Supreme Court of India — 2007

1323 reported judgments.

• A. RAMA RAO AND ORS. versus RAGHUNATH PATNAIK AND ORS. — [2007] 5 S.C.R. 527
• A.A. GOPALAKRISHNAN versus COCHIN DEVASWOM BOARD AND ORS. — [2007] 9 S.C.R. 1
• A.M. MOOSA versus COMMISSIONER OF INCOME TAX, TRIVANDRUM — [2007] 9 S.C.R. 831
• A.M. RAMANNA versus LAND TRIBUNAL, MANDY TALUK AND ORS. — [2007] 8 S.C.R. 308
• A.P. COOPERATIVE OIL SEEDS GROWERS FEDERATION LTD. HYDERABAD, ANDHRA PRADESH versus D. ACHYUTA RAO AND ORS. — [2007] 4 S.C.R. 1
• A.P. HOUSING BOARD versus ADARSHA WELFARE ASSOCIATION AND ANR. — [2007] 5 S.C.R. 133
• A.P. HOUSING BOARD versus MOHAMMED SADATULLAH AND ORS. — [2007] 5 S.C.R. 107
• A.P.S.R.T.C. & ORS. versus B. BODAN REDDY (DEAD) BY LRS. & ORS. — [2007] 1 S.C.R. 1102
• A.P.S.R.T.C. AND ORS. versus ABDUL KAREEM — [2007] 1 S.C.R. 888
• A.P.S.R.T.C. REP. BY ITS CHIEF LAW OFFICER versus M. PENTAIAH CHARY — [2007] 9 S.C.R. 607
• A.S. SASTRY versus CHIEF COMMNR. OF INCOME TAX AND ORS. — [2007] 4 S.C.R. 245
• A.V. PAPAYYA SASTRY AND ORS. versus GOVERNMENT OF A.P. AND ORS. — [2007] 3 S.C.R. 603
• AASHIRWAD FILMS versus UNION OF INDIA & ORS. — [2007] 7 S.C.R. 310
• ABBAS ALI versus STATE OF RAJASTHAN — [2007] 2 S.C.R. 714
• ABDUL AZIZ versus STATE OF RAJASTHAN — [2007] 5 S.C.R. 1166
• ABDUL GAFUR & ORS versus THE STATE OF ASSAM — [2007] 12 S.C.R. 1031
• ABDUL RAHEEM versus THE KARNATAKA ELECTRICITY BOARD AND ANR. — [2007] 12 S.C.R. 389
• ABDUL VAHAB ABDUL MAJID SHAIKH AND ORS. versus STA TE OF GUJARAT — [2007] 5 S.C.R. 549
• ABDUL VAHAB ABDULMAJID SHAIKH AND ORS. versus STATE OF GUJARAT — [2007] 5 S.C.R. 538
• ACCOUNTS OFFICER (A & I) APSRTC AND ORS. versus K. V. RAMANA AND ORS. — [2007] 1 S.C.R. 231
• ACCOUNTS OFFICER, JHARKHAND STATE ELECTRICITY BOARD AND ANR. versus ANWAR ALI — [2007] 10 S.C.R. 905
• ACE PIPELINE CONTRACTS PRIVATE LIMITED versus BHARAT PETROLEUM CORPORATION LIMITED — [2007] 4 S.C.R. 777
• ACHHAIBAR MAURY versus STATE OF U.P. & ORS. — [2007] 13 S.C.R. 568
• ADHUNIK STEELS LTD. versus ORISSA MANGANESE AND MINERALS PVT. LTD. — [2007] 8 S.C.R. 213
• ADIVEKKA AND ORS. versus HANAMAVVA KOM VENKATESH D BY LRS. AND ANR. — [2007] 6 S.C.R. 264
• ADMINISTRATOR TRUST OF INDIA versus B.M. MALANI AND ORS. — [2007] 10 S.C.R. 1138
• AFZALKHAN @ BABU MURTUZAHAN PATHAN versus STATE OF GUJARAT — [2007] 7 S.C.R. 73
• AGGARWAL AND MODI ENTERPRISES PVT.LTD. AND ANR versus NEW DELHI MUNICIPAL COUNCIL — [2007] 9 S.C.R. 675
• AGM/HUMAN RESOURCE, BHEL LTD. versus SURESH RAMKRISHNA BURDE — [2007] 6 S.C.R. 388
• AJAY BANSAL versus ANUP MEHTA & ORS. — [2007] 1 S.C.R. 953
• AJAY MOHAN AND ORS. versus H.N. RAI AND ORS. — [2007] 13 S.C.R. 298
• AJAY SINGH versus STATE OF MAHARASHTRA — [2007] 7 S.C.R. 983
• AJNALA COOP. SUGAR MILLS LTD. versus SUKHRAJ SINGH — [2007] 7 S.C.R. 779
• AKHILESH KUMAR SINGH versus STATE OF JHARKHAND & ORS. — [2007] 13 S.C.R. 868
• AKHLAQ versus STATE OF U.P. — [2007] 4 S.C.R. 71
• ALCHEMIST LIMITED AND ANR. versus STATE BANK OF SIKKIM AND ORS. — [2007] 4 S.C.R. 46
• ALEQUE PADAMSEE AND ORS. versus UNION OF INDIA AND ORS. — [2007] 8 S.C.R. 390
• ALEYAMMA MATHAI ALMEIDA versus STATE OF GOA AND ORS. — [2007] 5 S.C.R. 149
• ALL BENGAL EXCISE LICENSEES ASSOCIATION versus RAGHABENDRA SINGH AND ORS. — [2007] 3 S.C.R. 816
• ALL CARGO MOVERS (I) PVT. LTD. & ORS. versus DHANESH BADARMAL JAIN AND ANR. — [2007] 11 S.C.R. 271
• ALL INDIA FEDERATION OF TAX PRACTITIONERS & ORS. versus UNION OF INDIA AND ORS. — [2007] 9 S.C.R. 147
• ALLAHABAD BANK versus STATE OF WEST BENGAL AND ORS. — [2007] 2 S.C.R. 913
• ALLAHABAD LADIES CLUB versus JITENDRA NATH SINGH AND ORS. — [2007] 4 S.C.R. 235
• ALOK SHANKER PANDEY versus UNION OF INDIA AND ORS. — [2007] 2 S.C.R. 737
• ALPESH NAVINCHANDRA SHAH versus STATE OF MAHARASHTRA AND ORS. — [2007] 3 S.C.R. 223
• AMAR NATH AGARWALLA versus DHILLON TRANSPORT AGENCY — [2007] 3 S.C.R. 442
• AMARSINGH MUNNASINGH SURYAWANSHI versus STATE OF MAHARASHTRA — [2007] 11 S.C.R. 1
• AMBARAM versus STATE OF M.P. — [2007] 5 S.C.R. 866
• AMEY CO-OP. HOUSING SOCIETY LTD. versus PUBLIC CONCERN FOR GOVERNANCE TRUST AND ORS. — [2007] 2 S.C.R. 80
• AMITSINGH BHIKAMSING THAKUR versus STATE OF MAHARASHTRA — [2007] 1 S.C.R. 191
• ANAND SINGH KUNWAR AND ORS. versus ELECTION COMMISSION OF INDIA, THROUGH CHIEF ELECTION COMMISSIONER, NEW DELHI& ORS. — [2007] 8 S.C.R. 909
• ANANDA MOHAN SEN AND ANR. versus STATE OF WEST BENGAL — [2007] 6 S.C.R. 1088
• ANANTA DEB SINGHA MAHAPATRA AND ORS. versus STATE OF WEST BENGAL — [2007] 7 S.C.R. 974
• ANIL versus STATE OF HARYANA — [2007] 6 S.C.R. 358
• ANIL KUMAR GOEL versus KISHAN CHAND KAURA — [2007] 13 S.C.R. 313
• ANIL PRAKASH SHUKLA AND ORS . versus ARVIND SHUKLA AND ANR. — [2007] 5 S.C.R. 1053
• ANIL RITOLLA@ A.K. RITOLIA versus STATE OF BIHAR & ANR. — [2007] 9 S.C.R. 1091
• ANILBHAI M. PATEL AND ORS. versus SURYAPUR BANK AGENT D.B.H. SAMITI AND ORS. — [2007] 3 S.C.R. 698
• ANNAKILI versus A. VEDANA YAGAM AND ORS. — [2007] 11 S.C.R. 517
• ANTRAM versus STATE OF MAHARASHTRA — [2007] 11 S.C.R. 980
• ANUJ GARG & ORS. versus HOTEL ASSOCIATION OF INDIA & ORS. — [2007] 12 S.C.R. 991
• ANURAN RASTOGI AND ORS. versus STATE OF U.P. AND ANR. — [2007] 2 S.C.R. 336
• APOLINE D' SOUZA versus JOHN D SOUZA — [2007] 6 S.C.R. 1103
• APPASAHEB AND ANR. versus STATE OF MAHARASHTRA — [2007] 1 S.C.R. 164
• ARJUN SINGH RATHORE AND ORS. versus B.N. CHATURVEDI AND ORS. — [2007] 11 S.C.R. 320
• ARUN KUMAR AND ORS. versus UNION OF INDIA AND ORS. — [2007] 4 S.C.R. 707
• ARUNIMA BARUAH versus UNION OF INDIA AND ORS. — [2007] 5 S.C.R. 904
• ARVIND KUMAR AND ANR. versus STATE OF MADHYA PRADESH — [2007] 8 S.C.R. 474
• ARYA VRAT GRAMIN BANK versus VIJAY SHANKAR SHUKLA — [2007] 10 S.C.R. 593
• ASH OK KUMAR KAPUR AND ORS versus ASHOK KHANNA AND ORS — [2007] 3 S.C.R. 957
• ASHARAM AND ANR. versus STATE OF MADHYA PRADESH — [2007] 5 S.C.R. 607
• ASHOK KUMAR AND ORS. versus STATE OF HARYANA AND ANR. — [2007] 1 S.C.R. 1191
• ASHOK KUMAR SONKAR versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 95
• ASHOK KUMAR THAKUR versus UNION OF INDIA AND OTHERS ETC. — [2007] 7 S.C.R. 63
• ASHOK KUMAR versus STATE OF N.C.T. OF DELHI AND ORS. — [2007] 7 S.C.R. 998
• ASHOK PANDEY versus KM. MAYAWATI AND ORS. — [2007] 7 S.C.R. 1006
• ASHOKA KUMAR THAKUR versus UNION OF INDIA AND ORS — [2007] 4 S.C.R. 493
• ASHUTOSH versus INDIAN AIRLINES LTD. AND ORS. — [2007] 5 S.C.R. 294
• ASIAN THERMAL INSULATION (I) P. LTD versus BRIDGE & ROOF CO. (I) LTD. — [2007] 8 S.C.R. 1004
• ASIS KUMAR SAMA NT& ORS. versus STATE OF WEST BENGAL & ORS. — [2007] 8 S.C.R. 329
• ASIT BHATTACHARJEE versus M/S. HANUMAN PRASAD OJHA AND ORS. — [2007] 6 S.C.R. 939
• ASOKAN versus LAKSHMIKUTTY & ORS. — [2007] 13 S.C.R. 901
• ASSISTANT COMMISSIONER ANTI EVASION COMMERCIAL TAXES, BHARATPUR versus M/S. AMTEK INDLA LIMITED — [2007] 2 S.C.R. 1092
• ASSISTANT COMMISSIONER OF INCOME TAX versus RAJESH JHAVERI STOCK BROKERS PVT. LTD. — [2007] 7 S.C.R. 765
• ATMA SINGH (DIED) THROUGH LRS. & ORS. versus STATE OF HARYANA & ANR — [2007] 12 S.C.R. 1120
• ATTAR SINGH KAUSHIK versus SECRETARY, COMMR. TRANSPORT DEPARTMENT AND ANR. — [2007] 11 S.C.R. 73
• B. BHARAT KUMAR AND ORS. versus OSMANIA UNIVERSITY AND ORS. — [2007] 6 S.C.R. 168
• B. RAMAKICHENIN@ BALAGANDHI versus UNION OF INDIA AND ORS. — [2007] 12 S.C.R. 120
• B. SURESH Y ADA V versus SHARIF BEE AND ANR. — [2007] 11 S.C.R. 238
• B.C. DEV A@ DYAVA versus STATE OF KARNATAKA — [2007] 8 S.C.R. 509
• B.C. SHIVASHANKARA versus B.R. NAGARAJ — [2007] 3 S.C.R. 389
• B.S.GORAYA versus U.T. OF CHANDIGARH — [2007] 8 S.C.R. 458
• BABU VITHU GAIKWAD (DEAD) BV. LRS. versus CHINTAMAN SADASHIV AND ORS. — [2007] 6 S.C.R. 1067
• BABULAL JAIN versus STA TE OF M.P. AND ORS. — [2007] 5 S.C.R. 514
• BAJRANG FACTORY LTD. AND ANR versus UNIVERSITY OF CALCUTTA AND ORS — [2007] 7 S.C.R. 363
• BAKHTIY AR HUSSAIN (DEAD) THR. LRS. versus HAFIZ KHAN AND ORS. — [2007] 10 S.C.R. 266
• BALAKRUSHNA BEHERA AND ANR. versus SATYPRAKASH DASH — [2007] 11 S.C.R. 605
• BALASUBRAMANIAN AND ORS. versus RAMAIAH THONDAMAN — [2007] 13 S.C.R. 756
• BALBIR SINGH versus STATE OF DELHI — [2007] 7 S.C.R. 1102
• BANDU versus STATE OF MAHARASHTRA — [2007] 3 S.C.R. 848
• BANGALORE DEVELOPMENT AUTHORITY versus SYNDICATE BANK — [2007] 7 S.C.R. 47
• BANK OF INDIA AND ANR . versus TARUN KR. BISWAN AND ORS. — [2007] 8 S.C.R. 625
• BANK OF INDIA AND ORS. versus T. JOGRAM — [2007] 8 S.C.R. 763
• BANK OF RAJASTHAN versus KESHAV BANGUR AND ANR. — [2007] 10 S.C.R. 506
• BANSHILAL SONI (DEAD) THROUGH LRS. versus KASTOOR CHAND BEGANI (DEAD) BY L.RS. & ORS. — [2007] 8 S.C.R. 323
• BAPU@ GAJRAJ SINGH versus STATE OF RAJASTHAN — [2007] 7 S.C.R. 917
• BASANTI DEVI versus RAVIPRAKASH RAMPRASAD JAISWAL — [2007] 11 S.C.R. 444
• BCPP MAZDOOR SANGH AND ANR. versus N.T.P.C. AND ORS. — [2007] 10 S.C.R. 1084
• BEGUM SAHIBA SULTAN versus NAWAB MOHD. MANSUR ALI KHAN AND ORS. — [2007] 5 S.C.R. 36
• BENGA BEHERA AND ANR. versus BRAJA KISHORE NANDA AND ORS. — [2007] 6 S.C.R. 853
• BESANT THEOSOPHICAL COLLEGE versus N. ANANTHAIAH AND ORS — [2007] 4 S.C.R. 871
• BHAG MAL (ALIAS) RAM BUX AND ORS. versus MUNSHI (D) BY LRS. AND ORS. — [2007] 1 S.C.R. 1114
• BHAG SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [2007] 1 S.C.R. 187
• BHAGUBHAI DHANABHAI KHALASI AND ANR. versus THE STATE OF GUJARAT AND ORS. — [2007] 4 S.C.R. 899
• BHAGWAN BAHADURE versus STATE OF MAHARASHTRA — [2007] 10 S.C.R. 397
• BHAGWAN DAS versus KARTAR SINGH AND ORS. — [2007] 6 S.C.R. 474
• BHARAT CO-OPERATIVE BANK (MUMBAI) LTD. versus CO-OPERATIVE BANK EMPLOYEES UNION — [2007] 4 S.C.R. 347
• BHARAT PETROLEUM CORPN. LTD. versus MADDULA RATNA VALLI AND ORS. — [2007] 5 S.C.R. 997
• BHARAT PETROLEUM CORPORATION LTD. versus THE GREAT EASTERN SHIPPING CO. LTD. — [2007] 11 S.C.R. 117
• BHARAT SEWA SANSTHAN versus U.P. ELECTRONICS CORPORATION LTD. — [2007] 9 S.C.R. 533
• BHAVYA APPARELS PRIVATE LIMITED AND ANR versus UNION OF INDIA — [2007] 10 S.C.R. 1
• BHOLANATII versus MONIKA (D) THROUGH LRS. ANDANR. — [2007] 10 S.C.R. 292
• BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN AND ANR. versus UNION OF INDIA — [2007] 6 S.C.R. 24
• BHUDEV SHARMA versus DISTRICT JUDGE, BULANDSHAHR AND ANR. — [2007] 11 S.C.R. 730
• BIBHISHAN versus STATE OF MAHARASHTRA — [2007] 10 S.C.R. 123
• BIDHANNAGAR (SALT LAKE) WELFARE ASSON versus CENTRAL VALUATION BOARD AND ORS. — [2007] 7 S.C.R. 430
• BIHAR PUBLIC SERVICE COMMISSION AND ORS. versus KAMINI AND ORS. — [2007] 5 S.C.R. 182
• BIHAR STATE COUNCIL OF AYURVEDIC AND UNANI MEDICINE versus STATE OF BIHAR AND ORS. — [2007] 11 S.C.R. 824
• BIJLI COTTON MILL (UNIT OF NATIONAL TEXTILE CORPORATION U.P. LIMITED) versus U.P. POWER CORPORATION LIMITED & ORS. — [2007] 12 S.C.R. 129
• BIKASH BHUSHAN GHOSE AND ORS. versus M/S. NOVARATIS INDIA LIMITED AND ORS. — [2007] 5 S.C.R. 985
• BINAPANI PAUL versus PRATIMA GHOSH AND ORS. — [2007] 5 S.C.R. 946
• BINDHA PRASAD & ORS. versus BHAN DATT (DEAD) BY L.RS. — [2007] 13 S.C.R. 7
• BISHAN SINGH AND ANR. versus TI-IE STATE — [2007] 10 S.C.R. 798
• BISHNU PRASAD SINHA & ANR. versus STATE OF ASSAM — [2007] 1 S.C.R. 916
• BISWAJIT HALDER @ BABU HALDER AND ORS. versus STATE OF WEST BENGAL — [2007] 4 S.C.R. 120
• BOC INDIA LTD. versus BHAGWATL OXYGEN LTD. — [2007] 3 S.C.R. 915
• BODDAM NARSIMHA versus HASAN ALI KHAN (DEAD) BY L.R. & ORS. — [2007] 1 S.C.R. 1223
• BOGIDHOLA TEA AND TRADING CO. LTD. AND ANR. versus HIRA LAL SOMANI — [2007] 12 S.C.R. 1153
• BOODIREDDY CHANDRAIAH AND ORS. versus ARIGELA LAXMI AND ANR. — [2007] 9 S.C.R. 1061
• BRIJ LAL (DEAD) BY LRS. AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. ETC. ETC. — [2007] 13 S.C.R. 574
• BRIJBHUSHAN YADAV AND ORS. versus UNION OF INDIA AND ANR. — [2007] 9 S.C.R. 1011
• BUDH SINGH versus STATE OF M.P. — [2007] 7 S.C.R. 385
• BUREAU OF INDIAN STANDARDS versus S.K. KANOJIA — [2007] 10 S.C.R. 574
• BYVARAPU RAJU versus STATE OF ANDHRA PRADESH AND ANR. — [2007] 7 S.C.R. 815
• C.A. PIOUS versus THE STATE OF KERALA AND ANR. — [2007] 9 S.C.R. 989
• C.B.I versus PRADEEP BHALCHANDRA SAWANT AND ANR. — [2007] 8 S.C.R. 1077
• C.C. ALAVI HAJI versus PALAPETTY MUHAMMED AND ANR — [2007] 7 S.C.R. 326
• C.M.C. LTD. versus UNIT TRUST OF INDIA & ORS. — [2007] 3 S.C.R. 467
• C.NATRAJAN versus ASHIM BAI AND ANR. — [2007] 11 S.C.R. 33
• C.S. AZAD KRISHI EVAM PRODYOGIKI VISHWA VIDYALAYA versus UNITED TRADES CONGRESS & ANR. — [2007] 13 S.C.R. 704
• CANTEEN MAZDOOR SABHA versus METALLURGICAL ENGG. CONSULTANTS (I) LTD. & ORS. — [2007] 9 S.C.R. 210
• CARONA LTD. versus M/S PARATHY SWAMINATHAN & SONS — [2007] 10 S.C.R. 656
• CATERPILLAR INDIA PVT. LTD. versus WESTERN COAL FIELDS LTD. AND ORS. — [2007] 7 S.C.R. 251
• CCE, LUCKNOW versus M/S. WIMCO LTD. — [2007] 10 S.C.R. 560
• CENTRAL BANK OF INDIA AND ORS. versus MADAN CHANDRA BRAHMA AND ANR. — [2007] 9 S.C.R. 276
• CENTRAL BANK OF INDIA versus SIRIGUPPA SUGARS & CHEMICALS LTD. & ORS. — [2007] 8 S.C.R. 898
• CENTRAL BUREAU OF INVESTIGATION AND ANR. versus ASHOK KUMAR AGGARWAL AND ORS. — [2007] 3 S.C.R. 1091
• CENTRAL BUREAU OF INVESTIGATION versus STATE OF GUJARAT — [2007] 7 S.C.R. 1174
• CENTRAL POWER DISTRIBUTION CO. AND ORS versus CENTRAL ELECTRICITY REGULATORY COMMISSION AND ANR. — [2007] 8 S.C.R. 1064
• CHAIRMAN & M.D., K.S.R.T.C. versus K.O. VARGHESE AND ORS. — [2007] 8 S.C.R. 164
• CHAIRMAN, INDORE VIKAS PRADHIKARAN versus M/S PURE INDUSTRIAL COCK & CHEM. LID. AND ORS. — [2007] 6 S.C.R. 799
• CHAIRMAN, U.P. JAL NIGAM AND ANR. versus RADHEY SHYAM GAUTAM AND ANR. — [2007] 4 S.C.R. 583
• CHANDA (DEAD) THROUGH LRS. versus RATTNI AND ANR. — [2007] 4 S.C.R. 402
• CHANDIGARH HOUSING BOARD versus DEVINDER SINGH AND ANR. — [2007] 3 S.C.R. 1049
• CHANDRAPPA AND ORS. versus STATE OF KARNATAKA — [2007] 2 S.C.R. 630
• CHATURBHUJ versus SITA BAI — [2007] 12 S.C.R. 577
• CHHEDI LAL MISRA (DEAD) THROUGH LRS. versus CIVIL JUDGE, LUCKNOW AND ORS. — [2007] 2 S.C.R. 568
• CHIEF COMMISSIONER OF INCOME TAX AND ORS. versus SMT. SUSHEELA PRASAD AND ORS. — [2007] 12 S.C.R. 585
• CHINDE GOWDA versus PUTIAMMA — [2007] 13 S.C.R. 932
