Supreme Court of India — 1975

319 reported judgments.

Open in Lexace

A. K. SUBRAMAN & ORS. ETC. versus UNION OF INDIA AND ORS. — [1975] 2 S.C.R. 979
ABDUL HUSSAIN MIR versus SHAMSUL HUDA & ANR. — [1975] 3 S.C.R. 106
ACHARAYA MAHARAJSHRI NARANDRAPRASADJI ANANDPRASADJI MAHARAJ ETC. ETC. versus THE STATE OF GUJARAT & ORS. — [1975] 2 S.C.R. 317
ADHIR NAIA versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 449
AFLATOON AND OTHERS versus LT. GOVERNOR OF DELHI & OTHERS — [1975] 1 S.C.R. 802
AHMEDABAD MUNICIPAL CORPORATION & ORS. versus RAMANLAL GOVINDRAM & ORS. — [1975] 3 S.C.R. 935
AJANTHA TRANSPORTS (P) LTD. COIMBATORE ETC. versus M/S. T. V. K. TRANSPORTS, PULAMPATTI, COIMBATORE, DISTT. ETC. — [1975] 2 S.C.R. 166
AJIT KUMAR KAVLRAJ versus THE DISTT. MAGISTRATE, BIRBHUM AND ANR. — [1975] 2 S.C.R. 21
AMARJIT KAUR versus PRITAM SINGH & OTHERS — [1975] 1 S.C.R. 605
AMARJIT SINGH AHLUWALIA versus THE STATE OF PUNJAB & ORS. — [1975] 3 S.C.R. 82
AMRIT LAL BERRY versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI & ORS. — [1975] 2 S.C.R. 960
ANANDJI HARIDAS.& CO. PVT. LTD versus ENGINEERING MAZDOOR SANGH & ANR. — [1975] 3 S.C.R. 542
ANANT MILLS CO. LTD. versus STATE OF GUJARAT & ORS. — [1975] 3 S.C.R. 220
ANDHRA INDUSTRIAL WORKS, A.P. versus CHIEF CONTROLLER OF IMPORTS AND ORS. — [1975] 1 S.C.R. 321
ANIL KUMAR CHOWDHURY versus STATE OF ASSAM & OTHERS — [1975] 3 S.C.R. 878
APPELLATE ASSTT. COMMR. ETC. ETC. versus L.M.S. SADAK TAMBY & CO., ETC. ETC. — [1975] 2 S.C.R. 427
ASHO DEVI versus DUKHI SAO & ANR. — [1975] 1 S.C.R. 611
ASSTT. CUSTODIAN, E.P. & ORS. versus BRIJ KISHORE AGARWALA & ORS — [1975] 2 S.C.R. 359
ATIC INDUSTRIES LTD. versus H. H. DAVE, ASSTT. COLLECTOR OF CENTRAL EXCISE AND ORS. — [1975] 3 S.C.R. 563
B. BANERJEE versus ANITA PAN — [1975] 2 S.C.R. 774
BABUBHAI MULJIBHAI PATEL versus NANDLAL KHODIDAS BAROT & ORS. — [1975] 2 S.C.R. 71
BABULAL DAS versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 193
BACHAN SINGH versus PRITHVI SINGH & ORS. — [1975] 3 S.C.R. 439
BALAK RAM ETC. versus THE STATE OF U.P. — [1975] 1 S.C.R. 753
BALAKA SINGH & ORS. versus STATE OF PUNJAB — [1975] SUPP. 1 S.C.R. 129
BALDEV SINGH versus TEJA SINGH SWATANTAR (DEAD) & ORS. — [1975] 3 S.C.R. 381
BALWANT NARAYAN BHAGDE versus M. D. BHAGWAT & ORS. — [1975] SUPP. 1 S.C.R. 250
BANKATLAL versus STATE OF RAJASTHAN — [1975] 2 S.C.R. 470
BARADAKANTA MISHRA versus MR. JUSTICE GATIKRUSHNA MISHRA — [1975] 1 S.C.R. 524
BELA DAS & ORS. versus SAMARENDRA NATH BOSE — [1975] 2 S.C.R. 1004
BHABHI versus SHEO GOVIND & ORS. — [1975] SUPP. 1 S.C.R. 202
BHAGWAN DASS JAGDISH CHANDER versus DELHI ADMINISTRATION — [1975] SUPP. 1 S.C.R. 30
BHAGWAN DASS SEHGAL versus STATE OF HARYANA AND ORS. ETC. ETC. — [1975] 2 S.C.R. 580
BHAGWAN DUTT versus KAMLA DEVI AND ANR. — [1975] 2 S.C.R. 483
BHARATPUR MOTOR WORKERS COOPERATIVE SOCIETY LTD. ETC. versus STATE OF UTTAR PRADESH AND ANOTHER — [1975] 2 S.C.R. 37
BINOD BIHARI MAHATO versus STATE OF BIHAR & ORS. — [1975] 2 S.C.R. 215
BISHAN CHAND & ORS. versus SARABJIT SINGH & ORS, — [1975] 1 S.C.R. 914
BISHAN SAR UP GUPTA versus UNION OF INDIA AND ORS — [1975] SUPP. 1 S.C.R. 491
BISHAN SARUP GUPTA ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1975] 1 S.C.R. 104
BOLANI ORES LTD. ETC. versus STATE OF ORISSA ETC. — [1975] 2 S.C.R. 138
