Supreme Court of India — 1969

316 reported judgments.

Open in Lexace

ABDUL KARIM AND OTHERS versus STATE OF WEST BENGAL — [1969] 3 S.C.R. 479
ABDUL RAHIMAN KHAN versus SADASIVA TRIPATHI — [1969] 1 S.C.R. 351
AGRA ELECTRIC SUPPLY CO. LTD. versus THE LABOUR COURT, MEERUT & ANR. — [1969] 2 S.C.R. 675
AJAIB SINGH versus JOGINDER SINGH — [1969] 1 S.C.R. 145
AKHTAR ALAM versus THE STATE OF BIHAR — [1969] 2 S.C.R. 682
ALMOHAN DAS AND ORS. versus STATE OF WEST BENGAL — [1969] 2 S.C.R. 520
AMALGAMATED ELECTRICITY CO. versus MUNICIPAL COMMITTEE, AJMER — [1969] 1 S.C.R. 430
AMRIT LAL AMBALAL PATEL versus HIMATBHAI GOMANBHAI PATEL & ANOTHER — [1969] 1 S.C.R. 277
AMRITSAGAR GUPTA & ORS. versus SUDESH BEHARI LAL & ORS. — [1969] 3 S.C.R. 1002
ARATI PAUL versus THE REGISTRAR, ORIGINAL SIDE, HIGH COURT CALCUTTA & ORS. — [1969] 3 S.C.R. 926
ARJAN SINGH AND ANR. versus THE STATE OF PUNJAB AND ORS . — [1969] 2 S.C.R. 347
ASHIQ MIYAN AND ORS. versus STATE OF MADHYA PRADESH — [1969] 1 S.C.R. 188
ASSISTANT COLLECTOR OF CUSTOMS & ANR. versus L. R. MALWANI AND ANR. — [1969] 2 S.C.R. 438
B. C. MOHINDRA versus THE MUNICIPAL BOARD, SAHARANPUR — [1969] 2 S.C.R. 794
B. SHANKARA RAO BADAMI & ORS. versus STATE OF MYSORE & ANR. — [1969] 3 S.C.R. 1
BABU RAM PRAKASH CHANDRA MAHESHW ARI versus ANTARIM ZILA PARISHAD MUZAFFAR NAGAR — [1969] 1 S.C.R. 518
BADRI PRASAD versus STATE OF MADHYA PRADESH & ANR. — [1969] 2 S.C.R. 380
BAHADUR SINGH & ANR. versus MUNI SUBRAT DASS & ANR. — [1969] 2 S.C.R. 432
BAI RADHA versus STATE OF GUJARAT — [1969] 2 S.C.R. 799
BAIDYA NATH PRASAD SRIVASTAVA versus STATE OF BIHAR — [1969] 1 S.C.R. 172
BALADIN RAM versus COMMISSIONER OF INCOME-TAX, U.P. — [1969] 1 S.C.R. 800
BALAMMAL & ORS. ETC. versus STATE OF MADRAS & ORS. ETC. — [1969] 1 S.C.R. 90
BALCHAND versus INCOME-TAX OFFICER, SAGAR — [1969] 1 S.C.R. 704
BANK OF BIHAR LTD. versus DAMODAR PRASAD & ANR. — [1969] 1 S.C.R. 620
BASHIRA versus STATE OF U.P. — [1969] 1 S.C.R. 32
BEGUM SURIYA RASHID & ORS. versus STATE OF MADHYA PRADESH — [1969] 1 S.C.R. 869
BENGAL CHEMICAL & PHARMACEUTICAL WORKS LTD. versus ITS WORKMEN — [1969] 2 S.C.R. 113
BEOHAR RAJENDRA SINHA & ORS. versus STATE OF M.P. & ORS. — [1969] 3 S.C.R. 955
BHAGWAN DAS versus PARAS NATH — [1969] 2 S.C.R. 297
BHANUPRASAD HARIPRASAD DAVE RAJUJI GAMBHIRJI versus THE STATE OF GUJARAT — [1969] 1 S.C.R. 22
BHARAT NIDHI LTD. versus TAKHATMAL & ORS. — [1969] 1 S.C.R. 595
BIBHUTI BHUSAN DAS GUPTA AND ANR. versus STATE OF WEST BENGAL — [1969] 2 S.C.R. 104
BIBI AISHA & ORS. versus BIHAR SUBAI SUNNI MAJLIS AVAQAF & ORS. — [1969] 1 S.C.R. 417
BIDYA DEB BARMA ETC. versus DISTRICT MAGISTRATE, TRIPURA, AGARTALA — [1969] 1 S.C.R. 562
BOARD OF DIRECTORS OF THE SOUTH ARCOT ELECTRICITY DISTRIBUTION CO. LTD. versus N. K. MOHAMMAD KHAN, ETC. — [1969] 2 S.C.R. 902
BOOTHALINGA AGENCIES versus V. T. C. PORIASWAMI NADAR — [1969] 1 S.C.R. 65
BUNNA PRASAD AND ORS. versus THE STATE OF U.P. & ANR. — [1969] 1 S.C.R. 115
C. R. NAGAPPA versus THE COMMISSIONER OF INCOME-TAX, MYSORE — [1969] 1 S.C.R. 979
CALTEX (INDIA) LTD. versus BHAGWAN DEVI MARODIA — [1969] 2 S.C.R. 238
CENTRAL BANK OF INDIA LTD., NEW DELHI versus SHRI PRAKASH CHAND JAIN — [1969] 1 S.C.R. 735
CHAIRMAN, M/S. BROOKE BOND INDIA PVT. LTD. versus CHANDRA NATH CHOUDHARY — [1969] 1 S.C.R. 919
