Supreme Court of India — 2019

1050 reported judgments.

• A. RAJAGOPALAN ETC. versus THE DISTRICT COLLECTOR, THIRUCHIRAPALLI DISTRICT & ORS. & ETC. — [2019] 5 S.C.R. 340
• AARISH ASGAR QURESHI versus FAREED AHMED QURESHI & ANR. — [2019] 3 S.C.R. 400
• ABCD versus UNION OF INDIA & ORS. — [2019] 15 S.C.R. 1
• ABDUL HAKEEM M.A. & ORS. versus MAHATMA GANDHI UNIVERSITY & ORS. — [2019] 3 S.C.R. 382
• ABDUL KUDDUS versus UNION OF INDIA AND OTHERS — [2019] 8 S.C.R. 669
• ACCUSED 'X' versus STATE OF MAHARASHTRA — [2019] 6 S.C.R. 1
• ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA versus BHAVESH PABARI — [2019] 18 S.C.R. 898
• AIR COMMODORE NAVEEN JAIN versus UNION OF INDIA & ORS. — [2019] 13 S.C.R. 241
• AIR INDIA EXPRESS LIMITED AND ORS. versus CAPT. GURDARSHAN KAUR SANDHU — [2019] 12 S.C.R. 980
• AJAY KUMAR versus LATA @ SHARUTI & ORS. — [2019] 6 S.C.R. 283
• AJIT KAUR @ SURJIT KAUR versus DARSHAN SINGH (DEAD) THROUGH LRS. & ORS. — [2019] 6 S.C.R. 443
• AJITH K & ORS. versus ANEESH K.S. & ORS. — [2019] 11 S.C.R. 495
• AKSHAY KUMAR SINGH versus STATE (NCT OF DELHI) — [2019] 15 S.C.R. 342
• ALIYATHAMMUDA BEETHATHEBIYYAPPURA POOKOYA & ANR. versus PATTAKAL CHERIYAKOYA & ORS. — [2019] 10 S.C.R. 961
• ALL INDIA INSTITUTE OF MEDICAL SCIENCES versus SANJIV CHATURVEDI & ORS. — [2019] 1 S.C.R. 862
• ALL MANIPUR PENSIONERS ASSOCIATION BY ITS SECRETARY versus THE STATE OF MANIPUR AND OTHERS — [2019] 9 S.C.R. 905
• ALOK KUMAR VERMA versus UNION OF INDIA & ANR. — [2019] 1 S.C.R. 100
• AMBALAL SARABHAI ENTERPRISES LTD. versus K. S. INFRASPACE LLP & ANR. — [2019] 13 S.C.R. 605
• AMBI RAM versus STATE OF UTTARAKHAND — [2019] 2 S.C.R. 656
• AMIR HAMZA SHAIKH & ORS. versus STATE OF MAHARASHTRA & ANR. — [2019] 11 S.C.R. 597
• AMIT KUMAR ROY versus UNION OF INDIA & ORS. — [2019] 9 S.C.R. 885
• ANAND RAMACHANDRA CHOUGULE versus SIDARAI LAXMAN CHOUGALA AND OTHERS — [2019] 11 S.C.R. 14
• ANANDRAO RAMCHANDRA SALUNKE versus LIFE INSURANCE CORPORATION OF INDIA & ANR. — [2019] 5 S.C.R. 210
• ANDHRA KESARI COLLEGE OF EDUCATION & ANR versus STATE OF ANDHRA PRADESH & ORS. — [2019] 12 S.C.R. 669
• ANDHRA PRADESH POLLUTION CONTROL versus CCL PRODUCTS (INDIA) LIMITED — [2019] 10 S.C.R. 855
• ANDHRA PRADESH PUBLIC SERVICE versus KOTA LINGESWARA RAO & ORS. — [2019] 15 S.C.R. 79
• ANIL KUMAR ANAND versus COMMISSIONER OF CUSTOMS (PREVENTIVE) — [2019] 6 S.C.R. 225
• ANIL KUMAR versus UNION OF INDIA & ORS. — [2019] 5 S.C.R. 1153
• ANIL KUMAR versus UNION OF INDIA AND ORS. — [2019] 2 S.C.R. 521
• ANJALI BHARDWAJ AND OTHERS versus UNION OF INDIA AND OTHERS — [2019] 2 S.C.R. 199
• ANJANA MITTAL versus OIL AND NATURAL GAS CORPORATION LIMITED — [2019] 10 S.C.R. 353
• ANJUM HUSSAIN & ORS. versus INTELLICITY BUSINESS PARK PVT. LTD. & ORS. — [2019] 7 S.C.R. 1036
• ANKUSH MARUTI SHINDE AND OTHERS versus STATE OF MAHARASHTRA — [2019] 4 S.C.R. 709
• ANOKHILAL versus STATE OF MADHYA PRADESH — [2019] 18 S.C.R. 1196
• ANSS RAJASHEKAR versus AUGUSTUS JEBA ANANTH — [2019] 1 S.C.R. 731
• ANUPAL SINGH AND OTHERS versus STATE OF U.P THROUGH PRINCIPAL SECRETARY, PERSONNEL DEPARTMENT AND OTHERS — [2019] 12 S.C.R. 1071
• ANURAG SONI versus STATE OF CHHATTISGARH — [2019] 6 S.C.R. 972
• ARSHNOOR SINGH versus HARPAL KAUR & ORS. — [2019] 8 S.C.R. 999
• ARULMIGHU NELLUKADAI MARIAMMAN versus TAMILARASI (DEAD) BY LRS. — [2019] 7 S.C.R. 361
• ARUN KUMAR MANGLIK versus CHIRAYU HEALTH AND MEDICARE PRIVATE LTD. & ANR. — [2019] 3 S.C.R. 281
• ASGAR & ORS. versus MOHAN VARMA & ORS. — [2019] 2 S.C.R. 664
• ASHARFI DEVI (D) THR. LRS. versus STATE OF U.P. & ORS. — [2019] 1 S.C.R. 855
• ASHATAI W/O ANAND DUPARTE versus SHRIRAM CITY UNION FINANCE LTD. — [2019] 6 S.C.R. 58
• ASHISH JAIN versus MAKRAND SINGH AND ORS. — [2019] 1 S.C.R. 345
• ASHOK KUMAR AND ORS. versus DEPINDER SINGH DHESI AND ORS. — [2019] 10 S.C.R. 581
• ASHOK KUMAR MEHRA & ANR. versus THE STATE OF PUNJAB ETC. — [2019] 6 S.C.R. 41
• ASHOKSINH JAYENDRASINH versus STATE OF GUJARAT — [2019] 7 S.C.R. 309
• ASIF KHAN versus STATE OF MAHARASHTRA & ANR. — [2019] 2 S.C.R. 887
• ASIM SHARIFF versus NATIONAL INVESTIGATION AGENCY — [2019] 8 S.C.R. 799
• ASSAM PUBLIC WORKS versus UNION OF INDIA & ORS. — [2019] 10 S.C.R. 217
• ASSOCIATES THROUGH ITS PARTNER versus THE STATE OF MAHARASHTRA AND ORS. — [2019] 11 S.C.R. 282
• ASSOCIATION FOR CONSUMER WELFARE AND AID versus GRANITE GATE PROPERTIES PRIVATE LIMITED & ANR. — [2019] 5 S.C.R. 897
• ASSOCIATION OF MEDICAL SUPER SPECIALITYASPIRANTS AND RESIDENTS & ORS. versus UNION OF INDIA & OTHERS — [2019] 12 S.C.R. 1011
• ASST. PROVIDENT FUND COMMISSIONER EPFO, BAREILLYM/S U.P. STATE WAREHOUSING CORP. & ANR. versus M/S U.P. STATE WAREHOUSING CORP. & ANR. — [2019] 10 S.C.R. 237
• ATMA RAM & ORS. versus STATE OF RAJASTHAN — [2019] 5 S.C.R. 714
• ATUL CHANDRA DAS (D) THROUGH LRS. versus RABINDRA NATH BHATTACHARYA (D) THR. LRS. & ORS. ETC. — [2019] 5 S.C.R. 1185
• AURANGABAD MUNICIPAL CORPORATION THR. ITS COMMISSIONER ETC. versus JAYANT S/O SARVOTTAMRAO KHARWADKAR ETC. & ORS. — [2019] 17 S.C.R. 986
• AWADHESH KUMAR versus STATE OF U.P. & ANR. — [2019] 17 S.C.R. 185
• B K PAVITRA AND ORS. versus THE UNION OF INDIA AND ORS — [2019] 7 S.C.R. 1086
• BABU RAM versus SANTOKH SINGH (DECEASED) THROUGH HIS LRS AND OTHERS — [2019] 2 S.C.R. 926
• BADRI VISHAL PANDEY AND ORS. versus RAJESH MITTAL AND ORS. — [2019] 1 S.C.R. 223
• BAHUDDESHIYA VIKAS SANSTHA THROUGH PRESIDENT B.B. KARANJEKAR & ORS. versus KU. JAYA & ORS. — [2019] 11 S.C.R. 718
• BAIDYANATH YADAV versus ADITYA NARAYAN ROY & ORS. — [2019] 15 S.C.R. 427
• BAIJU KUMAR SONI & ANR. versus STATE OF JHARKHAND — [2019] 10 S.C.R. 1111
• BAJAJ AUTO LIMITED versus UNION OF INDIA & ORS. — [2019] 5 S.C.R. 139
• BAJARANG SHYAMSUNDER AGARWAL versus CENTRAL BANK OF INDIA & ANR. — [2019] 12 S.C.R. 352
• BALJEET SINGH (DEAD) THROUGH LRS. AND OTHERS ETC. ETC. versus STATE OF U.P. AND OTHERS — [2019] 11 S.C.R. 646
• BALKRISHNA DATTATRAYA GALANDE versus BALKRISHNA RAMBHAROSE GUPTA AND ANOTHER — [2019] 2 S.C.R. 791
• BALVIR SINGH versus STATE OF MADHYA PRADESH — [2019] 4 S.C.R. 545
• BALWAN SINGH versus THE STATE OF CHHATTISGARH AND ANR. — [2019] 11 S.C.R. 1
• BARASAT EYE HOSPITAL & ORS. versus KAUSTABH MONDAL — [2019] 15 S.C.R. 1022
• BASALINGAPPA versus MUDIBASAPPA — [2019] 6 S.C.R. 555
• BAYAJI SAMBHU MALI @ BORATE(D) THROUGH LRS. versus NAZIR MOHAMMED BALAL ZARI THROUGH GPA HOLDER & ORS. — [2019] 3 S.C.R. 968
• BEEMANENI MAHA LAKSHMI versus GANGUMALLA APPA RAO (SINCE DEAD) BY LRS. — [2019] 7 S.C.R. 490
• BENCKISER (INDIA) PRIVATE LIMITED versus REYNDERS LABEL PRINTING INDIA PRIVATE LIMITED AND ANR. — [2019] 8 S.C.R. 966
• BENGAL CHEMICALS AND PHARMACEUTICALS LIMITED AND versus AJIT NAIN AND ANOTHER — [2019] 8 S.C.R. 1207
• BGS SGS SOMA JV versus NHPC LTD. — [2019] 17 S.C.R. 742
• BHAGWAN DAS GOEL (DEAD) THROUGH HIS LRS. & ORS. versus PYARE KISHAN AGARWAL — [2019] 6 S.C.R. 457
• BHAGWAN versus STATE OF MAHARASAHTRA THROUGH SECRETARY HOME, MUMBAI, MAHARASHTRA — [2019] 11 S.C.R. 135
• BHARAT BROADBAND NETWORK LIMITED versus UNITED TELECOMS LIMITED — [2019] 6 S.C.R. 97
• BHARAT HEAVY ELECTRICALS LTD. versus MAHENDRA PRASAD JAKHMOLA & ORS. — [2019] 4 S.C.R. 504
• BHARAT WATCH COMPANY THROUGH ITS PARTNER versus NATIONAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER — [2019] 6 S.C.R. 302
• BHARATBHAI BHIMABHAI BHARWAD versus STATE OF GUJARAT AND OTHERS — [2019] 10 S.C.R. 949
• BHAWNA BAI versus GHANSHYAM AND OTHERS — [2019] 14 S.C.R. 422
• BHIVCHANDRA SHANKAR MORE versus BALU GANGARAM MORE & ORS. — [2019] 7 S.C.R. 298
• BHUPINDER SINGH versus JOGINDER SINGH (D) BY LRS. & ORS. — [2019] 15 S.C.R. 631
• BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY & ORS. versus AMIT KUMAR & ORS. — [2019] 14 S.C.R. 1
• BIHARI LAL versus THE STATE OF RAJASTHAN & ORS. — [2019] 6 S.C.R. 47
• BIJAY KUMAR SINGH & OTHERS versus AMIT KUMAR CHAMARIYA & ANR. — [2019] 13 S.C.R. 1028
• BIKASH BORA AND ORS. versus THE STATE OF ASSAM — [2019] 1 S.C.R. 1096
• BIKASH RANJAN ROUT versus STATE THROUGH THE SECRETARY (HOME) GOVERNMENT OF NCT OF DELHI, NEW DELHI — [2019] 6 S.C.R. 82
• BIKRAM CHATTERJI & ORS versus UNION OF INDIA & ORS. — [2019] 9 S.C.R. 289
• BIR SINGH versus MUKESH KUMAR — [2019] 2 S.C.R. 24
• BIRENDRA PRASAD SAH versus THE STATE OF BIHAR & ANR. — [2019] 8 S.C.R. 702
• BIRLA CORPORATION LIMITED versus ADVENTZ INVESTMENTS AND HOLDINGS LIMITED & OTHERS — [2019] 7 S.C.R. 655
• BIRLA INSTITUTE OF TECHNOLOGY versus THE STATE OF JHARKHAND & ORS. — [2019] 1 S.C.R. 301
• BIRLA INSTITUTE OF TECHNOLOGY versus THE STATE OF JHARKHAND & ORS. — [2019] 1 S.C.R. 310
• BIRLA INSTITUTE OF TECHNOLOGY versus THE STATE OF JHARKHAND & ORS. — [2019] 2 S.C.R. 963
• BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS versus APL (INDIA) PVT. LTD. AND ORS. — [2019] 4 S.C.R. 829
• BOBINDRA KUMAR & ANR. versus UNION OF INDIA & ORS. — [2019] 11 S.C.R. 752
• BRIG. SUKHJEET SINGH (RETD.) MVC versus THE STATE OF UTTAR PRADESH & ORS. — [2019] 2 S.C.R. 458
• BRIJESH KUMAR AND ANOTHER versus SHARDABAI (DEAD) BY LRS. AND OTHERS — [2019] 14 S.C.R. 964
• BRITANNIA INDUSTRIES LTD. versus BOMBAY AGRICULTURAL PRODUCE MARKETING COMMITTEE & ANR. — [2019] 1 S.C.R. 838
• BSES YAMUNA POWER LTD. versus SH. GHANSHYAM CHAND SHARMA & ANR. — [2019] 14 S.C.R. 546
• BUNDI ZILA PETROL PUMP DEALERS ASSOCIATION BUNDI versus SANYOJAK BUNDI ZILA PETROL MAZDOOR SANGH(B.M.S.) — [2019] 2 S.C.R. 717
• C.I.T. BOMBAY versus TASGAON TALUKA S.S.K. LTD. — [2019] 4 S.C.R. 145
• CANTONMENT BOARD, MEERUT & ANR. versus AFZAL — [2019] 6 S.C.R. 275
• CARETEL INFOTECH LTD. versus HINDUSTAN PETROLEUM CORPORATION LIMITED & ORS. — [2019] 6 S.C.R. 950
• CBI GUJARAT versus DILIP MULANI & ANR. — [2019] 12 S.C.R. 1005
• CEMENT WORKERS’ MANDAL versus GLOBAL CEMENTS LTD. (HMP CEMENTS LTD.) & ORS — [2019] 3 S.C.R. 357
• CENTRAL BANK OF INDIA & ORS. versus TARA CHAND — [2019] 10 S.C.R. 841
• CENTRAL BUREAU OF INVESTIGATION & ANR versus MOHD. PARVEZ ABDUL KAYUUM ETC — [2019] 8 S.C.R. 439
• CENTRAL BUREAU OF INVESTIGATION versus ARVIND KHANNA — [2019] 13 S.C.R. 470
• CENTRAL PUBLIC INFORMATION OFFICER, versus SUBHASH CHANDRA AGARWAL — [2019] 16 S.C.R. 424
• CENTURY METAL RECYCLING PVT. LTD. AND versus UNION OF INDIA AND OTHERS — [2019] 8 S.C.R. 639
• CHAIRMAN AND MANAGING DIRECTOR,THE FERTILIZERS AND CHEMICALS TRANVANCORE LTD. & ANR. versus GENERAL SECRETARY FACT EMPLOYEES ASSOCIATION & ORS. — [2019] 5 S.C.R. 740
• CHAIRMAN-CUM-MANAGING DIRECTOR ONGC LTD. & ORS. versus CONSUMER EDUCATION RESEARCH SOCIETY & ORS. — [2019] 14 S.C.R. 774
• CHAMAN LAL (D) THR. LRS. versus KAMLAWATI (D) THR. LRS. — [2019] 9 S.C.R. 1071
• CHAND KAUR (D) THR. LRS. versus MEHAR KAUR (D) THR. LRS. — [2019] 5 S.C.R. 886
• CHANDANA DAS (MALAKAR) versus THE STATE OF WEST BENGAL & ORS. — [2019] 12 S.C.R. 631
• CHANDER BHAN SINGH versus CENTRAL BUREAU OF INVESTIGATION AND OTHERS — [2019] 1 S.C.R. 256
• CHANDIGARH ADMINISTRATION AND versus HARI RAM — [2019] 11 S.C.R. 57
• CHANDIGARH HOUSING BOARD versus M/S. PARASVANATH DEVELOPERS PVT. LTD. & ANR. — [2019] 15 S.C.R. 157
• CHANDRAKANT BABAN MOTKARI & ORS. versus GOTIRAM LAXMAN MOTKARI (D) BY LRS. & ORS. — [2019] 11 S.C.R. 780
• CHANDRU @ CHANDRASEKARAN versus STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE CB CID AND ANR. — [2019] 2 S.C.R. 105
• CHATTAR SINGH & ORS versus MADHO SINGH & ORS. — [2019] 3 S.C.R. 436
• CHENNADI JALAPATHI REDDY versus BADDAM PRATAPA REDDY (DEAD) THR LRS. & ANR. — [2019] 11 S.C.R. 739
• CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REP. BY ITS MEMBER-SECRETARY & ANR. versus PRESTIGE ESTATES PROJECT LTD. — [2019] 9 S.C.R. 859
• CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY ITS MEMBER SECRETARY versus D. RAJAN DEV AND OTHERS — [2019] 16 S.C.R. 1095
• CHERIYATH JYOTHI versus SAINUDEEN AND ANR. — [2019] 6 S.C.R. 803
• CHIEF GENERAL MANAGER GUJARAT TELECOM CIRCLE, BHARAT SANCHAR NIGAM LTD. & ORS. versus MANILAL AMBALAL PATEL & ANR. — [2019] 4 S.C.R. 1034
• CHILAKAMARTHI VENKATESWARLU & ANR.V. STATE OF ANDHRA PRADESH & ANR. versus STATE OF ANDHRA PRADESH & ANR. — [2019] 10 S.C.R. 801
