Supreme Court of India — 1973

304 reported judgments.

• A.C. SHARMA versus DELHI ADMINISTRATION — [1973] 3 S.C.R. 477
• A.K.ROY & ANR. versus VOLTAS LIMITED — [1973] 2 S.C.R. 1089
• ABDUL AZIZ versus THE DISTT. MAGISTRATE BURDWAN & ANR. — [1973] 2 S.C.R. 646
• ABDUS SUKKUR versus THE STATE OF WEST BENGAL — [1973] 1 S.C.R. 680
• AHMEDABAD MFG. & CALICO PTG. CO. LTD. versus RAM TAHEL RAMNAND & ORS. — [1973] 1 S.C.R. 185
• AJITPRASAD RAMKISHAN SINGH versus TIIE STATE OF MAHARASIITRA — [1973] 1 S.C.R. 483
• ALLENBURRY ENGINEERS PRIVATE LTD . versus RAMAKRISHNA DALMIA & ORS. — [1973] 2 S.C.R. 257
• ALUMINIUM CORPORATION OF INDIA LTD. versus COMMISSIONER OF INCOMETAX, WEST BENGAL — [1973] 1 S.C.R. 1097
• AMAR CHAND AGARWALLA versus SHANTI BOSE AND ANOTHER ETC. — [1973] 3 S.C.R. 179
• AMAR CHAND INANI versus UNION OF INDIA — [1973] 2 S.C.R. 684
• AMAR CHANDRA CHAKRABORTY versus COLLECTOR OF EXCISE, GOVERNMENT OF TRIPURA & ORS. — [1973] 1 S.C.R. 533
• AMAR KRISHNA GHOSE versus LIFE INSURANCE CORPORATION OF INDIA & ANR. — [1973] 2 S.C.R. 998
• ANAKAPALLE COOP. AGRL. & INDUSTRIAL SOCIETY LTD. ETC. ETC. versus UNION OF INDIA & OTHERS — [1973] 2 S.C.R. 882
• APREN JOSEPH ALIAS CURRENT KUNJUKUNJU & ORS. versus THE STATE OF KERELA — [1973] 2 S.C.R. 16
• ARUN KUMAR ROY ALIAS KATU versus THE STATE OF WEST BENGAL — [1973] 1 S.C.R. 552
• ASSISTANT COLLECTOR OF CENTRAL EXCISE, CALCUTTA DIVISION versus NATIONAL TOBACCO CO. OF INDIA LTD. — [1973] 1 S.C.R. 822
• AVADH SUGAR MILLS LTD. versus THE SALES TAX OFFICER, SITAPUR & ANOTHER — [1973] 3 S.C.R. 546
• AVERY INDIA LIMITED versus THE SECOND INDUSTRIAL TRIBUNAL, WEST BENGAL — [1973] 1 S.C.R. 668
• AYODHYA SINGH versus STATE OF RAJASTHAN — [1973] 1 S.C.R. 880
• B. G. SOMANNA & SONS ETC versus STATE OF ANDHRA PRADESH & ORS. — [1973] 1 S.C.R. 708
• B.D.GUPTA versus STATE OF HARYANA — [1973] 2 S.C.R. 323
• BACHAN & ANOTHER versus KANKAR & OTHERS — [1973] 1 S.C.R. 727
• BADRI LAL versus MUNICIPAL CORPORATION OF INDORE — [1973] 3 S.C.R. 15
• BAJWA & ORS. versus STATE OF U.P. — [1973] 3 S.C.R. 571
• BALMADIES PLANTATIONS LTD. & ANR. versus STATE OF TAMIL NADU — [1973] 1 S.C.R. 258
• BAR COUNCIL OF UTTAR PRADESH versus STATE OF U.P. & ANOTHER — [1973] 2 S.C.R. 1073
• BARADAKANTA MISHRA, EX-COMMISSIONER OF ENDOWMENTS versus BHIMSEN DIXIT — [1973] 2 S.C.R. 495
• BARSI MUNICIPAL COUNCIL BARSI, DISTRICT SHOLAPUR versus LOKAMANYA MILLS, BARSI, LTD., BARSI AND ANOTHER — [1973] 2 S.C.R. 399
• BENNET COLEMAN & CO. & ORS. versus UNION OF INDIA & ORS. — [1973] 2 S.C.R. 757
• BHAGAT RAM PATANGA versus THE STATE OF PUNJAB — [1973] 1 S.C.R. 92
• BHAGWAN KAUR versus MAHARAJ KRISHAN SHARMA & ORS. — [1973] 2 S.C.R. 702
• BISHAMBAR NATH AND OTHERS versus THE AGRA NAGAR MAHAPALIKA AGRA AND ANOTHER — [1973] 3 S.C.R. 777
• BOARD OF REVENUE, MADRAS versus M/S. RAJ BROTHERS AGENCIES ETC. — [1973] 3 S.C.R. 492
• BORJAHAN GOREY versus THE STATE OF WEST BENGAL — [1973] 1 S.C.R. 751
• BRIJ KISHORE PRASAD SINGH AND OTHERS versus JALESHWAR PRASAD SINGH AND OTHERS — [1973] 3 S.C.R. 562
• BRITISH INDIA CORPORATION versus COMMISSIONER OF INCOME-TAX, U.P. LUCKNOW — [1973] 2 S.C.R. 524
• C. I. T. ANDHRA PRADESH versus M/S. VADDE PALLAIAH & CO. — [1973] 3 S.C.R. 655
• C.I.T. (CENTRAL) CALCUTTA versus DAULAT RAM RAWATMULL — [1973] 2 S.C.R. 184
