. AND ORS. versus SMT. JANKI DEVI PAL — [2003] 1 S.C.R. 1075
• STATE OF U.P. AND ORS. versus U.P. SALES TAX OFFICERS GRADE II ASSOCIATION — [2003] 3 S.C.R. 617
• STATE OF U.P. AND ORS. versus VAM ORGANIC CHEMICALS LTD. AND ORS. — [2003] SUPP. 4 S.C.R. 957
• STATE OF U.P. versus ALLIED CONSTRUCTIONS — [2003] SUPP. 2 S.C.R. 55
• STATE OF U.P. versus BABU AND ORS. — [2003] SUPP. 3 S.C.R. 1079
• STATE OF U.P. versus PREMI AND ORS. — [2003] 2 S.C.R. 266
• STATE OF U.P. versus RAM BAHADUR SINGH AND ORS. — [2003] SUPP. 4 S.C.R. 1139
• STATE OF UTTAR PRADESH AND ANR. ETC. ETC. versus UNION OF INDIA AND ANR. ETC. ETC. — [2003] 1 S.C.R. 785
• STATE OF UTTARANCHAL AND ORS. versus SIDHARTH SRIVASTAVA AND ORS. — [2003] SUPP. 1 S.C.R. 278
• STATE OF WEST BENGAL AND ANR. versus E.I.T.A. INDIA LTD. AND ORS. — [2003] 2 S.C.R. 668
• STATE OF WEST BENGAL AND ANR. versus ROAD TRANSPORT ASSOCIATION, SILGURI AND ANR. — [2003] 2 S.C.R. 335
• STATE OF WEST BENGAL AND ORS, versus SRI PRONAB KR. SUR AND ORS. — [2003] 3 S.C.R. 393
• STATE OF WEST BENGAL AND ORS. versus PANTHA CHATTERJEE AND ORS. — [2003] SUPP. 1 S.C.R. 427
• STATE OF WEST BENGAL versus AMRITLAL CHATTERJEE — [2003] SUPP. 3 S.C.R. 346
• STATE THROUGH NARCOTICS CONTROL BUREAU versus KULWANT SINGH — [2003] 1 S.C.R. 995
• STATE THROUGH SPECIAL CELL, NEW DELHI versus NAVJOT SANDHU @ AFSHAN GURU AND ORS. — [2003] SUPP. 1 S.C.R. 130
• SUBAL PAUL versus MALINA PAUL AND ANR. — [2003] 1 S.C.R. 1092
• SUBHASHIS BAKSHI AND ANR. versus WEST BENGAL MEDICAL COUNCIL AND ORS. — [2003] 1 S.C.R. 1150
• SUCHA SINGH AND ANR. versus STATE OF PUNJAB — [2003] SUPP. 2 S.C.R. 35
• SUCHAND PAL versus PHANI PAL AND ANR. — [2003] SUPP. 5 S.C.R. 281
• SUDHAKAR VITHAL KUMBHARE versus STATE OF MAHARASHTRA AND ORS. — [2003] SUPP. 5 S.C.R. 746
• SUKANYA HOLDINGS PVT. LTD versus JAYESH H. PANDYA AND ANR. — [2003] 3 S.C.R. 558
• SUKHDEV SINGH versus DELHI STATE (GOVT. OF NCT OF DELHI) — [2003] SUPP. 3 S.C.R. 224
• SUNIL KUMAR GOYAL versus RAJASTHAN PUBLIC SERVICE COMMISSION — [2003] SUPP. 1 S.C.R. 220
• SUNIL KUMAR versus THE STATE GOVT. OF NCT OF DELHI — [2003] SUPP. 4 S.C.R. 767
• SUPERINTENDENT OF POLICE, C.B.I. AND ORS. versus TAPAN KR. SINGH — [2003] 3 S.C.R. 485
• SUPERINTENDING ENGINEER AND ORS. versus A. SANKARAIAH — [2003] SUPP. 4 S.C.R. 923
• SUPREET BATRA AND ORS. versus UNION OF INOIA AND ORS. — [2003] 1 S.C.R. 586
• SURENDRA KUMAR SHARMA versus VIKAS ADHIKARI AND ANR. — [2003] SUPP. 1 S.C.R. 168
• SURENDRA PASWAN versus STATE OF JHARKHAND — [2003] SUPP. 6 S.C.R. 321
• SURESHCHANDRA SINGH AND ORS. versus FERTILIZER CORPN. OF INDIA LTD. AND ORS. — [2003] SUPP. 6 S.C.R. 937
• SURINDER SINGH AND ANR. versus STATE OF U.P. — [2003] SUPP. 3 S.C.R. 401
• SURINDER SINGH versus THE STATE OF PUNJAB — [2003] SUPP. 2 S.C.R. 359
• SURYA DEV RAI versus RAM CHANDER RAI AND ORS. — [2003] SUPP. 2 S.C.R. 290