BOMBAY HOUSING BOARD (NOW THE MAHARASHTRA HOUSING BOARD) versus KARBHASE NAIK & CO., SHOLAPUR — [1975] 3 S.C.R. 407
C. I. T. MADRAS versus T. V. SUNDRAM IYENGAR (P) LTD. — [1975] SUPP. 1 S.C.R. 93
C. KRISHNA PRASAD versus C.I.T. BANGALORE — [1975] 2 S.C.R. 709
C.P. SIKH REGULAR MOTOR SERVICE ETC. versus THE STATE OF MAHARASHTRA & OTHERS. — [1975] 2 S.C.R. 10
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. versus THE WORKMEN & ANR. — [1975] 1 S.C.R. 153
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. versus THEIR WORKMEN — [1975] SUPP. 1 S.C.R. 443
CHALLAPALLI SUGAR LTD. versus THE COMMISSIONER OF INCOME TAX, A.P. HYDERABAD — [1975] 2 S.C.R. 538
CHAMPAKLAL GANESHMAL versus THE STATE OF MAHARASHTRA — [1975] 2 S.C.R. 584
CHARAN SINGH & ORS. versus STATE OF PUNJAB — [1975] 1 S.C.R. 561
CHARAN SINGH AND ANR. versus DARSHAN SINGH AND ORS. — [1975] 3 S.C.R. 48
CHEMICALS & FIBRES OF INDIA LTD. versus D. G. BHOIR & ORS. — [1975] SUPP. 1 S.C.R. 415
CHIEF COMMISSIONER, DELHI AND ORS. versus FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY, NEW DELHI & ORS. — [1975] 1 S.C.R. 348
COMMISSIONER OF INCOME TAX (CENTRAL) DELHI versus HARPRASAD & CO. (P) LTD. — [1975] 3 S.C.R. 696
COMMISSIONER OF INCOME TAX MADRAS versus SOUTHERN ROADWAYS (P) LTD. — [1975] 2 S.C.R. 881
COMMISSIONER OF INCOME TAX, BOMBAY CITY versus R.H. PANDI MANAGING TRUSTEES OF TRUST, BOMBAY — [1975] 2 S.C.R. 7
COMMISSIONER OF INCOME TAX, HYDERABAD versus NAWAB MIR BARKAT ALI KHAN BAHADUR — [1975] 2 S.C.R. 453
COMMISSIONER OF INCOME-TAX WEST BENGAL-III, CALCUTTA versus M/S. INDIAN SUGAR MILLS ASSOCIATION — [1975] 2 S.C.R. 605
COMMISSIONER OF SALES TAX, U.P. versus M/S. SARIN TEXTILES MILLS — [1975] SUPP. 1 S.C.R. 228
COMMISSIONER OF SALES-TAX, U.P. versus MANGAL SEN SHYAM LAL — [1975] SUPP. 1 S.C.R. 58
CONTROLLER OF ESTATE DUTY, MADRAS versus PARVATHI AMMAL — [1975] 2 S.C.R. 685
D. BHUVAN MOHAN PATNAIK & ORS. versus STATE OF ANDHRA PRADESH & ORS. — [1975] 2 S.C.R. 24
D. CAWASJI & CO., ETC. ETC. versus THE STATE OF MYSORE & ANR. — [1975] 2 S.C.R. 511
DAITATRAYA NARAYAN PATIL versus STATE OF MAHARASHTRA — [1975] SUPP. 1 S.C.R. 145
DAKTAR MUDI versus STATE OF WEST BENGAL — [1975] 2 S.C.R. 61
DANIRAIJI VRAJLALJI, JUNAGADH versus VAHUJI MAHARAJ SHRI CHANDRAPRABHA WIDOW OF DECEASED MAHARAJ SHRI PURUSHOTTAMLALJI RAGHUNATHLALJI JUNAGADH — [1975] 3 S.C.R. 32
DATTATRAYA SHANKER MOTE & ORS. versus ANAND CHINTAMAN DATAR & ORS. — [1975] 2 S.C.R. 224
DATTONPANT GOPALVARAO DEVAKATE versus VITHABRAO MARUTHIRAO JANAGAVAL — [1975] SUPP. 1 S.C.R. 67
DHAN SINGH RAMKRISHNA CHAUDHRI & ORS. versus LAXMINARAYAN RAMKISHAN & ANR. — [1975] 1 S.C.R. 94
DHANRAJ versus SMT. SURAJ BAI — [1975] SUPP. 1 S.C.R. 73
DHARAM SINGH RATHI versus HARI SINGH M.L.A. & ORS. — [1975] SUPP. 1 S.C.R. 469
DHONDIBA GUNDU POMAJE & ORS. versus THE STATE OF MAHARASHTRA — [1975] 2 S.C.R. 66
DHOOM SINGH versus PRAKASH CHANDRA SETHI & ORS. — [1975] 3 S.C.R. 595
DILIP KUMAR GON versus DURGA PRASAD SINGH — [1975] 2 S.C.R. 570
DINANATH PANSARI versus COLLECTOR & D. M. KEONJHAR & ANR. — [1975] SUPP. 1 S.C.R. 52
DIRECTOR OF INSPECTION OF INCOME TAX (INVESTIGATION) NEW DELHI AND ANOTHER versus POORAN MAL & SONS & ANOTHER — [1975] 2 S.C.R. 104
DIVYA PRAKASH versus KULTAR CHAND RANA & ANR. — [1975] 2 S.C.R. 749