• C.I.T. BIHAR & ORISSA, PATNA versus MAHARAJ KUMAR KAML SINGH — [1973] 3 S.C.R. 522
• CALCUTTA TRAMWAYS CO. LTD. versus COMMISSIONER OF WEALTH TAX — [1973] 1 S.C.R. 1033
• CAPTAIN HARISH UPPAL versus UNION OF INDIA AND OTHERS — [1973] 2 S.C.R. 1025
• CHAGANTI KOTAIAH & ORS. versus GOGINENI VENKATESHWARA RAO & ANR. — [1973] 3 S.C.R. 867
• COLLECTOR OF ESTATE DUTY versus M/S R. KANAKASABAI AND ORS. — [1973] 3 S.C.R. 747
• COMMERCIAL TAX-OFFICER, BANGALORE,. ETC. ETC. versus SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC. — [1973] 3 S.C.R. 742
• COMMISSIONER OF INCOME -TAX U.P. LUCKNOW versus M/S. GANGADHAR BAIJNATH GENERAL GANG, KANPUR — [1973] 1 S.C.R. 928
• COMMISSIONER OF INCOME TAX versus S. N. A. S. A. ANNAMALAI CHETTIAR — [1973] 2 S.C.R. 460
• COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA, PATNA versus S. P. JAIN — [1973] 2 S.C.R. 334
• COMMISSIONER OF INCOME TAX, MADRAS versus M/S. MADURAI MILLS CO. LIMITED — [1973] 3 S.C.R. 662
• COMMISSIONER OF INCOME TAX, U.P. versus M/S. MOHD. SHAKOOR MOHD. BASHIR — [1973] 3 S.C.R. 87
• COMMISSIONER OF INCOME TAX, WEST BENGAL versus M/S. ABDUL RAHIM OSMAN & CO. (INDIA) PRIVATE LIMITED — [1973] 2 S.C.R. 372
• COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA versus M/S. HANTAPARA TEA CO., LTD., CALCUTTA — [1973] 3 S.C.R. 889
• COMMISSIONER OF INCOME-TAX POONA versus M/S. MANNA RAMJI & CO. — [1973] 1 S.C.R. 1068
• COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA versus M/S BIRLA GWALIOR (PVT.) LTD. — [1973] 3 S.C.R. 902
• COMMISSIONER OF INCOME-TAX, GUJARAT versus VADILAL LALLUBHAI ETC. ETC. — [1973] 1 S.C.R. 1058
• COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM versus TRAVANCORE SUGAR & CHEMICALS LTD. — [1973] 2 S.C.R. 738
• COMMISSIONER OF INCOME-TAX, MADRAS versus M/S. ASHOK LEYLAND LTD. — [1973] 2 S.C.R. 516
• COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA versus CALCUTTA DISCOUNT CO., LTD. — [1973] 3 S.C.R. 952
• COMMISSIONER OF SALES TAX U.P. versus M/S. S. N. BROTHERS, KANPUR — [1973] 2 S.C.R. 852
• COMMISSIONER OF SALES-TAX, MADHYA PRADESH versus M/S. H.M. ESUFALI, H. M. ABDULALI, SIYAGANJ, INDORE — [1973] 3 S.C.R. 1005
• COMMISSIONER OF WEALTH TAX versus MAHADEO JALAN & MAHABIR PRASAD JALAN — [1973] 2 S.C.R. 215
• CONTROLLER OF ESTATE DUTY, MADRAS versus C. R. RAMACHANDRA GOUNDER — [1973] 3 S.C.R. 554
• CONTROLLER OF ESTATES DUTY, ANDHRA PRADESH HYDERABAD versus KANCHARLA KESAVA RAO — [1973] 3 S.C.R. 897
• D. M. THIPPESWAMY versus THE MYSORE APPELLATE TRIBUNAL AND ORS. — [1973] 1 S.C.R. 562
• D.M. MANASVI versus C. I. T., GUJARAT II, AHMEDABAD — [1973] 2 S.C.R. 389
• DAMODAR VALLEY CORPORATION versus WORKMEN — [1973] 3 S.C.R. 994
• DASAUDHA SINGH & ORS. ETC. ETC. versus STATE OF HARYANA & ORS. — [1973] 2 S.C.R. 1006
• DEBRA DUN TEA CO. LTD. & ANR. versus COMMISSIONER OF INCOME TAX, U.P., LUCKNOW — [1973] 3 S.C.R. 83
• DELHI SPECIAL POLICE ESTABLISHMENT, NEW DELHI versus LT. COL. S. K. LORAIYA — [1973] 1 S.C.R. 1010
• DEO NARAIN versus THE STATE OF U.P. — [1973] 3 S.C.R. 57
• DHARMA RAMA BHAGARE versus THE STATE OF MAHARASHTRA — [1973] 3 S.C.R. 92
• DR. JAI SHANKER (LUNATIC) versus STATE OF HIMACHAL PRADESH — [1973] 2 S.C.R. 1
• DR. JIWAN LAL & ORS. versus BRIJ MOHAN MEHRA & ANR. — [1973] 2 S.C.R. 230
