Supreme Court of India — 1985

381 reported judgments.

• A. SREENIVASA PAI AND ANR. versus SARASWATHI AMMAL ALIAS G. KAMALA BAI — [1985] SUPP. 2 S.C.R. 122
• A.A. SHIRDONE ETC. versus SAHEB H. TAJBHOKHARI — [1985] 3 S.C.R. 403
• ADARSH TRAVELS BUS SERVICE & ANR versus STATE OF U.P. & ORS. — [1985] SUPP. 3 S.C.R. 661
• AHMED HUSSAIN KHAN versus STATE OF ANDHRA PRADESH — [1985] 1 S.C.R. 908
• AJAY DIXIT, N.S.A. DETENU, THROUGH HIS NEXT FRIEND AND FATHER SHRI RAM NARAIN DIXIT (LODGED IN DISTRICT JAIL AGRA) versus STATE OF U.P. AND OTHERS — [1985] 1 S.C.R. 843
• ALLAHABAD CANNING CO. versus UNION OF INDIA — [1985] 1 S.C.R. 207
• AMERICAN HOME PRODUCTS CORPORATION versus MAC LABORATORIES PRIVATE LIMITED AND ANR. — [1985] SUPP. 3 S.C.R. 264
• AMRIT NAHATA versus UNION OF INDIA — [1985] SUPP. 1 S.C.R. 561
• ANDHRA UNIVERSITY ETC. versus REGIONAL PROVIDENT FUND COMMISSIONER OF ANDHRA PRADESH AND ANR. — [1985] SUPP. 3 S.C.R. 582
• ARKAL GOVIND RAJ RAO versus CIBA GEIGY OF INDIA LTD., BOMBAY — [1985] SUPP. 1 S.C.R. 282
• ARUN KUMAR CHATTERJEE versus SOUTH EASTERN RAILWAY & ORS. — [1985] 3 S.C.R. 18
• ASHOK KUMAR BHATTACHARYYA versus AJOY BISWAS AND ORS. — [1985] 2 S.C.R. 50
• ASHOK KUMAR YADAV AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. ETC. ETC. — [1985] SUPP. 1 S.C.R. 657
• ASHUTOSH SWAIN ETC. ETC. versus STATE TRANSPORT AUTHORITY & ORS. — [1985] 3 S.C.R. 1
• ASSISTANT COLLECTOR OF CENTRAL EXCISE, CHANDAN NAGAR, WEST BENGAL versus DUNLOP INDIA LTD. AND ORS. — [1985] 2 S.C.R. 190
• ASSOCIATED CEMENT CO. LTD. versus DIRECTOR OF INSPECTION, CUSTOMS & CENTRAL EXCISE, NEW DELHI. — [1985] 3 S.C.R. 575
• AYYASWAMI GOUNDER AND ORS. versus MUNNUSWAMY GOUNDER AND ORS. — [1985] 1 S.C.R. 808
• B. PRABHAKAR RAD & ORS. ETC. versus STATE OF ANDHRA PRADESH & ORS. ETC .ETC. — [1985] SUPP. 2 S.C.R. 573
• B.H.E.L. WORKERS' ASSOCIATION HARDWAR & ORS., ETC. ETC. versus UNION OF INDIA & ORS., ETC. ETC. — [1985] 2 S.C.R. 611
• BABUBHAI & CO. & ORS. versus STATE OF GUJARAT & ORS — [1985] 3 S.C.R. 614
• BALBIR SINGH DELHI ADMN. DELHI versus D.N. KADIAN, M.M. DELHI & ANR. — [1985] SUPP. 3 S.C.R. 812
• BALKRISHAN GUPTA AND ORS. versus SWADESHI POLYTEX LTD. AND ANR — [1985] 2 S.C.R. 854
• BALMER LAWRIE WORKERS' UNION, BOMBAY AND ANR. versus BALMER LAWRIE AND CO. LTD. AND ORS. — [1985] 2 S.C.R. 492
• BANK OF BARODA versus MOTI BHAI AND ORS. — [1985] 2 S.C.R. 784
• BANSAL & CO, & ANR. versus UNION OF INDIA & ORS. — [1985] SUPP. 3 S.C.R. 880
• BANWAR LAL versus STATE OF RAJASTHAN — [1985] 1 S.C.R. 859
• BANWARI LAL KOTIYA versus P.C. AGGARWAL — [1985] SUPP. 1 S.C.R. 567
• BATA SHOE CO. (P) LTD. & OTHERS versus THE COLLECTOR OF CENTRAL EXCISE & ORS. — [1985] 3 S.C.R. 960
• BHAG MAL versus CH. PARBHU RAM AND OTHERS — [1985] 1 S.C.R. 1099
• BHAG SINGH & ORS. versus UNION TERRITORY OF CHANDIGARH, THROUGH THE LAND ACQUISITION COLLECTOR, CHANDIGARH — [1985] SUPP. 2 S.C.R. 949
• BHAGIRATH & ORS versus DELHI ADMINISTRATION — [1985] 3 S.C.R. 743
• BHAGIRATH KANORIA & ORS. ETC versus STATE OF M.P. & ORS. ETC. — [1985] 1 S.C.R. 626
• BHAGWAN DAS AND OTHERS versus INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND OTHERS — [1985] 3 S.C.R. 1064
• BHAGWANT P. SULAKHE versus DIGAMBAR GOPAL SULAKHE AND ORS. — [1985] SUPP. 3 S.C.R. 169
• BHAGWANT SINGH versus COMMISSIONER OF POLICE AND ANR. — [1985] 3 S.C.R. 942
• BHARTU versus RANDHIR SINGH & ORS. — [1985] 2 S.C.R. 638
• BIHAR STATE HARIJAN KALYAN PARISHAD versus UNION OF INDIA & ORS. — [1985] 3 S.C.R. 12
• BOMBAY HAWKERS' UNION AND ORS. versus BOMBAY MUNICIPAL CORPORATION AND ORS. — [1985] SUPP. 1 S.C.R. 849
• BRAHMVART SANATHAN DHARAM MAHAMANDAL KANPUR & ORS. versus PREM KUMAR & ORS. — [1985] SUPP. 1 S.C.R. 718
• BRIJ MOHAN versus MANGE RAM & ORS. — [1985] 3 S.C.R. 312
• BRIJ MOHAN versus SAT PAL — [1985] 3 S.C.R. 321
• C. ELUMALAI versus STATE OE TAMIL NADU — [1985] 1 S.C.R. 1057
• C. I. T. CENTRAL BOMBAY versus JALAN TRADING CO. (P) LTD. — [1985] SUPP. 2 S.C.R. 517
• C.K. NARAYANA CHARY versus POTHEPALLI ASHANNA & ORS. — [1985] SUPP. 3 S.C.R. 161
• CALCUTTA DOCK LABOUR BOARD AND ANR. versus SMT. SANDHYA MITRA AND ORS. — [1985] 2 S.C.R. 826
• CENTRAL COAL FIELDS LTD. ETC. versus BHUBANESWAR SINGH & ORS. — [1985] 1 S.C.R. 618
• CHANDRA BANSI SINGH AND ORS. ETC. versus STATE OF BIHAR AND ORS. ETC. — [1985] 1 S.C.R. 579
• CHHOTELAL PYARELAL THE PARTNERSHIP FIRM AND ORS. versus SHIKHARCHAND — [1985] 1 S.C.R. 268