• CHRISTOPHER RAJ versus K VIJAYAKUMAR — [2019] 9 S.C.R. 61
• COL. RAJNISH BHANDARI, VSM versus UNION OF INDIA & ORS. — [2019] 11 S.C.R. 157
• COLLEGE TRUST AND MANAGEMENT SOCIETY & ORS. versus DIRECTOR OF PUBLIC INSTRUCTIONS & ORS. — [2019] 12 S.C.R. 549
• COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BANGALORE versus M/S JSW STEEL LTD. (FORMERLY KNOWN AS JINDAL VIJAYANAGAR STEEL LTD.) — [2019] 6 S.C.R. 938
• COMMISSIONER OF CENTRAL EXCISE, HALDIA versus M/S. KRISHNA WAX (P) LTD. — [2019] 14 S.C.R. 579
• COMMISSIONER OF INCOME TAX (CENTRAL)-1 versus NRA IRON & STEEL PVT. LTD. MISCELLANEOUS APPLICATION NO. 814 OF 2019 IN — [2019] 13 S.C.R. 1106
• COMMISSIONER OF INCOME TAX versus LAXMAN DAS KHANDELWAL — [2019] 10 S.C.R. 24
• COMMISSIONER OF INCOME TAX, JAIPUR versus M/S GOPAL SHRI SCRIPS PVT. LTD. — [2019] 4 S.C.R. 704
• COMMISSIONER OF INCOME TAX, KARNAL (HARYANA) versus M/S CARPET INDIA, PANIPAT (HARYANA) — [2019] 12 S.C.R. 607
• COMMISSIONER OF INCOME TAX-I versus M/S RASHTRADOOT (HUF) — [2019] 4 S.C.R. 868
• COMMISSIONER OF MUNICIPAL ADMINISTRATION & ANR.V. M. C. SHEELA EVANJALIN & ORS. versus M. C. SHEELA EVANJALIN & ORS. — [2019] 11 S.C.R. 159
• COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED THROUGH AUTHORISED SIGNATORY versus SATISH KUMAR GUPTA & ORS. — [2019] 16 S.C.R. 275
• COMMON CAUSE & ANR versus UNION OF INDIA & ANR. — [2019] 3 S.C.R. 1067
• COUNCIL FOR TECHNICAL EDUCATION versus SHRI PRINCE SHIVAJI MARATHA BOARDING HOUSE’S COLLEGE OF ARCHITECTURE & ORS. — [2019] 15 S.C.R. 464
• CTO, ANTI EVASION, CIRCLE III, RAJASTHAN, JAIPUR versus M/S PRASOON ENTERPRISES, JAIPUR — [2019] 2 S.C.R. 1047
• DAGDU KHOMANE AND ANOTHER versus EKNATH BHIKU YADAV & ORS. — [2019] 13 S.C.R. 390
• DALBIR SINGH versus UNION OF INDIA & ORS. — [2019] 9 S.C.R. 29
• DARSHAN SINGH versus STATE OF PUNJAB — [2019] 14 S.C.R. 742
• DATTATRAYA @ DATTA AMBO ROKADE versus THE STATE OF MAHARASHTRA — [2019] 11 S.C.R. 295
• DAUWALAL @ GANESH DEVANGAN & ORS. versus STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH) — [2019] 4 S.C.R. 247
• DAV PUBLIC SCHOOL versus THE SENIOR MANAGER, INDIAN BANK, MIDNAPUR BRANCH & ORS. — [2019] 15 S.C.R. 333
• DEEP NARAYAN CHOURASIA versus STATE OF BIHAR — [2019] 4 S.C.R. 521
• DEEPAK TANDON & ANR. versus RAJESH KUMAR GUPTA — [2019] 3 S.C.R. 684
• DELHI DEVELOPMENT AUTHORITY versus M/S. KARAMDEEP FINANCE & INVESTMENT (I) PVT. LTD. & ORS. — [2019] 3 S.C.R. 725
• DELHI DEVELOPMENT AUTHORITY versus NALWA SONS INVESTMENT LTD. AND ANR. — [2019] 6 S.C.R. 783
• DELHI DEVELOPMENT AUTHORITY versus VIRENDER LAL BAHRI & ORS. — [2019] 4 S.C.R. 469
• DELHI MUNICIPAL COUNCIL ETC. ETC. versus ASSOCIATION OF CONCERNED CITIZENS OF NEW DELHI AND OTHERS ETC. ETC. — [2019] 2 S.C.R. 331
• DELHI TRANSPORT CORPORATION versus BALWAN SINGH & ORS. — [2019] 4 S.C.R. 532
• DEPARTMENT OF CUSTOMS versus SHARAD GANDHI — [2019] 4 S.C.R. 273
• DEPUTY EXECUTIVE ENGINEER versus KUBERBHAI KANJIBHAI — [2019] 1 S.C.R. 63
• DEV KARAN @ LAMBU versus STATE OF HARYANA — [2019] 11 S.C.R. 40
• DEVI LAL versus STATE OF RAJASTHAN — [2019] 1 S.C.R. 168
• DHARAM SINGH (D) THR. LRS. & ORS. versus PREM SINGH (D) THR. LRS. — [2019] 3 S.C.R. 13
• DHARANI SUGARS AND CHEMICALS LTD. versus UNION OF INDIA & ORS. — [2019] 6 S.C.R. 307
• DHARMAJI SHANKAR SHINDE AND OTHERS versus RAJARAM SHRIPAD JOSHI (DEAD) THROUGH LRS. AND OTHERS — [2019] 6 S.C.R. 257
• DHARMENDRA PRASAD & ORS. versus SUNIL KUMAR & ORS. — [2019] 14 S.C.R. 763
• DIGAMBER VAISHNAV & ANR. versus STATE OF CHHATTISGARH CRIMINAL APPEAL NOS. 428-430 OF 2019 MARCH 05, 2019 — [2019] 2 S.C.R. 844
• DIGI CABLE NETWORK (INDIA) PVT. LTD. versus UNION OF INDIA & ORS. — [2019] 1 S.C.R. 88
• DILIP MANI DUBEY versus M/S SIEL LTD. & ANR. — [2019] 3 S.C.R. 529
• DINA NATH (D) BY LRS & ANR. versus SUBHASH CHAND SAINI & ORS. — [2019] 12 S.C.R. 255
• DINESH TEXTILES versus COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, CALICUT — [2019] 2 S.C.R. 779
• DIPAKBHAI JAGDISHCHANDRA PATEL versus STATE OF GUJARAT AND ANOTHER — [2019] 6 S.C.R. 701
• DIRECTOR OF ELEMENTARY EDUCATION, ODISHA & ORS. versus PRAMOD KUMAR SAHOO — [2019] 12 S.C.R. 738
• DIST. COLLECTOR SATARA & ANR. versus MANGESH NIVRUTTI KASHID — [2019] 15 S.C.R. 685
• DLF HOMES PANCHKULA (P) LTD. THROUGH ITS AUTHORISED SIGNATORY MR. SHIV KUMAR versus SUSHILA DEVI AND ANR. ETC. — [2019] 2 S.C.R. 739
• DLF HOMES PANCHKULA PVT. LTD versus D.S. DHANDA, ETC. ETC. — [2019] 7 S.C.R. 1061
• DNYANESHWAR SURESH BORKAR versus STATE OF MAHARASHTRA — [2019] 4 S.C.R. 863
• DR RS GREWAL & ORS. versus CHANDER PARKASH SONI & ANR. — [2019] 6 S.C.R. 130
• DR. (MAJOR) MEETA SAHAI versus STATE OF BIHAR & ORS. — [2019] 15 S.C.R. 273
• DR. ASHOK SINHA versus THE STATE OF TRIPURA & ORS. — [2019] 9 S.C.R. 1066
• DR. ASHWANI KUMAR versus UNION OF INDIA AND ANOTHER — [2019] 12 S.C.R. 30
• DR. D.J. DE SOUZA versus MANAGING DIRECTOR CPC DIAGNOSTICS PVT. LTD. — [2019] 6 S.C.R. 378
• DR. H. K. SHARMA versus SHRI RAM LAL — [2019] 1 S.C.R. 548
• DR. LAKSHMAN versus THE STATE OF KARNATAKA & ORS. — [2019] 13 S.C.R. 480
• DR. MANOHAR GANAPATHI RAVANKAR versus GURUNANDA RAIKAR — [2019] 6 S.C.R. 51
• DR. P. S. MALIK versus HIGH COURT OF DELHI & ANR. — [2019] 12 S.C.R. 957
• DR. S. KUMAR & ORS. versus S. RAMALINGAM — [2019] 10 S.C.R. 531
• DR. SRIDIP CHATTERJEE versus DR. GOPA CHAKRABORTY & ORS. — [2019] 11 S.C.R. 65
• DR. TANVI BEHL versus SHREY GOEL & ORS. — [2019] 14 S.C.R. 781
• DRAVIDA MUNNETRA KAZHAGAM (DMK) versus SECRETARY GOVERNORS SECRETARIAT AND ORS. — [2019] 14 S.C.R. 704
• DUNCANS INDUSTRIES LTD. versus A. J. AGROCHEM — [2019] 12 S.C.R. 830
• DURGABAI DESHMUKH MEMORIAL SR. SEC. SCHOOL & ANR. versus VASU SENA & ANR. — [2019] 12 S.C.R. 881
• EBHA ARJUN JADEJA & ORS. versus THE STATE OF GUJARAT — [2019] 13 S.C.R. 741
• EDAPADDI K. PALANISWAMI versus DHINAKARAN & ORS. — [2019] 3 S.C.R. 200
• EDUCATION PROMOTION SOCIETY FOR INDIA AND ANOTHER versus UNION OF INDIA AND OTHERS — [2019] 8 S.C.R. 794
• EMPLOYEES’ STATE INSURANCE CORPORATION versus VENUS ALLOY PVT. LTD. — [2019] 3 S.C.R. 673
• ER. K. ARUMUGAM versus V. BALAKRISHNAN & ORS. — [2019] 2 S.C.R. 802
• ESSAR SHIPPING LTD. versus THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA — [2019] 2 S.C.R. 254
• ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. versus GOPI CHAND ATREJA — [2019] 2 S.C.R. 1000
• EX-HAV ASHOK KUMAR versus UNION OF INDIA & ORS. — [2019] 11 S.C.R. 30
• EX-SEPOY (WASHERMAN) RAM KHILAWAN versus UNION OF INDIA & ORS. — [2019] 11 S.C.R. 1066
• EX. LAC YOGESH PATHANIA versus UNION OF INDIA & ORS. — [2019] 1 S.C.R. 161
• EXPORT CREDIT GUARANTEE CORPN. OF INDIA LTD. & ANR. versus M.S. CREATIONS & ANR. — [2019] 5 S.C.R. 484
• FAINUL KHAN versus STATE OF JHARKHAND AND ANOTHER — [2019] 13 S.C.R. 924
• FED. OF BANK OF INDIA STAFF UNIONS & ANR. versus UNION OF INDIA & ANR — [2019] 4 S.C.R. 135
• FEDERATION HAJ PTOS OF INDIA versus UNION OF INDIA — [2019] 2 S.C.R. 627
• FEDERATION OF OBSTETRICS AND GYNECOLOGICAL SOCIETIES OF INDIA (FOGSI) versus UNION OF INDIA AND OTHERS — [2019] 7 S.C.R. 12
• FERA versus M/S. PREMIER LIMITED (FORMERLY PREMIER AUTOMOBILES LTD.) & ORS. — [2019] 2 S.C.R. 551
• FOOD CORPORATION OF INDIA versus PRATAP KUNDU — [2019] 14 S.C.R. 1103
• FOOD CORPORATION OF INDIA versus RIMJHIM — [2019] 6 S.C.R. 897
• FORECH INDIA LTD. versus EDELWEISS ASSETS RECONSTRUCTION CO. LTD. — [2019] 2 S.C.R. 477
• FOUNDATION FOR ORGANIZATIONAL RESEARCH AND EDUCATION FORE SCHOOL OF MANAGEMENT THROUGH ITS DIRECTOR versus THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION THROUGH THE MEMBER SECRETARY — [2019] 8 S.C.R. 787
• G H ASHOK KUMAR KALRA versus WING CDR. SURENDRA AGNIHOTRI & ORS. — [2019] 17 S.C.R. 214
• G H CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION versus M/S ECI-SPIC-SMO-MCML (JV)JOINT VENTURE COMPANY — [2019] 16 S.C.R. 1234
• G H CENTURY RAYON LIMITED versus IVP LIMITED AND OTHERS — [2019] 18 S.C.R. 1116
• G H CHIEF REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED versus SIRAJ UDDIN KHAN — [2019] 9 S.C.R. 232
• G H DSG versus AKG — [2019] 15 S.C.R. 144
• G H GIRISH SINGH versus THE STATE OF UTTARAKHAND — [2019] 9 S.C.R. 668
• G H JASMEET KAUR versus STATE (NCT OF DELHI) & ANR. — [2019] 18 S.C.R. 1144
• G H KANWAR PAL SINGH versus THE STATE OF UTTAR PRADESH AND ANOTHER — [2019] 18 S.C.R. 1158
• G H KHAJA BILAL AHMED versus STATE OF TELANGANA & ORS. — [2019] 18 S.C.R. 1174
• G H M/S CEE CEE & CEE CEE versus K. DEVAMANI & ORS. — [2019] 15 S.C.R. 384
• G H M/S GENENTECH INC. & ORS. versus DRUGS CONTROLLER GENERAL OF INDIA & ORS. — [2019] 15 S.C.R. 318
• G H M/S TREATY CONSTRUCTION & ANR. versus M/S RUBY TOWER CO-OP. HSG. SOCIETY LTD. — [2019] 9 S.C.R. 606
• G H M/S. SHREE DANESHWARI TRADERS versus SANJAY JAIN AND ANOTHER — [2019] 11 S.C.R. 370
• G H MANJIT SINGH versus THE STATE OF PUNJAB — [2019] 11 S.C.R. 554
• G H MOHAN CHANDRA TAMTA (DEAD) THR. LRS. versus ALI AHMAD (D) THR LRS & ORS. — [2019] 12 S.C.R. 166
• G H P. GOPALKRISHNAN @ DILEEP versus STATE OF KERALA AND ANR. — [2019] 17 S.C.R. 422
• G H P. SINGARAVELAN & ORS. ETC. ETC versus THE DISTRICT COLLECTOR, TIRUPPUR AND DT & ORS. ETC. ETC. — [2019] 15 S.C.R. 408
• G H PAM DEVELOPMENTS PRIVATE LTD. versus STATE OF WEST BENGAL — [2019] 9 S.C.R. 252
• G H RAM LAL & ORS. versus SALIG RAM & ORS. — [2019] 1 S.C.R. 1064
• G H RANJIT KUMAR HALDAR versus STATE OF SIKKIM — [2019] 9 S.C.R. 754
• G H SHIA CENTRAL BOARD OF WAQF U P versus SUNNI CENTRAL BOARD OF WAKF (SLP — [2019] 18 S.C.R. 868
• G H SHIV KUMAR JATIA versus STATE OF NCT OF DELHI — [2019] 11 S.C.R. 210
• G H SHREE CHAITANYA CONSTRUCTIONS versus SUDHIR POONAMCHAND PARAKH & ORS. — [2019] 9 S.C.R. 1052
• G H STANDARD CHARTERED BANK versus HEAVY ENGINEERING CORPORATION LTD. & ANR. — [2019] 15 S.C.R. 368
• G H STATE BANK OF INDIA & ORS. versus MOHAMMAD BADRUDDIN — [2019] 9 S.C.R. 1016
• G H STATE OF BIHAR & ORS. versus DR. CHAITRAYA KUMAR SINGH & ORS. — [2019] 9 S.C.R. 1060
• G H STATE OF PUNJAB versus BALJINDER SINGH & ANR. — [2019] 13 S.C.R. 520
• G H SURINDER PAL SONI versus SOHAN LAL (D) THRU LRS . — [2019] 9 S.C.R. 1036
• G H UNION OF INDIA & ORS. versus WING COMMANDER S.P. RATHORE — [2019] 18 S.C.R. 990
• G H VINOD BHAIYALAL JAIN & ORS. versus WADHWANI PARMESHWARI COLD STORAGE PVT. LTD.THROUGH ITS DIRECTOR & ANR. — [2019] 9 S.C.R. 1080
• G. .J. RAJA versus TEJRAJ SURANA — [2019] 10 S.C.R. 910
• G. RAMESH versus KANIKE HARISH KUMAR UJWAL & ANR. — [2019] 5 S.C.R. 751
• G. RATNA RAJ (D) BY LRS. versus SRI MUTHUKUMARASAMY PERMANENT FUND LTD. & ANR. — [2019] 1 S.C.R. 845
• GAGAN KUMAR versus THE STATE OF PUNJAB — [2019] 3 S.C.R. 367
• GANESAN REP BY ITS POWER AGENT G. RUKMANI GANESAN versus THE COMMISSIONER, THE TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD & ORS. — [2019] 7 S.C.R. 102
• GANGA PRASAD MAHTO versus STATE OF BIHAR & ANR. — [2019] 5 S.C.R. 21
• GANGA VISHAN GUJRATI & ORS. versus STATE OF RAJASTHAN & ORS. — [2019] 11 S.C.R. 444
• GANGARAM versus THE STATE OF RAJASTHAN — [2019] 5 S.C.R. 1163
• GARWARE WALL ROPES LTD. versus COASTAL MARINE CONSTRUCTIONS & ENGINEERING LTD. — [2019] 5 S.C.R. 579
• GAURAV HARGOVINDBHAI DAVE versus ASSET RECONSTRUCTION COMPANY (INDIA) LTD. & ANR. — [2019] 13 S.C.R. 224
• GAURAV KUMAR @ MONU versus THE STATE OF HARYANA — [2019] 3 S.C.R. 372
• GENERAL MANAGER, ELECTRICAL RENGALI HYDRO ELECTRIC PROJECT, ORISSA AND OTHERS versus SRI GIRIDHARI SAHU AND OTHERS — [2019] 12 S.C.R. 293
• GENPACT INDIA PRIVATE LIMITED versus DEPUTY COMMISSIONER OF INCOME TAX & ANR. — [2019] 17 S.C.R. 139
• GIRIRAJ GARG versus COAL INDIA LTD. & ORS. — [2019] 2 S.C.R. 239
• GIRISH KUMAR versus STATE OF MAHARASHTRA AND OTHERS — [2019] 7 S.C.R. 881
• GLOBE GROUND INDIA EMPLOYEES UNION versus LUFTHANSA GERMAN AIRLINES & ANR. — [2019] 6 S.C.R. 641
• GOA STATE COOPERATIVE BANK LTD. versus KRISHNA NATH A. (DEAD) THROUGH LRS. AND OTHERS — [2019] 10 S.C.R. 721
• GOOGLE INDIA PRIVATE LIMITED versus M/S. VISAKHA INDUSTRIES — [2019] 17 S.C.R. 661