• DWARKA PRASAD SINGH & OTHERS versus HARIKANT PRASAD SINGH & OTHERS — [1973] 2 S.C.R. 1064
• E. VENKATESWARA RAO NAIDU versus UNION OF INDIA — [1973] 3 S.C.R. 216
• EMPLOYERS IN RELATION TO THE MANAGEMENT OF INDIAN CABLE CO. versus THEIR WORKMEN — [1973] 1 S.C.R. 105
• FAQIR CHAND versus SHRI RAM RATTAN BHANOT — [1973] 3 S.C.R. 454
• FATIMA BI & ANR. versus DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY, NEW DELHI — [1973] 3 S.C.R. 766
• G. MURUGESAN & BROS. versus C.I.T. , MADRAS — [1973] 3 S.C.R. 515
• G. NARASIMHAN & ORS. ETC. versus T. V. CHOKKAPPA — [1973] 2 S.C.R. 40
• GAJRAJ SINGH versus THE STATE OF MADHYA PRADESH & ANR. — [1973] 3 S.C.R. 794
• GOPAL DASS SHARMA versus THE DISTRICT MAGISTRATE, JAMMU & ANR. — [1973] 2 S.C.R. 969
• GULAM ABBAS versus HAJJ KAYYUM ALI & ORS. — [1973] 2 S.C.R. 300
• GUNWANTLAL versus THE STATE OF MADHYA PRADESH — [1973] 1 S.C.R. 508
• GURCHARAN SINGH versus STATE OF HARYANA — [1973] 2 S.C.R. 197
• HARI CHAND MADAN GOPAL AND OTHERS versus STATE OF PUNJAB — [1973] 2 S.C.R. 582
• HARI SINGH AND ORS. versus THE MILITARY ESTATE OFFICER AND ANR. — [1973] 1 S.C.R. 515
• HARINARAYAN & ORS. versus UNION OF INDIA & ANOTHER — [1973] 1 S.C.R. 959
• HIMAT LAL K. SHAH versus COMMISSIONER OF POLICE, AHMEDABAD & ANR. — [1973] 2 S.C.R. 266
• HINDUSTAN LEVER LTD. versus RAM MOHAN RAY & ORS. — [1973] 3 S.C.R. 624
• HIRA LAL RATTAN LAL ETC. ETC. versus STATE OF U.P. AND ANR. ETC. ETC. — [1973] 2 S.C.R. 502
• HIS HOLINESS DIGYA DARSHAN RAJENDRA RAM DOSS versus DEVENDRA DOSS — [1973] 2 S.C.R. 911
• HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALAVARU versus STATE OF KERALA — [1973] SUPP. 1 S.C.R. 1
• HITKARINI SABHA, JABALPUR versus THE CORPORATION OF THE CITY OF JABALPUR & OTHERS — [1973] 1 S.C.R. 493
• HUKAM CHAND ETC. versus UNION OF INDIA & OTHERS — [1973] 1 S.C.R. 896
• INCOME-TAX OFFICER, GORAKHPUR versus RAM PRASAD AND ORS. — [1973] 1 S.C.R. 1043
• INTER STATE TRANSPORT COMMISSION, NEW DELHI versus P. MANJUNATH KAMATH & ORS. — [1973] 1 S.C.R. 765
• JAGDISH CHAND RADHEY SHYAM versus THE STATE OF PUNJAB AND OTHERS — [1973] 2 S.C.R. 97
• JAGDISH CHANDER CHA'ITERJEE & ORS. versus SRI KISHAN & ANR. — [1973] 1 S.C.R. 850
• JAGMOHAN SINGH versus THE STATE OF U. P. — [1973] 2 S.C.R. 541
• JAI NARAIN versus MUNICIPAL CORPORATION OF DELHI — [1973] 1 S.C.R. 923
• JAI SINGH MORARJI & ORS. versus M/S SOVANI PVT. LTD. & ORS. — [1973] 2 S.C.R. 603
• JANKI PRASAD PARIMOO & ORS. ETC. ETC. versus STATE OF JAMMU & KASHMIR & ORS. — [1973] 3 S.C.R. 236
• JAYARAM MUDALIAR versus AYYASWAMI & ORS. — [1973] 1 S.C.R. 139
• JOYDEB GORAI versus STATE OF WEST BENGAL — [1973] 1 S.C.R. 714
• JUGAL KISHORE PRASAD versus STATE OF BIHAR — [1973] 1 S.C.R. 875
• K. V. A. L. M. RAMANATHAN CHETTIAR BY L.RS. versus COMMISSIONER OF INCOME-TAX, MADRAS — [1973] 2 S.C.R. 650
• K.K. CHARI versus R. M. SESHADRI — [1973] 3 S.C.R. 691
• KAILASH RAL versus JAI JAI RAM & OTHERS — [1973] 3 S.C.R. 411
• KALIAMMA versus JANARDHANAN PILLAI & ORS — [1973] 3 S.C.R. 503
• KAMINI KUMAR DAS CHOUDHURY versus STATE OF WEST BENGAL & ORS. — [1973] 1 S.C.R. 718
• KANI RAM AND ANR. versus SMT. KAZANI AND ORS. — [1973] 1 S.C.R. 254
• KANNAN DEVAN HILLS PRODUCE COMPANY LTD. versus THE STATE OF KERALA AND ANOTHER — [1973] 1 S.C.R. 356
