Supreme Court of India — 1992

362 reported judgments.

Open in Lexace

A.P. STATE ROAD TRANSPORT CORPORATION versus P.V. RAMAMOHAN CHOWDHARY AND ORS. — [1992] 1 S.C.R. 830
A.R. RANGAMANNAR NAJDU versus SUB COLLECTOR OF CHIDAMBARAM — [1992] 3 S.C.R. 890
AA. HAJA MUNIUDDIN versus INDIAN RAILWAYS — [1992] SUPP. 3 S.C.R. 72
ADDL. COMMISSIONER OF INCOME TAX, GUJARAT versus I.M. PATEL AND CO. — [1992] 2 S.C.R. 914
AHER MAYA VISA AND OTHERS versus STATE OF GUJARAT — [1992] SUPP. 1 S.C.R. 532
AHMEDABAD MUNICIPAL CORPORATION versus DILBAGSINGH BALWANTSINGH AND ORS. — [1992] 2 S.C.R. 322
AHMEDABAD URBAN DEVELOPMENT AUTHORITY versus SHARAD KUMAR JAYANTIKUMAR PASAWALLA & ORS. — [1992] 3 S.C.R. 328
AKHARA BRAHM BUTA, AMRITSAR versus STATE OF PUNJAB AND ANOTHER — [1992] SUPP. 1 S.C.R. 1
AMERICAN EXPRESS BANK LTD. versus CALCUTTA STEEL CO. AND ORS. — [1992] SUPP. 3 S.C.R. 833
AMRIT BANASPATI CO. LTD. AND ANR. versus STATE OF PUNJAB AND ANR. — [1992] 2 S.C.R. 13
ANANT B. TIMBODIA versus UNION OF INDIA AND ORS . — [1992] 1 S.C.R. 997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABADBAD versus G.T. VENKATASWAMY REDDY AND ORS. — [1992] SUPP. 1 S.C.R. 4
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION versus M.GURIVI REDDY AND ORS. ETC. ETC. — [1992] 3 S.C.R. 935
ANITA LAXMI NARAYAN SINGH versus LAXMI NARAIN SINGH — [1992] 2 S.C.R. 316
ANSAL PROPERTIES & INDUSTRIES (P) LTD. AND ANR. versus DELHI DEVELOPMENT AUTHORITY AND ORS. — [1992] 3 S.C.R. 465
ARTI K. CHHABRA AND ORS. versus UNION OF INDIA AND ORS. — [1992] SUPP. 3 S.C.R. 511
ARVIND MILLS LTD. versus COMMISSIONER OF INCOME TAX, GUJARAT — [1992] 3 S.C.R. 557
ASHOK KUMAR SHARMA AND ANR versus CHANDER SHEKHER AND ANR. — [1992] SUPP. 3 S.C.R. 768
ASHOK SINGH versus ASSISTANT CONTROLLER OF ESTATE DUTY, CALCUTTA AND OTHERS — [1992] 3 S.C.R. 190
ASHWANI KUMAR DHINGRA versus STATE OF PUNJAB — [1992] 2 S.C.R. 39
ASLAM BABALAL DESAI versus STATE OF MAHARASHTRA — [1992] SUPP. 1 S.C.R. 545
ATLAS CYCLE INDUSTRIES LIMITED versus STATE OF HARYANA AND ANOTHER — [1992] SUPP. 3 S.C.R. 699
B. HANUMANTHA RAO versus STATE OF A.P. — [1992] 2 S.C.R. 358
B. LAKSHMIPATHI NAIDU versus DISTT. EDUCATIONAL OFFICER AND ORS. — [1992] 3 S.C.R. 782
B.N. SHANKARAPPA versus UTHANUR SRINIVAS AND ORS. — [1992] 1 S.C.R. 286
BAIKUNTHA NATH DAS AND ANR. versus CHIEF DISTT. MEDICAL OFFICER, BARIPADA AND ANR. — [1992] 1 S.C.R. 836
BAJAJ TEMPO LTD., BOMBAY versus COMMISSIONER OF INCOME TAX, BOMBAY CITY-III, BOMBAY — [1992] 2 S.C.R. 765
BALWANT SINGH AND ORS. versus GURBACHAN SINGH AND ORS. — [1992] SUPP. 2 S.C.R. 13
BANARAS HINDU UNIVERSITY, VARANASI AND ANR. versus DR. INDRA PRATAP SINGH — [1992] 1 S.C.R. 360
BANK OF MAHARASHTRA versus AUTOMOTIVE ENGINEERING CO. — [1992] SUPP. 3 S.C.R. 482
BANWARI LAL versus SMT. CHANDO DEVI (THROUGH L.R.) AND ANR. — [1992] SUPP. 3 S.C.R. 524
BANWASI SEVA ASHRAM versus STATE OF U.P. AND ORS. — [1992] 1 S.C.R. 857
BAQAR HUSSAIN AND ORS. ETC. ETC. versus ZILLA PARISHAD, MEDAK ETC. ETC. — [1992] 2 S.C.R. 862
BASANAGOUDA versus DR. S. B. AMARKHED AND ORS. — [1992] 2 S.C.R. 397
BEED DISTRICT CENTRAL CO-OP. BANK LTD. AND ANR. versus JAGANNATH S. SHAHANE AND ORS. — [1992] 2 S.C.R. 296
BHAG SINGH AND ORS. versus UNION TERRITORY OF CHANDIGARH — [1992] SUPP. 1 S.C.R. 457
BHAGEL SINGH versus SWARAN SINGH AND ORS. — [1992] 1 S.C.R. 338
BHAGIRATHDAN versus STATE OF RAJASTHAN AND ORS. — [1992] 3 S.C.R. 882
BHAGWAN SINGH AND ANR. ETC. versus STATE OF PUNJAB ETC. — [1992] 3 S.C.R. 180
BHAGWAN SWAROOP versus STATE OF MADHYA PRADESH — [1992] 1 S.C.R. 466
BHANDARA DISTRICT CENTRAL CO-OP. BANK LTD. AND ORS. ETC. ETC. versus STATE OF MAHARASHTRA AND ANR. ETC. — [1992] SUPP. 1 S.C.R. 501
BHOOP SINGH versus UNION OF INDIA AND ORS. — [1992] 2 S.C.R. 969
BHUSHAN UTTAM KHARE versus DEAN, B.J. MEDICAL COLLEGE AND ORS. — [1992] 1 S.C.R. 386
BIHAR STATE CO-OPERATIVE MARKETING UNION LTD. versus UMA SHANKAR SHARAN AND ANR. — [1992] 3 S.C.R. 892
BINOD BIHARI SINGH versus UNION OF INDIA — [1992] SUPP. 3 S.C.R. 468
BIRENDRA KUMAR RAI ALIAS VIRENDRA KUMAR RAI versus UNION OF INDIA AND ORS. — [1992] SUPP. 1 S.C.R. 391