• SUSHIL KUMAR versus RAKESH KUMAR — [2003] SUPP. 4 S.C.R. 802
• SUSHIL MURMU versus STATE OF JHARKHAND — [2003] SUPP. 6 S.C.R. 702
• SWARAJYALAXMI AND ORS. versus AUTHORISED OFFICER, LAND REFORMS, MEDAK AND ORS. — [2003] 3 S.C.R. 575
• SYED T.A. NAQSHBANDI AND ORS. versus STATE OF JAMMU AND KASHMIR AND ORS. — [2003] SUPP. 1 S.C.R. 114
• SYNDICATE BANK versus M/S. R.S.R. ENGINEERING WORKS AND ORS. — [2003] SUPP. 1 S.C.R. 213
• T. LAKSHMIPATHI AND ORS. versus P. NITHYANANDA REDDY AND ORS. — [2003] 3 S.C.R. 173
• T.A. AHAMMED KABEER versus A.A. AZEEZ AND ORS. — [2003] 3 S.C.R. 511
• T.K. RANGARAJAN versus GOVERNMENT OF TAMIL NADU & ORS. — [2003] SUPP. 2 S.C.R. 251
• T.N. DADHA PHARMACEUTICALS versus COLLECTOR OF CENTRAL EXCISE, MADRAS — [2003] 1 S.C.R. 897
• TEJ KAUR AND ORS. ETC. versus STATE OF PUNJAB AND ORS. — [2003] 2 S.C.R. 707
• TEJUMAL BHOJWANI (DEAD) THROUGH LRS. AND ORS. versus STATE OF U.P. — [2003] SUPP. 2 S.C.R. 1044
• THAKUR PRASAD (DEAD) THROUGH LRS. versus RAJ KARAN (DEAD) BY LRS. AND ORS. — [2003] 2 S.C.R. 591
• THAMAN KUMAR versus STATE OF UNION TERRITORY OF CHANDIGARH — [2003] 3 S.C.R. 1190
• THE SECRETARY, THIRUMURUGAN CO-OPERATIVE AGRICULTURAL CREDIT SOCIETY versus M. LALITHA (DEAD) THROUGH LRS. AND ORS. — [2003] SUPP. 6 S.C.R. 659
• THE APEX CO-OPERATIVE BANK OF URBAN BANK OF MAHARASHTRA AND GOA LTD. versus THE MAHARASHTRA STATE CO-OPERATIVE BANK LTD. AND ORS. — [2003] SUPP. 4 S.C.R. 1071
• THE ASSISTANT COMMISSIONER, ASSESSMENT-II, BANGALORE AND ORS. versus M/S. VELLIAPPA TEXTILES LTD. AND ORS. — [2003] SUPP. 3 S.C.R. 763
• THE COMMISSIONER OF POLICE, HUBLI AND ANR. versus R.S. MORE — [2003] 1 S.C.R. 452
• THE DIVISIONAL CONTROLLER, KSRTC versus MAHADEVA SHETTY AND ANR. — [2003] SUPP. 2 S.C.R. 14
• THE GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATIONS, THIRUVANANTHAPURAM versus JACOB, S/O KOCHUVARKEY KALLIATH (DEAD) BY LRS. AND ORS. — [2003] 3 S.C.R. 214
• THE GOVERNMENT OF NCT OF DELHI versus JASPAL SINGH — [2003] SUPP. 2 S.C.R. 335
• THE GOVERNMENT OF TAMIL NADU AND ORS. versus M. ANANCHU ASARI AND ORS. — [2003] SUPP. 4 S.C.R. 1104
• THE HIGH COURT EMPLOYEES WELFARE ASSOCIATION, CALCUTTA AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2003] SUPP. 5 S.C.R. 712
• THE LAND ACQUISITION OFFICER, KAMMARAPALLY VILLAGE, NIZAMABAD DISTRICT, ANDHRA PRADESH versus NOOKALA RAJAMALLU AND ORS. — [2003] SUPP. 6 S.C.R. 67
• THE MATTER OF ANIL PANJWANI versus . — [2003] 3 S.C.R. 1179
• THE MUNICIPAL CORPORATION OF GREATER BOMBAY versus SHRI LAXMAN IYER AND ANR. — [2003] SUPP. 4 S.C.R. 984
• THE NEW INDIA ASSURANCE CO. LTD. versus C. PADMA AND ANR. — [2003] SUPP. 3 S.C.R. 677
• THE STATE OF BIHAR AND ANR. versus KEDAR SAO AND ANR. — [2003] SUPP. 2 S.C.R. 974
• THE STATE OF GOA AND ANR. versus M/S. COLFAX LABORATORIES.LTD. AND ANR. — [2003] SUPP. 4 S.C.R. 1050
