Supreme Court of India — 2014

794 reported judgments.

• .JAGMOHAN BAHL & ANR. versus STATE (NCT OF DELHI) & ANR. — [2014] 12 S.C.R. 543
• 1.P. HOLDING ASIA SINGAPORE P. LTD. & ANR. versus SECURITIES & EXCHANGE BOARD OF INDIA — [2014] 8 S.C.R. 399
• A. TAJUDEEN versus UNION OF INDIA — [2014] 10 S.C.R. 864
• A.P.N.G.O.'S ASSOCIATION versus GOVERNMENT OF ANDHRA PRADESH & OTHERS — [2014] 4 S.C.R. 637
• AAYUSH BUILDWELL PVT. LTD. versus HARYANA URBAN DEVELOPMENT AUTHORITY & ORS. — [2014] 3 S.C.R. 181
• ABDUL BASIT @ RAJU & ORS. ETC. versus MD. ABDUL KADIR CHAUDHARY & ANR. — [2014] 10 S.C.R. 571
• ABHAY KUMAR SINGH & ORS. versus STATE OF BIHAR & ORS. — [2014] 7 S.C.R. 606
• ABP PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [2014] 2 S.C.R. 393
• ADAMBHAI SULEMANBHAI AJMERI & ORS. versus STATE OF GUJARAT — [2014] 7 S.C.R. 48
• ADDITIONAL DISTRICT AND SESSIONS JUDGE 'X' versus REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH AND OTHERS — [2014] 13 S.C.R. 300
• AGRICULTURAL PRODUCE MARKETING COMMITIEE versus BANNAMA (D) BY LRS. — [2014] 8 S.C.R. 965
• AHMEDABAD MUNICIPAL CORPORATION & ANR. versus AHMEDABAD GREEN BELT KHEDUT MANDAL & ORS. — [2014] 11 S.C.R. 855
• AJAY KUMAR PAL versus UNION OF INDIA AND ANOTHER — [2014] 12 S.C.R. 441
• AK DEVAIAH versus STATE OF KARNATAKA — [2014] 10 S.C.R. 1021
• AKALAKUNNAM VILLAGE SERVICE CO-OP. BANK LTD. AND ANOTHER versus BINU N. AND OTHERS — [2014] 9 S.C.R. 414
• ALBER ORAON versus STATE OF JHARKHAND — [2014] 9 S.C.R. 330
• AMAR NATH versus KEWLA DEVI &ANR. — [2014] 14 S.C.R. 677
• AMAR SINGH YADAV versus STATE OF U.P. — [2014] 6 S.C.R. 1044
• AMARENDRA KUMAR MOHAPATRA & ORS. versus STATE OF ORISSA & ORS. — [2014] 2 S.C.R. 1031
• AMARENDU JYOTI & ORS. versus STATE OF CHHATISGARH & ORS. — [2014] 13 S.C.R. 1079
• AMIT CHANCHAL JHA versus REGISTRAR HIGH COURT OF DELHI — [2014] 12 S.C.R. 424
• AMRIT BANASPATI CO. LTD. versus COMMISSIONER OF WEALTH-TAX, GHAZIABAD — [2014] 8 S.C.R. 46
• ANANDA POOJARY versus STATE OF KARNATAKA — [2014] 10 S.C.R. 929
• ANIL @ ANTHONY ARIKSWAMY JOSEPH versus STATE OF MAHARASHTRA — [2014] 3 S.C.R. 34
• ANIL GUPTA versus STAR INDIA PVT. LTD. & ANR — [2014] 8 S.C.R. 183
• ANIL KUMAR versus STATE OF U.P. — [2014] 6 S.C.R. 561
• ANIL S/O JAGANNATH RANA AND OTHERS versus RAJENDRA S/O RADHAKISHAN RANA AND OTHERS — [2014] 12 S.C.R. 553
• ANIMAL WELFARE BOARD OF INDIA versus A. NAGARAJA & ORS. — [2014] 6 S.C.R. 646
• ANJANI KUMAR CHAUDHARY versus STATE OF BIHAR AND ANOTHER — [2014] 5 S.C.R. 562
• ANJANI SINGH & ORS. versus SALAUDDIN & ORS. — [2014] 5 S.C.R. 846
• ANNAPURNA versus MALLIKARJUN & ANR. — [2014] 7 S.C.R. 299
• ANTONETTO JOHN D' SOUZA @ JOHNNY D' SOUZA versus MRS. ALDILA BRAGANZA — [2014] 8 S.C.R. 88
• ANUP LAL YADAV & ANR. versus STATE OF BIHAR — [2014] 10 S.C.R. 689
• ANVAR P.V. versus P.K. BASHEER AND ORS. — [2014] 11 S.C.R. 399
• APOLLO COLLEGE OF VETERINARY MEDICINE versus RAJASTHAN STATE VETERINARY COUNCIL & ORS. — [2014] 9 S.C.R. 935
• ARCHANA GIRISH SABNIS versus BAR COUNCIL OF INDIA AND OTHERS — [2014] 14 S.C.R. 704
• ARCHEOLOGICAL SURVEY OF INDIA versus STATE OF M.P. & ORS. — [2014] 7 S.C.R. 1
• ARIKALA NARASA REDDY versus VENKATA RAM REDDY REDDYGARI & ANR. — [2014] 2 S.C.R. 291
• ARJUN JADAV versus STATE OF WEST BENGAL & ORS. — [2014] 6 S.C.R. 1067
• ARNESH KUMAR versus STATE OF BIHAR & ANR. — [2014] 8 S.C.R. 128
• ARSAD SK. & ANR. versus BANI PROSANNA KUNDU & ORS. — [2014] 3 S.C.R. 847
• ARUN KUMAR AGRAWAL versus UNION OF INDIA & ORS. — [2014] 3 S.C.R. 861
• ARUN KUMAR AGRAWAL versus UNION OF INDIA & ORS. — [2014] 3 S.C.R. 929
• ASHISH KUMAR MAZUMDAR versus AISHI RAM BATRA CHARITABLE HOSPITAL TRUST & ORS. — [2014] 5 S.C.R. 519
• ASHOK DEBBARMA @ ACHAK DEBBARMA versus STATE OF TRIPURA — [2014] 4 S.C.R. 287
• ASHOK SHANKARRAO CHAVAN versus DR. MADHAVRAO KINHALKAR & ORS. — [2014] 14 S.C.R. 1227
• ASHRAF KOKKUR versus K.V. ABDUL KHADER ETC. — [2014] 7 S.C.R. 1123
• ASIS KUMAR SAMANTA AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2014] 7 S.C.R. 645
• ASSAM SANMILITA MAHASANGHA & ORS. versus UNION OF INDIA & ORS. — [2014] 14 S.C.R. 744
• ASSOCIATE BUILDERS versus DELHI DEVELOPMENT AUTHORITY — [2014] 13 S.C.R. 895
• ASSOCIATION OF UNIFIED TELE SERVICES PROVIDERS & OTHERS versus UNION OF INDIA — [2014] 9 S.C.R. 780
• ATUL TRIPATHI versus STATE OF UP. & ANR. — [2014] 14 S.C.R. 1188
• AVEEK SARKAR & ANR. versus STATE OF WEST BENGAL & ORS. — [2014] 2 S.C.R. 263
• AWADESH KUMAR MISHRA versus STATE OF SIKKIM — [2014] 11 S.C.R. 305
• B. JAYARAJ versus STATE OF A.P. — [2014] 4 S.C.R. 554
• B. KUMAR@ JAYAKUMAR@ LEFT. KR.@ S. KUMAR versus INSP. OF POLICE TH. C.B.C.L.D. — [2014] 11 S.C.R. 573
• B.A. LINGA REDDY ETC. ETC. versus KARNATAKASTATE TRANSPORT AUTHORITY & ORS. — [2014] 13 S.C.R. 205
• B.D. KHUNTE versus UNION OF INDIA & ORS. — [2014] 11 S.C.R. 447
• B.S. SANDHU versus GOVERNMENT OF INDIA & ORS. & ETC. — [2014] 6 S.C.R. 329
• BABU LAL & ORS. versus M/S VIJAY SOLVEX LTD. & ORS. — [2014] 6 S.C.R. 1128
• BABUBHAI BHIMABHAI BOKHIRIA & ANR. versus STATE OF GUJARAT & ORS. — [2014] 4 S.C.R. 652
• BACHU DAS versus STATE OF BIHAR AND OTHERS — [2014] 2 S.C.R. 287
• BADAL MURMU AND ORS. versus STATE OF WEST BENGAL — [2014] 2 S.C.R. 323
• BAIRAM MURALIDHAR versus STATE OF ANDHRA PRADESH — [2014] 8 S.C.R. 328
• BAL KISHAN GIRI versus STATE OF U.P. — [2014] 6 S.C.R. 545
• BAL MANOHAR JALAN versus SUNIL PASWAN & ANR. — [2014] 7 S.C.R. 900
• BALAJI STEEL RE-ROLLING MILLS versus COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS — [2014] 11 S.C.R. 1168
• BALDEV SINGH versus STATE OF PUNJAB — [2014] 4 S.C.R. 49
• BALJINDER KAUR versus STATE OF PUNJAB — [2014] 13 S.C.R. 985
• BALKAR SINGH versus STATE OF HARYANA — [2014] 13 S.C.R. 1433
• BALRAM SINGH YADAV@ BALRAM YADAV versus ABHAY KUMAR SINGH — [2014] 7 S.C.R. 532
• BALURAM versus P. CHELLATHANGAM & ORS. — [2014] 13 S.C.R. 291
• BALWAN SINGH AND ORS. versus STATE OF HARYANA — [2014] 9 S.C.R. 454
• BALWANT RAI SALUJA &ANR. ETC. ETC. versus AIR INDIALTD. & ORS. — [2014] 14 S.C.R. 1512
• BALWINDER SINGH versus NATIONAL FERTILIZERS LTD. & ORS. — [2014] 8 S.C.R. 832
• BANARSI DASS AND OTHERS versus STATE OF HARYANA — [2014] 11 S.C.R. 341
• BANK OF RAJASTHAN LTD. versus VCK SHARES & STOCK BROKING SERVICES LTD. — [2014] 13 S.C.R. 1202
• BANKATLAL versus SPECIAL LAND ACQUISITION OFFICER & ANR. — [2014] 7 S.C.R. 879
• BAR COUNCIL OF ANDHRA PRADESH versus B. NARAYAN SWAMY & ANR. — [2014] 11 S.C.R. 9
• BASAPPA S/O SANGANABASAPPA BAHVIKATTI versus T. RAMESH S/O TANGAVELU AND ANR. — [2014] 12 S.C.R. 1132
• BASAPPA versus STATE OF KARNATAKA — [2014] 3 S.C.R. 391
• BASKARAN & ANR. versus STATE OF TAMIL NADU — [2014] 5 S.C.R. 824
• BASTIRAM versus STATE OF RAJASTHAN — [2014] 2 S.C.R. 567
• BHAGWAN TUKARAM DANGE versus STATE OF MAHARASHTRA — [2014] 3 S.C.R. 753
• BHARAT HEAVY ELECTRICALS LTD. versus TATA PROJECTS LTD. — [2014] 9 S.C.R. 479
• BHARATKUMAR SHANTILAL THAKKAR versus STATE OF GUJARAT & ANOTHER — [2014] 4 S.C.R. 1147
• BHASKAR LAL SHARMA & ANR. versus MONICA & ORS. — [2014] 2 S.C.R. 990
• BHAVNAGAR MUNICIPAL CORPORATION ETC. versus JADEJA GOVUBHA CHHANUBHA & ANR. — [2014] 14 S.C.R. 879
• BHULE RAM versus UNION OF INDIA & ANR. — [2014] 4 S.C.R. 247
• BHUSHAN POWER & STEEL LTD versus RAJESH VERMA & ORS. — [2014] 5 S.C.R. 493
• BHUVNESH KUMAR DWIVEDI versus M/S HINDALCO INDUSTRIES LTD. — [2014] 12 S.C.R. 1080
• BHUWAN MOHAN SINGH versus MEENA & ORS. — [2014] 8 S.C.R. 858
• BIHAR STATE GOVT. SEC. SCL. TEACHERS ASSN. versus ASHOK KUMAR SINHA & ORS. — [2014] 7 S.C.R. 371
• BINOD KUMAR & ORS. versus STATE OF BIHAR & ANR. — [2014] 11 S.C.R. 85
• BIRJU versus STATE OF M.P. — [2014] 1 S.C.R. 1047
• BISHNU BISWAS & ORS. versus UNION OF INDIA & ORS. — [2014] 4 S.C.R. 625
• BISWANATH BHATTACHARYA versus UNION OF INDIA & OTHERS — [2014] 1 S.C.R. 885
• BISWANATH GHOSH (DEAD) BY LRS. AND OTHERS versus GOBINDA GHOSH ALIAS GOBINDHA CHANDRA GHOSH AND OTHERS — [2014] 3 S.C.R. 1097
• BOARD OF CONTROL FOR CRICKET IN INDIA versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2014] 6 S.C.R. 322
• BOARD OF TRUSTEES OF THE PORT OF KOLKATA versus KALIPADA BHAKAT & ORS. — [2014] 12 S.C.R. 187
• BONNIE ANNA GEORGE versus MEDICAL COUNCIL OF INDIA &ANR. — [2014] 13 S.C.R. 1215
• BRIHANMUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING versus MAHRASHTRA ELECTRICITY REGULATORY COMMISSION (MERC) & ORS. — [2014] 6 S.C.R. 50
• C. P. JOHN versus BABU M. PALISSERY & ORS. — [2014] 13 S.C.R. 1141
• C.B.I. versus KARIMULLAH OSAN KHAN — [2014] 3 S.C.R. 588
• C.K. DASEGOWDA & ORS. versus STATE OF KARNATAKA — [2014] 8 S.C.R. 295
• CBI, ACB, MUMBAI versus NARENDRA LAL JAIN & ORS. — [2014] 3 S.C.R. 444
• CENSUS COMMISSIONER & OTHERS versus R. KRISHNAMURTHY — [2014] 11 S.C.R. 463
• CENTRAL BANK OF INDIA versus N.R.C. LIMITED — [2014] 3 S.C.R. 604
• CENTRAL BUREAU OF INVESTIGATION, LUCKNOW, U.P. versus INDRA BHUSHAN SINGH & ORS. — [2014] 8 S.C.R. 718
• CHAIRMAN CUM MANAGING DIRECTOR INDIAN OIL CORPORATION LTD. AND ORS. versus SUNITA KUMARI & ANR. — [2014] 9 S.C.R. 559
• CHAITU & ORS. versus STATE OF UTIAR PRADESH — [2014] 8 S.C.R. 658
• CHAMAN LAL versus STATE OF PUNJAB & ORS. — [2014] 6 S.C.R. 311
• CHANDANA DAS versus STATE OF WEST BENGAL & ORS. — [2014] 13 S.C.R. 796
• CHANDIGARH ADMINISTRATION & ANOTHER versus JASMINE KAUR & OTHERS — [2014] 9 S.C.R. 1122
• CHANDRA PRAKASH versus STATE OF RAJASTHAN — [2014] 6 S.C.R. 819
• CHARU KHURANA & OTHERS versus UNION OF INDIA & OTHERS — [2014] 12 S.C.R. 259
• CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND OTHERS versus T.T. MURALI BABU — [2014] 1 S.C.R. 987
• CHERUKURI MANI W/O NARENDRA CHOWDARI versus THE CHIEF SECRETARY, GOVERNMENT OF ANDHRA PRADESH & ORS. — [2014] 6 S.C.R. 750
• CHETRAM versus STATE OF UTTARAKHAND — [2014] 4 S.C.R. 70
• CHHEL SINGH versus M.G.B. GRAMIN BANK PALI & ORS. — [2014] 8 S.C.R. 217
• CITY INDUSTRIAL DEVELOPMENT THR. ITS MANAGING DIRECTOR versus PLATINUM ENTERTAINMENT AND OTHERS — [2014] 10 S.C.R. 704
• COFFEE BOARD versus M/S. RAMESH EXPORTS PVT. LTD. — [2014] 7 S.C.R. 461
• COLLECTOR SINGH versus L.M.L. LTD., KANPUR — [2014] 13 S.C.R. 735
• COLLEGE MANAGING COMMITTEE THROUGH REGIONAL DIRECTOR versus LAXMINARAYAN MISHRA & ORS. — [2014] 8 S.C.R. 604
• COMMERCIAL TAX OFFICER, RAJASTHAN versus M/S BINANI CEMENT LTD. & ANR. — [2014] 3 S.C.R. 1
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II versus M/S. SUPER SYNOTEX (INDIA) LTD. AND OTHERS — [2014] 3 S.C.R. 486
• COMMISSIONER OF INCOME TAX (CENTRAL)-1, NEW DELHI versus VATIKA TOWNSHIP PRIVATE LIMITED — [2014] 12 S.C.R. 1037
• COMMISSIONER OF INCOME TAX - ILL versus M/S.CALCUTTA KNITWEARS, LUDHIANA — [2014] 5 S.C.R. 855
• COMMISSIONER OF WEALTH TAX, RAJKOT versus ESTATE OF LATE HMM VIKRAMSINHJI OF GONDAL — [2014] 9 S.C.R. 1
• COMMNR. OF INCOME TAX-VII, NEW DELHI versus PUNJAB STAINLESS STEEL INDUSTRIES — [2014] 8 S.C.R. 729
• COMMON CAUSE versus UNION OF INDIA — [2014] 5 S.C.R. 543
• COMMON CAUSE (A REGD. SOCIETY) versus UNION OF INDIA — [2014] 3 S.C.R. 289
• COMMON CAUSE versus UNION OF INDIA & ORS — [2014] 7 S.C.R. 561
• CREDIT SOCIETY EMPLOYEES UNION versus B. YASHODABAIAND OTHERS — [2014] 12 S.C.R. 370
• D.R. SOMAYAJULU, SECRETARY D.L.S. & OTHER S.E. RAILWAY HOUSE BLDG.CO-OP SOCIETY LTD. VISAKHAPATNAM versus ATTILIAPPALA SWAMY & ORS. — [2014] 13 S.C.R. 1458
• DALJIT SINGH GUJRAL & ORS. versus JAGJIT SINGH ARORA & ORS. — [2014] 4 S.C.R. 59
• DARIUS RUTION KAVASMANECK versus GHARDA CHEMICALS LIMITED & OTHERS — [2014] 11 S.C.R. 1119
• DASHRATH RUPSINGH RATHOD versus STATE OF MAHARASHTRA & ANR. — [2014] 11 S.C.R. 921
• DAVINDER SINGH versus STATE OF PUNJAB — [2014] 9 S.C.R. 208
• DEEPAK BHANDARI versus HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED — [2014] 2 S.C.R. 138
• DEFENCE RESEARCH & DEVELOPMENT ORGANIZATION versus ANJANAPPA & ANR. — [2014] 3 S.C.R. 322
• DELHI GYMKHANA CLUB LTD. versus EMPLOYEES STATE INSURANCE CORPN. — [2014] 14 S.C.R. 1082
• DENY BORA versus STATE OF ASSAM — [2014] 7 S.C.R. 1111
• DEV PRAKASH TEWARI versus U.P. COOPERATIVE INSTITUTIONAL SERVICE BOARD, LUCKNOW & ORS — [2014] 8 S.C.R. 11
• DHAN RAJ @ DHAND versus STATE OF HARYANA — [2014] 7 S.C.R. 476
• DHARAM DEO YADAV versus STATE OF U.P. — [2014] 11 S.C.R. 650
• DHIANKAUR versus EAST PUNJAB URBAN RENT RESTRICTION ACT, 1949 — [2014] 13 S.C.R. 998
• DILAWAR SINGH & ORS. versus STATE OF HARYANA — [2014] 7 S.C.R. 844
• DINA NATH (D) BY LRS. &ANR. versus SUB HASH CHAND SAINI & ORS. — [2014] 14 S.C.R. 1564
• DINESH TIWARI versus STATE OF UTTAR PRADESH & ANR. — [2014] 8 S.C.R. 207
• DINESH versus STATE OF HARYANA — [2014] 7 S.C.R. 321
• DINESHAN K.K. versus R.K. SINGH & ANR. — [2014] 3 S.C.R. 667
• DINUBHAI BOGHABHAI SOLANKI versus STATE OF GUJARAT & ORS. — [2014] 3 S.C.R. 932
• DIPAK BABARIA & ANR. versus STATE OF GUJARAT & ORS. — [2014] 2 S.C.R. 71
• DIPANWITA ROY versus RONOBROTO ROY — [2014] 11 S.C.R. 553
• DISTRICT MAGISTRATE, HARIDWAR AND ANR. versus HARISH MALHOTRA — [2014] 13 S.C.R. 1383
• DONESH RAJPUT & ORS. versus PRADEEP KUMAR SHUKLA & ORS. — [2014] 10 S.C.R. 617
• DR. (MRS.) MALATHI RAVI, M.D. versus DR. B.V. RAVI M.D. — [2014] 6 S.C.R. 218
• DR. ALOYS WOBBEN & ANR. versus YOGESH MEHRA & ORS. — [2014] 9 S.C.R. 94
• DR. BALWANT SINGH versus COMMISSIONER OF POLICE & ORS. — [2014] 11 S.C.R. 123
• DR. PURSHOTAM KUMAR KAUNDAL versus STATE OF H.P. AND OTHERS — [2014] 2 S.C.R. 470
• DR. SUBRAMANIAN SWAMY & ORS. versus RAJU THR. MEMBER JUVENILE JUSTICE BOARD & ANR. — [2014] 9 S.C.R. 283
• DR. SUBRAMANIAN SWAMY versus ARUN SHOURIE — [2014] 13 S.C.R. 581
• DR. SUBRAMANIAN SWAMY versus DIRECTOR, CENTERAL BUREAU OF INVESTIGATION & ANR. — [2014] 6 S.C.R. 873
• DR. SUBRAMANIAN SWAMY versus STATE OF TAMIL NADU & ORS. — [2014] 1 S.C.R. 308
• DR. SUHAS H. POPHALE versus ORIENTAL INSURANCE CO. LTD. AND ITS ESTATE OFFICER — [2014] 2 S.C.R. 480
• DR. THAKAR SINGH versus SH. MULA SINGH (D) THR. LR. & ORS. — [2014] 10 S.C.R. 953
• DURGA BURMAN (ROY) versus STATE OF SIKKIM — [2014] 8 S.C.R. 311
• DURGAPUR CASUAL WORKERS UNION & ORS. versus FOOD CORPORATION OF INDIA & ORS. — [2014] 12 S.C.R. 377
• DURYODHAN ROUT versus STATE OF ORLSSA — [2014] 9 S.C.R. 139
• E. BAPANAIAH versus SRI K.S. RAJU ETC. — [2014] 13 S.C.R. 1413
• EASWARI versus PARVATHI & ORS. — [2014] 8 S.C.R. 844
• EDMUNDS LYNGDOH versus STATE OF MEGHALAYA — [2014] 10 S.C.R. 458
• EMBASSY HOTELS PVT.LTD. versus MIS. GAJARAJ & CO. & ORS. — [2014] 14 S.C.R. 603
• ENERCON (INDIA) LTD. & ORS. versus ENERCON GMBH & ANR. — [2014] 2 S.C.R. 855
• EX. ARMYMEN'S PROTECTION SERVICES P. LTD. versus UNION OF INDIA AND OTHERS — [2014] 3 S.C.R. 359
• EXECUTIVE DIRECTOR, STEEL AUTHORITY OF INDIA & ORS. versus TYCOON TRADERS & ORS. — [2014] 3 S.C.R. 838
• EXECUTIVE ENGINEER, ROAD DEVELOPMENT DIVISION NO.ILL, PANVEL & ANR. versus ATLANTA LIMITED — [2014] 1 S.C.R. 507
• FACULTY ASSOCIATION OF AIIMS versus UNION OF INDIA & ORS. — [2014] 14 S.C.R. 1634
• FASEELA M. versus MUNNERUL ISLAM MADRASA COMMITTEE & ANR. — [2014] 4 S.C.R. 613
• FOOD CORPORATION OF INDIA & ORS versus SARAT CHANDRA GOSWAMI — [2014] 6 S.C.R. 91
• FORBES FORBES CAMPBELL & CO. LTD. versus BOARD OF TRUSTEES, PORT OF BOMBAY — [2014] 12 S.C.R. 337
• G. DHANASEKAR versus M.D. METROPOLITAN TRANSPORT CORPN. LTD. — [2014] 1 S.C.R. 1021
• G. MANIKYAMMA & OTHERS versus ROUDRI CO-OPERATIVE HOUSING SOCIETY LTD. & OTHERS — [2014] 14 S.C.R. 853
• G. MOHANASUNDARAM versus R. NANTHAGOPAL AND ORS. — [2014] 9 S.C.R. 920
• G.N. VERMA versus STATE OF JHARKHAND & ANR. — [2014] 3 S.C.R. 623
• GAIV DINSHAW IRANI & ORS. versus TEHMTAN IRANI & ORS. — [2014] 5 S.C.R. 646
• GAJANAN KAMLYA PATIL versus ADDL. COLLECTOR & COMP. AUTH. & ORS. — [2014] 1 S.C.R. 1032
• GANESH DATT versus STATE OF UTTARAKHAND — [2014] 6 S.C.R. 99
• GAURAV KUMAR BANSAL versus UNION OF INDIA & ORS. — [2014] 7 S.C.R. 725
• GENERAL MOTORS (INDIA) PRIVATE LIMITED versus ASHOK RAMNIK LAL TOLAT & ANR. — [2014] 11 S.C.R. 16
• GEORGE BHAKTAN versus RABINDRA LELE & ORS. — [2014] 11 S.C.R. 520
• GHANSHYAM SARDA versus M/S. SHIV SHANKAR TRADING CO. & ORS. — [2014] 14 S.C.R. 556
• GHANSHYAM SHARMA versus SURENDRA KUMAR SHARMA & ORS. — [2014] 9 S.C.R. 447
• GM. (OPERATIONS) S.B.I. &ANR. versus R. PERIYASAMY — [2014] 14 S.C.R. 929
• GOA FOUNDATION versus UNION OF INDIA & ORS. — [2014] 5 S.C.R. 302
• GODREJ & BOYCE MFG. CO. LTD. & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2014] 2 S.C.R. 203
• GOHIL JESANGBHAI RAYSANGBHAI & ORS. versus STATE OF GUJARAT & ANR. — [2014] 3 S.C.R. 110