• CHINTAMANI AMMAL versus NANDAGOPAL GOUNDER AND ANR. — [2007] 2 S.C.R. 903
• CITIBANK, N.A versus TLC MARKETING PLC AND ANR. — [2007] 10 S.C.R. 710
• CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA AND ANR. versus EKTA MAHILA MANDAL AND ANR. — [2007] 9 S.C.R. 1077
• COAL INDIA LID. AND ORS. versus DOMCO SMOKELESS FUELS (P) LID. — [2007] 6 S.C.R. 787
• COAL INDIA LTD. AND ORS. versus SAROJ KUMAR MISHRA — [2007] 5 S.C.R. 233
• COLLECTOR OF CENTRAL EXCISE ETC. ETC. versus M/S. SOLARIS CHEMTECH LIMITED & ORS. — [2007] 8 S.C.R. 501
• COMMERCIAL TAXATION OFFICER, UDAIPUR versus RAJASTHAN TAXCHEM LTD. — [2007] 1 S.C.R. 855
• COMMISSIONER OF AGRICULTURAL INCOME TAX versus M.N.MONI — [2007] 7 S.C.R. 257
• COMMISSIONER OF CENTRAL EXCISE versus M/S. BIRLA CORPORATION LTD. & ANR. — [2007] 2 S.C.R. 12
• COMMISSIONER OF CENTRAL EXCISE, BANGALORE versus M/S. BRINDA VAN BEVERAGES (P) LTD. AND ORS. — [2007] 7 S.C.R. 1033
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH versus M/S SUPREME FABRICS LTD. — [2007] 13 S.C.R. 468
• COMMISSIONER OF CENTRAL EXCISE, CHENNAI-I versus CHENNAI PETROLEUM CORPN. LTD. — [2007] 5 S.C.R. 322
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus M/S. FRICK INDIA LTD. AND ANR. — [2007] 10 S.C.R. 172
• COMMISSIONER OF CENTRAL EXCISE, INDORE versus MIS. CETHAR VESSELS LTD. AND ORS. — [2007] 6 S.C.R. 701
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus M/S. MAHAVIR ALUMINIUM LTD. — [2007] 6 S.C.R. 423
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus M/S. RAJASTHAN SPG. & WVG. MILLS LTD., ETC. ETC. — [2007] 12 S.C.R. 703
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus M/S. SRI GANGANAGAR BOTTLING CO. — [2007] 9 S.C.R. 669
• COMMISSIONER OF CENTRAL EXCISE, MADRAS versus M/S. HOME ASH OK LEYLAND LTD. — [2007] 4 S.C.R. 90
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I versus M/S BOMBAY DYEING & MFG. CO. LTD. — [2007] 8 S.C.R. 913
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV versus M/S. DAMNET CHEMICALS PVT. LTD. ETC. — [2007] 9 S.C.R. 813
• COMMISSIONER OF CENTRAL EXCISE, NAGPUR versus M/S. BALLARPUR INDUSTRIES LTD. — [2007] 9 S.C.R. 650
• COMMISSIONER OF CENTRAL EXCISE,CHANDIGARH versus M/S. PEPSI FOODS LTD. — [2007] 7 S.C.R. 821
• COMMISSIONER OF COMMERCIAL TAX, INDORE AND ORS. versus T.T.K. HEALTH CARE LTD. — [2007] 5 S.C.R. 1
• COMMISSIONER OF CUSTOM, NEW DELHI versus M/S BROOKS INTERNA TI ON AL AND ORS. — [2007] 7 S.C.R. 791
• COMMISSIONER OF CUSTOMS (PORT), CHENNAI versus M/S. TOYOTA KIRLOSKAR MOTOR PVT.LTD. — [2007] 7 S.C.R. 94
• COMMISSIONER OF CUSTOMS (PORT), KOLKATA versus M/S. J.K. CORPORATION LIMITED — [2007] 2 S.C.R. 196
• COMMISSIONER OF CUSTOMS (PREVENTIVE) versus VIJAY DASHARATH PATEL — [2007] 3 S.C.R. 738
• COMMISSIONER OF CUSTOMS, CALCUTTA versus SOUTH INDIA TELEVISION (P) LTD. — [2007] 8 S.C.R. 95
• COMMISSIONER OF CUSTOMS, CHENNAI versus M/S. HEWLETT PACKARD INDIA SALES (P) LTD. — [2007] 9 S.C.R. 641
• COMMISSIONER OF CUSTOMS, KOLKATA versus M/S. PEERLESS CONSULTANCY SERVICES PVT. LTD. — [2007] 7 S.C.R. 783
• COMMISSIONER OF CUSTOMS, MAHARASHTRA versus M/S. GALAXY ENTERTAINMENT (I) P. LTD. AND ORS. — [2007] 6 S.C.R. 133
• COMMISSIONER OF CUSTOMS, MUMBAI versus M/S CLARIANT (INDIA) LIMITED, WORLI — [2007] 4 S.C.R. 515
• COMMISSIONER OF CUSTOMS, NEW CUSTOMS HOUSE, MUMBAI versus M/S. VISHAL EXPORTS OVERSEAS LIMITED — [2007] 2 S.C.R. 426
• COMMISSIONER OF CUSTOMS, NEW DELHI versus M/S PHOENIX INTERNATIONAL LTD. & ANR. — [2007] 10 S.C.R. 126
• COMMISSIONER OF CUSTOMS, NEW DELHI versus C-NET COMMUNICATION (L) PVT. LTD. — [2007] 10 S.C.R. 330
• COMMISSIONER OF INCOME TAX AND ANR. versus M/S DISTILLERS CO. LTD. — [2007] 4 S.C.R. 960
• COMMISSIONER OF INCOME TAX versus GUJARAT MARITIME BOARD — [2007] 12 S.C.R. 962
• COMMISSIONER OF INCOME TAX versus P. MOHANAKALA — [2007] 6 S.C.R. 680
• COMMISSIONER OF INCOME TAX versus WILLAMSON FINANCIAL SERVICES AND ORS. — [2007] 13 S.C.R. 376
• COMMISSIONER OF INCOME TAX, BHOPAL versus RALSON INDUSTRIES LTD. — [2007] 1 S.C.R. 53
• COMMISSIONER OF INCOME TAX, CHENNAI versus M/S. ALAGENDRAN FINANCE LTD. — [2007] 8 S.C.R. 558
• COMMISSIONER OF INCOME TAX, COIMBATORE versus M/S. LAKSHMI MACHINE WORKS — [2007] 5 S.C.R. 622
• COMMISSIONER OF INCOME TAX, KERALA versus M/S. TARA AGENCIES — [2007] 8 S.C.R. 136
• COMMISSIONER OF INCOME TAX, KOLKATA versus MUKUNDRAY K. SHAH — [2007] 4 S.C.R. 1104
• COMMISSIONER OF INCOME TAX, MADRAS versus M/S. LUCAS T.V.S. LTD. PADI CHENNAI — [2007] 13 S.C.R. 958
• COMMISSIONER OF INCOME TAX, MEERUT AND ANR. versus M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD — [2007] 7 S.C.R. 288
• COMMISSIONER OF INCOME TAX, NEW DELHI versus ORIENTAL FIRE & GENERAL INSURANCE CO.LTD. — [2007] 7 S.C.R. 462
• COMMISSIONER OF INCOME TAX, PUNE versus SHIRKE CONSTRUCTION EQUIPMENT LTD. — [2007] 7 S.C.R. 19
• COMMISSIONER OF INCOME TAX, SALEM versus K. CHINNTHAMBAN — [2007] 8 S.C.R. 496
• COMMISSIONER OF INCOME TAX, SALEM versus P.V. KALYANASUNDARAM — [2007] 9 S.C.R. 949
• COMMISSIONER OF INCOME TAX, UDAIPUR versus M/S. HINDUSTAN ZINC LTD. — [2007] 7 S.C.R. 302
• COMMISSIONER OF INCOME-TAX THIRUVANANTHAPURAM versus M/S BABY MARINE EXPORTS, KOLLAM — [2007] 4 S.C.R. 628
• COMMISSIONER OF MUNICIPAL CORPORATION, SHIMLA versus PREM LATA SOOD AND ORS. — [2007] 6 S.C.R. 898
• COMMISSIONER OF TRADE TAX, U.P. versus M/S. MALVIYA CHEMICAL AND PHARMACEUTICAL PRIVATE LIMITED, GHAZIABAD — [2007] 12 S.C.R. 68
• COMMISSIONER, INCOME TAX, THIRUVANANTHAPURAM versus K. RAVINDRANATHAN NAIR — [2007] 11 S.C.R. 1097
• COMMISSIONER, KARNATAKA HOUSING BOARD versus C.MUDDAIAH — [2007] 9 S.C.R. 784
• COMMNR OF CENTRAL EXCISE, BHAVNAGAR versus M/S. SAURASHTRA CHEMICALS LTD. — [2007] 6 S.C.R. 371
• COMMNR, SALES TAX, U.P. versus M/S BHARAT BONE MILL — [2007] 2 S.C.R. 886
• COMMNR. OF CENTRAL EXCISE, ALLAHABAD versus M/S. SOMAIYA ORGANICS (INDIA) LTD. — [2007] 11 S.C.R. 1068
• COMMNR. OF INCOME TAX, BANGALORE AND ANR. versus M/S. CENTURY BUILDING INDUSTRIES PVT. LTD. — [2007] 8 S.C.R. 959
• COMMNR. OF SALES TAX, ORISSA AND ORS. versus CROWN RE-ROLLER (P) LTD. AND ORS. — [2007] 3 S.C.R. 685
• COMMNR. OF SALES TAX, ORISSA AND ORS. versus CROWN RE-ROLLER (P) LTD. AND ORS. — [2007] 3 S.C.R. 686
• COMMR. OF CUSTOMS, BANGALORE versus M/S. ACER INDIA PVT. LTD. — [2007] 11 S.C.R. 558
• CONTROLLER OF DEFENCE ACCOUNTS, DEHRADUN AND ORS. versus DHANI RAM AND ORS. — [2007] 8 S.C.R. 233
• D. BOOPALAN & ORS. versus MADRAS METROPOLITAN W.S.S. BOARD & ORS. — [2007] 11 S.C.R. 879
• D. DWARAKANANTHA REDDY versus CHAITNYA BHARATHI EDUCATIONAL SOCIETY AND ORS. — [2007] 5 S.C.R. 775
• D. GOPINATHAN PILLAI versus STATE OF KERALA AND ANR. — [2007] 1 S.C.R. 904
• D. SAILU versus STATE OF A.P. — [2007] 12 S.C.R. 397
• D.G.M. (HR) P.G. CORPORATION OF INDIA LTD. versus T. VENKAT REDDY AND ORS. — [2007] 5 S.C.R. 79
• D.K. GANESH BABU versus P.T. MANOKARAN AND ORS. — [2007] 3 S.C.R. 1
• DADAN RAM AND ORS. versus STATE OF BIHAR AND ORS. — [2007] 12 S.C.R. 507
• DARSHAN SINGH versus STATE OF PUNJAB — [2007] 2 S.C.R. 531
• DASHRATH@ CHAMPA AND ORS. versus STATE OF MADHYA PRADESH — [2007] 11 S.C.R. 642
• DATTATRAY KRISHNAJI GHULE versus STATE OF MAHARASHTRA AND ORS. — [2007] 2 S.C.R. 384
• DAYA RAM versus RAGHUNATH & ORS. — [2007] 7 S.C.R. 1039
• DAYA SINGH LAHORIYA @ RAJEEV SUDAN @ VINAY KUMAR versus STATE OF RAJASTHAN — [2007] 6 S.C.R. 494
• DAYAL SINGH versus STATE OF MAHARASHTRA — [2007] 5 S.C.R. 1173
• DAYANAND RAYU MANDREKAR versus CHANDRAKANT UTTAM CHODANKAR & ORS. — [2007] 13 S.C.R. 979
• DAYANAND VEDIC VIDHALAYA SANCHALK SAMITI versus EDUCATION INSPECTOR, GREATER BOMBAY AND ANR. — [2007] 11 S.C.R. 705
• DEDDAPPA & ORS. versus THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. — [2007] 13 S.C.R. 287
• DEEPA GOURANG MURDESHWAR KATRE versus THE PRINCIPAL, V.A.V. COLLEGE OF ARTS & ORS. — [2007] 2 S.C.R. 516
• DEEPAK JAIN versus CHARU JAIN — [2007] 3 S.C.R. 1039
• DEEPAK RAJAK versus STATE OF WEST BENGAL — [2007] 7 S.C.R. 1022
• DEEPAK SINGCHI versus STATE OF RAJASTHAN AND ANR. — [2007] 8 S.C.R. 787
• DEEWAN SINGH AND ORS. versus RAJENDRA PD. ARDEVI AND ORS. — [2007] 1 S.C.R. 30
• DELHI DEVELOPMENT AUTHORITY, N.D. & ANR. versus JOINT ACTION COMMITTEE, ALLOTTEE OF SFS FLATS & ORS. — [2007] 13 S.C.R. 811
• DELHI DEVELOPMENT AUTHORLTY versus ARUN LAL SATIJA AND ORS. — [2007] 12 S.C.R. 527
• DELHI ELECTRICITY REGULATORY COMMISSION versus BSES YAMUNA POWER LIMITED AND OTHERS — [2007] 2 S.C.R. 747
• DELTA MECHCONS (INDIA) LTD. versus M/S MARUBENI CORPORATION — [2007] 7 S.C.R. 281
• DEPOT SUPERINTENDENT H.P. CORPN. LTD. & ANR. versus KOLHAPUR AGRI. MARKET COMMIT. KOLHAPUR — [2007] 7 S.C.R. 1061
• DES RAJ AND ORS. versus BHAGAT RAM (DEAD) BY LRS. AND ORS . — [2007] 2 S.C.R. 892
• DES RAJ versus STA TE OF PUNJAB — [2007] 9 S.C.R. 774
• DESHRAJ versus BODHRAJ — [2007] 12 S.C.R. 757
• DEVI LAL versus STATE OF RAJASTHAN — [2007] 11 S.C.R. 219
• DEVINDER SINGH AND ORS versus STATE OF PUNJAB AND ORS — [2007] 11 S.C.R. 475
• DEVISINGH MEENA versus UNION OF INDIA — [2007] 12 S.C.R. 745
• DHANANJAY @ DHANANJAY KUMAR SINGH versus STATE OF BIHAR AND ANR. — [2007] 2 S.C.R. 206
• DHANLAKSHMI AND ORS. versus P. MOHAN AND ORS. — [2007] 1 S.C.R. 1076
• DHARAPPA versus BIJAPUR CO-OP. MILK PRODUCERS SOCIETIES UNION LTD. — [2007] 5 S.C.R. 729
• DHARMARAJAN AND OTHERS versus VALLIAMMALAND ORS. — [2007] 13 S.C.R. 50
• DHV BV versus TAHAL CONSULTING ENGG. LTD. & ORS. — [2007] 9 S.C.R. 921
• DIDIGAM BIKSHAPATHI & ANR. versus STATE OF AP. — [2007] 12 S.C.R. 694
• DILAWAR SINGH versus STATE OF DELHI — [2007] 9 S.C.R. 695
• DILIP N. SHROFF versus JOINT COMMISSIONER OF INCOME TAX, MUMBAI AND ANR. — [2007] 7 S.C.R. 499
• DILIP S. DAHANUKAR versus KOTAK MAHINDRA CO. LTD. AND ANR. — [2007] 4 S.C.R. 1122
• DIMPLE GUPTA (MINOR) versus RAJIV GUPTA — [2007] 11 S.C.R. 213
• DINESH DALMIA versus C.B.I — [2007] 9 S.C.R. 1124
• DINKAR MARUTI JADHAV versus NIVRUTII GANGARAM PAWAR (D) BY LRS. & ORS. — [2007] 6 S.C.R. 320
• DIPLOMA ENGINEERS SANGH versus STATE OF U. P. AND ORS. — [2007] 4 S.C.R. 207
• DIR. S.C.T.I. FOR MED. SCI & TECH. & ANR. versus M. PUSHKARAN — [2007] 12 S.C.R. 465
• DIRECTOR, FOOD AND SUPPLIES, PUNJAB AND ANR. versus GURMIT SINGH — [2007] 5 S.C.R. 261
• DIRECTOR, KRISHI UTPADAN MANDI SAMITI AND ANR. versus M/S. RAM KISHAN DA YA RAM & CO. — [2007] 10 S.C.R. 587
• DIRECTORATE OF FILM FESTIVALS AND ORS. versus GAURAV ASHWIN JAIN AND ORS. — [2007] 5 S.C.R. 7
• DIRECTORATE OF REVENUE & ANR. versus MOHAMMED NISAR HOLIA — [2007] 12 S.C.R. 906
• DISTRICT BASIC EDUCATION OFFICER versus DHANANJAI KUMAR SHUKLA AND ANR. — [2007] 13 S.C.R. 972
• DISTRICT RED CROSS SOCIETY versus BABITA ARORA AND ORS. — [2007] 8 S.C.R. 1018
• DIVISIONAL CONTROLLER, G.S.R.T.C. versus KADARBHAI J. SUTHAR — [2007] 2 S.C.R. 550
• DIVISIONAL FORESTS OFFICER AND ORS. versus M. RAMALINGA REDDY — [2007] 4 S.C.R. 1068
• DIVISIONAL MANAGER, ARAVALI GOLF CLUB & ANR. versus CHANDER HASS & ANR. — [2007] 12 S.C.R. 1084
• DNYANESHWAR versus STATE OF MAHARASHTRA — [2007] 4 S.C.R. 248
• EASTERN BOOK COMPANY & ORS. versus D.B. MODAK & ANR. — [2007] 13 S.C.R. 182
• ELECTION COMMISSION OF INDIA versus ST. MARYS SCHOOL AND ORS. — [2007] 12 S.C.R. 971
• ENTERTAINMENT TAX OFFICER, MADHAPUR CIRCLE, HYDERABAD versus M/S. HI TECH THEATRE, MADHAPUR, HYDERABAD — [2007] 10 S.C.R. 605
• ESSAR STEEL LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2007] 4 S.C.R. 540
• EVEREST ADVERTISING PVT. LTD. versus STATE, GOVT. OF NCT OF DELHI AND ORS. — [2007] 4 S.C.R. 1055
• FAZIKA COOP. SUGAR MILLS versus JATINDER KUMAR GUPTA AND ANR. — [2007] 5 S.C.R. 618
• FEDDERS LLOYD CORPORATION LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI — [2007] 12 S.C.R. 784
• FEDERAL BANK LTD. AND ORS. versus STATE OF KERALA AND ORS. — [2007] 4 S.C.R. 313
• FOOD CORPORATION OF INDIA AND ANR. versus RAM KESH YADAV AND ANR — [2007] 3 S.C.R. 336
• FOOD CORPORATION OF INDIA AND ORS. versus RAMESH KUMAR — [2007] 8 S.C.R. 940
• FOOD CORPORATION OF INDIA AND ORS. versus VIKAS MAJDOOR KAMDAR SAHKARI MANDLI LTD. — [2007] 11 S.C.R. 1038
• FOOD CORPORATION OF INDIA versus M/S. CHANDU CONSTRUCTION AND ANR. — [2007] 4 S.C.R. 1160
• FRUIT COMMISSION AGENTS ASSOCIATION AND ORS. versus GOVT. OF ANDHRA PRADESH AND ORS. — [2007] 10 S.C.R. 149
• G.K. CHOKSI & COMPANY versus COMMISSIONER OF INCOME TAX, GUJARAT — [2007] 12 S.C.R. 561
• G.K. MOHAN AND ORS versus UNION OF INDIA AND ORS — [2007] 11 S.C.R. 193
• G.L. SULTANIA AND ANR. versus THE SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS. — [2007] 6 S.C.R. 1152
• G.M. INDIAN BANK versus R. RANI & ANR. — [2007] 12 S.C.R. 1024
• G.M. TANDA THERMAL POWER PROJECT versus JAI PRAKASH SRIVASTAVA AND ANR. — [2007] 11 S.C.R. 46
• GAFAR AND ORS. versus MORADABAD DEVELOPMENT AUTHORITY AND ANR. — [2007] 9 S.C.R. 32
• GAJANAND AGARWAL versus STATE OF ORISSA AND ANR. — [2007] 5 S.C.R. 68
• GALI VENKATAIAH versus STATE OF ANDHRA PRADESH — [2007] 11 S.C.R. 1030
• GANAPATHI SANYA NAIK versus STATE OF KARNATAKA — [2007] 9 S.C.R. 939
• GANGA KISAN SAHKARI CHINI MILLS LTD. versus JAIVIR SINGH — [2007] 10 S.C.R. 277
• GANNMANI ANASUYA AND ORS. versus PARVATINI AMARENDRA CHOWDHARY AND ORS. — [2007] 7 S.C.R. 201
• GARRISON ENGINEER (UTILITY) BHATINDA versus SHRI NARINDER SINGH — [2007] 7 S.C.R. 744
• GEEJAGANDA SOMAIAH versus STATE OF KARNATAKA — [2007] 3 S.C.R. 899
• GEETA versus STATE OF M.P. AND ORS. — [2007] 6 S.C.R. 1081
• GEN. MANAGER, M/S. HUTTI GOLD MINES CO. versus SHIVAPPA (D) THR. HIS LRS. AND ORS. — [2007] 2 S.C.R. 804
• GENERAL INSURANCE COUNCIL AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [2007] 8 S.C.R. 192
• GENERAL MANAGER, NORTH WEST RAILWAY & ORS. versus CHANDA DEVI — [2007] 13 S.C.R. 403
• GENERAL MANAGER, UCO BANK & ANR. versus M. VENURANGANATH — [2007] 13 S.C.R. 367
• GHAZIABAD ZILA SAHAKARI BANK LTD. versus ADDL. LABOUR COMMISSIONER& ORS. — [2007] 1 S.C.R. 1007
• GIRIJA PRASAD (DEAD) BY LRS. versus STATE OF MADHYA PRADESH — [2007] 9 S.C.R. 483
• GOITUMUKKALA APPALA NARASIMHA RAJU AND ORS. versus NATIONAL INSURANCE CO. LTD. AND ANR — [2007] 2 S.C.R. 939