DOLLAR COMPANY, MADRAS versus COLLECTOR OF MADRAS — [1975] SUPP. 1 S.C.R. 403
DULAL CHANDRA MAJUMDAR versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 589
DULAL ROY versus THE DISTRICT MAGISTRATE, BURDWAN AND ORS. — [1975] 3 S.C.R. 186
DWARIKA PRASAD SAHU versus THE STATE OF BIHAR & ORS. — [1975] 2 S.C.R. 702
ELVIN SANGMA versus PROJENGTON MOMIN & ANR. — [1975] 2 S.C.R. 801
ERUSIAN EQUIPMENT & CHEMICALS LTD. versus STATE OF WEST BENGAL & ANR. — [1975] 2 S.C.R. 674
FENDAN NAHA versus STATE OF WEST BENGAL — [1975] 1 S.C.R. 483
FIDA ALI AND OTHERS versus STATE OF JAMMU AND KASHMIR — [1975] 1 S.C.R. 340
FIRM OF PRATAPCHAND NOPAJI versus FIRM OF KOTRIKE VENKATTA SETTY & SONS ETC. — [1975] 3 S.C.R. 1
FOOD CORPORATION OF INDIA versus M/S. THAKUR SHIPPING CO. LTD. & ORS. — [1975] 3 S.C.R. 146
FRANCIS ALIAS PONNAN versus STATE OF KERALA — [1975] 1 S.C.R. 485
G. K. KRISHNAN ETC. ETC. versus THE STATE OF TAMIL NADU & ANR. ETC. — [1975] 2 S.C.R. 715
G. R. LUTHRA, ADDITIONAL DISTRICT JUDGE,DELHI versus LT, GOVERNOR, DELHI & ORS . — [1975] 1 S.C.R. 974
G. S. GLLL AND ORS versus THE STATE OF PUNJAB & ORS. — [1975] 1 S.C.R. 586
G. V. GUNAYYA CHETTY & ANR versus V. DASARATHARAMAIAH & ORS. — [1975] SUPP. 1 S.C.R. 219
GANDHI FAIZEAM COLLEGE SHAHAJAHANPUR versus UNIVERSITY OF AGRA AND ANOTHER — [1975] 3 S.C.R. 810
GANGADHAR YESHWANT BHANDARE versus ERASMO DE JESUS SEQUIRIA — [1975] 3 S.C.R. 425
GANPAT versus RETURNING OFFICER & ORS. — [1975] 2 S.C.R. 923
GODAVARI SUGAR MILLS LTD. AND ORS. versus S. B. KAMBLE AND ORS. — [1975] 3 S.C.R. 885
GODHRA ELECTRICITY CO. LTD. & ANR. versus THE STATE OF GUJARAT AND ANOTHER — [1975] 2 S.C.R. 42
GODHU & ANR. versus STATE OF RAJASTHAN — [1975] 1 S.C.R. 906
GOJER BROS. PVT. LTD. versus RATAN LAL SINGH — [1975] 1 S.C.R. 394
GOPAL BAURI versus THE DISTRICT MAGISTRATE BURDWAN AND OTHERS — [1975] 3 S.C.R. 197
GOPAL KRISHNA DAS versus SAILENDRA NATH BISWAS & ANR. — [1975] 3 S.C.R. 726
GORA versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 996
GOVERNMENT OF ANDHRA PRADESH & ANR versus HINDUSTAN MACHINE TOOLS LTD. — [1975] SUPP. 1 S.C.R. 394
GOVERNMENT OF MYSORE & ORS. versus J. V. BHAT, ETC. ETC. — [1975] 2 S.C.R. 407
GOVIND versus STATE OF MADHYA PRADESH & ANR. — [1975] 3 S.C.R. 946
GURDIT SINGH AULAKH (DECEASED) THROUGH L.RS versus THE STATE OF PUNJAB & OTHERS — [1975] 1 S.C.R. 737
H. L. MEHRA versus UNION OF INDIA — [1975] 1 S.C.R. 138
HANS RAJ KEHAR & ORS. versus THE STATE OF U.P. AND ORS. — [1975] 2 S.C.R. 916
HAR SHANKAR & ORS. ETC. ETC. versus THE DY. EXCISE & TAXATION COMMR. & ORS. — [1975] 3 S.C.R. 254
HARADHAN SAHA & ANOTHER versus THE STATE OF. WEST BENGAL & ORS. — [1975] 1 S.C.R. 778
HARI SINGH MANN versus THE STATE OF PUNJAB & ORS. — [1975] 1 S.C.R. 774
HARIHAR PRASAD SINGH AND ORS. versus BALMIKI PRASAD SINGH AND ORS. — [1975] 2 S.C.R. 932
HARNAM SINGH versus THE STATE OF HIMACHAL PRADESH — [1975] 2 S.C.R. 823
HARSOOKDAS BALKISSENDAS versus THE FIRST LAND ACQUISITION COLLECTOR & ORS. — [1975] SUPP. 1 S.C.R. 79
HLGH COURT OF PUNJAB & HARYANA ETC. versus STATE OF HARYANA & ORS. ETC. — [1975] 3 S.C.R. 365
INCOME TAX OFFICER, INCOME TAX-CUM-WEALTH TAX CIRCLE II, HYDERABAD versus NAWAB MIR BARKAT ALI KHAN BAHADUR — [1975] 2 S.C.R. 464
INDIA TOBACCO CO. L1D. versus THE COMMERCIAL TAX OFFICER, BHAVANIPORE & ORS. — [1975] 2 S.C.R. 612