• GOLD QUEST INTERNATIONAL PRIVATE LIMITED versus THE STATE OF TAMIL NADU & ORS. — [2014] 7 S.C.R. 677
• GOPAKUMAR B. NAIR versus C.B.I. & ANR. — [2014] 4 S.C.R. 792
• GORKHA SECURITY SERVICES versus GOVT. OF NCT OF DELHI & ORS. — [2014] 13 S.C.R. 617
• GOVERNMENT OF ANDHRA PRADESH AND ANOTHER versus K. VARALAKSHMIAND OTHERS — [2014] 11 S.C.R. 203
• GOVERNMENT OF NCT (DELHI) AND ANOTHER versus K. SRIVATSAN — [2014] 7 S.C.R. 834
• GOVT. OF A.P. & ANR. versus B. JAGJEEVAN RAO — [2014] 7 S.C.R. 523
• GULF GOANS HOTELS CO. LTD. & ANR. versus UNION OF INDIA & ORS. — [2014] 10 S.C.R. 536
• GUNMALA SALES PRIVATE LTD. versus ANU MEHTA & ORS. — [2014] 10 S.C.R. 1117
• H. DOHIL CONSTRUCTIONS CO. (P) LTD. versus NAHAR EXPORTS LTD. & ANR. — [2014] 8 S.C.R. 424
• H.A. MARTIN & OTHERS versus MOSES THAMBI PILLAI & OTHERS — [2014] 9 S.C.R. 530
• H.C. KULWANT SINGH & ORS. versus H.C. DAYA RAM & ORS. — [2014] 11 S.C.R. 1053
• HAKKIM versus STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE — [2014] 7 S.C.R. 978
• HANUMANAGOUDA versus UNITED INDIA INSURANCE CO. LTD. & ORS. ETC. — [2014] 1 S.C.R. 853
• HARBANS PERSHAD JAISWAL (D) BY LRS. versus URMILA DEVI JAISWAL (D) BY LRS. — [2014] 5 S.C.R. 291
• HARDEEP SINGH versus STATE OF PUNJAB & ORS. — [2014] 2 S.C.R. 1
• HARI NANDAN PRASAD & ANR. versus EMPLOYER L/R TO MANGMT.OF FCI & ANR. — [2014] 2 S.C.R. 955
• HARI OM versus STATE OF HARYANA & ANOTHER — [2014] 11 S.C.R. 436
• HARISH KUMAR versus STATE OF HARYANA — [2014] 13 S.C.R. 1298
• HARSHAD GOVARDHAN SONDAGAR versus INTERNATIONAL ASSETS RECONSTRUCTION CO. LTD. — [2014] 11 S.C.R. 605
• HARYANA STATE AGRICULTURAL MARKETING BOARD versus BISHAMBER DAYAL GOYAL AND ORS. — [2014] 4 S.C.R. 141
• HASMUKHRAI V MEHTA versus STATE OF MAHARASHTRA AND OTHERS — [2014] 11 S.C.R. 377
• HDFC BANK LTD. versus KUMARI RESHMAAND ORS. — [2014] 14 S.C.R. 1007
• HEM RAJ S/O. MOTI RAM versus STATE OF HARYANA — [2014] 1 S.C.R. 9
• HIGH COURT OF GUJARAT versus HITENDRAVRAJLALASHARA&ANR. — [2014] 13 S.C.R. 1006
• HIGH COURT OF JUDICATURE AT PATNA, THROUGH R.G. versus SHYAM DEO SINGH & ORS. — [2014] 4 S.C.R. 541
• HIND CHARITABLE TRUST SHEKHAR HOSPITAL PVT. LTD. versus UNION OF INDIA & ORS. — [2014] 14 S.C.R. 1361
• HIND CHARITABLE TRUST SHEKHAR HOSPITAL PVT., LTD. versus UNION OF INDIA & ORS. — [2014] 14 S.C.R. 1367
• HINDUSTAN COCA COLA BEYERAGE (P) LTD. versus UNION OF INDIA AND ORS. — [2014] 7 S.C.R. 632
• HINDUSTAN PETROLEUM CORPORATION LTD. versus DILBAHAR SINGH — [2014] 14 S.C.R. 1379
• HITENDRA SINGH S/O BHUPENDRA SINGH & ORS. versus DR. P. D. KRISHI VIDYAPEETH BY REG. & ORS. — [2014] 4 S.C.R. 717
• HOMI RAJVANSH versus STATE OF MAHARASHTRA & ORS. — [2014] 4 S.C.R. 475
• HUSSEIN GHADIALLY @M.H.G.A. SHAIKH & ORS. versus STATE OF GUJARAT — [2014] 9 S.C.R. 364
• IN RE: GANG RAPE ON ORDERS OF COMMUNITY PANCHAYAT versus IN RE: GANG RAPE ON ORDERS OF COMMUNITY PANCHAYAT — [2014] 4 S.C.R. 264
• INBASEGARAM AND ANOTHER versus S. NATARAJAN (DEAD) THR. LRS. — [2014] 10 S.C.R. 1202
• INDIA YAMAHA MOTOR PVT. LTD. versus DHARAM SINGH & ANR. — [2014] 10 S.C.R. 587
• INDIAN BANK ASSOCIATION AND OTHERS versus UNION OF INDIA AND OTHERS — [2014] 5 S.C.R. 386
• INDIAN COUNCIL OF MEDICAL RESEARCH versus T.N. SANIKOP & ANR. ETC. ETC. — [2014] 12 S.C.R. 242
• INSTITUTE OF LAW & ORS. versus NEERAJ SHARMA & ORS. — [2014] 11 S.C.R. 1096
• INTERNATIONAL AMUSEMENT LIMITED versus INDIA TRADE PROMOTION ORGANISATION &ANR. — [2014] 13 S.C.R. 1281
• ISHWAR CHANDRA JAYASWAL versus UNION OF INDIA & ORS. — [2014] 1 S.C.R. 59
• ISWARLAL MOHANLAL THAKKAR versus PASCHIM GUJARAT VIJ COMPANY LTD. & ANR. — [2014] 4 S.C.R. 858
• J. RAJIV SUBRAMANIYAN & ANR. versus M/S. PANDIYAS & ORS. — [2014] 3 S.C.R. 1140
• J.H. PATEL (D) BY LRS. AND ORS. versus NUBOARD MANUFACTURING CO. LTD. & ORS. — [2014] 1 S.C.R. 773
• J.J. IRANI & ANR. versus STATE OF JHARKHAND — [2014] 8 S.C.R. 385
• J.N. CHAUDHARY & ORS. ETC. versus STATE OF HARYANA & ORS. — [2014] 6 S.C.R. 589
• J.V. BAHARUNI & ANR. versus STATE OF GUJARAT & ANR. — [2014] 10 S.C.R. 1061
• JACINTA DE SILVA versus ROSARINHO COSTA & ORS. — [2014] 4 S.C.R. 105
• JACKY versus TINY@ ANTONY & ORS. — [2014] 5 S.C.R. 85
• JAFAR IMAM NAQVI versus ELECTION COMMISSION OF INDIA — [2014] 8 S.C.R. 785
• JAGDISH & ORS. versus STATE OF UTTARANCHAL — [2014] 11 S.C.R. 191
• JAI KRISHAN (D) TR. LRS. versus STATE OF UTTARAKHAND & ORS. — [2014] 6 S.C.R. 996
• JAIMINIBEN HIRENBHAI VYAS &ANR. versus HIRENBHAI RAMESHCHANDRA VYAS &ANR. — [2014] 13 S.C.R. 574
• JAIPUR SHAHAR HINDU VIKAS SAMITI versus STATE OF RAJASTHAN & ORS. — [2014] 11 S.C.R. 677
• JAL MAHAL RESORTS P. LTD. versus K.P. SHARMA & ORS. — [2014] 11 S.C.R. 765
• JANATHA DAL PARTY versus THE INDIAN NATIONAL CONGRESS & OTHERS — [2014] 1 S.C.R. 747
• JHAPTU RAM versus STATE OF HIMACHAL PRADESH — [2014] 4 S.C.R. 55
• JHARKHAND STATE ELECT. BOARD & ORS. versus M/S. LAXMI BUSINESS & CEMENT CO.P. LTD. & ANR. — [2014] 3 S.C.R. 453
• JOGINDER PAL & ORS. ETC. versus STATE OF PUNJAB & ORS. — [2014] 6 S.C.R. 383
• JOGINDER SINGH versus UNION TERRITORY OF CHANDIGARH & ORS. — [2014] 11 S.C.R. 155
• JOSHINDER YADAV versus STATE OF BIHAR — [2014] 1 S.C.R. 567
• JUMNI AND OTHERS versus STATE OF HARYANA — [2014] 3 S.C.R. 673
• JUSTICE RIPUSUDAN DAYAL (RETD ) & ORS. versus STATE OF M.P. & ORS. — [2014] 3 S.C.R. 242
• JUSTICE SUNANDA BHANDARE FOUNDATION versus U.0.1. & ANR. — [2014] 4 S.C.R. 113
• JUVERIA ABDUL MAJID PATNI versus ATIF IQBAL MANSOORI AND ANR. — [2014] 10 S.C.R. 479
• K V.S. RAO versus C.B.I & ORS — [2014] 3 S.C.R. 658
• K. GUNAVATHI versus V. SANGEETH KUMAR & ORS. — [2014] 4 S.C.R. 395
• K. K. SAKSENA versus INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE & ORS. — [2014] 14 S.C.R. 892
• K. MADHAVA REDDY & ORS. versus GOVT. OF A.P. & ORS. — [2014] 7 S.C.R. 348
• K. RAVI KUMAR versus STATE OF KARNATAKA — [2014] 14 S.C.R. 588
• K. SARAVANAN KARUPPASAMY & ANR. versus STATE OF TAMIL NADU & ORS. — [2014] 7 S.C.R. 1149
• K. SRINIVAS versus K. SUNITA — [2014] 11 S.C.R. 298
• K. SUBRAMANI versus K. DAMODARA NAIDU — [2014] 11 S.C.R. 169
• K.K. DIXIT & ORS. ETC. versus RAJASTHAN HOUSING BOARD & ANR. ETC. — [2014] 10 S.C.R. 397
• K.K. SINGHAL & ORS. versus STEEL STRIPS LTD. — [2014] 11 S.C.R. 239
• K.K.SHARMA versus HIGH COURT OF DELHI AND ORS. — [2014] 14 S.C.R. 944
• K.PRAKASH versus B.R. SAMPATH KUMAR — [2014] 13 S.C.R. 702
• KAKALI GHOSH versus CHIEF SECRETARY, ANDAMAN & NICOBAR ADMINISTRATION AND ORS. — [2014] 14 S.C.R. 334
• KALPANARAJ versus TAMIL NADU STATE TRANSPORT CORPORATION — [2014] 6 S.C.R. 577
• KALPESH HEMANTBHAI SHAH versus MANHAR AUTO STORES THROUGH ITS PARTNER & ORS. — [2014] 5 S.C.R. 20
• KAMALJIT SINGH versus SARABJIT SINGH — [2014] 9 S.C.R. 489
• KANCHANBEN PURSHOTTAMBHAI BHANDERI versus STATE OF GUJARAT — [2014] 11 S.C.R. 220
• KANHAIYA LAL versus STATE OF RAJASTHAN — [2014] 3 S.C.R. 744
• KANPUR JAL SANSTHAN & ANOTHER versus M/S. BAPU CONSTRUCTION — [2014] 1 S.C.R. 64
• KARAM KAUR versus JALANDHAR IMPROVEMENT TRUST AND ORS. — [2014] 8 S.C.R. 708
• KAREDLA PARTHASARADHI versus GANGULA RAMANAMMA (D) THROUGH L.RS & ORS. — [2014] 13 S.C.R. 72
• KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ANOTHER versus M/S. DEEPAK CABLES (INDIA) LTD. — [2014] 4 S.C.R. 771
• KERALA STATE TODDY SHOP CONTRACTORS ASSOCIATION versus T.N. PRATHAPAN, MLA & ORS. — [2014] 7 S.C.R. 589
• KESHAR BAI versus CHHUNULAL — [2014] 1 S.C.R. 166
• KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE (D) BY LRS. & ANR versus TARABAI PRABHAKARRAO NALAWADE & ORS. — [2014] 3 S.C.R. 779
• KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE (D) BY LRS. & ANR. versus TARABAI PRABHAKARRAO NALAWADE & ORS. — [2014] 3 S.C.R. 765
• KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE versus TARABAI PRABHAKARRAO NALAWADE & ORS. — [2014] 3 S.C.R. 780
• KHIM SINGH versus STATE OF UTTARAKHAND — [2014] 8 S.C.R. 239
• KICHHA SUGAR COMPANY LIMITED TH. GEN. MANG. versus TARAI CHINI MILL MAJDOOR UNION, UTTARKHAND — [2014] 1 S.C.R. 157
• KISAN SHANKAR KATHORE versus ARUN DATTATRAY SAWANT & ORS — [2014] 7 S.C.R. 258
• KISHOR K. MEHTA versus REKHA H. SHETH & ORS. — [2014] 6 S.C.R. 85
• KM. HEMA MISHRA versus STATE OF U.P. AND OTHERS — [2014] 1 S.C.R. 465
• KRISHAN versus STATE OF HARYANA — [2014] 7 S.C.R. 552