• CHIEF OF THE ARMY STAFF AND OTHERS versus MAJOR DHARAM PAL KUKRETY — [1985] 3 S.C.R. 415
• CHIMAN LAL versus MISHRILAL — [1985] 2 S.C.R. 39
• CHIRANJIT LAL ANAND versus STATE OF ASSAM & ANR. — [1985] SUPP. 2 S.C.R. 385
• CITY CORPORATION OF CALICUT versus THACHAMBALATH SADALINAN & ORS. — [1985] 2 S.C.R. 1008
• COLLECTOR OF CUSTOMS & CENTRAL EXCISE & ANR. versus M/S. ORIENTAL TIMBER INDUSTRIES — [1985] 3 S.C.R. 475
• COMMISSIONER OF INCOME TAX PATLALA versus M/S. JAGANNATH PYARELAL — [1985] SUPP. 2 S.C.R. 735
• COMMISSIONER OF INCOME TAX WEST BENGAL - I, CALCUTTA. versus ASSOCIATED ELECTRICAL INDUSTRIES (INDIA) PRIVATE LIMITED. — [1985] SUPP. 3 S.C.R. 627
• COMMISSIONER OF INCOME TAX, A.P. versus M/S. T.VEERABHADRA RAO, K. KOTESWARA RAO & CO. — [1985] SUPP. 2 S.C.R. 20
• COMMISSIONER OF INCOME TAX, ANDHRA PRADESH versus M. CHANDRA SEKHAR — [1985] 2 S.C.R. 215
• COMMISSIONER OF INCOME TAX, KANPUR ETC. versus M/S. MOTHER INDIA REFRIGERATION INDUSTRIES (P) LTD. ETC. — [1985] SUPP. 2 S.C.R. 556
• COMMISSIONER OF INCOME-TAX CALCUTTA versus DALHOUSIE PROPERTIES LTD. — [1985] 1 S.C.R. 613
• COMMISSIONER OF INCOME-TAX, ERNAKULAM (KERALA) versus THE OFFICIAL LIQUIDATOR, PALAI CENTRAL BANK LTD. (IN LIQUIDATION) — [1985] 1 S.C.R. 971
• COMMISSIONER OF SALES TAX, U.P. versus MACNEILL AND BARRY LTD., KANPUR — [1985] SUPP. 3 S.C.R. 739
• COMMISSIONER OF WEALTH TAX, PUNJAB, J & K, CHANDIGARH, PATIALA versus YUVRAJ AMRINDER SINGH ETC — [1985] SUPP. 3 S.C.R. 565
• COMMISSIONER OF WEALTH-TAX ORISSA, BHUBANESHWAR. versus VYSYARAJU BADREENARAYANA MOORTHY RAJU, BERHAMPUR (GANJAM). — [1985] 3 S.C.R. 306
• COROMANDEL FERTILIZERS LIMITED versus UNION OF INDIA AND ORS. — [1985] 1 S.C.R. 523
• D. CAWASJI AND CO. MYSORE versus THE STATE OF MYSORE AND ANR. — [1985] 1 S.C.R. 825
• D.K. MITRA AND ORS. versus UNION OF INDIA AND ORS. — [1985] SUPP. 1 S.C.R. 818
• D.R. KOHLI AND ORS. versus ATUL PRODUCTS LTD. — [1985] 2 S.C.R. 832
• DAMAN SINGH & ORS. versus STATE OF PUNJAB & ORS. — [1985] 3 S.C.R. 580
• DEBRAJAN RAY & ORS. versus COMPTROLLER & AUDITOR GENERAL OF INDIA AND ORS. — [1985] 2 S.C.R. 45
• DEEPAK PAHWA ETC. versus LT. GOVERNER OF DELHI AND ORS. — [1985] 1 S.C.R. 588
• DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE (TAXES) versus M/S. PADINJARKARA AGENCIES — [1985] 3 S.C.R. 1074
• DEPUTY COMMISSIONER OF SALES-TAX, (LAW) BOARD OF REVENUE (TAXES), ERNAKULAM versus MESSRS K. KELUKUTTY — [1985] SUPP. 1 S.C.R. 135
• DHANJIBHAI RAMJIBHAI versus STATE OF GUJARAT — [1985] 2 S.C.R. 632
• DHARMESH PRASAD VERMA versus FAIYAZAL AZAM — [1985] 1 S.C.R. 11
• DISTRIBUTORS (BARODA) PVT. LTD. versus UNION OF INDIA AND TWO ORS. — [1985] SUPP. 1 S.C.R. 778
• DIVISIONAL FOREST OFFLCER. & ANR versus G.V. SUDHAKAR RAO & ORS., — [1985] SUPP. 3 S.C.R. 680
• DR. (MRS.) SUSHMA SHARMA ETC. ETC versus STATE OF RAJASTHAN & ORS. — [1985] 3 S.C.R. 243
• DR. BALBIR SINGH AND ORS. ETC. ETC. versus MUNICIPAL CORPORATION, DELHI AND ORS. — [1985] 2 S.C.R. 439
• DR. DINESH KUMAR & ORS. versus MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD & ORS. — [1985] SUPP. 1 S.C.R. 41
• DR. K. GEORGE THOMAS versus THE C. I. T. KERALA, ERNAKULAM — [1985] SUPP. 2 S.C.R. 936
• DR. KARAN SINGH versus STATE OF JAMMU & KASHMIR & ANR. — [1985] SUPP. 3 S.C.R. 1069
• DR. MUNEEB UL REHMAN HAROON AND ORS. versus GOVERNMENT OF JAMMU AND KASHMIR STATE AND ORS. — [1985] 1 S.C.R. 344
• DR. P. NALLA THAMPY TERAH versus UNION OF INDIA & ORS. — [1985] SUPP. 1 S.C.R. 622
• DR. PARTAP SINGH AND ANR. versus DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGE REGULATION ACT AND ORS. — [1985] 3 S.C.R. 969
• DY. COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE (TAXES) versus PADINJARAKARA AGENCIES — [1985] 2 S.C.R. 851
• EMPIRE INDUSTRIES LIMITED & ORS. ETC. versus UNION OF INDIA & ORS. ETC. — [1985] SUPP. 1 S.C.R. 292
• EXPRESS NEWSPAPERS PVT. LTD. & ORS. versus UNION OF INDIA & ORS. — [1985] SUPP. 3 S.C.R. 382
• FOMENTO RESORTS AND HOTELS LTD. versus GUSTAVO RANATO DA CRUZ PINTO & ORS. — [1985] 2 S.C.R. 937
• FOOD CORPORATION OF INDIA WORKERS' UNION versus FOOD CORPORATION OF INDIA AND OTHERS — [1985] 3 S.C.R. 150
• FORWARD CONSTRUCTION CO. & ORS. ETC. ETC. versus PRABHAT MANDAL. (REGD.) ANDHERI & ORS. ETC. ETC. — [1985] SUPP. 3 S.C.R. 766
• G.P. DOVAL AND OTHERS versus THE CHIEF SECRETARY GOVERNMENT OF U.P. AND ORS. — [1985] 1 S.C.R. 70