CHARITY COMMISSIONER, BOMBAY versus THE ADMINISTRATOR OF THE SHRINGERI MATH AND ITS PROPERTIES — [1969] 1 S.C.R. 660
CHATURBHUJ. PANDA & ORS. versus THE COLLECTOR, RAIGARH — [1969] 1 S.C.R. 412
CHOCKALINGA SETHURAYAR & ORS. versus ARUMANAYAKAM — [1969] 1 S.C.R. 874
COMMISSIONER OF INCOME TAX, MADRAS versus S. CHENNIAPPA MUDALIAR, MADURAI — [1969] 3 S.C.R. 818
COMMISSIONER OF INCOME-TAX, BANGALORE versus SHRI D. C. SHAH — [1969] 3 S.C.R. 586
COMMISSIONER OF INCOME-TAX, BANGALORE versus THE UNION OF TILE EXPORTS, BANGALORE — [1969] 2 S.C.R. 55
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA versus M/S. KIRKEND COAL COMPANY — [1969] 3 S.C.R. 983
COMMISSIONER OF INCOME-TAX, BIHAR versus RAMNIKLAL KOTHARI — [1969] 3 S.C.R. 860
COMMISSIONER OF INCOME-TAX, CALCUTTA, NOW WEST BENGAL III versus IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LTD. — [1969] 3 S.C.R. 804
COMMISSIONER OF INCOME-TAX, GUJARAT versus M/S. B. M. KHARWAR — [1969] 1 S.C.R. 651
COMMISSIONER OF INCOME-TAX, KERALA versus K. B. KALIKUTTY AND ANR. — [1969] 1 S.C.R. 531
COMMISSIONER OF INCOME-TAX, KERALA versus M/S. MANICK SONS — [1969] 3 S.C.R. 708
COMMISSIONER OF INCOME-TAX, U.P. versus JAGANNATH MAHADEO PRASAD, ETC. — [1969] 1 S.C.R. 537
COMMISSIONER OF INCOME-TAX, U.P. versus M/S. MADAN GOPAL RADHEY LAL — [1969] 2 S.C.R. 7
COMMISSIONER OF INCOME-TAX, WEST BENGAL versus ALLAHABAD BANK LIMITED — [1969] 3 S.C.R. 722
COMMISSIONER OF SALES TAX, MADHYA PRADESH, INDORE versus MADHYA PRADESH ELECTRICITY BOARD, JABALPUR — [1969] 2 S.C.R. 939
COMMISSIONER OF SALES TAX, U.P. versus DR. SUKH DEO — [1969] 1 S.C.R. 710
COMMISSIONER OF SALES-TAX, INDORE versus M/S. MOHD. HUSSAIN RAHIM BUX, MAIHAR — [1969] 1 S.C.R. 880
COMMISSIONER OF WEALTH-TAX, MADRAS versus SMT. MUTHUKRISHNA AMMAL — [1969] 2 S.C.R. 1
COMMISSIONER OJ!' INCOME-TAX, ANDHRA PRADESH, HYDERABAD versus A. DHARMA REDDY, MORTHAD — [1969] 3 S.C.R. 782
CRICKET CLUB OF INDIA LTD. versus THE BOMBAY LABOUR UNION & ANOTHER — [1969] 1 S.C.R. 600
D. R. GURUSHANTAPPA versus ABDUL KHUDDUS ANWAR & ORS. — [1969] 3 S.C.R. 425
DAFFADAR BHAGAT SINGH & SONS versus THE INCOME-TAX OFFICER, A-WARD, FEROZEPORE — [1969] 1 S.C.R. 828
DATTARAYA S/O KESHAV TAWALAY versus SHAIKH MAHBOOB SHAIKH ALI & ANR. — [1969] 2 S.C.R. 514
DEBABRATA BANDOPADHYAY versus THE STATE OF WEST BENGAL & ANR. — [1969] 1 S.C.R. 304
DECCAN MERCHANTS CO-OPERATIVE BANK LTD. versus M/S. DALICHAND JUGRAJ JAIN AND ORS. — [1969] 1 S.C.R. 887
DELHI ADMINISTRATION versus CHANAN SHAH — [1969] 3 S.C.R. 653
DELHI CLOTH & GENERAL MILLS CO., LTD. versus WORKMEN AND ORS. ETC. — [1969] 2 S.C.R. 307
DEWAJI versus GANPATLAL — [1969] 1 S.C.R. 573
DHANI DEVI versus SANT BIHARI & ORS . — [1969] 2 S.C.R. 507
DR. DEVENDRA M. SURTI versus STATE OF GUJARAT — [1969] 1 S.C.R. 235
DURGA DAS KHANNA versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1969] 3 S.C.R. 462
DURGA PRASHAD versus CHIEF CONTROLLER OF IMPORTS & EXPORTS & ORS. — [1969] 2 S.C.R. 861
DY. COMMISSIONER OF AGRICULTURAL INCOME TAX, AND SALES TAX,CENTRAL ZONE, ERNAKULAM versus M/S. PALAMPADAM PLANTATIONS LTD., KOTTAYAM — [1969] 3 S.C.R. 674
FLRM ISHARDAS DEVI CHAND & ANR. versus R. B. PARKASH CHAND & ANR. — [1969] 3 S.C.R. 677
G.E.C. (P) LTD. NAINI, ALLAHABAD versus THE LABOUR COURT, ALLAHABAD — [1969] 1 S.C.R. 543