• KANU BISWAS versus STATE OF WEST BENGAL — [1973] 1 S.C.R. 546
• KELUKUTTY & ORS. versus MAMMAD & ORS. — [1973] 1 S.C.R. 757
• KUNJUKU'TTY SAHIB ETC. ETC. versus STATE OF KERALA & ANR. — [1973] 1 S.C.R. 326
• LABOUR INSPECTOR, CENTRAL versus THE CHITTAPORE STONE QUARRYING CO. (P) LTD. & ORS. — [1973] 1 S.C.R. 83
• LACHMINARAYAN MANDAL LAL versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1973] 2 S.C.R. 207
• LAKSHMI KANT JHA versus COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA — [1973] 3 S.C.R. 973
• LAKSHMI SANYAL versus SACHIT KUMAR DHAR — [1973] 2 S.C.R. 122
• LAXMI & CO versus DR. ANANT R. DESHPANDE & ANR. — [1973] 2 S.C.R. 172
• LT. GOVERNOR OF DELHI & ORS. versus M/S. GANESH FLOUR MILLS CO. LTD. — [1973] 3 S.C.R. 211
• M. K. BROTHERS (P) LTD . versus C.I.T. KANPUR — [1973] 1 S.C.R. 1077
• M. L. SETHI versus R.P. KAPUR — [1973] 1 S.C.R. 697
• M/S GUZDAR KAJORA COAL-MINES LTD. CALCUTTA versus ILIE COMMISSIONER OF INCOME TAX, CALCUTTA — [1973] 1 S.C.R. 742
• M/S. E. D. SASOON & CO. LTD. BOMBAY versus THE C.I.T. BOMBAY CITY — [1973] 1 S.C.R. 1084
• M/S. KANPUR VANASPATI STORES, KANPUR versus THE COMMISSIONER OF SALES TAX, U.P. LUCKNOW — [1973] 3 S.C.R. 424
• M/S. KRISHNAMURTHI & CO. ETC. versus STATE OF MADRAS & ANR. — [1973] 2 S.C.R. 54
• M/S. PRODUCE EXCHANGE CORPN. LTD. versus COMMISSIONER OF EXCISE, ASSAM & ORS. — [1973] 1 S.C.R. 201
• M/S. TATA IRON & STEEL CO. LTD. versus THE WORKMEN & ORS. — [1973] 1 S.C.R. 594
• MADAN GOPAL AGARWAL versus DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS — [1973] 2 S.C.R. 610
• MADAN LAL versus BHAI ANAND SINGH & ORS. — [1973] 2 S.C.R. 677
• MADAN MOHAN MONDAL versus THE STATE OF WEST BENGAL — [1973] 1 S.C.R. 761
• MAHABIR COMMERCIAL CO. LTD versus C.I.T. WEST BENGAL, CALCUTTA — [1973] 2 S.C.R. 134
• MALANKARA RUBBER AND PRODUCE CO., & ORS. ETC . versus STATE OF KERALA & ORS. ETC. ETC. — [1973] 1 S.C.R. 399
• MANAGEMENT OF HINDUSTAN STEEL LTD. versus THE WORKMEN & ORS. — [1973] 3 S.C.R. 303
• MANAGEMENT OF TOURNAMULLA ESTATE versus WORKMEN — [1973] 3 S.C.R. 762
• MANU BHUSAN ROY PRADHAN versus STATE OF WEST BENGAL — [1973] 2 S.C.R. 842
• MASOOD ALAM ETC. versus UNION OF INDIA & ORS. — [1973] 3 S.C.R. 268
• MEWAR SUGAR MILLS LTD., BHOPAL SAGAR versus COMMISSIONER OF INCOME-TAX, RAJASTHAN, JAIPUR — [1973] 2 S.C.R. 429
• MINERALS & METALS TRADING CORPORATION OF INDIA LTD. versus UNION OF INDIA & OTHERS — [1973] 1 S.C.R. 997
• MIS. CHOWRINGHEE SALES BUREAU (P) LTD. versus C.I.T. WEST BENGAL — [1973] 2 S.C.R. 618
• MOHAMMED YAMIN versus UTTAR PRADESH & ANOTHER — [1973] 1 S.C.R. 350
• MOHAN SINGH OBEROI versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1973] 2 S.C.R. 1057
• MOHD. SUBRATI ALIAS MOHD. KARIM versus STATE OF WEST BENGAL — [1973] 2 S.C.R. 990
• MOOSA S. MADHA & AZAM S. MADHA versus COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA — [1973] 3 S.C.R. 497
• MUNICIPAL CORPORATION OF GREATER BOMBAY versus THE B.E.S.T. WORKERS UNION — [1973] 3 S.C.R. 285
• MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD & ORS. versus STATE OF GUJARAT & ORS. — [1973] 1 S.C.R. 1
• MUNSHI SINGH & OTHERS ETC. ETC. versus UNION OF INDIA ETC. ETC. — [1973] 1 S.C.R. 973
• MUSTAQ AHMED MOHED HUSSAIN MUKHTAR HUSSAIN ALI HUSSAIN versus THE STATE OF GUJARAT — [1973] 3 S.C.R. 670