• G.S. LAMBA & ORS. versus UNION OF INDIA & ORS. — [1985] 3 S.C.R. 431
• GANESH PRASAD SAH KESARI & ANR. versus LAKSHMI NARAYAN GUPTA — [1985] 3 S.C.R. 825
• GANPAT ROY AND OTHERS ETC. versus THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS ETC. — [1985] 3 S.C.R. 384
• GANU RAM versus RIKHI RAM KAUNDAL AND ORS. — [1985] 1 S.C.R. 63
• GASKET RADIATORS PVT. LTD versus EMPLOYEES STATE INSURANCE CORPN. & ANR. — [1985] 2 S.C.R. 1085
• GENERAL LABOUR UNION (RED FLAG) BOMBAY versus B. V. CHAVAN AND ORS. — [1985] 2 S.C.R. 64
• GOA SAMPLING EMPLOYEES' ASSOCIATION versus GENERAL SUPERINTENDANCE CO. OF INDIA PVT. LTD. AND ORS. — [1985] 2 S.C.R. 373
• GOA, DAMAN AND DIU BOARD OF SECONDARY EDUCATION versus KUMARI HEMA LAAD AND ORS. — [1985] 1 S.C.R. 430
• GOLLALESHWAR DEV AND ORS. versus GANGAWWA KDM SHANTAYYA MATH & ORS. — [1985] SUPP. 3 S.C.R. 646
• GOPAL versus THE ADMINISTRATIVE OFFICER, MADHYA PRADESH KHADI AND VILLAGE INDUSTRIES BOARD AND ORS. — [1985] SUPP. 2 S.C.R. 641
• GOVIND SARAN GANGA SARAN versus COMMISSIONER OF SALES TAX AND ORS. — [1985] 3 S.C.R. 985
• GOVT, MEDICAL STORE DEPOT, GAUHATI versus THE SUPDT. OF. TAXES, GAUHATI & ORS. — [1985] SUPP. 2 S.C.R. 739
• GRAM PANCHAYAT OF VILLAGE, JAMALPUR versus MALWINDER SINGH & ORS. — [1985] SUPP. 2 S.C.R. 28
• GURPAL TULI AND ORS., ETC. versus STATE OF PUNJAB AND ORS. — [1985] 1 S.C.R. 882
• GWALIOR DISTRICT CO-OPERATIVE CENTRAL BANK LTD. GWALIOR versus RAMESH CHANDRA MANGAL AND ORS. — [1985] 1 S.C.R. 856
• H. ANRAJ ETC. versus GOVERNMENT OF TAMILNADU ETC. — [1985] SUPP. 3 S.C.R. 342
• H.D. SINGH versus RESERVE BANK OF INDIA & ORS. — [1985] SUPP. 2 S.C.R. 842
• H.V. PARDASANI, ETC. versus UNION OF INDIA & ORS. — [1985] 3 S.C.R. 286
• HADIBANDHU RAUTARAO AND ORS ETC. ETC. versus STATE OF ORISSA AND ORS. ETC. ETC. — [1985] SUPP. 1 S.C.R. 810
• HANS RAJ versus STATE OF PUNJAB AND ORS. — [1985] 1 S.C.R. 1040
• HAR SHARAN VERMA versus STATE OF U.P. & ANR. — [1985] 2 S.C.R. 547
• HARBANS LAL versus JAGMOHAN SARAN — [1985] SUPP. 3 S.C.R. 634
• HARBANS SINGH versus STATE OF PUNJAB — [1985] 1 S.C.R. 214
• HARIHAR POLYFIBRES versus THE REGIONAL DIRECTOR ESI CORPORATION — [1985] 1 S.C.R. 712
• HARSHARAN VERMA versus CHARAN SINGH AND ORS. — [1985] 2 S.C.R. 70
• HENRY WESTMULLER ROBERTS, ETC. ETC. versus STATE OF ASSAM & ORS. ETC. — [1985] 3 S.C.R. 533
• HIRACHAND KOTHARI (DEAD) THROUGH LRS. versus STATE OF RAJASTHAN & ANR. — [1985] SUPP. 1 S.C.R. 644
• I.T.C. LTD. ETC. versus STATE OF KARNATAKA & ORS. — [1985] SUPP. 1 S.C.R. 145
• IBRAHIM BACHU BAFAN & ANR. ETC. versus STATE OF GUJARAT & ORS . — [1985] 2 S.C.R. 891
• INDER PAL YADAV AND ORS. ETC. versus UNION OF INDIA AND ORS ETC. — [1985] 3 S.C.R. 837
• INDIAN ALUMINIUM CABLES LTD. versus UNION OF INDIA & ORS. — [1985] SUPP. 1 S.C.R. 731
• INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LTD. & ORS. ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC . — [1985] 2 S.C.R. 287
• INDRAJIT BARIJA & ORS. ETC. versus ELECTION COMMLSSION OF INDIA & ORS. — [1985] SUPP. 3 S.C.R. 225
• J. K. BHARATI versus STATE OF MAHARASHTRA AND ORS . — [1985] 1 S.C.R. 201
• J. MOHAPATRA & CO AND ANOTHER versus STATE OF ORISSA AND ANOTHER — [1985] 1 S.C.R. 322
• J.M. BHATIA, APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX & ORS. versus J.M. SHAH — [1985] SUPP. 2 S.C.R. 872
• J.R. VOHRA versus INDIA EXPORT HOUSE PVT. LTD. AND ANOTHER — [1985] 2 S.C.R. 899
• JAGAN NATH versus RAM KISHAN DASS AND ANR. — [1985] 2 S.C.R. 388
• JASPAL SINGH versus ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND ORS. — [1985] 1 S.C.R. 889
• JASWANT SINGH & ANR versus THE CUSTODIAN OF EVACUEE PROPERTY, NEW DELHI — [1985] SUPP. 1 S.C.R. 331
• JATINDER KUMAR & ORS versus STATE OF PUNJAB & ORS. — [1985] 1 S.C.R. 899
• JAVED AHMED ABDUL HAMID PAWALA versus STATE OF MAHARASHTRA — [1985] 2 S.C.R. 8
• JAYASINGH DNYANU MHOPREKAR & ANR. versus KRISHNA BABAJI PATIL & ANR. — [1985] SUPP. 2 S.C.R. 308
• JEEWANLAL (1929) LTD ETC. ETC. versus THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT & ORS. ETC. ETC. — [1985] 1 S.C.R. 664
• JIWANI DEVI PARAKI versus FIRST LAND ACQUISITION COLLECTOR, CALCUTTA AND ORS. — [1985] 1 S.C.R. 686
• JOGINDFR SINGH AND ORS. versus STATE OF PUNJAB AND ANR. — [1985] 1 S.C.R. 682
• JOINT SECRETARY TO THE GOVT, OF INDIA AND OTHERS versus FOOD SPECIALITIES LTD. — [1985] SUPP. 3 S.C.R. 165