GANESH PRASAD DIXIT versus COMMISSIONER OF SALES TAX, MADHYA PRADESH — [1969] 3 S.C.R. 490
GIANI RAM & ORS. versus RAMJI LAL & ORS. — [1969] 3 S.C.R. 944
GOKA RAMALINGAM versus BODDU ABRAHAM & ANR. — [1969] 2 S.C.R. 992
GOPPULAL versus THAKURJI SHRIJI SHRIJI DWARKADHEESHJI & ANR. — [1969] 3 S.C.R. 989
GOVARDHAN DASS & 8 ORS. versus SMT. SITABAI — [1969] 1 S.C.R. 270
GOVIND SAHAI versus THE STATE OF U.P. — [1969] 1 S.C.R. 176
GUJARAT ELECTRICITY BOARD versus SHANTILAL R. DESAI — [1969] 1 S.C.R. 580
GUJARAT ELECTRICITY BOARD versus GIRDHARLAL MOTILAL AND ANR. — [1969] 1 S.C.R. 589
GURUJI SHRIHAR BALIRAM JIVATODE versus VITHALRAO & ORS. — [1969] 2 S.C.R. 766
H. L. SUD, INCOME-TAX OFFICER, BOMBAY versus TATA ENGINEERING & LOCOMOTIVE CO. LTD. BOMBAY — [1969] 2 S.C.R. 21
H. V. KAMATH versus CH. NITIRAJ SINGH — [1969] 3 S.C.R. 813
HADIBANDHU DAS versus DISTRICT MAGISTRATE, CUTTACK & ANR. — [1969] 1 S.C.R. 227
HANSRAJ GORDHANDAS versus H. H. DAVE, ASSISTANT COLLECTOR OF CENTRAL EXCISE & CUSTOMS, SURAT & TWO ORS. — [1969] 2 S.C.R. 253
HARCHARAN SINGH versus MOHINDER SINGH & ORS. — [1969] 1 S.C.R. 198
HARDEODAS JAGANNATH versus STATE OF ASSAM & ORS. — [1969] 2 S.C.R. 261
HARI CHAND AGGARWAL versus BATALA ENGINEERING CO. LTD. — [1969] 2 S.C.R. 201
HARNATH SINGH versus STATE OF MADHYA PRADESH — [1969] 2 S.C.R. 289
HEAVY ENGINEERING MAZDOOR UNION versus THE STATE OF BIHAR & ORS. — [1969] 3 S.C.R. 995
HIND TRADING COMPANY versus UNION OF INDIA & ANR. — [1969] 2 S.C.R. 533
HINDUSTAN STEEL LTD. versus M/S. DALIP CONSTRUCTION COMPANY — [1969] 3 S.C.R. 736
HIRALAL AGRAWAL, ETC. versus RAMPADARATH SINGH & ORS., ETC. — [1969] 1 S.C.R. 328
HOOGLY TRUST (PRIVATE) LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL AND ANDAMAN AND NICOBAR ISLANDS — [1969] 3 S.C.R. 557
HYDRO (ENGINEERS) PVT. LTD. versus TIIE WORKMEN — [1969] 1 S.C.R. 156
ILLIAS versus COLLECTOR OF CUSTOMS, MADRAS — [1969] 2 S.C.R. 613
IN RE : P. C. SEN versus IN RE : P. C. SEN — [1969] 2 S.C.R. 649
IN RE : SUSHANTA GOSWAMI AND OTHERS versus NO RESPONDENT — [1969] 3 S.C.R. 138
IN THE MATTER OF MADHU LIMAYE & ORS. versus NO RESPONDENT — [1969] 3 S.C.R. 154
INCOME TAX OFFICER versus M. K. MOHAMMED KUNHI — [1969] 2 S.C.R. 65
INCOME TAX OFFICER, DISTT. LL(II), KANPUR AND OTHERS versus SHRI MANI RAM ETC. — [1969] 1 S.C.R. 724
INDIAN OXYGEN LTD. versus THEIR WORKMEN — [1969] 1 S.C.R. 550
ISHWAR SINGH BINDRA & ORS. versus THE STATE OF U.P. — [1969] 1 S.C.R. 219
ISHWARLAL GIRDHARLAL PAREKH versus STATE OF MAHARASHTRA AND ORS. — [1969] 1 S.C.R. 193
J. K. (BOMBAY) (P) LTD. versus NEW KAISER-I-HIND SPG. & WVG. CO. LTD. & ORS. ETC. — [1969] 2 S.C.R. 866
J. K. STEEL LTD. versus UNION OF INDIA — [1969] 2 S.C.R. 481
J. K. WOOLLEN MANUFACTURERS versus COMMISSIONER OF INCOME-TAX, U.P. — [1969] 1 S.C.R. 525
J. P. JANI, INCOME-TAX OFFICER, CIRCLE IV, WARD-G, AHMEDABAD & ANR. versus INDUPRASAD DEVSHANKAR BHATT — [1969] 1 S.C.R. 714
JAI LAL versus DELHI ADMINISTRATION — [1969] 1 S.C.R. 140
JAI NARAIN versus KISHEN CHAND — [1969] 3 S.C.R. 855
JAIMAL & ANR. versus FINANCIAL COMMISSIONER, PUNJAB & ORS. — [1969] 2 S.C.R. 210
JANG BAHADUR SINGH versus BAIJ NATII TIWARI — [1969] 1 S.C.R. 134
JINDAS OIL MILL & ORS. versus GODHRA ELECTRICITY CO. LTD. — [1969] 3 S.C.R. 836