BRITISH MACHINARY SUPPLIES COMPANY versus UNLON OF INDIA AND ORS. — [1992] SUPP. 3 S.C.R. 690
BRJIENDRA KUMAR CHAUDHARI AND ANR. ETC. ETC. versus STATE OF U.P. AND ORS. ETC. ETC. — [1992] SUPP. 1 S.C.R. 984
BUILDERS' ASSOCIATION.OF INDIA versus STATE OF KARNATAKA AND OTHERS — [1992] SUPP. 3 S.C.R. 88
C.B. GAUTAM versus UNION OF INDIA AND ORS. — [1992] SUPP. 3 S.C.R. 12
C.I.T., BOMBAY versus GWALIOR RAYON SILK MANUFACTURING CO. LTD. — [1992] 2 S.C.R. 1017
CENTRAL BUREAU OF INVESTIGATION, SPECIAL INVESTIGATION CELL-I, NEW DELHI versus ANUPAM J. KULKARNI — [1992] 3 S.C.R. 158
CENTRAL COAL FIELDS LTD. versus STATE OF ORISSA AND ORS. — [1992] 2 S.C.R. 982
CENTRAL PROVIDENT FUND COMMISSIONER AND OTHERS versus ASHOK DUBEY AND OTHERS — [1992] SUPP. 3 S.C.R. 428
CHAIRMAN, CANARA BANK, BANGALORE versus M. S. JASRA AND ORS. — [1992] 2 S.C.R. 68
CHANDRA MOHAN TIWARI AND ANR. versus STATE OF MADHYA PRADESH — [1992] 1 S.C.R. 313
CHANDRIKA SINGH AND ORS. versus RAJA VISHWANATH PRATAP SINGH AND ANR. — [1992] 2 S.C.R. 640
CHETAR SEN JAIN versus ADDL. DISTRICT JUDGE III, DEHRADUN AND ORS. — [1992] 3 S.C.R. 769
COCHIN SHIPPING CO. ETC. ETC. versus E.S.I. CORPORATION — [1992] 3 S.C.R. 909
COLLECTOR OF CUSTOMS, BOMBAY versus BHARAT HEAVY ELECTRICALS LTD., NEW DELHI. — [1992] SUPP. 1 S.C.R. 16
COLLECTOR OF CUSTOMS, CALCUTTA versus M. SHASIDKANT AND CO. — [1992] 1 S.C.R. 7
COMMISSIONER AND SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS. versus SREE MURUGAN FINANCING CORPORATION COIMBATORE AND ORS. — [1992] 2 S.C.R. 735
COMMISSIONER OF INCOME TAJ, ORISSA versus DHADI SAHU — [1992] SUPP. 3 S.C.R. 168
COMMISSIONER OF INCOME TAX, LUCKNOW versus ONKAR SARAN AND SONS — [1992] 2 S.C.R. 187
COMMISSIONER OF INCOME-TAX versus SUN ENGINEERING WORKS (P) LTD. — [1992] SUPP. 1 S.C.R. 732
COMMISSIONER OF SALES TAX, BOMBAY ETC.ETC. versus BHARAT PETROLEUM CORPORATION LTD. ETC. ETC. — [1992] 1 S.C.R. 807
COMMISSIONER OF SALES TAX, U.P. AND ORS. ETC. ETC. versus BAKHTAWAR LAL KAILASH CHAND ARETI AND ORS. ETC. ETC — [1992] 3 S.C.R. 734
CONTINENTAL CONSTRUCTION LTD. versus COMMISSIONER OF INCOME-TAX, CENTRAL-I — [1992] 1 S.C.R. 57
CRESCENT DYES AND CHEMICALS LTD. versus RAM NARESH TRIPATHI — [1992] SUPP. 3 S.C.R. 559
CRESCENT IRON AND STEEL CORPORATION LTD. versus UNION OF INDIA AND ANOTHER — [1992] SUPP. 1 S.C.R. 931
D.K. SAHNI versus MANAGING DIRECTOR, MANGANESE ORE INDIA LTD. AND ORS. — [1992] 3 S.C.R. 800
DADU RAU YELAVADE (DEAD) BY HIS HEIRS AND LRS versus HIMMAT RASUL PATEL — [1992] 2 S.C.R. 101
DAGI RAM PINDI LAL AND ANR versus TRILOK CHAND JAIN AND ORS. — [1992] 1 S.C.R. 545
DARBARA SINGH AND ANOTHER ETC. versus STATE OF HARYANA AND ORS. — [1992] 2 S.C.R. 586
DARSHAN LAL MEHRA AND 23 OTHERS versus UNION OF INDIA AND OTHERS — [1992] 3 S.C.R. 704
DARSHAN PRASHAD AND ANR. versus CIVIL JUDGE II, GORAKHPUR AND ORS. — [1992] 2 S.C.R. 265
DAVID PATRICK WARD AND ANR. versus UNION OF INDIA AND ORS. — [1992] SUPP. 1 S.C.R. 26
DDA GRADUATE ENGINEERS' ASSOCIATION AND ORS. versus LIEUTENANT GOVERNOR OF DELHI AND ORS. — [1992] SUPP. 1 S.C.R. 474
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED versus DISTRICT BOARD BHOJPUR AND ORS. — [1992] 2 S.C.R. 155
DELHI ,DEVELOPMENT HORTICULTURE EMPLOYEES' UNION . versus DELHI ADMINISTRATION, DELHI AND ORS. — [1992] 1 S.C.R. 565
DEPUTY COMMISSIONER OF SALES TAX ETC. ETC. versus AYSHA HOSIERY FACTORY (P) LTD. ETC. ETC. — [1992] 1 S.C.R. 140
DEVENDRA BHAI SHANKAR MEHTA versus RAMESHCHANDRA VITHALDAS SHETH AND ANR. — [1992] 2 S.C.R. 687
DHIRAJ LAL H. VOHRA ETC. ETC. versus UNION OF INDIA AND ORS. — [1992] SUPP. 3 S.C.R. 494
DIRECTOR, INSTITUTE OF MANAGEMENT DEVELOPMENT versus SMT. PUSHPA SRIVASTAVA — [1992] 3 S.C.R. 712
DR. A.K. SABHAPATHY versus STATE OF KERALA AND ORS. — [1992] 2 S.C.R. 653
DR. L.P. AGARWAL versus UNION OF INDIA AND ORS — [1992] 3 S.C.R. 567
DR. PRIT SINGH versus S.K. MANGAL AND ORS. — [1992] SUPP. 1 S.C.R. 337
DR. RAVINDER NATH versus STATE OF H.P. AND ORS. — [1992] SUPP. 1 S.C.R. 876
DR. S.M. ILYAS AND ORS. versus INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS. — [1992] SUPP. 2 S.C.R. 438