• N. S. VARDACHARI versus G. VASANTHA PAI AND ANR. — [1973] 1 S.C.R. 886
• N. SUBBA RAO ETC. versus UNION OF INDIA & OTHERS — [1973] 1 S.C.R. 945
• N. V. PUTTABHATTA versus THE STATE OF MYSORE & ANR. — [1973] 1 S.C.R. 304
• NAGESHWAR SHRI KRISHNA CHOUBE versus STATE OF MAHARASHTRA — [1973] 2 S.C.R. 377
• NAGPUR IMPROVEMENT TRUST AND ANOTHER versus VITHAL RAO AND OTHERS — [1973] 3 S.C.R. 39
• NARAYAN DASS INDURAKHYA versus STATE OF MADHYA PRADESH — [1973] 1 S.C.R. 392
• NARINDRAJIT SINGH & ANR. versus STATE OF U.P. & ORS. — [1973] 2 S.C.R. 698
• NATIONAL BUILDINGS CONSTRUCTION CORPORATION versus PRITAM SINGH GILL AND OTHERS — [1973] 1 S.C.R. 40
• NEEL & NIRENJAN MAJUMDAR versus THE STATE OF WEST BENGAL — [1973] 1 S.C.R. 675
• NEPTUNE ASSURANCE CO. LTD. & ORS. versus UN!ON OF INDIA & ANR. — [1973] 2 S.C.R. 940
• NETI SREERAMULU versus STATE OF ANDHRA PRADESH — [1973] 3 S.C.R. 844
• NIKA RAM versus THE STATE OF HIMACHAL PRADESH — [1973] 1 S.C.R. 428
• NIRANJAN SINGH versus STATE OF MADHYA PRADESH — [1973] 1 S.C.R. 691
• NIRMALJIT SINGH HOON versus THE STATE OF WEST BENGAL AND ANR. — [1973] 2 S.C.R. 66
• NISHI KANTA MONDAL versus STATE OF WEST BENGAL — [1973] 1 S.C.R. 224
• OFFICIAL LIQUIDATOR, SUPREME BANK LTD. versus P. A: TENDOLKAR (DEAD) BY LRS. AND ORS. — [1973] 3 S.C.R. 364
• OIL & NATURAL GAS COMMISSION versus THE WORKMEN — [1973] 2 S.C.R. 482
• P. D. JAMBEKAR versus STATE OF GUJARAT — [1973] 2 S.C.R. 714
• P. MALAICHAMI versus M. ANDI AMBALAM & ORS. — [1973] 3 S.C.R. 1016
• PADMARAJA AND ORS. versus DHANAVATHI AND ORS. — [1973] 1 S.C.R. 383
• PALA SINGH & ANR. versus STATE OF PUNJAB — [1973] 1 S.C.R. 964
• PANDHARINATH SHRIDHAR RANGNEKAR versus DY. COMMR. OF POLICE, THE STATE OF MAHARASHTRA — [1973] 3 S.C.R. 63
• PARKASH CHAND KHURANA ETC. versus HARNAM SINGH & ORS. — [1973] 3 S.C.R. 802
• PATEL INDIA (PRIVATE) LTD. versus UNION OF INDIA & OTHER — [1973] 3 S.C.R. 811
• PATIRAJI versus MAMTA & OTHERS — [1973] 3 S.C.R. 687
• PHUL RANI & ORS. versus NAUBAT RAI AHLUWALIA — [1973] 3 S.C.R. 679
• PILANI INVESTMENT CORPORATION LTD. versus THE COMMISSIONER OF INCOME TAX (CENTRAL) — [1973] 3 S.C.R. 206
• PRAHLADDAS KHANDELWAL versus NARENDRA KUMAR SALVE — [1973] 2 S.C.R. 157
• PRATAP versus STATE OF U.P. — [1973] 3 S.C.R. 136
• PUBLIC PROSECUTOR, MADRAS versus R. RAJU & ANR. ETC. — [1973] 1 S.C.R. 812
• PUNJAB NATIONAL BANK versus NEW DELHI MUNICIPAL COMMITTEE — [1973] 3 S.C.R. 189
• R. B. SETH MOOLCHAND SUGANCHAND versus THE COMMISSIONER OF INCOME-TAX, DELHI — [1973] 2 S.C.R. 360
• R. L. NARASIMHAM versus UNION OF INDIA — [1973] 1 S.C.R. 773
• R. M. MALKANI versus STATE OF MAHARASHTRA — [1973] 2 S.C.R. 417
• R. M. SUBBARAJ versus KODAIKANAL MOTOR UNION (P) LTD. — [1973] 1 S.C.R. 1105
• R. RAMAMURTHI IYER versus RAJA V. RAJESWARA RAO — [1973] 1 S.C.R. 904
• RAJ KUMAR DEVINDRA SINGH & ANR. versus STATE OF PUNJAB & OTHERS — [1973] 2 S.C.R. 166
• RAJ NARAIN PANDEY & ORS. versus SANT PRASAD TEWARI & ORS. — [1973] 2 S.C.R. 835
• RAJA JAGDISH PRATAP SAHI versus STATE OF UTTAR PRADESH — [1973] 3 S.C.R. 528
• RAJBALI SINGH & ORS. versus SHYAMLAL & ORS. — [1973] 1 S.C.R. 59
• RAJENDRAPAUL RAMASARAN DASS SHARMA versus STATE OF MAHARASHTRA — [1973] 3 S.C.R. 548
• RAM DAYAL versus NARBADA AND ANOTHER — [1973] 3 S.C.R. 196