JOSHBHAI CHUNIBHAI PATEL versus ANWAR BEG A. MIRZA — [1969] 2 S.C.R. 97
JOTISH CHANDRA CHAUDHARY versus THE STATE OF BIHAR — [1969] 1 S.C.R. 130
JUGGI LAL KAMLAPAT versus COMMLISIONER OF INCOME-TAX, U.P. — [1969] 1 S.C.R. 988
K. BRAHMA SURAIAH & ANR. versus LAKSHMINARAYANA — [1969] 2 S.C.R. 933
K. M. VISWANATHA PILLAI versus K. M. SHANMUGHAM PILLAI — [1969] 2 S.C.R. 896
K. MANICKCHAND & ORS. versus ELIAS SALEH MOHAMED SAIT & ANR. — [1969] 2 S.C.R. 1061
K. MANICKCHAND & ORS. versus ELIAS SALEH MOHAMED SAIT & ORS. — [1969] 2 S.C.R. 1082
K. VENKATESWARA RAO AND ANR. versus BEKKAM NARASIMHA REDDI & ORS. — [1969] 1 S.C.R. 679
KALINGA TUBES LTD. versus THEIR WORKMEN — [1969] 1 S.C.R. 287
KALVA SURYANARAYAL'LA versus INCOME-TAX OFFICER, A-3, WARD, HYDERABAD — [1969] 1 S.C.R. 840
KAMARAJU VENKATA KRISHNA RAO versus THE SUB-COLLECTOR, ONGOLE AND ANR. — [1969] 1 S.C.R. 624
KANGRA VALLEY SLATE CO. LTD. versus STATE OF PUNJAB & ORS. — [1969] 3 S.C.R. 165
KANTI PRASAD JAYSHANKER YAGNIK versus PURSHOTTAMDAS RANCHHODDAS PATEL AND OTHERS — [1969] 3 S.C.R. 400
KAPURCHAND SHRIMAL versus TAX RECOVERY OFFICER, HYDERABAD & ORS. — [1969] 1 S.C.R. 691
KARAM CHAND THAPAR & BROS. (P) LTD. versus COMMISSIONER OF INCOME-TAX, (CENTRAL) CALCUTTA — [1969] 3 S.C.R. 796
KAUSHALYA DEVI & ORS. versus SHRI K. L. BANSAL — [1969] 2 S.C.R. 1048
KHAJE KHANAVAR KHADERKHAN HUSSAIN KHAN AND OTHERS versus SIDDAVANBALLI NIJALINGAPPA & ANR. — [1969] 3 S.C.R. 524
KONAPPA RUDRAPPA NADGOUDA versus VISHWANATH REDDY & ANR. — [1969] 1 S.C.R. 395
KONAPPA RUDRAPPA NADGOUDA versus VISHWANATH REDDY & ANR. — [1969] 2 S.C.R. 90
KOTESWAR VITTAL KAMATH versus K. RANGAPPA BALIGA & CO. — [1969] 3 S.C.R. 40
KRISHNA BALLABH SAHAY AND ORS. versus COMMISSION OF ENQUIRY & ORS. — [1969] 1 S.C.R. 387
KUCHWAR LIME AND STONE CO. versus M/S. DEHRI ROHTAS LIGHT RAILWAY CO. LTD. & ANR. — [1969] 1 S.C.R. 359
KUMAR SHREE DIGBIJAYSINHJI versus NANJISAVDAS & ORS. — [1969] 1 S.C.R. 405
KUSHRO S. GANDHI & ORS. versus N. A. GAJDAR & ORS . — [1969] 2 S.C.R. 959
L. D. HEALY versus STATE OF UTTAR PRADESH — [1969] 2 S.C.R. 948
L. R. GANAPATHI THEVAR versus SRI NAVANEETHASWARASWAMI DEVASTHANAM, SIKKI — [1969] 1 S.C.R. 508
LACHHMAN DASS & OTHERS versus MUNICIPAL COMMITIEE, JALALABAD & OTHERS — [1969] 3 S.C.R. 645
LAKHI PRASAD AGARWAL versus NATHMAL DOKANIA — [1969] 2 S.C.R. 41
LAKSHMIRATTAN COTTON MILLS versus COMMISSIONER OF INCOME-TAX, U.P. — [1969] 1 S.C.R. 951
LALTA AND ORS. versus STATE OF UTTAR PRADESH — [1969] 2 S.C.R. 526
LAXMAN BALKRISHNA JOSHI versus TRIMBAK BAPU GODBOLE AND ANR. — [1969] 1 S.C.R. 206
LAXMIPAT SINGHANIA versus COMMISSIONER OF INCOME-TAX, U.P. — [1969] 1 S.C.R. 904
LOONKARAN SETHIYA versus STATE BANK OF JAIPUR & ORS. — [1969] 1 S.C.R. 122
M. C. VERGHESE versus T. J. PONNAN & ANR. — [1969] 2 S.C.R. 692
M. L. ABDUL JABHAR SAHIB versus H. V. VENKATA SASTRI & SONS & ORS. — [1969] 3 S.C.R. 513
M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY versus THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAY — [1969] 3 S.C.R. 669
M/S. JAIPUR UDYOG LTD. & ANR. versus COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN AND ANOTHER — [1969] 2 S.C.R. 193
MAGANBHAI ISHWARBHAI PATEL versus UNION OLF INDIA AND ANR. — [1969] 3 S.C.R. 254
MAGANLAL CHHOTALAL DESAI versus CHANDRAKANT MOTILAL — [1969] 1 S.C.R. 58