• K. CHANDRU ETC.ETC. versus STAIE OF TAMIL NADU & ORS. — [1985] SUPP. 2 S.C.R. 100
• K. KAMALA JAMMANNIAVARU (DEAD) BY LRS. versus THE SPECIAL LAND ACQUISITION OFFICER AND VICE VERSA. — [1985] 2 S.C.R. 914
• K. NAGARAJ & ORS. ETC. ETC., versus STATE OF ANDHRA PRADESH & ANR. ETC. — [1985] 2 S.C.R. 579
• K.C. JOSHI versus UNION OF INDIA AND ORS. — [1985] 3 S.C.R. 869
• K.C. VASANTH KUMAR & ANOTHER. versus STATE OF KARNATAKA — [1985] SUPP. 1 S.C.R. 352
• K.M. CHIKKAPUTTASWAMY ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1985] 3 S.C.R. 890
• K.M. MOHAMAD ABDUL KHADER FIRM versus STATE OF TAMIL NADU & ORS. — [1985] 1 S.C.R. 980
• KANHIYALAL OMAR versus R.K. TRIVEDI & ORS. — [1985] SUPP. 3 S.C.R. 1
• KAPOOR CHAND MAGANLAL CHANDERIA versus DELHI STATE (ADMINISTRATION) — [1985] 3 S.C.R. 773
• KARAM PAL & ORS. ETC. versus UNION OF LNDIA & ORS. — [1985] 3 S.C.R. 271
• KHANDELWAL METAL & ENGINEERING WORKS AND ANOTHER ETC. versus UNION OF INDIA AND OTHERS — [1985] SUPP. 1 S.C.R. 750
• KHILLI RAM versus STATE OF RAJASTHAN — [1985] 1 S.C.R. 1136
• KIRPAL SINGH, M.L.A. versus UTTAM SINGH & ANR. — [1985] SUPP. 3 S.C.R. 622
• KRISHAN BALLABH PRASAD SINGH versus SUB-DIVISIONAL OFFICER HILSA-CUM-RETURNING OFFICER AND ORS. — [1985] SUPP. 2 S.C.R. 532
• KRISHI UTPADAN MANDI SAMITI KANPUR, ETC versus GANGA DAL MILL AND CO. AND ORS. ETC. — [1985] 1 S.C.R. 787
• LAKSHMI CHARAN SEN AND ORS ETC. versus A.K.M. HASSAN UZZAMAN AMO ORS. ETC. — [1985] SUPP. 1 S.C.R. 493
• LAKSHMINARAYAN GUIN & ORS. versus NIRANJAN MODAK — [1985] 2 S.C.R. 202
• LALLU RAM AND ORS. versus STATE OF U.P. AND ANR. — [1985] 1 S.C.R. 862
• LAXMI KANT PANDEY versus UNION OF INDIA & ANR. — [1985] SUPP. 3 S.C.R. 71
• LIFE INSURANCE CORPORATION OF INDIA versus ESCORTS LTD, & ORS. — [1985] SUPP. 3 S.C.R. 909
• LILA KRISHAN versus MANI RAM GODARA & ORS — [1985] SUPP. 1 S.C.R. 592
• LINGAPPA POCHANNA APPELWAR AND ORS. versus STATE OF MAHARASHTRA AND ANR. ETC. — [1985] 2 S.C.R. 224
• M. P. IRRIGATION KARAMCHARI SANGH versus THE STATE OF M. P. AND ANR. — [1985] 2 S.C.R. 1019
• M. P. MITTAL versus STATE OF HARYANA AND ORS. — [1985] 1 S.C.R. 940
• M.L. JAIN & ANR. versus UNION OF INDIA — [1985] 3 S.C.R. 608
• M/ S. BADRI PRASAD JAGAN PRASAD versus COMMISSIONER OF INCOME TAX, U.P., LUCKNOW — [1985] SUPP. 2 S.C.R. 879
• M/S LOHIA MACHINES LIMITED AND ANR. versus UNION OF INDIA AND ORS. — [1985] 2 S.C.R. 686
• M/S SHENOY AND CO. REPRESENTED BY ITS PARTNER BELE SRINIVASA RAO STREET, BBNGALORE AND OTHERS versus THE COMMERCIAL TAX OFFICER, CIRCLE II BANGALORE AND OTHERS — [1985] 3 S.C.R. 659
• M/S VARIETY EMPORIUM versus V. R. M. MOHD. IBRAHIM NAINA — [1985] 2 S.C.R. 102
• M/S. AMAR NATH OM PARKASH AND ORS. ETC versus STATE OF PUNJAB AND ORS. ETC. — [1985] 2 S.C.R. 72
• M/S. DHANPAT OIL & GENERAL MILLS versus UNION OF INDIA & ORS. — [1985] SUPP. 2 S.C.R. 4
• M/S. HINDUSTAN GUM & CHEMICALS LTD. versus STATE OF HARYANA & ORS. — [1985] SUPP. 2 S.C.R. 630
• M/S. KRISHNA BUS SERVICE PVT. LTD. ETC. ETC. versus STATE OF HARYANA & ORS. — [1985] SUPP. 2 S.C.R. 330
• M/S. MSCO. PVT. LTD. versus UNION OF INDIA & ORS. — [1985] 1 S.C.R. 1146
• M/S. SAHNEY STEEL PRESS WORKS LTD. & ANR. versus THE COMMERCIAL TAX OFFICER & ORS. — [1985] SUPP. 2 S.C.R. 780
• MAHARAJA KUMAR SOMENDRA CHAND NANDY versus THE STATE OF UTTAR PRADESH — [1985] SUPP. 2 S.C.R. 115
• MAHARAO SAHIB SRI BHIM SINGHJI ETC. ETC versus UNION OF INDIA AND ORS. ETC. ETC. — [1985] SUPP. 1 S.C.R. 862
• MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION AND ANR. versus PARITOSH BHUPESH KUMAR SHETH ETC. — [1985] 1 S.C.R. 29
• MALKHAN SINGH versus SOHAN SINGH & ORS. — [1985] SUPP. 2 S.C.R. 747
• MAN SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [1985] SUPP. 2 S.C.R. 662
• MANMOHAN SINGH JAITLA, ETC. ETC. versus THE COMMISSIONER. UNION TERRITORY CHANDIGARH AND ORS. ETC. ETC. — [1985] 2 S.C.R. 479
• MATHEW AREEPARMTIL & ORS. versus STATE OF BLHAR AND ORS. — [1985] 1 S.C.R. 776
• MAYA RANI PUNJ versus COMMISSIONER OF INCOME TAX, DELHI, — [1985] SUPP. 3 S.C.R. 827
• MC DOWELL & COMPANY LIMITED versus THE COMMERCIAL TAX OFFICER — [1985] 3 S.C.R. 791
• MELEPURATH SANKUNNI EZHUTHASSAN versus THEKITTIL GOPALANKUTTY NAIR — [1985] SUPP. 3 S.C.R. 805
• MESSRS. P.M. PATEL & SONS AND OTHERS, ETC. versus UNION OF INDIA AND OTHERS, ETC. — [1985] SUPP. 3 S.C.R. 55