• KRISHNA KUMAR RASTOGI versus SUMITRA DEVI — [2014] 9 S.C.R. 423
• KRISHNAN @ RAMASAMY & ORS. versus STATE OF TAMIL NADU — [2014] 9 S.C.R. 340
• KRISHNANAND (D) THROUGH. LRS. versus DEPUTY DIRECTOR OF CONSOLIDATION & ORS. — [2014] 11 S.C.R. 1001
• KSL & INDUSTRIES LTD. versus M/SARIHANTTHREADS LTD. & ORS. — [2014] 14 S.C.R. 1097
• KULDEEP KAUR versus STATE OF UTIARAKHAND — [2014] 10 S.C.R. 1100
• KUMOD KUMAR &ANOTHER versus STATE OF JHARKHAND & OTHERS — [2014] 13 S.C.R. 34
• KUNWARPAL @ SURAJPAL & ORS. versus STATE OF UTTARAKHAND AND ANR. — [2014] 11 S.C.R. 245
• KURATIKAR SUDHAKAR versus STATE OF AN DH RA PRADESH — [2014] 14 S.C.R. 737
• KUSHA LAXMAN WAGHMARE versus STATE OF MAHARASHTRA — [2014] 9 S.C.R. 505
• KUSHALBHAI RATANBHAI ROHIT & ORS. versus THE STATE OF GUJARAT — [2014] 8 S.C.R. 743
• LALITKUMAR V. SANGHAVI (D) TH. LRS. NEETA LALIT KUMAR SANGHAVI & ANR. versus DHARAMDAS V. SANGHAVI & ORS. — [2014] 3 S.C.R. 558
• LATA BABURAO MANE & ANOTHER versus RAMACHANDRA BALASAHEB MANE (D) THROUGH LRS. — [2014] 11 S.C.R. 175
• LAUT KUMAR YADAV @ KURI versus STATE OF UTIAR PRADESH — [2014] 8 S.C.R. 668
• LAXMI NARAIN MODI versus UNION OF INDIA AND OTHERS — [2014] 2 S.C.R. 200
• LEELA RAJAGOPAL & ORS. versus KAMALA MENON COCHARAN & ORS. — [2014] 7 S.C.R. 697
• LICIL ANTONY versus STATE OF KERALA&ANR. — [2014] 14 S.C.R. 317
• LIFE INSURANCE CORPORATION OF INDIA& ORS versus TRIVENI SHARAN MISHRA — [2014] 14 S.C.R. 693
• LINGARAM KODOPI versus STATE OF CHHATTISGARH — [2014] 2 S.C.R. 459
• LIYAKAT AND ANOTHER versus STATE OF RAJASTHAN — [2014] 12 S.C.R. 151
• M.B. SURESH versus STATE OF KARNATAKA — [2014] 1 S.C.R. 99
• M.P. SINGH BARGOTI versus STATE OF MADHYA PRADESH & ANR. — [2014] 11 S.C.R. 211
• M.S. SANDHU & ANR. ETC. versus STATE OF PUNJAB & ORS. ETC. — [2014] 13 S.C.R. 460
• M/S ANAND BROTHERS P. LTD. TR. M.D. versus UNION OF INDIA & ORS. — [2014] 10 S.C.R. 382
• M/S APEX DISTRIBUTORS & ANR. versus M/S TIMEX GROUP INDIA LTD. — [2014] 6 S.C.R. 1138
• M/S BAND BOX PRIVATE LIMITED versus ESTATE OFFICER, PUNJAB & SIND BANK AND ANR. — [2014] 4 S.C.R. 42
• M/S BHARAT COKING COAL LTD AND ORS. versus CHHOTA BIRSA URANW — [2014] 4 S.C.R. 887
• M/S ENGINEER BUILDER & ASSOCIATES versus UNION OF INDIA & ORS. — [2014] 1 S.C.R. 977
• M/S KAIKARA CONSTRUCTION COMPANY versus STATE OF KERALA AND ORS. — [2014] 6 S.C.R. 278
• M/S MAGNUM PROMOTERS P. LTD. versus UNION OF INDIA & ORS. — [2014] 13 S.C.R. 98
• M/S MAMTA SURGICAL COTTON INDUSTRIES, RAJASTHAN versus ASSISTANT COMMISSIONER (ANTI-EVASION), BHILWARA, RAJASTHAN — [2014] 2 S.C.R. 589
• M/S MSP INFRASTRUCTURE LTD. versus M.P. ROAD DEVL. CORP. LTD. — [2014] 13 S.C.R. 1331
• M/S PARADEEP PHOSPHATE LTD. versus PARADEEP PHOSPHATE MAZDOOR UNION & ORS. — [2014] 8 S.C.R. 582
• M/S S.V.A. STEEL RE-ROLLING MILLS LTD. ETC. ETC. versus STATE OF KERALA & ORS. ETC. ETC. — [2014] 2 S.C.R. 336
• M/S SESA STERLITE LTD. versus ORISSA ELECTRICITY REGULATORY COMM. & ORS. — [2014] 13 S.C.R. 426
• M/S SHAHA RATANSI KHIMJI & SONS versus PROPOSED KUMBHAR SONS HOTEL P. LTD. & ORS. — [2014] 6 S.C.R. 1101
• M/S SHREENATH CORP. & ORS. versus CONSUMER EDUCATION & RESEARCH SOCIETY & ORS. — [2014] 9 S.C.R. 356
• M/S SIEMENS AKTIENGESELISCHAFT & S. LTD. versus DMRC LTD. & ORS. — [2014] 2 S.C.R. 824
• M/S STANZEN TOYOTETSU INDIA P. LTD. versus GIRISH V & ORS. — [2014] 1 S.C.R. 758
• M/S TRANSPORT CORPORATION OF INDIA LTD. versus M/S GANESH POLYTEX LTD. — [2014] 11 S.C.R. 98
• M/S VIVEK EXPORTS versus STATE OF KARNATAKA & ORS. — [2014] 6 S.C.R. 1154
• M/S. BHAGWATI VANASPATI TRADERS versus SENIOR SUPERINTENDENT OF POST OFFICES, MEERUT — [2014] 10 S.C.R. 762
• M/S. DISCOVERY WEALTH MANAGEMENT SERVICES PVT. LTD. & ORS. versus MIS. PADMINI ENGINEERING PVT. LTD. & ORS. — [2014] 14 S.C.R. 265
• M/S. GIRA ENTERPRISES AND ANR. versus COMMISSIONER OF CUSTOMS, AHMEDABAD — [2014] 14 S.C.R. 727
• M/S. GOVIND RUBBER LTD. versus M/S. LOUIDS DREYFUS COMMODITIES ASIA PVT. LTD. — [2014] 12 S.C.R. 488
• M/S. HARSHA CONSTRUCTIONS versus UNION OF INDIA & ORS. — [2014] 7 S.C.R. 668
• M/S. HARYANA STATE COOP. SUPPLY AND MARKETING A FEDERATION LTD . versus M/S. JAYAM TEXTILES & ANR. — [2014] 5 S.C.R. 77
• M/S. HYDER CONSULTING (UK) LTD. versus GOVERNOR, STATE OF ORISSA THROUGH CHIEF ENGINEER — [2014] 14 S.C.R. 1029
• M/S. INDUS AIRWAYS PVT. LTD. & ORS. versus M/S. MAGNUM AVIATION PVT. LTD. & ANR. — [2014] 5 S.C.R. 56
• M/S. K.K. PLOYCOLOR INDIA LTD. & ORS. versus GLOBAL TRADE FINANCE LTD. & ANR. — [2014] 9 S.C.R. 518
• M/S. KONE ELEVATOR INDIA PVT. LTD. versus STATE OF TAMIL NADU AND ORS. — [2014] 5 S.C.R. 912
• M/S. LARSEN & TOUBRO LTD. versus M/S. MOHAN LAL HARBANS LAL BHAYANA — [2014] 3 S.C.R. 162
• M/S. NAVODAYA MASS ENTERTAINMENT LTD. versus M/S. J.M. COMBINES — [2014] 7 S.C.R. 1098
• M/S. NOVA ADS versus METROPOLITAN TRANSPORT CORPORATION AND ORS. — [2014] 13 S.C.R. 244
• M/S. NOVA ADS versus METROPOLITAN TRANSPORT CORPORATION AND ORS. — [2014] 14 S.C.R. 244
• M/S. RAM BARAI SINGH & CO. versus STATE OF BIHAR & ORS. — [2014] 11 S.C.R. 286
• M/S. S.F. ENGINEER versus METAL BOX INDIA LTD. AND ANR. — [2014] 4 S.C.R. 1047
• M/S. SEPAL HOTEL PVT. LTD. versus STATE OF PUNJAB & ANR. — [2014] 8 S.C.R. 616
• M/S. SOMA ISOLUX NH ONE TOLLWAY PRIVATE LIMITED versus HARISH KUMAR PURI & ORS. — [2014] 14 S.C.R. 617
• MADAN LAL versus HIGH COURT OF JAMMU & KASHMIR & ORS. — [2014] 4 S.C.R. 226
• MADHUKAR versus STATE OF MAHARASHTRA AND ORS. — [2014] 4 S.C.R. 832
• MADHYA PRADESH STATE LEGAL SERVICES AUTHORITY versus PRATEEK JAIN & ANR. — [2014] 7 S.C.R. 743
• MADRAS BAR ASSOCIATION versus UNION OF INDIA AND ANOTHER — [2014] 10 S.C.R. 1
• MAHAMADKHAN NATHEKHAN versus STATE OF GUJARAT — [2014] 7 S.C.R. 777
• MAHAVIR SINGH versus STATE OF HARYANA — [2014] 6 S.C.R. 370
• MAHESH CHAND SHARMA versus STATE OF RAJASTHAN AND ORS. — [2014] 14 S.C.R. 1633
• MAHESH DHANAJI SHINDE versus STATE OF MAHARASHTRA — [2014] 3 S.C.R. 406
• MAHESH JOGI versus THE STATE OF RAJASTHAN — [2014] 11 S.C.R. 293
• MAHINDER DUTT SHARMA versus U.0.1. & ORS. — [2014] 5 S.C.R. 95
• MAHIPAL SINGH versus C.B.I. & ANR. — [2014] 4 S.C.R. 529
• MAJ. GEN. KAPIL MEHRA & ORS. versus UNION OF INDIA & ANR. — [2014] 10 S.C.R. 1153
• MAJOR GENERAL H.M. SINGH, VSM versus UNION OF INDIA AND ANR. — [2014] 1 S.C.R. 270
• MAJOR SAURABH CHARAN AND OTHERS ETC. versus LT. GOVERNOR, NCT OF DELHI AND OTHERS ETC. — [2014] 6 S.C.R. 738
• MALATHI DAS (RETD.) NOW P.B. MAHISHY & ORS. versus SURESH & ORS — [2014] 3 S.C.R. 637
• MALLAMMA (DEAD) BY L.RS. versus NATIONAL INSURANCE CO. LTD. & ORS. — [2014] 4 S.C.R. 804
• MALLELLA SHYAMSUNDER versus STATE OF ANDHRA PRADESH — [2014] 11 S.C.R. 597
• MANAGALORE PORT TRUST versus THE REGIONAL DIRECTOR, ESI CORPORATION, BANGALORE, KARNATAKA — [2014] 11 S.C.R. 428
• MANASVI JAIN versus DELHI TRANSPORT CORPORATION LTD. & ORS — [2014] 5 S.C.R. 573
• MANGAT RAM versus STATE OF HARYANA — [2014] 4 S.C.R. 988
• MANJEET SINGH versus STATE OF HIMACHAL PRADESH — [2014] 5 S.C.R. 796
• MANJU SARKAR & ORS. versus MABISH MIAH AND ORS. — [2014] 6 S.C.R. 126
• MANMOHAN SHARMA versus STATE OF RAJASTHAN AND ORS. — [2014] 14 S.C.R. 1610
• MANNAN SK & ORS. versus STATE OF WEST BENGAL & ANR. — [2014] 8 S.C.R. 155
• MANOHAR LAL SHARMA versus THE PRINCIPAL SECRETARY & ORS. — [2014] 8 S.C.R. 446
• MANOHAR LAL SHARMA versus THE PRINCIPLE SECRETARY & ORS. — [2014] 12 S.C.R. 110
• MANOHAR LAL versus STATE OF HARYANA — [2014] 6 S.C.R. 263
• MANOJ I NAIK &ASSOCIATES versus OFFICIAL LIQUIDATOR — [2014] 13 S.C.R. 1
• MANOJ NARULA versus UNION OF INDIA — [2014] 9 S.C.R. 965
• MANZOOR ALI KHAN versus UNION OF INDIA & ORS. — [2014] 7 S.C.R. 569
• MATHAI MATHAI versus JOSEPH MARY @ MARYKKUTIY JOSEPH & ORS. — [2014] 5 S.C.R. 621
• MATHEW VARGHESE versus M. AMRITHA KUMAR & ORS. — [2014] 2 S.C.R. 736
• MAYA DEVI versus LALTA PRASAD — [2014] 2 S.C.R. 1129
• MCLEOD RUSSEL INDIA LIMITED versus REG. PROVIDENT FUND COMMISSIONER, JALPAIGURI — [2014] 9 S.C.R. 162
• MD. JAMILUDIN NASIR versus STATE OF WEST BENGAL — [2014] 14 S.C.R. 180
• MD. JAMILUDIN NASIR versus STATE OF WEST BENGAL — [2014] 14 S.C.R. 1
• MD. MOINUDDIN AND ORS. versus THE COMMISSIONER FOR COOPERATION AND REGISTRAR OF COOPERATIVE SOCIETIES AND ORS. — [2014] 14 S.C.R. 235