• GOMTI versus THAKURDAS AND ORS. — [2007] 5 S.C.R. 90
• GOPAL SINGH versus STATE CADRE FOREST OFFICERS ASSOCIATION AND ORS. — [2007] 6 S.C.R. 586
• GOPAL versus STATE OF MAHARASHTRA — [2007] 11 S.C.R. 173
• GOVERNMENT OF A.P. AND ORS. versus V. APPALASWAMY — [2007] 2 S.C.R. 19
• GOVERNMENT OF ANDHRA PRADESH AND ANR. versus CORPORATION BANK — [2007] 4 S.C.R. 530
• GOVERNMENT OF KARNATAKA AND ORS. versus SMT. GOWRAMMA AND ORS. — [2007] 13 S.C.R. 939
• GOVT. OF A.P. AND ANR. versus G. JAYPRASAD RAO AND ORS. — [2007] 4 S.C.R. 256
• GREATER BOMBAY CO-OP. BANK LTD. versus M/S UNITED YARN TEX. PVT. LTD. & ORS. — [2007] 4 S.C.R. 823
• GREATER KAILASH PART-II WELFARE ASSOCIATION AND ORS. versus DLF UNIVERSAL LTD. AND ORS. — [2007] 6 S.C.R. 648
• GULZAR versus STATE OF M.P. — [2007] 1 S.C.R. 81
• GURBACHAN LAL versus REGIONAL ENGINEERING COLLEGE, KURUKSHETRA AND ORS. — [2007] 3 S.C.R. 483
• GURDEV RAJ versus THE STATE OF PUNJAB — [2007] 10 S.C.R. 835
• GURDEV SINGH versus NARAIN SINGH — [2007] 11 S.C.R. 1093
• GURIYA@TABASSUM TAUQUIR AND ORS. versus STATE OF BIHAR AND ANR. — [2007] 10 S.C.R. 385
• GURU JAMBHESHWAR UNIVERSITY, HISAR versus DHARAM PAL — [2007] 1 S.C.R. 993
• GURUNATH MANOHAR PAVASKAR & ORS versus NAGESH SIDDAPPA NAVALGUND & ORS. — [2007] 13 S.C.R. 77
• HAMIDA versus RASHID @ RASHEED AND ORS. — [2007] 5 S.C.R. 937
• HARBANS SINGH versus STATE (GOVT. OF NCT OF DELHI) — [2007] 2 S.C.R. 689
• HARDESH ORES PVT. LTD. versus M/S HEDE & CO. — [2007] 6 S.C.R. 608
• HARDEV SINGH versus GURMAIL SINGH (DEAD) BY LRS. — [2007] 2 S.C.R. 141
• HARI YADAV versus STATE OF BIHAR — [2007] 13 S.C.R. 780
• HARIDAS DAS versus SMT. USHA RANI BANIK & ORS. — [2007] 8 S.C.R. 365
• HARIOM AGRAWAL versus PRAKASH CHAND MAL VIYA — [2007] 10 S.C.R. 772
• HARISHCHANDRA LADAKU THANGE versus STATE OF MAHARASHTRA — [2007] 9 S.C.R. 562
• HARISHCHANDRA PRASAD MANI AND ORS. versus STATE OF JHARKHAND AND ANR. — [2007] 2 S.C.R. 26
• HARJIT SINGH AND ANR. versus THE STATE OF PUNJAB AND ANR. — [2007] 3 S.C.R. 130
• HARPAL SINGH versus STATE OF PUNJAB — [2007] 12 S.C.R. 830
• HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD. versus NIRMAL KUMAR — [2007] 13 S.C.R. 1
• HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION versus M/S CORK MANUFACTURING CO. — [2007] 9 S.C.R. 508
• HARYANA URBAN DEVELOPMENT AUTHORITY versus OM PAL — [2007] 4 S.C.R. 1091
• HASI MOHAN BARMAN AND ANR. versus STATE OF ASSAM AND ANR. — [2007] 11 S.C.R. 1135
• HASTHIMAL AND SONS AND ORS. versus P. TEJ RAJ SHARMA — [2007] 10 S.C.R. 537
• HATTI SINGH versus STATE OF HARYANA — [2007] 5 S.C.R. 221
• HAZARILAL versus STATE OF M.P. — [2007] 7 S.C.R. 1081
• HEERA AND ANR. versus STATE OF RAJASTHAN — [2007] 7 S.C.R. 1065
• HIGH COURT OF A.P. versus SPL. DEPUTY COLLECTOR (LA) A.P. AND ORS. — [2007] 4 S.C.R. 308
• HIMADRI CHEMICALS INDUSTRIES LTD. versus COAL TAR REFINING COMPANY — [2007] 8 S.C.R. 869
• HINDUSTAN AERONAUTICS LTD. versus DAN BAHADUR SINGH AND ORS. — [2007] 5 S.C.R. 923
• HINDUSTAN PAPER CORPORATION LTD. versus KAGAJKAL THIKADAR SRAMIK UNION & ORS. — [2007] 13 S.C.R. 774
• HMT LTD. AND ANR. versus MUDAPPA AND ORS. — [2007] 2 S.C.R. 363
• HONDA SIEL POWER PRODUCTS LTD. versus COMMISSIONER OF INCOME TAX, DELHI — [2007] 12 S.C.R. 552
• HYDERABAD INDUSTRIES LTD. versus ESI CORPORATION — [2007] 10 S.C.R. 272
• I. LAXMA REDDY versus A.P.S.R.T.C. AND ORS. — [2007] 12 S.C.R. 433
• I. R. COELHO (DEAD) BY LRS. versus STATE OF TAMIL NADU — [2007] 1 S.C.R. 706
• I.C.A.R. AND ORS. versus ASIT BARAN CHAUDHURI AND ANR. — [2007] 3 S.C.R. 933
• I.C.M.R. AND ORS. versus K. RAJYALAKSHMI — [2007] 1 S.C.R. 1097
• ICI INDIA LTD. AND ANR. versus STATE OF ORISSA AND ORS. — [2007] 10 S.C.R. 433
• IDDAR AND ORS. versus AABIDA AND ANR. — [2007] 8 S.C.R. 518
• IDRISHAN YAKUBHAN PATHAN versus STATE OF GUJARAT THROUGH PUBLIC PROSECUTOR — [2007] 8 S.C.R. 605
• ILA VIPIN PANDYA versus SMITA AMBALAL PATEL — [2007] 7 S.C.R. 24
• IMRAN ALI versus HABIBULLAH AND ANR. — [2007] 4 S.C.R. 183
• IMTIAZ AND ANR. versus STATE OF UTTAR PRADESH — [2007] 2 S.C.R. 698
• INDER MOHAN GOSWAMI AND ANR. versus STATE OF UTTARANCHAL AND ORS. — [2007] 10 S.C.R. 847
• INDIA HOUSEHOLD AND HEALTHCARE LTD. versus LG HOUSEHOLD AND HEALTHCARE LTD. — [2007] 3 S.C.R. 726
• INDIAN AIRLINES OFFICERS' ASSOCIATION versus INDIAN AIRLINES LTD. & ORS. — [2007] 8 S.C.R. 655
• INDIAN BANK AND ANR. versus N. VENKATRAMANI — [2007] 9 S.C.R. 570
• INDIAN OVERSEAS BANK, ANNA SALAI AND ANR. versus P. GANESAN AND ORS. — [2007] 12 S.C.R. 474
• INDRADEO PASWAN versus UNION OF INDIA AND ORS. — [2007] 8 S.C.R. 547
• INDU BHUSHAN versus MUNNU LAL AND ANR. — [2007] 2 S.C.R. 238
• INDU NISSAN OXO CHEMICALS IND. LTD. versus UNION OF INDIA AND ORS. — [2007] 13 S.C.R. 173
• INDUSTRIAL PAPER (ASSAM) LTD. EMPLOYEES UNION versus MANAGEMENT ASSAM INDUSTRIAL DEV. CORPN. LTD. — [2007] 1 S.C.R. 661
• INSPECTOR PREM CHAND versus GOVT. OF N.C.T. OF DELHI AND OTHERS — [2007] 4 S.C.R. 968
• INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA AND ORS. versus COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ORS — [2007] 6 S.C.R. 1127
• IQBAL versus STATE OF KERALA — [2007] 11 S.C.R. 655
• IQBALBANO versus STATE OF U.P. AND ANR. — [2007] 7 S.C.R. 949
• IRRIGATION RESEARCH INSTITUTE & ANR versus KRIPAL SINGH — [2007] 12 S.C.R. 1144
• ISHIKAWAJMA-HARIMA HEAVY INDUSTRIES LTD. versus DIRECTOR OF INCOME TAX, MUMBAI — [2007] 1 S.C.R. 112
• ISHWAR CHANDRA AND ORS. versus THE ORIENT AL INSURANCE CO. LTD. AND ORS. — [2007] 3 S.C.R. 720
• J.K. INDUSTRIES LTD. & ANR versus UNION OF INDIA AND ORS. — [2007] 12 S.C.R. 136
• J.K. SYNTHETICS LTD. versus K.P. AGRAWAL AND ANR. — [2007] 2 S.C.R. 60
• JAGANNATH versus STATE OF M.P. — [2007] 9 S.C.R. 1097
• JAGDISH AND ANR versus STATE OF MADHYA PRADESH — [2007] 9 S.C.R. 1082
• JAGDISH CHANDER versus RAMESH CHANDER AND ORS. — [2007] 5 S.C.R. 720
• JAGRAJ SINGH versus BIRPAL KAUR — [2007] 2 S.C.R. 496
• JAGVIR SINGH AND ORS. versus STATE(DELHI ADMN.) — [2007] 7 S.C.R. 946
• JAKKI @ SELVARAJ AND ANR. versus STATE REP. BY THE IP, COIMBATORE — [2007] 2 S.C.R. 584
• JAMEEL versus STATE OF MAHARASHTRA — [2007] 1 S.C.R. 946
• JANAK RAJ versus PARDEEP KUMAR — [2007] 12 S.C.R. 596
• JANARDHAN NARASIMHA NAYAK versus BALWANT VENKATESH KULKARNI AND ANR. — [2007] 3 S.C.R. 626
• JANARDHANAM PRASAD versus RAMDAS — [2007] 2 S.C.R. 151
• JAPANI SAHOO versus CHANDRA SEKHAR MOHANTY — [2007] 8 S.C.R. 582
• JASLOK HOSPITAL & RESEARCH CENTRE versus UNION OF INDIA AND ORS. — [2007] 11 S.C.R. 733
• JASWANTSINGH PRATAPSINGH JADEJA versus RAJKOT MUNICIPAL CORPORATION AND ANR. — [2007] 10 S.C.R. 1124
• JATINDER versus M/S. CHOPRA LAND DEV. P. LTD. AND ANR. — [2007] 3 S.C.R. 545
• JAY MAHAKALI ROLLING MILLS versus UNION OF INDIA AND ORS. — [2007] 8 S.C.R. 855
• JAYANTI FOOD PROCESSING (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE, RAJASTHAN — [2007] 9 S.C.R. 221
• JAYANTILAL INVESTMENTS versus MADHUVIHAR CO-OPERATIVE HOUSING SOCIETY AND ORS. — [2007] 1 S.C.R. 677
• JESU ASIR SINGH AND ORS. versus STATE THROUGH INSPECTOR OF POLICE — [2007] 9 S.C.R. 92
• JITENDRA KUMAR & ORS. versus STATE OF HARYANA & ANR. — [2007] 13 S.C.R. 98
• JODHRAJ SINGH versus STATE OF RAJASTHAN — [2007] 5 S.C.R. 850
• JOHN K. JOHN versus TOM VARGHESE AND ANR. — [2007] 11 S.C.R. 287
• JOSEPH AND ANR. versus STATE OF KERALA AND ANR. — [2007] 6 S.C.R. 347
• JULIETA ANTONIETA TARCATO versus SULEIMAN ISMAIL — [2007] 2 S.C.R. 811
• JYOTSNA DWIVEDI versus UNION OF INDIA & ORS. — [2007] 2 S.C.R. 807
• K. BALAKRISHNA RAO versus THE DEPUTY COMMISSIONER, COMMERCIAL TAXES, DIVISION NO. 1 VIJAYAWADA, ANDHRA PRADESH AND ORS. — [2007] 5 S.C.R. 1070
• K. KRISHNA M.A. RALHANY versus UNION OF INDIA AND ORS. — [2007] 6 S.C.R. 1200
• K. MADALAIMUTHU AND ANR. versus STATE OF TAMIL NADU AND ORS. — [2007] 3 S.C.R. 394
• K. PRAKASHAN versus P.K. SURENDERAN — [2007] 10 S.C.R. 1010
• K. SRIKANTH SINGH versus M/S. NORTH EAST SECURITIES LTD. AND ANR. — [2007] 8 S.C.R. 452
• K. SUBBA REDDY versus STATE OF ANDHRA PRADESH — [2007] 10 S.C.R. 419
• K.N. ANANTHARAJA GUPTA versus SMT. D.V. USHA VIJAY KUMAR — [2007] 12 S.C.R. 749
• K.R. MOHAN REDDY versus M/S NET WORK INC. REP. TR. M.D. — [2007] 10 S.C.R. 872
• K.RADHAI versus C.B.I., COCHIN UNIT — [2007] 10 S.C.R. 380
• K.THULASEEDHARAN versus THE KERALA STATE PUBLIC SERVICE COMMISSION, TRLVANDRUM AND ORS. — [2007] 5 S.C.R. 1042
• K.V.S. AND ORS versus JASPAL KAUR AND ORS. — [2007] 7 S.C.R. 969
• KAILASH CHANDRA versus STATE OF M.P. — [2007] 12 S.C.R. 778
• KAILASH PRASAD YADAV AND ANR. versus STATE OF JHARKHAND AND ANR. — [2007] 5 S.C.R. 1150
• KALEGURA PADMA RAO AND ANR. versus THE STATE OF A.P. REP. BY THE PUBLIC PROSECUTOR — [2007] 2 S.C.R. 781
• KAMALA S. versus VIDYADHARAN M.J. AND ANR. — [2007] 2 S.C.R. 852
• KAMLA PRASAD AND ORS. versus SRI KRISHNA KANT PATHAK AND ORS. — [2007] 2 S.C.R. 395
• KANAILAL BERA versus UNION OF INDIA AND ORS. — [2007] 10 S.C.R. 612
• KANDAPAZHA NADAR AND ORS. versus CHITRAGANIAMMAL AND ORS. — [2007] 5 S.C.R. 174
• KANNAN (DEAD) BY LRS. AND ORS. versus V.S. PANDURANGAM (DEAD) BY LRS. AND ORS. — [2007] 12 S.C.R. 591
• KANWARJIT SINGH DHILLON versus HARDYAL SINGH DHILLON AND ORS. — [2007] 11 S.C.R. 368
• KAPILDEO MANDAL AND ORS. versus STATE OF BIHAR — [2007] 12 S.C.R. 668
• KARAN SINGH versus M/S EXECUTIVE ENGINEER HARYANA STATE MARKETING BOARD — [2007] 10 S.C.R. 425
• KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD versus NANDI COLD STORAGE PVT. LTD. — [2007] 8 S.C.R. 270
• KARNATAKA POWER CORPORATION LTD. AND ANR. versus A.T. CHANDRASHEKAR — [2007] 3 S.C.R. 424
• KAUSHALYA DEVI versus SHRI KARAN ARORA AND ORS. — [2007] 6 S.C.R. 570
• KENDRIYA VIDYALAYA SANGATHAN & ORS. versus L.V. SUBRAMANYESWARA & ANR. — [2007] 6 S.C.R. 335
• KENDRIYA VIDYALAYA SANGATHAN AND ORS. versus SHRI DHARMENDRA SHARMA — [2007] 9 S.C.R. 1007
• KESHAV versus STATE OF MAHARASHTRA — [2007] 13 S.C.R. 264
• KHAZAN SINGH (D) BY LRS. versus GURBHAJAN SINGH AND ORS. — [2007] 3 S.C.R. 120
• KHURSHEED AND ANR. versus STATE OF U.P. AND ANR. — [2007] 10 S.C.R. 489
• KIRPAL KAUR ANO ANR. versus V.M. SINGH AND ORS. — [2007] 9 S.C.R. 615
• KISHAN CHAND AND ORS. versus STATE OF U.P. — [2007] 10 S.C.R. 1022
• KISHAN SINGH AND ANR. versus STATE OF PUNJAB — [2007] 11 S.C.R. 155
• KISHOR KIRTILAL MEHTA AND ORS. versus LILAVATI KIRTILAL MEHTA MEDICAL TRUST AND ORS. — [2007] 8 S.C.R. 86
• KISHORELAL versus CHAIRMAN, E.S.I. CORPORATION — [2007] 6 S.C.R. 139
• KISHORI LAL versus STATE OF M.P. — [2007] 7 S.C.R. 1051
• KITTUSAMY versus STATE OF TAMIL NADU — [2007] 8 S.C.R. 1000
• KRISHI UTPADAN MANDI SAMITY, MANGALORE versus PAHAL SINGH — [2007] 4 S.C.R. 1085
• KRISHNA & ANR versus STATE OF U.P — [2007] 7 S.C.R. 1157
• KRISHNA BHAGYAJALA NIGAM LTD. versus G. HARISCHANDRA REDDY AND ANR. — [2007] 1 S.C.R. 698
• KRISHNAMURTHY S. SETLUR DEAD BY LRS. versus O.V. NARASIMHA SETTY & ORS. — [2007] 2 S.C.R. 1097
• KRISHNAN versus BACKIAM AND ANR. — [2007] 9 S.C.R. 901
• KRISHNANANDA versus KATTU SIVA ASHRAM AND ORS. — [2007] 1 S.C.R. 1132
• KULDEEP SINGH versus UNION OF INDIA AND ORS. — [2007] 9 S.C.R. 979
• KULESH MONDAL versus THE STATE OF WEST BENGAL — [2007] 9 S.C.R. 799
• KULWANT SINGH@ KULBANSH SINGH versus STATE OF BIHAR — [2007] 7 S.C.R. 1178
• KULWINDER SINGH versus STATE OF PUNJAB — [2007] 8 S.C.R. 891
• KUNWAR PAL SINGH (DEAD) BY LRS. versus STATE OF U.P. AND ORS. — [2007] 4 S.C.R. 409
• KURMANCHAL INSTITUTE OF DEGREE & DIPLOMA AND ORS. versus CHANCELLOR, M.J.P. ROHILKHAND UNIVERSITY AND ORS. — [2007] 7 S.C.R. 191
• KUSHESHWAR PRASAD SINGH versus STATE OF BIHAR AND ORS. — [2007] 4 S.C.R. 95
• L. USHADEVI versus UNION OF INDIA & ORS. — [2007] 5 S.C.R. 916
• L.I.C. OF INDIA versus ANWAR KHAN (SINCE DECEASED) THROUGH LRS. — [2007] 5 S.C.R. 450
• L.M.L. LTD. versus STATE OF U.P. & ORS. — [2007] 13 S.C.R. 677
• L.P. SHASHI KUMAR versus INDUSTRIAL DEV. BANK OF INDIA LTD. — [2007] 2 S.C.R. 379
• LABHA versus STATE OF UTTRANCHAL — [2007] 5 S.C.R. 826
• LACHHMAN DASS versus JAGAT RAM AND ORS. — [2007] 2 S.C.R. 980
• LAGAN JUTE MACHINERIES COMP ANY LIMITED versus CANDLEWOOD HOLDINGS LTD. AND ORS. — [2007] 10 S.C.R. 480
• LAL DEVI AND ANR. versus VANEETA JAIN AND ORS — [2007] 6 S.C.R. 561
• LAL MOHAMMAD AND ORS. versus INDIAN RAILWAY CONSTRUCTION CO. LTD. & ORS. — [2007] 1 S.C.R. 784
• LALA RAM versus STATE OF RAJASTHAN — [2007] 7 S.C.R. 1095
• LALSAI KHUNTE versus NIRMAL SINHA AND ORS. — [2007] 3 S.C.R. 328
• LAND ACQUISITION OFFICER, A.P. versus KAMANDANA RAMAKRISHNA RAO AND ANR. — [2007] 2 S.C.R. 327
• LARSEN AND TOUBRO LTD. versus FERTILIZER AND CHEMICALS TRAVANCORE LTD. — [2007] 11 S.C.R. 1085
• LAXMAN ANJALI DHUNDALE AND ANR. versus STATE OF MAHARASHTRA — [2007] 4 S.C.R. 768
• LAXMAN PRASAD versus PRODIGY ELECTRONICS LTD. AND ANR. — [2007] 13 S.C.R. 13
• LAXMIKANT CHHOTELAL GUPTA AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2007] 6 S.C.R. 211
• LG. (KARMIK) AND ORS. versus PRAHALAD MANI TRIPTHI — [2007] 5 S.C.R. 978
• LIFE INSURANCE CORPORATION OF INDIA versus STATE OF RAJASTHAN AND ORS. — [2007] 2 S.C.R. 114
• LOK SEWA SHIKSHAN MANDAL versus A.R. MUNDHADA CHARITABLE TRUST AND ORS. — [2007] 4 S.C.R. 1007
• LT. GOVERNOR OF DELHI AND ORS. versus V.K. SODHI AND ORS. — [2007] 8 S.C.R. 1027
• LUCKNOW DEVELOPMENT AUTHORITY versus KRISHNA GOPAL LAHOTI AND ORS. — [2007] 11 S.C.R. 921
• M. MOHAMMED ABDULLA versus STATE OF KERALA AND ORS. — [2007] 10 S.C.R. 619
• M. NAGA VENKATA LAKSHMI versus VISAKHAPA TNAM MUNICIPAL CORPN. AND ANR. — [2007] 10 S.C.R. 12
• M. SRINIVASA PRASAD AND ORS. versus THE COMPTROLLER & AUDITOR GENERAL OF INDIA AND ORS. — [2007] 4 S.C.R. 520
• M. SRINIVASULU versus STATE OF A.P. — [2007] 9 S.C.R. 842
• M. VENKATARAMANA HEBBAR (D) BY L.RS. versus M. RAJAGOPAL HEBBAR AND ORS — [2007] 4 S.C.R. 941
• M. VISHWESHWARA SHASTRY versus M. GOPALAKRISHNA BHAT AND ORS. — [2007] 3 S.C.R. 629
• M.C. CHAMARAJU versus HIND NIPPON RURAL INDUSTRIAL (P) LTD. — [2007] 9 S.C.R. 361
• M.C.MEHTA versus UNION OF INDIA AND ORS. — [2007] 10 S.C.R. 1060