MAHADEO versus SHANTIBHAI AND ORS. — [1969] 2 S.C.R. 422
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus SHRI BALWANT REGULAR MOTOR SERVICE AMRAVATI & ORS. — [1969] 1 S.C.R. 808
MALINI AYYAPA NAICKER (NOW DEAD) THROUGH L.R. ETC. ETC. versus SETH MANGHRAJ UDHAVDAS FIRM BY MANAGING PARTNER CHATHURBHUJ CHHABILDAS (DEAD) THEREAFTER BY L.RS. & ORS. — [1969] 3 S.C.R. 698
MALKIAT SINGH & ANR. versus STATE OF PUNJAB — [1969] 2 S.C.R. 663
MALOJIRAO NARASINGHRAO SHITOLE versus THE STATE OF MADHYA PRADESH — [1969] 3 S.C.R. 901
MANAGEMENT OF CHURAKULAM TEA ESTATE (P) LTD. versus THE WORKMEN & ANR. — [1969] 1 S.C.R. 931
MANAGEMENT OF FERTILIZER CORPORATION OF INDIA versus THE WORKMEN — [1969] 2 S.C.R. 706
MANAGEMENT SHAHDARA (DEL,HI) SAHARANPUR LIGHT RAILWAY CO., LTD. versus S.S. RAILWAY WORKERS UNION — [1969] 2 S.C.R. 131
MANAGER, M/S. PYARCHAND KESARIMAL PONWAL BIDI FACTORY versus OMKAR LAXMAN THANGE & ORS. — [1969] 2 S.C.R. 272
MANSUKHLAL & BROTHERS, BOMBAY versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1969] 1 S.C.R. 970
MANUBHAI NANDLAL AMERSEY versus POPATLAL MANILAL JOSHI & ORS. — [1969] 3 S.C.R. 217
METAL BOX CO. OF INDIA LTD. versus THEIR WORKMEN — [1969] 1 S.C.R. 750
MODI SPINNING & WEAVING MILLS CO. LTD. versus INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE (B), MEERUT — [1969] 3 S.C.R. 592
MOHAMMAD ISMAIL versus NANNEY LAL — [1969] 3 S.C.R. 894
MOHAN MEAKIN BREWERIES LTD. versus COMMISSIONER OF EXCISE, BIHAR & ORS. — [1969] 2 S.C.R. 457
MOHAN RAJ versus SURENDRA KUMAR TAPARIA & ORS. — [1969] 1 S.C.R. 630
MOHD. USMAN MILITARY CONTRACTOR, JHANSI versus UNION OF INDIA, MINISTRY OF DEFENCE — [1969] 2 S.C.R. 232
MOTIBHAI FULABHAI PATEL & CO. versus M/S. R. PRASAD AND ORS. — [1969] 2 S.C.R. 580
MUDIGOWDA GOWDAPPA SANKH & ORS. versus RAMCHANDRA RAVAGOWDA SANKH & ANR. — [1969] 3 S.C.R. 245
MUNICIPAL BOARD, SITAPUR versus PRAYAG NARAIN SAIGAL & FIRM MOOSARAM BHAGWANDAS — [1969] 3 S.C.R. 387
MUNICIPAL COMMITTEE, AMRITSAR & ANR. versus STATE OF PUNJAB & ORS. — [1969] 3 S.C.R. 447
MUNICIPAL COMMITTEE, KHURARI versus DHANNALAL SETHI & ORS. — [1969] 1 S.C.R. 166
MUNICIPAL CORPORATION OF DELHI versus KISHAN DAS & ANOTHER — [1969] 2 S.C.R. 166
MUNICIPAL CORPORATION, INDORE versus SHRI K. N. PALSHIKAR, INDORE — [1969] 2 S.C.R. 13
MUSSAMIYA IMAM HAIDER BAX RAZVI versus RABARI GOVINDHAI RATNABHAI & ORS. — [1969] 1 S.C.R. 785
N. V. NARENDRANATH versus COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD — [1969] 3 S.C.R. 882
NANI GOPAL MITRA versus THE STATE OF BIHAR — [1969] 2 S.C.R. 411
NARBADA PRASAD versus CHHAGAN LAL AND ORS. — [1969] 1 S.C.R. 499
NATIONAL & GRINDLAYS BANK LTD. versus THE MUNICIPAL CORPORATION OF GREATER BOMBAY — [1969] 3 S.C.R. 565
NEW SAVAN SUGAR & GUR REFINING CO. LTD. versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1969] 3 S.C.R. 761
NIRBHAY SINGH versus STATE OF MADHYA PRADESH — [1969] 2 S.C.R. 569
NIRSHI DHOBIN & ORS. versus DR. SUDHIR KUMAR MUKHERJI AND ORS. — [1969] 1 S.C.R. 469
NISHI KANT JHA versus STATE OF BIHAR — [1969] 2 S.C.R. 1033
OFFICIAL TRUSTEE, WEST BENGAL & ORS. versus SACHINDRA NATH CHATTERJEE & ANR. — [1969] 3 S.C.R. 92
ORIENT PAPER MILLS LTD. versus UNION OF INDIA — [1969] 1 S.C.R. 245
ORIENTAL INVESTMENT CO. (P) LTD. versus COMMISSIONER OF INCOME TAX, BOMBAY — [1969] 2 S.C.R. 46