INDRAPURI GRIHA NIRMAN SAHAKARI SAMITI LTD. versus THE STATE OF RAJASTHAN & ORS. — [1975] 2 S.C.R. 68
INSTALMENT SUPPLY LTD. versus THE SALES TAX OFFICER, AHMEDABAD-I & ORS. — [1975] 1 S.C.R. 386
INTERNATIONAL COTTON CORPN. (P) LTD, versus COMMERCIAL TAX OFFICER, HUBLI & ORS. — [1975] 2 S.C.R. 345
IQBAL ISMAIL SODAWALA versus THE STATE OF MAHARASHTRA AND ORS. — [1975] 1 S.C.R. 710
ISHA VALIMOHAMAD & ANR. versus HAJI GULAM MOHAMAD & HAJI DADA TRUST — [1975] 1 S.C.R. 720
J. FERNANDES & CO. versus THE DEPUTY CHIEF CONTROLLER OF IMPORTS & EXPORTS AND ORS. — [1975] 3 S.C.R. 867
JAGIR SINGH & ANR. versus JASDEV SINGH & ORS. — [1975] 3 S.C.R. 791
JAGTA versus STATE OF HARYANA — [1975] 1 S.C.R. 165
JAILA SINGH & ANR. versus STATE OF RAJASTHAN AND ORS. — [1975] SUPP. 1 S.C.R. 428
JAMILABAI ABDUL KADAR versus SHANKERLAL GULABCHAND & ORS. — [1975] SUPP. 1 S.C.R. 336
JHAGRAKHAN COLLIERIES (P) LTD. versus SHRI G. C. AGARWAL, PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL ·TRIBUNAL-CUM-LABOUR COURT, JABALPUR AND ORS. — [1975] 2 S.C.R. 873
JIWAN SINGH versus RAJENDRA PRASAD AND ANR. — [1975] 3 S.C.R. 58
JOGINDER NATH AND ORS. versus UNION OF INDIA AND ORS. — [1975] 2 S.C.R. 553
JOHN MARTIN versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 211
JOINT COMMERCIAL OFFICER, DIVISION II, MADRAS-2 ETC. versus SPENCER & CO. ETC. ETC. — [1975] SUPP. 1 S.C.R. 439
K. BALASUBRAMANIA CHETTY versus N. M. SAMBANDAMOORTHY CHETTY — [1975] 3 S.C.R. 91
K. K. WAHI & ORS versus THE GENERAL MANAGER, N. RLY. & ORS. — [1975] 3 S.C.R. 157
K. L. VARADARAJAN versus THE COMMISSIONER OF INCOME-TAX, MADRAS — [1975] 2 S.C.R. 597
K. P. POULOSE versus STATE OF KERALA & ANR. — [1975] SUPP. 1 S.C.R. 214
K. RAMADAS SHENOY versus THE CHIEF OFFICERS, TOWN MUNICIPAL COUNCIL, UDIPI AND ORS. — [1975] 1 S.C.R. 680
KALI KINKOR GANGULY versus PANNA BANERJEE AND ORS. — [1975] 1 S.C.R. 728
KALYA SINGH versus GENDA LAL AND OTHERS — [1975] 3 S.C.R. 783
KANWAR LAL GUPTA versus AMAR NATH CHAWLA & ORS. — [1975] 2 S.C.R. 259
KARBHARI BHIMAJI ROHAMARE versus SHANKER RAO GENUJI KOLHE & ORS. — [1975] 2 S.C.R. 753
KARTAR SINGH (MINOR) THROUGH GUARDIAN BACHAN SINGH versus SURJAN SINGH (DEAD) AND ORS. — [1975] 1 S.C.R. 742
KAVIRAJ BASUDEVANAND versus MAHANT HARIHAR GIR (DEAD) & ORS. — [1975] 1 S.C.R. 590
KHEMKA & CO. versus STATE OF MAHARASHTRA — [1975] 3 S.C.R. 753
KHUDIRAM DAS versus THE STATE OF WEST BENGAL & ORS. — [1975] 2 S.C.R. 832
KILLICK NIXON LIMITED versus KILLICK & ALLIED COMPANIES EMPLOYEES UNION — [1975] SUPP. 1 S.C.R. 453
KRISHNA CHANDRA GANGOPADHYAYA ETC. versus UNION OF INDIA & ORS. — [1975] SUPP. 1 S.C.R. 151
KUJU COLLIERIES LTD. versus JHARKHAND MINES LTD. & ORS. — [1975] 1 S.C.R. 703
L. MICHAEL & ANR. versus M/S. JOHNSTON PUMPS INDIA LTD. — [1975] 3 S.C.R. 489
LABHCHAND DHANPAT SINGH JAIN versus THE STATE OF MAHARASHTRA — [1975] 2 S.C.R. 907
LALA BALMUKUND (DEAD) THROUGH L.RS. versus LAJWANTI AND ORS. — [1975] SUPP. 1 S.C.R. 44
LAXMI CHAND versus INDORE IMPROVEMENT TRUST, INDORE AND ORS. — [1975] 3 S.C.R. 686
LAXMINARAYAN DIPCHAND MAHESHWARI & ORS. versus MAHARASHTRA REVENUE TRIBUNAL & ORS. — [1975] 3 S.C.R. 537
M. A. RASHEED AND ORS. versus THE STATE OF KERALA — [1975] 2 S.C.R. 93
M. K. PAPIAH & SONS versus THE EXCISE COMMISSIONER & ANR. — [1975] 3 S.C.R. 607