• M.D. UNIVERSITY, ROHTAK versus AJIT SINGH NANDAL AND ANR. — [2007] 9 S.C.R. 930
• M.D., U.P. STATE AGRO-INDUSTRIAL CORPN. LTD. versus MAHENDRA KUMAR MISHRA AND ORS. — [2007] 11 S.C.R. 442
• M.DURAI versus MADHU AND ORS. — [2007] 1 S.C.R. 816
• M.M.S. INVESTMENTS, MADURAI AND ORS. versus V. VEERAPPAN AND ORS. — [2007] 5 S.C.R. 32
• M.P. RAM MOHAN RAJA versus STATE OF TAMIL NADU AND ORS. — [2007] 5 S.C.R. 576
• M.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD. ANDANR. versus JAHAN KHAN — [2007] 9 S.C.R. 715
• M.P. STATE COOP. BANK LTD., BHOPAL versus NANURAM YADAV AND ORS. — [2007] 10 S.C.R. 307
• M.P. STATE ELECTRICITY BOARD AND ANR. versus GRASIM INDUSTRIES LTD. — [2007] 11 S.C.R. 1060
• M.V. THIMMAIAH & ORS. versus UNION PUBLIC SERVICE COMMISSION & ORS. — [2007] 13 S.C.R. 624
• M/.S. GULJAG INDUSTRIES versus COMMERCIAL TAXES OFFICER — [2007] 8 S.C.R. 793
• M/S A.P. PRODUCTS versus STATE OF ANDHRA PRADESH AND ORS. — [2007] 8 S.C.R. 126
• M/S ADITYA HOTELS (P) LTD. versus BOMBAY SWADESHI STORES LTD. AND ORS. — [2007] 4 S.C.R. 471
• M/S AMRIT AGRO INDUSTRIES LTD. AND ANR. versus COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD — [2007] 4 S.C.R. 62
• M/S AUROHILL GLOBAL COMMODITIES LTD. versus M/S M.S.T.C.LTD. — [2007] 8 S.C.R. 689
• M/S CONTINENTAL FOUNDATION JOINT VENTURE SHOLDING BATHPA HIMACHAL PRADESH versus COMMNR. OF CENTRAL EXCISE, CHANDIGARH-I — [2007] 9 S.C.R. 554
• M/S CRANE BETEL NUT POWDER WORKS versus COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, TIRUPATHI AND ANR. — [2007] 4 S.C.R. 109
• M/S ELGI EQUIPMENTS LTD. versus COMMISSIONER OF CENTRAL EXCISE, COIMBATORE — [2007] 8 S.C.R. 1040
• M/S FARWOOD INDUSTRIES (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE, CHENNAI — [2007] 1 S.C.R. 1093
• M/S GAS AUTHORITY OF INDIA LTD. AND ANR. versus M/S KETI CONSTRUCTION (I) LTD. AND ORS. — [2007] 6 S.C.R. 439
• M/S GOA SHIPYARD LTD. versus BABU THOMAS — [2007] 7 S.C.R. 830
• M/S GOMZI ACTIVE versus M/S REEBOK INDIA CO. & ANR. — [2007] 2 S.C.R. 256
• M/S GUJARAT PRADESH PANCHAYAT PARISHAD AND ORS. versus STATE OF GUJARAT AND ORS. — [2007] 8 S.C.R. 634
• M/S HINDUSTAN COCA COLA BEVERAGE PVT. LTD. versus COMMISSIONER OF INCOME TAX — [2007] 8 S.C.R. 1046
• M/S I.D.L. CHEMICAL LTD. versus STATE OF ORISSA — [2007] 12 S.C.R. 91
• M/S KUMAR MOTORS, BAREILLY versus COMMISSIONER OF SALES TAX, U.P. LUCKNOW — [2007] 2 S.C.R. 174
• M/S MAHALAXMI MOTORS LTD. versus MANDAL REVENUE OFFICER AND ORS. — [2007] 10 S.C.R. 964
• M/S MASTER CABLES PVT. LTD. versus STATE OF KERALA — [2007] 6 S.C.R. 219
• M/S MATSUSHITA TELEVISION & AUDIO (I) LTD. versus COMMISSIONER OF CUSTOMS — [2007] 5 S.C.R. 46
• M/S MEGHAL HOMES PVT. LTD. versus SHREE NIWAS GIRNI K.K. SAMITI AND ORS. — [2007] 9 S.C.R. 330
• M/S MEGHRAJ BISCUITS INDUSTRIES LTD. versus COMMISSIONER OF CENTRAL EXCISE, U.P. — [2007] 3 S.C.R. 1003
• M/S N. RANGA RAO AND SONS versus THE STATE OF KARNATAKA AND ORS. — [2007] 6 S.C.R. 1191
• M/S NAHAR ENTERPRISES versus M/S HYDERABAD ALLWYN LTD. AND ANR. — [2007] 2 S.C.R. 413
• M/S NOPANY INVESTMENTS (P) LTD. versus SANTOKH SINGH (HUF) — [2007] 13 S.C.R. 28
• M/S OJAS INDS. (P) LTD. versus M/S OUDH SUGAR MILLS LTD. AND ORS. — [2007] 4 S.C.R. 661
• M/S PRAGATI SILICONS PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI — [2007] 5 S.C.R. 654
• M/S PRESTIGE LIGHTS LTD. versus STATE BANK OF INDIA — [2007] 9 S.C.R. 112
• M/S QUALITY INN SOUTHERN STAR versus THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION — [2007] 12 S.C.R. 790
• M/S R.N. JADI & BROTHERS AND ORS. versus SUBHASHCHANDRA — [2007] 8 S.C.R. 241
• M/S RAM SINGH VIJAY PAL SINGH AND ORS. versus STATE OF U.P. AND ORS. — [2007] 5 S.C.R. 1060
• M/S RELAX SAFETY INDUSTRIES, MUMBAI AND ANR. versus THE COMMISSIONER OF CUSTOMS, (IMPORT), MUMBAI — [2007] 6 S.C.R. 296
• M/S SAHARA INDIA AND ORS. versus M.C. AGARWAL HUF — [2007] 2 S.C.R. 1037
• M/S SHREE RAM MILLS LTD. versus M/S UTILITY PREMISES (P) LTD . — [2007] 4 S.C.R. 279
• M/S SINGH ENTERPRISES versus COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR AND ORS. — [2007] 13 S.C.R. 952
• M/S SREE DURGA DISTRIBUTORS versus STATE OF KARNATAKA — [2007] 5 S.C.R. 1037
• M/S STERLITE INDUSTRIES (INDIA) LTD. versus COMMISSIONER OF CUSTOMS, CHENNAI — [2007] 4 S.C.R. 84
• M/S TRIG GUARDS FORCE LTD. versus MAHARASHTRA INDUS. DEV. CORPN. & ORS. — [2007] 12 S.C.R. 1044
• M/S UMA SHANKER KAMAL NARAIN AND ANR. versus M/S. M.D. OVERSEAS LTD. — [2007] 3 S.C.R. 1034
• M/S VANASTHALI TEXTILES INDUSTRIES LTD. versus COMMISSIONER OF CENTRAL EXCISE, JAIPUR, RAJASTHAN — [2007] 11 S.C.R. 710
• M/S VISHAL PROPERTIES PVT. LTD. versus STATE OF U.P. AND ORS. — [2007] 10 S.C.R. 910
• M/S VIVIDH MARBLES PVT. LTD. versus COMMERCIAL TAX OFFICER — [2007] 3 S.C.R. 140
• M/S. ADHUNIK FOOD PRODUCTS (P) LTD., U.P. versus COMMISSIONER OF CENTRAL EXCISE, MEERUT — [2007] 5 S.C.R. 389
• M/S. AMBICA INDUSTRIES versus COMMISSIONER OF CENTRAL EXCISE — [2007] 7 S.C.R. 685
• M/S. ANITA ENTERPRISES AND ANR. versus BELFER COOP. HOUSING SOCIETY LTD. & ORS. — [2007] 12 S.C.R. 1
• M/S. ARVIND CONSTRUCTIONS CO. PVT. LID. versus M/S KALINGA MINING CORPORATION AND ORS. — [2007] 7 S.C.R. 180
• M/S. ASSOCIATED INDEM MECHANICAL P. LTD. versus WEST BENGAL S.S.I.D.C. LTD. AND ORS. — [2007] 1 S.C.R. 174
• M/S. B.G. SHIRKE CONSTRUCTION TECHNOLOGIES (P) LTD. versus THE ADDL. COMMISSIONER OF COMMERCIAL TAXES — [2007] 2 S.C.R. 248
• M/S. BAJAJ HINDUSTAN SUGAR & INDUSTRIES LIMITED versus BALRAMPUR CHINI MILLS LTD. AND ORS. — [2007] 4 S.C.R. 132
• M/S. BHANDARI CONSTRUCTION COMPANY versus NARAYAN GOPAL UPADHYE — [2007] 2 S.C.R. 924
• M/S. BINANI INDUSTRIES LIMITED versus ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, VI CIRCLE, BANGALORE AND ORS. — [2007] 4 S.C.R. 797
• M/S. CANON STEELS P. LTD. versus COMMISSIONER OF CUSTOMS — [2007] 11 S.C.R. 1053
• M/S. CO-OPERATIVE COMPANY LTD. versus COMMISSIONER OF TRADE TAX, U.P. — [2007] 5 S.C.R. 476
• M/S. CONTINENTAL PROFILES LTD. versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2007] 7 S.C.R. 747
• M/S. DEVA METAL POWDERS PVT. LTD. versus COMMISSIONER, TRADE TAX, U.P. — [2007] 12 S.C.R. 893
• M/S. DHAMPUR SUGAR (KASHIPUR) LTD. versus STATE OF UTTARANCHAL AND ORS. — [2007] 10 S.C.R. 199
• M/S. DHAMPUR SUGAR MILLS LTD versus STATE OF U.P. AND ORS. — [2007] 10 S.C.R. 245
• M/S. DIT (INTERNATIONAL TAXATION), MUMBAI versus M/S. MORGAN STANLEY & CO. — [2007] 8 S.C.R. 52
• M/S. DLF POWER LIMITED versus CENTRAL COALFIELDS LTD. AND ANR. — [2007] 8 S.C.R. 266
• M/S. DURGA HOTEL COMPLEX versus RESERVE BANK OF INDIA AND ORS. — [2007] 3 S.C.R. 1074
• M/S. ENGINEERS SYNDICATE versus STATE OF BIHAR AND ORS. — [2007] 1 S.C.R. 1080
• M/S. EVEREST WOOLS PVT. LTD. AND ORS. versus U.P. FINANCIAL CORPORATION AND ORS. — [2007] 13 S.C.R. 857
• M/S. GIRNAR TRADERS versus ST ATE OF MAHARASHTRA AND ORS. — [2007] 9 S.C.R. 383
• M/S. GUPTA MODERN BREWERIES versus STATE OF JAMMU & KASHMIR & ORS. — [2007] 5 S.C.R. 343
• M/S. HAMDARD (WAKF) LABORATORIES versus DEPUTY LABOUR COMMR. AND ORS. — [2007] 5 S.C.R. 873
• M/S. HERO EXPORTS, G.T. ROAD, LUDHIANA versus COMMISSIONER OF INCOME TAX, (CENTRAL), LUDHIANA — [2007] 12 S.C.R. 337
• M/S. HINDUSTAN GRANITES versus UNION OF INDIA AND ORS. — [2007] 4 S.C.R. 743
• M/S. HMT LTD . versus COMMNR. CENTRAL EXCISE & CUSTOMS, AURANGABAD — [2007] 8 S.C.R. 343
• M/S. HOLICOW PICTURES PVT. LTD. versus PREM CHANDRA MISHRA & ORS. — [2007] 12 S.C.R. 1068
• M/S. HONDARAM RAMCHANDRA versus YESHWANT MAHADEV KADAM (DEAD) THROUGH LRS. — [2007] 13 S.C.R. 471
• M/S. IBEX GALLAGHER PVT. LTD. AND ANR. versus COMMISSIONER OF CENTRAL EXCISE, BANGALORE — [2007] 9 S.C.R. 70
• M/S. JAI FIBRES LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III — [2007] 12 S.C.R. 82
• M/S. JASWANT TALKIES versus COMMERCIAL TAXES OFFICER, BHILWARA — [2007] 11 S.C.R. 1075
• M/S. KAMAKSHI BUILDERS versus M/.S. AMBEDKAR EDUCATIONAL SOCIETY AND ORS. — [2007] 7 S.C.R. 339
• M/S. KEMROCKINDUSTRIES & EXPORTS LTD versus COMMISSIONER OF CENTRAL EXCISE, VADODARA — [2007] 4 S.C.R. 547
• M/S. L&T KOMATSU LID. versus N. UDAYAKUMAR — [2007] 12 S.C.R. 820
• M/S. LARSEN AND TUBRO LTD. versus THE COMMISSIONER OF CENTRAL EXCISE, PUNE-II — [2007] 5 S.C.R. 1141
• M/S. M.S. SHOES EAST LTD. versus THE COMMISSIONER OF CUSTOMS, ICD, NEW DELHI — [2007] 4 S.C.R. 791
• M/S. MAHIM PATRAM PRIVATE LTD. versus UNION OF INDIA & ORS. — [2007] 3 S.C.R. 73
• M/S. MERCANTILE COMPANY versus COMMNR. OF CENTRAL EXCISE, CALCUTTA — [2007] 10 S.C.R. 1069
• M/S. MIL INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, NOIDA — [2007] 3 S.C.R. 476
• M/S. MODIPON FIBRE COMPANY, MODINAGAR, U.P. versus COMMISSIONER OF CENTRAL EXCISE, MEERUT — [2007] 11 S.C.R. 688
• M/S. NOORIE MANURE MILL, SAMBHAL versus COMMISSIONER, TRADE TAX, U.P. — [2007] 6 S.C.R. 893
• M/S. O.N.G.C. LTD. versus COMMNR. OF CUSTOMS, MUMBAI — [2007] 8 S.C.R. 743
• M/S. ORIENTAL SELECT GRANITE PVT. LTD. versus STATE OF KARNATAKA & ORS. — [2007] 13 S.C.R. 85
• M/S. P. VAIKUNTA SHENOY & CO. versus P. HARI SHARMA — [2007] 11 S.C.R. 725
• M/S. PARAS SHIP BREAKERS LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2007] 11 S.C.R. 419
• M/S. PEEKA Y RE-ROLLING MILLS (P) LTD. versus THE ASSISTANT COMMISSIONER AND ANR. — [2007] 4 S.C.R. 185
• M/S. POPCORN ENTERTAINMENT AND ANR. versus CITY INDUSTRIAL DEVELOPMENT CORPN. AND ANR. — [2007] 3 S.C.R. 17
• M/S. PURAVANKARA PROJECTS LTD. versus M/S. HOTEL VENUS INTERNATIONAL AND ORS. — [2007] 2 S.C.R. 215
• M/S. SARA V INVESTMENT & FINANCIAL CONSULTANTS PVT. LTD. AND ANR. versus LLYODS REGISTER OF SHIPPING INDIAN OFFICE STAFF PROVIDENT FUND AND ANR. — [2007] 10 S.C.R. 1110
• M/S. SARVESH REFRACTORIES (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE & CUSTOMS — [2007] 12 S.C.R. 444
• M/S. SHAKTHI SEEDS PVT. LTD. versus DY. COMMNR. (CT) AND ANR. — [2007] 7 S.C.R. 844
• M/S. SHILPA SHARES AND SECURITIES AND ORS versus THE NATIONAL CO-OPERATIVE BANK LTD. AND ORS — [2007] 5 S.C.R. 1128
• M/S. SPAN DIAGNOSTICS LTD. versus COMMISSIONER OF CENTRAL EXCISE, SURAT — [2007] 5 S.C.R. 1015
• M/S. SRIRAM INDUSTRIAL ENTERPRISES LTD. versus MAHAK SINGH AND ORS. — [2007] 3 S.C.R. 783
• M/S. SWAN MILLS LTD. versus UNION OF INDIA AND ORS. — [2007] 8 S.C.R. 531
• M/S. TAARIKA EXPORTS AND ANR. versus UNION OF INDIA AND ANR. — [2007] 6 S.C.R. 94
• M/S. TANNA AND MODI versus C.L.T. MUMBAI XXV AND ORS. — [2007] 7 S.C.R. 233
• M/S. TRANSPORT CORPORATION OF INDIA LTD. versus M/S. VELJAN HYDRAIR LTD. — [2007] 2 S.C.R. 1082
• M/S. TRUTUF SAFETY GLASS INDUSTRIES versus COMMISSIONER OF SALES TAX, U.P. — [2007] 8 S.C.R. 860
• M/S. U.K. ENTERPRISES & ANR. versus COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE & ANR. — [2007] 12 S.C.R. 436
• M/S. UDAIPUR PHOSPHATES FERTILIZERS LTD. versus UNION OF INDIA AND ANR. — [2007] 2 S.C.R. 31
• M/S. UNITED INDIA INSURANCE CO. LTD. versus DAVINDER SINGH — [2007] 11 S.C.R. 337
• M/S. VIRLON TEXTILE MILLS LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI — [2007] 5 S.C.R. 266
• M/S. VIRTUAL SOFT SYSTEMS LTD. versus COMMISSIONER OF INCOME TAX, DELHI- I — [2007] 2 S.C.R. 289
• M/S. WYAWAHARE & SONS AND ORS. versus MADHUKAR RAGHUNATH BHAVE — [2007] 3 S.C.R. 632
• M/S.AGRI GOLD EXIMS LTD. versus M/S. SRI LAKSHMI KNITS & WOVENS AND ORS. — [2007] 1 S.C.R. 1161
• M/S.TATA ENGINEERING & LOCOMOTIVE CO. LTD. versus COMMNR. OF CENTRAL EXCISE, JAMSHEDPUR — [2007] 12 S.C.R. 683
• MADAN LAL KAPOOR versus RAJIV THAPAR & ORS. — [2007] 9 S.C.R. 686
• MADHUMILAN SYNTEX LTD. AND ORS. versus UNION OF INDIA & ANR. — [2007] 4 S.C.R. 378
• MADHYA PRADESH ADMINISTRATION versus TRIBHUBAN — [2007] 4 S.C.R. 918
• MADHYA PRADESH RAJYA SAHAKARL BANK MARYADIT versus STATE OF M.P. AND ORS. — [2007] 2 S.C.R. 1049
• MADISHETTI BALA RAMUL (D) BY LRS. versus THE LAND ACQUISITION OFFICER — [2007] 7 S.C.R. 222
• MAGAN versus STATE OF MADHYA PRADESH — [2007] 4 S.C.R. 1047
• MAGNA PUBLISHERS CO. LTD. & ORS. versus SHILPA S. SHETTY — [2007] 13 S.C.R. 739
• MAHABIR SINGH versus SUBHASH AND ORS. — [2007] 11 S.C.R. 436
• MAHADEO BHAU KHILARE (MANE) AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2007] 6 S.C.R. 244
• MAHARASHTRA EKTA HAWKWERS UNION AND ANR. versus MUNICIPAL CORPORATION, GREATER MUMBAI AND ORS. — [2007] 2 S.C.R. 448
• MAHARASHTRA ELECTRICITY REGULATORY COMMISSION versus RELIANCE ENERGY LTD. AND ORS. — [2007] 9 S.C.R. 9
• MAHARASHTRA STATE ROAD TRANSPORT CORP. versus PREMLAL — [2007] 3 S.C.R. 309
• MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES versus PARYANI MUKESH JAWAHARLAL & ORS. — [2007] 7 S.C.R. 891
• MAHARSHI DAYANAND UNIVERSITY & ANR. versus ANAND COOP. L/C SOCIETY LTD. & ANR. — [2007] 5 S.C.R. 596
• MAHATMA GANDHI SAHAKRA SAKKARE KARKHANE versus NATIONAL HEAVY ENGG. COOP. LTD. AND ANR. — [2007] 8 S.C.R. 274
• MAHAVIR versus LAKHMI AND ANR. — [2007] 1 S.C.R. 1135
• MAHBOOB DEEPAK versus NAGAR PANCHAYAT GAJRAULA & ANR. — [2007] 13 S.C.R. 672
• MAHENDRA AND ORS. versus STATE OF UTTARANCHAL AND ANR. — [2007] 1 S.C.R. 278
• MAHENDRA SINGH versus STATE OF M. P. — [2007] 4 S.C.R. 892
• MAHESH GUPTA AND ORS. versus YASHWANT KUMAR AHIRWAR AND ORS. — [2007] 9 S.C.R. 578
• MAHMOOD AND ANR. versus STATE OF U.P. — [2007] 12 S.C.R. 51
• MAKSUD SAIYED versus STATE OF GUJARAT AND ORS. — [2007] 9 S.C.R. 1113
• MALLESHAPPA versus STATE OF KARNATAKA — [2007] 10 S.C.R. 153
• MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK versus SECRETARY, COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK EMPLOYEES ASSOCIATION AND ANR. — [2007] 5 S.C.R. 430
• MANAGEMENT OF INDIAN BANK AND ANR. versus G. RAMACHANDRAN AND ORS. — [2007] 11 S.C.R. 967
• MANAGEMENT, PANDIYAN ROADWAYS CORP. LID. versus N. BALAKRISHNAN — [2007] 6 S.C.R. 873
• MANAGER, ICICI BANK LTD . versus PRAKASH KAUR AND ORS. — [2007] 3 S.C.R. 253
• MANAGING DIRECTOR, KARNATAKA FOREST DEVELOPMENT CORPORATION LTD. versus WORKMEN OF KARNATAK.A PULPWOOD LTD. AND ORS, — [2007] 10 S.C.R. 1151
• MANGI LAL versus STATE OF RAJASTHAN — [2007] 2 S.C.R. 1002