DR. SNEHELATA PATNAIK AND ORS. versus STATE OF ORISSA AND ORS. — [1992] 1 S.C.R. 335
EAPEN THOMAS versus SYED MOHAMMED KUNJU MOHAMMED KUNJU — [1992] 2 S.C.R. 307
ESCORTS LIMITED AND ANR. ETC. ETC. versus UNION OF INDIA AND ORS. — [1992] SUPP. 2 S.C.R. 153
EVEREST CO-OWNERS, A.B.C. versus M.P. STATE WARE HOUSING CORPORATION AND ANOTHER — [1992] SUPP. 1 S.C.R. 946
FOOD CORPORATION OF INDIA AND ORS. versus H.N. BHARTI AND ORS. — [1992] 2 S.C.R. 328
FOOD CORPORATION OF INDIA versus KAMDHENU CATILE FEED INDUSTRIES — [1992] SUPP. 2 S.C.R. 322
GANESHLAL versus STATE OF MAHARASHTRA — [1992] 2 S.C.R. 502
GANGABAI CHARITIES versus COMMISSIONER OF INCOME-TAX AND ANR. — [1992] 3 S.C.R. 626
GANNON DUNKERLEY AND CO. A.ND ORS. ETC. ETC. versus STATE OF RAJASTHAN AND ORS. ETC. ETC. — [1992] SUPP. 3 S.C.R. 103
GANPATRAO GULABRAO PAWAR AND ORS. versus STATE OF MAHARASHTRA — [1992] 2 S.C.R. 466
GODREJ & BOYCE MFG. CO. PVT. LTD. AND ORS. ETC. ETC. versus COMMISSIONER OF SALES TAX AND ORS. ETC. ETC. — [1992] 3 S.C.R. 683
GOPAL KRISHNA SHARMA AND ORS. ETC. versus STATE OF RAJASTHAN AND ORS. — [1992] SUPP. 1 S.C.R. 605
GOVERNING COUNCIL OF KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY, BANGALORE versus DR. PANDURANG GODWALKAR AND ANR. — [1992] SUPP. 2 S.C.R. 250
GOVINDA PILLAI RAMDAS versus LAKSHMIKUTTY AMMA AMMUKUTTY AMMA AND ORS. — [1992] SUPP. 1 S.C.R. 699
GUJCHEM DISTILLERS INDIA LTD. versus STATE OF GUJARAT AND ANR. — [1992] 1 S.C.R. 675
GURUPUTRAPPA MALLAPPA HARKUNI ETC. ETC versus TAHSILDAR AND ORS. ETC. ETC. — [1992] 3 S.C.R. 786
HARBANS SINGH TULI AND SONS BUILDERS PVT. LTD. versus UNION OF INDIA — [1992] 1 S.C.R. 602
HARDEO KAUR AND ORS. versus RAJASTHAN STATE TRANSPORT CORPORATION AND ANR. — [1992] 2 S.C.R. 272
HIMACHAL PRADESH STATE ELECTRICITY BOARD versus SOMDUTT UPPAL AND ANR. — [1992] SUPP. 3 S.C.R. 674
HINDUSTAN CONSTRUCTION CO. LTD. versus STATE OF JAMMU AND KASHMIR — [1992] SUPP. 1 S.C.R. 297
HOTEL BALAJI AND OTHERS ETC. ETC. versus STATE OF ANDHRA PRADESH AND ORS. ETC. ETC. — [1992] SUPP. 2 S.C.R. 182
INDIA METERS LTD., MADRAS versus PUNJAB STATE ELECTRICITY BOARD AND ORS. — [1992] SUPP. 1 S.C.R. 309
INDIAN ADMINISTRATIVE SERVICE (S.C.S.) ASSOCIATION, U.P. AND ORS. versus UNION OF INDIA AND ORS. — [1992] SUPP. 2 S.C.R. 389
INDIAN AIRLINES CORPORATION versus CAPT. K.C. SHUKLA AND ORS. — [1992] SUPP. 1 S.C.R. 811
INDIAN ALUMINIUM COMPANY LIMITED AND ANR. versus KARNATAKA ELECTRICITY BOARD AND ORS. — [1992] 3 S.C.R. 213
INDIAN BANK versus K. NATARAJA PILLAI AND ANR. — [1992] SUPP. 2 S.C.R. 109
INDIAN OIL CORPORATION versus MUNICIPAL CORPORATION, JULLUNDHAR AND ORS. — [1992] SUPP. 2 S.C.R. 62
INDIAN TUBE CO. (P) LTD versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1992] 1 S.C.R. 22
INDRA KUMAR CHOPRA ETC. versus PRADESHIK CO. OPERATIVE DAIRY FEDERATION LTD. AND ORS. — [1992] 3 S.C.R. 755
INDRA SAWHNEY AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1992] SUPP. 2 S.C.R. 454
INRE: ROSHAN LAL AHUJA versus . — [1992] SUPP. 3 S.C.R. 257
J. CHANDRASEKHARA RAO versus V. JAGAPATHI RAO AND NINE OTHERS — [1992] SUPP. 3 S.C.R. 786
JAGDISH PRASAD AND ORS. ETC. ETC. versus M.C.D. THROUGH COMMISSIONER AND ORS. ETC. ETC. — [1992] SUPP. 3 S.C.R. 588
JAI SINGH DALAL AND ORS. versus STATE OF HARYANA AND ANR. — [1992] SUPP. 3 S.C.R. 816
JAMMI RAJA RAO versus ANJANEYASWAMI TEMPLE VALU ETC. — [1992] 2 S.C.R. 47
JANTA DAL ETC. ETC. versus H.S. CHOWDHARY AND ORS. ETC. ETC. — [1992] SUPP. 1 S.C.R. 226
JARNAIL SINGH versus SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS. — [1992] SUPP. 3 S.C.R. 318
JEET SINGH ETC. versus STATE OF U.P. AND ORS. — [1992] SUPP. 3 S.C.R. 246
JIVENDRA NATH KAUL ETC. versus THE COLLECTOR/DISTRICT MAGISTRATE AND ANR ETC. — [1992] 3 S.C.R. 642
JUGAL KISHORE PRABHATILAL SHARMA AND ORS. versus VIJAYENDRA PRABHATILAL SHARMA AND ANR. — [1992] SUPP. 2 S.C.R. 118
JUNIOR TELECOM OFFICERS FORUM AND ORS. versus UNION OF INDIA AND ORS. — [1992] SUPP. 1 S.C.R. 764
K.A. PAUL AND ORS. versus TALUK LAND BOARD, ALATHUR AND ORS. — [1992] SUPP. 3 S.C.R. 556
K.A.ANTHAPPAI versus C. AHAMMED — [1992] 3 S.C.R. 70