M/S. S.K.G. SUGAR LTD. versus STATE OF BIHAR AND ORS. — [1975] 1 S.C.R. 312
M/S. SABLE WAGHIRE & CO. & OTHERS versus UNION OF INDIA & OTHERS — [1975] SUPP. 1 S.C.R. 9
M/S. T. V. SUNDRAM IYENGAR & SONS versus THE STATE OF MADRAS — [1975] 2 S.C.R. 372
MADAN GOPE versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 531
MADHU LIMAYE versus THE SUPERINTENDENT, TIHAR JAIL, DELHI & ORS. — [1975] 3 S.C.R. 582
MAGANLAL CHHAGGANLAL (P) LTD versus MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. — [1975] 1 S.C.R. 1
MAHADEVA UPENDRA SINAI ETC. ETC. versus UNION OF INDIA & ORS. — [1975] 2 S.C.R. 640
MAHANT DHARAM DAS ETC. ETC. versus THE STATE OF PUNJAB AND ORS. — [1975] 3 S.C.R. 160
MAHENDRA MILLS LTD. versus SHRI P.B. DESAI, APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX AND ANR. — [1975] 3 S.C.R. 846
MALOON LAWRENCE CECIL D'SOUZA versus UNION OF INDIA & ORS. — [1975] SUPP. 1 S.C.R. 409
MAMLESHWAR PRASAD & ANR versus KANAHAIYA LAL (DEAD) THROUGH L.RS. — [1975] 3 S.C.R. 834
MANEKSHA ARDESHIR IRANI & ANR. versus MANEKJI EDULJI MISTRY & ORS. — [1975] 2 S.C.R. 341
MANPHUL SINGH versus SURINDER SINGH — [1975] 2 S.C.R. 680
MARTAND DAIRY & FARM versus THE UNION OF INDIA & ORS . — [1975] SUPP. 1 S.C.R. 265
MARUTI BALA RAUT versus DASHRATH BABU WATHARE & ORS. — [1975] 1 S.C.R. 899
MATTULAL versus RADHELAL — [1975] 1 S.C.R. 127
MIRZA NAUSHERWAN KHAN & ANR versus THE COLLECTOR (LAND ACQUISITION), HYDERABAD — [1975] 2 S.C.R. 184
MITSUI STEAMSHIP CO. LTD. versus C.I.T. WEST BENGAL, II CALCUTTA — [1975] 3 S.C.R. 467
MOHAMMAD ABDUL SALAM KHAN versus SARFARAZ AHMAD KHAN & OTHERS — [1975] 3 S.C.R. 860
MOHAMMAD SHUJAT ALI & ORS. ETC. versus UNION OF INDIA & ORS. ETC. — [1975] 1 S.C.R. 449
MOHANLAL ISHVARDAS PANCHAL versus UNION OF INDIA & ORS. — [1975] 1 S.C.R. 950
MOHD. DHANA ALI KHAN versus STATE OF WEST BENGAL — [1975] SUPP. 1 S.C.R. 124
MOHD. SERAJUDDIN ETC. versus STATE OF ORISSA — [1975] SUPP. 1 S.C.R. 169
MOHD. SHAHBUDDIN & ORS. versus UNION OF INDIA & ORS. — [1975] 3 S.C.R. 306
MOHD. SHAUKAT HUSSAIN KHAN versus STATE OF ANDHRA PRADESH — [1975] 1 S.C.R. 429
MOHSIN ALI & ORS. versus STATE OF MADHYA PRADESH — [1975] SUPP. 1 S.C.R. 240
MUNICIPAL COMMITTEE, AMRITSAR versus HAZARA SINGH — [1975] 3 S.C.R. 914
MUNICIPALITY OF BHIWANDI AND NIZAMPUR versus M/S. KAILASH SIZING WORKS — [1975] 2 S.C.R. 123
MURLIDHAR AGARWAL AND ANR. versus STATE OF U.P. AND ORS. — [1975] 1 S.C.R. 575
MYSORE STATE ROAD TRANSPORT CORPORATION versus MYSORE STATE TRANSPORT APPELLATE TRIBUNAL — [1975] 1 S.C.R. 615
MYSORE STATE ROAD TRANSPORT CORPORATION versus THE MYSORE REVENUE APPELLATE TRIBUNAL & ORS. — [1975] 1 S.C.R. 493
N. BOMAN BEHRAM (DEAD) BY LRS & ANR versus STATE OF MYSORE & ANR. — [1975] 1 S.C.R. 557
N. CHELLAPPAN versus SECRETARY, KERALA STATE ELECTRICITY BOARD & ANOTHER — [1975] 2 S.C.R. 811
N. KRISHNAIH SETTY versus GOPALAKRISHNA & ORS. — [1975] 1 S.C.R. 970
N. LAKSHMANA RAO & ORS. ETC. versus STATE OF KARNATAKA & ORS. ETC. — [1975] SUPP. 1 S.C.R. 328
N. VIMALA DEVI versus K. MADHUSUDHANA REDDY — [1975] 3 S.C.R. 128
NADIR KHAN versus THE STATE (DELHI ADMINISTRATION) — [1975] SUPP. 1 S.C.R. 489
NARAYAN DEBNATH versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 57
NARAYAN GANESH DASTANE versus SUCHETA NARAYAN DASTANE — [1975] 3 S.C.R. 967