• MANIBEN W/O. DANABHAI TULSHIBAI MAHERIA versus STTE OF GUJARAT — [2007] 6 S.C.R. 409
• MANIK DAS AND ORS. versus STATE OF ASSAM — [2007] 7 S.C.R. 863
• MANILAL HIRAMAN CHAUDHARI versus STATE OF MAHARASHTRA — [2007] 10 S.C.R. 817
• MANISH MAHESHWARI versus ASS TT. COMMISSIONER OF INCOME TAX AND ANR. — [2007] 3 S.C.R. 61
• MANJABAI KRISHNA PATIL (D) BY LRS. versus RAGHUNATH REVAJI PATIL AND ANR. — [2007] 2 S.C.R. 951
• MANJAPPA versus STATE OF KARNATAKA — [2007] 7 S.C.R. 275
• MANJULA SINHA versus STATE OF U.P. & ORS. — [2007] 8 S.C.R. 301
• MANJUNATH CHENNABASAPA MADALLI versus STATE OF KARNATAKA — [2007] 2 S.C.R. 795
• MANO versus STATE OF TAMIL NADU — [2007] 4 S.C.R. 678
• MANOHAR S/O SHANKAR NALE AND ORS. versus JAIPALSING S/O SHIVLALSING RAJPUT AND ORS. — [2007] 12 S.C.R. 364
• MANUBHAI ATABHAI versus STATE OF GUJARAT — [2007] 7 S.C.R. 1115
• MANZAR SAYEED KHAN versus STATE OF MAHARASHTRA AND ANR. — [2007] 4 S.C.R. 907
• MARATHWADA AGRICULTURAL UNIVERSITY AND ORS. versus MARATHWADA KRISHI VIDYAPITH, M.S.K.S. AND ORS. — [2007] 9 S.C.R. 548
• MARKFED VANASPATI & ALLIED INDUSTRIES versus UNION OF INDIA — [2007] 9 S.C.R. 957
• MARRIPATI NAGARAJA AND ORS. versus THE GOVERNMENT OF ANDHRA PRADESH AND ORS. — [2007] 11 S.C.R. 506
• MARUTI UDYOG LIMITED versus MAHINDER C. MEHTA AND ORS. — [2007] 10 S.C.R. 933
• MASOODA PARVEEN versus UNION OF INDIA AND ORS. — [2007] 5 S.C.R. 1106
• MAULANA NASEERUDDLN MOHD. HANEEFUDDLN versus STATE OF GUJARAT — [2007] 8 S.C.R. 385
• MAYAKAUR BALDEVSINGH SARDAR AND ANR. versus THE STATE OF MAHARASHTRA — [2007] 10 S.C.R. 752
• MEHARCHAND DAS versus LAL BABU SIDDIQUE AND ORS. — [2007] 1 S.C.R. 1108
• MEHIBOOBSAB ABBASABI NADAF versus STATE OF KARNATAKA — [2007] 8 S.C.R. 713
• MELTON INDIA versus THE COMMISSIONER TRADE TAX, U.P. — [2007] 2 S.C.R. 40
• MICROWAVE PROJECT, KOTA AND ANR. versus RAMESH CHAND — [2007] 8 S.C.R. 403
• MILKMEN COLONY VIKAS SAMITI versus STATE OF RAJASTHAN & ORS. — [2007] 1 S.C.R. 1056
• MIS. KERALA STATE ELECTRICITY BOARD versus COMMR. OF CENTRAL EXCISE, THIRUVANANTHAPURAM — [2007] 13 S.C.R. 420
• MIS. RAHUL BUILDERS versus M/S. ARIHANT FERTILIZERS AND CHEMICAL AND ANR. — [2007] 11 S.C.R. 951
• MODERN SCHOOL versus SHASHI PAL SHARMA AND ORS. — [2007] 10 S.C.R. 76
• MODI TELE FIBRES LTD. versus U.P. STATE ELECTRICITY BOARD & ORS. — [2007] 12 S.C.R. 1036
• MOHAMMAD SADIQ AND ORS. versus STATE OF UTTAR PRADESH AND ORS. — [2007] 10 S.C.R. 189
• MOHAMMAD SHAFA-AT KHAN AND ORS. versus THE NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. — [2007] 8 S.C.R. 776
• MOHAN AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2007] 3 S.C.R. 936
• MOHAN KUMAR RAYANA versus KOMAL MOHAN RAYANA — [2007] 11 S.C.R. 854
• MOHAN M. BASELIOS MARTHOMA MATHEWS LI AND ORS. versus STATE OF KERALA AND ORS. — [2007] 4 S.C.R. 876
• MOHAN MAHTO versus M/S. CENTRAL COAL FIELD LTD. & ORS. — [2007] 9 S.C.R. 1142
• MOHANLAL AND ORS. versus STATE OF HARYANA — [2007] 2 S.C.R. 1030
• MOHANNAKUMARAN NAIR versus VIJAYAKUMARAN NAIR — [2007] 11 S.C.R. 24
• MOHD. AKRAM ANSARI versus CHIEF ELECTION OFFICER & ORS. — [2007] 12 S.C.R. 901
• MOHD. ASLAM @ BHURE versus STATE OF U.P. AND ORS. — [2007] 4 S.C.R. 339
• MOHD. MASOOD AHMAD versus STATE OF U.P. & ORS. — [2007] 10 S.C.R. 72
• MOHD. SHAFI versus MOHD. RAFIQ & ANR. — [2007] 4 S.C.R. 1023
• MOHD. YASEEN versus STATE OF U.P. — [2007] 8 S.C.R. 380
• MOHINDER SINGH versus STATE OF PUNJAB AND ORS. — [2007] 1 S.C.R. 1185
• MOHIT BHARGAVA versus BHARAT BHUSHAN BHARGAVA AND ORS. — [2007] 5 S.C.R. 397
• MOHTESHAM MOHD. ISMAIL versus SPL. DIRECTOR, ENFORCEMENT DIRECTORATE AND ANR. — [2007] 10 S.C.R. 804
• MORADABAD DEVELOPMENT AUTHORITY versus SAURABH JAIN AND ORS. — [2007] 10 S.C.R. 443
• MORGINA BEGUM versus MANAGING DIRECTOR, HANUMAN PLANTATION LTD. — [2007] 10 S.C.R. 372
• MOSES WILSON AND ORS. versus KASTURIBA AND ORS. — [2007] 10 S.C.R. 146
• MOTI LAL AND ANR. versus STATE OF M.P. — [2007] 11 S.C.R. 293
• MOUNT CARMEL SCHOOL SOCIETY versus D.D.A. — [2007] 13 S.C.R. 876
• MR.C.GUPTA versus GLAXOSMITHKLIN PHARMACEUTICAL LIMITED — [2007] 7 S.C.R. 800
• MRS. HAFIZUN BEGUM versus MD. IKRAM HEQUE & ORS. — [2007] 8 S.C.R. 487
• MUKESH KUMAR versus UNION OF INDIA AND ORS. — [2007] 9 S.C.R. 711
• MUKESH TIKAJI BORA versus UNION OF INDIA AND ORS. — [2007] 5 S.C.R. 26
• MUKKARRAM ALI KHAN versus STATE OF U.P. & ORS. — [2007] 8 S.C.R. 340
• MUKUND SWARUP MISHRA versus UNION OF INDIA AND ORS. — [2007] 1 S.C.R. 825
• MUMMIDI HEMADRI AND ORS. versus STATE OF ANDHRA PRADESH — [2007] 4 S.C.R. 30
• MUNICIPAL COMMITIEE, PATIALA versus MODEL TOWN RESIDENTS ASSON. & ORS. — [2007] 8 S.C.R. 719
• MUNICIPAL CORPORATION OF CITY OF THANE versus M/S VIDYUT METALLICS LTD. AND ANR. — [2007] 9 S.C.R. 1016
• MUNICIPAL CORPORATION OF DELHI versus QIMAT RAI GUPTA & ORS. — [2007] 8 S.C.R. 570
• MUNICIPAL CORPORATION, JABALPUR AND ORS. versus M/S. RAJESH CONSTRUCTIONS CO. — [2007] 5 S.C.R. 137
• MURUGAN & ORS. versus STATE THROUGH INSPECTOR OF POLICE, TAMIL NADU — [2007] 12 S.C.R. 852
• MUTHU versus STATE BY INSPECTOR OF POLICE, TAMIL NADU — [2007] 11 S.C.R. 911
• N. DEVINDRAPPA versus STATE OF KARNATAKA — [2007] 6 S.C.R. 36
• N. RANGACHARI versus BHARAT SANCHAR NIGAM LTD. — [2007] 5 S.C.R. 329
• N. SURIYAKALA versus A. MOHANDOSS AND ORS. — [2007] 2 S.C.R. 419
• N.K. WAHI versus SHEKHAR SINGH AND ORS. — [2007] 3 S.C.R. 883
• N.P. JHARIA versus STATE OF M.P. — [2007] 8 S.C.R. 618
• N.R. CONSTRUCTIONS PVT. LTD. versus SRI RAM BADAN SINGH AND ORS. — [2007] 10 S.C.R. 792
• NADIA DISTRICT PRIMARY SCHOOL COUNCIL & ANR. versus SRISTIDHAR BISWAS & ORS. — [2007] 5 S.C.R. 586
• NADIMUTHU AND ORS. versus THE STATE REP. BY INSPECTOR OF POLICE — [2007] 3 S.C.R. 182
• NAGAR MAHAPALIKA KANPUR versus SMT. VIBHA SHUKLA AND ORS. — [2007] 7 S.C.R. 488
• NAGENDRA CHANDRA ETC. ETC. versus STATE OF JHARKHAND & ORS. — [2007] 12 S.C.R. 608
• NAIR SERVICE SOCIETY versus STATE OF KERALA — [2007] 3 S.C.R. 149
• NALINI SHANKARAN AND ORS. versus NEELKANTH MAHADEO KAMBLE AND ORS. — [2007] 3 S.C.R. 372
• NALLAPATI SIVAIAH versus SUB-DIVISIONAL OFFICER, GUNTUR, A.P. — [2007] 10 S.C.R. 347
• NAMDEO versus STATE OF MAHARASHTRA — [2007] 3 S.C.R. 939
• NANI SHA AND ORS. versus STATE OF ARUNACHAL PRADESH AND ORS. — [2007] 6 S.C.R. 1027
• NANO KISHORE OJHA versus MADANMOHAN JHA — [2007] 4 S.C.R. 179
• NANSHIBHAI S/O GANESHBHAI MIRANI versus BHUPENDRA P. POPAT AND ANR. — [2007] 4 S.C.R. 398
• NARAIN PRASAD AGGARWAL (D) BY LRS. versus STATE OF M.P. — [2007] 7 S.C.R. 414
• NARAVAN @ NARAN versus STATE OF RAJASTHAN — [2007] 4 S.C.R. 1096
• NARESH GIRI versus STATE OF M.P. — [2007] 11 S.C.R. 987
• NARESH GOVIND VAZE versus GOVT. OF MAHARASHTRA & ORS. — [2007] 12 S.C.R. 863
• NARESH KUMAR MADAN versus STATE OF MADHYA PRADESH — [2007] 4 S.C.R. 1040
• NARESH KUMAR YADAV versus RAVINDRA KUMAR AND ORS. — [2007] 11 S.C.R. 615
• NARPAT SINGH versus RAJASTHAN FINANCIAL CORPORATION. — [2007] 10 S.C.R. 288
• NATHUNI RAM versus RAGHUPAT RAM AND ORS. — [2007] 3 S.C.R. 36
• NATIONAL COUNCIL FOR CIVIL LIBERTIES versus UNION OF INDIA AND ORS. — [2007] 8 S.C.R. 198
• NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. versus NIRAJ KUMAR SINGH — [2007] 2 S.C.R. 184
• NATIONAL INSURANCE CO. LTD. versus ANJANA SHYAM AND ORS. — [2007] 9 S.C.R. 78
• NATIONAL INSURANCE CO. LTD. versus CHOLLETI BHARATAMMA AND ORS. — [2007] 11 S.C.R. 531
• NATIONAL INSURANCE CO. LTD. versus DEEPA DEVI AND ORS. — [2007] 13 S.C.R. 134
• NATIONAL INSURANCE CO. LTD. versus LAXMI NARAIN DHUT — [2007] 3 S.C.R. 579
• NATIONAL INSURANCE CO. LTD. versus MUBASIR AHMED AND ANR. — [2007] 2 S.C.R. 117
• NATIONAL INSURANCE CO. LTD. versus SMT. SOBNA IAKAI AND ORS. — [2007] 8 S.C.R. 108
• NATIONAL INSURANCE CO.LTD. versus M/S. ISHAR DAS MADAN LAL — [2007] 2 S.C.R. 1014
• NATIONAL INSURANCE CO.LTD. versus MAM CHAND AND ANR. — [2007] 2 S.C.R. 111
• NATIONAL INSURANCE COMPANY LTD. versus INDIRA SRIVASTAVA & ORS. — [2007] 13 S.C.R. 352
• NATIONAL THERMAL POWER CORPN. versus JAWAHAR LAL AND ANR. — [2007] 4 S.C.R. 479
• NATIONAL THERMAL POWER CORPORATION LTD. versus SIEMENS ATKEINGESELLSCHAFT — [2007] 3 S.C.R. 399
• NATURAL GAS CORPORATION LTD. versus CITY & INDUST. DEV. CORPN., MAHARASHTRA AND ORS. — [2007] 8 S.C.R. 429
• NAVJOT SINGH SIDHU versus STATE OF PUNJAB AND ANR. — [2007] 1 S.C.R. 1143
• ND P NAMBOODRIPAD (DEAD) BY LRS. versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 769
• NEETU versus STTE OF PUNJAB AND ORS. — [2007] 1 S.C.R. 223
• NELSON FERNANDES AND ORS. versus SPL. L.A.O. SOUTH GOA AND ORS. — [2007] 3 S.C.R. 563
• NETRAJ SINGH versus STATE OF M.P. — [2007] 4 S.C.R. 370
• NEW DELHI MUNICIPAL COUNCIL versus P.P. GARG AND ANR. — [2007] 2 S.C.R. 846
• NEW DELHI MUNICIPAL COUNCIL versus PAN SINGH AND ORS. — [2007] 3 S.C.R. 711
• NEW INDIA ASSURANCE CO. LTD. versus VEDWATI AND ORS. — [2007] 2 S.C.R. 918
• NEW INDIA ASSURANCE CO. LTD. versus PRABHU LAL — [2007] 12 S.C.R. 724
• NEW INDIA ASSURANCE COMPANY LTD. versus SMT. SHANTI PATHAK AND ORS. — [2007] 8 S.C.R. 237
• NEW INDIA ASSURANCE COMPANY LTD. versus NUSLI NEVILLE WADIA AND ANR. — [2007] 13 S.C.R. 598
• NIRANJAN CINEMA versus PRAKASH CHANDRA DUBEY AND ANR. — [2007] 12 S.C.R. 958
• NIRANJAN SINGH versus STATE OF MADHYA PRADESH — [2007] 7 S.C.R. 1017
• NIYAMAT ALI MOLLA versus SONARGON HOUSING CO-OPERATIVE SOCIETY LTD. & ORS. — [2007] 11 S.C.R. 346
• NOIDA ENTREPRENEURS ASSN. versus NOIDAAND ORS. — [2007] 1 S.C.R. 892
• NOOR@ NOORDHIN versus STATE OF KARNATAKA — [2007] 6 S.C.R. 400
• NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION versus M.NAGANGOUDA — [2007] 1 S.C.R. 282
• NUMALIGARH REFINERY LID. versus DAELIM INDUSTRIAL COMPANY LID. — [2007] 9 S.C.R. 724
• NUMALIGARH REFINERY LTD. versus GREEN VIEW TEA & INDUSTRIES AND ANR. — [2007] 3 S.C.R. 1143
• OM PRAKASH versus STATE (NCT) OF DELHI — [2007] 7 S.C.R. 958
• OMKAR PRASAD VERMA versus STATE OF MADHYA PRADESH — [2007] 3 S.C.R. 670
• ONGC LTD. versus GARWARE SHIPPING CORPN. LTD. — [2007] 11 S.C.R. 1154
• ONKAR NATH MISHRA & ORS. versus STATE (NCT OF DELHI) & ANR. — [2007] 13 S.C.R. 716
• ORIENTAL INSURANCE CO. LTD. versus JHUMA SAHA AND ORS. — [2007] 1 S.C.R. 979
• ORIENTAL INSURANCE CO. LTD. versus PREMLATA SHUKLA AND ORS. — [2007] 6 S.C.R. 780
• ORIENTAL INSURANCE CO. LTD. versus SMT. RAJ KUMARI AND ORS. — [2007] 11 S.C.R. 1141
• ORIENTAL INSURANCE CO. LTD. versus SYED IBRAHIM & ORS. — [2007] 9 S.C.R. 1052
• ORIENTAL INSURANCE CO.LID. versus BRIJ MOHAN AND ORS. — [2007] 6 S.C.R. 843
• ORIENTAL INSURANCE COMPANY LIMITED versus MEENA VARIYAL AND ORS. — [2007] 4 S.C.R. 641
• P. CHANDRASEKHARAN AND ORS. versus S. KANAKARAJAN AND ORS. — [2007] 5 S.C.R. 967
• P. MOHANAN PILLAI versus STATE OF KERALA AND ORS. — [2007] 3 S.C.R. 53
• P. RAGHAVA KURUP AND ANR. versus V. ANANTHAKUMARI AND ORS. — [2007] 2 S.C.R. 1058
• P. SURESH KUMAR versus R. SHANKER — [2007] 3 S.C.R. 649
• P.C. CHACKO AND ANR. versus CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS. — [2007] 12 S.C.R. 352
• P.K. ARJUNAN versus STATE OF KERALA — [2007] 3 S.C.R. 1042
• P.K.KAPUR versus UNION OF INDIA AND ORS — [2007] 2 S.C.R. 128
• P.S. RANAKRISHNA REDDY versus M.K. BHAGYALAKSHMI AND ANR. — [2007] 2 S.C.R. 876
• P.T. MUNICHIKKANNA REDDY AND ORS. versus REVAMMA AND ORS. — [2007] 5 S.C.R. 491
• P.V. GEORGE AND ORS. versus STATE OF KERALA AND ORS. — [2007] 1 S.C.R. 1198
• PABBATHI VENKATARAMAIAH CHETTY versus PABBATHI N. RATHNAMAIAH CHETTY AND ORS. — [2007] 2 S.C.R. 286
• PALITANA SUGAR MILLS PVT. LTD. & ANR. versus SMT. VILASINIBEN RAMACHANDRAN AND ORS. — [2007] 4 S.C.R. 221
• PAPER PRODUCTS LTD . versus COMMNR. OF CENTRAL EXCISE, MUMBAI — [2007] 8 S.C.R. 315
• PARAMJIT SINGH@ MITHU SINGH versus STATE OF PUNJAB THROUGH SECRETARY (HOME) — [2007] 11 S.C.R. 776
• PARAYYA ALLAYYA HITTALAMANI versus SRI PARAYYA GURULINGAYYA POOJARI AND ORS. — [2007] 11 S.C.R. 326
• PARTHIBAN BLUE METAL ETC. versus THE MEMBER SECY. T.N. POLLN. CONT. BD. AND ORS. — [2007] 2 S.C.R. 124
• PATRICK JJ. SALDANHA versus ANTONY M. SALDANHA — [2007] 6 S.C.R. 124
• PAUL VARGHESE versus STATE OF KERALA AND ANR. — [2007] 4 S.C.R. 1155
• PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. versus PODDAR PROJECTS LTD. & ANR. — [2007] 2 S.C.R. 573
• PEOPLE'S UNION FOR CIVIL LIBERTIES versus UNION OF INDIA AND ORS — [2007] 12 S.C.R. 311
• PEOPLE'S UNION FOR CIVIL LIBERTIES versus UNION OF INDIA AND ORS. — [2007] 8 S.C.R. 159
• PERSONAL MANAGER, SBI & ANR. versus KRISHNA GRAMEENA BANK EMPLOYEES UNION & ANR. — [2007] 12 S.C.R. 632
• PHULIA TUDU AND ANR. versus THE STATE OF BIHAR (NOW JHARKHAND) — [2007] 9 S.C.R. 997
• POONAM VERMA AND ORS. versus DELHI DEVELOPMENT AUTHORITY — [2007] 13 S.C.R. 552
• POST MASTER GENERAL, KOLKA TA AND ORS. versus TUTU DAS (DUTTA) — [2007] 5 S.C.R. 1117
• POTHULA RAMA RAO versus PENDYALA VENKATA KRISHNA RAO AND ORS. — [2007] 8 S.C.R. 982
• POWAI PLANT CO-OPERATIVE HOUSING SOCIETY (PROPOSED) versus POOJA ESTATE CONSULTANT AND CONSTRUCTION AND ORS. — [2007] 6 S.C.R. 550
• PRABHA ARORA AND ANR. versus BRIJ MOHINI ANAND AND ORS. — [2007] 11 S.C.R. 721
• PRABHAKARAN versus STATE OF KERALA — [2007] 7 S.C.R. 1141
• PRABIR BANERJEE versus UNION OF INDIA AND ORS — [2007] 10 S.C.R. 694
• PRADEEP KUMAR@ PRADEEP KUMAR VERMA versus STATE OF BIHAR AND ANR. — [2007] 9 S.C.R. 58
• PRADEEP SINGH versus UNION OF INDIA AND ORS. — [2007] 5 S.C.R. 358
• PRAKASH CHANDRA YADAV versus STATE OF BIHAR AND ORS. — [2007] 11 S.C.R. 231
• PRAKASH KUMAR @ PRAKASH BHUTTO versus STATE OF GUJARAT — [2007] 5 S.C.R. 532
• PRAMOD KUMAR AND ANR. versus BIHAR VYAVASAYIK SANGHARSH MORCHA AND ORS. — [2007] 9 S.C.R. 322
• PRANAY MAJUMDAR versus BINA MAJUMDAR — [2007] 1 S.C.R. 1089
• PRASAR BHARATI versus AMARJEET SINGH AND ORS. — [2007] 2 S.C.R. 160
• PRATIBHA versus RAMESHWARI DEVI AND ORS. — [2007] 9 S.C.R. 1038
• PREM KUMAR AND ANR. versus STATE OF U.P. AND ORS. — [2007] 6 S.C.R. 102
• PREM LALA NAHATA AND ANR. versus CHANDI PRASAD SIKARIA — [2007] 2 S.C.R. 261
• PROBODH PURKAIT versus STATE OF WEST BENGAL AND ORS — [2007] 3 S.C.R. 354