• MINISTRY OF LABOUR & REHABILITATION & ANOTHER. versus TIFFINS BARYTES ASBESTOS & PAINTS LTD. & ANR. — [1985] SUPP. 2 S.C.R. 302
• MOHAMMAD IDRIS AND ANR. versus RUSTAM JAHANGIR BABUJI AND OTHERS. — [1985] 1 S.C.R. 598
• MOHD. AHMED KHAN versus SHAH BANO BEGUM AND ORS. — [1985] 3 S.C.R. 844
• MOHD. AZEEM versus DISTRICT JUDGE, ALIGARH AND ORS. — [1985] 3 S.C.R. 906
• MOHINDER KUMAR ETC. ETC. versus STATE OF HARYANA AND ANR. — [1985] SUPP. 2 S.C.R. 859
• MOHINDER SINGH AND ORS. ETC. versus STATE OF PUNJAB AND ANR. — [1985] 2 S.C.R. 488
• MOPED INDIA LTD. versus THE ASSTT. COLLECTOR OF CENTRAL EXCISE, NELLORE AND OTHERS — [1985] SUPP. 1 S.C.R. 954
• MOTIRAM GHELABHAI (DEAD) THROUGH L. R. MANIRAM MOTIRAM versus JAGAN NAGAR (DEAD) THROUGH LRS AND OTHERS. — [1985] 2 S.C.R. 1051
• MRS. GEETINDER KAUR versus STAIE OF PUNJAB AND 2 ORS. — [1985] SUPP. 2 S.C.R. 325
• MS. JORDAN DIENGDEH versus S.S, CHOPRA — [1985] SUPP. 1 S.C.R. 704
• MST. SADIQUA BEGUM & ORS. versus THE BOARD OF REVENUE, MADHYA PRADESH & ANR. — [1985] 2 S.C.R. 800
• MUKESH ADVANI versus STATE OF MADHYA PRADESH — [1985] SUPP. 1 S.C.R. 126
• MUNICIPAL CORPORATION OF DELHI versus NEW KWALITY SWEET HOUSE & ORS. — [1985] 2 S.C.R. 284
• MURARI MOHAN DEB versus THE SECRETARY TO THE GOVT. OF INDIA & ORS. — [1985] 3 S.C.R. 639
• N. HORANGSE versus M. TSUBONGSE — [1985] 3 S.C.R. 342
• NARAIN KHAMMAN versus PARDUMAN KUMAR JAIN — [1985] 1 S.C.R. 1025
• NARAYAN SINGH & ORS. versus STATE OF MADHYA PRADESH — [1985] SUPP. 2 S.C.R. 319
• NARCINVA V. KAMAT AND ANR. ETC. versus ALFREDO ANTONIO DOE MARTINS AND ORS. — [1985] 3 S.C.R. 951
• NARENDER KUMAR AND ORS. versus STATE OF PUNJAB AND ORS. — [1985] 2 S.C.R. 152
• NASIRUL HAQUE versus JITENDRA NATH DEY — [1985] 1 S.C.R. 638
• NEPAL SINGH versus STATE OF U. P. & ORS . — [1985] 2 S.C.R. 1
• NIRMAL SINGH versus STATE OF PUNJAB AND ORS. — [1985] 1 S.C.R. 317
• O.P. SINGLA & ANR. ETC versus UNION OF INDIA & ORS. — [1985] 1 S.C.R. 351
• OLGA TELLIS & ORS. versus BOMBAY MUNICIPAL CORPORATION & ORS. ETC. — [1985] SUPP. 2 S.C.R. 51
• ONKARLAL NANDLAL versus STATE OF RAJASTHAN & ANR. — [1985] SUPP. 3 S.C.R. 1075
• OSMANIA UNIVERSITY versus REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, ANDHRA PRADESH AND ORS. — [1985] SUPP. 3 S.C.R. 589
• P. JAYAPPAN versus S.K. PERUMAL, FIRST INCOME-TAX OFFICER, TUTICORIN — [1985] 1 S.C.R. 536
• P. SAVITA S/0 SHRI P.L. SAVITA versus UNION OF INDIA, MINISTRY OF DEFENCE (DEPARTMENT OF DEFENCE PRODUCTION) NEW DELHI AND OTHERS — [1985] SUPP. 1 S.C.R. 101
• P.A. THLLLAL CHIDAMBARA NADAR versus THE ADDL. APPELLATE ASSTT. COMMISSIONER, MADURAI & ANR. — [1985] SUPP. 2 S.C.R. 339
• PARTAP SINGH versus UNION OF INDIA & ORS — [1985] SUPP. 2 S.C.R. 773
• PERIA NACHI MUTHU GOUNDER AND ORS. versus RAJA THEVAR (DEAD) AND ORS. — [1985] 2 S.C.R. 809
• PHILIPS INDIA LTD. versus LABOUR COURT, MADRAS & ORS. — [1985] 3 S.C.R. 491
• PHOOL CHAND GUPTA versus REGIONAL TRANSPORT ADTHORITY, UJJAIN & ORS. — [1985] SUPP. 2 S.C.R. 682
• POKAR RAM versus STATE OF RAJASTHAN AND ANR — [1985] 3 S.C.R. 780
• PRABODH VERMA AND OTHERS, ETC. versus STATE OF UTTAR PRADESH AND OTHERS, ETC. — [1985] 1 S.C.R. 216
• PRAKASH AMICHAND SHAH versus STAIE OF GUJARAT & ORS. — [1985] SUPP. 3 S.C.R. 1025
• PRAKASH CHANDRA AGARWAL versus STATE OF BIHAR AND ORS. — [1985] SUPP. 2 S.C.R. 693
• PRAKASH CHANDRA MEHTA versus COMMISSLONER AND SECRETARY GOVERNMENT OF KERALA & ORS. — [1985] 3 S.C.R. 697
• PRAN KRISHNA GOSWAMI & ORS. versus STATE OF WEST BENGAL AND ORS. — [1985] 3 S.C.R. 914
• PRATIBHA RANI versus SURAJ KUMAR & ANR. — [1985] 3 S.C.R. 191
• PREM PRAKASH versus UNION OF INDIA AND ORS. — [1985] 1 S.C.R. 564
• R. SRIHARI NAIDU versus GOVT. OF ANDHRA PRADESH & ORS. — [1985] 2 S.C.R. 804
• R.P. BHATT versus UNION OF INDIA AND ORS. — [1985] SUPP. 1 S.C.R. 947
• RADHEY SHYAM ETC. ETC. versus KALYAN MAL — [1985] 1 S.C.R. 945
• RADHU K. KAKDE OF BOMBAY INHABITANT, BOMBAY versus UNION OF INDIA & ORS. — [1985] SUPP. 3 S.C.R. 822
• RAGHBIR SINGH versus STATE OF HARYANA — [1985] 1 S.C.R. 724
• RAJENDRA JHA versus PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY, DISTRICT DHANBAD AND ANR. — [1985] 1 S.C.R. 544
• RAJINDER KUMAR KINDRA versus DELHI ADMINISTRATION THROUGH SECRETARY (LABOUR) AND ORS. — [1985] 1 S.C.R. 866
• RAM AND SHYAM COMPANY versus STATE OF HARYANA AND ORS. — [1985] SUPP. 1 S.C.R. 541