NASHIRWAR ETC. ETC. versus THE STATE OF MADHYA PRADESH — [1975] 2 S.C.R. 861
NATABAR PARIDA BISNU CHARAN PARIDA BATAKRUSHNA PARIDA BABAJI PARIDA versus STATE OF ORISSA — [1975] SUPP. 1 S.C.R. 137
NIZAMUDDIN versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 593
NONSUCH ESTATE LTD. versus THE COMMISSIONER OF INCOME-TAX, MADRAS — [1975] 2 S.C.R. 806
OIL INDIA LTD. versus THE SUPERINTENDENT OF TAXES & OTHERS — [1975] 3 S.C.R. 797
OM PRABHA JAIN versus CHARAN DAS & ANR — [1975] SUPP. 1 S.C.R. 107
ONKARNATH SINGH AND ORS. versus THE STATE OF U.P. — [1975] 1 S.C.R. 80
P. C. SETHI & ORS. versus UNION OF INDIA & ORS. — [1975] 3 S.C.R. 201
P. DASA MUNI REDDY versus P. APPA RAO — [1975] 2 S.C.R. 32
P. G. JOSHI AND ORS, ETC. ETC. versus THE DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEW DELHI, ETC. — [1975] 2 S.C.R. 115
P. J. GUPTA & CO. versus K. VENKATESAN MERCHANT & ORS — [1975] 2 S.C.R. 401
P.S. SADASIVASWAMY versus THE STATE OF TAMIL NADU — [1975] 2 S.C.R. 356
PANDIA NADAR AND ORS. versus THE STATE OF TAMIL NADU AND ORS. — [1975] 1 S.C.R. 333
PARVEZ QADIR versus UNION OF INDIA & ORS. — [1975] 2 S.C.R. 432
PASUPULETI VENKATESWARLU versus THE MOTOR & GENERAL TRADERS — [1975] 3 S.C.R. 958
PEDDA NARAYANA & ORS. versus STATE OF ANDHRA PRADESH — [1975] SUPP. 1 S.C.R. 84
PHOOL KUMAR versus DELHI ADMINISTRATION — [1975] 3 S.C.R. 917
PRABHU NARAYAN versus A. K. SRIVASTAVA — [1975] 3 S.C.R. 552
PRADIP KUMAR DAS & ORS. versus STA TE OF WEST BENGAL & ORS. — [1975] 1 S.C.R. 327
PRATAP SINGH versus RAJINDER SINGH & ANR. — [1975] 3 S.C.R. 584
PURAN SINGH & ORS. versus STATE OF PUNJAB — [1975] SUPP. 1 S.C.R. 299
RAHIM KHAN versus KHURSHID AHMED & ORS. — [1975] 1 S.C.R. 643
RAJ KUMAR versus UNION OF INDIA & ORS. — [1975] 3 S.C.R. 963
RAJAL DAS GURU NAMAL PAMANANI versus THE STATE OF MAHARASHTRA — [1975] 2 S.C.R. 886
RAM BAHADUR RAI versus THE STATE OF BIHAR & ORS. — [1975] 2 S.C.R. 732
RAM BALI RAJBHAR versus THE STATE OF WEST BENGAL & ORS. — [1975] 3 S.C.R. 63
RAM KUMAR PANDE versus THE STATE OF MADHYA PRADESH — [1975] 3 S.C.R. 519
RAM RANJAN CHATTERJEE versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 301
RAMCHANDRA KESHAV ADKE & ORS versus GOVIND JOTI CHAVARE AND ORS. — [1975] 3 S.C.R. 839
RAMESH HIMMATLAL SHAH versus HARSUKH JADHAVJI JOSHI — [1975] SUPP. 1 S.C.R. 270
RANG NATH versus DAULATRAO AND ORS. — [1975] 3 S.C.R. 99
RANI INDER KUMARI ETC. ETC. versus STATE OF RAJASTHAN & ANR. — [1975] 3 S.C.R. 705
RAVINDER SINGH versus STATE OF HARYANA — [1975] 3 S.C.R. 453
REMINGTON RAND OF INDIA LTD. versus THIRU R. JAMBULINGAM — [1975] 2 S.C.R. 17
ROSHANLAL KUTHIALA & ORS. versus R. B. MOHAN SINGH OBERAI — [1975] 2 S.C.R. 491
RUKMANI BAI GUPTA versus STATE GOVERNMENT OF MADHYA PRADESH BHOPAL & ORS. — [1975] 3 S.C.R. 72
S. KALAWATI versus DURGA PRASAD & ANR. — [1975] SUPP. 1 S.C.R. 424
S. KODAR versus STATE OF KERALA — [1975] 1 S.C.R. 121
SABHAJIT TEWARY versus UNION OF INDIA & ORS. — [1975] 3 S.C.R. 616
SADHU ROY versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 291
SALIGRAM RUPLAL KHANNA & ANR versus KANWAR RAJNATH — [1975] 1 S.C.R. 358
SALIM versus STATE OF WEST BENGAL — [1975] 3 S.C.R. 394
SAMIR CHATTERJEE versus STATE OF WEST BENGAL — [1975] SUPP. 1 S.C.R. 18
SANKARAN GOVINDAN versus LAKSHMI BHARATHI & OTHERS — [1975] 1 S.C.R. 57