• GOPALAKRISHNA (D) BY LRS. & ORS. versus NARAYANAGOWDA (DEAD) BY LRS. & ORS. — [2019] 6 S.C.R. 382
• GOVIND SINGH versus THE STATE OF CHHATTISGARH — [2019] 6 S.C.R. 1082
• GOVINDBHAI CHHOTABHAI PATEL & ORS. versus PATEL RAMANBHAI MATHURBHAI — [2019] 13 S.C.R. 152
• GOVT. OF NCT DELHI & ORS. versus PRADEEP KUMAR & ORS. — [2019] 13 S.C.R. 1056
• GOVT. OF NCT OF DELHI versus UNION OF INDIA — [2019] 3 S.C.R. 28
• GREAT EASTERN SHIPPING CO. LTD. versus STATE OF KARNATAKA & ORS. — [2019] 17 S.C.R. 856
• GURJIT SINGH versus STATE OF PUNJAB — [2019] 14 S.C.R. 232
• GURMIT SINGH BHATIA versus KIRAN KANT ROBINSON AND OTHERS — [2019] 9 S.C.R. 593
• GURNAM SINGH (D) BY LRS. & ORS. versus LEHNA SINGH (D) BY LRS. — [2019] 4 S.C.R. 1084
• GURU @ GURUBARAN & ORS. versus STATE REP. BY INSP. OF POLICE — [2019] 12 S.C.R. 1064
• GURUVIAH versus THE STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2019] 10 S.C.R. 746
• H MANOHARAN versus STATE BY INSPECTOR OF POLICE, VARIETY HALL POLICE STATION, COIMBATORE (REVIEW PETITION (CRL.) NOS.446-447 OF 2019) IN — [2019] 18 S.C.R. 1078
• H. S. YADAV versus SHAKUNTALA DEVI PARAKH — [2019] 13 S.C.R. 733
• HAMMAD AHMED versus ABDUL MAJEED & ORS. — [2019] 6 S.C.R. 402
• HAMMAD AHMED versus ABDUL MAJEED AND ORS. — [2019] 6 S.C.R. 437
• HANSRAJ versus MEWALAL AND ORS. — [2019] 1 S.C.R. 215
• HANUMAN LAXMAN AROSKAR versus UNION OF INDIA — [2019] 5 S.C.R. 916
• HARBANS KAUR versus IQBAL SINGH & ANR. — [2019] 2 S.C.R. 535
• HARBHAJAN SINGH ETC versus STATE OF PUNJAB AND OTHERS — [2019] 17 S.C.R. 828
• HARDEV SINGH versus HARPREET KAUR & ORS. — [2019] 14 S.C.R. 120
• HARI NIWAS GUPTA versus STATE OF BIHAR AND ANOTHER — [2019] 15 S.C.R. 443
• HARI SANKARAN versus UNION OF INDIA & OTHERS — [2019] 8 S.C.R. 761
• HARI STEEL AND GENERAL INDUSTRIES LTD. & ANR. versus DALJIT SINGH & ORS. — [2019] 6 S.C.R. 819
• HARIBHAI MALAVIYA AND ORS. versus THE STATE OF GUJARAT AND ANR. — [2019] 15 S.C.R. 936
• HARVEER SINGH & ANR. versus STATE OF U.P. — [2019] 2 S.C.R. 1014
• HEMAREDDI (D) THROUGH LRS. versus RAMACHANDRA YALLAPPA HOSMANI AND ORS. — [2019] 7 S.C.R. 262
• HIGH COURT OF HYDERABAD FOR THE STATE OF TELANGANA AND STATE OF ANDHRA PRADESH, THROUGH ITS REGISTRAR GENERAL & ANR. ETC. versus P. MURALI MOHANA REDDY AND ORS. ETC. — [2019] 2 S.C.R. 409
• HIGH COURT OF TRIPURA THROUGH THE REGISTRAR GENERAL versus TIRTHA SARATHI MUKHERJEE & ORS. — [2019] 2 S.C.R. 692
• HIMANSHU versus B. SHIVAMURTHY & ANR. — [2019] 1 S.C.R. 991
• HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR.DIA & ORS. versus UNION OF INDIA — [2019] 17 S.C.R. 331
• HINDUSTAN SANITARYWARE AND INDUSTRIES LTD. & OTHERS versus THE STATE OF HARYANA — [2019] 6 S.C.R. 1086
• HINDUSTAN ZINC LIMITED (H.Z.L.) versus AJMER VIDYUT VITRAN NIGAM LIMITED — [2019] 15 S.C.R. 113
• HIRABAI (D) THR. L.RS. & ORS. versus RAMNIWAS BANSILAL LAKHOTIYA (D) BY L.RS. & ORS — [2019] 6 S.C.R. 1052
• HIRANDRA KUMAR versus HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR. — [2019] 2 S.C.R. 608
• HOOGHLY MILLS COMPANY LTD. versus THE STATE OF WEST BENGAL AND ANR. — [2019] 13 S.C.R. 406
• HUDA versus VIDYA CHETAL — [2019] 12 S.C.R. 516
• IDBI BANK LIMITED THROUGH DGM (LEGAL) versus THE OFFICIAL LIQUIDATOR, OFFICE OF THE OFFICIAL LIQUIDATOR OF COMPANIES & ANR. — [2019] 15 S.C.R. 549
• IFCI LTD versus SANJAY BEHARI & ORS. — [2019] 12 S.C.R. 569
• ILLOTH VALAPPIL AMBUNHI (D) BY LRS. versus KUNHAMBU KARANAVAN — [2019] 13 S.C.R. 670
• IMRAT SINGH & ORS. versus STATE OF MADHYA PRADESH — [2019] 14 S.C.R. 1047
• INDIAN HOTEL AND RESTAURANT ASSOCIATION (AHAR) & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2019] 1 S.C.R. 371
• INDIAN OIL CORPORATION LIMITED versus STATE OF U.P. & ORS. — [2019] 6 S.C.R. 601
• INDIAN OIL CORPORATION LTD. & ORS. versus M/S. R.M. SERVICE CENTRE & ANR. — [2019] 13 S.C.R. 1113
• INDIBILITY CREATIVE PVT LTD & ORS. versus GOVT OF WEST BENGAL & ORS. — [2019] 5 S.C.R. 679
• INDSIL HYDRO POWER & MANGANESE LTD. versus STATE OF KERALA & ORS ETC — [2019] 10 S.C.R. 647
• INDUSIND MEDIA & COMMUNICATIONS LTD versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2019] 12 S.C.R. 1046
• INSTITUTION OF MECHANICAL ENGINEERS (INDIA) THROUGH ITS CHAIRMAN versus STATE OF PUNJAB & ORS. — [2019] 10 S.C.R. 175
• INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA versus STATE OF HARYANA AND OTHERS — [2019] 3 S.C.R. 234
• ISHA DISTRIBUTION HOUSE PVT. LTD. versus ADITYA BIRLA NUVO LTD. & ANR. — [2019] 2 S.C.R. 957
• ISHWARI LAL YADAV & ANR. versus STATE OF CHHATTISGARH — [2019] 13 S.C.R. 912
• ISHWARI LAL YADAV versus STATE OF CHHATTISGARH — [2019] 13 S.C.R. 893
• ISSAC T M versus THE IDUKKI DISTRICT CO-OPERATIVE BANK LTD & ORS. — [2019] 10 S.C.R. 551
• ITC LIMITED versus COMMISSIONER OF CENTRAL EXCISE, KOLKATA IV — [2019] 13 S.C.R. 357
• J K JUTE MILL MAZDOOR MORCHA versus JUGGILAL KAMLAPAT JUTE MILLS COMPANY LTD. THROUGH ITS DIRECTOR — [2019] 7 S.C.R. 1048
• JAGBIR SINGH versus STATE — [2019] 11 S.C.R. 1137
• JAGDISH AND ANOTHER versus THE STATE OF HARYANA — [2019] 11 S.C.R. 22
• JAGDISH CHANDER versus SATISH CHANDER AND ORS. — [2019] 4 S.C.R. 47
• JAGDISH PRASAD PATEL (DEAD) THR. LRS.& ANOTHER versus SHIVNATH & OTHERS — [2019] 6 S.C.R. 518
• JAGDISH versus STATE OF MADHYA PRADESH — [2019] 4 S.C.R. 815
• JAGJEET SINGH LYALLPURI (DEAD) THROUGH LRS. & ORS. versus M/S UNITOP APARTMENTS & BUILDERS LTD. — [2019] 14 S.C.R. 433
• JAGJIWAN COOP. GROUP HOUSING SOCIETY LTD. & ORS. versus LT. GOVERNOR, NCT OF DELHI & ORS. — [2019] 16 S.C.R. 1046
• JAI BALAJI INDUSTRIES LIMITED versus STATE BANK OF INDIA & ORS. — [2019] 4 S.C.R. 694
• JAI PRAKASH versus STATE OF UTTAR PRADESH AND OTHERS — [2019] 14 S.C.R. 1056
• JAIPRAKASH ASSOCIATES LTD. & ANR. versus IDBI BANK LTD. & ANR. — [2019] 14 S.C.R. 312
• JAIPRAKASH ASSOCIATES LTD. (JAL) THROUGH ITS DIRECTOR versus TEHRI HYDRO DEVELOPMENT CORPORATION INDIA LTD. — [2019] 2 S.C.R. 41
• JANAM SINGH KUDADA & ANR. versus STATE OF BIHAR & ORS. — [2019] 11 S.C.R. 1016
• JAVED ABDUL RAJJAQ SHAIKH versus STATE OF MAHARASHTRA — [2019] 14 S.C.R. 30
• JAYANTIBHAI RAOJIBHAI PATEL versus MUNICIPAL COUNCIL, NARKHED & ORS. — [2019] 11 S.C.R. 483
• JAYESH H. PANDYA & ANR. versus SUBHTEX INDIA LTD. & ORS. — [2019] 11 S.C.R. 765
• JHARKHAND PUBLIC SERVICE COMMISSION versus MANOJ KUMAR GUPTA AND ANR. — [2019] 18 S.C.R. 984
• JIGNESH SHAH & ANR. versus UNION OF INDIA & ANR. — [2019] 12 S.C.R. 678
• JITEN K. AJMERA & ANR. versus M/S TEJAS CO-OPERATIVE HOUSING SOCIETY — [2019] 7 S.C.R. 243
• JITENDRA SINGH versus MINISTRY OF ENVIRONMENT & ORS. — [2019] 14 S.C.R. 220
• JOHN D’ SOUZA versus KARNATAKA STATE ROAD TRANSPORT CORPORATION — [2019] 13 S.C.R. 770
• JOSE PAULO COUTINHO versus MARIA LUIZAVALENTINA PEREIRA & ANR. — [2019] 12 S.C.R. 390
• JOSEPH EASWARAN WAPSHARE & ORS. versus SHIRLEY KATHELEEN WHEELER — [2019] 2 S.C.R. 732
• JYOTHIR R versus SUNISHA N.S. & ORS. — [2019] 12 S.C.R. 343
• K. ANANDA RAO ETC. versus SRI S.S. RAWAT, IAS AND ORS. ETC. — [2019] 5 S.C.R. 287
• K. ARJUN DAS versus COMMISSIONER OF ENDOWMENTS, ORISSA & ORS. — [2019] 13 S.C.R. 307
• K. H. NAZAR versus MATHEW K. JACOB & ORS. — [2019] 14 S.C.R. 928
• K. MEGHACHANDRA SINGH & ORS. versus NINGAM SIRO & ORS. — [2019] 16 S.C.R. 651
• K. SASHIDHAR versus INDIAN OVERSEAS BANK & ORS. — [2019] 3 S.C.R. 845
• K. SREEDHAR RAO versus UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LAW & JUSTICE, NEW DELHI — [2019] 12 S.C.R. 81
• KAIKHOSROU (CHICK) KAVASJI FRAMJI versus UNION OF INDIA & ANR. — [2019] 4 S.C.R. 222
• KAKADIA BUILDERS PVT. LTD. & ANR. versus INCOME TAX OFFICER WARD 1(3) & ANR. — [2019] 5 S.C.R. 279
• KALABAI versus STATE OF MADHYA PRADESH — [2019] 8 S.C.R. 19
• KALU ALIAS LAXMINARAYAN versus STATE OF MADHYA PRADESH — [2019] 14 S.C.R. 327
• KAMAL KUMAR versus PREMLATA JOSHI & ORS. — [2019] 1 S.C.R. 54
• KANNA TIMMA KANAJI MADIWAL (D) THROUGH LRS. versus RAMACHANDRA TIMMAYA HEGDE (D) THROUGH LRS. AND ORS. — [2019] 12 S.C.R. 768
• KANTA YADAV versus OM PRAKASH YADAV & ORS. — [2019] 9 S.C.R. 790
• KANTARU RAJEEVARU versus INDIAN YOUNG LAWYERS ASSOCIATION THR. ITS GENERAL SECRETARY AND ORS. — [2019] 17 S.C.R. 599
• KANWALJIT SINGH versus NATIONAL INSURANCE COMPANY LTD — [2019] 10 S.C.R. 230
• KAPILABEN & ORS. versus ASHOK KUMAR JAYANTILAL SHETH THROUGH POA GOPALBHAI MADHUSUDAN PATEL & ORS. — [2019] 17 S.C.R. 247
• KARBHARI AND OTHERS versus DEEPAK V. CHENGEDE AND OTHERS — [2019] 10 S.C.R. 924
• KARNATAKA HOUSING BOARD versus K. A. NAGAMANI — [2019] 7 S.C.R. 218
• KARNATAKA STATE POLLUTION CONTROL versus B. HEERA NAIK & ORS. ETC. — [2019] 17 S.C.R. 305
• KARUNA KANSAL versus HEMANT KANSAL & ANR. — [2019] 7 S.C.R. 477
• KATHI DAVID RAJU versus THE STATE OF ANDHRA PRADESH & ANR. — [2019] 10 S.C.R. 1046
• KERALA STATE BEVERAGES (M AND M) CORPORATION LIMITED versus P.P. SURESH & ORS, ETC. ETC. & ORS. — [2019] 17 S.C.R. 164
• KEYSTONE REALTORS PVT. LTD. versus SHRI ANIL V THARTHARE & ORS. — [2019] 17 S.C.R. 539
• KHETRI VIKAS SAMITI versus DIRECTOR COLLEGE EDUCATION, GOVERNMENT OF RAJASTHAN & ORS. — [2019] 7 S.C.R. 638
• KHODAY DISTILLERIES LTD. (NOW KNOWN AS KHODAY INDIA LIMITED) AND OTHERS versus SRI MAHADESHWARA SAHAKARA SAKKARE KARKHANE LTD., KOLLEGAL (UNDER LIQUIDATION) REPRESENTED BY THE LIQUIDATOR — [2019] 3 S.C.R. 411
• KHUMAN SINGH versus STATE OF MADHYA PRADESH — [2019] 11 S.C.R. 270
• KHUSHWINDER SINGH versus STATE OF PUNJAB — [2019] 3 S.C.R. 446
• KIRODI (SINCE DECEASED) THROUGH HIS LR versus RAM PARKASH & ORS. — [2019] 7 S.C.R. 968
• KRISHNA KUMAR RAWAT & ORS. versus UNION OF INDIA & ORS. — [2019] 10 S.C.R. 333
• KRISHNA NAND SHUKLA versus DIRECTOR OF HIGHER EDUCATION ALLAHABAD & ORS. — [2019] 4 S.C.R. 183
• KRISHNA PRASAD VERMA (D) THR. LRS. versus STATE OF BIHAR & ORS. — [2019] 12 S.C.R. 861
• KUM C. YAMINI versus THE STATE OF ANDHRA PRADESH & ANR. — [2019] 10 S.C.R. 595
• KUMAR GHIMIREY versus THE STATE OF SIKKIM — [2019] 6 S.C.R. 203
• KUMUD W/O MAHADEORAO SALUNKE versus SHRI PANDURANG NARAYAN GANDHEWAR THROUGH LRS. & ORS. — [2019] 7 S.C.R. 941
• KUNJAN SADANA & ANR. versus MAHESH KUMAR & ORS — [2019] 17 S.C.R. 1128
• LAHARI SAKHAMURI versus SOBHAN KODALI — [2019] 5 S.C.R. 240
• LAL BAHADUR GAUTAM versus STATE OF U.P. AND OTHERS — [2019] 7 S.C.R. 389
• LBER LALOO versus ALL DIMASA STUDENTS UNION HASAO DISTRICT COMMITTEE & ORS. — [2019] 7 S.C.R. 909
• LILAVATI KIRTILAL MEHTA MEDICAL TRUST versus M/S UNIQUE SHANTI DEVELOPERS & ORS. — [2019] 14 S.C.R. 563
• LMJ INTERNATIONAL LTD. versus SLEEPWELL INDUSTRIES CO. LTD. — [2019] 4 S.C.R. 617
• LT GEN RAVI DASTANE, AVSM, VSM versus UNION OF INDIA, MINISTRY OF DEFENCE, THROUGH THE SECRETARY & ORS. — [2019] 2 S.C.R. 821
• LUCKNOW DEVELOPMENT AUTHORITY & ANR.GOPAL DAS (DECEASED) THROUGH LRS & ORS. versus GOPAL DAS (DECEASED) THROUGH LRS & ORS. — [2019] 9 S.C.R. 1133
• LULLU VAS (SINCE DECEASED) THROUGH LRS versus STATE OF MAHARASHTRA & ORS. — [2019] 4 S.C.R. 454
• M SIDDIQ (D) THR LRS versus V. MAHANT SURESH DAS & ORS — [2019] 18 S.C.R. 1
• M. HARIHARASUDHAN versus R. KARMEGAM AND ORS. — [2019] 13 S.C.R. 442
• M. SRIKANTH versus STATE OF TELANGANA AND ANR. — [2019] 13 S.C.R. 961
• M.C. MEHTA versus UNION OF INDIA & ORS. — [2019] 11 S.C.R. 1053
• M.R. KRISHNA MURTHI versus THE NEW INDIA ASSURANCE CO. LTD. & OTHERS — [2019] 3 S.C.R. 1088
• M/S ACHAL INDUSTRIES versus STATE OF KARNATAKA — [2019] 5 S.C.R. 511
• M/S ADANI POWER (MUNDRA) LTD. versus GUJARAT ELECTRICITY REGULATORY COMMISSION AND ORS. — [2019] 8 S.C.R. 1017
• M/S ALKEM LABORATORIES LTD. versus STATE OF MADHYA PRADESH AND ANR. — [2019] 14 S.C.R. 1081
• M/S ANJANEYA JEWELLERY versus NEW INDIA ASSURANCE CO.LTD. & ORS. — [2019] 2 S.C.R. 975
• M/S AVINASH HITECH CITY 2 SOCIETY & ORS. versus BODDU MANIKYA MALINI & ANR. ETC. — [2019] 12 S.C.R. 95
• M/S BHUWALKA STEEL INDUSTRIES LTD. & ANR. versus UNION OF INDIA & ORS. — [2019] 15 S.C.R. 16
• M/S CRAFT INTERIORS (P) LTD. versus THE JOINT COMMISSIONER OF COMMERCIAL TAXES (INTELLIGENCE) & ANR. — [2019] 8 S.C.R. 899