• PROMOTERS & BUILDERS ASSOCIATION OF PUNE versus PUNE MUNICIPAL CORPORATION AND ORS. — [2007] 6 S.C.R. 459
• PUNE MUNICIPAL CORPORATION versus STATE OF MAHARASHTRA AND ORS — [2007] 3 S.C.R. 277
• PUNJAB NATIONAL BANK versus SAHUJAIN CHARITABLE SOCIETY AND ORS. — [2007] 8 S.C.R. 255
• PUNJAB STATE & ORS. versus DINA NATH — [2007] 6 S.C.R. 536
• PUNJAB STATE ELECTRICITY BOARD AND ANR. versus SUDESH KUMAR PURI — [2007] 2 S.C.R. 409
• PUNJAB STATE ELECTRICITY BOARD AND ORS. versus INDERJIT SINGH — [2007] 7 S.C.R. 826
• PUNJAB STATE ELECTRICITY BOARD AND ORS. versus LEELA SINGH — [2007] 1 S.C.R. 1139
• PUNJAB STATE WAREHOUSING CORPN., CHANDIGARH versus MANMOHAN SINGH AND ANR. — [2007] 2 S.C.R. 933
• PUNJAB WATER SUPPLY SEWERAGE BOARD AND ANR. versus RAM SAJIVAN AND ANR. — [2007] 5 S.C.R. 684
• PURNENDU MUKHOPADHYAY AND ORS. versus V.K. KAPOOR AND ANR. — [2007] 11 S.C.R. 462
• R. BALASUBRAMANIAM versus ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER — [2007] 3 S.C.R. 890
• R. RADHAKRISHNAN versus THE DIRECTOR GENERAL OF POLICE AND ORS. — [2007] 11 S.C.R. 456
• R.J. SHAH AND CO. versus H.P. STATE ELECTRICITY BOARD — [2007] 8 S.C.R. 416
• R.K. MOBISANA SINGH versus KH. TEMBA SINGH & ORS. — [2007] 13 S.C.R. 434
• R.S. JAYAKUMAR AND ORS. versus STATE OF KERALA AND ORS. — [2007] 11 S.C.R. 99
• R.V. DEV @ R. VASUDEVAN NAIR versus CHIEF SECRETARY, GOVT. OF KERALA AND ORS. — [2007] 6 S.C.R. 886
• RABINDRA CHANDRA PAUL versus COMMR. OF CUSTOMS (PREVENTIVE) SHILLONG — [2007] 3 S.C.R. 319
• RABINDRA KUMAR SHAW (DEAD) THR. LRS. versus MANICK LAL SHAW — [2007] 11 S.C.R. 601
• RAGHU LAKSHMINARAYANAN versus M/S. FINE TUBES — [2007] 4 S.C.R. 885
• RAGHUNANDAN versus STATE OF MADHYA PRADESH — [2007] 9 S.C.R. 475
• RAITANLAL versus STATE OF JAMMU AND KASHMIR — [2007] 4 S.C.R. 1029
• RAJ KUMAR AND ORS. versus HARYANA STATE AND ORS. — [2007] 9 S.C.R. 455
• RAJ KUMAR GUPTA versus UNION OF INDIA AND ORS. — [2007] 1 S.C.R. 1085
• RAJ KUMAR PRASAD TAMARKAR versus STATE OF BIHAR AND ANR. — [2007] 1 S.C.R. 13
• RAJ KUMAR SONI AND ANR. versus STATE OF U.P. AND ANR. — [2007] 4 S.C.R. 733
• RAJA LAL SINGH versus THE STATE OF JHARKHAND — [2007] 6 S.C.R. 105
• RAJA RAM PAL versus THE HONBLE SPEAKER, LOK SABHA & ORS. — [2007] 1 S.C.R. 317
• RAJASTHAN PUBLIC SERVICE COMMISSION versus KAILA KUMAR PALIWAL AND ANR. — [2007] 5 S.C.R. 1131
• RAJEEV HITENDRA PATHAN AND ORS. versus ACHYUT KASHINATH KAREKAR AND ANR. — [2007] 9 S.C.R. 1057
• RAJENDRA DATTA ZAREKAR versus STATE OF GOA — [2007] 12 S.C.R. 840
• RAJENDRA PRABHU CHIKANE AND ANR ETC versus STATE OF MAHARASHTRA ETC. — [2007] 5 S.C.R. 1075
• RAJENDRA SINGH versus STATE OF U.P. AND ANR. — [2007] 8 S.C.R. 834
• RAJESH KUMAR DARIA versus RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS. — [2007] 8 S.C.R. 972
• RAJESH KUMAR SHARMA versus UNION OF INDIA AND ORS. — [2007] 2 S.C.R. 245
• RAJESH KUMAR SINGH versus HIGH COURT OF JUDICATURE OF MADHYA PRADESH, BENCH GWALIOR — [2007] 7 S.C.R. 869
• RAJESH RANJAN YADAV & PAPPU YADAV versus CBI THROUGH ITS DIRECTOR — [2007] 12 S.C.R. 717
• RAJINDER SINGH KATOCH versus CHANDIGARH ADMINISTRATION & ORS. — [2007] 11 S.C.R. 246
• RAJINDERA SINGH (DEAD) THROUGH LRS. AND ORS. versus PREM MAI AND ORS. — [2007] 9 S.C.R. 300
• RAJPAL AND ANR versus STATE OF HARYANA — [2007] 5 S.C.R. 757
• RAJU @ RAJ KUMAR versus STATE OF RAJASTHAN — [2007] 5 S.C.R. 1156
• RAKESH KUMAR JAIN AND ANR. versus STATEOF U.P. THR. COLLECTOR AND ANR. — [2007] 1 S.C.R. 209
• RAM ABHILAKH versus STATE OF U.P. & ORS. — [2007] 2 S.C.R. 212
• RAM AVTAR PATWARI AND ORS. versus STATE OF HARYANAAND ORS. — [2007] 10 S.C.R. 469
• RAM CHRITTAR AND ANR. ETC. versus STATE OF UTTAR PRADESH ETC. — [2007] 4 S.C.R. 773
• RAM KRIPAL SINGH versus STATE OF U.P. AND ORS. — [2007] 6 S.C.R. 1187
• RAM KRISHAN MAHAJAN versus UNION TERRITORY OF CHANDIGARH AND ORS. — [2007] 8 S.C.R. 34
• RAM KUMAR BARNWAL versus RAM LAKHAN (DEAD) — [2007] 6 S.C.R. 576
• RAM NANDAN SINGH AND ORS. versus AG OFFICE EMPLOYEES CO-OP HOUSE CONSTRUCTION SOCIETY, RANCHI AND ORS. — [2007] 10 S.C.R. 646
• RAM NAYAK versus U.P. STATE SUGAR CORPORATION — [2007] 9 S.C.R. 665
• RAM PAL AND ANR . versus STATE OF U.P. — [2007] 13 S.C.R. 789
• RAM PRAKASH GUPTA versus RAJIV KUMAR GUPTA AND ORS. — [2007] 10 S.C.R. 520
• RAM PRASAD RAI @ RAM PRASAD SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [2007] 3 S.C.R. 40
• RAM PREETI YADAV versus MAHENDRA PRATAP YADAV AND ORS. — [2007] 9 S.C.R. 590
• RAM SINGH versus SONIA AND ORS. — [2007] 2 S.C.R. 651
• RAM SUNDER RAM versus UNION OF INDIA & ORS. — [2007] 8 S.C.R. 292
• RAMA NARANG versus RAMESH NARANG AND ANOTHER — [2007] 3 S.C.R. 1099
• RAMA PASWAN AND ORS. versus STATE OF JHARKHAND — [2007] 5 S.C.R. 83
• RAMA RAO AND ORS. versus M.G. MAHESHWARA RAO AND ORS. — [2007] 9 S.C.R. 446
• RAMAN TECH. & PROCESS ENGG. CO. & ANR. versus SOLANKI TRADERS — [2007] 12 S.C.R. 409
• RAMAPPA HALAPA PUJAR AND ORS. versus STATE OF KARNATAKA — [2007] 5 S.C.R. 832
• RAMCHANDRA SAKHARAM MAHAJAN versus DAMODAR TRIMBAK TANKSALE (D) AND ORS. — [2007] 8 S.C.R. 178
• RAMDAS SHIVRAM SATTUR versus RAMESHCHANDRA POPATLAL SHAH AND ORS. — [2007] 9 S.C.R. 101
• RAMESH BABURAO DEVASKAR AND ORS. versus STATE OF MAHARASHTRA — [2007] 11 S.C.R. 197
• RAMESH CHANDER SINGH versus HIGH COURT OF ALLAHABAD AND ANR — [2007] 3 S.C.R. 198
• RAMESH CHANDRA SHARMA versus PUNJAB NATIONAL BANK AND ANR. — [2007] 7 S.C.R. 585
• RAMESHWAR DAS AGRAWAL AND ANR. versus KIRAN AGRAWAL AND ORS. — [2007] 12 S.C.R. 488
• RAMESHWAR DASS versus STATE OF PUNJAB & ANR. — [2007] 13 S.C.R. 527
• RAMKISHAN S/O. MADHAV SHELKE versus THE STATE OF MAHARASHTRA — [2007] 1 S.C.R. 217
• RAMKRIPAL S/O SHYAMLAL CHARMAKAR versus STATE OF MADHYA PRADESH — [2007] 4 S.C.R. 125
• RAMKRUSHNA versus STATE OF MAHARASHTRA — [2007] 5 S.C.R. 818
• RANIP NAGAR PALIKA versus BABUJI GABHAJI THAKORE AND ORS. — [2007] 12 S.C.R. 456
• RANJIT SINGH versus STATE OF M. P. — [2007] 4 S.C.R. 759
• RANJU@ GAUTAM GHOSH versus REKHA GHOSH & ORS. — [2007] 13 S.C.R. 763
• RASHIDA KAMALUDDIN SYED AND ANR. versus SHAIKH SAHEBLAL MARDAN (DEAD) THROUGH LRS. AND ANR. — [2007] 3 S.C.R. 533
• RASHTRIYA AUDYOGIK SANSTIIAN versus COMMISSIONER OF TRADE TAX, U.P. — [2007] 4 S.C.R. 373
• RASHTRIYA CHEM. & FERTILIZERS LTD. AND ANR. versus GENERAL EMPLOYEES ASSOCIATION AND ORS. — [2007] 5 S.C.R. 457
• RATHNASHALVAN versus STATE OF KARNATAKA — [2007] 1 S.C.R. 774
• RATNABALI CAPITAL MARKETS LTD. versus SECURITIES & EXCHANGE BOARD OF INDIA AND ORS. — [2007] 11 S.C.R. 629
• RAVI KHULLARAND ANR versus UNION OF INDIA AND ORS. — [2007] 4 S.C.R. 598
• RAVI PRAKASH GOEL versus CHANDRA PRAKASH GOEL AND ANR. — [2007] 4 S.C.R. 295
• RAVI@ RAVICHANDRAN versus STATE REP. BY INSPECTOR OF POLICE — [2007] 5 S.C.R. 766
• RAYMOND LTD. AND ANR. versus STATE OF CHHATTISGARH AND ORS. — [2007] 2 S.C.R. 990
• REF: versus SMT. SAYALEE SANJEEV JOSHI, MEMBER, MAHARASHTRA PUBLIC SERVICE COMMISSION — [2007] 7 S.C.R. 116
• REGIONAL INSTITUTE OF MEDICAL SCIENCE AND ANR. versus S. BHAGYABATI DEVI — [2007] 7 S.C.R. 84
• REGIONAL PROVIDENT FUND COMMISSIONER versus M/S. RAJS CONTINENTAL EXPORTS (P.) LTD. — [2007] 3 S.C.R. 636
• RELIANCE ENERGY LIMITED & ANR. versus MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD. & ORS. — [2007] 9 S.C.R. 853
• RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND NATURAL RESOURCE POLICY versus UNION OF INDIA AND ANR. — [2007] 9 S.C.R. 906
• RESEARCH FOUNDATION FOR SCIENCE versus UNION OF INDIA AND ANR. — [2007] 9 S.C.R. 749
• RISHI KUMAR GOVIL versus MAQSOODAN AND ORS. — [2007] 4 S.C.R. 483
• RIZWAN AKBAR HUSSAIN SYYED versus MEHMOOD HUSSAIN AND ANR. — [2007] 7 S.C.R. 246
• ROSALIV. versus TAICO BANK AND ORS. — [2007] 1 S.C.R. 1169
• ROZAN MIAN versus TAHERA BEGUM AND ORS. — [2007] 8 S.C.R. 1013
• RUGMINI AMMAL (DEAD) BY LRS. versus V. NARAYANA REDDIAR AND ORS. — [2007] 13 S.C.R. 587
• S. BHAGIRATH AMMAL versus PALANI ROMAN CATHOLIC MISSION — [2007] 12 S.C.R. 1050
• S. NAZEER AHMED versus STATE BANK OF MYSORE AND ORS. — [2007] 1 S.C.R. 843
• S. RATHINAM@ KUPPAMUTHU AND ORS. versus L.S. MARIAPPAN AND ORS. — [2007] 7 S.C.R. 568
• S. SANKARAN versus D. KAUSALYA — [2007] 2 S.C.R. 734
• S. SETHURAMAN versus R. VENKATARAMAN AND ORS. — [2007] 6 S.C.R. 922
• S.B. BHATTACHARJEE versus S.D. MAJUMDAR AND ORS. — [2007] 6 S.C.R. 743
• S.C. CHANDRA AND ORS versus STATE OF JHARKHAND AND ORS. — [2007] 9 S.C.R. 130
• S.M.S. PHARMACEUTICALS LTD. versus NEETA BHALLA AND ANR. — [2007] 2 S.C.R. 862
• S.N.S. (MINERALS) LTD. AND ANR versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 376
• S.P. INDU versus THE GENERAL MANAGER, METRO RAILWAY AND ANR. — [2007] 11 S.C.R. 546
• S.T. KRISHNAPPA versus SHIVAKUMAR AND ORS. — [2007] 5 S.C.R. 890
• S.T. RAMESH versus STATE OF KARNATAKA AND ANR . — [2007] 2 S.C.R. 819
• SAI ENTERPRISES versus BHIMREDDY LAXMAIAH AND ANR. — [2007] 4 S.C.R. 40
• SAKIRI VASU versus STATE OF U.P. AND ORS. — [2007] 12 S.C.R. 1100
• SALES TAX OFFICERS AND ORS. versus M/S. DUTTA TRADERS — [2007] 10 S.C.R. 114
• SAMARGHOSH versus JAYA GHOSH — [2007] 4 S.C.R. 428
• SANAPAREDDY MAHEEDHAR AND ANR versus STATE OF ANDHRA PRADESH AND ANR. — [2007] 13 S.C.R. 478
• SANDEEP POLYMERS PVT.LTD. versus BAJAJ AUTO LTD. AND ORS. — [2007] 8 S.C.R. 437
• SANGAM SPINNERS versus REGIONAL PROVIDENT FUND COMMISSIONER-I — [2007] 12 S.C.R. 883
• SANJA Y SINGH & ANR . versus U.P. PUBLIC SERVICE COMMISSION ALLAHABAD AND ANR. — [2007] 1 S.C.R. 235
• SANJAY BANSAL AND ANR. versus JAWAHARLAL VATS AND ORS. — [2007] 11 S.C.R. 591
• SANJAY KUMAR KEDIA versus NARCOTICS CONTROL BUREAU & ANR. — [2007] 12 S.C.R. 812
• SANJAY versus STATE OF MAHARASHTRA — [2007] 3 S.C.R. 644
• SANTANU CHAUDHURI versus SUBIR GHOSH — [2007] 8 S.C.R. 482
• SANTHOSH AND ORS. versus SARASWATHIBAI AND ANR. — [2007] 12 S.C.R. 375
• SANTOSH @ SANTUKRAO versus STATE OF MAHARASHTRA — [2007] 6 S.C.R. 199
• SANTOSH AJIT SACHDEVAND ORS. versus ANOOPI SHAHANI — [2007] 9 S.C.R. 204
• SANWARIYA LAL versus STATE OF RAJASTHAN — [2007] 9 S.C.R. 943
• SARABJIT RICK SINGH versus UNION OF INDIA — [2007] 13 S.C.R. 321
• SARDAR KHAN AND ORS. versus SYED NAJMUL HASAN (SETH) AND ORS. — [2007] 3 S.C.R. 436
• SAROJ KUMAR PODDAR versus STATE (NCT OF DELHI) & ANR. — [2007] 1 S.C.R. 907
• SAROJA versus CHINNUSAMY (DEAD) BY LRS. AND ANR. — [2007] 9 S.C.R. 304
• SARVA SHRAMIK SANGHATANA (K.V.) MUMBAI versus STATE OF MAHARASHTRA AND OTHERS — [2007] 12 S.C.R. 645
• SARVESH NARAIN SHUKLA versus DAROGA SINGH & ORS. — [2007] 11 S.C.R. 300
• SARWAN SINGH versus KISHAN SINGH (DEAD) THR. LRS. AND ORS. — [2007] 4 S.C.R. 468
• SATISH JAGGI versus STATE OF CHATTISGARH & ORS. — [2007] 5 S.C.R. 1049
• SATLSH JAGGI versus STATE OF CHHATTLSHGARH AND ORS. — [2007] 2 S.C.R. 1070
• SATYA NARAYAN AGARWAL versus STATE OF ASSAM — [2007] 5 S.C.R. 669
• SAVITHRI AND ORS. versus KARTHYAYANI AMMA AND ORS. — [2007] 11 S.C.R. 404
• SAVITRI GOENKA versus KUSUM LATA DAMANI AND ORS. — [2007] 11 S.C.R. 918
• SAYARABANO@ SULTANABEGUM versus STATE OF MAHARASHTRA — [2007] 2 S.C.R. 354
• SAYED ABUL ALA versus UNION OF INDIA AND ORS. — [2007] 10 S.C.R. 631
• SECRETARY TO GOVERNMENT AND ORS. versus M/S PEEKA Y RE-ROLLING MILLS (P) LTD. — [2007] 4 S.C.R. 723
• SECRETARY, PADIPPU K.S. SANGAM LRD . versus C. VARGHESE — [2007] 4 S.C.R. 241
• SECRETARY, U.P. HIGH SCHOOL & INTERMEDIATE EDUCATION, ALLAHABAD & ANR. versus H.K.LAL — [2007] 1 S.C.R. 822
• SECRETARY,AKOLA TALUKA EDUCATION SOCIETY AND ANR. versus SHIVAJI AND ORS. — [2007] 4 S.C.R. 949
• SEEMA DHAMDHERE, SECRETARY, MPSC versus STATE OF MAHARASHTRA AND ORS. — [2007] 13 S.C.R. 804
• SELLAPPAN versus STATE OF TAMIL NADU — [2007] 2 S.C.R. 46
• SEWARAM AND ANOTHER versus STATE OF U.P. — [2007] 13 S.C.R. 165
• SHAHJAJHAN AND ORS. versus STATE OF KERALA AND ANR. — [2007] 3 S.C.R. 212
• SHAIK CHINA BRAHMAM versus STATE OF A.P. — [2007] 12 S.C.R. 657
• SHAIK MASTAN VALI versus STATE OF ANDHRA PRADESH — [2007] 8 S.C.R. 779
• SHAIKAH BAKSHU AND ORS. versus STATE OF MAHARASHTRA — [2007] 7 S.C.R. 1130
• SHAILENDRA DANIA AND ORS. versus S.P. DUBEY AND ORS. — [2007] 5 S.C.R. 190
• SHAKTI DAN versus STATE OF RAJASTHAN — [2007] 5 S.C.R. 673
• SHAKUR BASTI SHAMSHAN BHUMI SUDHAR SAMITI (REGD.) versus THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND OTHERS — [2007] 13 S.C.R. 145
• SHANKAR DIWAL WADU versus STATE OF MAHARASHTRA — [2007] 4 S.C.R. 253
• SHANKAR JAISWARA versus STATE OF WEST BENGAL — [2007] 6 S.C.R. 480
• SHANTI LAL versus STATE OF M.P. — [2007] 10 S.C.R. 727
• SHARADAMMA versus SPECIAL LAND ACQUISITION OFFICER AND ANR. — [2007] 2 S.C.R. 402
• SHARE MEDICAL CARE versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 44
• SHEEL KR ROY versus SECRETARY M/O DEFENCE AND ORS. — [2007] 7 S.C.R. 475
• SHEIKH ABDUL RASHID & ORS. versus STATE OF J & K & ORS. — [2007] 12 S.C.R. 940
• SHEIKH IKRAM SHEIKH ISRAIL AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2007] 5 S.C.R. 55
• SHEIKH RAFI versus STATE OF ANDHRA PRADESH AND ANR. — [2007] 5 S.C.R. 467
• SHIPPING CORPORATION OF INDIA LTD. versus M/S. BHARAT EARTH MOVERS LTD. & ANR. — [2007] 12 S.C.R. 923
• SHIV ANAND MALLAPPA KOTI versus THE STATE OF KARNATAKA — [2007] 7 S.C.R. 930
• SHIV DASS versus UNION OF INDIA AND ORS . — [2007] 1 S.C.R. 1127
• SHIV GOPAL SAH@SHIV GOPAL SAHU versus SITA RAM SARAUGI AND ORS. — [2007] 4 S.C.R. 568
• SHIV KANT YADAV versus INDIAN OIL CORPORATION AND ORS. — [2007] 4 S.C.R. 1000
• SHIV KUMAR SHARMA versus SANTOSH KUMARI — [2007] 10 S.C.R. 17
• SHIVA ANAND versus INDIAN AIRLINES LTD. & ORS. — [2007] 11 S.C.R. 364
• SHIVU AND ANR. versus R.G. HIGH COURT OF KARNATAKA AND ANR. — [2007] 2 S.C.R. 555
• SHREE SURAT VALSAD JILLA K.M.G. PARISHAD versus UNION OF INDIA AND ORS. — [2007] 6 S.C.R. 257
• SHRI HARENDRA NATH BORAH versus STATE OF ASSAM — [2007] 1 S.C.R. 1211
• SHRI MUNDRI LAL versus SMT. SUSHILA RANI AND ANR. — [2007] 10 S.C.R. 99
• SHRI VISHWA NATH SHARMA versus SHYAM SHANKAR GOELA AND ANR. — [2007] 3 S.C.R. 268
• SHRIDEVI AND ANR. versus MURALIDHAR AND ANR. — [2007] 11 S.C.R. 375
• SHYAM versus STATE OF M.P. THROUGH P.S. BERCHA — [2007] 2 S.C.R. 706