SANT NARAIN MATHUR & ORS. versus RAMA KRISHNA MISSION & ORS. — [1975] 2 S.C.R. 188
SANTOSH versus THE STATE OF MADHYA PRADESH — [1975] 3 S.C.R. 463
SARASWATI INDUSTRIAL SYNDICATE LTD. ETC. versus UNION OF INDIA — [1975] 1 S.C.R. 956
SARWAN SINGH ETC. ETC. versus THE STATE OF PUNJAB & ORS. ETC. — [1975] 2 S.C.R. 1007
SATYA DEO PRASAD GUPTA versus THE STATE OF BIHAR & ORS. — [1975] 2 S.C.R. 854
SATYA versus TEJA SINGH — [1975] 2 S.C.R. 197
SATYENDRA NATH DUTTA & ANR. versus RAM NARAIN — [1975] 2 S.C.R. 743
SAWAL DAS versus THE STATE OF BIHAR — [1975] 1 S.C.R. 607
SETHU MADHAVAN NAIR & ORS. versus THE STATE OF KERALA — [1975] 1 S.C.R. 673
SHAIK JAFFAR SHAIK MAHMOOD & ORS versus MOHD. PASHA HAKKANI SAHAB & ORS. — [1975] 2 S.C.R. 890
SHAMIM RAHMANI ETC. versus STATE OF U.P. — [1975] SUPP. 1 S.C.R. 315
SHAMSHER SINGH & ANR versus STATE OF PUNJAB — [1975] 1 S.C.R. 814
SHANTI KUMAR R. CANJI versus THE HOME INSURANCE CO. OF NEW YORK — [1975] 1 S.C.R. 550
SHER MOHAMMAD @ SERU versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 154
SHIV PRASAD versus DURGA PRASAD & ANR. — [1975] 3 S.C.R. 526
SHRI MANDIR SITA RAMJI versus LT. GOVERNOR OF DELHI & ORS. — [1975] 1 S.C.R. 597
SHRI RAM & ANOTHER versus THE STATE OF UTTAR PRADESH — [1975] 2 S.C.R. 622
SHRI UMED versus RAJ SINGH & ORS. — [1975] 1 S.C.R. 918
SINCLAIRE MURRAY & CO. (P) LTD. versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1975] 2 S.C.R. 629
SITALA PRASAD SHAW versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 425
SK. SEKAWAT versus THE STATE OF WEST BENGAL — [1975] 2 S.C.R. 161
SMT. RATNI DEVI & ANR. versus CHIEF COMMISSIONER, DELHI & ORS. — [1975] SUPP. 1 S.C.R. 361
SOW CHANDRA KANTA AND ANOTHER versus SHEIK HABIB — [1975] 3 S.C.R. 933
SPECIAL REFERENCE NO. 1 OF 1974 versus SPECIAL REFERENCE NO. 1 OF 1974 — [1975] 1 S.C.R. 504
SRI KRISHNA KHANNA versus ADDITIONAL DISTRICT MAGISTRATE, KANPUR AND ORS. — [1975] 3 S.C.R. 709
SRI SIDDHI VINAYAKA COCONUT & CO. & ORS. ETC versus STATE OF ANDHRA PRADESH & ORS. — [1975] 1 S.C.R. 440
SRILAL SHAW versus THE STATE OF WEST BENGAL & ORS. — [1975] 2 S.C.R. 913
STATE OF ASSAM versus BHUBHAN CHANDRA DATTA & ANR. — [1975] 3 S.C.R. 854
STATE OF BIHAR & ANR. versus DR. ASIS KUMAR MUKHERJEE & ORS. — [1975] 2 S.C.R. 894
STATE OF GUJARAT & ANR. versus PATEL CHATURBHAI NARSIBHAI & ORS. — [1975] 3 S.C.R. 284
STATE OF GUJARAT versus BAI FATIMA & ANR — [1975] 3 S.C.R. 993
STATE OF GUJARAT versus JAMNADAS G. PABRI AND ORS. ETC. — [1975] 2 S.C.R. 330
STATE OF MADHYA PRADESH & ORS. versus TIKAM DAS — [1975] SUPP. 1 S.C.R. 234
STATE OF MAHARASHTRA & ORS. versus THE SALVATION ARMY, WESTERN INDIA TERRITORY — [1975] 3 S.C.R. 475
STATE OF MAHARASHTRA versus SINDHI @ RAMAN — [1975] 3 S.C.R. 574
STATE OF MYSORE & ANR. versus M. M. THAMMAIAH & ANR. — [1975] 1 S.C.R. 422
STATE OF MYSORE versus ALLUM KARIBASAPPA & ORS. — [1975] 1 S.C.R. 601
STATE OF MYSORE versus WEST COAST PAPERS MILLS LTD. & ANR. — [1975] 2 S.C.R. 127
STATE OF PUNJAB versus BHAGAT RAM — [1975] 2 S.C.R. 370
STATE OF PUNJAB versus BHAJAN SINGH & OTHERS. — [1975] 1 S.C.R. 747
STATE OF U.P. versus DURGA PRASAD — [1975] 1 S.C.R. 881
STATE OF U.P. versus MAHENDRA SINGH & ORS. — [1975] 2 S.C.R. 418
STATE OF U.P. versus RAJ NARAIN & ORS. — [1975] 3 S.C.R. 333