• M/S D.J. MALPANI versus COMMISSIONER OF CENTRAL EXCISE, NASHIK — [2019] 6 S.C.R. 925
• M/S DALMIA POWER LIMITED & ANR. versus THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, TRICHY — [2019] 18 S.C.R. 1236
• M/S DEEP INDUSTRIES LIMITED versus OIL AND NATURAL GAS CORPORATION LIMITED & ANR. — [2019] 17 S.C.R. 995
• M/S EMBASSY PROPERTY DEVELOPMENTS PVT. LTD.V. STATE OF KARNATAKA & ORS. versus STATE OF KARNATAKA & ORS — [2019] 17 S.C.R. 559
• M/S GEO MILLER & CO. PVT. LTD. versus CHAIRMAN, RAJASTHAN VIDYUT UTPADAN NIGAM LTD. — [2019] 11 S.C.R. 1108
• M/S HANDE WAVARE & CO. versus RAMCHANDRA VITTHAL DONGRE & ORS. — [2019] 9 S.C.R. 181
• M/S ICOMM TELE LTD. versus PUNJAB STATE WATER SUPPLY & SEWERAGE BOARD & ANR. — [2019] 2 S.C.R. 984
• M/S KUT ENERGY PVT. LTD. & ORS. versus THE AUTHORIZED OFFICER, PUNJAB NATIONAL BANK, LARGE CORPORATE BRANCH, LUDHIANA & ORS. — [2019] 10 S.C.R. 736
• M/S MAYAVTI TRADING PVT. LTD. versus PRADYUAT DEB BURMAN — [2019] 12 S.C.R. 123
• M/S MITRA GUHA BUILDERS (INDIA) COMPANY versus OIL AND NATURAL GAS CORPORATION LIMITED — [2019] 14 S.C.R. 368
• M/S N RAMACHANDRA REDDY versus THE STATE OF TELANGANA & ORS — [2019] 11 S.C.R. 792
• M/S NATESAN AGENCIES (PLANTATIONS) versus STATE REP. BY THE SECRETARY TO GOVERNMENT ENVIRONMENT AND FORESTS DEPARTMENT — [2019] 11 S.C.R. 508
• M/S NEWS INDIA ASSURANCE CO. LTD. versus M/S LUXRA ENTERPRISES PVT. LTD. & ANR. — [2019] 6 S.C.R. 1172
• M/S ORIENTAL KURIES LTD. REPRESENTED BY ITS CHAIRMAN P. D. JOSE versus LISSA & ORS. — [2019] 15 S.C.R. 258
• M/S PRRSAAR THROUGH ITS PROPRIETOR VED PRAKASH GUPTA versus NATIONAL STOCK EXCHANGE OF INDIA LTD. — [2019] 10 S.C.R. 291
• M/S SCG CONTRACTS INDIA PVT. LTD. versus K. S. CHAMANKAR INFRASTRUCTURE PVT. LTD. & ORS. — [2019] 3 S.C.R. 1050
• M/S SHAHI AND ASSOCIATES versus STATE OF U.P. & ORS. — [2019] 11 S.C.R. 640
• M/S SHANTI CONDUCTORS (P) LTD. versus ASSAM STATE ELECTRICITY BOARD AND ORS. REVIEW PETITION (C) NOS. 786787 OF 2019 IN — [2019] 16 S.C.R. 252
• M/S STAR WIRE (INDIA) VIDYUT PVT. LTD. & ANR. versus HARYANA ELECTRICITY REGULATORY COMMISSION — [2019] 8 S.C.R. 1095
• M/S STEEL AUTHORITY OF INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, RAIPUR — [2019] 7 S.C.R. 400
• M/S T.C. HEALTHCARE P. LTD. & ANR. versus UNION OF INDIA & ANR. — [2019] 14 S.C.R. 618
• M/S TECNIMONT PVT. LTD. versus STATE OF PUNJAB & OTHERS — [2019] 12 S.C.R. 229
• M/S TRIMEX SANDS PVT. LIMITED & ANR. versus UNION OF INDIA & ORS. — [2019] 6 S.C.R. 1059
• M/S VIJAY TRADING AND TRANSPORT COMPANY versus CENTRAL WAREHOUSING CORPORATION — [2019] 13 S.C.R. 1162
• M/S. BALWANT SINGH & SONS versus NATIONAL INSURANCE COMPANY LTD & ANR. — [2019] 11 S.C.R. 693
• M/S. CANARA NIDHI LIMITED versus M. SHASHIKALA AND OTHERS — [2019] 15 S.C.R. 637
• M/S. DAFFODILLS PHARMACEUTICALS & ANR.V. STATE OF U.P. & ANR. versus STATE OF U.P. & ANR — [2019] 15 S.C.R. 125
• M/S. DYNA TECHNOLOGIES PVT. LTD. versus M/S. CROMPTON GREAVES LTD. — [2019] 15 S.C.R. 295
• M/S. GOEL GANGA DEVELOPERS INDIA PVT. LTD. versus UNION OF INDIA THROUGH SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS & ORS.CE F G H (I.A. NO.64665 OF 2019) IN — [2019] 12 S.C.R. 220
• M/S. MADHOOR BUILDWELL PVT. LTD. versus YEOLA MUNICIPAL COUNCIL & ORS. — [2019] 13 S.C.R. 646
• M/S. MODEL ECONOMIC TOWNSHIP LTD. versus LAND ACQUISITION COLLECTOR — [2019] 4 S.C.R. 854
• M/S. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. versus M/S. BSCPL INFRASTRUCTURE LTD. — [2019] 10 S.C.R. 636
• M/S. R. K. INDUSTRIES (UNIT-II) LLP versus S.C/S.T SHIPBREAKERS ASSOCIATION & ORS. — [2019] 10 S.C.R. 295
• M/S. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. versus MANDALA YADAGARI GOUD & ORS. — [2019] 6 S.C.R. 941
• M/S. S.E. GRAPHITES PRIVATE LIMITED versus STATE OF TELANGANA & ORS. — [2019] 9 S.C.R. 94
• M/S. SESHASAYEE STEELS P. LTD. versus ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE VI(2), CHENNAI — [2019] 15 S.C.R. 196
• M/S. SHANTI CONDUCTORS (P) LTD. & ANR. versus ASSAM STATE ELECTRICITY BOARD & ORS. — [2019] 1 S.C.R. 489
• M/S. SHREE VISHAL PRINTERS LTD., JAIPUR versus REGIONAL PROVIDENT FUND COMMISSIONER, JAIPUR & ANR. — [2019] 12 S.C.R. 146
• M/S. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN. LTD. versus S. JOEL & ORS. — [2019] 2 S.C.R. 97
• M/S. SSPPL AND M/S. AIL WAS versus SALMA DAM JOINT VENTURE & ANR. — [2019] 17 S.C.R. 193
• M/S. TATA MOTORS LTD. versus THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (SPL) & ANR. — [2019] 3 S.C.R. 835
• M/S. THE BOMBAY DYEING AND MFG. CO. LTDNER OF CENTRAL EXCISE versus THE COMMISSIONER OF CENTRAL EXCISE — [2019] 17 S.C.R. 1057
• M/S. UNICORN INDUSTRIES versus UNION OF INDIA & OTHERS — [2019] 17 S.C.R. 1013
• M/S. UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED versus NORTHERN COAL FIELD LIMITED — [2019] 14 S.C.R. 999
• M/S. VIJAY INDUSTRIES versus COMMISSIONER OF INCOME TAX — [2019] 4 S.C.R. 928
• M/S. VINAYAK HOUSE BUILDING COOPERATIVESOCIETY LTD. versus THE STATE OF KARNATAKA & ORS. — [2019] 11 S.C.R. 243
• MADAN LAL versus THE STATE OF RAJASTHAN & ORS. — [2019] 12 S.C.R. 226
• MADAN PRASAD SINHA @ SANATAN BABA versus UNION OF INDIA & ORS. — [2019] 5 S.C.R. 761
• MADHAV HARI JOSHI versus DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA & ANR. — [2019] 1 S.C.R. 208
• MADHAV PRASAD AGGARWAL & ANR. versus AXIS BANK LTD. & ANR. — [2019] 8 S.C.R. 1058
• MADHUKAR NIVRUTTI JAGTAP & ORS. versus SMT. PRAMILABAI CHANDULAL PARANDEKAR & ORS. — [2019] 10 S.C.R. 31
• MADHUSUDAN BHANUPRASAD PANDYA versus STATE OF GUJARAT & ORS. — [2019] 10 S.C.R. 626
• MADHYA PRADESH POWER MANAGEMENT CO. LTD. & ANR. M/S DHAR WIND POWER PROJECTS PVT. LTD. & ORS. versus M/S DHAR WIND POWER PROJECTS PVT. LTD. & ORS. — [2019] 10 S.C.R. 73
• MAHADEV P KAMBEKAR (D) TR. LRS. versus SHREE KRISHNA WOOLEN MILLS PVT. LTD. — [2019] 1 S.C.R. 827
• MAHADEVAPPA versus STATE OF KARNATAKA REP. BY PUBLIC PROSECUTOR — [2019] 1 S.C.R. 39
• MAHANAGAR TELEPHONE NIGAM LTD. versus CANARA BANK & ORS. — [2019] 11 S.C.R. 660
• MAHANAGAR TELEPHONE NIGAM LTD. versus TATA COMMUNICATIONS LTD. — [2019] 4 S.C.R. 885
• MAHARAJA AGRASEN HOSPITAL & ORS. versus MASTER RISHABH SHARMA & ORS. — [2019] 16 S.C.R. 1185
• MAHARASHTRA ARCHERY ASSOCIATION versus RAHUL MEHRA AND ORS. — [2019] 7 S.C.R. 370
• MAHARASHTRA CHESS ASSOCIATION versus UNION OF INDIA & ORS. — [2019] 10 S.C.R. 304
• MAHAVIR ROAD AND INFRASTRUCTURE PVT LTD. versus IFFCO TOKIO GENERAL INSURANCE CO LTD. — [2019] 5 S.C.R. 890
• MAHENDRAN versus THE STATE OF TAMIL NADU — [2019] 4 S.C.R. 383
• MAHESH KUMAR versus STATE OF HARYANA — [2019] 11 S.C.R. 587
• MAHESHWARY HANDLING AGENCY PRIVATE LIMITED versus BOARD OF TRUSTEES OF KANDLA PORT TRUST AND OTHERS — [2019] 18 S.C.R. 969
• MAHIPAL versus RAJESH KUMAR @ POLIA & ANR. — [2019] 14 S.C.R. 529
• MALA SINGH & ORS. versus STATE OF HARYANA — [2019] 3 S.C.R. 932
• MALARVIZHI & ORS. versus UNITED INDIA INSURANCE COMPANY LIMITED & ANR. — [2019] 16 S.C.R. 1086
• MALLIKARJUN AND OTHERS versus STATE OF KARNATAKA — [2019] 11 S.C.R. 609
• MALLIKARJUNAIAH versus NANJAIAH & ORS. — [2019] 6 S.C.R. 1073
• MANAGEMENT OF THE BARARA COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD. versus WORKMAN PRATAP SINGH — [2019] 1 S.C.R. 1
• MANGATHAI AMMAL (DIED) THROUGH LRS AND versus RAJESWARI & OTHERS — [2019] 7 S.C.R. 619
• MANI PUSHPAK JOSHI versus STATE OF UTTARAKHAND & ANR. — [2019] 13 S.C.R. 819
• MANI versus STATE OF KERALA AND OTHERS — [2019] 5 S.C.R. 1131
• MANIK KUTUM versus JULIE KUTUM — [2019] 2 S.C.R. 916
• MANISH S. PARDASANI (M/S WINE KORNDER) ETC. ETC. versus INSPECTOR STATE EXCISE, P-1, DIVISION, MUMBAI (SUBURBS) & ORS. ETC. ETC. — [2019] 1 S.C.R. 312
• MANJU DEVI versus STATE OF RAJASTHAN & ANR. — [2019] 6 S.C.R. 68
• MANJU PURI versus RAJIV SINGH HANSPAL & ORS. — [2019] 13 S.C.R. 829
• MANJU versus STATE OF DELHI — [2019] 15 S.C.R. 151
• MANOHARAN versus STATE BY INSPECTOR OF POLICE, VARIETY HALL POLICE STATION, COIMBATORE — [2019] 18 S.C.R. 1007
• MANTRI TECHZONE PVT. LTD. versus FORWARD FOUNDATION AND ORS. — [2019] 4 S.C.R. 995
• MARVEL OMEGA BUILDERS PVT. LTD. AND ANR.V. SHRIHARI GOKHALE AND ANR. versus SHRIHARI GOKHALE AND ANR — [2019] 10 S.C.R. 375
• MAUJI RAM versus STATE OF UTTAR PRADESH & ANR. — [2019] 10 S.C.R. 321
• MAYANK N SHAH versus STATE OF GUJARAT & ANR. — [2019] 15 S.C.R. 358
• MD MANNAN @ ABDUL MANNAN versus STATE OF BIHAR — [2019] 8 S.C.R. 266
• MD. ABRAR versus MEGHALAYA BOARD OF WAKF & ANR. — [2019] 12 S.C.R. 721
• MD. ALLAUDDIN KHAN versus THE STATE OF BIHAR & ORS. — [2019] 5 S.C.R. 876
• MEG RAJ (DEAD) THR. L.RS. & ORS. versus MANPHOOL(DEAD) THR. L.RS. & ORS. — [2019] 5 S.C.R. 1
• MEHBOOB-UR-REHMAN (D) THR. LRS. versus SUDHA SEETHARAM & ANR — [2019] 2 S.C.R. 185
• MEHBOOB-UR-REHMAN (DEAD) THROUGH LRS. versus AHSANUL GHANI — [2019] 2 S.C.R. 169
• MISHRA AND NAVIN SINHA, JJ.] versus ASHA SRIVASTAVA & ORS. — [2019] 2 S.C.R. 722
• MISHRA AND NAVIN SINHA, JJ.] versus RAJ KUMAR ANAND — [2019] 2 S.C.R. 1076
• MISHRA AND NAVIN SINHA, JJ.] versus VIVEKANANDA VIDYAMANDIR AND OTHERS — [2019] 2 S.C.R. 275
• MISHRA AND S. ABDUL NAZEER, JJ.] versus SARAH C. URS & ORS. — [2019] 13 S.C.R. 1069
• MISHRA AND S. RAVINDRA BHAT, JJ.] versus RAVE SCANS PVT. LTD. & ORS. — [2019] 13 S.C.R. 1127
• MISS XYZ versus STATE OF GUJARAT & ANR — [2019] 13 S.C.R. 1098
• MMTC LTD. versus M/S VEDANTA LTD. — [2019] 3 S.C.R. 1023
• MODERN TRANSPORTATION CONSULTATION SERVICES PVT. LTD. & ANR. versus CENTRAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION & ORS. — [2019] 5 S.C.R. 61
• MOHAMMED FASRIN versus STATE REP. BY THE INTELLIGENCE OFFICER — [2019] 12 S.C.R. 465
• MOHAMMED SALIM (D) THROUGH LRS. & ORS. versus SHAMSUDEEN (D) THROUGH LRS. & ORS. — [2019] 1 S.C.R. 941
• MONSANTO TECHNOLOGY LLC THRU THE AUTHORISED REPRESENTATIVE MS. NATALIA VORUZ & OTHERS versus NUZIVEEDU SEEDS LTD. THRU THE DIRECTOR & OTHERS — [2019] 1 S.C.R. 145
• MONTHI MENEZES (D) BY LR. versus DEVAKI AMMA (D) BY LR. & ANR. — [2019] 6 S.C.R. 289
• MONU versus STATE OF U.P. & ANR. — [2019] 1 S.C.R. 51
• MOONS TECHNOLOGIES LTD. (FORMERLY KNOWN AS FINANCIAL TECHNOLOGIES INDIA LTD.) & ORS. versus UNION OF INDIA — [2019] 8 S.C.R. 26
• MOTU CONTEMPT PETITION (CRL.) NO. 1 OF 2019 IN RE: MR. MATHEWS NEDUMPARA versus . — [2019] 8 S.C.R. 912
• MR. ANAND RAO KORADA RESOLUTION PROFESSIONAL versus M/S. VARSHA FABRICS (P) LTD. & ORS. — [2019] 14 S.C.R. 695
• MRINALINI PADH versus UNION OF INDIA & OTHERS — [2019] 16 S.C.R. 811
• MRS. NEERAJ DUTTA versus STATE (GOVT. OF NCT OF DELHI) — [2019] 4 S.C.R. 54
• MUKESH CHAND versus THE STATE(NCT) OF DELHI & ANR — [2019] 4 S.C.R. 700
• MUKUL KUMAR TYAGI versus THE STATE OF UTTAR PRADESH AND ORS. — [2019] 16 S.C.R. 1145
• MUNICIPAL CORPN. OF GREATER MUMBAI versus HARISH LAMBA OF BOMBAY, INDIAN INHABITANT & ORS. — [2019] 13 S.C.R. 1006
• MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. versus M/S SUNBEAM HIGH TECH DEVELOPERS PRIVATE LTD. — [2019] 16 S.C.R. 971
• MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. versus RAFIQUNNISA M. KHALIFA (DECEASED) THROUGH HIS LEGAL HEIR MR. MOHD. MUQUEEN QURESHI & ANR. — [2019] 3 S.C.R. 1036
• MUNICIPAL CORPORATION OF GREATER MUMBAI (MCGM) versus ABHILASH LAL & ORS. — [2019] 14 S.C.R. 659
• MUNICIPAL COUNCIL NEEMUCH versus MAHADEO REAL ESTATE AND ORS. — [2019] 12 S.C.R. 532
• MUNICIPAL COUNCIL THANESAR versus VIRENDER KUMAR ETC. — [2019] 5 S.C.R. 829
• MUNISH KAKKAR versus NIDHI KAKKAR — [2019] 15 S.C.R. 169
• MUNISHAMAPPA & ORS. versus STATE OF KARNATAKA — [2019] 2 S.C.R. 386
• MURTI BHAWANI MATA MANDIR REP. THROUGH PUJARI GANESHI LAL (D) THROUGH LR. KAILASH versus RAMESH & ORS. — [2019] 2 S.C.R. 529
• MURUGAN & ORS. versus KESAVA GOUNDER (DEAD) THR. LRS. AND ORS. — [2019] 4 S.C.R. 357
• MUSTAFA versus STATE OF UTTAR PRADESH & ORS. — [2019] 10 S.C.R. 754
• N. MOHAN versus R. MADHU — [2019] 14 S.C.R. 156
• N. RAMAMURTHY versus STATE BY CENTRAL BUREAU OF INVESTIGATION, A.C.B., BENGALURU — [2019] 6 S.C.R. 1120
• N. SANKARANARAYANAN versus THE CHAIRMAN, TAMIL NADU HOUSING BOARD & ORS. — [2019] 1 S.C.R. 820