K.M. SINGH versus SECRETARY, ASSOCIATION OF INDIAN UNIVERSITIES AND OTHERS — [1992] 2 S.C.R. 630
K.P.M. BASHEER ETC. versus STATE OF KARNATAKA AND ANR. ETC. — [1992] 1 S.C.R. 1075
K.T.M.S. MOHD. AND ANR. versus UNION OF INDIA — [1992] 2 S.C.R. 879
KANORIA CHEMICALS AND INDUSTRIES LTD. AND ANR. versus STATE OF U. P. AND ORS. AND VICE VERSA — [1992] 1 S.C.R. 151
KARAMJEET SINGH versus UNION OF INDIA — [1992] SUPP. 1 S.C.R. 898
KARNATAKA PUBLIC SERVICE COMMISSION AND ORS. ETC. versus B. M. VIJAYA SHANKAR AND ORS. — [1992] 1 S.C.R. 668
KARNATAKA STATE PRIVATE COLLEGE STOP-GAP LECTURERS ASSOCIATION versus STATE OF KARNATAKA AND ORS. — [1992] 1 S.C.R. 397
KIHOTO HOLLOHAN versus ZACHILLHU AND OTHERS — [1992] 1 S.C.R. 686
KIRLOSKAR BROTHERS LTD., DEWAS (M.P.) versus UNION OF INDIA AND ORS. — [1992] 2 S.C.R. 81
KISHAN SINGH versus STATE OF UTTAR PRADESH — [1992] SUPP. 2 S.C.R. 305
KRISHNA BHIMRAO DESHPANDE versus LAND TRIBUNAL, DHARWAD AND ORS. — [1992] SUPP. 2 S.C.R. 331
KRISHNA SWAMI AND ORS. versus UNION OF INDIA AND ORS. — [1992] SUPP. 1 S.C.R. 53
KULKARNI PATTERNS PVT. LTD. AND ORS. versus VASANT BABURAO ASHTEKAR AND ORS. — [1992] 1 S.C.R. 227
KUMAR PADMA PRASAD versus UNION OF INDIA AND ORS. — [1992] 2 S.C.R. 109
LABOUR CONTRACT CO-OPERATIVE SOCIETY, PALIKUR, KURNOOL DISTT. REP. BY ITS SECRETARY versus DIRECTOR OF MINES AND GEOLOGY, HYDERABAD AND OTHERS. — [1992] SUPP. 1 S.C.R. 802
LALA JEETMAL KAPOOR TRUST versus STATE OF UITAR PRADESH AND ANR. — [1992] SUPP. 3 S.C.R. 424
LIFE INSURANCE CORPN. OF INDIA AND ORS. ETC. versus PROF. MANUBHAI D. SHAH ETC. ETC. — [1992] 3 S.C.R. 595
LILASONS BREWERIES (PVT.) LTD. versus STATE OF MADHYA PRADESH AND ORS. — [1992] 2 S.C.R. 595
M. L. KAMRA versus CHAIRMAN-CUM-MANAGING DIRECTOR, NEW INDIA ASSURANCE CO. LTD. AND ANR. — [1992] 1 S.C.R. 220
M. RAMASWAMY PILLAI (DEAD) BY LRS. versus HAZARATH SYED SHAH MIAN SAKKAF KHADIRI THAIKAL — [1992] SUPP. 1 S.C.R. 383
M. SANKARANARAYANAN IAS. versus STATE OF KARNATAKA AND ORS. — [1992] SUPP. 2 S.C.R. 368
M.B. JOSHI AND ORS. ETC. ETC. versus SATISH KUMAR PANDEY AND ORS. ETC. ETC. — [1992] SUPP. 2 S.C.R. 1
M.C. MEHTA ETC. ETC. versus UNION OF INDIA AND OTHERS ETC. ETC. — [1992] 3 S.C.R. 357
M.G. PANDKE AND ORS. versus MUNICIPAL COUNCIL HINGANGHAT DISTRICT WARDHA AND ORS. — [1992] SUPP. 1 S.C.R. 464
M.R. PRATAP versus V.M. MUTHUKRISHNAN, INCOME-TAX OFFICER, CENTRAL - III, MADRAS — [1992] 2 S.C.R. 949
M.V. ELISABETH AND ORS. versus HARWAN INVESTMENT AND TRADING PVT. LTD., HANOEKAR HOUSE, SWATONTAPETH, VASCO-DE-GAMA, GOA — [1992] 1 S.C.R. 1003
M/S. PINE CHEMICALS LTD. AND ORS. ETC. ETC. versus THE ASSESSING AUTHORITY AND ORS. ETC. ETC. — [1992] 1 S.C.R. 179
MADAN GOPAL KAKKAD versus NAVAL DUBEY AND ANR. — [1992] 2 S.C.R. 921
MADANLAL PHULCHAND JAIN versus STATE OF MAHARASHTRA AND ORS. — [1992] 2 S.C.R. 479
MADHYA PRADESH HOUSING BOARD ETC. versus MOHD. SHAFI AND ORS. ETC. — [1992] 1 S.C.R. 657
MAHESH CHANDRA versus REGIONAL MANAGER, U.P. FINANCIAL CORPORATION AND ORS. — [1992] 1 S.C.R. 616
MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LTD. versus UNION OF INDIA AND ORS. — [1992] 1 S.C.R. 254
MAHISAGAR BHATHA CO-OPERATIVE AGRICULTURE SOCIETY LTD. BORSAD ETC. ETC. versus THAKORE SHREE JAGDEVSINHJI RAMSINHJI (DEAD) BY L.RS. AND ANR. ETC. ETC. — [1992] SUPP. 1 S.C.R. 317
MANAGEMENT OF M/S. PURI URBAN COOPERATIVE BANK versus MADHUSUDAN SAHU AND ANR. — [1992] 2 S.C.R. 977
MANAGER, FARIDKOT, PUNJAB, ETC. ETC. versus MAKHAN SINGH AND ANR. ETC. ETC. — [1992] 2 S.C.R. 615
MANGALBHAI AND ORS. versus DR. RADHYSHYAM S/0 PARISCHANDRA AGARWAL — [1992] 3 S.C.R. 537
MANI RAM AND ANR. versus HARI SINGH AND ORS. — [1992] 3 S.C.R. 592
MANICKLAL MUKHERJEE {KALI DURGA ESTATE), CALCUTIA versus COMMISSIONER OF SANCHAITA INVESTMENTS CALCUTTA — [1992] SUPP. 1 S.C.R. 967
MANOHAR JOSHI versus BHAURAO RAGOJI PATIL THROUGH LEGAL REPRESENTATIVES — [1992] 1 S.C.R. 31
MIR FAZEELATH HUSSAIN AND ORS. versus SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, HYDERABAD — [1992] 3 S.C.R. 394
MISS MOHINI JAIN versus STATE OF KARNATAKA AND ORS. — [1992] 3 S.C.R. 658