P. BHOOMA REDDY versus STATE OF MYSORE & ORS. — [1969] 3 S.C.R. 14
P. C. K. MUTHIAH CHETTIAR & ORS. versus V. E. S. SHANMUGHAM CHETTIAR & ANR. — [1969] 1 S.C.R. 444
P. M. MOHAMMAD MEERAKHAN versus COMMISSIONER OF INCOME-TAX, ERNAKULAM — [1969] 3 S.C.R. 659
P. N. KRISHNA IYER versus COMMISSIONER OF INCOME-TAX, KERALA — [1969] 1 S.C.R. 943
PADRAUNA RAJKRISHNA SUGAR WORKS LTD. & ORS. versus LAND REFORMS COMMISSIONER, U.P. & . ORS. — [1969] 3 S.C.R. 468
PAOKAI HAOKIP versus RISHANG & ORS. — [1969] 1 S.C.R. 637
PARRY & CO. LTD. versus P. C. PAL & ORS. — [1969] 2 S.C.R. 976
PARSRAM AND ANR. versus SHIVCHAND AND ORS. — [1969] 2 S.C.R. 997
PATEL BHUDER MAVJI ETC. versus JAT MAMDAJI KALAJI (DECEASED) THROUGH L. RS. JAT SAHEB KHAN MAMDAJI ETC. — [1969] 3 S.C.R. 690
PAYMENT OF WAGES INSPECTOR versus SURAJMAL MEHTA & ANR. — [1969] 2 S.C.R. 1051
PERSPECTIVE PUBLICATIONS (P) LTD. & ANR. versus STATE OF MAHARASHTRA — [1969] 2 S.C.R. 779
PIARA SINGH versus STATE OF PUNJAB — [1969] 3 S.C.R. 236
PIERCE LESLIE & CO. LTD. versus VIOLET OUCHTERLONY WAPSHARE AND OTHERS VICE VERSA — [1969] 3 S.C.R. 203
PRABHAKAR V. SINARI versus SHANKER ANANT VERLEKAR — [1969] 2 S.C.R. 1013
PRADUMAN KUMAR versus VIRENDRA GOYAL (DEAD) BY L. RS. — [1969] 3 S.C.R. 950
PRAGA TOOLS CORPORATION versus SHRI C. A. IMANUAL & ORS. — [1969] 3 S.C.R. 773
PURSHOTTAM DAS versus SMT. RAJ MANI DEVI — [1969] 2 S.C.R. 576
PURTABPORE CO. LTD. versus CANE COMMISSIONER OF BIHAR & ORS. — [1969] 2 S.C.R. 807
PUSHKAR MUKHERJEE & ORS. versus THE STATE OF WEST BENGAL — [1969] 2 S.C.R. 635
R. H. BHUTANI versus MISS MANI J. DESAI & ORS. — [1969] 1 S.C.R. 80
R. M. SESHADRI versus G. VASANTHA PAI — [1969] 2 S.C.R. 1019
R. OBLISWAMI NAIDU versus ADDL. STATE TRANSPORT APPELLATE TRIBUNAL, MADRAS & ORS. — [1969] 3 S.C.R. 730
RAGHO PRASAD GUPTA versus SRIKRISHNA PODDAR — [1969] 1 S.C.R. 834
RAGHUNATH & ORS. versus KEDAR NATH — [1969] 3 S.C.R. 497
RAGHUNATH DASS versus UNION OF IJLIDIA AND ANR. — [1969] 1 S.C.R. 450
RAILWAY BOARD, REPRESENTING THE UNION OF INDIA, NEW DELHI AND ANR. versus NIRANJAN SINGH — [1969] 3 S.C.R. 548
RAJ KUMAR MOHAN SINGH & ORS. versus RAJ KUMAR PASUPATINATH SARAN SINGH & ORS. — [1969] 1 S.C.R. 1
RAJPUTANA TRADING CO. LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1969] 1 S.C.R. 1013
RAM KISTO MANDAL AND ANR. versus DHANKISTO MANDAL — [1969] 1 S.C.R. 342
RAMA SHANKAR SINGH & ANR. versus MST. SHYAMLATA DEVI AND ORS. — [1969] 2 S.C.R. 360
RAMANLAL GULAB CHAND SHAH ETC. versus STATE OF GUJARAT & ORS., ETC. — [1969] 1 S.C.R. 42
RAMARAO & ANR. versus NARAYAN & ANR. — [1969] 3 S.C.R. 185
RAMU GOPE AND ORS. versus STATE OF BIHAR — [1969] 2 S.C.R. 558
RANI BAI versus SHRI YADUNANDAN RAM & ANR. — [1969] 3 S.C.R. 789
RASHBIHARI PANDA ETC. versus STATE OF ORISSA — [1969] 3 S.C.R. 374
RATTAN LAL & CO. & ANR. versus THE ASSESSING AUTHORITY & ANR. — [1969] 2 S.C.R. 544
REV. FATHER W. PROOST AND ORS. versus THE STATE OF BIHAR & ORS. — [1969] 2 S.C.R. 73
ROHTAS INDUSTRIES LTD. versus S. D. AGARWAL & ANR. — [1969] 3 S.C.R. 108
ROMESH CHANDRA MEHTA versus STATE OF WEST BENGAL — [1969] 2 S.C.R. 461
S. RAJAGOPAL versus C. M. ARMUGAM & ORS. — [1969] 1 S.C.R. 254
SAHU RAJESHWAR NATH versus INCOME-TAX OFFICER — [1969] 1 S.C.R. 999