• NAGAR AYUKT NAGAR NIGAM, KANPUR versus SRI MUJIB ULLAH KHAN AND ANOTHER — [2019] 6 S.C.R. 1028
• NAGARAJ versus UNION OF INDIA — [2019] 5 S.C.R. 851
• NAGJI ODHAVJI KUMBHAR & ANR. versus STATE OF GUJARAT — [2019] 6 S.C.R. 249
• NAGPUR IMPROVEMENT TRUST & ORS. versus M/S BOMBAYWALA & ORS. — [2019] 1 S.C.R. 1001
• NAMDEO SHANKAR GOVERDHANE (D) THR. LRS. & ORS. ETC. ETC. versus STATE OF MAHARASHTRA & ORS. — [2019] 8 S.C.R. 1107
• NAND KISHORE PRASAD versus DR. MOHIB HAMIDI & OTHERS — [2019] 7 S.C.R. 1076
• NAND KISHORE versus STATE OF MADHYA PRADESH — [2019] 1 S.C.R. 260
• NAND KUMAR MANJHI & ANR. ETC. versus THE STATE OF BIHAR & ORS. ETC. — [2019] 6 S.C.R. 653
• NANDLAL versus THE STATE OF MAHARASHTRA — [2019] 4 S.C.R. 199
• NARAIN SINGH versus UNION OF INDIA & ORS. — [2019] 13 S.C.R. 115
• NARENDER KUMAR versus UNION OF INDIA AND OTHERS — [2019] 6 S.C.R. 482
• NARENDRA KUMAR versus CHAIRMAN AND MANAGING DIRECTOR, SYNDICATE BANK & ORS. — [2019] 9 S.C.R. 1
• NARENDRA KUMAR MITTAL & ORS. versus M/S. NUPUR HOUSING DEVELOPMENT PVT. LTD. AND ANR. — [2019] 10 S.C.R. 868
• NARESH CHANDRA BHARDWAJ versus BANK OF INDIA & ORS. — [2019] 6 S.C.R. 240
• NARESH KUMAR & ORS. versus GOVT. OF NCT OF DELHI — [2019] 15 S.C.R. 1043
• NARESHBHAI BHAGUBHAI & ORS. versus UNION OF INDIA & ORS. — [2019] 10 S.C.R. 88
• NASIMA NAQI versus TODI TEA COMPANY LTD. AND ORS — [2019] 17 S.C.R. 1048
• NATIONAL HIGHWAYS AUTHORITY OF versus GAYATRI JHANSI ROADWAYS LIMITED — [2019] 9 S.C.R. 1001
• NATIONAL HIGHWAYS AUTHORITYOF versus SAYEDABAD TEA COMPANY LTD. AND ORS. — [2019] 11 S.C.R. 725
• NATIONAL INSURANCE COMPANY LTD. versus MANNAT JOHAL & ORS. ETC. ETC. — [2019] 6 S.C.R. 683
• NATIONAL INVESTIGATION AGENCY versus ZAHOOR AHMAD SHAH WATALI — [2019] 5 S.C.R. 1060
• NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS & ORS. versus UNION OF INDIA & ORS. — [2019] 5 S.C.R. 313
• NAVAL KISHORE MISHRA versus STATE OF U.P. & ORS. — [2019] 9 S.C.R. 249
• NAYAK PNO NO.980510777 RAJ BAHADUR & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2019] 7 S.C.R. 868
• NEVADA PROPERTIES PRIVATE LIMITED THROUGH ITS DIRECTOR versus STATE OF MAHARASHTRA AND ANR. — [2019] 15 S.C.R. 223
• NILESH LAXMICHAND AND ANOTHER versus SHANTABEN PURUSHOTTAM KAKAD (SINCE DECEASED) BY LRS — [2019] 7 S.C.R. 460
• NINGAPPA THOTAPPA ANGADI (DEAD) THROUGH LRS. versus THE SPECIAL LAND ACQUISITION OFFICER AND ANOTHER — [2019] 15 S.C.R. 37
• NIRAVKUMAR DILIPBHAI MAKWANA versus GUJARAT PUBLIC SERVICE COMMISSION & ORS. — [2019] 9 S.C.R. 47
• NISHA SINGLA versus ADARSH COLONY COOPERATIVE HOUSE BUILDING SOCIETY LTD. & ORS. — [2019] 6 S.C.R. 121
• NITIN BANDOPANT SALAGRE versus THE STATE ELECTION COMMISSION & ANR. — [2019] 10 S.C.R. 1121
• NO. 1466828M EX CFN NARSINGH YADAV versus UNION OF INDIA & ORS. — [2019] 13 S.C.R. 260
• NORTH DELHI MUNICIPAL CORPORATION versus HARLEEN KAUR & ORS. — [2019] 18 S.C.R. 896
• NUSLI NEVILLE WADIA versus IVORY PROPERTIES & ORS. — [2019] 15 S.C.R. 795
• NUTAN GAUTAM versus PRAKASH GAUTAM — [2019] 6 S.C.R. 461
• ODISHA FOREST DEVELOPMENT CORPORATION LTD. versus M/S ANUPAM TRADERS & ANR. — [2019] 14 S.C.R. 1030
• OKHLA ENCLAVE PLOT HOLDERS’ WELFARE ASSOCIATION versus UNION OF INDIA AND OTHERS — [2019] 13 S.C.R. 274
• OMANAKUTTAN versus THE STATE OF KERALA — [2019] 7 S.C.R. 482
• OMKAR SINGH versus STATE OF U.P. & ORS. — [2019] 10 S.C.R. 894
• ONGC LABOUR UNION versus ONGC DEHRADUN & ORS. — [2019] 13 S.C.R. 458
• ORIENTAL INSURANCE CO. LTD. versus M/S TEJPARAS ASSOCIATES EXPORTS PVT. LTD. — [2019] 13 S.C.R. 228
• ORIENTAL INSURANCE COMPANY LIMITED versus MAHENDRA CONSTRUCTION — [2019] 6 S.C.R. 673
• P RAMESH versus STATE REP BY INSPECTOR OF POLICE — [2019] 10 S.C.R. 875
• P. BANDOPADHYA & ORS. versus UNION OF INDIA & ORS. — [2019] 4 S.C.R. 254
• P. CHIDAMBARAM versus DIRECTORATE OF ENFORCEMENT — [2019] 12 S.C.R. 172
• P. CHIDAMBARAM versus DIRECTORATE OF ENFORCEMENT — [2019] 14 S.C.R. 450
• P. SURENDRAN versus STATE BY INSPECTOR OF POLICE — [2019] 6 S.C.R. 467
• PANKAJ PRAKASH versus UNITED INDIA INSURANCE CO LTD & ANR — [2019] 9 S.C.R. 942
• PAPPI @ MEHBOOB versus STATE OF RAJASTHAN — [2019] 1 S.C.R. 1083
• PARKASH CHAND versus STATE OF HIMACHAL PRADESH — [2019] 3 S.C.R. 953
• PARMINDER SINGH versus NEW INDIA ASSURANCE CO. LTD. & ORS. — [2019] 8 S.C.R. 986
• PARSA KENTE COLLIERIES LIMITED versus RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LIMITED — [2019] 8 S.C.R. 728
• PATTU RAJAN versus THE STATE OF TAMIL NADU — [2019] 5 S.C.R. 535
• PAVAN VASUDEO SHARMA versus STATE OF MAHARASHTRA THROUGH SECRETARY — [2019] 5 S.C.R. 11
• PAWAN KUMAR versus BABULAL SINCE DECEASED THROUGH LRS. AND ORS. — [2019] 5 S.C.R. 1141
• PEER GULAM JILANI versus PEER GULAM NASEER AND ORS. — [2019] 9 S.C.R. 1122
• PEER SINGH versus THE STATE OF MADHYA PRADESH — [2019] 6 S.C.R. 549
• PERIYASAMI AND ORS. versus S. NALLASAMY — [2019] 2 S.C.R. 1005
• PERKINS EASTMAN ARCHITECTS DPC & ANR.C (INDIA) LTD. versus HSCC (INDIA) LTD — [2019] 17 S.C.R. 275
• PERRY KANSAGRA versus SMRITI MADAN KANSAGRA — [2019] 3 S.C.R. 991
• PETROLEUM CORPORATION LIMITED versus GO AIRLINES (INDIA) LIMITED — [2019] 13 S.C.R. 1044
• PHAREZ JOHN ABRAHAM (DEAD) BY LRS. versus ARUL JOTHI SIVASUBRAMANIAM K. & OTHERS — [2019] 9 S.C.R. 10
• PIONEER URBAN LAND & INFRASTRUCTURE LTD. versus GOVINDAN RAGHAVAN — [2019] 5 S.C.R. 1169
• PIONEER URBAN LAND AND INFRASTRUCTURE LIMITED & ANR. versus UNION OF INDIA & ORS. — [2019] 10 S.C.R. 381
• POONA RAM versus MOTI RAM (D) TH. LRS. & ORS. — [2019] 1 S.C.R. 671
• POORAN SINGH versus DHANIRAM (SINCE DEAD) THR. LEGAL HEIRS AND ANR. — [2019] 5 S.C.R. 202
• POSTMAN VENGAISAMY & ORS. versus STATE REPRESENTED BY INSPECTOR OF POLICE & ORS. — [2019] 9 S.C.R. 1115
• POWER GRID CORPORATION OF INDIA versus TAMIL NADU GENERATION AND DISTRIBUTION CO. LTD. & ORS. ETC. ETC — [2019] 7 S.C.R. 724
• PR. COMMISSIONER OF INCOME TAX 6 versus NOKIA INDIA PVT. LTD. — [2019] 6 S.C.R. 478
• PR. COMMISSIONER OF INCOME TAX CENTRAL 2 versus M/S A.A. ESTATE PVT. LTD. — [2019] 6 S.C.R. 188
• PR. COMMISSIONER OF INCOME TAX SHIMLA versus M/S AARHAM SOFTRONICS — [2019] 4 S.C.R. 409
• PR. COMMISSIONER OF INCOME TAX, NEW versus MARUTI SUZUKI INDIA LIMITED — [2019] 9 S.C.R. 799
• PRABHAKAR GONES PRABHU NAVELKAR (DEAD) THROUGH LRS & ORS. versus SARADCHANDRA SURIA PRABHU NAVELKAR (DEAD) THROUGH LRS. & ORS. — [2019] 14 S.C.R. 859
• PRADEEP RAM versus THE STATE OF JHARKHAND & ANR. — [2019] 8 S.C.R. 824
• PRADEEP SINGH DEHAL versus STATE OF HIMACHAL PRADESH & ORS. — [2019] 13 S.C.R. 340
• PRAHLAD RAUT versus ALL INDIA INSTITUTE OF MEDICAL SCIENCES — [2019] 11 S.C.R. 809
• PRAMOD KUMAR & ANR. versus ZALAK SINGH & ORS. — [2019] 7 S.C.R. 919
• PRAMOD SURYABHAN PAWAR versus THE STATE OF MAHARASHTRA & ANR. — [2019] 11 S.C.R. 423
• PRANAV VERMA & OTHERS versus THE REGISTRAR GENERAL OF THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH & ANR. — [2019] 15 S.C.R. 43
• PRASHANTI MEDICAL SERVICES & RESEARCH FOUNDATION versus UNION OF INDIA & ORS. — [2019] 9 S.C.R. 828
• PRAVEEN SINGH RAMAKANT BHADAURIYA versus NEELAM PRAVEEN SINGH BHADAURIYA — [2019] 7 S.C.R. 150
• PREM SINGH versus STATE OF UTTAR PRADESH & ORS. — [2019] 11 S.C.R. 1075
• PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-I versus NRA IRON & STEEL PVT. LTD. — [2019] 4 S.C.R. 163
• PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI versus M/S I-VEN INTERACTIVE LIMITED, MUMBAI — [2019] 13 S.C.R. 509
• PT. BATESWARI DAYAL MISHR SHIKSHA versus MADHYA PRADESH NURSES REGISTRATION COUNCIL & ORS. — [2019] 2 S.C.R. 1017
• PUNEET DALMIA versus CENTRAL BUREAU OF INVESTIGATION, HYDERABAD — [2019] 15 S.C.R. 134
• PUNI DEVI & ORS. versus TULSI RAM — [2019] 4 S.C.R. 1
• PUNJAB FINANCIAL CORPORATION versus M/S PAULBRO LEATHERS PVT. LTD. — [2019] 1 S.C.R. 83
• PUNJAB STATE ELECTRICITY BOARD AND ANOTHER versus THANA SINGH AND OTHERS — [2019] 1 S.C.R. 330
• PUNJAB STATE POWER CORPORATION LIMITED & ORS. versus NIRVAL SINGH — [2019] 7 S.C.R. 905
• PUNJAB STATE POWER CORPORATION LIMITED versus RAJESH KUMAR JINDAL & OTHERS — [2019] 2 S.C.R. 289
• PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY & ANR. versus KARAMJIT SINGH — [2019] 5 S.C.R. 864
• PUNJAB WAKF BOARD versus SHAM SINGH HARIKE — [2019] 2 S.C.R. 61
• PYARELAL versus SHUBHENDRA PILANIA (MINOR) THROUGH NATURAL GUARDIAN (FATHER) SHRI PRADEEP KUMAR PILANIA & ORS. — [2019] 1 S.C.R. 717
• R LAKSHMIKANTHAM versus DEVARAJI — [2019] 9 S.C.R. 1009
• R V PRASANNAKUMAAR & ORS. versus MANTRI CASTLES PVT. LTD & ANR. — [2019] 5 S.C.R. 821
• R. DHANASUNDARI @ R. RAJESWARI versus A.N. UMAKANTH & ORS. — [2019] 4 S.C.R. 648
• R. JAYAPAL versus STATE OF TAMIL NADU & ANR. — [2019] 10 S.C.R. 1
• R. MUTHUKRISHNAN versus THE REGISTRAR GENERAL OF THE HIGH COURT OF JUDICATURE AT MADRAS — [2019] 1 S.C.R. 589
• R. R. INAMDAR versus STATE OF KARNATAKA & ORS. — [2019] 14 S.C.R. 505
• R. S. ANJAYYA GUPTA versus THIPPAIAH SETTY & ORS. — [2019] 8 S.C.R. 869
• R. SRINIVAS KUMAR versus R. SHAMETHA — [2019] 12 S.C.R. 873
• RADHA BAI versus RAM NARAYAN & ORS. — [2019] 17 S.C.R. 119
• RAFIQ AHMEDBHAI PALIWALA versus THE STATE OF GUJARAT & ORS. — [2019] 4 S.C.R. 218
• RAFIQ QURESHI versus NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT — [2019] 7 S.C.R. 248
• RAGHWENDRA SHARAN SINGH versus RAM PRASANNA SINGH (DEAD) BY LRS — [2019] 4 S.C.R. 1069
• RAGINI SINHA versus STATE OF BIHAR & ORS. — [2019] 1 S.C.R. 68
• RAJ KUMAR versus THE STATE OF UTTAR PRADESH — [2019] 13 S.C.R. 949
• RAJ KUMARI AND OTHERS versus SURINDER PAL SHARMA — [2019] 18 S.C.R. 872
• RAJA RAM versus JAI PRAKASH SINGH AND OTHERS — [2019] 12 S.C.R. 112
• RAJA SINGH & ANR. versus STATE OF U.P. & ANR. — [2019] 7 S.C.R. 171
• RAJA versus STATE BY THE INSPECTOR OF POLICE — [2019] 17 S.C.R. 1187
• RAJAN versus THE HOME SECRETARY, HOME DEPARTMENT OF TAMIL NADU AND ORS. — [2019] 6 S.C.R. 1035
• RAJASTHAN HIGH COURT, JODHPUR & ANR. versus NEETU HARSH & ANR. — [2019] 11 S.C.R. 829
• RAJASTHAN HOUSING BOARD & ANR versus RATAN DEVI — [2019] 10 S.C.R. 955
• RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ANR. versus SHIKUN RAM FIRODA & ANR. — [2019] 13 S.C.R. 1092
• RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED versus M/S GANESH CONTAINERS MOVERS SYNDICATE — [2019] 1 S.C.R. 559
• RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION versus PARAMJEET SINGH — [2019] 7 S.C.R. 295
• RAJASTHAN STATE SPORTS COUNCIL & ANR. versus SMT. UMA DADHICH & ANR. — [2019] 1 S.C.R. 585
• RAJENDRA DIWAN versus PRADEEP KUMAR RANIBALA & ANR. — [2019] 17 S.C.R. 1089
• RAJESH & ORS. versus STATE OF HARYANA — [2019] 8 S.C.R. 187
• RAJESH KUMAR DWIVEDI versus STATE OF U.P. & ANR. — [2019] 14 S.C.R. 755
• RAJESH S/O SHRIRAMBAPU FATE & ORS. versus STATE OF MAHARASHTRA & ORS. — [2019] 9 S.C.R. 653
• RAJINDER TIWARI versus KEDAR NATH (DECEASED) THR. LRS. & ORS. — [2019] 5 S.C.R. 881
• RAJIV VOHRA versus THE STATE OF HARYANA AND ORS. — [2019] 4 S.C.R. 822
• RAJNISH KUMAR MISHRA & ORS. ETC. versus STATE OF UTTAR PRADESH & ORS. ETC. — [2019] 15 S.C.R. 68
• RAJU AMBADAS GANGEKAR versus THE STATE OF MAHARASHTRA — [2019] 3 S.C.R. 1
• RAJU versus THE STATE OF HARYANA — [2019] 4 S.C.R. 18
• RAKESH & ORS. versus BOARD OF REVENUE U.P. & ORS. ETC. — [2019] 4 S.C.R. 677
• RAKESH TIWARI, ADVOCATE versus ALOK PANDEY, C.J.M. — [2019] 7 S.C.R. 893
• RAM GOPAL versus CENTRAL BUREAU OF INVESTIGATION, DEHRADUN — [2019] 9 S.C.R. 663
• RAM KRISHAN GROVER AND OTHERS versus UNION OF INDIA AND OTHERS — [2019] 17 S.C.R. 1
• RAM MURTI YADAV versus STATE OF UTTAR PRADESH AND ANOTHER — [2019] 14 S.C.R. 818
• RAM PARSHOTAM MITTAL & ORS. versus HOTEL QUEEN ROAD PVT. LTD. & ORS. — [2019] 7 S.C.R. 976
• RAMAKRISHNA MISSION & ANR. versus KAGO KUNYA & ORS. — [2019] 5 S.C.R. 452
• RAMALINGESWARA RAO (DEAD) THR. LRS. & ANR. versus N. MADHAVA RAO & ORS. — [2019] 6 S.C.R. 472
• RAMAN SINGH versus THE DISTRICT INSPECTOR OF SCHOOLS, JALAUN AT ORAI & ORS. — [2019] 9 S.C.R. 273
• RAMBIR versus STATE OF NCT, DELHI — [2019] 7 S.C.R. 163