• SILAK RAM AND ANR. versus STATE OF HARYANA — [2007] 8 S.C.R. 849
• SITA RAM AND ORS. versus RADHEY SHY AM — [2007] 10 S.C.R. 552
• SITARAM SAO@MUNGERI versus STATE OF JHARKHAND — [2007] 11 S.C.R. 997
• SMT. ASS KAUR (DECEASED) BY L.RS. versus KARTAR SINGH (DEAD) BY L.RS. AND ORS. — [2007] 7 S.C.R. 670
• SMT. J. YASHODA versus SMT. K. SHOBHA RANI — [2007] 5 S.C.R. 367
• SMT. KIRAN SINGH versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 382
• SMT. MANJURI BERA versus THE ORIENTAL INSURANCE COMPANY LTD. AND ANR. — [2007] 4 S.C.R. 590
• SMT. MAYADEVI versus JAGDISH PRASAD — [2007] 2 S.C.R. 1040
• SMT. PARMINDER KAUR versus STATE OF U.P. AND ANR. — [2007] 3 S.C.R. 1021
• SMT. SEEMA versus ASHWANI KUMAR — [2007] 11 S.C.R. 663
• SMT. SHAKUNTALA versus STATE OF HARYANA — [2007] 8 S.C.R. 608
• SMT. SUBHA RAJ AND ANR. versus SANKAR SARKAR AND ANR. — [2007] 8 S.C.R. 493
• SMT. THOKCHOM ONGBI SANGEETA@ SANGI DEVI AND ANR. versus ORIENTAL INSURANCE CO. LTD. AND ORS. — [2007] 11 S.C.R. 609
• SMT. YALLWWA AND ORS. versus NATIONAL INSURANCE CO. LTD. AND ANR. — [2007] 6 S.C.R. 1113
• SOHAN SINGH SODHI versus PUNJAB STATE ELECTRICITY BOARD, PATIALA — [2007] 6 S.C.R. 250
• SOMA CHAKRAVARTY versus STATE THROUGH CBI — [2007] 6 S.C.R. 324
• SONI DINESHBHAI MANILAL AND ORS. versus JAGJIVAN MULCHAND CHOKSHI — [2007] 13 S.C.R. 920
• SONIA versus ORIENTAL INSURANCE CO. LTD. AND ORS. — [2007] 8 S.C.R. 883
• SOUTHERN PETROCHEMICAL INDUSTRIES CO. LTD. versus ELECTRICITY INSPECTOR AND E.T.I.0. AND ORS. — [2007] 6 S.C.R. 955
• SPECIAL DEPUTY COLLECTOR (L.A.) versus N. VASUDEVRAO AND ORS. — [2007] 12 S.C.R. 625
• SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) GENERAL, HYDERABAD versus B. CHANDRA REDDY AND ORS. — [2007] 5 S.C.R. 163
• SPIC PHARMACEUTICALS DIVISION versus AUTHORITY UNDER SEC. 48(1) OF A.P. AND ANR. — [2007] 3 S.C.R. 428
• SRI BARAGUR RAMACHANDRAPPA AND ORS. versus STATE OF KARNATAKA AND ORS. — [2007] 5 S.C.R. 1086
• SRI GODELA SATCHIDANANDA MURTHY (D) BY LRS. versus DY. COMMNR., ENDOWMENTS DEPTT., A.P. AND ORS. — [2007] 6 S.C.R. 762
• SRI RAJENDRA SINGH RANA AND ORS. versus SWAMI PRASAD MAURYA AND ORS. — [2007] 2 S.C.R. 591
• SRI T. ASHOK PAI versus COMMISSIONER OF INCOME TAX, BANGALORE — [2007] 7 S.C.R. 556
• STA TE OF PUNJAB AND ORS. versus SWARAN KAUR AND ORS. — [2007] 3 S.C.R. 640
• STAR INDIA PVT. LTD. versus SEA T.V. NETWORK LTD. AND ANR. — [2007] 4 S.C.R. 691
• STATE BANK OF INDIA AND ANR. versus SOMVIR SINGH — [2007] 2 S.C.R. 509
• STATE BANK OF INDIA AND ORS. versus JASPAL KAUR — [2007] 2 S.C.R. 101
• STATE BANK OF INDIA versus VIJAY KUMAR — [2007] 4 S.C.R. 475
• STATE ELECTRICITY BOARD versus POORAN CHANDRA PANDEY AND ORS. — [2007] 10 S.C.R. 920
• STATE GOVERNMENT OF M.P. & ORS. versus SHANKARLAL — [2007] 13 S.C.R. 542
• STATE OF A.P. versus A.S. PETER — [2007] 13 S.C.R. 517
• STATE OF ANDHRA PRADESH AND ANR. versus M/S CONCAP CAPACITORS, BALANAGAR, HYDERABAD AND ORS. — [2007] 11 S.C.R. 140
• STATE OF ANDHRA PRADESH versus ABDUL KHUDDUS (DEAD) BY LRS. & ORS. — [2007] 12 S.C.R. 709
• STATE OF ARUNACHAL PRADESH versus M/S. DAMINI CONSTRUCTION — [2007] 3 S.C.R. 416
• STATE OF BIHAR AND ORS. versus BIHAR STATE+ 2 LECTURERS ASSOCIATIONS AND ORS. — [2007] 6 S.C.R. 631
• STATE OF CHHATTISGARH & ORS. versus M/S. VTP CONSTRUCTIONS — [2007] 12 S.C.R. 1148
• STATE OF DELHI versus JITTI — [2007] 11 S.C.R. 133
• STATE OF GOA versus SANJAY THAKRAN AND ANR. — [2007] 3 S.C.R. 507
• STATE OF GUJARAT AND ANR. versus SHAILESHBHAI MANSUKHLAL SHAH AND ANR. — [2007] 7 S.C.R. 850
• STATE OF GUJARAT versus GAJANAND M. DALWADI (D) BY L.RS. — [2007] 13 S.C.R. 913
• STATE OF GUJARAT versus NARENDRA K. AMIN — [2007] 8 S.C.R. 1009
• STATE OF GUJARAT versus TURABALI GULAMHUSSAIN HIRANI AND ANR. — [2007] 10 S.C.R. 531
• STATE OF H.P. versus GEHAR SINGH — [2007] 3 S.C.R. 364
• STATE OF H.P. versus MUSHTAQ AHMAD — [2007] 4 S.C.R. 424
• STATE OF HARYANA AND ANR. versus ARAVALI KHANIJ UDYOG AND ANR. — [2007] 11 S.C.R. 180
• STATE OF HARYANA AND ORS. versus NAVNEET VERMA — [2007] 11 S.C.R. 762
• STATE OF HARYANA versus JAGAT PAUL & ORS. — [2007] 7 S.C.R. 1075
• STATE OF HARYANA versus MAHENDER SINGH AND ORS. — [2007] 11 S.C.R. 932
• STATE OF HARYANA versus SURENDER AND ORS. ETC. — [2007] 7 S.C.R. 885
• STATE OF HARYANA versus SURESH — [2007] 7 S.C.R. 961
• STATE OF HIMACHAL PRADESH versus UTTAM KUMAR AND ORS. — [2007] 5 S.C.R. 858
• STATE OF JAMMU AND KASHMIR AND ORS. versus ABDUL MAJID — [2007] 1 S.C.R. 213
• STATE OF JHARKHAND AND ORS. versus MANSHU KUMBHKAR — [2007] 9 S.C.R. 1069
• STATE OF JHARKHAND AND ORS. versus VOLTAS LTD., EAST SINGHBHUM — [2007] 6 S.C.R. 276
• STATE OF KARNATAKA AND ANR. versus K.K. MOHANDAS AND ETC. — [2007] 8 S.C.R. 697
• STATE OF KARNATAKA versus AMEER JAN — [2007] 9 S.C.R. 1105
• STATE OF KARNATAKA versus KHATU@ HANUMANTHARAYA — [2007] 8 S.C.R. 189
• STATE OF KARNATAKA versus MADESHA AND ORS. — [2007] 8 S.C.R. 757
• STATE OF KARNATAKA versus RAJU — [2007] 9 S.C.R. 970
• STATE OF KERALA AND ANR. versus M.A. MATHAI — [2007] 4 S.C.R. 995
• STATE OF KERALA AND ORS. versus E.K. BHASKARAN PILLAI — [2007] 5 S.C.R. 251
• STATE OF KERALA AND ORS. versus K. PRASAD AND ANR. — [2007] 8 S.C.R. 115
• STATE OF M.P. AND ORS. versus SANJA Y KUMAR PATHAK AND ORS. — [2007] 10 S.C.R. 951
• STATE OF M.P. versus KUSUM — [2007] 8 S.C.R. 411
• STATE OF MADHYA PRADESH & ANR. versus BACHHA LAL & ANR. — [2007] 7 S.C.R. 1169
• STATE OF MADHYA PRADESH versus BABULAL — [2007] 12 S.C.R. 795
• STATE OF MADHYA PRADESH versus BACCHUDAS@ BALARAM AND ORS. — [2007] 1 S.C.R. 671
• STATE OF MADHYA PRADESH versus BASODI — [2007] 8 S.C.R. 753
• STATE OF MADHYA PRADESH versus CHAMRU@BHAGWANDAS ETC. ETC. — [2007] 7 S.C.R. 1055
• STATE OF MADHYA PRADESH versus SEWA SINGH — [2007] 7 S.C.R. 1014
• STATE OF MADHYA PRADESH. versus NISAR — [2007] 7 S.C.R. 926
• STATE OF MAHARASHTRA & ORS. versus MEHAMUD — [2007] 7 S.C.R. 1043
• STATE OF MAHARASHTRA & ORS. versus SANJAY K. NIMJE — [2007] 1 S.C.R. 960
• STATE OF MAHARASHTRA AND ANR. versus MOHD. SAJID HUSAIN MOHD. S. HUSAIN ETC. — [2007] 10 S.C.R. 995
• STATE OF MAHARASHTRA AND ORS. versus LALIT SOMDATTA NAGPAL AND ANR. — [2007] 2 S.C.R. 473
• STATE OF MAHARASHTRA AND ORS. versus TUKARAM TRYAMBAK CHAUDHARI AND ORS. — [2007] 2 S.C.R. 835
• STATE OF MAHARASHTRA versus DATIATRAYA DIGAMBER BIRAJDAR — [2007] 9 S.C.R. 504
• STATE OF MAHARASHTRA versus PUBLIC CONCERN FOR GOVERNANCE TRUST AND ORS. — [2007] 1 S.C.R. 87
• STATE OF MAHARASHTRA versus RAJU BHASKAR POTPHODE — [2007] 8 S.C.R. 396
• STATE OF MAHARASHTRA versus SIRAZ AHMED NISAR AHMED AND ORS. — [2007] 6 S.C.R. 40
• STATE OF MAHARASHTRA versus TULSHIRAM BHANUDAS KAMBLE AND ORS. — [2007] 9 S.C.R. 185
• STATE OF MANIPUR AND ANR. versus KSH. MOIRANGNINTHOU SINGH AND ORS. — [2007] 3 S.C.R. 193
• STATE OF MANIPUR AND ORS. versus Y. TOKEN SINGH AND ORS. — [2007] 2 S.C.R. 965
• STATE OF NCT OF DELHI versus RAVI KANT SHARMA AND ORS. — [2007] 2 S.C.R. 540
• STATE OF ORISSA AND ORS. versus PRASANA KUMAR SAHOO — [2007] 5 S.C.R. 697
• STATE OF ORISSA AND ANR. versus M/S ASIATIC GASES LTD. — [2007] 6 S.C.R. 1182
• STATE OF ORISSA AND ANR. versus M/S. K.B. SAHA AND SONS INDUSTRIES PVT. LTD. & ORS. ETC. — [2007] 5 S.C.R. 792
• STATE OF ORISSA AND ANR. versus SURENDRANATH MALLICK AND ORS. — [2007] 8 S.C.R. 470
• STATE OF ORISSA AND ORS. versus M/S. TATA SPONGE IRON LTD. — [2007] 10 S.C.R. 29
• STATE OF PUNJAB AND ANR. versus TEJA SINGH AND ORS. — [2007] 1 S.C.R. 1105
• STATE OF PUNJAB AND ORS. ETC. versus SUPREET RAJPAL AND ANR. ETC. — [2007] 11 S.C.R. 1124
• STATE OF PUNJAB AND ORS. versus ARUN KUMAR AGGARWAL AND ORS. — [2007] 6 S.C.R. 8
• STATE OF PUNJAB AND ORS. versus BHATINDA DISTRICT COOP. MILK P. UNION LTD. — [2007] 11 S.C.R. 14
• STATE OF PUNJAB AND ORS. versus DES SANDHU — [2007] 4 S.C.R. 26
• STATE OF PUNJAB AND ORS. versus DEV RAJ AND ORS. — [2007] 10 S.C.R. 185
• STATE OF PUNJAB AND ORS. versus HARBHAJAN SINGH AND ANR. — [2007] 11 S.C.R. 752
• STATE OF PUNJAB AND ORS. versus KULDIP SINGH — [2007] 7 S.C.R. 1137
• STATE OF PUNJAB AND ORS. versus M/S. ATUL FASTENERS LIMITED — [2007] 5 S.C.R. 1010
• STATE OF PUNJAB AND ORS. versus SANJEET SINGH GREWAL AND ORS. — [2007] 8 S.C.R. 1
• STATE OF PUNJAB AND ORS. versus SURINDER SINGH AND ANR. — [2007] 11 S.C.R. 707
• STATE OF PUNJAB versus ANIL KUMAR — [2007] 5 S.C.R. 650
• STATE OF PUNJAB versus DEEPAK MATTU — [2007] 10 S.C.R. 90
• STATE OF PUNJAB versus MOHINDER SINGH AND ORS. — [2007] 10 S.C.R. 411
• STATE OF PUNJAB versus RANINDER SINGH AND ANR. ETC. — [2007] 12 S.C.R. 307
• STATE OF PUNJAB versus SANJIV KUMAR@ SANJU AND ORS. — [2007] 7 S.C.R. 1025
• STATE OF RAJAS THAN versus OM PRAKASH — [2007] 7 S.C.R. 1000
• STATE OF RAJASTHAN & ANR. versus H.V. HOTELS PVT. LTD. &ANR. — [2007] 1 S.C.R. 868
• STATE OF RAJASTHAN AND ORS. versus JAGDISH CHOPRA — [2007] 9 S.C.R. 599
• STATE OF RAJASTHAN AND ORS. versus M/S KHANDAKA JAIN JEWELLERS — [2007] 12 S.C.R. 105
• STATE OF RAJASTHAN versus AJIT SINGH AND ORS. — [2007] 11 S.C.R. 251
• STATE OF RAJASTHAN versus BABU RAM — [2007] 7 S.C.R. 939
• STATE OF RAJASTHAN versus CHANDA@ CHANDKORI AND ORS — [2007] 10 S.C.R. 290
• STATE OF RAJASTHAN versus CHITTARMAL — [2007] 7 S.C.R. 1152
• STATE OF RAJASTHAN versus GANESHI LAL — [2007] 12 S.C.R. 1197
• STATE OF RAJASTHAN versus MUNSHI — [2007] 11 S.C.R. 282
• STATE OF RAJASTHAN versus NANA AND ORS. — [2007] 8 S.C.R. 771
• STATE OF RAJASTHAN versus NETRAPAL AND ORS. — [2007] 3 S.C.R. 301
• STATE OF RAJASTHAN versus WAKTENG — [2007] 7 S.C.R. 992
• STATE OF TAMIL NADU versus SESHACHALAM — [2007] 10 S.C.R. 53
• STATE OF TRIPURA AND ORS. versus BINA CHOUDHARY AND ORS. — [2007] 7 S.C.R. 752
• STATE OF TRIPURA versus RAM BIR SINGH AND ORS. — [2007] 6 S.C.R. 117
• STATE OF U.P versus GOVIND DAS@ GUDDA AND ANR. — [2007] 8 S.C.R. 968
• STATE OF U.P versus SURENDRA KUMAR SOLANKI — [2007] 7 S.C.R. 1120
• STATE OF U.P. versus JAI PRAKASH — [2007] 7 S.C.R. 1090
• STATE OF U.P. & ORS. versus DEEPAK FERTILIZERS & PETROCHEMICAL CORPORATION LTD. — [2007] 6 S.C.R. 525
• STATE OF U.P. AND ANR. versus NIDHI KHANNA AND ANR. — [2007] 6 S.C.R. 429
• STATE OF U.P. AND ANR. versus DINKAR SINHA — [2007] 6 S.C.R. 305
• STATE OF U.P. AND ANR. versus LALLOO SINGH — [2007] 8 S.C.R. 420
• STATE OF U.P. AND ORS versus R.C. MISRA — [2007] 4 S.C.R. 360
• STATE OF U.P. AND ORS. versus JEET S. BISHT AND ANR. — [2007] 7 S.C.R. 705
• STATE OF U.P. AND ORS. versus M/S. LALTA PRASAD VAISH — [2007] 11 S.C.R. 670
• STATE OF U.P. AND ORS. versus M/S. P.N.C. CONSTRUCTION CO. LTD. & ORS. — [2007] 8 S.C.R. 927
• STATE OF U.P. AND ORS. versus M/S. S.K. THEATRE PRODUCTIONS AND ORS. — [2007] 2 S.C.R. 391
• STATE OF U.P. versus ABDUL KARIM AND ORS. — [2007] 8 S.C.R. 540
• STATE OF U.P. versus ATAR SINGH AND ORS. — [2007] 11 S.C.R. 1018
• STATE OF U.P. versus MUSHTAQ ALAM — [2007] 8 S.C.R. 526
• STATE OF U.P. versus RAJA RAM AND ORS. — [2007] 7 S.C.R. 1085
• STATE OF UTTAR PRADESH versus RAM VEER SINGH AND ORS. — [2007] 9 S.C.R. 689
• STATE OF UTTARANCHAL AND ANR. versus PRANTIYA SINCHAI AVAM BANDH YOGANA SHRAMIK MAHAPARISHAD — [2007] 11 S.C.R. 187
• STATE OF WEST BENGAL versus DINESH DALMIA — [2007] 5 S.C.R. 561
• STATE ROAD TRANSPORT CORPORATION versus VINOD KUMAR — [2007] 12 S.C.R. 1018
• STATE THROUGH SPE & CBI, AP versus M. KRISHNA MOHAN AND ANR. — [2007] 11 S.C.R. 570
• STATE, CBI, HYDERABAD versus EDWIN DEVASAHAYAM — [2007] 8 S.C.R. 333
• STATE. NCT OF DELHI versus MALVINDER SINGH — [2007] 7 S.C.R. 1109
• STTE OF RAJASTHAN versus PARTHU — [2007] 9 S.C.R. 932
• SUBHAKAR AND ORS. versus HARIDEESH KUMAR AND ORS. — [2007] 3 S.C.R. 929
• SUBHASH MAHADEVASA HABIB versus NEMASA AMBASA DHARMADAS (D) BY LRS. AND ORS. — [2007] 4 S.C.R. 150
• SUBODHKUMAR AND ORS. versus BHAGWANT NAMDEORAO MEHETRE AND ORS. — [2007] 2 S.C.R. 1
• SUCHITRA COMPONENTS LTD. versus COMMISSIONER OF CENTRAL EXCISE, GUNTUR — [2007] 1 S.C.R. 1095
• SUDHA VERMA versus STATE OF U.P. AND ANR. — [2007] 9 S.C.R. 314
• SUDHIR MADAN AND ORS versus MUNICIPAL CORPORATION OF DELHI AND ORS — [2007] 7 S.C.R. 1
• SUJOY SEN @ SUJOY KR. SEN versus THE STATE OF WEST BENGAL — [2007] 6 S.C.R. 112
• SUKHDEO PANDEY versus UNION OF INDIA AND ANR. — [2007] 9 S.C.R. 369
• SUKHDEV SINGH versus STATE OF HARYANA — [2007] 7 S.C.R. 914
• SUKHDEV versus STATE OF PUNJAB — [2007] 7 S.C.R. 1123
• SUKHRAM versus STATE OF MAHARASHTRA — [2007] 9 S.C.R. 44
• SUMAN PANDEY versus STATE OF UTTAR PRADESH AND ANR. — [2007] 2 S.C.R. 577
• SUMAN SOOD @ KAMAL JEET KAUR versus STATE OF RAJASTHAN — [2007] 6 S.C.R. 499
• SUMANGALAM CO-OP. HOUSING SOCIETY LTD. versus SUO MOTU, HIGH COURT OF GUJARAT & ORS. — [2007] 1 S.C.R. 1
• SUMERSINBH UMEDSINH RAJPUT @ SUMERSINH versus STATE OF GUJARAT — [2007] 13 S.C.R. 68
• SUMTIBAI & OTHERS versus PARAS FINANCE CO. REGD. PARTNERSHIP FIRM BEAWER(RAJ.)THRU SMT. MANKANWAR W/O PARASMAL CHORDIA (DEAD) & ORS. — [2007] 10 S.C.R. 543
• SUNDER LAL versus STATE OF RAJASTHAN — [2007] 6 S.C.R. 76
• SUNIL BALKRISHNA BHOIR versus THE STATE OF MAHARASHTRA — [2007] 6 S.C.R. 669
• SUNIL GUPTA versus KIRAN GIRHOTRA AND ORS. — [2007] 10 S.C.R. 827
• SUNIL KUMAR PARIMAL AND ANR. versus THE STATE OF BIHAR AND ORS. — [2007] 9 S.C.R. 890
• SUNIL KUMAR versus RAM SINGH GAUD AND ORS. — [2007] 11 S.C.R. 876
• SUNIL PANNALAL BANTHIA AND ORS. versus CITY AND INDUSTRIAL DEVELOPMENT CORPN. OF MAHARASHTRA LTD. AND ANR. — [2007] 3 S.C.R. 798
• SUPREME COURT BAR ASSOCIATION versus UNION OF INDIA AND ORS. — [2007] 5 S.C.R. 96
• SURAJ BHAN AND ORS. versus FINANCIAL COMMISSIONER AND ORS. — [2007] 5 S.C.R. 155
• SURESH EST ATES PVT. LTD. & ORS. versus MUNICIPAL CORP. OF GREATER MUMBAI & ORS. — [2007] 13 S.C.R. 882
• SURESH JINDAL versus BSES RAJDHANI POWER LIMITED AND ORS. — [2007] 11 S.C.R. 53
• SURESH SINGH AND ANR. versus STATE OF HARYANA — [2007] 10 S.C.R. 495
• SURINDER SINGH versus UNION OF INDIA AND ORS. — [2007] 4 S.C.R. 575
• SURJIT SINGH AND ANR versus STATE OF PUNJAB — [2007] 7 S.C.R. 322
• SWAMI PRASAD versus STATE OF MADHYA PRADESH — [2007] 3 S.C.R. 660