• RAM AVTAR SHARMA & ORS. ETC. versus STATE OF HARYANA AND ANR. ETC. — [1985] 3 S.C.R. 686
• RAM AVTAR versus THE STATE (DELHI ADMINISTRATION) — [1985] SUPP. 2 S.C.R. 508
• RAM PYARE versus RAM NARAIN & OTHERS — [1985] 2 S.C.R. 918
• RAM SHARAN YADAV versus THAKUR MUNESHWAR NATH SINGH AND ORS. — [1985] 1 S.C.R. 1089
• RAM SINGH & ORS. versus COL. RAM SINGH — [1985] SUPP. 2 S.C.R. 399
• RAMANATHAN versus STATE OF TAMIL NADU & ANR. — [1985] 2 S.C.R. 1028
• RAMESH BALKRISHNA KULKARNI versus STATE OF MAHARASHTRA — [1985] SUPP. 2 S.C.R. 345
• RAMESH CHAND versus STATE OF UTTAR PRADESH — [1985] 2 S.C.R. 573
• RASHTRIYA MILL MAZDOOR SANGH, NAGPUR versus THE MODEL MILLS, NAGPUR AND ANR. — [1985] 1 S.C.R. 751
• RASIKLAL VAGHAJIBHAI PATEL versus AHMEDABAD MUNICIPAL CORPORATION AND ANOTHER — [1985] 2 S.C.R. 556
• RATHI KHANDSARI UDYOG ETC. versus STATE OF U.P. AND ORS. ETC. — [1985] 2 S.C.R. 966
• RATTAN LAL & ORS. ETC.ETC. versus STATE OF HARYANA & ORS. — [1985] SUPP. 2 S.C.R. 569
• REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION TRICHUR versus RAMANUJA MATCH INDUSTRIES — [1985] 2 S.C.R. 119
• REGIONAL PROVIDENT FUND COMMISSIONER, KARNATAKA versus WORKMEN REPRESENTED BY THE GENERAL SECRETARY, KARNATAKA PROVIDENT FUND EMPLOYEES UNION & ANR. — [1985] 1 S.C.R. 816
• RENUSAGAR POWER COMPANY LTD. versus GENERAL ELECTRIC COMPANY AND ANR. — [1985] 1 S.C.R. 432
• RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN & ORS. versus STATE OF U.P. & ORS. — [1985] 3 S.C.R. 169
• S. GUIN & OTHERS versus GRINDLAYS BANK LTD. — [1985] SUPP. 3 S.C.R. 818
• S. HARCHARAN SINGH versus S. SAJJAN SINGH AND ORS. — [1985] 2 S.C.R. 159
• S. KANDASWAMY CHETTIAR versus STATE OF TAMIL NADU AND ANR. — [1985] 2 S.C.R. 398
• S. M. MAHENDRU AND COMPANY ETC. versus STATE OF TAMIL NADU AND ANR. — [1985] 2 S.C.R. 416
• S. SUNDARAM PILLAI, ETC. versus V.R. PATTABIRAMAN ETC. — [1985] 2 S.C.R. 643
• S.A. KINI & ANOTHER versus UNION OF INDIA & ORS. — [1985] 3 S.C.R. 754
• S.C. JAIN versus STATE OF HARYANA AND ANR. — [1985] SUPP. 3 S.C.R. 727
• SAKHKKAR MILLS MAZDOOR SANGH versus GWALIOR SUGAR CO. LTD. — [1985] 2 S.C.R. 958
• SAKURU versus TANAJI — [1985] SUPP. 2 S.C.R. 109
• SALABUDDIN MOHAMED YUNUS versus STATE OF ANDHRA PRADESH — [1985] 1 S.C.R. 930
• SALIMKHAN SARDARKHAN versus STARE OF GUJARAT — [1985] SUPP. 2 S.C.R. 854
• SAMARESH BOSE AND ANR. versus AMAL MITRA AND ANR. — [1985] SUPP. 3 S.C.R. 17
• SAMARIAS TRADING CO. PVT. LTD. versus S. SAMUEL & ORS. — [1985] 2 S.C.R. 24
• SAMBANGI APPLASWAMY NAIDU & OTHERS versus BEHARA VENKATARAMANAYYA PATRO AND OTHERS — [1985] 1 S.C.R. 651
• SANT LAL JAIN versus AVTAR SINGH — [1985] 3 S.C.R. 184
• SANT RAJ & ANR. versus O.P. SINGLA & ANR. — [1985] 3 S.C.R. 623
• SARDAR TOTA SINGH versus M/S GOLD FIELD LEATHER WORKS, BOMBAY . — [1985] 2 S.C.R. 563
• SAROJ KUMAR BOSE versus KANAILAL MONDAL & ORS. — [1985] SUPP. 2 S.C.R. 393
• SATAR HABIB HAMDANI ETC. versus K.S. DILIPSINHJI & ORS. — [1985] SUPP. 3 S.C.R. 1061
• SATYA NARAIN SINGH ETC. ETC. versus THE HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS., ETC. ETC. — [1985] 2 S.C.R. 112
• SATYAVIR SINGH AND OTHERS versus UNION OF INDIA AND OTHERS. ETC. ETC. — [1985] SUPP. 2 S.C.R. 791
• SATYENDRA NARAIN SINGH & OTHERS. versus RAM NATH SINGH & OTHERS. — [1985] 1 S.C.R. 609
• SAVITRI W/O SHRI GOVIND SINGH RAWAT versus SHRI GOVIND SINGH RAWAT — [1985] SUPP. 3 S.C.R. 615
• SAYAJI MILLS LTD. versus REGIONAL PROVIDENT FUND COMMISSIONER — [1985] 2 S.C.R. 516
• SCIENTIFIC ENGLNEERING HOUSE (P) LTD. versus COMISSIONER OF INCOME TAX, ANDHRA PRADESH — [1985] SUPP. 3 S.C.R. 701
• SHAMBHU CHARAN SHUKLA versus THAKUR LADLI RADHA CHANDRA MADAN GOPALJI MAHARAJ & ANR — [1985] 3 S.C.R. 372
• SHANKER DASS versus UNION OF INDIA & ANR. — [1985] 3 S.C.R. 163
• SHANTILAL MANGANLAL AND ANR. versus CHUNNILAL RANCHODDAS THROUGH LRS. AND ORS. — [1985] 1 S.C.R. 205
• SHARAD BIRDHI CHAND SARDA versus STATE OF MAHARASHTRA — [1985] 1 S.C.R. 88
• SHEORATAN AGARWAL & ANOTHER versus STATE OF MADHYA PRADESH — [1985] 1 S.C.R. 719
• SHIV RATAN MAKLM S/O NANDLAL MAKLM versus UNION OF INDIA AND ORS. — [1985] SUPP. 3 S.C.R. 843
• SHREE SAJJAN MILLS LTD. versus COMMISSIONER OF INCOME TAX, M.P, BHOPAL AND ANR, — [1985] SUPP. 3 S.C.R. 593
• SHRI CHAND ETC. versus GOVERNMENT OF U.P. LUCKNOW & ORS. — [1985] SUPP. 2 S.C.R. 688
• SHRI NARAKESARI PRAKASHAN LTD AND OTHERS versus EMPLOYEES STATE INSURANCE CORPORATION ETC. ETC. — [1985] 1 S.C.R. 962