MITHILESH KUMAR SINHA ETC. versus RETURNING OFFICER FOR PRESIDENTIAL ELECTION AND ORS. ETC. — [1992] SUPP. 1 S.C.R. 651
MJ. EXPORTS LTD. AND ANR. versus CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE — [1992] 3 S.C.R. 300
MOHAN LAL TRIPATHI versus DISTRICT MAGISTRATE, RAE BAREILLY AND ORS. — [1992] 3 S.C.R. 338
MOHAN PANDEY AND ANOTHER versus SMT. USHA RANI RAJGARIA AND ORS. — [1992] 3 S.C.R. 904
MOHAN RAWALE versus DAMODAR TATYABA@ DADASAHEB AND ORS. — [1992] SUPP. 3 S.C.R. 850
MOHD. FIDA KARIM AND ANR. versus STATE OF BIHAR AND ORS. — [1992] 2 S.C.R. 408
MOOL CHAND ETC. ETC. versus JAGDISH SINGH BEDI AND ORS. ETC. ETC. — [1992] 2 S.C.R. 425
MRS. HARPREET KAUR HARVINDER SINGH BEDI versus STATE OF MAHARASHTRA & ANR. — [1992] 1 S.C.R. 234
MRS. PAYAL ASHOK KUMAR JINDAL versus CAPT. ASHOK KUMAR JINDAL — [1992] 3 S.C.R. 81
MST. KANCHANIYA AND ORS. versus SHIV RAM AND ORS. — [1992] 2 S.C.R. 670
MULAKH RAJ ETC. versus SATISH KUMAR AND OTHERS — [1992] 2 S.C.R. 484
MULLAGIRI VAIRAM AND ORS. versus STATE OF ANDHRA PRADESH — [1992] SUPP. 2 S.C.R. 19
MUNNI SINGH AND ORS. versus STATE OF BIHAR — [1992] 2 S.C.R. 605
N. M. PARTHASARATHY versus STATE BY S. P. E. — [1992] 1 S.C.R. 249
N.F. SALI versus STATE OF KARNATAKA AND ORS. — [1992] SUPP. 1 S.C.R. 885
N.K. BAPNA versus UNION OF INDIA AND ORS. — [1992] 3 S.C.R. 267
N.T.C. (SOUTH MAHARASHTRA) LIMITED versus RASHTRIYA MILL MAZDOOR SANGH AND ORS. ETC. ETC. — [1992] SUPP. 3 S.C.R. 229
NADODI JAYARAMAN ETC. versus STATE OF TAMIL NADU — [1992] 2 S.C.R. 794
NANDU MAL GIRDHARI LAL ETC. ETC. versus STATE OF UTTAR PRADESH AND ORS. — [1992] 2 S.C.R. 446
NATIONAL FEDERATION OF STATE NFC (PHYSICAL EDUCATION} TEACHERS' ASSOCIATION AND ORS. versus UNION OF INDIA — [1992] SUPP. 3 S.C.R. 1
NATIONAL POWER TRANSMISSION CORPORATION LTD. versus CORPORATE EXECUTIVE ASSOCIATION OF NTPC (CEAN) NEW DELHI AND ORS. — [1992] 2 S.C.R. 234
NATIONAL THERMAL POWER CORPORATION versus SINGER COMPANY AND ORS. — [1992] 3 S.C.R. 106
NAVJYOTI CO-OP. GROUP HOUSING SOCIETY ETC. versus UNION OF INDIA AND ORS. — [1992] SUPP. 1 S.C.R. 709
NELSON MOTIS versus UNION OF INDIA AND ANR. — [1992] SUPP. 1 S.C.R. 325
OM PARKASH ETC. ETC. versus STATE OF PUNJAB — [1992] 3 S.C.R. 921
OM PRAKASH AND ANR. versus JAI PRAKASH — [1992] 1 S.C.R. 15
OMBIR SINGH AND OTHERS ETC. ETC. versus STATE OF U.P. AND ANOTHER ETC. ETC. — [1992] 3 S.C.R. 697
P. J. THOMAS versus TALUK LAND BOARD AND ORS. — [1992] 2 S.C.R. 147
P. K. JAISWAL versus MS. DEBI MUKHERJEE AND ORS. — [1992] 1 S.C.R. 1
P. V. SRINIVASA SASTRY AND ORS. versus COMPTROLLER AND AUDITOR GENERAL AND ORS. — [1992] SUPP. 3 S.C.R. 503
P.A. OOMMEN versus MORAN MAR BASELIUS MARTHOMA — [1992] 3 S.C.R. 548
P.D. PUSHPARAJAN versus STATE OF KERALA — [1992] SUPP. 3 S.C.R. 310
P.K. GOEL AND ORS. versus U.P. MEDICAL COUNCIL AND ORS. — [1992] 3 S.C.R. 363
P.M.C. KUNHIRAMAN NAIR versus C.R. NAGANATHA IYER AND ORS. — [1992] 3 S.C.R. 371
P.V. MOHAMMAD BARMAY SONS versus DIRECTOR OF ENFORCEMENT — [1992] 3 S.C.R. 960
PAL SINGH AND ORS. versus UNION TERRITORY OF CHANDIGARH — [1992] SUPP. 1 S.C.R. 452
PANDURONGA TIMBLO INDUSTRIES ETC. ETC versus UNION OF INDIA AND ORS. — [1992] 2 S.C.R. 210
PARAMESWARAN GOVINDAN versus KRISHNAN BHASKARAN AND ORS. — [1992] 1 S.C.R. 582
PARAS RAM versus STATE OF HARYANA — [1992] SUPP. 2 S.C.R. 55
PASHORA SINGH AND ANR. versus STATE OF PUNJAB — [1992] SUPP. 1 S.C.R. 924
PATEL NARANBHAI MARGHABHAI AND ORS. versus DECEASED DHULABHAI GALBABHAI AND ORS. — [1992] 3 S.C.R. 384
PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. AND ANR versus RESERVE BANK OF INDIA — [1992] 1 S.C.R. 406
PEFCO FOUNDRY CHEMICALS LTD. versus COLLECTOR OF CENTRAL EXCISE, PUNE — [1992] 1 S.C.R. 891
PINE CHEMICAL SUPPLIERS AND ORS. versus COLLECTOR OF CUSTOMS (BOMBAY) — [1992] SUPP. 1 S.C.R. 584
PIONEER RUBBER PLANTATION NILAMBUR, KERALA STATE ETC. ETC. versus STATE OF KERALA AND ANR. — [1992] 3 S.C.R. 972
POLAKI MOTORS AND ORS. versus STATE OF ORISSA AND ORS. — [1992] SUPP. 1 S.C.R. 994
POOLPANDI ETC. ETC. versus SUPERINTENDENT, CENTRAL EXCISE AND OTHERS ETC. ETC. — [1992] 3 S.C.R. 247