• MEENA CHAUDHARY versus COMMISSIONER OF DELHI POLICE AND ORS. — [2014] 11 S.C.R. 507
• METRO EXPORTERS PVT. LTD. AND ANOTHER versus STATE BANK OF INDIA & ORS. — [2014] 9 S.C.R. 64
• MINERAL EXPLORATION CORPORATION. LTD. versus ARVIND KUMAR DIXIT AND ANOTHER — [2014] 11 S.C.R. 255
• MIS. AJEET SEEDS LTD. versus K. GOPALA KRISHNAIAH — [2014] 8 S.C.R. 880
• MIS. OPERA HOUSE EXPORTS LTD. ETC. & ORS. versus UNION OF INDIA & ANR. ETC. — [2014] 9 S.C.R. 233
• MITHILESH KUMAR SINGH versus STATE OF RAJASTHAN — [2014] 13 S.C.R. 1362
• MOFIL KHAN & ANR. versus STATE OF JHARKHAND — [2014] 10 S.C.R. 812
• MOHAMMAD HAFIZULLAH & ORS. versus JAVED AKHTAR & ORS. — [2014] 8 S.C.R. 144
• MOHD. ARIF @ASHFAQ versus HE REGISTRAR, SUPREME COURT OF INDIA & ORS. — [2014] 11 S.C.R. 1009
• MOHD. HAROON & ORS. versus UNION OF INDIA & ANR. — [2014] 4 S.C.R. 907
• MOHD. SAEED SIDDIQUI versus STATE OF U.P. AND ANOTHER — [2014] 5 S.C.R. 580
• MOHINDER SINGH & ORS. versus STATE OF HARYANA — [2014] 8 S.C.R. 369
• MONTFORD BROTHERS OF ST. GABRIEL & ANR. versus UNITED INDIA INSURANCE & ANR. ETC. — [2014] 1 S.C.R. 835
• MOSIRUDDIN MUNSHI versus MD. SIRAJ AND ANOTHER — [2014] 7 S.C.R. 497
• MOTILAL YADAV versus STATE OF BIHAR — [2014] 13 S.C.R. 565
• MR. VIKRAM BAKSHI & ORS. versus MS. SONIA KHOSLA (DEAD) BY LRS. — [2014] 6 S.C.R. 762
• MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH COMMISSIONER versus ANIL SHANTARAM KHOJE & ORS. — [2014] 3 S.C.R. 511
• MUNICIPAL CORPORATION, GWALIOR versus PURAN SINGH ALIAS PURAN CHAND & ORS. — [2014] 8 S.C.R. 115
• MUNNA versus STATE OF M.P. — [2014] 7 S.C.R. 822
• MUNNI @ SYED AKBAR versus STATE OF INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, GOBICHETTIPALAYAM, ERODE — [2014] 11 S.C.R. 587
• MURALIDHAR @ GIDDA & ANR. versus STATE OF KARNATAKA — [2014] 4 S.C.R. 817
• MURLIDHAR SHIVRAM PATEKAR & ANR. versus STATE OF MAHARASHTRA — [2014] 12 S.C.R. 134
• N. PADMAMMA & ORS. versus S. RAMAKRISHNA REDDY & ORS. — [2014] 10 S.C.R. 641
• N. SOUNDARAM versus P.K. POUNRAJ & ANR. — [2014] 10 S.C.R. 1108
• NAGAR PALIKA PARISHAD MIHONA AND ANR. versus MADHYA PRADESH MUNICIPALITIES ACT, 1961 — [2014] 4 S.C.R. 811
• NAGESAR versus STATE OF CHHATISGARH — [2014] 6 S.C.R. 637
• NANAK RAM versus STATE OF RAJASTHAN — [2014] 3 S.C.R. 326
• NAND KLSHORE versus STATE OF M.P. — [2014] 14 S.C.R. 1489
• NAND KUMAR versus STATE OF CHHATIISGARH — [2014] 12 S.C.R. 1146
• NANDLAL WASUDEO BADWAIK versus LATA NANDLAL BADWAIK & ANR. — [2014] 1 S.C.R. 120
• NANO KUMAR versus STATE OF BIHAR & ORS. — [2014] 3 S.C.R. 193
• NAR SINGH versus STATE OF HARYANA — [2014] 12 S.C.R. 218
• NARESH KUMAR versus STATE OF HARYANA & ORS. — [2014] 11 S.C.R. 391
• NARINDER S. CHADHA & ORS. versus MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. — [2014] 12 S.C.R. 817
• NARINDER SINGH & ORS. versus STATE OF PUNJAB & ANR. — [2014] 4 S.C.R. 1012
• NARINDER SINGH versus STATE OF HIMACHAL PRADESH — [2014] 13 S.C.R. 609
• NARINDER SINGH. versus NEW INDIA ASSURANCE COMPANY LTD. & ORS. — [2014] 9 S.C.R. 551
• NATIONAL ALUMINIUM CO. LTD. & ORS. versus ANANTA KISHORE ROUT & ORS. — [2014] 7 S.C.R. 406
• NATIONAL INSTITUTE OF TECHNOLOGY versus U. DINAKAR AND ANR. — [2014] 6 S.C.R. 960
• NATIONAL INSURANCE CO. LTD. & ANR. versus KIRPAL SINGH — [2014] 1 S.C.R. 380
• NATIONAL LEGAL SERVICES AUTHORITY versus UNION OF INDIA AND OTHERS — [2014] 5 S.C.R. 119
• NAUSHAD ANWAR & ORS. versus STATE OF BIHAR & ORS. — [2014] 5 S.C.R. 27
• NAVNEET KAUR versus STATE OF NCT OF DELHI & ANR. — [2014] 4 S.C.R. 1138
• NAWAL KISHORE SHARMA versus UNION OF INDIA AND OTHERS — [2014] 7 S.C.R. 1027
• NEERU YADAV versus STATE OF U.P AND ANOTHER — [2014] 12 S.C.R. 453
• NESAR AHMED & ANR. versus STATE OF JHARKHAND & ORS. — [2014] 3 S.C.R. 144
• NEW INDIA ASSURANCE COMPANY LTD. versus GENUS POWER INFRASTRUCTURE LTD. — [2014] 12 S.C.R. 360
• NISHA DEVI versus STATE OF H.P. & ORS. — [2014] 3 S.C.R. 483
• NORTH EASTERN RAILWAY & ORS. versus TRIPPLE ENGINEERING WORKS — [2014] 6 S.C.R. 1143
• NOUSHAD@ NOUSHAD PASHAAND OTHERS versus STATE OF KARNATAKA — [2014] 14 S.C.R. 499
• O.M. CHERIAN @ THANKACHAN versus STATE OF KERALA & ORS. — [2014] 11 S.C.R. 140
• OCCUPATIONAL HEALTH AND SAFETY ASSOCIATION versus UNION OF INDIA AND OTHERS — [2014] 4 S.C.R. 10
• OIL & NATURAL GAS CORPORATION. LTD. versus WESTERN GECO INTERNATIONAL LTD. — [2014] 12 S.C.R. 1
• OILAND NATURAL GAS CORPORATION LTD. versus OFFICIAL LIQUIDATOR OF M/S.AMBICA MILLS COMPANY LTD. & ORS — [2014] 14 S.C.R. 343
• OM PRAKASH CHAUTALA versus KANWAR BHAN AND OTHERS — [2014] 1 S.C.R. 939
• OM PRAKASH versus STATE OF HARYANA — [2014] 11 S.C.R. 544
• OM PRAKASH versus STATE OF HARYANA — [2014] 7 S.C.R. 305
• ORIENTAL BANK OF COMMERCE & ORS. versus S.S. SHEOKAND & ANR. — [2014] 3 S.C.R. 341
• P. KRISHNA MURTHY versus THE COMMNR. OF SERICULTURE ANDHRA PRADESH, & ANR. — [2014] 7 S.C.R. 907
• P. RAMAKRISHNAM RAJU versus UNION OF INDIA & ORS. — [2014] 4 S.C.R. 562
• P.C. MISHRA versus STATE (C.B.I.) & ANR. — [2014] 4 S.C.R. 183
• P.L. TATWAL versus STATE OF MADHYA PRADESH — [2014] 2 S.C.R. 1116
• P.S. MEHERHOMJI versus K.T. VIJAY KUMAR & ORS. — [2014] 11 S.C.R. 51
• PAL SINGH & ANR. versus STATE OF PUNJAB — [2014] 3 S.C.R. 231
• PANCHRAJ TIWARI versus M.P. STATE ELECTRICITY BOARD AND OTHERS — [2014] 3 S.C.R. 577
• PARAMSIVAM & ORS. versus STATE THROUGH INSPECTOR OF POLICE — [2014] 8 S.C.R. 813
• PARGAN SINGH versus STATE OF PUNJAB & ANR. — [2014] 7 S.C.R. 651
• PARMINDER ALIAS LADKA POLA versus STATE OF DELHI — [2014] 1 S.C.R. 451
• PASCHIMANCHAL VIDYUTVITRAN NIGAM LTD. & ORS. versus M/SADARSH TEXTILES & ANR. — [2014] 14 S.C.R. 482
• PASUPULETI SIVA RAMAKRISHNA RAO versus STATE OF A. P. & ORS. — [2014] 1 S.C.R. 1139
• PATEL MAHESHBHAI RANCHODBHAI AND OTHERS versus STATE OF GUJARAT — [2014] 10 S.C.R. 678
• PAULMELI AND ANR. versus STATE OF TAMIL NADU TR. INSP. OF POLICE — [2014] 6 S.C.R. 420
• PAWAN KUMAR & ANR. ETC. versus M/S HARKISHAN DASS MOHAN LAL & ORS — [2014] 4 S.C.R. 1
• PAWAN KUMAR RALLI versus MANINDER SINGH NARULA — [2014] 7 S.C.R. 1047
• PEMMADA PRABHAKAR & ORS. versus YOUNGMENS VYSYA ASSOCIATION & ORS. — [2014] 7 S.C.R. 1064
• PEOPLE'S UNION FOR CIVIL LIBERTIES & ANR. versus STATE OF MAHARASHTRA & ORS. — [2014] 12 S.C.R. 54
• PERIYASAMI S/O. DURAISAMI NOVANAGAR versus STATE REPRESENTED THROUGH THE INSPECTOR OF POLICE, Q B.RANCH CID, TIRUCHIRAPPALLI, TAMIL NADU — [2014] 11 S.C.R. 483
• PERUMAL versus JANAKI — [2014] 1 S.C.R. 591
• PHATU ROCHIRAM MULCHANDANI versus KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD & ORS. — [2014] 3 S.C.R. 710
• PHOOL CHANDRA & ANR. versus STATE OF U.P. — [2014] 4 S.C.R. 97
• PHULA SINGH versus STATE OF HIMACHAL PRADESH — [2014] 3 S.C.R. 551
• POLAMRASETTI MANIKYAM & ANR. versus TEEGALA VENKATA RAMAYYA & ANR. — [2014] 1 S.C.R. 1127
• POOJA ABHISHEK GOYAL versus STATE OF GUJARAT & ORS. — [2014] 3 S.C.R. 855
• POOJA BHATIA versus VISHNU NARAIN SHIVPURI & ANR. — [2014] 3 S.C.R. 661
• POOJA RAVINDER DEVIDASANI versus STATE OF MAHARASHTRA&ANR. — [2014] 14 S.C.R. 1468
• PRADEEP KUMAR MASKARA AND OTHERS versus STATE OF WEST BENGAL AND OTHERS — [2014] 13 S.C.R. 540
• PRADEEP KUMAR versus STATE OF HARYANA — [2014] 9 S.C.R. 191
• PRAFUL MANOHAR RELE versus SMT. KRISHNABAI NARAYAN GHOSALKAR & ORS. — [2014] 1 S.C.R. 44
• PRAFULLA C. DAVE & ORS. versus MUNICIPAL COMMISSIONER & ORS. — [2014] 13 S.C.R. 1397
• PRAKASH versus STATE OF KARNATAKA — [2014] 5 S.C.R. 242
• PRAMATI EDUCATIONAL & CULTURAL TRUST ® & ORS. versus UNION OF INDIA & ORS. — [2014] 11 S.C.R. 712
• PRATIMA CHOWDHURY versus KALPANA MUKHERJEE & ANR. — [2014] 2 S.C.R. 656
• PRAVASI BHALAI SANGATHAN versus UNION OF INDIA & ORS. — [2014] 4 S.C.R. 446
• PREM KUMAR GULATI versus STATE OF HARYANA AND ANOTHER — [2014] 13 S.C.R. 717
• PREMPAL versus STATF. OF HARYANA — [2014] 7 S.C.R. 615
• PROMOTERS AND BUILDERS ASSOCIATION OF PUNE versus THE STATE OF MAHARASHTRA & ORS. — [2014] 12 S.C.R. 347
• PUBLIC SERVICE COMMISSION, UTTARANCHAL versus JAGDISH CHANDRA SINGH BORA & ANR. ETC. — [2014] 3 S.C.R. 1026
• PUDUCHERRY S.C. PEOPLE WELFARE ASSOCIATION versus CHIEF SECRETARY TO GOVT., UNION TERRITORY OF PONDICHERRY & ORS. — [2014] 13 S.C.R. 1087
• PUNDAPPA YANKAPPA PUJARI versus STATE OF KARNATAKA — [2014] 14 S.C.R. 1211