• SHRISHAIL NAGESHI PARE versus STATE OF MAHARASHTRA — [1985] 3 S.C.R. 461
• SHRL SUNIL SLDDHARTHBHAL ETC versus COMMISSIONER OF INCOME TAX, AHMEDABAD ETC. — [1985] SUPP. 3 S.C.R. 102
• SLTAL PRASAD SAXENA (DEAD) BY LRS. versus UNION OF INDIA AND ORS. — [1985] 1 S.C.R. 659
• SMT. ASHA KESHAVRAO BHOSALE versus UNION OF INDIA & ANR. — [1985] SUPP. 3 S.C.R. 252
• SMT. GIAN DEVI ANAND versus JEEVAN KUMAR AND OTHERS — [1985] SUPP. 1 S.C.R. 1
• SMT. J. S. RUKMANI ETC. versus GOVERNMENT OF TAMIL NADU AND ORS. — [1985] 1 S.C.R. 992
• SMT. POONAMAL ETC. ETC. versus UNION OF INDIA AND ORS. — [1985] 3 S.C.R. 1042
• SMT. SAROJ AGGARWAL versus COMMISSIONER OF INCOME TAX,U.P. — [1985] SUPP. 3 S.C.R. 209
• SMT. SAROJ RANI versus SUDARSHAN KUMAR CHADHA — [1985] 1 S.C.R. 303
• SMT. SOWMITHRI VISHNU versus UNION OF INDIA & ANR. — [1985] SUPP. 1 S.C.R. 741
• SMT. USHA RANI DATTA, AAYA/ ATTENDANT AND OTHERS versus STATE INDUSTRIAL COURT, INDORE & ORS. — [1985] 3 S.C.R. 1049
• SMT. VIJAY LAXMI GANGAL versus MAHENDRA PRATAP GRAG — [1985] SUPP. 1 S.C.R. 583
• SOMAIYA ORGANICS (INDIA) LTD., ETC. versus BOARD OF REVENUE, U.P., ETC. — [1985] SUPP. 3 S.C.R. 786
• SOOSAI ETC. versus UNION OF INDIA AND OTHERS — [1985] SUPP. 3 S.C.R. 242
• STATE (DELHI ADMINISTRATION) versus PURAN MAL — [1985] 3 S.C.R. 464
• STATE BANK OF INDIA versus COMMISSIONER OF INCOME TAX, ERNAKULAM — [1985] SUPP. 3 S.C.R. 694
• STATE DELHI (ADMINISTRATION) versus LAXMAN KUMAR & ORS. — [1985] SUPP. 2 S.C.R. 898
• STATE OF ANDHRA PRADESH versus VALLABHAPURAM RAVI — [1985] 1 S.C.R. 729
• STATE OF BIHAR versus BANSHI RAM MODI & ORS. — [1985] SUPP. 1 S.C.R. 345
• STATE OF BIHAR versus BISHNU CHAND LAL CHAUDHARY AND ORS. — [1985] 2 S.C.R. 527
• STATE OF GUJARAT versus DHRANGADHRA CHEMICAL WORKS LTD. — [1985] 3 S.C.R. 630
• STATE OF GUJARAT versus PANCH OF NANI HAMAMS POLE & ORS, — [1985] SUPP. 3 S.C.R. 872
• STATE OF GUJARAT versus RAGHUNATH VAMANRAO BAXI — [1985] 3 S.C.R. 733
• STATE OF HIMACHAL PRADESH versus A PARENT OF A STUDENT OF MEDICAL COLLEGE, SIMLA & ORS — [1985] 3 S.C.R. 676
• STATE OF KARNATAKA versus SURENDER KOTIANKAR — [1985] 1 S.C.R. 349
• STATE OF KERALA AND ORS. versus M. PADMANABHAN NAIR — [1985] 2 S.C.R. 476
• STATE OF MADHYA PRADESH & ORS. versus DEVILAL — [1985] SUPP. 3 S.C.R. 894
• STATE OF MADHYA PRADESH versus VYANKATLAL & ANR. — [1985] 3 S.C.R. 561
• STATE OF MAHARASHTRA ETC. ETC. versus MRS. KAMAL SUKUMAR DURGULE AND ORS. ETC. — [1985] 2 S.C.R. 129
• STATE OF MAHARASHTRA versus BABURAO RAVAJI MHARULKAR & ORS. — [1985] 1 S.C.R. 1053
• STATE OF ORISSA & OTHERS versus THE TITAGHUR PAPER MILLS COMPANY LTD. & ANR. — [1985] 3 S.C.R. 26
• STATE OF ORISSA AND ORS. versus SHIVA PARASHAD DAS AND ORS. — [1985] 2 S.C.R. 962
• STATE OF ORISSA versus SRIDHAR KUMAR MALIK AND ORS. ETC. ETC. — [1985] SUPP. 2 S.C.R. 349
• STATE OF PUNJAB & ORS. versus S. DHARAM SINGH (DEAD) BY SUCCESSOR DESA SINGH.& ANR. — [1985] SUPP. 2 S.C.R. 705
• STATE OF PUNJAB versus HINDSONS (P) LTD. — [1985] 1 S.C.R. 771
• STATE OF PUNJAB versus LABH SINGH AND ANR. — [1985] SUPP. 2 S.C.R. 357
• STATE OF PUNJAB versus SRI HARDYAL — [1985] 3 S.C.R. 649
• STATE OF RAJASTHAN & ANR. versus SHAMSHER SINGH — [1985] SUPP. 1 S.C.R. 83
• STATE OF RAJASTHAN & ORS. versus SWAIKA PROPERTIES & ANR. — [1985] 3 S.C.R. 598
• STATE OF TAMIL NADU ETC. versus RAMALINGA SAMIGAL MADAM ETC. — [1985] SUPP. 1 S.C.R. 63
• STATE OF U.P. AND ANR. versus RAJA RAM JAISWAL AND ANR. — [1985] 3 S.C.R. 1021
• STATE OF U.P. versus P.A. MADHU — [1985] 1 S.C.R. 1
• STATE OF UTTAR PRADESH versus LALLOO & OTHERS. — [1985] SUPP. 2 S.C.R. 543
• STATE OF UTTAR PRADESH versus RAM SAGAR YADAV AND ORS — [1985] 2 S.C.R. 621
• STATE OF WEST BENGAL & ORS. ETC. versus SAMPAT LAL & ORS. ETC. — [1985] 2 S.C.R. 256
• STATE OF WEST BENGAL versus GHUSICK & MUSLIA COLLIERIES LTD. — [1985] 3 S.C.R. 352
• STATE OF WEST BENGAL versus SUDHIR DEY AND ANR. — [1985] 2 S.C.R. 253
• STATE OP MAHARASHTRA versus NARAYAN RAO SHAM RAO DESHMUKH & ORS. — [1985] 3 S.C.R. 358
• STEEL INDUSTRIALS KERALA LTD. versus CAPT. S. M. REBELLO & ORS. — [1985] 2 S.C.R. 998
• SUDARSAN CHITS (I) LTD. versus O. SUKUMARAN PILLAI & ORS . — [1985] 1 S.C.R. 511
• SUKH DEO NARAIN versus STATE OF RAJASTHAN — [1985] 1 S.C.R. 199
• SUNEEL JATLEY ETC. versus STATE OF HARYANA ETC . — [1985] 1 S.C.R. 272