POSTS AND TELEGRAPH BOARD AND ORS. versus C. S. N. MURTHY — [1992] 2 S.C.R. 338
PRADUMANSINH KALUBHA versus STATE OF GUJARAT — [1992] 1 S.C.R. 259
PRANTIYA VIDHUT MANDAL MAZDOOR FEDERATION ETC. ETC. versus RAJASTHAN STATE ELECTRICITY BOARD AND ORS. ETC. ETC. — [1992] 2 S.C.R. 757
PRITAM PAL versus HIGH COURT OF MADHYA PRADESH, JABALPUR THROUGH REGISTRAR — [1992] 1 S.C.R. 864
PUNDLIK KRISHNA JI AND ORS. versus TRIMBAK BHIKAJI PATIL AND ORS. — [1992] 2 S.C.R. 749
PUNJAB NATIONAL BANK AND ORS. versus SURENDRA PRASAD SINHA — [1992] 2 S.C.R. 528
PUNJAB STATE ELECTRICITY BOARD AND OTHERS versus LUDHIANA STEELS PRIVATE LTD. — [1992] SUPP. 3 S.C.R. 275
R. BANERJEE AND ORS. versus H.D. DUBEY AND ORS — [1992] 2 S.C.R. 221
R. TAMILMANI versus UNION OF INDIA AND ANR. — [1992] 1 S.C.R. 1072
R.K. DEO versus COMMISSIONER OF WEALTH-TAX, ORISSA. — [1992] 3 S.C.R. 203
R.L. BANSAL AND ORS versus UNION OF INDIA AND ORS. — [1992] 3 S.C.R. 133
R.M. GURJAR AND ANR. versus HIGH COURT OF GUJARAT AND ORS. — [1992] 3 S.C.R. 775
R.N. GOSAIN versus YASHPAL DHIR — [1992] SUPP. 2 S.C.R. 257
RAJINDER SINGH @ KADA versus STATE OF PUNJAB — [1992] 2 S.C.R. 574
RAKESH RANJAN VERMA AND ORS. ETC. ETC. versus STATE OF BIHAR AND ORS. ETC. ETC. — [1992] 2 S.C.R. 516
RAM KRISHNAVERMA ETC. ETC. versus STATE OF U.P. AND ORS. ETC. ETC. — [1992] 2 S.C.R. 378
RAM PARKASH MAKKAR versus STATE OF HARYANA AND ORS. — [1992] SUPP. 1 S.C.R. 817
RAMBAI MANJANATH NAYAK AND ORS. versus UNION OF INDIA AND ORS. — [1992] SUPP. 3 S.C.R. 56
RAMESH CHANDRA versus IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS — [1992] 1 S.C.R. 349
RAMESH HIRANAND KUNDANMAL versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. — [1992] 2 S.C.R. 1
RAMJAS FOUNDATION AND ORS. versus U.O.I. AND ORS. — [1992] SUPP. 2 S.C.R. 426
RAYMOND SYNTHETICS LTD. AND ORS. versus UNION OF INDIA AND ORS. — [1992] 1 S.C.R. 481
RAZAKBHAI ISSAKBHAI MANSURI AND OTHERS ETC. ETC. versus STATE OF GUJARAT AND ORS. — [1992] SUPP. 3 S.C.R. 369
REGIONAL DIRECTOR, E.S.I. CORPN. AND ANR. versus FRANCIS DE COSTA AND ANR. — [1992] 3 S.C.R. 23
RESERVE BANK OF INDIA versus S.S. INVESTMENTS AND ORS. — [1992] 3 S.C.R. 871
RUKMINI AMMA SARADAMMA versus KALL YANI SULOCHANA AND ORS. — [1992] SUPP. 3 S.C.R. 579
S. GANAPATHRAJ SURANA AND ORS. ETC. ETC. versus STATE OF TAMIL NADU ETC. ETC. — [1992] 3 S.C.R. 721
S. RAJAN versus STATE OF KERALA AND ANOTHER — [1992] 3 S.C.R. 649
S.A. KHAN versus STATE OF HARYANA AND ORS. — [1992] SUPP. 3 S.C.R. 749
S.B. DOGRA versus STATE OF HIMACHAL PRADESH AND ORS. — [1992] SUPP. 1 S.C.R. 825
SABITA PRASAD AND ORS. versus STATE OF BIHAR AND ORS. — [1992] SUPP. 3 S.C.R. 438
SAHARANPUR ELECTRIC SUPPLY CO. LID. ETC. ETC. versus COMMISSIONER OF INCOME-TAX ETC. ETC. — [1992] 1 S.C.R. 117
SAKHARAM versus STATE OF MADHYA PRADESH — [1992] 1 S.C.R. 638
SAMPAT SINGH AND ORS. versus STATE OF HARYANA AND ORS. — [1992] SUPP. 3 S.C.R. 728
SAROJINI AND ORS. versus STATE OF M.P. AND ORS. — [1992] SUPP. 2 S.C.R. 25
SAROJINI TEA CO. (P) LTD versus COLLECTOR OF DIBRUGARH, ASSAM AND ANR. — [1992] 1 S.C.R. 371
SAT PAL @ SADHU versus STATE OF HARYANA AND ANR. — [1992] 3 S.C.R. 898
SATRUCHARLA CHANDRASEKHAR RAJU versus VYRICHERLA PRADEEP KUMAR DEV AND ANR. — [1992] SUPP. 1 S.C.R. 408
SAUDAN SINGH AND ORS. ETC. versus N.D.M.C. AND ORS. ETC. — [1992] 2 S.C.R. 243
SECRETARY, FINANCE DEPARTMENT AND ORS. versus WEST BENGAL REGISTRATION SERVICE ASSOCIATION AND ORS. — [1992] 1 S.C.R. 897
SEWARAM versus SOBARAN SINGH — [1992] SUPP. 1 S.C.R. 512
SH. BILESHWAR KHAND UDYOG KHEDUT SAHAKARI MANDALI LTD. versus STATE OF GUJARAT AND ANR. — [1992] 1 S.C.R. 391
SHADI SINGH versus RAKHA — [1992] 2 S.C.R. 726
SHAMKANT NARAYAN DESHPANDE versus MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ANR. — [1992] SUPP. 2 S.C.R. 95
SHANTILAL KASHIBHAI PATEL versus STATE OF GUJARAT — [1992] SUPP. 2 S.C.R. 266
SHIRISH GOVIND PRABHUDESAI versus STATE OF MAHARASHTRA AND ORS. — [1992] SUPP. 2 S.C.R. 101
SHREE CHAMUNDI MOPEDS LTD. versus CHURCH OF SOUTH INDIA TRUST ASSN. CSI CINOD SECRETARIAT, MADRAS — [1992] 2 S.C.R. 999
SHRIMANT PADMARAJE R. KADAMBANDE versus COMMISSIONER OF INCOME TAX, PUNE — [1992] 2 S.C.R. 705