SAMANT N. BALAKRISHNA ETC. versus GEORGE FERNANDEZ AND ORS. ETC. — [1969] 3 S.C.R. 603
SAMPAT PRAKASH versus STATE OF JAMMU & KASHMIR — [1969] 3 S.C.R. 574
SAMPAT PRAKASH versus STATE OF JAMMU & KASHMIR & ANR. — [1969] 2 S.C.R. 365
SAMPAT SINGH versus STATE OF RAJASTHAN — [1969] 3 S.C.R. 228
SANGHI JEEVARAJ GHEWAR CHAND & ORS. versus SECRETARY, MADRAS CHILLIES, GRAINS KIRANA MERCHANTS WORKERS UNION & ANR. — [1969] 1 S.C.R. 366
SATISH KUMAR & ORS. versus SURINDER KUMAR & ORS. — [1969] 2 S.C.R. 244
SECURITY & FINANCE (P) LTD. & ANR. versus DATTARAYA RAGHAV AGGE & ORS. — [1969] 2 S.C.R. 668
SHAIK MOHAMMAD UMAR SAHEB versus KALASKAR HASHAM KARIMSAB & ORS. — [1969] 3 S.C.R. 966
SHAKUNTALA DEVI JAIN versus KUNTAL KUMARI & ORS. — [1969] 1 S.C.R. 1006
SHAM SUNDER versus UNION OF INDIA & ORS. — [1969] 1 S.C.R. 312
SHASHIBUSHAN PRASAD MISHRA & ANR. versus BABUJI RAI & ORS. — [1969] 2 S.C.R. 971
SHEIKH ABDUL REHMAN versus JAGAT RAM ARYAN — [1969] 3 S.C.R. 597
SHEODHAN SINGH versus MOHAN LAL GAUTAM — [1969] 3 S.C.R. 417
SHEONATH PRASAD & ORS. versus STATE OF BIHAR — [1969] 1 S.C.R. 150
SHIV RAJ SINGH versus DELHI ADMINISTRATION — [1969] 1 S.C.R. 183
SHIVASHANKAR PRASAD SHAH & ORS. versus BAIKUNTH NATH SINGH & ORS. — [1969] 3 S.C.R. 908
SIHOR ELECTRICITY WORKS LTD. versus THE GUJARAT ELECTRICITY BOARD AND ANR. — [1969] 3 S.C.R. 438
SK. PIRU BUX & ORS. versus KALANDI PATI RAO & ORS. — [1969] 2 S.C.R. 563
SOLI PESTONJI MAJOO & ORS. versus GANGADHAR KHEMKA — [1969] 3 S.C.R. 33
SOM DATT DATTA versus UNION OF INDIA AND ORS. — [1969] 2 S.C.R. 177
STANDARD MOTOR UNION PVT. LTD. versus STATE OF KERALA & ORS. — [1969] 1 S.C.R. 464
STATE BANK OF INDIA versus GHAMANDI RAM (DEAD) THROUGH SHRI GURBAX RAI — [1969] 3 S.C.R. 681
STATE BANK OF INDIA versus RAJENDRA KUMAR SINGH & ORS. — [1969] 2 S.C.R. 216
STATE OF ANDHRA PRADESH versus KOKKILIAGADA MEERAYYA AND ANR. — [1969] 2 S.C.R. 1004
STATE OF ANDHRA PRADESH versus YEDLA PERRAYA — [1969] 2 S.C.R. 623
STATE OF ASSAM AND ANOTHER versus DEVA PRASAD BARUA & ANOTHER — [1969] 1 S.C.R. 698
STATE OF GUJARAT versus ACHARYA SHRI DEVENDRA PRASAD JI — [1969] 1 S.C.R. 456
STATE OF GUJARAT versus DR. R. B. CHANDRACHUD — [1969] 2 S.C.R. 755
STATE OF GUJARAT versus JETAWAT LAL SINGH AMAR SINGH & ORS. — [1969] 1 S.C.R. 615
STATE OF GUJARAT versus SHRI SHANTILAL MANGALDAS & ORS. — [1969] 3 S.C.R. 341
STATE OF KERALA versus HAJI K. HAJI K. KUTTY NAHA & ORS. ETC. — [1969] 1 S.C.R. 645
STATE OF MADRAS versus M/S. K. C. P. LTD. — [1969] 1 S.C.R. 778
STATE OF MAHARASHTRA versus BAISHANKAR AVALRAM JOSHI & ANOTHER — [1969] 3 S.C.R. 917
STATE OF MAHARASHTRA versus MUMBAI UPNAGAR GRAMODYOG SANGH — [1969] 2 S.C.R. 392
STATE OF MYSORE & ANR. versus D. ACHIAH CHETTY ETC. — [1969] 3 S.C.R. 55
STATE OF PUNJAB & ORS. versus M/S. CHANDU LAL KISHORI LAL & ORS. ETC. — [1969] 3 S.C.R. 849
STATE OF PUNJAB AND ORS. versus BHAI ARDAMAN SINGH & ORS. ETC. — [1969] 1 S.C.R. 283
STATE OF PUNJAB versus BRI.J LAL PALTA — [1969] 1 S.C.R. 853
STATE OF PUNJAB versus SAT PAL DANG & ORS. — [1969] 1 S.C.R. 478
STATE OF RAJASTHAN & ANR. versus M/S. KARAM CHAND THAPPAR & BROS. LTD. — [1969] 1 S.C.R. 861
STATE OF RAJASTHAN versus MAN INDUSTRIAL CORPORATION LTD. — [1969] 3 S.C.R. 505
STATE OF RAJASTHAN versus THE MEWAR SUGAR MILLS LTD., BHOPALSAGAR — [1969] 1 S.C.R. 845