• RAMESH NIVRUTTI BHAGWAT versus DR. SURENDRA MANOHAR PARAKHE — [2019] 13 S.C.R. 658
• RAMESH PARSRAM MALANI & ORS versus THE STATE OF TELANGANA & ORS. — [2019] 15 S.C.R. 1051
• RAMESH SANKA versus UNION OF INDIA & ORS. — [2019] 2 S.C.R. 425
• RAMESHCHANDRA DAULAL SONI & ANR. versus DEVICHAND HIRALAL GANDHI (DEAD) THR. LRS. SMT. GULABBAI DEVICHAND GANDHI & ORS. — [2019] 17 S.C.R. 46
• RAMESHWAR AND ANOTHER versus STATE OF MADHYA PRADESH — [2019] 11 S.C.R. 363
• RAMESHWAR DASS versus THE STATE OF PUNJAB — [2019] 4 S.C.R. 190
• RAMJI SINGH & ORS. versus THE STATE OF UTTAR PRADESH — [2019] 14 S.C.R. 253
• RANA PRATAP SINGH versus VITTIYA EVAM LEKHA ADHIKARI, DISTRICT BASIC EDUCATION OFFICER AND ORS. — [2019] 15 S.C.R. 177
• RANDHIR KAUR versus PRITHVI PAL SINGH & ORS. — [2019] 9 S.C.R. 776
• RANDHIR KAUR (DECEASED) THROUGH HER LRS. versus BALWINDER KAUR & ORS. — [2019] 7 S.C.R. 234
• RANDHIR SINGH versus UNION OF INDIA & ORS. — [2019] 9 S.C.R. 925
• RANJIT KUMAR KARMAKAR @ DULAL KARMAKAR versus HARI SHANKAR DAS — [2019] 6 S.C.R. 150
• RASHID RAZA versus SADAF AKHTAR — [2019] 12 S.C.R. 460
• RASHMI CHOPRA versus THE STATE OF UTTAR PRADESH & ANR. — [2019] 6 S.C.R. 1132
• RATHIN GHOSH versus WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS. — [2019] 9 S.C.R. 1175
• RATHNAMMA & ORS. versus SUJATHAMMA & ORS. — [2019] 14 S.C.R. 647
• RAVI AGRAWAL versus UNION OF INDIA AND ANOTHER — [2019] 1 S.C.R. 8
• RAVI S/O ASHOK GHUMARE versus THE STATE OF MAHARASHTRA — [2019] 15 S.C.R. 712
• RAVI SETIA versus MADAN LAL AND OTHERS — [2019] 13 S.C.R. 938
• RAVINDER KAUR GREWAL & ORS versus MANJIT KAUR & ORS. — [2019] 11 S.C.R. 74
• RAVINDRA SINGH versus DISTRICT INSPECTOR OF SCHOOLS AND ORS. — [2019] 14 S.C.R. 58
• RAVISHANKAR @ BABA VISHWAKARMA versus THE STATE OF MADHYA PRADESH — [2019] 14 S.C.R. 285
• RB DEALERS PRIVATE LIMITED versus THE METRO RAILWAY, KOLKATA — [2019] 8 S.C.R. 1142
• REGIONAL TRANSPORT OFFICER & ORS. ETC. versus K. JAYACHANDRA & ANR. ETC. — [2019] 1 S.C.R. 179
• REKHA MURARKA versus THE STATE OF WEST BENGAL AND ANR. — [2019] 14 S.C.R. 106
• RELIANCE COMMUNICATION LIMITED & ORS. versus STATE BANK OF INDIA & ORS. — [2019] 4 S.C.R. 64
• RELIANCE INFRASTRUCTURE LIMITED versus STATE OF MAHARASHTRA AND ORS. — [2019] 1 S.C.R. 886
• RELIANCE LIFE INSURANCE CO LTD & ANR. versus REKHABEN NARESHBHAI RATHOD — [2019] 6 S.C.R. 733
• RIPUDAMAN SINGH versus BALKRISHNA — [2019] 5 S.C.R. 499
• RITESH SINHA versus STATE OF UTTAR PRADESH & ANR. — [2019] 10 S.C.R. 1006
• RITU BHATIA versus MINISTRY OF CIVIL SUPPLIES CONSUMER AFFAIRS & PUBLIC DISTRIBUTION AND OTHERS — [2019] 3 S.C.R. 663
• RITU SAXENA versus J. S. GROVER & ANR. — [2019] 13 S.C.R. 349
• RIVER PELLETS LIMITED versus KAMACHI INDUSTRIES LIMITED — [2019] 9 S.C.R. 1140
• RIYA GEORGE versus KANNUR MEDICAL COLLEGE AND ORS. — [2019] 4 S.C.R. 4
• ROHAN VIRANI & ORS. versus STATE OF MAHARASHTRA & ORS. — [2019] 11 S.C.R. 1030
• ROHITBHAI JIVANLAL PATEL versus STATE OF GUJARAT & ANR. — [2019] 5 S.C.R. 417
• ROHTAS & ANR. versus THE STATE OF HARYANA — [2019] 16 S.C.R. 861
• ROJER MATHEW versus SOUTH INDIAN BANK LTD. & ORS. — [2019] 16 S.C.R. 1
• RUPA ROY versus THE NEW INDIA ASSURANCE COMPANY LTD. & ANR. — [2019] 10 S.C.R. 327
• RUPALI DEVI versus STATE OF UTTAR PRADESH & ORS. — [2019] 6 S.C.R. 577
• RYATAR SAHAKARI SAKKARRE KARKHANE NIYAMIT versus ASST. COMMISSIONER OF INCOME TAX C-1 & ORS. — [2019] 8 S.C.R. 183
• S. K. MIGLANI versus STATE NCT OF DELHI — [2019] 6 S.C.R. 1158
• S. KRISHNA SRADHA versus THE STATE OF ANDHRA PRADESH & ORS. — [2019] 15 S.C.R. 93
• S. P. MISRA & ORS. versus MOHD. LAIQUDDIN KHAN & ANR. — [2019] 13 S.C.R. 497
• S. SREESANTH versus THE BOARD OF CONTROL FOR CRICKET IN INDIA & ORS. — [2019] 4 S.C.R. 765
• S. SUBRAMANIAN versus S. RAMASAMY ETC. ETC. — [2019] 8 S.C.R. 250
• S.C.R.COMMISSIONER OF CUSTOMS, BANGALORE-1 versus M/S MOTOROLA INDIA LTD. — [2019] 12 S.C.R. 618
• SAEEDA KHATOON ARSHI versus STATE OF UP & ANR — [2019] 14 S.C.R. 829
• SAGAR SHARMA & ANR. versus PHOENIX ARC PVT. LTD. & ANR. — [2019] 14 S.C.R. 974
• SAKETA VAKSANA LLP & ANR. versus KAUKUTLA SARALA & ORS. — [2019] 17 S.C.R. 396
• SALEEM AHMED versus STATE & ANR. — [2019] 10 S.C.R. 669
• SAMEER KAPOOR AND ANOTHER versus THE STATE THROUGH SUB-DIVISION MAGISTRATE SOUTH, NEW DELHI AND OTHERS — [2019] 6 S.C.R. 1104
• SAMPADA YOGESH WAGHDHARE versus THE STATE OF MAHARASHTRA & ORS. — [2019] 6 S.C.R. 215
• SAMPAT BABSO KALE & ANR. versus THE STATE OF MAHARASHTRA — [2019] 5 S.C.R. 904
• SAMSUL HAQUE versus THE STATE OF ASSAM — [2019] 11 S.C.R. 229
• SANJAI KUMAR & ORS. versus DR. PRABHAT KUMAR ETC. — [2019] 16 S.C.R. 1111
• SANJAY RAJAK versus THE STATE OF BIHAR — [2019] 9 S.C.R. 654
• SANJAY SINGH AND ANR. versus CENTRAL HIMALAYAN LAND DEVELOPMENT CO. LTD. — [2019] 5 S.C.R. 856
• SANJEEV KUMAR GUPTA versus THE STATE OF UTTAR PRADESH AND ANR. — [2019] 9 S.C.R. 735
• SANKALP RECREATION PRIVATE LIMITED versus UNION OF INDIA & ORS. — [2019] 12 S.C.R. 661
• SANT DNYANESHWAR SHIKSHAN SANSTHA AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2019] 2 S.C.R. 905
• SANT LAL GUPTA & ORS. versus UMESH KUMAR JAIN & ORS. — [2019] 7 S.C.R. 506
• SANTOSH CHATURVEDI versus KAILASH CHANDRA & ANR. — [2019] 17 S.C.R. 76
• SARV JAN KALYAN SEWA SAMITI versus UNION OF INDIA & ORS. — [2019] 6 S.C.R. 814
• SARVEPALLI RADHAKRISHNAN UNIVERSITY & ANOTHER versus UNION OF INDIA & OTHERS — [2019] 1 S.C.R. 920
• SARVEPALLI RAMAIAH (DIED) AS PER LRS AND OTHERS versus THE DISTRICT COLLECTOR CHITTOOR DISTRICT AND OTHERS — [2019] 5 S.C.R. 372
• SASIKALA PUSHPA AND OTHERS versus STATE OF TAMIL NADU — [2019] 7 S.C.R. 319
• SATINDER SINGH BHASIN versus GOVERNMENT OF NCT OF DELHI & ORS. — [2019] 14 S.C.R. 69
• SATISH UKEY versus DEVENDRA GANGADHARRAO FADNAVIS AND ANR. — [2019] 15 S.C.R. 524
• SATISHCHANDRA RATANLAL SHAH versus STATE OF GUJARAT AND ANOTHER — [2019] 3 S.C.R. 273
• SATVINDER SINGH @ SATVINDER SINGH SALUJA & ORS versus THE STATE OF BIHAR — [2019] 8 S.C.R. 811
• SATYA RAJ SINGH versus STATE OF MADHYA PRADESH — [2019] 1 S.C.R. 540
• SATYAN versus DEPUTY COMMISSIONER & ORS. — [2019] 6 S.C.R. 872
• SAURASHTRA CHEMICALS LTD. (PRESENTLY KNOWN AS SAURASHTRA CHEMICALS DIVISION OF NIRMA LTD.) versus NATIONAL INSURANCE CO. LTD. — [2019] 15 S.C.R. 24
• SECRETARY, GOVERNMENT OF INDIA & ORS. versus DHARMBIR SINGH — [2019] 13 S.C.R. 122
• SEEMA SARKAR versus EXECUTIVE OFFICER AND ORS. — [2019] 8 S.C.R. 151
• SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA LTD. & ORS. versus SHREE LAL MEENA — [2019] 5 S.C.R. 391
• SEP. SATGUR SINGH versus UNION OF INDIA & ORS. — [2019] 11 S.C.R. 1023
• SERIOUS FRAUD INVESTIGATION OFFICE versus RAHUL MODI AND ANR. ETC. — [2019] 5 S.C.R. 91
• SH. NARENDRA KUMAR SRIVASTAVA versus THE STATE OF BIHAR & ORS. — [2019] 2 S.C.R. 643
• SHAH AND S. RAVINDRA BHAT, JJ.] versus MANOHAR LAL & ORS. ETC. — [2019] 15 S.C.R. 1085
• SHAILENDRA RAJDEV PASVAN AND OTHERS versus STATE OF GUJARAT ETC. — [2019] 14 S.C.R. 270
• SHAILNDRA KUMAR JAIN AND OTHERS versus MAYA PRAKASH JAIN AND OTHERS — [2019] 5 S.C.R. 631
• SHAKEENA & ANR. versus BANK OF INDIA & ORS. — [2019] 11 S.C.R. 341
• SHAMSHER SINGH & ANR. versus LT. COL. NAHAR SINGH (D) THR. LRS. & ORS. — [2019] 9 S.C.R. 1155
• SHASHI BHUSAN PRASAD versus INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE & ORS. — [2019] 10 S.C.R. 1098
• SHEOLI HATI versus SOMNATH DAS — [2019] 9 S.C.R. 212
• SHIO SHANKAR DUBEY & ORS. versus STATE OF BIHAR — [2019] 7 S.C.R. 607
• SHIV DARSHAN SINGH versus RAKESH TIWARI, DIRECTOR GENERAL, ARCHAEOLOGICAL SURVEY OF INDIA (ASI) & ORS. — [2019] 9 S.C.R. 153
• SHIV KUMAR & ANR. versus UNION OF INDIA & ORS. — [2019] 13 S.C.R. 695
• SHIV PRAKASH MISHRA versus STATE OF UTTAR PRADESH AND ANOTHER — [2019] 10 S.C.R. 541
• SHIV SENA AND ORS. versus UNION OF INDIA AND ORS. — [2019] 14 S.C.R. 206
• SHIV SHANKAR PRASAD SINGH versus THE STATE OF BIHAR — [2019] 3 S.C.R. 1078
• SHIVKISHAN versus SUJATA TARACHAND MAKHIJA AND ORS. — [2019] 12 S.C.R. 796
• SHIVNARAYAN (D) BY LRS. versus MANIKLAL (D) THR. LRS. & ORS. — [2019] 2 S.C.R. 1
• SHODA DEVI versus DDU/RIPON HOSPITAL SHIMLA AND ORS. — [2019] 2 S.C.R. 945
• SHREE RAM URBAN INFRASTRUCTURE LTD. & ANR. versus STATE OF MAHARASHTRA & ORS. — [2019] 16 S.C.R. 993
• SHREE SHREE RAM JANKI JI ASTHAN TAPOVAN MANDIR & ANR. versus THE STATE OF JHARKHAND & ORS. — [2019] 8 S.C.R. 137
• SHRI BADRU (SINCE DECEASED) THROUGH L.R.HARI RAM ETC. versus NTPC LIMITED (FORMERLY NATIONAL THERMAL POWER CORPORATION LIMITED) & ORS. — [2019] 9 S.C.R. 993
• SHRI N. K. JANU,DEPUTY DIRECTOR SOCIAL FORESTARY DIVISION, AGRA AND OTHERS versus LAKSHMI CHANDRA — [2019] 5 S.C.R. 618
• SHRI P. CHIDAMBARAM versus CENTRAL BUREAU OF INVESTIGATION — [2019] 13 S.C.R. 985
• SHRI RAJENDRA LALITKUMAR AGRAWAL versus SMT. RATNA ASHOK MURANJAN & ANR. — [2019] 1 S.C.R. 815
• SHRI RAM MANDIR INDORE versus STATE OF MADHYA PRADESH AND OTHERS — [2019] 4 S.C.R. 899
• SHRI YOGIRAJ SHIKSHAN PRASARAK MANDAL & ORS. versus VIDYA (DEAD) THRU LRS. & ANR. — [2019] 9 S.C.R. 933
• SHRIMANTH BALASAHEB PATIL versus HON’BLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY AND OTHERS — [2019] 16 S.C.R. 886
• SHRIRAM TOMAR AND ANOTHER ETC. versus PRAVEEN KUMAR JAGGI AND OTHERS — [2019] 6 S.C.R. 590
• SHRIRANG YADAVRAO WAGHMARE versus THE STATE OF MAHARASHTRA AND ORS. — [2019] 13 S.C.R. 109
• SHYAM MADAN MOHAN RUIA & ORS. versus MESSER HOLDINGS LIMITED & ORS. — [2019] 15 S.C.R. 396
• SILPPI CONSTRUCTIONS CONTRACTORS versus UNION OF INDIA AND ANR. ETC. ETC. — [2019] 10 S.C.R. 932
• SIRAJ AHMAD versus STATE OF UTTAR PRADESH & ANR. — [2019] 16 S.C.R. 1131
• SIRAJUL HOQUE versus THE STATE OF ASSAM & ORS. — [2019] 3 S.C.R. 1047
• SITA RAM (DEAD) THROUGH LRS. versus BHARAT SINGH (DEAD) THROUGH LRS & ORS. — [2019] 13 S.C.R. 323
• SMT. ALKA SHUKLA versus LIFE INSURANCE CORPORATION OF INDIA — [2019] 6 S.C.R. 762
• SMT. BHIMABAI MAHADEO KAMBEKAR (D) TH. LR. versus ARTHUR IMPORT AND EXPORT COMPANY & ORS. — [2019] 1 S.C.R. 812
• SMT. CHINTAMBARAMMA & ANR. versus STATE OF KARNATAKA — [2019] 12 S.C.R. 946
• SMT. GARGI versus STATE OF HARYANA — [2019] 13 S.C.R. 1
• SMT. NARAYANAMMA & ANR. ETC. ETC. versus SRI GOVINDAPPA & ORS. ETC. ETC. — [2019] 12 S.C.R. 744
• SMT. P. LEELAVATHI (D) BY LRS versus V. SHANKARNARAYANA RAO (D) BY LRS — [2019] 6 S.C.R. 910
• SMT. SULEKHA RANI versus UNION OF INDIA AND ORS. — [2019] 9 S.C.R. 851
• SMT. SUNITA TOKAS & ANR. versus NEW INDIA INSURANCE CO. LTD. & ANR. — [2019] 10 S.C.R. 616
• SNEH LATA GOEL versus PUSHPLATA & ORS. — [2019] 1 S.C.R. 463
• SNOWTEX INVESTMENT LIMITED versus PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA — [2019] 8 S.C.R. 687
• SOBHA SINGH AND SONS PVT. LTD. versus SHASHI MOHAN KAPUR (DECEASED) THR. L.R. — [2019] 9 S.C.R. 949
• SOPAN (DEAD) THROUGH HIS L.R. versus SYED NABI — [2019] 9 S.C.R. 969
• SOPANRAO & ANR. versus SYED MEHMOOD & ORS. — [2019] 9 S.C.R. 37
• SOUTH DELHI MUNICIPAL CORPORATION & ANR. versus M/S. TODAY HOMES AND INFRASTRUCTURE PVT. LTD. ETC. — [2019] 10 S.C.R. 707
• SR. SUPERINTENDENT OF POST OFFICES versus GURSEWAK SINGH & ORS. — [2019] 2 S.C.R. 1025
• SRI A.M.C.S. SWAMY ADE/DPE/HYD (CENTRAL) versus MEHDI AGAH KARBALAI & ANR. — [2019] 9 S.C.R. 695
• SRI CHANAPPA NAGAPPA MUCHALAGODA versus DIVISIONAL MANAGER, NEW INDIA INSURANCE COMPANY LIMITED — [2019] 14 S.C.R. 556
• SRI K. MARAPPAN (DEAD) THROUGH SOLE LR. BALASUBRAMANIAN versus THE SUPERINTENDING ENGINEER T.B.P.H.L.C. CIRCLE ANANTAPUR — [2019] 5 S.C.R. 152
• SRI PRABODH CH. DAS AND ANR. versus MAHAMAYA DAS AND ORS. — [2019] 15 S.C.R. 19
• SRI SURESH KUMAR GOYAL AND OTHERS versus STATE OF UTTAR PRADESH AND ANOTHER — [2019] 1 S.C.R. 236
• SSANGYONG CONSTRUCTION CO. LTD. versus NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) — [2019] 7 S.C.R. 522
• STATE BANK OF INDIA & ORS. versus ATINDRA NATH BHATTACHARYYA & ANR. — [2019] 9 S.C.R. 769
• STATE BANK OF INDIA & ORS. versus SHEO SHANKAR TEWARI — [2019] 3 S.C.R. 718
• STATE BANK OF INDIA versus M/S. JAH DEVELOPERS PVT. LTD. & ORS. — [2019] 7 S.C.R. 701