SHYAM KISHORE AND ORS. versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [1992] SUPP. 1 S.C.R. 349
SHYAM SINGH versus COLLECTOR, DISTRICT HAMIRPUR, U.P., AND ORS. — [1992] SUPP. 1 S.C.R. 862
SIMRANJIT SINGH MANN versus UNION OF INDIA AND ANR. — [1992] SUPP. 1 S.C.R. 592
SK. AR. K. AR. SOMASUNDRAM CHETTIAR AND CO. MADURAI versus COMMISSIONER OF INCOME TAX. MADRAS — [1992] 1 S.C.R. 49
SMT. A. N. KAPOOR versus SMT. PUSHPA TALWAR — [1992] 1 S.C.R. 472
SMT. CHAND DHAWAN versus JAWAHAR LAL AND ORS. — [1992] 2 S.C.R. 837
SMT. CHAND RANI (DEAD) BY L.RS. versus SMT. KAMAL RANI (DEAD) BY L.RS. — [1992] SUPP. 3 S.C.R. 798
SMT. GURO versus ATMA SINGH AND ORS. — [1992] 2 S.C.R. 30
SMT. NIRMALA R. BAFNA/KERSHI SHIVAX CAMBATTA AND ORS. versus KHANDESH SPINNING AND WEAVING MILLS CO. LTD. AND ANR./OFFICIAL LIQUIDATOR AND ORS. — [1992] 1 S.C.R. 985
SMT. PANIBEN versus STATE OF GUJARAT — [1992] 2 S.C.R. 197
SMT. SAROJINI RAMASWAMI versus UNION OF INDIA AND ANR. — [1992] SUPP. 1 S.C.R. 108
SMT. THAKAMMA MATHEW versus M. AZAMATHULLA KHAN AND ORS. — [1992] SUPP. 3 S.C.R. 544
SRINIVASA THEATRE AND ORS. ETC. ETC. versus GOVERNMENT OF TAMIL NADU AND ORS. ETC. ETC. — [1992] 2 S.C.R. 164
ST. JOSEPH TEXTILES versus UNION OF INDIA AND ANR. — [1992] SUPP. 3 S.C.R. 681
STATE BANK OF INDIA AND ANR. versus V. PARTHASARATHY ETC. — [1992] SUPP. 2 S.C.R. 362
STATE BANK OF INDIA AND ORS. versus D.C. AGGARWAL AND ANR. — [1992] SUPP. 1 S.C.R. 956
STATE BANK OF INDIA versus INDEXPORT REGISTERED AND ORS. — [1992] 2 S.C.R. 1031
STATE OF ANDHRA PRADESH AND ANR. versus K.S. MURALIDHAR AND ORS. — [1992] 1 S.C.R. 295
STATE OF ANDHRA PRADESH versus Y. BASAVADEVUDU AND ANR. — [1992] 2 S.C.R. 344
STATE OF BIHAR AND ORS. versus KAMLESH JAIN — [1992] SUPP. 2 S.C.R. 356
STATE OF GUJARAT AND ANR. versus PJ. KAMPAVAT AND ORS. — [1992] 2 S.C.R. 845
STATE OF HARYANA AND ORS. ETC. ETC. versus CH. BHAJAN LAL AND ANOTHER ETC. ETC. — [1992] SUPP. 3 S.C.R. 735
STATE OF HARYANA AND ORS. ETC.ETC. versus PIARA SINGH AND ORS. ETC. ETC. — [1992] 3 S.C.R. 826
STATE OF HIMACHAL PRADESH AND ANR. versus KAILASH CHAND MAHAJAN AND ORS. — [1992] 1 S.C.R. 917
STATE OF J & K versus MOHD. YAQOOB KHAN AND ORS. — [1992] SUPP. 1 S.C.R. 43
STATE OF KARNATAKA versus APPA BALU JNGALE AND ORS. — [1992] SUPP. 3 S.C.R. 284
STATE OF KARNATAKA versus LAKSHMANAIAH — [1992] 3 S.C.R. 579
STATE OF KERALA AND ORS. versus DR. ARVIRAH POULOSE (DEAD) — [1992] SUPP. 1 S.C.R. 856
STATE OF MADHYA PRADESH AND ANR. versus PRAMOD BHARTIYA AND ORS. — [1992] SUPP. 1 S.C.R. 904
STATE OF MADHYA PRADESH AND ANR. versus SYED NASEEM ZAHIR AND OTHERS — [1992] SUPP. 1 S.C.R. 962
STATE OF MADHYA PRADESH AND ORS. versus A.K. RAJORIYA AND ANR. — [1992] 2 S.C.R. 854
STATE OF MADHYA PRADESH versus AJAY SINGH AND ORS. ETC. — [1992] SUPP. 2 S.C.R. 274
STATE OF MADHYA PRADESH versus ARJUN SINGH AND OTHERS — [1992] SUPP. 3 S.C.R. 162
STATE OF MADHYA PRADESH versus HARI DATT SHARMA — [1992] SUPP. 2 S.C.R. 352
STATE OF MADHYA PRADESH versus SRIKANT CHAPHEKAR — [1992] SUPP. 1 S.C.R. 345
STATE OF MAHARASHTRA ETC. ETC. versus SUKHDEO SINGH AND ANR. ETC .. ETC. — [1992] 3 S.C.R. 480
STATE OF MAHARASHTRA versus RATTANLAL — [1992] SUPP. 3 S.C.R. 536
STATE OF MAHARASHTRA versus VIKAS SAHEBRAO ROUNDALE AND ORS. — [1992] 3 S.C.R. 792
STATE OF ORISSA versus B.N. AGARWALA — [1992] SUPP. 3 S.C.R. 221
STATE OF ORISSA versus DAMBURU NAIKO AND ANR. — [1992] 2 S.C.R. 393
STATE OF PUNJAB AND ORS. versus RAM SINGH EX. CONSTABLE — [1992] 3 S.C.R. 634
STATE OF RAJASTHAN AND ORS. ETC. ETC. versus KISHAN SINGH ETC. ETC. — [1992] 3 S.C.R. 748
STATE OF RAJASTHAN AND ORS. versus NANDLAL AND ORS. ETC. ETC. — [1992] SUPP. 1 S.C.R. 785
STATE OF TAMIL NADU AND ANR. versus C. SUBRAMANI AND ORS. — [1992] SUPP. 1 S.C.R. 442
STATE OF TAMIL NADU AND ORS. versus SANJEETHA TRADING CO. AND ORS. — [1992] SUPP. 1 S.C.R. 840
STATE OF TAMIL NADU versus KARUPPUSAMY AND ORS. — [1992] 2 S.C.R. 415
STATE OF TAMIL NADU versus PK. SHAMSUDEEN — [1992] 3 S.C.R. 587
STATE OF U. P. versus HANIF — [1992] 2 S.C.R. 371
STATE OF U.P. versus ASHOK KUMAR SRIVASTAVA — [1992] 1 S.C.R. 37