• PUNE MUNICIPAL CORPORATION & ANR. versus HARAKCHAND MISIRIMAL SOLANKI & ORS. — [2014] 1 S.C.R. 783
• PUNE MUNICIPAL CORPORATION & ANR. versus KAUSARBAG COOP. HOUSING SOCIETY LTD. & ANR. — [2014] 10 S.C.R. 843
• PUNJAB STATE ELECTRICITY BOARD NOW PUNJAB STATE POWER CORPORATION LTD. versus RAJ KUMAR GOEL — [2014] 12 S.C.R. 171
• PUNJAB UNIVERSITY versus UNIT TRUST OF INDIA & ORS — [2014] 8 S.C.R. 273
• PURAN CHAND versus STATE OF H.P. — [2014] 5 S.C.R. 530
• PURNYA KALA DEVI versus STATE OF ASSAM & ANR. — [2014] 5 S.C.R. 67
• PURSHOTTAM DAS TANDON DEAD BY LRS. versus MILITARY ESTATE OFFICER & ORS. — [2014] 7 S.C.R. 1085
• R. N. AGARWAL versus R. C. BANSAL & ORS. — [2014] 14 S.C.R. 1124
• R. RAJANNA versus S.R. VENKATASWAMY & ORS. — [2014] 14 S.C.R. 535
• R. SUBRAMANIAM versus MURUGAPPA GOUNDER AND ORS. — [2014] 2 S.C.R. 619
• R. UNNIKRISHNAN AND ANR. versus V.K. MAHANUDEVAN AND ORS. — [2014] 1 S.C.R. 350
• R.G. D'SOUZA versus POONA EMPLOYEES UNION &ANR. — [2014] 14 S.C.R. 543
• RAGHUBIR SINGH versus GENERAL MANAGER, HARYANA ROADWAYS, HISSAR — [2014] 8 S.C.R. 1100
• RAJ KUMAR versus STATE OF M.P. — [2014] 3 S.C.R. 212
• RAJA RAM & ORS. versus UNION OF INDIA & ANR. — [2014] 4 S.C.R. 262
• RAJASTHAN R.S.S. & GINNING MILLS FED. LTD. versus DY. COMMISSIONER OF INCOME TAX, JAIPUR — [2014] 7 S.C.R. 336
• RAJASTHAN RAJYA VIDYUT VITRAN NIGAM LTD. versus DWARKA PRASAD KOOLWAL & ORS. — [2014] 13 S.C.R. 492
• RAJASTHAN STATE TPT CORPN. & ANR. versus BAJRANG LAL — [2014] 3 S.C.R. 782
• RAJAT PRASAD versus C.B.I — [2014] 8 S.C.R. 636
• RAJEEV DHAWAN versus GULSHAN KUMAR MAHAJAN & ORS. — [2014] 8 S.C.R. 930
• RAJENDRA KUMAR AGRAWAL versus STATE OF U.P. & ORS. — [2014] 12 S.C.R. 87
• RAJIB RANJAN & ORS. versus R. VIJAYKUMAR — [2014] 10 S.C.R. 982
• RAJINDER KUMAR versus SHRI KULDEEP SINGH & OTHERS — [2014] 2 S.C.R. 356
• RAJINDER SINGH versus STATE OF HARYANA — [2014] 12 S.C.R. 564
• RAJKOT DISTT COOPERATIVE BANK LTD. versus STATE OF GUJARAT & ORS. — [2014] 14 S.C.R. 833
• RAJNI RANI & ANR. versus KHAIRATI LAL & ORS. — [2014] 10 S.C.R. 971
• RAJU @ DEVENDRA CHOUBEY versus STATE OF CHHATISGARH — [2014] 8 S.C.R. 1084
• RAKESH &ANR versus STATE OF U.P. &ANR. — [2014] 13 S.C.R. 1072
• RAKESH MEHTA AND OTHERS versus PUNJAB AND SINO BANK — [2014] 11 S.C.R. 278
• RAM DAAN (D) THROUGH LRS. versus URBAN DEVELOPMENT TRUST — [2014] 8 S.C.R. 360
• RAM KARAN (DEAD) THROUGH LRS. & ORS. versus STATE OF RAJASTHAN AND ORS. — [2014] 6 S.C.R. 977
• RAM KISHAN versus SH. TARUN BAJAJ & ORS. — [2014] 1 S.C.R. 538
• RAM KUMAR & ORS. versus STATE OF M.P. — [2014] 7 S.C.R. 919
• RAM NIRANJAN ROY versus STATE OF BIHAR AND ORS. — [2014] 4 S.C.R. 583
• RAMAIAH @ RAMA versus STATE OF KARNATAKA — [2014] 7 S.C.R. 995
• RAMAN versus UTTAR HARYANA BIJLI VITRAN NIGAM LTD. & ORS. — [2014] 13 S.C.R. 842
• RAMDAS S/O KHELUNAIK versus KRISHNANAND S/O VISHNU NAIK. — [2014] 8 S.C.R. 941
• RAMESH versus STATE THROUGH INSPECTOR OF POLICE — [2014] 7 S.C.R. 956
• RAMESHCHANDRA AMBALAL JOSHI versus THE STATE OF GUJARAT AND ANR. — [2014] 1 S.C.R. 1112
• RANJIT KUMAR BOSE & ANR. versus ANANNYA CHOWDHURY & ANR — [2014] 3 S.C.R. 645
• RANJIT SINGH & ANR. versus STATE OF HARYANA & ORS. — [2014] 8 S.C.R. 352
• RASHEEDA KHATOON (D) THROUGH LRS. versus ASHIQ ALI S/O LT. ABU MOHD (D) THROUGH LRS. — [2014] 11 S.C.R. 31
• RATHNAVATHI & ANOTHER versus KAVITA GANASHAMDAS — [2014] 13 S.C.R. 120
• RAUNAQ EDUCATION FOUNDATION versus STATE OF HARYANA & ORS. — [2014] 10 S.C.R. 1036
• RAVINDRA TRIMBAK PATIL versus STATE OF MAHARASHTRA. — [2014] 5 S.C.R. 818
• REGISTRAR GENERAL, HIGH COURT OF MADRAS versus R. GANDHI & ORS. — [2014] 4 S.C.R. 77
• RELIANCE INDUSTRIES .LIMITED & ANR. versus UNION OF INDIA — [2014] 6 S.C.R. 456
• RELIANCE INDUSTRIES LTD. & ORS. versus UNION OF INDIA — [2014] 14 S.C.R. 187
• RENIKUNTLA RAJAMMA (D) BY LRS. versus K. SARWANAMMA — [2014] 8 S.C.R. 890
• RENU & ORS. versus DISTRICT & SESSIONS JUDGE, TIS HAZARI & ANR. — [2014] 2 S.C.R. 537
• RICHHPAL SINGH MEENA versus GHASI @ GHISA & ORS. — [2014] 9 S.C.R. 857
• RISAL SINGH versus STATE OF HARYANA & ORS. — [2014] 7 S.C.R. 544
• RISHI KIRAN LOGISTICS PVT. LTD. versus BOARD OF TRUSTEES OF KANDLA PORT TRUST & ORS. — [2014] 5 S.C.R. 411
• RISHIPAL SINGH versus STATE OF U.P. & ANR. — [2014] 6 S.C.R. 1012
• ROHTAS BHANKHAR & ORS. versus UNION OF INDIA & ANR. — [2014] 8 S.C.R. 871
• RUNGTA ENGINEERING COLLEGE, BHILAI & ANOTHER versus CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY & ANOTHER — [2014] 12 S.C.R. 796
• RUPAK KUMAR versus STATE OF BIHAR & ANR. — [2014] 3 S.C.R. 568
• S. MAHABOOB BASHA versus THE STATE OF KARNATAKA — [2014] 13 S.C.R. 1266
• S. RAJASEEKARAN versus UNION OF INDIA & ORS. — [2014] 5 S.C.R. 444
• S. SESHACHALAM & ORS. ETC. versus CHAIRMAN, BAR COUNCIL OF TAMIL NADU & ORS. — [2014] 12 S.C.R. 465
• S.E.B.I. versus SAHARA INDIA REAL ESTATE CORPORATION LTD. — [2014] 13 S.C.R. 1036
• S.E.B.I. versus SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS. — [2014] 13 S.C.R. 1011
• SABERABIBI YAKUBBHAI SHAIKH & ORS. versus NATIONAL INSURANCE CO. LTD. & ORS. — [2014] 1 S.C.R. 303
• SADASHIV PRASAD SINGH versus HARENDAR SINGH & ORS. — [2014] 1 S.C.R. 249
• SAFAI KARAMCHARI ANDOLAN & ORS. versus UNION OF INDIA & ORS. — [2014] 4 S.C.R. 197
• SAMEER SINGH AND ANOTHER versus ABDUL RAB AND OTHERS — [2014] 10 S.C.R. 1004
• SANDHYA versus STATE OF MAHARASHTRA & ORS. — [2014] 6 S.C.R. 255
• SANGHIAN PANDIAN RAJKUMAR versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2014] 4 S.C.R. 234
• SANGILI @ SANGANATHAN versus STATE OF TAMIL NADU — [2014] 7 S.C.R. 788
• SANJAY GUPTA & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2014] 8 S.C.R. 992
• SANJAY KUMAR SHUKLA versus M/S BHARAT PETROLEUM CORPORATION LTD. & ORS. — [2014] 1 S.C.R. 959
• SANJAY KUMAR versus THE STATE OF BIHAR & ANR. — [2014] 1 S.C.R. 848
• SANJAY VERMA versus HARYANA ROADWAYS — [2014] 1 S.C.R. 924
• SANTOSH BAKSHI versus STATE OF PUNJAB & ORS. — [2014] 6 S.C.R. 138
• SANTOSH KUMAR SINGH versus STATE OF MADHYA PRADESH — [2014] 7 S.C.R. 928
• SARDAR TAJENDER SINGH GHAMBHIR AND ANOTHER versus SARDAR GURPREET SINGH & OTHERS — [2014] 10 S.C.R. 527
• SARJEET SINGH (D) TH. LRS. versus HARI SINGH & ORS. — [2014] 11 S.C.R. 65
• SAROJ @ SURAJ PANCHAL & ANR. versus STATE OF WEST BENGAL — [2014] 4 S.C.R. 646
• SASI ENTERPRISES versus ASSISTANT COMMISSIONER OF INCOME TAX — [2014] 2 S.C.R. 175
• SATISH CHANDRA & ANR. versus STATE OF M.P. — [2014] 6 S.C.R. 23
• SATTI PARADESI SAMADHI & PHILLIAR TEMPLE versus M. SANKUNTALA (D) TR. LRS. & ORS. — [2014] 9 S.C.R. 221
• SATVIR SINGH versus STATE OF DELHI THROUGH CBI — [2014] 9 S.C.R. 247
• SATYA PAL ANAND versus STATE OF M.P. & ANR. — [2014] 6 S.C.R. 1
• SAURABH KUMAR THROUGH HIS FATHER versus JAILOR, KONEILA JAIL & ANR. — [2014] 8 S.C.R. 909
• SAVARALA SAI SREE versus GURRAMKONDA VASUDEVARAO & ORS. — [2014] 1 S.C.R. 1
• SECR. GOVT. OF NCT OF DELHI & ORS. versus GRADE-I DASS OFFICERS ASSOCIATION & ORS. — [2014] 8 S.C.R. 976
• SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI & ORS. versus THIRU R. GOVINDASWAMY & ORS. — [2014] 3 S.C.R. 84
• SECRETARY, DEPARTMENT OF PERSONNEL, PUBLIC GRIEVANCES & PENSION &ANR. versus T.V.L.N. MALLIKARJUNA RAO — [2014] 13 S.C.R. 149
• SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION versus A.B. NATARAJAN & ORS. ETC. — [2014] 8 S.C.R. 32
• SECURITIES AND EXCHANGE BOARD OF INDIA versus M/S. AKSHYA INFRASTRUCTURE PVT. LTD. — [2014] 13 S.C.R. 402
• SEENA@ SRINIVASA versus STATE OF KARNATAKA — [2014] 6 S.C.R. 1026
• SELVARAJ @ CHINNAPAIYAN versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2014] 11 S.C.R. 229
• SH. SANJEEV LAL ETC.ETC. versus COMMISSIONER OF INCOME TAX, CHANDIGARH & ANR. — [2014] 8 S.C.R. 795
• SHABNAM HASHMI versus UNION OF INDIA & ORS. — [2014] 2 S.C.R. 1101
• SHAILESHBHAI @ PAPPU BALUBHAI CHUNARA & ANR. versus STATE OF GUJRAT — [2014] 8 S.C.R. 1075
• SHAMIM SANO versus ASRAF KHAN — [2014] 4 S.C.R. 844
• SHASHIKALA DEVI versus CENTRAL BANK OF INDIA & ORS. — [2014] 13 S.C.R. 868
• SHATRUGHAN CHAUHAN & ANR. versus UNION OF INDIA & ORS. — [2014] 1 S.C.R. 609
• SHEELA JAWARLAL NAGORI & ANR. versus KANTILAL NATHMAL BALDOTA & ORS. — [2014] 3 S.C.R. 795
• SHEESH RAM AND ORS. versus THE STATE OF RAJASTHAN — [2014] 2 S.C.R. 155