STATE OF UTIAR PRADESH & ORS. versus SHAH MOHAMMAD & ANR. — [1969] 3 S.C.R. 1006
STATE OF UTTAR PRADESH & ORS. versus HARISH CHANDRA SINGH — [1969] 3 S.C.R. 392
STATE OF WEST BENGAL versus JUGAL KISHORE MORE & ANR. — [1969] 3 S.C.R. 320
SUDHIR CHANDRA NAWN versus WEALTH-TAX OFFICER, CALCUTTA & ORS. — [1969] 1 S.C.R. 108
SUGRA BIBI versus HAZI KUMMU MIA — [1969] 3 S.C.R. 83
SUKHRAM SINGH AND ANOTHER versus SMT. HARBHEJI — [1969] 3 S.C.R. 752
SURESH KOSHY GEORGE versus THE UNIVERSITY OF KERALA & ORS. — [1969] 1 S.C.R. 317
SURJA versus HARDEVA AND ORS. — [1969] 2 S.C.R. 448
SWARAN LATA GHOSH versus H. K. BANERJEE AND ANR. — [1969] 3 S.C.R. 976
T. S. BALIAH versus T. S. RENGACHARI — [1969] 3 S.C.R. 65
TARAPORE & CO. versus M/S. V/O TRACTORS EXPORT, MOSCOW & ANR. — [1969] 2 S.C.R. 699
TARAPORE & CO., MADRAS versus M/S. V/O TRACTORS EXPORT, MOSCOW AND ANR. — [1969] 2 S.C.R. 920
THE PREMIER AUTOMOBILES LTD. versus S. N. SHRIVASTAVA & ANR. — [1969] 2 S.C.R. 353
THIRD INCOME-TAX OFFICER, MANGALORE versus M. DAMODAR BHAT — [1969] 2 S.C.R. 29
TILOKCHAND MOTICHAND & ORS. versus H. B. MUNSHI & ANR. — [1969] 2 S.C.R. 824
TRILOKI NATH & ANR. versus STATE OF JAMMU & KASHMIR & ORS. — [1969] 1 S.C.R. 103
UMRAO SINGH versus DARBARA SINGH & ORS. — [1969] 1 S.C.R. 421
UNION OF INDIA & ORS. versus K. RAJAPPA MENON — [1969] 2 S.C.R. 343
UNION OF INDIA & ORS. versus M/S. RAI BAHADUR SHREE RAM DURGA PRASAD (P) LTD. & ORS. — [1969] 2 S.C.R. 727
UNION OF INDIA versus BRIJLAL PURUSHOTTAMDAS — [1969] 1 S.C.R. 910
UNION OF INDIA versus JAI NARAIN MISRA — [1969] 2 S.C.R. 588
UNION OF INDIA versus MOTILAL PADAMPAT SUGAR MILLS CO. (P) LTD. — [1969] 3 S.C.R. 75
UNION OF INDIA versus RADHA KISSEN AGARWALLA & ANR. — [1969] 3 S.C.R. 28
UNION OF INDIA versus SALWEEN TIMBER CONSTRUCTION (INDIA) & ORS. — [1969] 2 S.C.R. 224
V. D. M. R. M. M. R. M. MUTHIAH CHETTIAR versus COMMISSIONER OF INCOME-TAX, MADRAS — [1969] 3 S.C.R. 715
V. P. GOPALA RAO versus PUBLIC PROSECUTOR, ANDHRA PRADESH — [1969] 3 S.C.R. 875
V. SANJEEVARAYA MUDALIAR versus N. A. RAGHAVACHARY — [1969] 2 S.C.R. 158
V. VENUGOPALA RAVI VARMA RAJAH versus UNION OF INDIA & ANR. — [1969] 3 S.C.R. 827
VALLABHAI NATHABHAI versus BAI JIVI & ORS. — [1969] 3 S.C.R. 309
VIDYA SAGAR JOSHI versus SURINDER NATH GAUTAM — [1969] 2 S.C.R. 84
VIJAY COTTON & OIL MILLS LTD. versus THE STATE OF GUJARAT — [1969] 2 S.C.R. 60
VIRJI RAM SUTARIA versus NATHALAL PREMJI BHANVADIA AND ORS. — [1969] 2 S.C.R. 627
VISWESARDAS GOKULDAS versus B. K. NARAYAN SINGH & ANR. — [1969] 3 S.C.R. 581
WESTERN U.P. ELECTRIC POWER & SUPPLY COMPANY LTD. versus STATE OF U.P. & ANR. — [1969] 3 S.C.R. 865
WORKMEN OF GUJARAT ELECTRICITY BOARD, BARODA versus THE GUJARAT ELECTRICITY BOARD, BARODA — [1969] 3 S.C.R. 174
WORKMEN OF INDIAN EXPRESS (P) LTD. versus THE MANAGEMENT — [1969] 2 S.C.R. 913
WORKMEN OF ORIENT PAPER MILLS LTD. BRAJRAJNAGAR versus M/S. ORIENT PAPER MILLS LTD. — [1969] 1 S.C.R. 666
WORKMEN OF SHRI BAJRANG JUTE MILLS LTD. versus EMPLOYERS OF SHRI BAJRANG JUTE MILLS LTD. — [1969] 2 S.C.R. 593
WORKMEN OF THE INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED, GUNTUR versus MANAGEMENT OF THE INDIAN LEAF TOBACCO DEVELOPMENT CO. LTD., GUNTUR — [1969] 2 S.C.R. 282
YOGENDRA NATH NASKAR versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1969] 3 S.C.R. 742