• STATE BY KARNATAKA LOKAYUKTA POLICE STATION, BENGALURU versus M.R. HIREMATH — [2019] 8 S.C.R. 713
• STATE OF ANDHRA PRADESH & ORS. versus B. RANGA REDDY (D) BY LRS & ORS. — [2019] 10 S.C.R. 143
• STATE OF BIHAR & ORS. versus MEERA TIWARY & ANR. — [2019] 12 S.C.R. 915
• STATE OF BIHAR & ORS. versus THE BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE, MUNGER & ORS. — [2019] 7 S.C.R. 738
• STATE OF BIHAR AND ORS. versus DILIP KUMAR AND ANR — [2019] 8 S.C.R. 1180
• STATE OF GOA & ANR. versus DR. ALVARO ALBERTO MOUSINHO DE NORONHA FERREIRA — [2019] 15 S.C.R. 651
• STATE OF GUJARAT AND OTHERS ETC. versus JAYESHBHAI KANJIBHAI KALATHIYA ETC. — [2019] 4 S.C.R. 96
• STATE OF GUJARAT versus AFROZ MOHAMMED HASANFATTA — [2019] 1 S.C.R. 1104
• STATE OF GUJARAT versus KALUSINH @ HARPALSINH — [2019] 7 S.C.R. 473
• STATE OF HARYANA AND ANOTHER versus SANDEEP SINGH AND OTHERS — [2019] 7 S.C.R. 181
• STATE OF HARYANA versus ANGOORI DEVI & ANR. — [2019] 10 S.C.R. 1041
• STATE OF HIMACHAL PRADESH & ANR versus SHASHI KUMAR — [2019] 2 S.C.R. 432
• STATE OF HIMACHAL PRADESH & ORS. versus KANSHI RAM & ORS. — [2019] 10 S.C.R. 608
• STATE OF HIMACHAL PRADESH AND ANR. versus PARKASH CHAND — [2019] 1 S.C.R. 533
• STATE OF KARNATAKA & ANR versus KRISHNA KUMAR & ORS. — [2019] 7 S.C.R. 962
• STATE OF KERALA AND ANR. versus MOHAMMED BASHEER — [2019] 1 S.C.R. 477
• STATE OF M.P. & ANR. versus DUNGAJI (D) BY LRS. & ANR. — [2019] 9 S.C.R. 979
• STATE OF MADHYA PRADESH AND OTHERS versus LAFARGE DEALERS ASSOCIATION AND OTHERS — [2019] 18 S.C.R. 924
• STATE OF MADHYA PRADESH versus HARJEET SINGH & ANR. — [2019] 4 S.C.R. 564
• STATE OF MADHYA PRADESH versus KILLU @ KAILASH AND ORS. — [2019] 14 S.C.R. 95
• STATE OF MADHYA PRADESH versus MAN SINGH — [2019] 13 S.C.R. 570
• STATE OF MADHYA PRADESH versus UDHAM AND OTHERS — [2019] 13 S.C.R. 976
• STATE OF MADHYA PRADESH versus VIKRAM DAS — [2019] 3 S.C.R. 691
• STATE OF MAHARASHTRA & ORS. versus BALU S/O WAMAN PATOLE — [2019] 13 S.C.R. 1154
• STATE OF MAHARASHTRA AND OTHERS versus MAHARASHTRA HYBRID SEEDS CO. PVT. LTD. — [2019] 12 S.C.R. 924
• STATE OF MAHARASHTRA versus SHANKAR GANAPATI RAHATOL & ORS. — [2019] 1 S.C.R. 1029
• STATE OF MEGHALAYA versus ALL DIMASA STUDENTS UNION, DIMA-HASAO DISTRICT COMMITTEE & ORS. — [2019] 8 S.C.R. 297
• STATE OF NCT OF DELHI versus SHIV CHARAN BANSAL & ORS. — [2019] 17 S.C.R. 1155
• STATE OF ODISHA & ANOTHER versus ANUP KUMAR SENAPATI & ANOTHER — [2019] 12 S.C.R. 472
• STATE OF ODISHA & ORS. versus BICHITRANANDA DAS — [2019] 15 S.C.R. 214
• STATE OF ODISHA & ORS. versus MANJU NAIK — [2019] 14 S.C.R. 473
• STATE OF ORISSA & ANR. versus DHIRENDRA SUNDAR DAS & ORS. — [2019] 7 S.C.R. 197
• STATE OF ORISSA & ORS. versus CHANDRA NANDI — [2019] 2 S.C.R. 1084
• STATE OF PUNJAB AND ORS. versus GURBARAN SINGH — [2019] 2 S.C.R. 839
• STATE OF RAJASTHAN & ORS. versus GRAM VIKAS SAMITI, SHIVDASPURA — [2019] 1 S.C.R. 59
• STATE OF RAJASTHAN & ORS. versus SHIV DAYAL & ANR. — [2019] 10 S.C.R. 243
• STATE OF RAJASTHAN AND ORS. versus LORD NORTHBOOK AND ORS. — [2019] 11 S.C.R. 844
• STATE OF RAJASTHAN AND OTHERS versus MUKESH SHARMA — [2019] 6 S.C.R. 194
• STATE OF RAJASTHAN versus SAHI RAM — [2019] 14 S.C.R. 1117
• STATE OF TAMIL NADU versus STATE OF KARNATAKA AND ANOTHER — [2019] 14 S.C.R. 599
• STATE OF UTTAR PRADESH & ANR. versus M/S. BIRLA CORPORATION LIMITED — [2019] 14 S.C.R. 128
• STATE OF UTTAR PRADESH & ORS. versus MOHD. SULEMAN SIDDIQUI — [2019] 4 S.C.R. 590
• STATE OF UTTAR PRADESH AND OTHERS versus SUDARSHANA CHATTERJEE — [2019] 14 S.C.R. 849
• STATE OF UTTARAKHAND & ANR. versus RAJ KUMAR — [2019] 1 S.C.R. 94
• STATE OF UTTARAKHAND & ORS. versus S. K. SINGH & ORS. — [2019] 13 S.C.R. 797
• STATE OF UTTARAKHAND AND ORS. versus PREM RAM — [2019] 5 S.C.R. 495
• STATE OF UTTARAKHAND versus DARSHAN SINGH — [2019] 14 S.C.R. 338
• STATE OF WEST BENGAL & ORS. versus CALCUTTA CLUB LIMITED — [2019] 15 S.C.R. 865
• STATE OF WEST BENGAL & ORS. versus DR. TONMOY MONDAL — [2019] 5 S.C.R. 1049
• STATE OF WEST BENGAL versus INDRAJIT KUNDU & ORS. — [2019] 13 S.C.R. 489
• STATE REPRESENTED BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION versus M. SUBRAHMANYAM — [2019] 7 S.C.R. 287
• STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION, TAMIL NADU versus J. DORAISWAMY ETC. — [2019] 2 S.C.R. 921
• STATE TRADING CORPORATION OF INDIA LTD versus M/S GLOBAL STEEL HOLDING LIMITED & ORS. — [2019] 2 S.C.R. 1040
• STATION HOUSE OFFICER, CBI/ACB/BANGALORE versus B.A. SRINIVASAN AND ANR. — [2019] 14 S.C.R. 513
• STEEL AUTHORITY OF INDIA LTD. & ANR. versus JAGGU & ORS. ETC. — [2019] 9 S.C.R. 65
• STRESSED ASSETS STABILIZATION FUND versus WEST BENGAL SMALL IND. DEVELOPMENT CORPORATION LTD. AND ANR. — [2019] 13 S.C.R. 1083
• SUDAM @ RAHUL KANIRAM JADHAV versus THE STATE OF MAHARASHTRA — [2019] 14 S.C.R. 943
• SUDAM KISAN GAVANE (D) THR. LRS. & ORS. versus MANIK ANANTA SHIKKETOD (D) BY LRS. & ORS. — [2019] 12 S.C.R. 70
• SUDHAKAR BABURAO NANGNURE versus NORESHWAR RAGHUNATHRAO SHENDE & ORS. — [2019] 4 S.C.R. 945
• SUDIN DILIP TALAULIKAR versus POLYCAP WIRES PVT. LTD. AND OTHERS — [2019] 9 S.C.R. 279
• SUGREEV KUMAR versus STATE OF PUNJAB & ORS. — [2019] 4 S.C.R. 208
• SUKUMARAN versus STATE REP. BY THE INSPECTOR OF POLICE — [2019] 4 S.C.R. 660
• SUMAN JINDAL & ANR. versus M/S ADARSH DEVELOPERS — [2019] 7 S.C.R. 154
• SUMIT KUMAR SAHA versus RELIANCE GENERAL INSURANCE COMPANY LTD. — [2019] 1 S.C.R. 763
• SUNDAR GUPTA & ORS. versus SUNIL VASUDEVA & ORS. — [2019] 8 S.C.R. 1206
• SUNIL KUMAR BISWAS versus ORDINANCE FACTORY BOARD & ORS. — [2019] 5 S.C.R. 1046
• SUNIL KUMAR GUPTA AND OTHERS versus STATE OF UTTAR PRADESH AND OTHERS — [2019] 4 S.C.R. 875
• SUNIL VASUDEVA & ORS. versus SUNDAR GUPTA & ORS. — [2019] 8 S.C.R. 1190
• SUNITA & ORS. versus RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR. — [2019] 3 S.C.R. 329
• SUNITA versus STATE OF HARYANA — [2019] 10 S.C.R. 779
• SUPERINTENDING ENGINEER/ DEHAR POWER HOUSE CIRCLE BHAKRA BEAS MANAGEMENT BOARD (PW) SLAPPER & ANOTHER versus EXCISE AND TAXATION OFFICER, SUNDER NAGAR/ ASSESSING AUTHORITY — [2019] 13 S.C.R. 534
• SURAJ JAGANNATH JADHAV versus THE STATE OF MAHARASHTRA — [2019] 15 S.C.R. 84
• SURENDRA PRASAD MISHRA versus SMT. RAMAWATI AND OTHERS — [2019] 11 S.C.R. 907
• SURINDER KAUR (D) THR. LR. JASINDERJIT SINGH (D) THR. LRS. versus BAHADUR SINGH (D) THR. LRS. — [2019] 12 S.C.R. 137
• SURINDER SINGH DESWAL @ COL. S.S. DESWAL AND OTHERS versus VIRENDER GANDHI — [2019] 8 S.C.R. 746
• SURYAKANT BABURAO @ RAMRAO PHAD versus STATE OF MAHARASHTRA AND OTHERS — [2019] 10 S.C.R. 570
• SUSANTA DEY versus BABLI MAJUMDAR & ANR. — [2019] 2 S.C.R. 1065
• SUSHIL THOMAS ABRAHAM versus M/S. SKYLINE BUILD. THR. ITS PARTNER & ORS. — [2019] 1 S.C.R. 74
• SWAPAN KUMAR CHATTERJEE versus CENTRAL BUREAU OF INVESTIGATION — [2019] 3 S.C.R. 713
• SWARAJ INFRASTRUCTURE PVT. LTD. versus KOTAK MAHINDRA BANK LTD. — [2019] 1 S.C.R. 682
• SWISS RIBBONS PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [2019] 3 S.C.R. 535
• SYED ZAINUL ABEDEEN versus THE RAJASTHAN BOARD OF MUSLIM WAKF — [2019] 11 S.C.R. 1006
• SYEDA NAZIRA KHATOON (D) BY LR. versus SYED ZAHIRUDDIN AHMED BAGHDADI & ORS. — [2019] 12 S.C.R. 711
• T. I. JOSE AND ORS. versus MANAGING DIRECTOR, KERALA WATER AUTHORITY AND ANR. — [2019] 4 S.C.R. 610
• TAJ MAHAL HOTEL versus UNITED INDIA INSURANCE COMPANY LTD. & ORS. — [2019] 13 S.C.R. 850
• TALAT FATIMA HASAN THROUGH HER CONSTITUTED ATTORNEY SH. SYED MEHDI HUSAIN versus NAWAB SYED MURTAZA ALI KHAN (D) BY LRS. & ORS. — [2019] 10 S.C.R. 811
• TAMIL NADU ELECTRICITY BOARD REP. BY ITS CHAIRMAN versus TNEB-THOZHILALAR AYKKIYA SANGAM BY ITS GENERAL SECRETARY — [2019] 2 S.C.R. 150
• TAMIL NADU POLLUTION CONTROL BOARD versus STERLITE INDUSTRIES (I) LTD. & ORS. — [2019] 3 S.C.R. 777
• TAMIL NADU RURAL DEVELOPMENT ENGINEERS AND ASSISTANT ENGINEERS ASSOCIATION versus GOVERNMENT OF TAMIL NADU AND OTHERS — [2019] 14 S.C.R. 1011
• TANUKU TALUK VILLAGE OFFICERS’ ASSOCIATION versus TANUKU MUNICIPALITY & ORS. ETC. — [2019] 4 S.C.R. 1063
• TARUN JIT TEJPAL versus THE STATE OF GOA & ANR. — [2019] 10 S.C.R. 675
• TATA HOUSING DEVELOPMENT COMPANY LTD versus AALOK JAGGA AND OTHERS — [2019] 13 S.C.R. 577
• TATA POWER COMPANY LTD. versus ADANI ELECTRICITY MUMBAI LTD. & ORS. — [2019] 6 S.C.R. 845
• TEJASWINI GAUD AND ORS. versus SHEKHAR JAGDISH PRASAD TEWARI AND OTHERS — [2019] 7 S.C.R. 335
• TEK SINGH versus SHASHI VERMA AND ANR. — [2019] 3 S.C.R. 697
• THANGASAMY versus THE STATE OF TAMIL NADU — [2019] 4 S.C.R. 600
• THANKAMONY AMMA & ORS. versus OMANA AMMA N. & ORS. — [2019] 10 S.C.R. 125
• THE ADDITIONAL COMMISSIONER (LEGAL), COMMERCIAL TAXES, RAJASTHAN & ANR. versus M/S. LOHIYA AGENCIES & ANR. — [2019] 1 S.C.R. 130
• THE ASSAM PUBLIC SERVICE COMMISSION & ORS. versus PRANJAL KUMAR SARMA & ORS. — [2019] 14 S.C.R. 1072
• THE AUTHORISED OFFICER, INDIAN BANK versus D. VISALAKSHI AND ANR. — [2019] 13 S.C.R. 177
• THE BIHAR STATE HOUSING BOARD & ORS. versus RADHA BALLABH HEALTH CARE AND RESEARCH INSTITUTE (P) LTD. — [2019] 12 S.C.R. 444
• THE BRANCH MANAGER NATIONAL INSURANCE CO. LTD. versus SMT. MOUSUMI BHATTACHARJEE & ORS. — [2019] 5 S.C.R. 46
• THE COMMISSIONER OF INCOME TAX, NEW DELHI versus RAM KISHAN DASS — [2019] 5 S.C.R. 25
• THE COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY versus S.S. SARVESH — [2019] 2 S.C.R. 813
• THE COMPETENT AUTHORITY CALCUTTA, UNDER THE LAND (CEILING AND REGULATION) ACT, 1976 AND ANR. versus DAVID MANTOSH & ORS. — [2019] 4 S.C.R. 331
• THE DIRECTOR GENERAL OF POLICE & ANR. versus M JEYANTHI — [2019] 15 S.C.R. 207
• THE DIRECTOR OF HORTICULTURE, ODISHA versus PRAVAT KUMAR DASH & ORS. — [2019] 11 S.C.R. 708
• THE DIRECTOR STEEL AUTHORITY OF INDIA LTD.V. ISPAT KHADAN JANTA MAZDOOR UNION versus ISPAT KHADAN JANTA MAZDOOR UNION — [2019] 9 S.C.R. 123
• THE ELECTRONIC CORPORATION OF INDIA LTD. AND ANR. versus M. SHIVANI AND ANR. — [2019] 3 S.C.R. 523
• THE EXECUTIVE ENGINEER, M.I.W. versus VITTHAL DAMODAR PATIL AND ANR — [2019] 8 S.C.R. 954
• THE GOVERNMENT OF ANDHRA PRADESH & ORS. versus GRACE SATHYAVATHY SHASHIKANT & ORS. — [2019] 13 S.C.R. 651
• THE GOVERNMENT OF HARYANA PWD HARYANA (B AND R) BRANCH versus M/S. G. F. TOLL ROAD PVT. LTD. & ORS. — [2019] 1 S.C.R. 270
• THE GOVT. OF INDIA & ANR. versus P. VENKATESH — [2019] 2 S.C.R. 978
• THE KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY versus THE STATE OF KERALA MARADU MUNICIPALITY & ORS. — [2019] 8 S.C.R. 625
• THE MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY versus SANDEEP SHRIRAM WARADE AND OTHERS — [2019] 7 S.C.R. 94
• THE MAHARASHTRA STATE CO-OPERATIVE BANK LTD.V. BABULAL LADE & ORS. versus BABULAL LADE & ORS. — [2019] 14 S.C.R. 485
• THE MANAGING DIRECTOR, KERALA TOURISM DEVELOPMENT CORPORATION LTD. versus DEEPTI SINGH & ORS. — [2019] 5 S.C.R. 225
• THE MAYOR JAIPUR MUNICIPAL CORPORATION & ANR.V. THAKUR SHIV RAJ SINGH & ORS. versus THAKUR SHIV RAJ SINGH & ORS. — [2019] 10 S.C.R. 1023
• THE MUNICIPAL CORPORATION, versus MODERN SCHOOL, FARIDABAD & ORS. — [2019] 3 S.C.R. 703
• THE OFFICER IN CHARGE, SUB-REGIONAL PROVIDENT FUND OFFICE & ANR. versus M/S GODAVARI GARMENTS LIMITED — [2019] 9 S.C.R. 1101
• THE ORIENTAL INSURANCE CO. LTD. & ANR. versus DICITEX FURNISHING LTD. — [2019] 14 S.C.R. 389
• THE PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD. versus COMMISSIONER OF INCOME TAX — [2019] 18 S.C.R. 957
• THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, MUMBAI versus M/S. S.G. ASIA HOLDINGS — [2019] 10 S.C.R. 133
• THE PRINCIPAL COMMISSIONER OF INCOME TAX-8 versus M/S YES BANK LTD. — [2019] 5 S.C.R. 6
• THE SECRETARY, LUCY SEQUEIRA TRUST AND ANR. versus KAILASH RAMESH TANDEL AND ORS. — [2019] 6 S.C.R. 507
• THE SECRETARY, MINISTRY OF COMMERCE & ORS. versus M/S VINOD AND COMPANY — [2019] 10 S.C.R. 560
• THE STATE BANK OF INDIA & ORS. versus RAVINDRA NATH & ORS. — [2019] 2 S.C.R. 121
• THE STATE BANK OF INDIA & OTHERS versus P. SOUPRAMANIANE — [2019] 6 S.C.R. 1064