• SHIV CHANDER MORE & ORS. versus LIEUTENANT GOVERNOR & ORS. — [2014] 4 S.C.R. 417
• SHIVGIRI ASSOCIATES & ORS. versus METSO MINERAL (INDIA) PVT. LTD. — [2014] 9 S.C.R. 279
• SHIVSHANKAR GURGAR versus DILIP — [2014] 1 S.C.R. 18
• SHLOK BHARDWAJ versus RUNIKABHARDWAJ & ORS. — [2014] 14 S.C.R. 1372
• SHREE RAM URBAN INFRASTRUCTURE LTD. (FORMERLY KNOWN AS SHREE RAM MILLS LTD. versus THE COURT RECEIVER, HIGH COURT OF BOMBAY — [2014] 7 S.C.R. 446
• SHREE SHYAMJI TRANSPORT COMPANY versus FOOD CORPORATION OF INDIA & ORS. — [2014] 12 S.C.R. 179
• SHRI KRISHAN AND ORS. versus UNION OF INDIA AND ORS. — [2014] 10 S.C.R. 447
• SHYAM NARAIN PANDEY versus STATE OF U.P. — [2014] 8 S.C.R. 923
• SHYAMAL SAHA & ANR. versus STATE OF WEST BENGAL — [2014] 3 S.C.R. 90
• SIDHARTHA SARAWGI versus BOARD OF TRUSTEES FOR THE PORT OF KOLKATAAND OTHERS — [2014] 14 S.C.R. 1493
• SIKANDER MAHTO versus TUNNA @ TUNNU MIAN @ TUNNA MIAN @ MOBIN ANSARI & ANR. — [2014] 3 S.C.R. 369
• SINGH RAM (D) THR. L.RS. versus SHEO RAM & ORS. — [2014] 14 S.C.R. 1412
• SMT. SAVITA versus MOTOR VEHICLES ACT, 1988 — [2014] 3 S.C.R. 810
• SMT. T.S. SHYLAJA versus ORIENTAL INSURANCE CO. & ANR. — [2014] 1 S.C.R. 35
• SMT. USHA KAPOOR & ORS. versus GOVERNMENT OF INDIA & ORS. — [2014] 9 S.C.R. 401
• SOBARAN SINGH & ORS. versus STATE OF M.P. — [2014] 8 S.C.R. 169
• SOBRAN SINGH versus STATE OF U.P. & ORS. — [2014] 10 S.C.R. 657
• SOMABHAI GOPALBHAI PATEL versus STATE OF GUJARAT — [2014] 10 S.C.R. 668
• SOMNATH CHAKRABORTY AND ANR. versus APPOLLO GLENEAGLES HOSPITALS LTD. & ORS. — [2014] 8 S.C.R. 949
• SOUMIK SIL versus SUBHAS CHANDRA SIL — [2014] 3 S.C.R. 821
• SREE BALAJI NAGAR RESIDENTIAL ASSOCIATION versus STATE OF TAMIL NADU & ORS. — [2014] 7 S.C.R. 799
• SREE MAHESH STATIONARIES & ANR. versus INDIABULLS FINANCIAL SERVICES. LTD. — [2014] 8 S.C.R. 375
• SRI CHAND AND ANOTHER versus STATE OF PUNJAB — [2014] 11 S.C.R. 1
• SRI GANGAI VINAYAGAR TEMPLE & ANR. versus MEENAKSHI AMMAL & ORS. — [2014] 12 S.C.R. 845
• SRI PRABIN RAM PHUKAN &ANR. versus STATE OF ASSAM & ORS. — [2014] 13 S.C.R. 175
• SRI RAM BUILDERS versus STATE OF M.P. & ORS. — [2014] 5 S.C.R. 686
• SRI SIDHHARTH VIYAS &ANR. versus RAVI NATH MISRA & ORS. — [2014] 13 S.C.R. 745
• SRIHARI (DEAD) THROUGH LR. SMT. CH. NIVEDITHA REDDY versus SYED MAQDOOM SHAH & ORS. — [2014] 7 S.C.R. 864
• STATE (NCT OF DELHI) versus NARENDER — [2014] 1 S.C.R. 109
• STATE BANK OF PATIALA AND ANOTHER versus RAM NIWAS BANSAL (DEAD) THROUGH LRS. — [2014] 3 S.C.R. 984
• STATE BANK OF PATIALA versus PRITAM SINGH BEDI & ORS. — [2014] 11 S.C.R. 893
• STATE OF ASSAM versus BHASKAR JYOTI SARMA & ORS. ETC. — [2014] 14 S.C.R. 1451
• STATE OF BIHAR & ORS. versus ASHOK KUMAR SINGH & ORS. — [2014] 8 S.C.R. 255
• STATE OF BIHAR & ORS. versus RAJMANGAL RAM — [2014] 4 S.C.R. 602
• STATE OF BIHAR AND ORS. versus CHANDRESHWAR PATHAK — [2014] 9 S.C.R. 391
• STATE OF BIHAR AND OTHERS versus KRIPA NANO SINGH AND ANOTHER — [2014] 8 S.C.R. 305
• STATE OF GUJARAT versus KISHANBHAI ETC. — [2014] 1 S.C.R. 197
• STATE OF GUJARAT versus RATANSINGH @ CHINUBHAL ANOPSINH CHAUHAN — [2014] 1 S.C.R. 397
• STATE OF H.P. versus SUNIL KUMAR — [2014] 3 S.C.R. 613
• STATE OF HARYANA & ORS. versus BHARTI TELETECH LTD. — [2014] 1 S.C.R. 548
• STATE OF HARYANA& ORS. versus M/S. VINOD OIL& GENERAL MILLS &ANR. — [2014] 13 S.C.R. 524
• STATE OF HIMACHAL PRADESH AND ANR. versus TILAK RAJ — [2014] 7 S.C.R. 598
• STATE OF JHARKHAND & ORS. versus M/S.LAOPALAR.G. LTD. — [2014] 14 S.C.R. 306
• STATE OF JHARKHAND & ORS. versus KAMAL PRASAD & ORS. — [2014] 13 S.C.R. 370
• STATE OF JHARKHAND versus BHADEY MUNDA & ANR. — [2014] 7 S.C.R. 765
• STATE OF KARNATAKA & ANR. versus ASSOCIATED MANAGEMENT OF (GOVERNMENT RECOGNISED ..:.. UNAIDED - ENGLISH MEDIUM) PRIMARY & SECONDARY SCHOOLS & ORS. — [2014] 5 S.C.R. 1104
• STATE OF KARNATAKA BY NONAVINAKERE POLICE versus SHIVANNA @ TARKARI SHIVANNA — [2014] 5 S.C.R. 812
• STATE OF KARNATAKA versus SMT. SUVARNAMMA & ANR. — [2014] 10 S.C.R. 778
• STATE OF KERALA & ORS. versus B. SURENDRA DAS ETC — [2014] 3 S.C.R. 1054
• STATE OF M.P. & ANR. versus ANSHUMAN SHUKLA — [2014] 11 S.C.R. 361
• STATE OF M.P. & ANR. versus SURESH NARAYAN VIJAYVARGIYA & ORS. — [2014] 3 S.C.R. 374
• STATE OF M.P. & ORS. versus PARVEZ KHAN — [2014] 14 S.C.R. 520
• STATE OF M.P. AND ORS. versus ANEES KHAN — [2014] 8 S.C.R. 381
• STATE OF M.P. versus RAM MANOHAR PANDEY — [2014] 11 S.C.R. 268
• STATE OF MADHYA PRADESH & ORS. versus RAMANAND PANDEY — [2014] 10 S.C.R. 892
• STATE OF MADHYA PRADESH versus BABLU — [2014] 9 S.C.R. 467
• STATE OF MADHYA PRADESH versus SURENDRA SINGH — [2014] 13 S.C.R. 554
• STATE OF MAHARASHTRA THROUGH CBI versus VIKRAM ANANTRAI DOSHI AND OTHERS — [2014] 10 S.C.R. 506
• STATE OF MAHARASHTRA versus RAJENDRA & ORS. — [2014] 14 S.C.R. 393
• STATE OF NCT OF DELHI versus SANJAY — [2014] 9 S.C.R. 1063
• STATE OF ORISSA AND ANR. versus FAKIR CHARAN SETHI DEAD THROUGH LRS AND ORS. — [2014] 12 S.C.R. 1120
• STATE OF PUNJAB & ORS. versus NOKIA INDIA PVT. LTD. — [2014] 11 S.C.R. 331
• STATE OF PUNJAB & ORS. versus RAFIQ MASIH (WHITE WASHER) — [2014] 8 S.C.R. 228
• STATE OF PUNJAB AND OTHERS ETC. versus RAFIQ MASIH (WHITE WASHER) ETC. — [2014] 13 S.C.R. 1343
• STATE OF PUNJAB AND OTHERS versus ANITA AND ORS. — [2014] 14 S.C.R. 819
• STATE OF PUNJAB AND OTHERS versus DHANJIT SINGH SANDHU — [2014] 3 S.C.R. 1121
• STATE OF PUNJAB versus GURMIT SINGH — [2014] 9 S.C.R. 182
• STATE OF PUNJAB versus JAGGA SINGH ETC — [2014] 12 S.C.R. 505
• STATE OF PUNJAB versus LABH SINGH — [2014] 11 S.C.R. 312
• STATE OF RAJASTHAN & ANR. versus C.P. SINGH & ORS. — [2014] 5 S.C.R. 46
• STATE OF RAJASTHAN & ANR. versus SURENDRA MOHNOT & ORS. — [2014] 6 S.C.R. 191
• STATE OF RAJASTHAN versus CHANDGI RAM & ORS. — [2014] 13 S.C.R. 1121
• STATE OF RAJASTHAN versus MANOJ KUMAR — [2014] 8 S.C.R. 589
• STATE OF RAJASTHAN versus MOHAMMAD MUSLIM TAGALA — [2014] 10 S.C.R. 902
• STATE OF RAJASTHAN versus PARMANAND & ANR. — [2014] 3 S.C.R. 522
• STATE OF RAJASTHAN versus ROSHAN KHAN & ORS. — [2014] 1 S.C.R. 418
• STATE OF RAJASTHAN versus THAKUR SINGH — [2014] 8 S.C.R. 18
• STATE OF SIKKIM AND OTHERS versus ADUP TSHERING BHUTIA AND OTHERS — [2014] 2 S.C.R. 1003
• STATE OF TAMIL NADU BY INS.OF POLICE VIGILANCE AND ANTI CORRUPTION versus N. SURESH RAJAN & ORS. — [2014] 1 S.C.R. 135
• STATE OF TAMIL NADU versus STATE OF KERALA & ANR. — [2014] 12 S.C.R. 875
• STATE OF TRIPURA & ORS. versus ARABINDA CHAKRABORTY & ORS. — [2014] 5 S.C.R. 281
• STATE OF U.P. versus NAREN.DRA & ORS. — [2014] 14 S.C.R. 1354
• STATE OF U.P. & ORS. versus M/S. JASWANT SUGAR MILLS LTD. & ORS.ETC. — [2014] 9 S.C.R. 838
• STATE OF U.P. & ORS. versus PAWAN KUMAR DIVEDI & ORS, — [2014] 13 S.C.R. 642
• STATE OF UTTAR PRADESH & ORS. versus ARVIND KUMAR SRIVASTAVA & ORS. — [2014] 12 S.C.R. 193
• STATE OF UTTAR PRADESH versus PREETAM SINGH AND OTHERS — [2014] 10 S.C.R. 910
• STATE OF UTTARANCHAL & ORS. versus C.S.R.K.S. MEDICAL HEALTH SERVICES, UTTARANCHAL — [2014] 10 S.C.R. 1190
• STATE OF WEST BENGAL & ORS. versus ASSOCIATED CONTRACTORS — [2014] 10 S.C.R. 426
• STATE OF WEST BENGAL & ORS. versus PRONAB CHAKRABORTY — [2014] 11 S.C.R. 76
• STATE THROUGH C.B.I., ANTI CORRUPTION BRANCH, CHANDIGARH versus SANJIV BHALLA & ANR. — [2014] 6 S.C.R. 1078
• STATE THROUGH CBI NEW DELHI versus JITENDER KUMAR SINGH — [2014] 2 S.C.R. 621
• STATE TR. INSP. OF POLICE versus A. ARUN KUMAR & ANR. — [2014] 11 S.C.R. 319
• SUBRATA CHATTORAJ versus UNION OF INDIA & ORS. — [2014] 6 S.C.R. 783
• SUBRATA ROY SAHARA versus UNION OF INDIA AND OTHERS — [2014] 12 S.C.R. 573
• SUDARSHAN AND ANR. versus STATE OF MAHARASHTRA — [2014] 6 S.C.R. 437
• SUDARSHAN RAJPOOT versus U.P. STATE ROAD TRANSPORT CORPORATION — [2014] 13 S.C.R. 957
• SUDHIR VASUDEVA, CHAIRMAN & MD. ONGC & ORS. versus M. GEORGE RAVISHEKARAN & ORS. — [2014] 4 S.C.R. 27
• SUDIPTA LENKA versus STATE OF ODISHA AND ORS. — [2014] 3 S.C.R. 693
• SUKHJIT SINGH versus STATE OF PUNJAB — [2014] 10 S.C.R. 608
• SUKHVINDER SINGH versus UNION OF INDIA & ORS. — [2014] 8 S.C.R. 1
• SUKU versus JAGDISH & ANR. — [2014] 9 S.C.R. 522
• SULTAN SINGH versus STATE OF HARYANA — [2014] 10 S.C.R. 742
• SUMER SINGH versus SURAJBHAN SINGH AND OTHERS — [2014] 5 S.C.R. 882