STATE OF U.P. versus RAM SWARUP & ANR. — [1975] 1 S.C.R. 409
STATE OF UTTAR PRADESH versus PRADIP TANDON & ORS. — [1975] 2 S.C.R. 761
STERLING GENERAL INSURANCE CO. LTD. versus PLANTERS AIRWAYS PVT. LTD. — [1975] 3 S.C.R. 136
SUDARSHAN MINERAL CO. LTD. versus UNION OF INDIA & ANR — [1975] 3 S.C.R. 547
SUDERSHAN KUMAR versus THE STATE OF DELHI — [1975] 2 S.C.R. 520
SUKHDEV SINGH & ORS. versus BHAGATRAM SARDAR SINGH RAGHUVANSHI AND ANR. — [1975] 3 S.C.R. 619
SUPDT. OF TAXES, DHUBRI & ORS versus ONKARMAL NATHMAL TRUST ETC. ETC. — [1975] SUPP. 1 S.C.R. 365
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL versus GIRISH KUMAR NA V ALAKHA & ORS. — [1975] 3 S.C.R. 802
SURENDRA PAL & ORS. versus SARASWATI ARORA & ANR. — [1975] 1 S.C.R. 687
SURESH PRASAD YADA V versus JAI PRAKASH MISHRA & ORS. — [1975] 3 S.C.R. 21
SURYA KANT ROY versus IMAMUL HAI KHAN — [1975] 3 S.C.R. 909
SUSHIL KUMAR SEN versus STATE OF BIHAR — [1975] 3 S.C.R. 942
SWAMI PARMATMANAND SARASWATI & ANR. versus RAMJI TRIPATHI & ANR. — [1975] 1 S.C.R. 790
SYED AHMED AGA ETC. versus STATE OF MYSORE & ANOTHER — [1975] SUPP. 1 S.C.R. 473
TARA SINGH ETC. ETC. versus STATE OF RAJASTHAN AND ORS. — [1975] 3 S.C.R. 1002
THAKOREBHAI KEVELBHAI PATEL versus THE STATE OF GUJARAT — [1975] 2 S.C.R. 667
THE AHMEDABAD ST.XAVIERS COLLEGE SOCIETY & ANR. ETC. versus STATE OF GUJARAT & ANR. — [1975] 1 S.C.R. 173
THE COMMISSIONER OF SALES TAX, UTTAR PRADESH, LUCKNOW versus PARSON TOOLS AND PLANTS, KANPUR — [1975] 3 S.C.R. 743
THE DISTRICT COUNCIL, UNITED KHASI-JAINTIA HILLS, SHILLONG AND ANR. versus KA DREPSJLA LYNGDOH OF SVLLAI-U-LOR, MYLLIEM, MYLLIEM SIEMSHIP, UNITED KHASI-JA1NTJA HILLS AND ORS. — [1975] 3 S.C.R. 601
THE OFFICIAL LIQUIDATOR versus RAGHAVA DESIKACHAR & ORS. — [1975] 1 S.C.R. 890
THE STATE OF KERALA ETC. ETC, versus K. P. GOVINDAN TAPIOCA EXPORTER ETC. ETC. — [1975] 2 S.C.R. 635
THE UNIVERSITY OF COCHIN versus DR. N. RAMAN NAIR & ORS. — [1975] 2 S.C.R. 526
THEMI P. SIDHWA & ORS. versus SHIB BANERJEE & SONS PVT. LTD. &. ANR. — [1975] 2 S.C.R. 1
TIWARI KANAHAIYALAL ETC. versus THE COMMISSIONER OF INCOME TAX, DELHI — [1975] 3 S.C.R. 927
TRUST OF INDIA AND ANR. versus UNION OF INDIA & ANR. — [1975] 3 S.C.R. 499
TULSHI RABIDAS versus THE STATE OF WEST BENGAL — [1975] 3 S.C.R. 401
UNION OF INDIA & ANR. versus M/S. PARAMESWARAN MATCH WORKS ETC. — [1975] 2 S.C.R. 573
UNION OF INDIA & ANR. versus M/S. RAJDHANI GRAINS & JAGGERY EXCHANGE LTD. AND OTHERS — [1975] SUPP. 1 S.C.R. 1
UNION OF INDIA & ORS. versus M/S EXEN INDUSTRIES — [1975] 2 S.C.R. 364
UNION OF INDIA & ORS. versus SETH R. DALMIA — [1975] 3 S.C.R. 735
UNION OF INDIA & ORS. versus TATA IRON & STEEL CO. LTD. — [1975] 3 S.C.R. 418
UNION OF INDIA versus GURBAKSH SINGH & ANOTIIER — [1975] 3 S.C.R. 444
UTTAR PRADESH GOVERNMENT versus SABIR HUSSAIN — [1975] SUPP. 1 S.C.R. 354
V. B. RAJU AND ORS. versus STATE OF GUJARAT & ORS. — [1975] 1 S.C.R. 797
V. K. SHARMA versus THE STATE (DELHI ADMINISTRATION) — [1975] 3 S.C.R. 922
VASUDEV RAMCHANDRA SHELAT versus PRANLAL JAYANAND THAKAR AND ORS — [1975] 1 S.C.R. 534
VATAL NAGARAJ versus R. DAYANAND SAGAR — [1975] 2 S.C.R. 384
VISHNU DAYAL MAHENDRA PAL AND OTHERS versus STATE OF UTTAR PRADESH AND ANOTHER — [1975] 1 S.C.R. 376
ZIYAUDDIN BURHANUDDIN BUKHARI versus BRIJMOHAN RAMDASS MEHRA & ORS. — [1975] SUPP. 1 S.C.R. 281