• SURENDRA KUMAR versus STATE OF BIHAR & ORS. — [1985] 2 S.C.R. 19
• SURINDER SINGH versus HARDIAL SINGH AND ORS. — [1985] 1 S.C.R. 1059
• SYRYA NARAIN YADAV & ORS. versus BIHAR STATE ELECTRICITY BOARD & ORS. — [1985] SUPP. 1 S.C.R. 605
• T. VENKATA REDDY ETC. ETC, versus STATE OF ANDHRA PRADESH — [1985] 3 S.C.R. 509
• THE COLLECTOR (DISTT. MAGISTRATE) ALLAHABAD AND ANR. versus RAJA RAM JAISWAL ETC. — [1985] 3 S.C.R. 995
• THE COMMISSIONER OF INCOME TAX, BANGALORE versus SRI J.H. GOTLA, YADAGIRI — [1985] SUPP. 2 S.C.R. 711
• THE COMMISSIONER OF INCOME TAX, DELHI versus BANSI DHAR & SONS — [1985] SUPP. 3 S.C.R. 850
• THE COMMISSIONER OF WEALTH TAX, GUJARAT, AHMEDABAD versus KANTILAL MANILAL ETC. ETC. — [1985] 3 S.C.R. 297
• THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES TAX, ERNAKULAM versus INDIAN EXPLOSIVES LTD. — [1985] SUPP. 2 S.C.R. 623
• THE DHARANGADRA CHEMICAL WORKS versus DHARANGADHRA MUNICIPALITY & ANOTHER — [1985] SUPP. 2 S.C.R. 757
• THE LAND ACQUISITION OFFICER, HYDERABAD URBAN DEVELOPMENT AUTHORITY, HYDERABAD, A.P. versus MOHD. AMRI KHAN & ORS. ETC. ETC. — [1985] SUPP. 3 S.C.R. 152
• THE MANAGING BOARD OF THE MILLI TALIMI MISSION, BIHAR, RANCHI & ORS. versus THE STATE OF BIHAR & ORS. — [1985] 1 S.C.R. 410
• THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANR versus BATA SHOE COMPANY (P) LTD. — [1985] SUPP. 3 S.C.R. 639
• THE WORKMEN OF M/S. BINNY LTD. versus THE MANAGEMENT OF BINNY LTD. & ANOTHER — [1985] SUPP. 2 S.C.R. 652
• TIKA RAM versus MUNDIKOTA SHIKSHAN PRASARAK MANDAL & ORS. — [1985] 1 S.C.R. 339
• TULSI RAM versus STATE OF MADHYA PRADESH — [1985] 1 S.C.R. 949
• U.P STATE ELECTRICITY BOARD. LUCKNOW & ORS. versus CITY BOARD, MUSSOORIE & ORS. ETC. (AND VICE VERSA) — [1985] 2 S.C.R. 815
• UMED SINGH RAO versus MANI RAM GODARA & ORS — [1985] SUPP. 1 S.C.R. 614
• UMESH CHANDRA SHUKLA ETC. ETC. versus UNION OF INDIA & ORS. — [1985] SUPP. 2 S.C.R. 367
• UNION OF INDIA & ORS. versus AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD. (CALICO MILLS), AHMEDABAD. — [1985] SUPP. 2 S.C.R. 537
• UNION OF INDIA & ORS. versus CLBATUL LIMITED — [1985] SUPP. 3 S.C.R. 95
• UNION OF INDIA & ORS. versus GODFREY PHILIPS INDIA LTD. ETC, ETC. — [1985] SUPP. 3 S.C.R. 123
• UNION OF INDIA & ORS. versus UNITED COLLIERIES LTD. & ORS. — [1985] 2 S.C.R. 209
• UNION OF INDIA AND ANOTHER versus TULSIRAM PATEL AND OTHERS — [1985] SUPP. 2 S.C.R. 131
• UNION OF INDIA AND ORS. versus SUNJL KUMAR GHOSH — [1985] 1 S.C.R. 555
• UNION OF INDIA ETC. versus G.N. TIWARI, K.L JAIN & ORS. — [1985] SUPP. 3 S.C.R. 744
• UNION OF INDIA versus ANNAM RAMALINGAM ETC. ETC. — [1985] 2 S.C.R. 951
• UNION OF INDIA versus H.R. PATANKAR & ORS. — [1985] 1 S.C.R. 400
• UNION OF INDIA versus LAKSHMI SUGAR & OIL MILLS LTD., HARDOI — [1985] SUPP. 3 S.C.R. 758
• UNION OF INDIA versus STATE OF RAJASTHAN — [1985] 1 S.C.R. 700
• UNION TERRITORY OF CHANDIGARH versus M/S. AMRIT ROLLER FLOUR MILLS — [1985] SUPP. 2 S.C.R. 14
• UPENDRA CHANDRA CHAKRABORTY AND ANR. versus UNITED BANK OF INDIA — [1985] 3 S.C.R. 1057
• V. SASIDHARAN versus PETER & KARUNAKAR & ORS. — [1985] 1 S.C.R. 601
• V.J. THOMAS AND ORS. versus UNION OF INDIA AND ORS. — [1985] 3 S.C.R. 881
• VEERABHADRA RAO versus TEK CHAND — [1985] 1 S.C.R. 1003
• VENGDASALAM PILLAI versus UNION TERRITORY OF PONDICHERRY — [1985] 2 S.C.R. 925
• VINAYAK ETC. versus STATE OF MAHARASHTRA — [1985] 1 S.C.R. 779
• VORA RAHIMBHAI HAJI HASANBHAI POPAT versus VORA SUNDERLAL MANILAL & ANR. — [1985] SUPP. 3 S.C.R. 717
• WEST BENGAL STATE ELECTRICITY BOARD & ORS. versus DESH BANDHU GHOSH AND ORS. — [1985] 2 S.C.R. 1014
• WORKMEN EMPLOYED BY INDIAN OXYGEN LTD. versus INDIAN OXYGEN LTD. — [1985] SUPP. 1 S.C.R. 111
• WORKMEN EMPLOYED BY HINDUSTAN LEVER LTD. versus HINDUSTAN LEVER LIMITED — [1985] 1 S.C.R. 641
• WORKMEN OF HINDUSTAN STEEL LTD. AND ANR. versus HINDUSTAN STEEL LTD. AND ORS. — [1985] 2 S.C.R. 428
• WORKMEN OF THE FOOD CORPORATION OF INDIA versus M/S. FOOD CORPORATION OF INDIA — [1985] 2 S.C.R. 1065
• Y. RAMANJANEYULU versus STATE OF ANDHRA PRADESH & ORS. — [1985] 3 S.C.R. 569
• YOGESHWAR JAISWAL, ETC, ETC. versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. — [1985] 2 S.C.R. 790
• ZAFAR KHAN AND ORS. versus BOARD OF REVENUE, U.P. & ORS. — [1985] 1 S.C.R. 287

Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Judgment excerpt for general information; verify against the official record.