• SUNDEEP KUMAR BAFNA versus STATE OF MAHARASHTRA & ANR. — [2014] 4 S.C.R. 486
• SURENDRA MOHAN ARORA versus HDFC BANK LTD. AND OTHERS — [2014] 5 S.C.R. 835
• SURESH &ANR. versus STATE OF HARYANA — [2014] 13 S.C.R. 760
• SURESH KUMAR DAGLA versus SARWAN & ANR. — [2014] 7 S.C.R. 1105
• SURINDER SINGH versus PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS. — [2014] 11 S.C.R. 533
• SURJIT KAUR GILL & ANR. versus ADARSH KAUR GILL & ANR. — [2014] 2 S.C.R. 167
• SURJIT SINGH & ORS. versus GURWANT KAUR & ORS. — [2014] 10 S.C.R. 355
• SURYAKANT DADASAHEB BITALE versus DILIP BAJRANG KALE & ANR. — [2014] 8 S.C.R. 98
• SUSHIL ANSAL versus STATE THROUGH CBI — [2014] 9 S.C.R. 571
• SWAN GOLD MINING LTD. versus HINDUSTAN COPPER LTD. — [2014] 10 S.C.R. 559
• SWAPNIL AND OTHERS versus STATE OF MADHYA PRADESH — [2014] 7 S.C.R. 437
• SWISS TIMING LIMITED versus ORGANISING COMMITTEE, COMMONWEALTH GAMES 2010 DELHI — [2014] 6 S.C.R. 514
• T. N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2014] 14 S.C.R. 279
• T.N. GENERATION & DISTBN. CORPN. LTD. versus PPN POWER GEN. CO. PVT. LTD. — [2014] 4 S.C.R. 667
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2014] 1 S.C.R. 88
• TANUA RABIDAS versus STATE OF ASSAM — [2014] 8 S.C.R. 1142
• TAPASH KUMAR PAUL versus BSNL & ANR. — [2014] 4 S.C.R. 875
• TARSEM LAL & ORS. versus RAM SARUP & ORS. — [2014] 8 S.C.R. 701
• TEJPAL versus STATE OF U.P. — [2014] 14 S.C.R. 1359
• TELIKICHERLA SESIBHUSHAN (DEAD) BY LRS. versus KALLI RAJA RAO (DEAD) BY LRS. & ORS. — [2014] 7 S.C.R. 688
• THE BANGALORE TURF CLUB LTD. versus REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION — [2014] 8 S.C.R. 1021
• THE M.D., CHENNAI METRO RAIL LTD. versus N. ISMAIL & ORS. — [2014] 3 S.C.R. 64
• THE MANAGER (FACTORY) MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. &ANR. versus SURESH S/O DADARAO GADGE — [2014] 14 S.C.R. 479
• THE PRINCIPAL GOVT. PRE-UNIVERSITY COLLEGE & ANR. versus MR. JAMBU KUMAR MUTHA — [2014] 13 S.C.R. 1390
• THE SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER-F) AND ANOTHER. versus NABILA AND ANOTHER. — [2014] 12 S.C.R. 405
• THE SECURITY ASSOCIATION OF INDIA & ANR. versus UNION OF INDIA & ORS. — [2014] 9 S.C.R. 880
• THE STOCK EXCHANGE, BOMBAY versus V. S. KANDALGAONKAR & ORS. — [2014] 14 S.C.R. 409
• THIMMAREDDY & ORS. versus STATE OF KARNATAKA — [2014] 9 S.C.R. 14
• TIMES BUSINESS SOLUTION LTD. versus DATABYTE — [2014] 9 S.C.R. 526
• TOLYA ETC. versus STATE OF M.P. & ANR. ETC. — [2014] 9 S.C.R. 435
• TULIP STAR HOTELS LTD. versus SPECIAL DIRECTOR OF ENFORCEMENT — [2014] 1 S.C.R. 434
• U.0.I. versus S.P. NAYYAR — [2014] 6 S.C.R. 116
• U.C. RAMAN versus P.T.A. RAHIM AND ORS. — [2014] 11 S.C.R. 909
• U.P. HINDI SAHITYA SAMMELAN versus STATE OF U.P. — [2014] 13 S.C.R. 675
• UDAY GUPTA versus AYSHA & ANR. — [2014] 3 S.C.R. 843
• UMA SHANKAR GAUTAM versus STATE OF MADHYA PRADESH — [2014] 12 S.C.R. 397
• UMAKANT & ANR. versus STATE OF CHHATISGARH — [2014] 8 S.C.R. 69
• UNION OF INDIA & ANOTHER versus SANJEEV V. DESHPANDE — [2014] 11 S.C.R. 981
• UNION OF INDIA & ANR versus JAI KISHUN SINGH (D) THROUGH LRS. & ORS. — [2014] 8 S.C.R. 1149
• UNION OF INDIA & ANR. versus DINSHAW SHAPOORJI ANKLESARI & ORS. — [2014] 5 S.C.R. 1073
• UNION OF INDIA & ORS versus SHIV RAJ & ORS. — [2014] 8 S.C.R. 751
• UNION OF INDIA & ORS. versus ATULSHUKLA — [2014] 14 S.C.R. 1151
• UNION OF INDIA & ORS. versus CHATRO DEVI & ORS. — [2014] 8 S.C.R. 781
• UNION OF INDIA & ORS. versus GEETA DEVI — [2014] 8 S.C.R. 783
• UNION OF INDIA & ORS. versus HITENDER KUMAR SONI — [2014] 6 S.C.R. 563
• UNION OF INDIA & ORS. versus M/S. AGARWAL IRON INDUSTRIES — [2014] 11 S.C.R. 181
• UNION OF INDIA & ORS. versus M/S. HINDUSTAN ZINC LTD. — [2014] 6 S.C.R. 287
• UNION OF INDIA & ORS. versus MAHINDRA & MAHINDRA LTD. — [2014] 7 S.C.R. 504
• UNION OF INDIA & ORS. versus R.P. SINGH — [2014] 6 S.C.R. 351
• UNION OF INDIA & ORS. versus U.P. STATE BRIDGE CORP. LTD. — [2014] 13 S.C.R. 1180
• UNION OF INDIA AND ORS. versus ROBERT ZOMAWIA STREET — [2014] 4 S.C.R. 156
• UNION OF INDIA AND OTHERS versus P. GUNASEKARAN — [2014] 13 S.C.R. 1312
• UNION OF INDIA AND OTHERS versus MAJOR S.P. SHARMA AND OTHERS — [2014] 4 S.C.R. 327
• UNION OF INDIA AND OTHERS versus VASAVI CO-OP. HOUSING SOCIETY LTD. AND OTHERS — [2014] 1 S.C.R. 180
• UNION OF INDIA ETC. REP. THROUGH SUPERINTENDENT OF POLICE versus T. NATHAMUNI — [2014] 12 S.C.R. 297
• UNION OF INDIA THROUGH CBI versus NIRALA YADAV @ RAJA RAM YADAV @ DEEPAK YADAV — [2014] 6 S.C.R. 148
• UNION OF INDIA THROUGH DIRECTOR OF INCOME TAX versus M/S TATA CHEMICALS LTD. — [2014] 3 S.C.R. 298
• UNION OF INDIA versus FACULTY ASSOCIATION OF ALLMS — [2014] 14 S.C.R. 1651
• UNION OF INDIA versus M/S PAM DEVELOPMENT PVT. LTD. — [2014] 1 S.C.R. 1069
• UNION OF INDIA versus M/S. CONCRETE PRODUCTS & CONST. CO. ETC. — [2014] 3 S.C.R. 535
• UNION OF INDIA versus RAJ KUMAR BAGHAL SINGH (DEAD) TH. LRS. & ORS. — [2014] 7 S.C.R. 709
• UNION OF INDIA versus SHEO SHAMBHU GIRI — [2014] 3 S.C.R. 803
• UNION OF INDIA versus V. SRIHARAN @ MURUGAN & ORS. — [2014] 5 S.C.R. 724
• USHA BHARTI versus STATE OF U.P. & ORS. — [2014] 4 S.C.R. 1076
• V. KALA BHARATHI & ORS. versus THE ORIENTAL INS. CO. LTD., BR. CHITOOR — [2014] 5 S.C.R. 1
• V. MEKALA versus M. MALATHI & ANR. — [2014] 5 S.C.R. 774
• V. SREERAMA CHANDRA AVADHANI (D) BY LRS. versus SHAIK ABDUL RAHIM AND ANR. — [2014] 13 S.C.R. 1096
• V. SRIHARAN @ MURUGAN versus UNION OF INDIA & ORS. — [2014] 1 S.C.R. 1093
• V.K. VASANTHA KUMAR! versus R. SUDHAKAR — [2014] 9 S.C.R. 545
• V.K. VERMA versus CBI — [2014] 1 S.C.R. 1063
• VADODARA MUNICIPAL CORPORATION versus PURSHOTTAM V. MURJANI AND ORS. — [2014] 7 S.C.R. 810
• VARINDER SINGH versus STATE OF PUNJAB & ANR. — [2014] 1 S.C.R. 496
• VARUN SAINI & ORS. versus GURU GOBI ND SINGH INDRAPRASHTHA UNIVERSITY — [2014] 14 S.C.R. 364
• VASANT SAMPAT DUPARE versus STATE OF MAHARASHTRA — [2014] 14 S.C.R. 961
• VASU P. SHETTY versus M/S HOTEL VANDANA PALACE & ORS. — [2014] 9 S.C.R. 38
• VIDHYA VISWANATHAN versus KARTIK BALAKRISHNAN — [2014] 7 S.C.R. 1164
• VIJAY DHANUKA ETC. versus NAJIMA MAMTAJ ETC. — [2014] 4 S.C.R. 171
• VIJAY KUMAR versus STATE OF RAJASTHAN — [2014] 1 S.C.R. 1078
• VIJAY PAL SINGH AND OTHERS versus STATE OF UTIARAKHAND — [2014] 12 S.C.R. 517
• VIJAY RANGLAL CHORASIYA versus STATE OF GUJARAT — [2014] 5 S.C.R. 755
• VIJAY SHANKAR PANDEY versus UNION OF INDIA & ANR. — [2014] 13 S.C.R. 1265
• VIJAY SHANKAR PANDEY versus UNION OF INDIA & ANR. — [2014] 13 S.C.R. 1238
• VIJAY SINGH & ANR versus STATE OF MADHYA PRADESH — [2014] 3 S.C.R. 830
• VIJAYANDER KUMAR & ORS. versus STATE OF RAJASTHAN & ANR. — [2014] 1 S.C.R. 1012
• VINAY KUMAR SHAILENDRA versus DELHI HIGH COURT LEGAL SERVICES COMMITTEE AND ANR. — [2014] 9 S.C.R. 510
• VINAYAK NARAYAN DEOSTHALI versus C.B.I. — [2014] 12 S.C.R. 308
• VINOD KAPUR & ORS. versus UNION OF INDIA & ORS. — [2014] 8 S.C.R. 778
• VINOD KUMAR versus GANGADHAR — [2014] 10 S.C.R. 1050
• VINOD KUMAR versus STATE OF KERALA — [2014] 4 S.C.R. 752
• VIRENDRA KRISHNA MISHRA versus UNION OF INDIAAND OTHERS — [2014] 13 S.C.R. 17
• VIRESHWAR SINGH & ORS. versus MUNICIPAL CORPORATION OF DELHI & ORS. — [2014] 10 S.C.R. 372
• VISHAL AGRAWAL & ANR. versus CHHATTISGARH STATE ELECTRICITY BOARD & ANR. — [2014] 1 S.C.R. 857
• VISHAL GOYAL & ORS. versus STATE OF KARNATAKA & ORS. — [2014] 5 S.C.R. 606
• VISHNU SHARAN PANDEY versus JOINT DIRECTOR OF EDUCATION & ORS. — [2014] 13 S.C.R. 1273
• VISHWA LOCHAN MADAN versus UNION OF INDIA & ORS. — [2014] 8 S.C.R. 195
• VOLTAS LTD. versus ROLTA INDIA LTD. — [2014] 2 S.C.R. 797
• WESTERN ELECTRICITY SUPPLY CO. OF ORISSA LTD versus M/S BABA BAIJANATH ROLLER AND FLOUR MILL P. LTD. — [2014] 4 S.C.R. 121
• WORLD SPORT GROUP (MAURITIUS) LTD. versus MSM SATELLITE (SINGAPORE) PTE. LTD. — [2014] 1 S.C.R. 796
• Y. SLEEBACHEN ETC. versus SUPERINTENDING ENGINEER WRO/PWD &ANR. — [2014] 13 S.C.R. 1050
• YOGENDRA PRATAP SINGH versus SAVITRI PANDEY & ANR. — [2014] 12 S.C.R. 26
• YUSUFBHAI NOOR MOHAMMED JODHPURWALA versus MOHMMED SABIR IBRAHIM BYAVARWALA — [2014] 14 S.C.R. 1200
• ZARINA SIDDIQUI versus A. RAMALINGAMALIAS R.AMARNATHAN — [2014] 14 S.C.R. 456

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