• SWAMY SHRADDANANDA @ MURALI MANOHAR MISHRA versus STATE OF KARNATAKA — [2007] 7 S.C.R. 616
• SWAPAN DHAR AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2007] 10 S.C.R. 785
• SWAPAN KUMAR PAL versus ACHINTYA KUMAR NAYAK AND ORS. — [2007] 11 S.C.R. 428
• SYNDICATE BANK versus ESTATE OFFICER & MANAGER, A.P.I.I.C. LTD. & ORS. — [2007] 9 S.C.R. 619
• SYNDICATE BANK, BANGALORE versus SATYA SRINATH — [2007] 5 S.C.R. 242
• T. VENGAMA versus T. DORA SWAMY NAIDU AND ORS. — [2007] 3 S.C.R. 348
• T. VIJENDRADAS AND ANR. versus M. SUBRAMANIAN AND ORS. — [2007] 10 S.C.R. 880
• T.N. GODAVARAMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2007] 12 S.C.R. 447
• TAMA @ TAMAL MAL versus STA TE OF WEST BENGAL — [2007] 9 S.C.R. 917
• TAMIL NADU HOUSING BOARD versus KEERAVANI AMMAL AND ORS. — [2007] 3 S.C.R. 1062
• TAMIL NADU STATE ELECTRICITY BOARD versus CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. — [2007] 5 S.C.R. 416
• TAMIL NADU WAKF BOARD versus LARABSHA DARGA PANRUTI — [2007] 12 S.C.R. 518
• TAMIL NADU WATER SUPPLY & DRAINAGE BOARD versus M/S. SATYANARAYANA BROTHERS PVT. LTD. — [2007] 2 S.C.R. 347
• TARA CHAND versus SAGARBAI @ CHAIYALIBAI — [2007] 6 S.C.R. 231
• TAX RECOVERY OFFICER, CENTRAL RANGE-1 versus CUSTODIAN APPOINTED UNDER THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO TRANSACTION IN SECURITIES) ACT, 1992 — [2007] 8 S.C.R. 1051
• TEJPAL SINGH versus UNION OF INDIA AND ORS. — [2007] 2 S.C.R. 138
• TEJSHREE GHAG ETC. ETC. versus PRAKASH PARASHURAM PATIL AND ORS. ETC. ETC. — [2007] 7 S.C.R. 214
• THANKACHAN AND ANR. versus STATE OF KERALA — [2007] 11 S.C.R. 1128
• THE BIHAR STATE BOARD OF RELIGIOUS TRUSTS & ANR. versus VISHWANATH PRASAD LOHIA & ORS. — [2007] 9 S.C.R. 954
• THE CHIEF COMMERCIAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDERABAD AND ORS. versus G. RATNAM AND ORS. — [2007] 9 S.C.R. 259
• THE COMMISSIONER OF INCOME TAX versus M/S. CATAPHARMA (INDIA) PVT. LTD. — [2007] 8 S.C.R. 465
• THE COMMISSIONER OF INCOME TAX, MADURAI ETC. ETC. versus M/S. SARAVANA SPININNG MILLS PVT. LTD. — [2007] 8 S.C.R. 944
• THE COMMISSIONER. PROHIBITION AND EXCISE, A.P. AND ANR. versus SHARANA GOUDA — [2007] 7 S.C.R. 935
• THE DEPOT MANAGER, APSRTC versus B. SWAMY — [2007] 4 S.C.R. 764
• THE DIRECTOR GENERAL, BORDER SECURITY FORCE AND ORS. versus DEENAMMA SANDEL — [2007] 13 S.C.R. 465
• THE DIRECTOR GENERAL, I.C.M.R. versus DR. D.K. JAIN AND ANR. — [2007] 3 S.C.R. 893
• THE EMPIRE JUTE CO. LTD. & ORS. versus THE JUTE CORPORATION OF INDIA LTD. AND ANR. — [2007] 11 S.C.R. 388
• THE GENERAL MANAGER, PENCH AREA, PARASIA, M.P. versus BARKAN@ KANHAIYA — [2007] 13 S.C.R. 584
• THE GOVERNMENT OF A.P. AND ORS. versus MOHD. TAHER ALI — [2007] 10 S.C.R. 929
• THE IRON AND STEEL CO. LTD. versus M/S. TIWARI ROAD LINES — [2007] 6 S.C.R. 156
• THE KERALA STATE ELECTRICITY BOARD versus LIVISHA ETC. ETC. — [2007] 7 S.C.R. 356
• THE MANAGING DIRECTOR, TNSTC versus SRIPRIYAND ORS. — [2007] 3 S.C.R. 762
• THE NEW INDIA ASSURANCE COMPANY LIMITED versus SMT. KALPANA & OTHERS — [2007] 1 S.C.R. 985
• THE PRINCIPAL SECRETARY TO GOVERNMENT FINANCE & PLANNING DEPARTMENT versus A.P. PENSIONERS SAMAJ AND ORS. — [2007] 2 S.C.R. 37
• THE REGIONAL MANAGER, APSRTC versus N. SATYANARAYANA AND ORS. — [2007] 11 S.C.R. 1013
• THE SECRETARY TO GOVERNMENT AGRICULTURE & COOPERATION GOVERNMENT OF ANDHRA PRADESH AND ORS. versus K.KESAVULU — [2007] 12 S.C.R. 689
• THE SECRETARY, A.P. SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS versus SHRI PINDIGA SRIDHAR AND ORS. — [2007] 4 S.C.R. 145
• THE SECRETARY, TECHNICAL EDUCATION, U.P. AND ORS. versus LAUT MOHAN UPADHYAY AND ANR. — [2007] 4 S.C.R. 976
• THE SECRETARY, WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION versus AYAN DAS AND ORS. — [2007] 10 S.C.R. 464
• THE SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED AND ANR. versus M/S. GANDHI INDUSTRIAL CORPORATION — [2007] 11 S.C.R. 86
• THE STATE OF MANIPUR AND ANR. versus SMT. CHABUNGBAM THOIBISANA DEVI AND ORS. — [2007] 5 S.C.R. 385
• THE STATE OF WEST BENGAL AND ORS. versus M/S VEEJAY INTERNATIONAL (INDIA) AND ORS. — [2007] 2 S.C.R. 1007
• THE VYALIKAVAL HOUSE BUILDING CO-OP. SOCIETY BY ITS SECRETARY versus V.CHANDRAPPA AND ORS. — [2007] 2 S.C.R. 277
• THELAPALLI RAGHAVAIAH versus STATION HOUSE OFFICER AND ORS. — [2007] 4 S.C.R. 103
• THIMMAPPA RAI versus RAMANNA RAI AND ORS. — [2007] 6 S.C.R. 283
• THIRNEEDHI CHANNAIAH versus GUDIPUDI VENKATA SUBBA RAO (D) BY LRS. & ORS. — [2007] 2 S.C.R. 960
• TIRUMALA TIRUPATL DEVASTHANAMS versus K. JOTHEESWARA PILLAI (D) BY LRS. AND ORS. — [2007] 6 S.C.R. 1
• TRIVEDI HIMANSHU GHANSHYAMBHAI versus AHMEDABAD MUNICIPAL CORPORATION AND ORS. — [2007] 10 S.C.R. 1041
• TULIP STAR HOTELS AND ORS. versus UNION OF CENTAUR-TULIP EMPLOYEES AND ORS. — [2007] 6 S.C.R. 380
• U .P. POWER CORPORATION LTD. AND ANR. versus BIJLI MAZDOOR SANGH AND ORS. — [2007] 5 S.C.R. 256
• U.B. GADHE AND ORS. ETC. ETC versus G.M. GUJARAT AMBUJA CEMENT PVT. LTD. — [2007] 10 S.C.R. 452
• U.O.I. versus JAI PRAKASH SINGH AND ANR. — [2007] 3 S.C.R. 757
• U.P. CO-OP. SPG. MILLS FEDERATION LIMITED AND ANR versus RAM PRATAP YADAV AND ORS. — [2007] 10 S.C.R. 684
• U.P. FOREST CORPORATION AND ANR. versus DY. COMMISSIONER OF INCOME TAX, LUCKNOW — [2007] 12 S.C.R. 601
• U.P. POWER CORPORATION LTD. & ANR. versus SANT STEELS & ALLOYS (P) LTD. & ORS. — [2007] 12 S.C.R. 1160
• U.P. POWER CORPORATION LTD. AND ORS. versus M/S. BONDS & BEYONDS (INDIA) (P) LTD. — [2007] 10 S.C.R. 283
• U.P. ROLLER FLOUR MILLS ASSOCIATION AND ORS. versus GOVT. OF INDIA AND ORS. — [2007] 10 S.C.R. 569
• U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. versus KISAN UPBHOKTA PARISHAD & ORS. — [2007] 12 S.C.R. 1113
• U.P. STATE ROAD TRANSPORT CORPORATION versus U.P. RAJYA SADAK PARIYAHAN KARAMCHARI UNION — [2007] 3 S.C.R. 851
• U.P.S.R.T.C versus RAM KISHAN ARORA — [2007] 6 S.C.R. 205
• UCO BANK AND ANR. versus RAJINDER LAL CAPOOR — [2007] 7 S.C.R. 543
• UDAI SINGH DAGAR AND ORS. versus UNION OF INDIA AND ORS. — [2007] 6 S.C.R. 707
• UDYAMI EVAM KHADI GRAMODYOG WELFARE SANSTHA ANDANR. versus STATE OF U.P. & ORS. — [2007] 12 S.C.R. 933
• UJJAGAR SINGH versus STATE OF PUNJAB — [2007] 13 S.C.R. 653
• UMAR MOHAMMAD & ORS. versus STATE OF RAJASTHAN — [2007] 13 S.C.R. 273
• UMESH versus STATE OF MAHARASHTRA — [2007] 2 S.C.R. 321
• UNION BANK OF INDIA versus VENKATESH GOPAL MAHISHI AND ANR. — [2007] 1 S.C.R. 878
• UNION OF INDIA & ANR. versus RANCHOD & ORS. — [2007] 12 S.C.R. 873
• UNION OF INDIA & ORS. versus SHRI RAMESH SINGH RAJPUT — [2007] 13 S.C.R. 947
• UNION OF INDIA AND ANR . versus P.M. RANGASAMI — [2007] 6 S.C.R. 693
• UNION OF INDIA AND ANR versus S.S. AHLUWALIA — [2007] 9 S.C.R. 377
• UNION OF INDIA AND ANR. versus A.K.NARULA — [2007] 7 S.C.R. 262
• UNION OF INDIA AND ANR. versus ADANI EXPORTS LTD. & ANR. — [2007] 11 S.C.R. 974
• UNION OF INDIA AND ANR. versus BASHIRBHAI R. KHILIJI — [2007] 6 S.C.R. 1060
• UNION OF INDIA AND ANR. versus CENTRAL ELECTRICAL & MECHANICAL ENGINEERING SERVICE (CE & MES) GROUP A (DIRECT RECRUITS) ASSOCIATION, CPWD AND ORS. — [2007] 11 S.C.R. 863
• UNION OF INDIA AND ANR. versus F.H.DUBASH — [2007] 2 S.C.R. 315
• UNION OF INDIA AND ANR. versus HARISH KUMAR — [2007] 3 S.C.R. 994
• UNION OF INDIA AND ANR. versus KAUSHALAYA DEVI — [2007] 2 S.C.R. 745
• UNION OF INDIA AND ANR. versus MAHAJABEEN AKHTAR — [2007] 11 S.C.R. 807
• UNION OF INDIA AND ANR. versus NARENDRA SINGH — [2007] 13 S.C.R. 504
• UNION OF INDIA AND ANR. versus S.K. GOEL AND ORS. — [2007] 2 S.C.R. 432
• UNION OF INDIA AND ANR. versus S.S. GILL — [2007] 8 S.C.R. 406
• UNION OF INDIA AND ANR. versus SHARDINDU — [2007] 6 S.C.R. 1039
• UNION OF INDIA AND ANR. versus T.V. PATEL — [2007] 5 S.C.R. 373
• UNION OF INDIA AND ANR. versus VICCO LABORATORIES — [2007] 12 S.C.R. 534
• UNION OF INDIA AND ORS. versus A.N. MOHANAN — [2007] 5 S.C.R. 279
• UNION OF INDIA AND ORS. versus AMAR SINGH — [2007] 12 S.C.R. 498
• UNION OF INDIA AND ORS. versus HIRANMOY SEN AND ORS. — [2007] 11 S.C.R. 83
• UNION OF INDIA AND ORS. versus KESHAR SINGH — [2007] 5 S.C.R. 408
• UNION OF INDIA AND ORS. versus P.K. KUTTAPPAN — [2007] 3 S.C.R. 433
• UNION OF INDIA AND ORS. versus S. VINODH KUMAR AND ORS. — [2007] 10 S.C.R. 41
• UNION OF INDIA AND ORS. versus SANGRAM KESHARINAYAK — [2007] 5 S.C.R. 896
• UNION OF INDIA AND ORS. versus STATE OF U.P. AND ORS. — [2007] 11 S.C.R. 792
• UNION OF INDIA versus A.S. GANGOLI AND ORS. — [2007] 5 S.C.R. 706
• UNION OF INDIA versus ANANTO (DEAD) AND ANR. — [2007] 3 S.C.R. 877
• UNION OF INDIA versus ARUN JYOTI KUNDU AND ORS. — [2007] 9 S.C.R. 463
• UNION OF INDIA versus B.M. JHA — [2007] 11 S.C.R. 661
• UNION OF INDIA versus K. INDRASENA REDDY AND ANR. — [2007] 4 S.C.R. 686
• UNION OF INDIA versus M.S. MOHAMMED RAWTHER — [2007] 9 S.C.R. 109
• UNION OF INDIA versus M/S. BHARAT BATTERY MANUFACTURING CO. (P) LTD. — [2007] 8 S.C.R. 993
• UNION OF INDIA versus S.P.S. RAJKUMAR AND ORS. — [2007] 5 S.C.R. 521
• UNION OF INDIA versus S.R. DHINGRA AND ORS. — [2007] 13 S.C.R. 746
• UNION OF INDIA versus SHREE SHANKAR TEXTILES EX-EMPLOYEES UNION AND ORS. — [2007] 9 S.C.R. 983
• UNION OF INDIA versus SHRI SHIV SHANKER KESARI — [2007] 9 S.C.R. 964
• UNION OF INDIA versus SMT. SADHANA KHANNA — [2007] 13 S.C.R. 742
• UNION OF INDIA versus TATA TELESERVICES (MAHARASHTRA) LTD. — [2007] 9 S.C.R. 285
• UNION OF INDIA versus YUMNAM ANAND M. @BOCHA @ KORA @ SURAJ AND ANR. — [2007] 5 S.C.R. 60
• UNION PUBLIC SERVICE COMMISSION versus S. THIAGARAJAN AND ORS. — [2007] 2 S.C.R. 724
• UNION PUBLIC SERVICE COMMISSION versus SUKANTA KAR AND ANR. — [2007] 6 S.C.R. 128
• UNITED BANK OF INDIA versus SIDHARTHA CHAKRABORTY — [2007] 9 S.C.R. 498
• UNITED BANK OF INDIA versus TAMIL NADU BANKS DEPOSIT COLLECTORS UNION AND ANR. — [2007] 12 S.C.R. 949
• UNITED INDIA INSURANCE CO. LTD. versus M/S. GREAT EASTERN SHIPPING CO. LTD — [2007] 8 S.C.R. 350
• UNITED INDIA INSURANCE CO. LTD. versus SERJERAO AND ORS. — [2007] 11 S.C.R. 1150
• UNIVERSITY OF KERALA versus COUNCIL, PRINCIPALS COLLEGES, KERALA AND ORS. — [2007] 4 S.C.R. 989
• USHA BALASAHEB SWAMI AND ORS. versus KIRAN APPASO SWAMI AND ORS. — [2007] 5 S.C.R. 306
• USHA P. KUVELKAR AND ORS. versus RAVINDRA SUBRAI DALVI — [2007] 12 S.C.R. 324
• UTTARANCHAL FOREST HOSPITAL TRUST versus DINESH KUMAR — [2007] 12 S.C.R. 573
• UTTRANCHAL FOREST DEVELOPMENT CORPORATION versus M.C. JOSHI — [2007] 3 S.C.R. 114
• V ALSALA KUMARI DEVI M. versus DIRECTOR, HIGHER SECONDARY EDUCATION AND ORS.,. — [2007] 10 S.C.R. 294
• V. B.PRASAD versus MANAGER, P.M.D.U.P. SCHOOL AND ORS — [2007] 4 S.C.R. 1077
• V. SHANKARANARAYANA RAO (D) BY LRS. & ORS. versus LEELAVATHY (DEAD) BY LRS. & ORS. — [2007] 6 S.C.R. 417
• V.K.PURI versus CENTRAL BUREAU OF INVESTIGATION — [2007] 5 S.C.R. 807
• V.R. SUDHAKARA RAO AND ORS. versus T.V. KAMESWARI — [2007] 5 S.C.R. 284
• VANGA SRINIWAS versus PUBLIC PROSECUTOR, HIGH COURT OF A.P. — [2007] 9 S.C.R. 1028
• VEDIC GIRLS SENIOR SECONDARY SCHOOL ARYA SAMAJ MANDIR, JHAJJAR versus SMT. RAJWANTI AND ORS. — [2007] 3 S.C.R. 808
• VEENA KUMARI TANDON versus NEELAM BHALLA AND ORS. — [2007] 11 S.C.R. 960
• VEER KUNWAR SINGH UNIVERSITY AD HOC TEACHERS ASSOCIATION AND ORS. versus THE BIHAR STATE UNIVERSITY (C.C.) SERVICE COMMISSION AND ORS. — [2007] 7 S.C.R. 396
• VEER PRAKASH SHARMA versus ANIL KUMAR AGARWAL AND ANR. — [2007] 8 S.C.R. 746
• VEMA CHINA KOTESWARA RAO versus DISTRICT COLLECTOR AND ORS. — [2007] 2 S.C.R. 741
• VENEET AGRAWAL versus UNION OF INDIA AND ORS. — [2007] 11 S.C.R. 740
• VICE CHANCELLOR, M.D. UNIVERSITY, ROHTAK versus JAHAN SINGH — [2007] 3 S.C.R. 676
• VIDYA VIKAS MANDAL AND ANR. versus THE EDUCATION OFFICER AND ANR. — [2007] 2 S.C.R. 340
• VIJAY KUMAR AND ORS. versus WHIRLPOOL OF INDIA LTD. AND ORS. — [2007] 12 S.C.R. 425
• VIJAY SINGH versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 11
• VIJAY SINGH CHARAK versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 187
• VIJAY SINGH GOND AND ORS. versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 985
• VIJAYKUMAR BALDEV MISHRA @SHARMA versus ST ATE OF MAHARASHTRA — [2007] 7 S.C.R. 601
• VIKRAM AND ORS. versus STATE OF MAHARASHTRA — [2007] 6 S.C.R. 185
• VIKRAM DHILLON versus STATE OF HARYANA & ORS. — [2007] 1 S.C.R. 297
• VINAY DEVANNA NAYAK versus RYOT SEVA SAHAKARI BANK LTD. — [2007] 12 S.C.R. 1134
• VINAY KR. KHAMBATE versus VINAY KR. AGGARWAL AND ORS. — [2007] 2 S.C.R. 1077
• VINEET KUMAR CHAUHAN versus STATE OF U.P. — [2007] 13 S.C.R. 727
• VINITEC ELECTRONICS PRIVATE LTD. versus HCL INFOSYSTEMS LTD. — [2007] 11 S.C.R. 897
• VINOD G. ASRANI versus STATE OF MAHARASHTRA — [2007] 2 S.C.R. 1023
• VIRENDRA KUMAR versus STATE OF U.P. — [2007] 1 S.C.R. 970
• VISHWAMITRA RAM KUMAR versus M/S. VESTA TIME COMPANY — [2007] 4 S.C.R. 926
• VISHWANATH CHATURVEDI versus UNION OF INDIA AND ORS. — [2007] 3 S.C.R. 448
• VISHWANATH GUPTA versus STATE OF UTTARANCHAL — [2007] 4 S.C.R. 332
• VISITOR AND ORS. versus K.S.MISRA — [2007] 9 S.C.R. 763
• WHIRLPOOL OF INDIA LTD. versus UNION OF INDIA AND ORS. — [2007] 11 S.C.R. 869
• Y. SARABA REDDY versus PUTHUR RAMI REDDY AND ORS. — [2007] 6 S.C.R. 69
• Y.A. AJIT versus SOFANA AJIT — [2007] 9 S.C.R. 808
• YADVENDRA ARYA AND ANR. versus MUKESH KUMAR GUPTA — [2007] 12 S.C.R. 615
• YAMUNA SHANKAR SHARMA versus STATE OF RAJASTHAN & ORS. — [2007] 1 S.C.R. 289
• YOGESH MEHTA versus CUSTODIAN APPOINTED UNDER THE SPECIAL COURT & ORS. — [2007] 1 S.C.R. 62
• YOGESH NARAIN SAXENA versus STATE OF UTTARANCHAL — [2007] 3 S.C.R. 856
• YOU ONE MAHARIA -JV THROUGH YOU ONE ENGINEERING AND CONSTRUCTION COMPANY LTD. AND ANR. versus NATIONAL HIGHWAYS AUTHORITY OF INDIA — [2007] 9 S.C.R. 177
• ZAMINDAR DHARMIK AND SHEKSHNIK NYAS versus SIDDHANATH (DEAD) BY LRS. — [2007] 7 S.C.R. 758
• ZENITH STEEL TUBES AND INDUSTRIES LTD. AND ANR. versus SICOM LIMITED — [2007] 12 S.C.R. 413
• ZUARI INDUSTRIES LTD. versus COMMISSIONER OF CENTRAL EXCISE & CUSTOMS — [2007] 4 S.C.R. 553

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