STATE OF U.P. AND ORS. versus VII ADDITIONAL DISTRICT JUDGE AND ORS. — [1992] SUPP. 1 S.C.R. 600
STATE OF U.P. versus DR. RAVINDRA PRAKASH MITTAL — [1992] 2 S.C.R. 815
STATE OF UTTAR PRADESH AND ORS. versus DR. ANUPAM GUPTA ETC. — [1992] 1 S.C.R. 643
STATE OF WEST BENGAL AND ANR. versus RASH BEHARI SARKAR AND ANR. — [1992] SUPP. 3 S.C.R. 351
STEEL ROLLING MILLS OF BENGAL LTD. versus UNION OF INDIA AND ORS. ETC. — [1992] SUPP. 1 S.C.R. 975
SUBRAMANIA GURUKKAL (DEAD) THROUGH MUTHUSUBRAMANIS GURUKKAL AND ORS. versus PATTESWARASWAMI DEVASTHANAM PERUR BY ITS EXECUTIVE OFFICER AND ORS. — [1992] SUPP. 3 S.C.R. 399
SURINDER KUMAR AND ANR. versus STATE OF HARYANA — [1992] 2 S.C.R. 910
SURJIT SINGH ALIAS GURMIT SINGH versus STATE OF PUNJAB — [1992] 2 S.C.R. 786
SYED KHALID RIZVI AND ORS. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1992] SUPP. 3 S.C.R. 180
T.P. GEORGE AND ORS. ETC. ETC. versus STATE OF KERALA AND ORS. — [1992] 2 S.C.R. 311
TEJ SINGH RAO versus STATE OF MAHARASHTRA — [1992] 3 S.C.R. 929
THERMAX PRIVATE LIMITED versus COLLECTOR OF CUSTOMS (BOMBAY) NEW CUSTOMS HOUSE — [1992] 3 S.C.R. 943
TYL, RAMCO CEMENT DISTRIBUTION CO. PVT. LTD., TAMIL NADU ETC. ETC. versus STATE OF TAMIL NADU — [1992] SUPP. 2 S.C.R. 78
U.P. BASIC SHIKSHA PARISHAD AND ANR. ETC. ETC. versus HARI DEO MANI TRIPATHI AND ORS. ETC. ETC. — [1992] SUPP. 3 S.C.R. 384
UNION OF INDIA versus SAMPAT RAJ DUGAR AND ANR. — [1992] 1 S.C.R. 269
UNION OF INDIA AND ANOTHER versus LT. COL. KOMAL CHARAN AND ORS. — [1992] 3 S.C.R. 259
UNION OF INDIA AND ANR. ETC. ETC. versus PRATAP NARAIN AND ORS. ETC. ETC. — [1992] 2 S.C.R. 957
UNION OF INDIA AND ANR. versus CENTURY MANUFACTURING COMPANY LTD. — [1992] 3 S.C.R. 282
UNION OF INDIA AND ANR. versus W.N. CHADHA — [1992] SUPP. 3 S.C.R. 594
UNION OF INDIA AND ORS versus DEEP CHAND PANDEY AND ANR. — [1992] SUPP. 1 S.C.R. 49
UNION OF INDIA AND ORS. versus A.N. SAXENA — [1992] 2 S.C.R. 364
UNION OF INDIA AND ORS. ETC. ETC. versus CHOWGULE AND CO. PVT. LTD. ETC. ETC. — [1992] 2 S.C.R. 992
UNION OF INDIA AND ORS. versus BASANT LAL AND ORS. — [1992] 1 S.C.R. 823
UNION OF INDIA AND ORS. versus J.S. BRAR — [1992] SUPP. 1 S.C.R. 916
UNION OF INDIA AND ORS. versus JAIN SPINNERS LTD. AND ANR. — [1992] SUPP. 1 S.C.R. 484
UNION OF INDIA AND ORS. versus MUNIM SINGH AND ORS. — [1992] SUPP. 1 S.C.R. 405
UNION OF INDIA AND ORS. versus SECRETARY, MADRAS CIVIL AUDIT & ACCOUNTS ASSOCIATION AND ANR. ETC. — [1992] 1 S.C.R. 530
UNION OF INDIA AND ORS. versus SURYA PHOSPHATE LIMITED AND ANR. — [1992] 3 S.C.R. 817
UNION OF INDIA AND ORS. versus SYED MOHD. RAZA KAZMI AND ORS. — [1992] 2 S.C.R. 280
UNION OF INDIA AND OTHERS versus RAJENDRA SINGH ETC — [1992] SUPP. 1 S.C.R. 937
UNION OF INDIA ETC. ETC. versus HARI KRISHAN KHOSLA (DEAD) BY LRS. ETC. ETC. — [1992] SUPP. 1 S.C.R. 620
UNION OF INDIA THROUGH CHANDIGARH ADMINISTRATION (U.T.) CHANDIGARH AND ANR. versus S.K. SHARMA, PROFESSOR OF CIVIL ENGINEERING PUNJAB ENGINEERING COLLEGE, CHANDIGARH — [1992] 2 S.C.R. 459
UNION OF INDIA versus DR. P. RAIARAM AND OTHERS — [1992] SUPP. 2 S.C.R. 35
UNION OF INDIA versus MOHD. SADIQ RATHER — [1992] SUPP. 3 S.C.R. 81
UNION TERRITORY OF CHANDIGARH versus DILBAGH SINGH AND ORS. — [1992] SUPP. 2 S.C.R. 311
USMAN GANI J. KHATRI OF BOMBAY ETC. ETC. versus CANTONMENT BOARD AND ORS. ETC. ETC. — [1992] 3 S.C.R. 1
V.S.MURTHY versus UNION OF INDIA AND ORS. — [1992] 3 S.C.R. 92
VARIAVAN SARASWATHI AND ANR. versus EACHAMPI THEVJ AND ORS. — [1992] SUPP. 2 S.C.R. 418
VASUDHA SRIVASTAVA AND ORS. versus SMT. KAMLA CHAUHAN AND ANR. — [1992] 1 S.C.R. 356
VIJAY ENTERPRISES AND ORS. versus SALES TAX OFFICER AND ORS. — [1992] 1 S.C.R. 594
VIJAY MILLS C'OMPANY LIMITED ETC. ETC. versus STATE OF GUJARAT AND ORS. — [1992] SUPP. 3 S.C.R. 324
WORKMEN OF MEENAKSHI MILLS LTD. ETC. ETC. versus MEENAKSHI MILLS LTD. AND ANR. ETC. ETC. — [1992] 3 S.C.R. 409
Y. SRINIVASA RAO versus J. VEERAIAH AND ORS. — [1992] 2 S.C.R. 780
Y.P. CHAWLA AND ORS versus M.P. TIWARI AND ANR. — [1992] 2 S.C.R. 440
YASHPAL SINGH versus VIII ADDL. DISTRICT JUDGE AND ORS. — [1992] 2 S.C.R. 183