• RAM LAL WADHWA & ANR. versus THE STATE OF HARYANA & ORS. — [1973] 1 S.C.R. 608
• RAM NARAIN AND OTHERS versus STATE OF BIHAR — [1973] 1 S.C.R. 738
• RAM NARAIN versus STATE OF UTTAR PRADESH — [1973] 3 S.C.R. 911
• RAM PERSHAD versus COMMISSIONER OF INCOME-TAX, NEW DELHI — [1973] 1 S.C.R. 985
• RAM PRAKASH versus MOHAMMAD ALI KHAN (DEAD) THROUGH L.RS — [1973] 3 S.C.R. 893
• RAMACHANDRAIAH ETC. versus LAND ACQUISITION OFFICER, SAGAR — [1973] 3 S.C.R. 262
• RAMAGYA PRASAD GUPTA & ORS. versus MURLI PRASAD — [1973] 1 S.C.R. 63
• RAMANLAL BHOGILAL SHAH AND ANOTHER versus D. K. GUHA AND OTHERS — [1973] 3 S.C.R. 438
• RAMESHCHANDRA J. THAKKAR versus A. P. JHAVERI & ANR. — [1973] 2 S.C.R. 691
• RAMESHWAR PRASAD BAGLA versus COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW — [1973] 2 S.C.R. 452
• RAMNARAIN versus STATE OF RAJASTHAN — [1973] 3 S.C.R. 463
• RATILAL BHANJI MITHANI versus THE STATE OF MAHARASHTRA AND OTHERS — [1973] 1 S.C.R. 118
• REGISTRAR OF HIGH COURT OF MADHYA PRADESH AND ANOTHER versus B. A. NIGAM AND OTHERS — [1973] 3 S.C.R. 878
• ROSY JACOB versus JACOB A. CHAKRAMAKKAL — [1973] 3 S.C.R. 918
• S. ABDUL KHADER SAHEB versus THE MYSORE REVENUE APPELLATE TRIBUNAL, BANGALORE & ORS. — [1973] 2 S.C.R. 925
• S. K. KEDAR versus STATE OF WEST BENGAL — [1973] 1 S.C.R. 488
• S. NARAYANASWAMI versus G. PANNERSELVAM & ORS. — [1973] 1 S.C.R. 172
• S. P. WATEL AND OTHERS versus STATE OF U.P. — [1973] 3 S.C.R. 783
• S. SHANMUGAM PILLAI AND ORS. versus K. SHANMUGAM PILLAI AND ORS. — [1973] 1 S.C.R. 570
• S.N. PALLEGAL versus STATE OF MYSORE — [1973] 3 S.C.R. 199
• SABHARWAL BROTHERS & ANOTHER versus SMT. GUNA AMRIT THANDANI OF BOMBAY — [1973] 1 S.C.R. 53
• SALES TAX OFFICER, GANJAM & ANR. versus M/S. UTTARESWARI RICE MILLS — [1973] 2 S.C.R. 310
• SAMARESH CHANDRA BOSE ETC. ETC. versus DISTRICT MAGISTRATE, BURDWAN — [1973] 1 S.C.R. 859
• SANTOKH SINGH versus DELHI ADMINISTRATION — [1973] 3 S.C.R. 533
• SARASPUR MILLS CO. LTD. versus RAMANLAL CHIMANLAL & ORS. — [1973] 3 S.C.R. 967
• SARDARMAL LALWANI versus STATE OF MADHYA PRADESH & ORS. — [1973] 3 S.C.R. 52
• SASTI@ SATISH CHOWDHARY versus STATE OF WEST BENGAL — [1973] 1 S.C.R. 467
• SATNARAIN SAO versus THE STATE OF BIHAR — [1973] 1 S.C.R. 207
• SAXBY AND FARMER (INDIA) PVT. LTD. versus THEIR WORKMEN — [1973] 3 S.C.R. 830
• SAYEEDUR REHMAN versus THE STATE OF BIHAR & OTHERS — [1973] 2 S.C.R. 1043
• SECRETARY, GOVERNMENT OF MADRAS, HOME DEPARTMENT AND ANOTHER versus ZENITH LAMP & ELECTRICAL LTD. — [1973] 2 S.C.R. 973
• SHADI LAL GUPTA versus STATE OF PUNJAB — [1973] 3 S.C.R. 637
• SHADI LAL versus NAGIN CHAND & ORS. — [1973] 2 S.C.R. 598
• SHAUKAT HUSSAIN ALIAS ALI AKRAM & ORS. versus SMT. BHUNESHWARI DEVI (DEAD)) BY L. RS. & ORS. — [1973] 1 S.C.R. 1022
• SHEIKH MOHAMMAD RAFIQ versus KHALLLUL REHMAN & ANOTHER — [1973] 1 S.C.R. 500
• SHEORAM SINGH & ANR. versus STATE OF U.P. — [1973] 1 S.C.R. 939
• SHERE PUNJAB SILK STORES, DELHI versus COMMISSIONER OF INCOME-TAX, DELHI — [1973] 3 S.C.R. 76
• SHEW KISSEN BHATTAR versus THE COMMISSIONER OF INCOME TAX, CALCUTTA — [1973] 3 S.C.R. 567
• SHRI AMBICA MILLS LTD. NO. 1 versus THE TEXTILE LABOUR ASSOCIATION, AHMEDABAD, AND VICE VERSA — [1973] 3 S.C.R. 123
• SHRI KISHUN & ORS. versus STATE OF U.P. — [1973] 1 S.C.R. 734