• THE STATE OF HIMACHAL PRADESH AND ORS. versus YASH PAL GARG (DEAD) BY LRS. AND ORS. — [2003] 3 S.C.R. 1056
• THE STATE OF MADHYPRADESH AND ORS. versus GOPAL D. TIRTHANI AND ORS. — [2003] SUPP. 1 S.C.R. 797
• THE STATE OF MAHARASHTRA AND ANR. versus THE JALGAON MUNICIPAL COUNCIL AND ORS. — [2003] 1 S.C.R. 1112
• THE STATE OF MAHARASHTRA versus DR. PRAFUL B. DESAI AND ANR. — [2003] 3 S.C.R. 244
• THIRUMALA TIRUPATI DEVASTHANAMS AND ANR. versus THALLAPPAKA ANANTHACHARYULU AND ORS. — [2003] SUPP. 3 S.C.R. 538
• TULSHIDAS KANOLKAR versus THE STATE OF GOA — [2003] SUPP. 4 S.C.R. 978
• U. DHAR AND ANR. versus THE STATE OF JHARKHAND AND ANR. — [2003] 1 S.C.R. 447
• U.O.I versus A.P. BAJPAI AND ORS. — [2003] 1 S.C.R. 429
• U.P. PUBLIC SERVICES COMMISSION versus SUBHASH CHANDRA DIXIT AND ORS. — [2003] SUPP. 5 S.C.R. 210
• UDAY versus STATE OF KARNATAKA — [2003] 2 S.C.R. 231
• UMA DEVI NAMBIAR AND ORS. versus T.C. SIDHAN (DEAD) — [2003] SUPP. 6 S.C.R. 637
• UNION OF INDIA & ORS. versus DHIR SINGH CHINA, COLONEL (RETD.) — [2003] 1 S.C.R. 779
• UNION OF INDIA AND ANR. versus AZADI BACHAO ANDOLAN AND ANR. — [2003] SUPP. 4 S.C.R. 222
• UNION OF INDIA AND ANR. versus INTERNATIONAL TRADING CO. AND ANR. — [2003] SUPP. 1 S.C.R. 55
• UNION OF INDIA AND ANR. versus M/S. G.T.C. INDUSTRIES LTD., BOMBAY — [2003] 3 S.C.R. 48
• UNION OF INDIA AND ANR. versus M/S. SOHAN LAL PUGLIA — [2003] SUPP. 5 S.C.R. 832
• UNION OF INDIA AND ANR. versus PUNJAB SINGH AND ANR. — [2003] SUPP. 3 S.C.R. 728
• UNION OF INDIA AND ANR. versus V.N. BHAT — [2003] SUPP. 4 S.C.R. 857
• UNION OF INDIA AND ORS. versus C. KRISHNA REDDY — [2003] SUPP. 6 S.C.R. 1084
• UNION OF INDIA AND ORS. versus EX.FLT. LT. G.S. BAJWA — [2003] 3 S.C.R. 1092
• UNION OF INDIA AND ORS. versus JAIPAL SINGH — [2003] SUPP. 5 S.C.R. 115
• UNION OF INDIA AND ORS. versus M/S. CHOWGULE AND CO. LTD. AND ORS. — [2003] 1 S.C.R. 543
• UNION OF INDIA AND ORS. versus RAJESH P.U. PUTHUVALNIKATHU AND ANR. — [2003] SUPP. 1 S.C.R. 883
• UNION OF INDIA AND ORS. versus SHIVENDRA BIKARAM SINGH — [2003] 3 S.C.R. 881
• UNION OF INDIA versus AHMEDABAD ELECTRICITY CO. LTD. AND ORS. — [2003] SUPP. 4 S.C.R. 1117
• UNION OF INDIA versus B.N. JHA — [2003] 2 S.C.R. 721
• UNION OF INDIA versus CHAJJU RAM (DEAD) BY LRS. AND ORS. — [2003] 3 S.C.R. 647
• UNION OF INDIA versus INDALCO INDUSTRIES — [2003] 3 S.C.R. 377
• UNION OF INDIA versus JUSTICE (RETD.) S. N. SAXENA AND ORS. — [2003] 2 S.C.R. 282
• UNION OF INDIA versus KULDEEP SINGH — [2003] SUPP. 6 S.C.R. 526
• UNION OF INDIA versus KULDIP SINGH PERMER AND ORS. — [2003] SUPP. 2 S.C.R. 677
• UNION OF INDIA versus M/S V. PUNDARIKAKSHUDU AND SONS AND ANR. — [2003] SUPP. 3 S.C.R. 506
• UNION OF INDIA versus MADHUSUDAN PRASAD — [2003] SUPP. 4 S.C.R. 1026