• THE STATE OF ARUNACHAL PRADESH versus RAMCHANDRA RABIDAS @ RATAN RABIDAS & ANR. — [2019] 15 S.C.R. 771
• THE STATE OF BIHAR & ANR. versus DR. SACHINDRA NARAYAN & ORS. — [2019] 1 S.C.R. 748
• THE STATE OF BIHAR & ORS. versus DEVENDRA SHARMA — [2019] 15 S.C.R. 990
• THE STATE OF GUJARAT versus ANWAR OSMAN SUMBHANIYA AND ORS. — [2019] 2 S.C.R. 749
• THE STATE OF HIMACHAL PRADESH & ANR. versus PINJU RAM ETC. — [2019] 2 S.C.R. 601
• THE STATE OF JAMMU AND KASHMIR AND ORS. versus FARID AHMAD TAK — [2019] 7 S.C.R. 1
• THE STATE OF JHARKHAND & ORS. versus M/S AJANTA BOTTLERS & BLENDERS PVT. LTD. — [2019] 8 S.C.R. 1071
• THE STATE OF JHARKHAND versus SURENDRA KUMAR SRIVASTAVA & ORS. — [2019] 1 S.C.R. 25
• THE STATE OF MADHYA PRADESH & ORS. versus BUNTY — [2019] 5 S.C.R. 504
• THE STATE OF MADHYA PRADESH & ORS. versus DHARMENDRA RATHORE — [2019] 1 S.C.R. 707
• THE STATE OF MADHYA PRADESH versus DEEPAK — [2019] 2 S.C.R. 1055
• THE STATE OF MADHYA PRADESH versus DHRUV GURJAR AND ANOTHER — [2019] 4 S.C.R. 433
• THE STATE OF MADHYA PRADESH versus KANHA @ OMPRAKASH — [2019] 1 S.C.R. 1074
• THE STATE OF MADHYA PRADESH versus LAXMI NARAYAN AND OTHERS — [2019] 2 S.C.R. 864
• THE STATE OF MADHYA PRADESH versus SABAL SINGH (DEAD) BY LRS. & ORS. — [2019] 13 S.C.R. 681
• THE STATE OF MADHYA PRADESH versus SURESH — [2019] 5 S.C.R. 836
• THE STATE OF MADHYA PRADESH versus UDAY SINGH — [2019] 6 S.C.R. 154
• THE STATE OF MAHARASHTRA AND OTHERS versus M/S MOTI RATAN ESTATE AND ANOTHER — [2019] 12 S.C.R. 589
• THE STATE OF MAHARASHTRA versus SURENDRA PUNDLIK GADLING & ORS. — [2019] 3 S.C.R. 310
• THE STATE OF MANIPUR & ORS. versus KOTING LAMKANG — [2019] 13 S.C.R. 565
• THE STATE OF RAJASTHAN & ORS. versus TRILOK RAM — [2019] 12 S.C.R. 373
• THE STATE OF RAJASTHAN versus KANHAIYA LAL — [2019] 5 S.C.R. 569
• THE STATE OF RAJASTHAN versus NEMI CHAND MAHELA AND OTHERS — [2019] 18 S.C.R. 995
• THE STATE OF TAMIL NADU & ORS. versus ELEPHANT G. RAJENDRAN & ORS. ETC. — [2019] 5 S.C.R. 771
• THE STATE OF TAMIL NADU versus DR. VASANTHI VEERASEKARAN — [2019] 8 S.C.R. 883
• THE STATE OF TELANGANA versus SRI MANAGIPET @ MANGIPET SARVESHWAR REDDY — [2019] 14 S.C.R. 716
• THE STATE OF UTTAR PRADESH versus AMAN MITTAL & ANR. — [2019] 11 S.C.R. 1180
• THE SUPERINTENDING ENGINEER TWAD BOARD & ANOTHER versus M. NATESAN ETC. — [2019] 7 S.C.R. 862
• THONGAM TARUN SINGH versus THE STATE OF MANIPUR — [2019] 7 S.C.R. 143
• THULASIDHARA & ANOTHER versus NARAYANAPPA & OTHERS — [2019] 8 S.C.R. 212
• THULASIRAMAN AND ANOTHER versus THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT ADMINISTRATION AND ANOTHER — [2019] 11 S.C.R. 1125
• TILAK RAJ BAKSHI versus AVINASH CHAND SHARMA (DEAD) THROUGH LRS. & OTHERS — [2019] 10 S.C.R. 251
• TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED versus M/S RAIN CALCINING LIMITED & OTHERS — [2019] 17 S.C.R. 474
• TRIJUGI NARAIN (DEAD) THROUGH LEGAL REPRESENTATIVES AND OTHERS versus SANKOO (DEAD) THROUGH LEGAL REPRESENTATIVES AND OTHERS — [2019] 16 S.C.R. 1049
• TUKARAM S/O SADASHIV CHAUDHARI versus THE EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ANR. — [2019] 5 S.C.R. 765
• UBER INDIA SYSTEMS PVT. LTD. versus COMPETITION COMMISSION OF INDIA & ORS. — [2019] 12 S.C.R. 107
• UDE SINGH & ORS. versus STATE OF HARYANA — [2019] 9 S.C.R. 703
• UMA MAHESH BANDEKAR AND ANOTHER versus VIVEK SADANAND MARATHE AND OTHERS — [2019] 5 S.C.R. 357
• UNION OF INDIA & ANR. ETC. versus ANKUR GUPTA & ORS. — [2019] 4 S.C.R. 31
• UNION OF INDIA & ANR. ETC. versus BGP PRODUCTS OPERATIONS GMBH AND HAGENE IMMERMATT WEG. & ANR. ETC. — [2019] 11 S.C.R. 170
• UNION OF INDIA & ANR. versus AVTAR CHAND ETC. ETC. — [2019] 4 S.C.R. 577
• UNION OF INDIA & ANR. versus BALWANT SINGH & ORS. — [2019] 12 S.C.R. 78
• UNION OF INDIA & ANR. versus TARSEM SINGH & ORS. — [2019] 13 S.C.R. 49
• UNION OF INDIA & ORS. ETC. ETC. versus S. MAADASAMY AND ANR. ETC. ETC. — [2019] 8 S.C.R. 234
• UNION OF INDIA & ORS. versus ALL INDIA TRADE UNION CONGRESS & ORS. — [2019] 5 S.C.R. 444
• UNION OF INDIA & ORS. versus BRIG. DEVINDER SINGH — [2019] 11 S.C.R. 207
• UNION OF INDIA & ORS. versus C. GIRIJA & ORS. — [2019] 2 S.C.R. 131
• UNION OF INDIA & ORS. versus CENTRAL ADMINISTRATIVE TRIBUNAL & ORS. ETC.ETC. — [2019] 2 S.C.R. 317
• UNION OF INDIA & ORS. versus COASTAL CONTAINER TRANSPORTERS ASSOCIATION & ORS. — [2019] 4 S.C.R. 915
• UNION OF INDIA & ORS. versus DR. O. P. NIJHAWAN & ORS. — [2019] 1 S.C.R. 281
• UNION OF INDIA & ORS. versus EX. NO.6492086A SEP/ASH KULBEER SINGH — [2019] 4 S.C.R. 1099
• UNION OF INDIA & ORS. versus GANDIBA BEHERA — [2019] 13 S.C.R. 1136
• UNION OF INDIA & ORS. versus KRISHNA KUMAR & ORS. — [2019] 1 S.C.R. 982
• UNION OF INDIA & ORS. versus LT COLONEL DHARAMVIR SINGH — [2019] 4 S.C.R. 582
• UNION OF INDIA & ORS. versus LT. COL. KULDEEP YADAV — [2019] 15 S.C.R. 662
• UNION OF INDIA & ORS. versus LT. COL. OM DUTT SHARMA (RETD.) DEAD THROUGH LRS & ORS. — [2019] 14 S.C.R. 9
• UNION OF INDIA & ORS. versus LT. COL. SAMEER SINGH — [2019] 14 S.C.R. 414
• UNION OF INDIA & ORS. versus M/S UNICORN INDUSTRIES — [2019] 12 S.C.R. 270
• UNION OF INDIA & ORS. versus P. S. GILL — [2019] 17 S.C.R. 405
• UNION OF INDIA & ORS. versus SANDEEP KUMAR ETC. — [2019] 12 S.C.R. 415
• UNION OF INDIA & ORS. versus SHANKAR PRASAD DEEP ETC.ETC. — [2019] 5 S.C.R. 471
• UNION OF INDIA & ORS. versus V. R. NANUKUTTAN NAIR — [2019] 14 S.C.R. 78
• UNION OF INDIA 2. JOINT SECRETARY (COFEPOSA), GOVT. OF INDIA, MINISTRY OF FINANCE versus DIMPLE HAPPY DHAKAD — [2019] 8 S.C.R. 1153
• UNION OF INDIA AND ANOTHER versus MOHIUDDIN MASOOD AND OTHERS — [2019] 10 S.C.R. 696
• UNION OF INDIA AND ORS. versus GAUTAM KHAITAN — [2019] 13 S.C.R. 721
• UNION OF INDIA AND ORS. versus SITARAM MISHRA AND ANR. — [2019] 9 S.C.R. 585
• UNION OF INDIA AND OTHERS versus JUNU GAYARY — [2019] 9 S.C.R. 843
• UNION OF INDIA AND OTHERS versus RAMESH BISHNOI — [2019] 14 S.C.R. 1097
• UNION OF INDIA THR. SECRETARY & ORS. versus UDAI BHAN SINGH — [2019] 17 S.C.R. 527
• UNION OF INDIA THROUGH CABINET SECRETARY & ORS. versus CAPTAIN GURDEV SINGH & ANR. — [2019] 3 S.C.R. 913
• UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF DEFENCE DHQPO NEW DELHI & ORS. versus WG. CDR. SUBRATA DAS (19942-H) — [2019] 1 S.C.R. 1035
• UNION OF INDIA THROUGH JOINT SECRETARY (COFEPOSA), MINISTRY OF FINANCE, NEW DELHI versus ANKIT ASHOK JALAN — [2019] 14 S.C.R. 169
• UNION OF INDIA versus ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA ETC.ETC. — [2019] 16 S.C.R. 672
• UNION OF INDIA versus NISAR PALLATHUKADAVIL ALIYAR — [2019] 11 S.C.R. 405
• UNION OF INDIA versus PARMAR CONSTRUCTION COMPANY — [2019] 5 S.C.R. 1009
• UNION OF INDIA versus PRADEEP VINOD CONSTRUCTION COMPANY — [2019] 17 S.C.R. 64
• UNION OF INDIA versus RADHA YADAV — [2019] 1 S.C.R. 741
• UNION OF INDIA versus STATE OF MAHARASHTRA AND ORS. — [2019] 12 S.C.R. 1125
• UNION OF INDIA versus T. R. MEHRA ETC. ETC. — [2019] 11 S.C.R. 278
• UNION OF INDIA versus YASMEEN MOHAMMAD ZAHID @ YASMEEN — [2019] 10 S.C.R. 996
• UNION PUBLIC SERVICE COMMISSION versus JAWAHAR SANTHKUMAR AND OTHERS — [2019] 14 S.C.R. 628
• UNITED INDIA INSURANCE CO. LTD. versus ANTIQUE ART EXPORTS PVT. LTD. — [2019] 5 S.C.R. 521
• UNIVERSITY OF DELHI versus UNION OF INDIA & ORS. — [2019] 16 S.C.R. 1259
• UP HOUSING AND DEVELOPMENT BOARD versus RAMESH CHANDRA AGARWAL — [2019] 7 S.C.R. 730
• UTTAM RAM versus DEVINDER SINGH HUDAN & ANR. — [2019] 13 S.C.R. 425
• UTTAR HARYANA BIJLI VITRAN NIGAM LTD [UHBVNL]. & ANR versus ADANI POWER LTD. & ORS. — [2019] 4 S.C.R. 487
• V. KRISHNAMURTHY & ANR. versus STATE OF TAMIL NADU & ORS. — [2019] 2 S.C.R. 1042
• V. RAJARAM versus STATE REPRESENTED BY THE INSPECTOR OF POLICE CBI/SCB — [2019] 14 S.C.R. 977
• V. SURENDRA MOHAN versus STATE OF TAMIL NADU & ORS. — [2019] 1 S.C.R. 954
• VAISHNORANI MAHILA BACHAT GAT versus STATE OF MAHARASHTRA & ORS. — [2019] 3 S.C.R. 485
• VARINDER KUMAR versus STATE OF HIMACHAL PRADESH — [2019] 2 S.C.R. 707
• VARUN PAHWA versus MRS. RENU CHAUDHARY — [2019] 4 S.C.R. 128
• VASANT CHEMICALS LIMITED versus THE MANAGING DIRECTOR, HYDERABAD METROPOLITIAN WATER SUPPLY AND SEWERAGE BOARD AND OTHERS — [2019] 3 S.C.R. 749
• VASANT GANPAT PADAVE (D) BY LRS. & ORS . versus ANANT MAHADEV SAWANT (D) THROUGH LRS. & ORS — [2019] 15 S.C.R. 569
• VASAVI ENGINEERING COLLEGE PARENTS ASSOCIATION versus STATE OF TELANGANA AND OTHERS — [2019] 8 S.C.R. 927
• VASHDEO R BHOJWANI versus ABHYUDAYA CO-OPERATIVE BANK LTD & ANR. — [2019] 12 S.C.R. 75
• VIBHA BAKSHI GOKHALE & ANR. versus M/S. GRUHASHILP CONSTRUCTIONS & ORS. — [2019] 8 S.C.R. 709
• VIDARBHA IRRIGATION DEVELOPMENT CORPORATION versus M/S ANOJ KUMAR AGARWALA & ORS. — [2019] 2 S.C.R. 493
• VIDHI HIMMAT KATARIYA AND OTHERS versus THE STATE OF GUJARAT AND OTHERS — [2019] 12 S.C.R. 821
• VIDYA DROLIA & ORS. versus DURGA TRADING CORPORATION — [2019] 3 S.C.R. 465
• VIJAY A. MITTAL & ORS. versus KULWANT RAI (DEAD) THR. LRS. & ANR. — [2019] 2 S.C.R. 507
• VIJAY KUMAR JAIN versus STANDARD CHARTERED BANK & ORS. — [2019] 1 S.C.R. 779
• VIJAY MOHAN SINGH versus STATE OF KARNATAKA — [2019] 6 S.C.R. 994
• VIJAY PANDEY versus STATE OF UTTAR PRADESH — [2019] 10 S.C.R. 774
• VIJENDRA versus STATE OF UTTAR PRADESH — [2019] 10 S.C.R. 790
• VIKRAM JOHAR versus THE STATE OF UTTAR PRADESH & ANR. — [2019] 8 S.C.R. 1
• VINAY PRAKASH SINGH versus SAMEER GEHLAUT & ORS. — [2019] 17 S.C.R. 89
• VINIT GARG AND OTHERS versus UNIVERSITY GRANTS COMMISSION AND OTHERS — [2019] 12 S.C.R. 1
• VINOD JAIN versus SANTOKBA DURLABHJI MEMORIAL HOSPITAL & ANR. — [2019] 4 S.C.R. 843
• VINOD KUMAR GARG versus STATE (GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI) — [2019] 17 S.C.R. 1134
• VINOD KUMAR versus ASHOK KUMAR GANDHI — [2019] 10 S.C.R. 1051
• VINOD VERMA versus UNION OF INDIA & ORS. — [2019] 6 S.C.R. 1014
• VIRUDHUNAGAR HINDU NADARGAL DHARMA PARIBALANA SABAI & ORS. versus TUTICORIN EDUCATIONAL SOCIETY & ORS. — [2019] 13 S.C.R. 634
• VISHAL ASHOK THORAT AND ORS. versus RAJESH SHRIRAMBAPU FATE & ORS. — [2019] 9 S.C.R. 628
• VISHNU KUMAR TIWARI versus STATE OF UTTAR PRADESH THROUGH SECRETARY HOME, CIVIL SECRETARIAT LUCKNOW AND ANOTHER — [2019] 8 S.C.R. 1114
• VITHALDAS JAGANNATH KHATRI (D) THROUGH SHAKUNTALA ALIAS SUSHMA & ORS. versus THE STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT & ORS. — [2019] 11 S.C.R. 913
• VST INDUSTRIES LIMITED versus THE STATE OF UTTAR PRADESH & ORS. — [2019] 6 S.C.R. 638
• VURIMI PULLARAO S/O SATYANARAYANA versus VEMARI VYANKATA RADHARANI W/O DHANKOTESHWARRAO & ANR — [2019] 18 S.C.R. 1125
• W. N. ALLAL SUNDARAM versus THE COMMISSIONER H.R. & C.E. ADMN. DEPARTMENT & ORS. — [2019] 14 S.C.R. 194
• WALAITI RAM CHARAN DASS & ORS. ETC. versus STATE OF PUNJAB & ORS. ETC. — [2019] 13 S.C.R. 754
• WAZIR & ANR. versus STATE OF HARYANA — [2019] 2 S.C.R. 571
• WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & ORS.V. ABDUL HALIM & ORS. versus ABDUL HALIM & ORS — [2019] 9 S.C.R. 1089
• WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS. versus M/S. ORION METAL PVT. LTD. & ANR. — [2019] 11 S.C.R. 385
• WEST INTERNATIONAL CITY PVT LTD versus DEVASIS RUDRA — [2019] 2 S.C.R. 1070
• Y. SAVARIMUTHU versus STATE OF TAMIL NADU & ORS. — [2019] 7 S.C.R. 947
• YASHWANT SINHA & ORS. versus CENTRAL BUREAU OF INVESTIGATION THROUGH ITS DIRECTOR & ANR. — [2019] 17 S.C.R. 917
• YASHWANT SINHA & ORS. versus CENTRAL BUREAU OF INVESTIGATION THROUGH ITS DIRECTOR & ANR. — [2019] 5 S.C.R. 638
• YATINKUMAR JASUBHAI PATEL AND OTHERS versus STATE OF GUJARAT AND OTHERS — [2019] 12 S.C.R. 848
• YOGENDRA @ JOGENDRA SINGH versus THE STATE OF MADHYA PRADESH — [2019] 1 S.C.R. 248
• ZENITH DRUGS & ALLIED AGENCIES PVT. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, SHRI UDAY KRISHNA PAUL versus M/S. NICHOLAS PIRAMAL INDIA LTD. — [2019] 10 S.C.R. 360
• ZONAL MANAGER, BANK OF INDIA, ZONAL OFFICE, KOCHI & ORS. versus AARYA K. BABU & ANR. — [2019] 11 S.C.R. 627
• – CITIZENSHIP STATUS versus THE STATE OF BIHAR & ORS. — [2019] 3 S.C.R. 1060

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