• SIRSI MUNICIPALITY BY ITS PRESIDENT SIRSI versus CECELIA KOM FRANCIS TELLIS — [1973] 3 S.C.R. 348
• SOHRAB S/O BELI NAYATA & ANR. versus THE STATE OF MADHYA PRADESH — [1973] 1 S.C.R. 472
• SRI RAMAMOHAN MOTOR SERVICE versus COMMISSIONER OF INCOME-TAX, HYDERABAD — [1973] 3 S.C.R. 959
• STATE BANK OF INDIA versus THE PRESIDING OFFICER, CENTRAL GOVERNMENT LABOUR COURT, DHANBAD & ANR. — [1973] 1 S.C.R. 126
• STATE OF ANDHRA PRADESH versus NARAYANA VELUR BEEDI MANUFACTURING FACTORY & OTHERS — [1973] 3 S.C.R. 755
• STATE OF ASSAM & ORS. versus OM PRAKASH MOHT& ORS. — [1973] 3 S.C.R. 169
• STATE OF ASSAM AND ANR. ETC. versus BASANTA KUMAR DAS ETC. ETC. — [1973] 3 S.C.R. 158
• STATE OF ASSAM versus JILKADAR ALI — [1973] 1 S.C.R. 685
• STATE OF ASSAM versus KRISHNA RAO — [1973] 2 S.C.R. 239
• STATE OF BIHAR versus BHAGIRATH SHARMA & ANOTHER — [1973] 3 S.C.R. 937
• STATE OF BIHAR versus DEOKARAN NENSHI — [1973] 1 S.C.R. 1004
• STATE OF GUJARAT versus PRAKASH TRADING CO. AHMEDABAD — [1973] 1 S.C.R. 918
• STATE OF HARYANA ETC. ETC. versus SHAMSHER JANG BAHADUR ETC. ETC. — [1973] 1 S.C.R. 249
• STATE OF HARYANA versus RAJA RAM — [1973] 2 S.C.R. 728
• STATE OF JAMMU AND KASHMIR & ORS. versus HAJI WALI MOHAMMED AND OTHERS — [1973] 1 S.C.R. 801
• STATE OF MYSORE & ANR. versus K. G. JAGANNATH — [1973] 3 S.C.R. 770
• STATE OF MYSORE versus ABDUL RAZAK SAHIB — [1973] 1 S.C.R. 856
• STATE OF MYSORE versus M. N. KRISHNA MURTHY & ORS. — [1973] 2 S.C.R. 575
• STATE OF PUNJAB versus K. R. ERRY & SOBHAG RAI MEHTA — [1973] 2 S.C.R. 405
• STATE OF RAJASTHAN AND ORS. versus SHRI NOOR MOHAMMAD — [1973] 1 S.C.R. 841
• STATE OF TAMIL NADU ETC. versus CEMENT DISTRIBUTORS PRIVATE LTD. ETC. ETC. — [1973] 2 S.C.R. 1019
• STATE OF TAMIL NADU versus MIS BURMAH SHELL OIL STORAGE & DISTRIBUTING CO. OF INDIA LTD. & ANR. — [1973] 2 S.C.R. 636
• STATE OF U. P. versus KAILASH NATH AGARWAL & ORS. — [1973] 3 S.C.R. 728
• STATE OF U.P. AND ANR. versus ANNAPURNA BISCUIT MFG. CO. — [1973] 3 S.C.R. 987
• STATE OF U.P. versus DYER MEAKIN BREWERIES LTD. — [1973] 3 S.C.R. 649
• STATE OF U.P. versus IFTIKHAR KHAN & ORS — [1973] 3 S.C.R. 328
• STATE OF U.P. versus PARAS NATH SINGH & ORS. — [1973] 3 S.C.R. 313
• SUMAT PRASAD JAIN versus SHEOJANAM PRASAD (DEAD) & ORS — [1973] 1 S.C.R. 1050
• SUMITRA DEVI versus SHRI SHEO SHANKER PRASAD YADAV & ORS. — [1973] 2 S.C.R. 920
• SUNA ULLAH BUTT versus STATE OF JAMMU & KASHMIR & ORS. — [1973] 1 S.C.R. 870
• T. D. GOPALAN versus THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS — [1973] 1 S.C.R. 584
• T. DEVADASAN versus M/S. GORDON WOODROFFE & CO. (MADRAS) PRIVATE LTD. & ANR. — [1973] 1 S.C.R. 213
• T. GOVINDARAJA MUDALIAR ETC. ETC. versus THE STATE OF TAMIL NADU & OTHERS — [1973] 3 S.C.R. 222
• T. S. KRISHNA versus C. I. T. MADRAS — [1973] 2 S.C.R. 533
• TARA DEVI AGGARWAL versus COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA — [1973] 2 S.C.R. 1035
• THAKUR SANJEEVAN RAO versus JAIDRATH AND ANR. — [1973] 2 S.C.R. 103
• THAKUR SINGH versus RAM BARAN SINGH & ORS. — [1973] 1 S.C.R. 1016
• THE COMMISSIONER OF INCOME-TAX, CALCUTTA versus GILLANDERS ARBUTHNOT & CO. — [1973] 2 S.C.R. 437
• THE COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA versus M/S. VEGETABLES PRODUCTS LTD. — [1973] 3 S.C.R. 448
• THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, II CALCUTTA versus M/S. NAGA HILLS TEA CO. LTD. — [1973] 3 S.C.R. 510
• THE COMMISSIONER OF SALES TAX, U.P. versus MIS. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW — [1973] 2 S.C.R. 625
• THE CONTROLLER OF ESTATE DUTY, MYSORE BANGALORE versus HAJI ABDUL SATTAR SAIT & ORS. — [1973] 1 S.C.R. 231
• THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM versus M/S. KOTAK & CO., BOMBAY, ETC. ETC. — [1973] 3 S.C.R. 883
• THE DIRECTOR OF INDUSTRIES & COMMERCE, GOVERNMENT OF A.P., HYDERABAD & ANOTHER versus V. VENKATA REDDY & ORS. — [1973] 2 S.C.R. 562
• THE INDIAN ALUMINIUM CO. LTD. versus THE C.I.T., WEST BENGAL, CALCUTTA — [1973] 1 S.C.R. 15
• THE KESHAV MILLS COMPANY LTD. & ANR. versus UNION OF INDIA AND ORS. — [1973] 3 S.C.R. 22
• THE MANAGEMENT OF D.T.U. versus SHRI B. B. L. HAJELAY & ANR. — [1973] 2 S.C.R. 114
• THE MANAGEMENT OF DAILY PRATAP versus THEIR KATIBS — [1973] 1 S.C.R. 438
• THE MANAGEMENT OF ORIENTAL MERCANTILE AGENCY versus THE PRESIDING OFFICER & ORS. — [1973] 2 S.C.R. 932
• THE PANIPAT CO-OPERATIVE SUGAR MILLS versus THE UNION OF INDIA — [1973] 2 S.C.R. 860
• THE SILK AND ART SILK MILLS' ASSOCIATION LTD. versus MILL MAZDOOR SABHA — [1973] 1 S.C.R. 277
• THE STATE OF GUJARAT versus MANSHANKAR PRABHASANKAR DWIVEDI — [1973] 1 S.C.R. 313
• THE STATE OF TAMIL NADU versus MADURAI SOUTH INDIA CORPORATION (P) LTD. — [1973] 2 S.C.R. 10
• THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST, BOMBAY versus THE C.L.T. BOMBAY — [1973] 2 S.C.R. 1050
• THE WORKMEN OF H.M.T. & ANR. versus THE PRESIDING OFFICER, NATIONAL TRIBUNAL, CALCUTTA & OTHERS — [1973] 3 S.C.R. 850
• UNION OF INDIA & ORS. versus S. B. KOHLI & ANR. — [1973] 3 S.C.R. 117
• UNION OF INDIA AND OTHERS versus RAI SINGH DEB SINGH BIST & ANR. — [1973] 3 S.C.R. 102
• UNION OF INDIA OWNER OF THE EASTERN RAILWAY versus THE COMMISSIONER OF SAHIBGANJ MUNICIPALITY — [1973] 3 S.C.R. 541
• UNION OF INDIA versus G. R. PRABHAVALKAR & ORS. — [1973] 3 S.C.R. 714
• UNION OF INDIA versus K. P. JOSEPH AND ORS. — [1973] 2 S.C.R. 752
• UNION OF INDIA versus M/S. MODI INDUSTRIES LTD. — [1973] 3 S.C.R. 835
• UNION OF INDIA versus MAJ. I. C. LALA ETC. ETC. — [1973] 3 S.C.R. 818
• UNION OF INDIA versus SHRI RAM MEHAR & ANR. — [1973] 2 S.C.R. 720
• UNION OF INDIA versus SRI SARADA MILLS LTD. — [1973] 2 S.C.R. 464
• UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY LTD. versus U.P. ELECTRICITY BOARD — [1973] 3 S.C.R. 107
• UTIAR PRADESH CO-OPERATIVE FEDERATION versus THE STATE OF U.P. & ORS. — [1973] 3 S.C.R. 402
• V. NAGAPPA versus IRON ORE MINES CESS COMMISSIONER & ANOTHER — [1973] 3 S.C.R. 943
• VEERPAL SINGH versus DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, MEERUT & ORS. — [1973] 3 S.C.R. 430
• VEERPAL SINGH versus REGISTRAR, COOPERATIVE SOCIETIES, U.P. & ORS. — [1973] 3 S.C.R. 418
• WORKMEN OF M/S BATA SHOE CO., (P) LTD. versus M/S BATA SHOE CO. (P) LTD. — [1973] 1 S.C.R. 450
• WORKMEN OF MESSRS FIRESTONE TYRE & RUBBER COMPANY OF INDIA (P.) LTD. versus MANAGEMENT & OTHERS — [1973] 3 S.C.R. 587
• Y. A. MAMARDE AND ORS. versus AUTHORITY UNDER THE MINIMUM WAGES ACT (SMALL CAUSES COURT) NAGPUR & ANR. — [1973] 1 S.C.R. 161
• YESHWANT AND ORS. versus STATE OF MAHARASHTRA — [1973] 1 S.C.R. 291

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