• UNION OF INDIA versus PAUL MANICKAM AND ANR. — [2003] SUPP. 4 S.C.R. 618
• UNION OF INDIA versus PRAKASH P. HINDUJA AND ANR. — [2003] SUPP. 1 S.C.R. 307
• UNION OF INDIA versus R. PADMANABHAN — [2003] SUPP. 2 S.C.R. 432
• UNION OF INDIA versus RAJIV KUMAR — [2003] SUPP. 1 S.C.R. 597
• UNION OF INDIA versus SAVJIRAM AND ANR. — [2003] SUPP. 6 S.C.R. 1006
• UNION OF INDIA versus SHIV DAYAL SOIN & SONS PVT. LTD. AND ORS. — [2003] 2 S.C.R. 371
• UNION OF INDIA versus TARIT RANJAN DAS — [2003] SUPP. 4 S.C.R. 339
• UNION TERRITORY OF CHANDIGARH AND ORS. versus RAJESH KUMAR BASANDHI AND ANR. — [2003] SUPP. 3 S.C.R. 452
• UNITED BANK OF INDIA versus RAMDAS MAHADEO PRASHAD AND ORS. — [2003] SUPP. 5 S.C.R. 129
• UNITED INDIA INSURANCE CO. LTD. versus JYOTSNABEN SUDHIRBHAI PATEL AND ORS. — [2003] SUPP. 2 S.C.R. 380
• UNITED INDIA INSURANCE COMPANY LTD. versus LEHRU AND ORS. — [2003] 2 S.C.R. 495
• UTKAL UNIVERSITY AND ANR. versus JYOTIRMAYEE NAYAK AND ORS. — [2003] 3 S.C.R. 344
• V. DANDAPANI CHETTIAR versus BALASUBRAMANIAN CHETTIAR (DEAD) BY LRS AND ORS. — [2003] SUPP. 2 S.C.R. 371
• V.K. MAJOTRA versus UNION OF INDIA AND ORS. — [2003] SUPP. 3 S.C.R. 483
• V.P. PITHUPITCHAI AND ANR. versus THE SPECIAL SECRETARY TO THE GOVT. OF TAMIL NADU — [2003] 3 S.C.R. 1045
• VAJRAPU SAMBAYYA NAIDU AND ORS. versus STATE OF A.P. AND ORS. — [2003] SUPP. 3 S.C.R. 299
• VED PRAKASH AND ORS. versus MINISTRY OF INDUSTRY, LUCKNOW AND ANR. — [2003] 2 S.C.R. 1000
• VICE CHAIRMAN AND MANAGING DIRECTOR A.P.S.L.D.C. LTD. AND ANR. versus R. V ARAPRASAD AND ORS. — [2003] SUPP. 1 S.C.R. 226
• VIDEOCON PROPERTIES LTD. versus DR. BHALCHANDRA LABORATORIES AND ORS. — [2003] SUPP. 6 S.C.R. 1197
• VIDYADHARAN versus STATE OF KERALA — [2003] SUPP. 5 S.C.R. 524
• VIJAY KUMAR RAMA CHANDRA BHATE versus NEELA VIJAY KUMAR BHATE — [2003] 3 S.C.R. 607
• VIJAY LAKSHMI versus PUNJAB UNIVERSITY AND ORS. — [2003] SUPP. 3 S.C.R. 1034
• VINOD KUMAR versus PREM LATA — [2003] SUPP. 2 S.C.R. 803
• VIRENDER SINGH AND ORS. versus UNION OF INDIA — [2003] 3 S.C.R. 864
• VISVESWARAN versus STATE REP. BY S.D.M. — [2003] 3 S.C.R. 978
• VITHAL Y. GALTONDE versus UNION OF INDIA AND ANR. — [2003] SUPP. 6 S.C.R. 952
• VIVEK GUPTA versus CENTRAL BUREAU OF INVESTIGATION AND ANR . — [2003] SUPP. 3 S.C.R. 1087
• VJJAY SYAL AND ANR. versus STATE OF PUNJAB AND ORS. — [2003] SUPP. 1 S.C.R. 242
• WELFARE ASSOCN. A.R.P., MAHARASHTRA AND ANR. ETC. ETC. versus RANJIT P. GOHIL AND ORS. ETC. ETC. — [2003] 2 S.C.R. 139
• WEST BENGAL GOVERNMENT EMPLOYEES (FOOD AND SUPPLIES) CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. versus SMT. SULEKHA PAL (DEY) AND ORS. — [2003] 3 S.C.R. 626
• YOGESH KUMAR AND ORS. versus GOVERNMENT OF NTC DELHI AND ORS. — [2003] 2 S.C.R. 662
• ZAFAR versus STATE OF U.P. — [2003] 1 S.C.R. 363

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